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Case Index
Title
Date
A.G.OFFICE EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF CO OPERATIVE
May 18, 2004
A.K. CONSTRUCTION Vs. STATE OF JHARKHAND
February 4, 2004
A.K. ROY Vs. UNION OF INDIA
January 30, 2004
A.K.TRANSPORT Vs. TENUGHAT VIDYUT NIGAM LTD
July 22, 2004
A.P.ARYA Vs. STATE OF JHARKHAND
October 15, 2004
AAKRIT SINGH Vs. STATE OF JHARKHAND
September 17, 2004
ABDUL AZIM ANSARI Vs. HEAVY ENGINEERING CORPORATION LIMITED
January 6, 2004
ABDUL RAUF Vs. STATE OF BIHAR
August 3, 2004
ABDUL SATTAR Vs. PRINCIPAL JUDGE, FAMILY
June 22, 2004
ABDUL WADOOD Vs. STATE OF JHARKHAND
May 5, 2004
ABHAY KUMAR SINGH Vs. STATE OF JHARKHAND
July 16, 2004
ABHAY PRASAD Vs. STATE OF JHARKHAND
December 22, 2004
ABHIMANYU KUMAR SINGH Vs. STATE OF BIHAR
March 11, 2004
ABHOY PANDEY Vs. STATE OF JHARKHAND
March 4, 2004
ABILASH LOHAR Vs. INSTRUMENTATION LIMITED THROUGH THE CHAIRMAN CUM MANAGING DIRECTOR
March 26, 2004
ACHALA KUNDU Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
May 21, 2004
ACHE LAL NAPIT Vs. BHARAT COKING COAL LTD
October 29, 2004
ADIVASI RAKSHA MANCH Vs. STATE OF JHARKHAND
November 10, 2004
AFJAL HUSSAIN Vs. STATE OF BIHAR
May 11, 2004
AHMAD HUSSAIN ALIAS MD.AHMAD MIAN Vs. STATE OF JHARKHAND
May 13, 2004
AJAY KANT JHA Vs. STATE OF BIHAR
September 23, 2004
AJAY KUMAR DUBEY Vs. SUSHMA DEVI
August 31, 2004
AJAY KUMAR MISHRA Vs. STATE OF JHARKHAND
June 21, 2004
AJAY KUMAR MODI Vs. SOMAR MAHTO
March 17, 2004
AJAY VERMA Vs. STATE OF BIHAR
March 24, 2004
Akhil Bharatiya Jana Swasthya Rakshak (Health Guide) Vs. Union Of India
March 25, 2004
Akhil Bharatiya Koyla Khan Bhavishya Nidhi Karmachari Sangh Vs. Union Of India
January 12, 2004
AKHILESH SHARMA Vs. STATE OF JHARKHAND
March 31, 2004
AKHILESHWAR SINGH Vs. STATE OF BIHAR
September 22, 2004
AKIL AHMAD Vs. MD.ZAKIR
July 9, 2004
AKILESHWAR SINGH Vs. STATE OF JHARKHAND
May 13, 2004
AKLESH KUMAR SINGH Vs. STATE OF BIHAR
January 9, 2004
ALI MOHAMMED Vs. STATE OF JHARKHAND
July 15, 2004
Alimuddin Ansari Vs. Wasia Khatoon
August 18, 2004
ALL INDIA KEROSENE OIL DEALER FEDERATION Vs. STATE OF JHARKHAND
April 16, 2004
ALLAHABAD BANK Vs. MECON DORANDA RANCHI
November 8, 2004
AMAR NATH MAHESHWARI @ AMAR NATH MAHESH AND BALDEO PRASAD Vs. UNION OF INDIA
October 15, 2004
AMAR TEKRIWAL Vs. STATE OF JHARKHAND
August 27, 2004
AMIT GHOSAL Vs. STEEL AUTHORITY OF INDIA LTD., THROUGH ITS CHAIRMAN
September 28, 2004
AMIT KUMAR Vs. STATE OF JHARKHAND
January 7, 2004
AMIT RAUT Vs. KANHAI ROUT
January 23, 2004
AMRESH CHANDRA JHA Vs. STATE OF JHARKHAND
May 12, 2004
ANAND MOHAN AGARWAL Vs. PRESIDING OFFICER
March 2, 2004
ANAND SAO Vs. STATE OF BIHAR
July 5, 2004
ANANT KUMAR SINHA AND ORS. Vs. K.K. RAI AND ORS.
December 9, 2004
ANGAD MEHRA Vs. STATE OF JHARKHAND
November 5, 2004
ANIL KUJUR Vs. STATE OF BIHAR
January 9, 2004
ANIL KUMAR Vs. STATE OF JHARKHAND
March 18, 2004
ANIL KUMAR JHA Vs. STATE OF BIHAR
March 4, 2004
ANIL KUMAR VERMA Vs. URMILA DEVI
March 11, 2004
ANIMA PRIYA Vs. STATE OF JHARKHAND
July 2, 2004
ANIRUDH CHATTERJEE Vs. STATE OF JHARKHAND
March 11, 2004
ANIRUDH DAYAL Vs. STATE OF JHARKHAND
August 19, 2004
ANIRUDH SINGH Vs. STATE OF JHARKHAND
May 12, 2004
ANJALUS URAON Vs. KAMIL URAON
July 6, 2004
ANJUMAN ISLAMIA Vs. STATE OF JHARKHAND
June 29, 2004
ANUGRAH NARAYAN SHARMA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY DEPARTMENT OF CO- OPERATIVE
July 6, 2004
ARBIND KUMAR Vs. STATE OF JHARKHAND
March 31, 2004
Archana Gupta Vs. Sheo Shankar Srivastava
September 22, 2004
ARCHANA MEHTA Vs. STATE OF JHARKHAND
May 14, 2004
ARIF KHAN Vs. UNION OF INDIA
September 27, 2004
ARJUN PRASAD SINHA Vs. STATE OF BIHAR
February 23, 2004
ARJUN RAM Vs. STATE OF JHARKHAND
May 13, 2004
ARJUN YADAV Vs. STATE OF JHARKHAND
April 16, 2004
Arun Chandra Sao Vs. State Of Bihar (Now Jharkhand)
June 25, 2004
ARUN KUMAR AGARWAL Vs. STATE OF JHARKHAND
March 25, 2004
ARUN KUMAR MODI Vs. DILIP BHAGAT
June 22, 2004
ARUN KUMAR TRIVEDI Vs. STATE OF JHARKHAND
March 16, 2004
ARUNA DEVI Vs. ANIL KUMAR SHARMA
August 4, 2004
Arvind Kumar Mehta Vs. State Of Jharkhand
August 2, 2004
ASAYA MUNDA Vs. STATE OF JHARKHAND
February 19, 2004
ASHIT KUMAR SINGH Vs. BOKARO STEEL PLANT
April 13, 2004
ASHOK KUMAR MUJOO Vs. STATE OF JHARKHAND
November 16, 2004
Ashok Kumar Ram Vs. Jharkhand State Electricity Board Through Its Secretary J.S.E.B.
