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Case Index
Title
Date
ABDUL HAI Vs. ATAR ISLAM
February 10, 2004
ABDUL MUMIN ALIAS TANU MIAH Vs. MAHFUJUR RAHMAN
June 28, 2004
ADDITIONAL DEPUTY COMMISSIONER (REVENUE) DHAKA Vs. MST. FARHAD BEGUM
March 15, 2004
AGRANI BANK Vs. ANSARUL HOQUE
April 17, 2004
AGRANI BANK Vs. KHANDAKER BADRUDDUZA
April 6, 2004
ANANDA BUILDERS LTD. Vs. BANGLADESH INLAND WATER TRANSPORT AUTHORITY
April 6, 2004
BADSHA MIAH (MD) Vs. SONALI BANK
June 15, 2004
BANGLADESH KRISHI BANK Vs. A.F.M. FARID UDDIN
May 19, 2004
BEGUM LUTFUNNESSA Vs. MD. SHAFIULLAH
July 31, 2004
BEGUM SHAMSUNNAHAR Vs. GOVERNMENT OF BANGLADESH
June 14, 2004
DR. ALAUDDIN AHMED Vs. MD. IDRIS ALI BHUIYAN
October 30, 2004
EASTERN BANK LTD. Vs. SAUDI BANGLADESH INDUSTRIAL AND AGRICULTURAL INVESTMENT COMPANY LTD.
March 9, 2004
GOVERNMENT OF BANGLADESH Vs. ABUL KHAIR
February 23, 2004
GOVERNMENT OF BANGLADESH Vs. AMORA HOLDING INC. PANAMA
July 14, 2004
GOVERNMENT OF BANGLADESH Vs. KAMRUL HASAN
July 19, 2004
GOVERNMENT OF BANGLADESHS Vs. SHEIKH MUNSUR RAHMAN
July 14, 2004
HAFIZ MD. SHAMSUL ALAM Vs. MUSLEUDDIN AHMED
August 8, 2004
JASIRON NESA Vs. HAMIDA BEWA
August 31, 2004
MD. JAHANGIR ALAM (SELIM) Vs. MD. HEBJUL BARI
August 3, 2004
MD. SAIFUL ISLAM Vs. MD. ABDUR RAHIM AND OTHER
May 24, 2004
MD. SHAH ALAM Vs. MD. ISLAM
May 26, 2004
MD. SOHRABUDDIN MOLLA Vs. AMINUL ISLAM
February 25, 2004
MD. WALI MIAH Vs. MUSAMMAT HALIMA BEGUM
February 24, 2004
MIR KALIMUDDIN Vs. MOHAMMAD DHUKHI MONDAL
June 16, 2004
MOSHARRAF HOSSAIN Vs. MOULANA MD. TOFAZZAL HOSSAIN
November 9, 2004
NIZAM UDDIN MAHMOOD Vs. ABDUL HAMID BHUIYAN
June 1, 2004
PUBALI BANK LIMITED Vs. CHAIRMAN, LABOUR COURT
July 20, 2004
RAJSHAHI DEVELOPMENT AUTHORITY Vs. SULTAN AHMED, ADVOCATE
June 29, 2004
RAUSHAN AKHTER @ MOHARAJI BIBI Vs. KHANDAKAR MOSHARRAF HOSSIAN
January 20, 2004
RUPALI BANK LTD. Vs. SHAWKAT ARA SALAUDDIN
April 5, 2004
SAJU HOSSAIN Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
August 14, 2004
SECRETARY, MINISTRY OF DEFENCE Vs. ABDUL MANNAN LASKER
March 23, 2004
SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE Vs. PARVIN SULTANA
January 10, 2004
SHANTI RANJAN DAS Vs. KHALILUR RAHMAN BHUIYAN
July 4, 2004
SONALI BANK Vs. MD. SIRAJUL HOQUE CHOWDHURY
June 28, 2004
SREE HARE KRISHNA DAS Vs. GOVERNMENT OF BANGLADESH
May 8, 2004
SUKKADA BALA GOPE Vs. PRAN HARI GOPE
March 20, 2004
SUKUR ALI Vs. RAHMAT ALI
August 31, 2004
SULTAN AHMED TALUKDER Vs. REGISTRAR OF TRADE UNION
April 6, 2004
SUPERMAX INTERNATIONAL PRIVATE LTD. Vs. SAMAH RAZOR BLADES INDUSTRIES
January 20, 2004