September 13, 2004
ASHOK KUMAR SINGH Vs. CANARA BANK
April 30, 2004
ASHRAF ALI ANSARI Vs. RAM LOCHAN SINGH
May 20, 2004
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF JHARKHAND
May 5, 2004
ASSOCIATED PLATES AND VESSELS (P.) LTD Vs. UNION OF INDIA
February 5, 2004
ASSOCIATION OF RETIRED EMPLOYEES OF COAL ASSOCIATION Vs. COAL INDIA LTD
February 23, 2004
AUGUSTINE TOPPO Vs. STATE OF BIHAR
March 24, 2004
AVINASH DUBEY Vs. STATE OF JHARKHAND
February 25, 2004
AVINASH KUMAR SINGH Vs. STATE OF JHARKHAND
April 15, 2004
AWADESHWAR THAKUR Vs. STATE OF JHARKHAND
April 2, 2004
AWADH BIHARI SINGH Vs. STATE OF BIHAR
September 3, 2004
AWADH KISHORE SAHAY Vs. BHARAT COKING COAL LTD
February 17, 2004
AWAR ABHIYANTA SANGH Vs. STATE OF JHARKHAND
January 23, 2004
AYODHYA MAHTO Vs. RAM DUTT MAHTO
March 4, 2004
AYODHYA PANDEY Vs. UNION OF INDIA
April 13, 2004
B.K.Singh Vs. State Of Bihar
June 21, 2004
B.KUMAR AND COMPANY Vs. STATE OF JHARKHAND
December 14, 2004
B.N.SINGH Vs. BHARAT COKING COAL LTD
April 2, 2004
B.P.SINGH Vs. STATE OF JHARKHAND THROUGH C.B.I.
September 15, 2004
B.P.SINHA Vs. CHAIRMAN AND APPELLATE AUTHORITY
May 6, 2004
BABBAN RAM Vs. STATE OF JHARKHAND
March 17, 2004
BABLI MAHTAIN Vs. GOTI SINGH
December 1, 2004
BABULAL SAO Vs. STATE OF BIHAR
July 8, 2004
BADRI PRASAD AGARWALLA Vs. RABINDRA NATH KESHRI
November 24, 2004
BAIDA RAM Vs. STATE OF BIHAR
January 13, 2004
BAIDNATH MAHTO Vs. JADU MAHTO @ JADUNANDAN MAHATO
April 29, 2004
BAJRANG PRASAD CHOURASIA Vs. SANJAY GARG
July 22, 2004
BALAJI FUEL PRODUCTS Vs. CENTRAL COALFIELD LTD
April 16, 2004
BALESHWAR LAL DEO Vs. STATE OF BIHAR (NOW JHARKHAND) AND OTHERS
July 20, 2004
Baleshwar Singh Vs. Chairman-Cum-Managing Director, B.C.C.L.
May 7, 2004
Balmiki Prasad Singh Vs. Jharkhand State Electricity Board
August 25, 2004
BAN BIHARI MAHTO Vs. STATE OF BIHAR THROUGH ITS SPECIAL LAND ACQUISITION OFFICER
September 2, 2004
BANARSI SINGH Vs. STATE OF BIHAR
January 13, 2004
BANCHHA RAM CHAKRAWARTI Vs. JHARKHAND STATE ELECTRICITY BOARD
April 6, 2004
BANSAL M P Vs. STATE OF JHARKHAND
April 22, 2004
Banshi Rout Vs. State of Bihar (Now Jharkhand)
February 10, 2004
BANSI RAUT Vs. STATE OF BIHAR
February 10, 2004
BANSIDHAR SINGH Vs. STATE OF JHARKHAND
November 2, 2004
BASHISTH NARAYAN ALIAS BASHISTH NARAYAN PRASAD Vs. A K UPADHYAYA
January 8, 2004
BASUDEO MAHTO Vs. STATE OF JHARKHAND
March 10, 2004
BATESHWAR SINGH Vs. STATE OF BIHAR
January 14, 2004
BEEKAY STEEL LIMITED Vs. STATE OF JHARKHAND
January 29, 2004
BENGO KUMARI Vs. STATE OF BIHAR
September 17, 2004
BENI MAHTO Vs. HULAS MAHTO
June 30, 2004
Bhado Mahtawain Vs. Managing Director, Steel Authority Of India Ltd.
September 14, 2004
BHAGWAN DEBYA @ BHAGWAN DAI Vs. ZILA PARISHAD DHANBAD
May 7, 2004
BHAGWATI CHARAN BHARTI Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
September 3, 2004
BHAIRAB MAHTO Vs. DALO RAM MAHTO
March 11, 2004
BHALOTIA ENGINEERING WORKS PVT.LTD Vs. COMMISSIONER OF INCOME TAX
August 24, 2004
BHARAT COKING COAL LTD Vs. SHASHI BALA
August 20, 2004
BHARAT COKING COAL LTD Vs. SHASHI BALA
August 25, 2004
BHARAT COKING COAL LTD Vs. RAM PRAKASH SINGH
January 21, 2004
BHARAT COKING COAL LTD Vs. BASANT BHUIYA
January 8, 2004
BHARAT RAM Vs. STATE OF JHARKHAND
November 3, 2004
BHARAT SALES CORPORATION PARSUDIH Vs. STATE OF JHARKHAND
July 27, 2004
BHARAT VARSHIYA DIGAMBAR JAIN TIRTH KSHETRIYA COMMITTEE THROUGH ITS PRESIDENT MANOHAR LAL JAIN Vs. STATE OF JHARKHAND AND ORS.
May 14, 2004
BHAVNEET SINGH Vs. STATE OF JHARKHAND
September 16, 2004
BHIKHARI MAHATO Vs. STATE OF BIHAR
March 24, 2004
BHIM MAHTO @ BHIM LAL MAHTO Vs. BUDHAN MAHTO
October 6, 2004
Bhim Thakur Vs. State
June 23, 2004
BHIMSENT TIRKEY @ BHINCENT TIRKEY @ BUDHUWA Vs. STATE OF JHARKHAND
June 30, 2004
BHOLA MANDAL Vs. STATE OF BIHAR
April 7, 2004
BHOLA NATH PATTANAYAK Vs. STATE OF JHARKHAND
January 6, 2004
BHOLA PRASAD CHAUDHARY Vs. STATE OF JHARKHAND
April 16, 2004
BHOLA PRASAD SINGH Vs. STATE OF JHARKHAND
June 22, 2004
BHUNESHWAR KOEIRY @ BHUNESHWAR MAHTO Vs. STATE OF BIHAR
August 26, 2004
BHUPATI NATH GIRI Vs. STATE OF JHARKHAND
March 9, 2004
BHUTKA RABIDAS Vs. SARASWATI DEVI
June 22, 2004
BHUWANESHWAR MANDAL Vs. STATE OF JHARKHAND AND ORS.
April 1, 2004
BHUWANESHWAR SARANGI Vs. STATE OF JHARKHAND AND OTHERS
September 27, 2004
BIBI MAKHO Vs. STATE OF BIHAR
January 19, 2004
BIDESH SINGH Vs. MADHU SINGH
August 31, 2004
BIGAN PASWAN Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL POLICE
July 15, 2004
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA THROUGH UNDER SECRETARY DEPARTMENT OF LABOUR
July 5, 2004
Bihar Colliery Mazdoor Sabha Vs. Presiding Officer, Industrial Tribunal No.2
April 5, 2004
BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY Vs. MD. ASAD
December 22, 2004
BIHAR STATE HOUSING BOARD Vs. SHAKUNTALA DEVI
August 26, 2004
Bihar State Housing Board (Now Jharkhand State Housing Board at Ranchi) Vs. Anirudh Kumar Sahu
August 26, 2004
BIHAR STATE POLLUTION CONTROL BOARD Vs. MD. AFAID KHAN
May 20, 2004
BIJAY CHARAN GUPTA Vs. STATE OF JHARKHAND
December 23, 2004
BIJAY ENTERPRISES Vs. STATE OF JHARKHAND
April 1, 2004
BIJAY KUMAR GUPTA Vs. STATE OF BIHAR
July 23, 2004
Bijay Kumar Jaiswal Vs. State Of Jharkhand
August 5, 2004
Bijay Kumar Rai Vs. State Of Bihar
January 12, 2004
BIJAY KUMAR VERMA Vs. STATE OF JHARKHAND
January 6, 2004
BIJENDRA SINGH Vs. STATE OF BIHAR THROUGH HOME SECRETARY
May 18, 2004
BIJOY PRASAD ROY Vs. STATE OF JHARKHAND
August 24, 2004
BIKAS KUMAR SAHAI, PRADEEP KUMAR PATHAK AND ANR.AND NAVIN KUMAR Vs. GIRIDIH KSHETRIYA GRAMIN BANK
March 15, 2004
BIMAL MANDAL Vs. STATE OF BIHAR
January 8, 2004
Bimalendra Kumar Mishra Vs. State Of Jharkhand
June 21, 2004
BIMLA VARTA Vs. STATE OF JHARKHAND
June 30, 2004
BIMLANDU KUMAR CHATTERJEE Vs. BHARAT COKING COAL LTD
December 23, 2004
BINAY KUMAR SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY
August 24, 2004
BINAY KUMAR SINGH Vs. STATE OF JHARKHAND
December 1, 2004
BINDA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
April 28, 2004
BINDU MANDAL Vs. GENERAL MANAGER, ALLAHABAD BANK
April 29, 2004
BINITA BARTIYAR Vs. ANIL KUMAR SINHA
June 29, 2004
BINOD KUMAR Vs. RANCHI KSHETRIYA GRAMIN BANK
March 18, 2004
BINOD KUMAR CHIRANIA Vs. UNION OF INDIA
July 2, 2004
BINOD KUMAR RAI Vs. VINOBA BHAVE UNIVERSITY
July 6, 2004
Binod Mahto Vs. State Of Bihar
March 16, 2004
BINOD RAM Vs. STATE OF BIHAR
April 28, 2004
BIPAD TARAN Vs. STATE OF JHARKHAND
July 20, 2004
Bipat Mandal Vs. State Of Bihar
January 12, 2004
BIPTA DEVI Vs. CHANDER @ KANGRESS MARAIYA
May 21, 2004
BIRLA INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND
February 10, 2004
BIRSA AHIR Vs. STATE OF JHARKHAND
July 21, 2004
BIRSA ORAON Vs. STATE OF JHARKHAND
February 5, 2004
Bishnudeo Sah Vs. Jharkhand State Electricity Board
September 7, 2004
BISHUN MAHATO Vs. RAHO KHALIFA
August 27, 2004
BISTU MAHATO Vs. STATE OF JHARKHAND
April 29, 2004
Board For Industrial And Financial Reconstruction Vs. Heavy Engineering Corporation Ltd.
November 4, 2004
BOKARO STEEL CITY LABOUR COURT Vs. PRESIDING OFFICER
July 23, 2004
BOKARO STEEL EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY Vs. STEEL AUTHORITY OF INDIA LTD
January 29, 2004
BRAHMANAND SINGH Vs. HEAVY ENGINEERING CORPORATION
May 11, 2004
Braj Kishore Mahatha Vs. Bharat Coking Coal Ltd.
August 30, 2004
BRAJESH BAHADUR SINGH Vs. STATE OF JHARKHAND
October 29, 2004
BRAJESH RAJWAR Vs. STATE OF BIHAR
January 13, 2004
BRIJENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
April 2, 2004
BULAKI RAM Vs. JATRU MAHALI
July 20, 2004
BULAKI RAM Vs. JATRU MAHALI
July 29, 2004
BUTA RANA Vs. MAHMOOD ALAM
December 21, 2004
Cement Corporation Of India Ltd. Vs. Narula Trading Corporation
January 9, 2004
CENTRAL COAL FIELDS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
June 26, 2004
Central Coalfields Limited Vs. Rajendra Dusadh
August 18, 2004
CENTRAL COALFIELDS LIMITED Vs. UNION OF INDIA
June 22, 2004
CENTRAL COALFIELDS LTD Vs. PRAHLAD SINGH
May 17, 2004
CENTRAL COALFIELDS LTD Vs. TRIBENI PRASAD
May 11, 2004
Central Coalfields Ltd. Vs. T.M.S.Engineering And ...
May 19, 2004
Central Coalfields Ltd. Vs. Banshidhar Mishra
December 13, 2004
CERAMICS PVT.LTD Vs. BIHAR STATE ELECTRICITY BOARD
January 23, 2004
CHADRA MUNDA Vs. STATE OF JHARKHAND
May 5, 2004
CHAITALI DEY Vs. BADAL KUMAR DEY
May 12, 2004
CHAITU ORAON Vs. STATE OF JHARKHAND
March 26, 2004
Chaman Munda Vs. State Of Jharkhand
April 28, 2004
CHAMPA DEVI Vs. STATE OF JHARKHAND
April 28, 2004
Chanda Devi Vs. State Of Jharkhand
January 29, 2004
CHANDAN KUMAR SINGH Vs. CENTRAL COALFIELDS LIMITED
May 6, 2004
CHANDRA BHUSHAN SOOD Vs. COAL INDIA LTD
March 4, 2004
CHANDRA MOHAN PRASAD Vs. CANERA BANK
April 30, 2004
Chandra Shekhar Bhattacharjee Vs. State Of Bihar
June 28, 2004
CHANDRA SHEKHAR CHOUDHARY Vs. NATIONAL INSTITUTE OF TECHNOLOGY
January 19, 2004
CHANDRA SHEKHAR MISHRA Vs. PRESIDING OFFICER
March 4, 2004
CHANDRA SHEKHAR SINGH & ORS. Vs. STATE OF JHARKHAND & ANR.
May 6, 2004
Chandranidhi Merchandise Pvt.Ltd. Vs. Central Coalfields Ltd.
October 29, 2004
CHANDRESHWAR SAHU Vs. STATE OF JHARKHAND AND ORS.
November 4, 2004
CHANDULAL HEMBRAM Vs. STATE OF BIHAR
January 13, 2004
CHARANJEET KAUR GILL Vs. STATE OF JHARKHAND
April 8, 2004
CHATTARAJ Vs. FERTILIZER CORPORATION OF INDIA LIMITED
May 12, 2004
CHATURBHUJ PANDIT Vs. STATE OF BIHAR
February 10, 2004
CHETNA MAZDOOR SANGH BOKARO Vs. UNION OF INDIA
January 23, 2004
CHHOTU LAL RANA Vs. MANAGING DIRECTOR BOKARO STEEL PLANT
March 25, 2004
CHIRANJEEV LAL GUPTA Vs. STATE OF JHARKHAND
August 6, 2004
CHITTARANJAN CHATURVEDI Vs. STATE OF BIHAR
February 13, 2004
CHITTARANJAN SAHAY Vs. ASHUTOSH
September 17, 2004
CHOHAN MAHTO Vs. ANJANI DEVI
August 4, 2004
CHOTANAGPUR SMALL SCALE INDUSTRIES ASSOCIATION Vs. STATE OF JHARKHAND
October 15, 2004
CIVIL PASWAN Vs. STATE OF JHARKHAND
September 20, 2004
Classic Automobiles Vs. State Of Jharkhand
September 20, 2004
COMMANDANT CISF RANCHI Vs. DEEP SINGH
September 22, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. SAIL, BOKARO STEEL PLANT
March 22, 2004
COURT IN ITS OWN MOTION Vs. SATISH KUMAR
December 16, 2004
DAMODAR INDER GURU Vs. STATE OF JHARKHAND
May 4, 2004
DAMODAR KUMAR KASHERA Vs. STATE OF JHARKHAND
July 1, 2004
DASAI KUMAR Vs. STATE OF BIHAR
July 21, 2004
DASHO ORAON Vs. CENTRAL COALFIELDS LIMITED
July 16, 2004
DATA MAHATO Vs. STATE OF JHARKHAND
October 13, 2004
DEB KUMAR CHOUDHURY Vs. CENTRAL COALFIELDS LIMITED
May 6, 2004
DEBABRATA DASGUPTA Vs. STATE OF BIHAR
April 16, 2004
DEBASHISH SEN GUPTA Vs. STATE OF JHARKHAND
November 2, 2004
Deepak Chandak Vs. State Of Jharkhand Through Cbi
May 21, 2004
DEEPAK KUMAR LAL Vs. STATE OF JHARKHAND
September 14, 2004
DEEPAK NAG Vs. STATE OF JHARKHAND
January 7, 2004
DEO KUMAR PASWAN Vs. STATE OF JHARKHAND
March 18, 2004
DEODHARI MAHTO Vs. SITARAM MAHTO
August 24, 2004
DEOVRAT VERMA Vs. STATE OF JHARKHAND
April 6, 2004
DEV DAS MISHRA Vs. MANAGING DIRECTOR, SAIL, BOKARO STEEL PLANT
March 26, 2004
DEV NAND PARMAR @ DEV NAND JAYANTILAL PARMAR Vs. STATE OF JHARKHAND
July 30, 2004
DEVANTI DEVI Vs. RUPAN TANTY
November 30, 2004
Dhananjay Kumar Singh Vs. Jharkhand State Electricity Board
September 1, 2004
DHANESHWAR KUMBHAKAR Vs. STATE OF JHARKHAND
November 25, 2004
DHANESHWARI DEVI Vs. DASHARATH SAO @ DASO SAO
August 20, 2004
DHANU GOPE AND PRAMOD KUMAR ROY Vs. JHARKHAND STATE ELECTRICITY BOARD
January 29, 2004
DHENI DEVI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
September 29, 2004
DHIBU MAHTO Vs. CHAIRMAN, JHARKHAND STATE ELECTRICITY BOARD
August 25, 2004
DHIRENDRA KUMAR Vs. BINAY KUMAR SINGH
June 25, 2004
DHIRENDRA NATH HEMBROM Vs. UNION OF INDIA
August 20, 2004
DHUCHU MUNDA @ SARDAR Vs. STATE OF JHARKHAND
August 20, 2004
DIGVIJAY NARAYAN SINGH Vs. CENTRAL COALFIELDS LTD.THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
September 29, 2004
DILIP KUMAR @ DILIP KUMAR YADAV Vs. STATE OF JHARKHAND
February 6, 2004
DILIP KUMAR JHA Vs. STATE OF BIHARNOW JHARKHAND
February 17, 2004
DILIP KUMAR PANDEY Vs. STATE OF JHARKHAND THROUGH SECRETARY, H.R.D.D.
April 15, 2004
DILIP SINGH Vs. DULARI
July 14, 2004
DINESH KUMAR MANDAL Vs. MINA DEVI
December 21, 2004
Dinkar Minz Vs. State Of Jharkhand
June 25, 2004
DIPTI MOOKHERJEE Vs. STATE OF BIHAR
February 6, 2004
Divakant Jha Vs. Jharkhand State Electricity Board
September 16, 2004
DOMAN MUNDA Vs. STATE OF BIHAR
July 21, 2004
DRONENDU JHA Vs. STATE OF JHARKHAND
March 19, 2004
DUKHILAL SAO Vs. STATE OF BIHAR
February 23, 2004
DURGA SAHU Vs. DEO CHAND SAHU
March 22, 2004
Dwarika Bhuian Vs. Bharat Coking Coal Ltd.Through Its Chairman
September 1, 2004
DWARIKA MANDAL @ DWARIKA SUNIL Vs. STATE OF BIHAR
January 6, 2004
EASTERN TAR PRIVATE LIMITED Vs. STATE OF JHARKHAND
February 9, 2004
EKRAMUL HAQUE Vs. STATE OF JHARKHAND
November 2, 2004
EMPLOYEES IN RELATION TO THE MANAGEMENT OF KUJU PUNDI Vs. PRESIDING OFFICER
March 11, 2004
EMPLOYEES IN RELATION TO THE MANAGEMENT OF THE CENTRAL HORTICULTURAL EXPERIMENT STATION Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO. 2
April 5, 2004
EMPLOYER IN RELATION TO THE MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER
September 20, 2004
EMPLOYER IN RELATION TO THE MANAGEMENT OF TATA IRON AND STEEL COMPANY LTD Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF LABOUR
April 23, 2004
EMPLOYERS Vs. P O CGIT
May 6, 2004
Employers In Relation To Management Of Kusunda Colliery Of Bharat Coking Coal Limited Vs. Presiding Officer, Central Government Industrial Tribunal No.2
January 20, 2004
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BALIHARI COLLIERY OF BHARAT COKING COAL LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 18, 2004
ENGINEERING PROJECTS (INDIA) LTD Vs. BRANCH MANAGER, SYNDICATE BANK
December 9, 2004
ETWA ORAON Vs. KARO ORAON
March 17, 2004
FEDERAL SECURITY THROUGH ITS PROPRIETOR AND MANAGING DIRECTOR, LT. COL. (RETD.) ROULLY THOMAS Vs. UNION OF INDIA (UOI) AND ORS.
July 28, 2004
FEROZA KHATOON Vs. SHIV MUNDA
February 23, 2004
FERTILIZER CORPORATION OF INDIA Vs. BIJAY SHANKAR
August 11, 2004
FIRANGI MUNDA Vs. STATE OF BIHAR
August 5, 2004
G.P. PANDEY Vs. UNION OF INDIA
August 10, 2004
G.Ravi Patnaik Vs. Bihar School Examination Board Through Its Secretary
April 27, 2004
GABRILALBASKEY @ GABRIEL BASKEY Vs. STATE OF BIHAR
July 6, 2004
Gajanand Sharma Vs. State Of Jharkhand
June 25, 2004
GAJENDRA KUMAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT
August 18, 2004
GAJENDRA PRASAD SINGH Vs. HEAVY ENGINEERING CORPORATION LIMITED
April 5, 2004
GAMARIA NAGRIK SAMITI Vs. STATE OF BIHAR
March 22, 2004
GANESH ROY Vs. STATE OF JHARKHAND
April 8, 2004
GANGARAM FANGARIA Vs. STATE OF JHARKHAND
March 27, 2004
GAUR KARMKAR Vs. STATE OF JHARKHAND
November 9, 2004
GAYA MAHTO Vs. LILA DEVI
June 22, 2004
GAYATRI DEVI Vs. STATE OF JHARKHAND
February 20, 2004
GHANSHYAM DAS Vs. INDIAN OIL CORPORATION LTD
February 24, 2004
GHANSHYAM PRASAD Vs. CENTRAL COALFIELDS LIMITED
March 15, 2004
GHANSI ORAON Vs. STATE OF BIHAR
July 21, 2004
GHASI RAM MUNDA Vs. STATE OF JHARKHAND
September 30, 2004
Girija Nand Prasad Vs. State Of Jharkhand
April 19, 2004
GIRIRAJ PRASAD AGRAWAL Vs. PARWATI DEVI
November 24, 2004
GOKULESHWAR BANERJEE Vs. STATE OF JHARKHAND
October 5, 2004
GOPAL RAM Vs. STATE OF JHARKHAND THROUGH THE SUPERINTENDENT OF POLICE
March 26, 2004
GOPAL SHARAN SINGH Vs. STATE OF BIHAR
March 3, 2004
GOVERNING BODY OF PARAMVEER ALBERT EKKA MEMORIAL COLLEGE Vs. STATE OF BIHAR
March 9, 2004
GOVIND SAH Vs. STATE OF JHARKHAND
February 10, 2004
GUJAR KARMALI Vs. STATE OF JHARKHAND
May 14, 2004
GULAB MOCHI Vs. STATE OF BIHAR
February 5, 2004
GULTHU SOREN Vs. STATE OF BIHAR
March 24, 2004
GUNA MAHTO Vs. STATE OF JHARKHAND
July 23, 2004
GUNA NAND JHA Vs. STEEL AUTHORITY OF INDIA LTD
March 29, 2004
GUNJARDEO RAM Vs. STATE OF JHARKHAND
April 23, 2004
Gyan Sinha Vs. State of Jharkhand
May 20, 2004
Gyannendra Kumar Pandey Vs. State Of Jharkhand
January 12, 2004
Habibur Rehman Vs. State Of Jharkhand
September 1, 2004
HADI RAM PURAN Vs. HAREMOHAN PURAN
October 12, 2004
HAMESHWAR MARANDI Vs. STATE OF BIHAR
February 5, 2004
HAMIDAN KHATOON Vs. STATE OF JHARKHAND
April 28, 2004
HARE KRISHNA DAN ALIAS KISTON DAN Vs. STATE OF BIHAR
August 30, 2004
Harendra Prasad Gond Vs. Union Of India Through Secretary, Ministry Of Petroleum And Natural Gas, Government Of India
April 8, 2004
HARI DADA SINGH MUNDA Vs. STATE OF BIHAR
February 19, 2004
HARI NARAYAN MAHLI @ HARI NARAYAN RAM MAHLI Vs. STATE OF JHARKHAND AND ORS.
September 15, 2004
HARI NARAYAN MAHLI@HARI NARAYAN RAM MAHLI Vs. STATE OF JHARKHAND
September 21, 2004
HARIPADA SARKAR Vs. STATE OF JHARKHAND
August 10, 2004
HEAVY ENGINEERING CORPORATION LIMITED Vs. PRESIDING OFFICER
January 6, 2004
HEAVY ENGINEERING CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
February 9, 2004
HEEM BACHAN SAHU Vs. JHARKHAND PUBLIC SERVICE COMMISSION
March 12, 2004
HEMANT KUMAR MISHRA Vs. STATE OF JHARKHAND
February 24, 2004
HILIP KUMAR GORAIN Vs. STATE OF JHARKHAND
April 16, 2004
HIMANCHAL CONSTRUCTION CO.PVT.LTD Vs. STATE OF JHARKHAND
June 21, 2004
HINDALCO INDUSTRIES LTD Vs. STATE OF JHARKHAND
June 21, 2004
HIRA LAL YADAV Vs. STATE OF JHARKHAND
May 13, 2004
HIRALAL MUNDA Vs. STATE OF BIHAR
March 24, 2004
HIRU MAHATO Vs. STATE OF BIHAR
January 30, 2004
HOTEL WOODLAND Vs. JHARKHAND STATE ELECTRICITY BOARD
March 18, 2004
HULAS RAM Vs. CENTRAL COAL FIELDS LTD
April 23, 2004
HUSBUN NISHA Vs. BIHAR STATE ROAD TRANS CORPN
May 13, 2004
I.T.W.SIGNODE INDIA LTD Vs. STATE OF JHARKHAND
January 14, 2004
IBRAHIM MIAN Vs. MUNSAF MIAN
April 1, 2004
IMTIYAZ KHAN Vs. STATE OF JHARKHAND
January 30, 2004
In Re: Tata Yodogawa Limited, A Company Incorporated Under Companies Act, 1956 Vs. .
April 23, 2004
Indal Rai Vs. Bihar State Road Transport Corporation
March 22, 2004
INDIAN DRUGS AND PHARMACEUTIALS LTD Vs. STATE OF JHARKHAND
January 20, 2004
INDIAN OIL CORPORATION Vs. SHIV SHANKAR SINGH
September 9, 2004
INDIAN OVERSEAS BANK Vs. JAIGURU TYRE SALES
August 20, 2004
INDIAN SCHOOL OF MINES (I.S.M.) THROUGH ITS DIRECTOR Vs. NUPUR CHANDAN
September 22, 2004
INDO DANISH TOOL ROOM Vs. PURBASHA GHOSH
March 31, 2004
INDRA NARAYAN MAHATO Vs. STATE OF BIHAR
February 16, 2004
IOC LIMITED (NOW KNOWN BOC Vs. PRESIDING OFFICER, LABOUR COURT
April 16, 2004
IQRA MASJID WELFARE SOCIETY Vs. MANAGING COMMITTEE OF IQRA MOSQUE
February 27, 2004
IRIS ELECTRONICS (INDIA) PVT.LTD Vs. STATE OF JHARKHAND
November 25, 2004
ISHWARI SINGH Vs. SHYAM SUNDAR PRASAD
June 22, 2004
ITW SIGNODE INDIA LTD Vs. STATE OF BIHAR
February 27, 2004
JADDU CHOUDHARY Vs. STATE OF BIHAR
January 13, 2004
JAGABANDHU MAHATA Vs. STATE OF BIHAR THROUGH SECRETARY, FINANCE DEPARTMENT
January 30, 2004
JAGARNATH GOPE Vs. STATE OF JHARKHAND
September 16, 2004
JAGESHWAR GOPE Vs. JUMINI DEVI
June 22, 2004
JAGJIT SINGH MANN Vs. STATE OF JHARKHAND
September 14, 2004
JAGNARAIN SINGH Vs. KASHI NATH SHARMA
June 24, 2004
JAI GOVIND SINGH Vs. BIHAR STATE ELECTRICITY BOARD
March 4, 2004
JAI JYOTI KISHORE Vs. STATE OF JHARKHAND
October 29, 2004
JAI LAXMI FUELS (P) LTD Vs. BHARAT COKING COAL LTD
March 19, 2004
JAI MANGAL KUMAR Vs. STATE OF JHARKHAND
March 19, 2004
JAI PRAKASH MAHTO Vs. CENTRAL COALFIELDS LIMITED
July 16, 2004
Jai Prakash Narayan Singh Vs. Central Coalfields Ltd.
May 20, 2004
JAIDEO PRASAD Vs. RAVIKANT SINHA
August 24, 2004
JAIN PETROL SUPPLY COMPANY Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
September 23, 2004
JAINARAYAN PRASAD Vs. STATE OF JHARKHAND
June 23, 2004
JAMRUDDIN ANSARI Vs. STATE OF BIHAR
February 10, 2004
JAMSHED HUSSAIN Vs. STATE OF JHARKHAND
October 12, 2004
JANAKI DEVI Vs. STATE OF JHARKHAND
February 26, 2004
Janathan Das Vs. State Of Bihar
June 28, 2004
Janki Prasad Yadav Vs. Jharkhand State Electricity Board
April 20, 2004
JASODA BELDARIN Vs. B.C.C.L.
December 7, 2004
JAWAHAR LAL VISWAKARMA Vs. STATE OF JHARKHAND
April 28, 2004
JAWAHAR PRASAD Vs. STATE OF JHARKHAND
January 6, 2004
JEMA ORAIN Vs. MANSAI KUJUR @ MARSEL ORAON
July 29, 2004
JETHA MUNDA Vs. STATE OF JHARKHAND
August 5, 2004
JHARIA ORAON Vs. STATE OF BIHAR
August 10, 2004
JHARKHAND (BIHAR) STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
November 25, 2004
Jharkhand Rajya Sichai Abhiyantran Samaiyak Karamchari Sangh Through Its Secretary Vs. State Of Jharkhand Through Chief Secretary Government Of Jharkhand
April 20, 2004
JHARKHAND STATE ELECTRICITY SUPPLY WORKERS UNION Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSIONER
March 15, 2004
JHARKHAND STATE HOUSING BOARD Vs. PARMANAND DAS SHARMA
February 6, 2004
JHARKHAND STATE HOUSING BOARD Vs. STATE OF JHARKHAND
January 6, 2004
JHARNA SHARMA Vs. CENTRAL COALFIELDS LTD.THROUGH ITS CHAIRMAN
February 11, 2004
JHUMA GORAI Vs. STATE OF JHARKHAND
September 27, 2004
JIBRAIL MIAN Vs. LALU TURI
April 30, 2004
JITAN MAHTO Vs. STATE OF BIHAR
February 16, 2004
JITENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
December 23, 2004
JITU SINGH Vs. STATE OF BIHAR
June 30, 2004
JOGENDRA NATH ROY Vs. STATE OF BIHAR
February 27, 2004
JOGYA ORAGON Vs. DINABANDHU ORAON
July 2, 2004
JOSEF TIRCKEY Vs. STATE OF JHARKHAND
March 16, 2004
JOSEPH ORAON Vs. STATE
June 23, 2004
JUGAL MISHRA Vs. MAHABIR SAO
February 26, 2004
JUGESH KUMAR Vs. CENTRAL COALFIELDS LIMITED
February 27, 2004
JUNIOR DOCTOR ASSOCIATION Vs. STATE OF JHARKHAND
December 22, 2004
JUNIOR DOCTOR ASSOCIATION, RANCHI Vs. STATE OF JHARKHAND
May 14, 2004
JYOTINDRA NATH GANJU SAKI Vs. STATE OF BIHAR, THROUGH SECRETARY WATER RESOURCES DEPARTMENT
September 15, 2004
K.E.C.INTERNATIONAL LTD Vs. GOVERNMENT OF JHARKHAND THROUGH ITS CHIEF SECRETORY
August 12, 2004
Kailash Chandra Sharma Vs. Uday Kumar Rajgaria
April 2, 2004
KAILASH PRASAD SAHA Vs. STATE OF JHARKHAND
October 5, 2004
KAILASH ROY Vs. STATE OF JHARKHAND
June 29, 2004
KALI CHARAN RABIDAS Vs. STATE OF JHARKHAND
September 29, 2004
KALIA BABU MUNDA Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION
April 16, 2004
KALINDRI DEVI Vs. SARO DEVI
August 9, 2004
KALU RAI Vs. STATE OF BIHAR
August 5, 2004
KAMAL KUMAR JAIN Vs. STATE OF JHARKHAND
April 8, 2004
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
August 16, 2004
KAMLA CONSTRUCTION COMPANY A PARTNERSHIP FIRM Vs. STATE OF JHARKHAND
March 26, 2004
KAMLA DEVI Vs. STATE OF JHARKHAND
November 24, 2004
KAMLA PRASAD SINGH Vs. MANRUP SINGH
March 29, 2004
Kamlesh Kumar Vs. Union Of India Through Secretary, Ministry Of Home Affairs
June 23, 2004
KAMLESH KUMAR AGRWAL Vs. MAMTA DEVI
March 29, 2004
KAMLESH KUMAR SINHA Vs. STATE OF JHARKHAND
August 20, 2004
Kanak Kumari Vs. National Institute Of Technology
June 23, 2004
KANAN BALA TIRKEY Vs. STATE OF JHARKHAND
February 24, 2004
KANAN BIHAR DAS Vs. HINDUSTAN COPPER LTD
May 7, 2004
KANDEY HEMBROM Vs. STATE OF BIHAR
June 30, 2004
KANHAI DAS Vs. STATE OF BIHAR THROUGH DEPUTY COMMISSIONER
August 19, 2004
KANHAIYA LAL BANSAL Vs. STATE OF JHARKHAND
August 20, 2004
KARAN MURMU Vs. COMMISSIONER
August 20, 2004
KARNAL RANJIT KUMAR SINHA Vs. STATE OF JHARKHAND
January 7, 2004
KARPURI DEVI Vs. RABINDRA PRATAP SINGH
July 2, 2004
KARUNA JHA Vs. STATE OF JHARKHAND
August 20, 2004
KASHI PRASAD GUPTA Vs. STATE OF BIHAR
January 6, 2004
KAULESHWAR PRASAD Vs. STATE OF JHARKHAND
January 20, 2004
KAULESHWAR SHARMA Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD
December 24, 2004
Kaushal Kishore Shrivastava Vs. Heem Bachan Sahu
August 17, 2004
KEDAR NATH JHA Vs. PRESIDING OFFICER
January 6, 2004
KEDAR NATH RAI Vs. STATE OF JHARKHAND
April 9, 2004
KEDAR SAO Vs. PANPATI DEVI
July 15, 2004
KHATOON BIBI Vs. STATE OF BIHAR
February 12, 2004
KHITISH CHANDRA GHOSH Vs. STATE OF BIHAR
March 15, 2004
KIRAN YADAV Vs. STATE OF BIHAR
January 12, 2004
KIRITI DUTTA Vs. STATE OF BIHAR
June 22, 2004
KIRTAN MAHTO Vs. STATE OF JHARKHAND
September 22, 2004
KISHORE KUMAR SINGH Vs. STATE OF JHARKHAND
November 2, 2004
KISHORE KUMAR SINHA Vs. STATE OF JHARKHAND
February 20, 2004
Kishori Prasad Rai Vs. State Of Bihar
March 18, 2004
KISHUN GOPE Vs. FOOD CORPORATION OF INDIA
December 15, 2004
KISTO PADA PRAMANIK Vs. STATE OF JHARKHAND
January 6, 2004
KITI RANA Vs. STATE OF JHARKHAND
August 4, 2004
KITUN BIBI Vs. BIBI ROJNI
April 15, 2004
KRISHAN KUMAR NARSARIA Vs. STATE OF JHARKHAND
January 13, 2004
KRISHNA CHANDRA JERAI Vs. STATE OF JHARKHAND
September 9, 2004
KRISHNA KANT SINHA Vs. STATE OF JHARKHAND
August 20, 2004
KRISHNA KUMAR Vs. STATE OF JHARKHAND
April 20, 2004
KRISHNA KUMAR MAHATO Vs. SUKHLAL REWANI
August 17, 2004
KRISHNA KUMAR SHARMA Vs. STATE OF JHARKHAND
September 3, 2004
KRISHNA KUMAR SINGH Vs. REENA YADAV
April 30, 2004
KRISHNA MOHAN PRASAD Vs. CENTRAL COALFIELD LTD
December 1, 2004
KRISHNA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
January 16, 2004
KRISHNA PRASAD SINHA Vs. STATE OF JHARKHAND
May 12, 2004
KRISHNA ROY Vs. VICE CHANCELLOR, SIDHU KANHU UNIVERSITY
April 16, 2004
KUBER CHANDRA DAS Vs. STATE OF JHARKHAND
February 10, 2004
KUDRAT ANSARI Vs. STATE OF BIHAR
January 14, 2004
KULDIP CHOUHAN Vs. BHARAT COKING COAL LTD
May 14, 2004
KUMAR BHENU GOPAL Vs. JHARKHAND COMNINED ENTRANCE COMPETITIVE EXAMINATION BOARD
April 21, 2004
KUSUM DEVI Vs. STATE OF BIHAR
June 21, 2004
KUSUM RANJANI Vs. STATE OF JHARKHAND
April 16, 2004
Labai Kisku Vs. State of Bihar (now Jharkhand)
June 23, 2004
LAKSHMAN VISHWAKARMA Vs. STATE OF JHARKHAND
October 29, 2004
Lakshman Yadav, Secretary, D.A.V.High School Vs. Parasnath Sharma
January 13, 2004
LAKSHMI BARAI Vs. STATE OF JHARKHAND
April 29, 2004
LAKSHMI N TUDU Vs. BASI MAJHIAN
May 11, 2004
Lal Babu Khan Vs. State Of Jharkhand Through Secretary, Agriculture Department
April 21, 2004
Lal Bihari Prasad Vs. Jharkhand State Electricity Board
April 29, 2004
Lal Mohammad Shaikh Vs. Mustaque Shaikh
June 21, 2004
LAL MUNDA Vs. STATE OF JHARKHAND
May 11, 2004
LALAN PRASAD Vs. STATE OF JHARKHAND
May 21, 2004
LALAN PRASAD YADAV Vs. STATE OF BIHAR
February 23, 2004
LALDEO MAHTO Vs. STATE OF BIHAR
January 13, 2004
LALDEO SINGH Vs. STATE OF JHARKHAND
July 16, 2004
LALIT CHANDRA RAISURANA Vs. ARUN RAISURANA
August 12, 2004
LALIT MINZ Vs. STATE OF JHARKHAND
February 24, 2004
LALJI MAHTO AND ORS. Vs. STATE OF BIHAR THROUGH THE COMMISSIONER NORTH CHOTANAGPUR DIVISION AND ORS.
May 20, 2004
LARSEN AND TOUBRO LIMITED Vs. STATE OF JHARKHAND
June 30, 2004
LEELA DEVI Vs. SURYA NARAYAN DAYAL
January 19, 2004
LEKHO SOREN Vs. STATE OF BIHAR
February 17, 2004
LEMOS CEMENTS LTD Vs. DINESH KUMAR SARAF
October 15, 2004
LILAWATI SAHUN Vs. MADAN SAHU
April 2, 2004
Lobin Modi Vs. Steel Authority Of India Ltd.A Govt.Company
April 8, 2004
LOK NATH YADAV Vs. STATE OF JHARKHAND
June 22, 2004
LUCAS KHARIA Vs. BARAIK BAHADUR SINGH
February 23, 2004
M.A.S.U.Stone Products Vs. State of Jharkhand through Secretary-cum-Commissioner, Department of Mines and Geology at Ranchi
February 20, 2004
M.P.Bansal Vs. State Jharkhand
April 22, 2004
MADAN LAL AGARWAL Vs. STATE OF JHARKHAND
April 7, 2004
MADAN LAL RAI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
November 25, 2004
Madan Rajak Vs. State Of Jharkhand
April 8, 2004
MADHO MAHTO Vs. STATE OF JHARKHAND
November 2, 2004
MADHU SINGH Vs. STATE OF JHARKHAND
August 13, 2004
MADHUSUDAN DATTA Vs. STATE OF JHARKHAND
April 13, 2004
MADHUSUDAN TIWARI Vs. PROJECT AND DEVELOPMENT INDIA LTD
February 25, 2004
MAHABIR PRASAD KANNODIA Vs. STATE OF JHARKHAND
April 21, 2004
MAHABIR SAH @ MAHABIR PRASAD SAH Vs. TAPAN SAHA
October 1, 2004
MAHABIR SAO Vs. STATE OF JHARKHAND
January 7, 2004
MAHADEO SINGH Vs. STATE OF BIHAR
January 13, 2004
MAHADEV PRASAD SRIVASTAV Vs. HIGH COURT OF JHARKHAND
June 30, 2004
MAHALAXMI FIBRES AND INDUSTRIES LTD Vs. PRESIDING OFFICER
April 9, 2004
MAHALI ORAON Vs. STATE OF JHARKHAND
April 2, 2004
MAHARANI FUELS PVT.LTD. Vs. COAL INDIA LTD
October 14, 2004
MAHAVIR ROLLING MILLS Vs. JHARKHAND STATE ELECTRICITY BOARD
May 4, 2004
MAHEJABEEN Vs. STATE OF BIHAR
January 6, 2004
MAHENDRA MODI Vs. GOBARDHAN LAL
May 19, 2004
MAHENDRA PRASAD YADAV Vs. STATE OF BIHAR
January 6, 2004
MAHENDRA SINGH Vs. STATE OF JHARKHAND
September 10, 2004
MAHENDRA SINGH MUNDA Vs. STATE OF BIHAR
January 6, 2004
MAHESH MANDAL AND ANR. Vs. STATE OF JHARKHAND
April 28, 2004
Mahesh Thakur Vs. State Of Bihar
January 12, 2004
MAHESHWARI BROTHERS LTD Vs. STATE OF JHARKHAND
November 5, 2004
MAJOR BALDEV SINGH GULERIA Vs. UNION OF INDIA
August 13, 2004
MAKHAN LAL HARNARAIN Vs. KARAMCHAND THAPER and BROS P LTD
June 22, 2004
MANAGEMENT DELHI PUBLIC SCHOOL BOKARO STEEL CITY Vs. PRESIDING OFFICER LABOUR COURT BOKARO
August 3, 2004
MANAGEMENT OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER
April 16, 2004
MANAGEMENT OF D.V.C. Vs. DWARIKA MISTRY
January 7, 2004
MANAGEMENT OF M/S.BHARAT COKING COAL LTD. Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
August 16, 2004
Management Of Regional Director, Animal Husbandry Department Vs. Jamil Akhtar
January 12, 2004
MANAGEMENT OF USHA BRECO MAZDOOR SANGH Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
February 16, 2004
MANAS KUMAR MISHRA Vs. STATE OF JHARKHAND
February 10, 2004
MANBODH MAHTO Vs. UNION OF INDIA
November 4, 2004
MANDAL MURMU Vs. STATE OF JHARKHAND
August 25, 2004
MANFRED KNOLL Vs. STATE OF JHARKHAND
May 13, 2004
MANGAL GOPE Vs. STATE OF JHARKHAND
October 6, 2004
MANGRA INDWAR Vs. STATE OF BIHAR
January 13, 2004
MANJU SINHA Vs. STAE OF JHARKHAND
June 14, 2004
MANKI MALI Vs. RADHIKA DEVI
June 22, 2004
Manohar Lal Jain Vs. State Of Jharkhand
June 23, 2004
MANOHAR SINGH NEECH Vs. REGIONAL LABOUR COMMISSIONER
August 11, 2004
Manoharlal Sharma Vs. Bharat Coking Coal Ltd.Through Its Chairman-Cum-Managing Director
May 7, 2004
MANOJ KUMAR Vs. STATE OF JHARKHAND
February 4, 2004
Manoj Kumar Mishra Vs. State Of Jharkhand
January 12, 2004
MANOJ KUMAR MUNDA Vs. STATE OF BIHAR
February 17, 2004
MANOJ SINGH @ MANOJ KUMAR SINGH Vs. STATE OF BIHAR
August 30, 2004
MANORAMA DEVI Vs. UNION OF INDIA
March 11, 2004
Manorma Devi Vs. State Of Bihar
June 25, 2004
MANSOOR ALLAM Vs. STATE OF JHARKAND
August 24, 2004
MARIYAM TIRKEY Vs. STATE OF JHARKHAND
January 15, 2004
Marshal Dahar Audogik Sahyog Samiti Vs. State Of Jharkhand
March 18, 2004
MASOMAT KASIDA DEVI Vs. STATE OF BIHAR
July 22, 2004
MATHURA PRASAD THAKUR Vs. STATE OF JHARKHAND
August 26, 2004
Mati Picture Palace through one of its partners Sri Churaman Das Bhadani Vs. State of Jharkhand
February 20, 2004
Maya Prasad Vs. Ranchi University
September 29, 2004
MAYA RANI BASU @ BOSE Vs. SAROJ KUMAR BASU
July 15, 2004
MAYARANI KUNDU Vs. PURUSHOTTAM DAS JHUNJHUNWALA
August 23, 2004
MD IMAM HUSSAIN ANSARI Vs. STATE OF JHARKHAND
September 16, 2004
MD MAHFOOJ ANSARI Vs. STATE OF BIHAR
February 6, 2004
MD. RIZWAN Vs. SARDAR NIRANJAN SINGH
February 5, 2004
MD.AMIN Vs. MD.YASIN @ YASIM MIAN
March 16, 2004
MD.HAMEED Vs. STATE
July 23, 2004
MD.IBRAHIM Vs. STATE OF JHARKHAND
October 6, 2004
MD.ISHAQUE Vs. KRISHNA MOHAN SINGH @ LALAN SINGH
February 12, 2004
MD.MULLA ANSARI @ DEVRUDDIN ANSARI Vs. STATE OF JHARKHAND
August 26, 2004
Md.Muslim Ansari Vs. Satya Narayan Dhudhani
September 16, 2004
MD.NAUSHAD Vs. STATE OF JHARKHAND
August 27, 2004
MD.UDDIN @ MOHAMMADIN Vs. ASIBUN NISSA
June 22, 2004
Md.Yasin Vs. Abdul Qayum
March 25, 2004
MD.ZAKI AHMAD Vs. STATE OF JHARKHAND
January 6, 2004
MD.ZUBAIR Vs. JHARKHAND STATE ELECTRICITY BOARD
April 21, 2004
MEENA DEVI Vs. UMESH KUMAR VERMA
August 31, 2004
MEERA JHA Vs. STATE OF JHARKHAND
April 2, 2004
MICHAEL LONGA Vs. STATE OF JHARKHAND
January 15, 2004
Mina Devi Vs. State Of Jharkhand
May 12, 2004
MISS MANJU MODAK Vs. THE STATE OF JHARKHAND & ORS.
September 15, 2004
MITHU RAM Vs. STATE OF JHARKHAND
August 16, 2004
MITKU RAM Vs. STATE OF BIHAR
March 4, 2004
MODI CONSTRUCTION COMPANY Vs. RITES LIMITED, GOVT. OF INDIA ENTERPRISE AND ORS.
May 12, 2004
MOHAN HAZRA Vs. STATE OF JHARKHAND
February 27, 2004
MOHAN MANJHI Vs. STATE OF JHARKHAND
July 5, 2004
MOHAN RAM Vs. STATE OF JHARKHAND
December 23, 2004
MOHAN RAM Vs. BALRAM RAM
December 21, 2004
MOHAN RAM Vs. BALRAM RAM
November 20, 2004
MOIN KHAN Vs. AMIN ZEMA KHAN
July 7, 2004
MONGLI SOREN Vs. EASTERN COALFIELDS LTD
August 10, 2004
MOSOMAT SUNDAR MAHTAWAIN Vs. STATE OF BIHAR
May 10, 2004
Most.Fidisita Lakra Vs. Nicodin Lakra
June 23, 2004
Most.Kasida Devi Vs. State Of Bihar (Now Jharkhand)
July 22, 2004
Most.Mulia Devi Vs. Secretary Jharkhand State Electricity Board
August 19, 2004
MOTI JHARI DEVI Vs. FERTILIZER CORPORATION OF INDIA LTD
November 23, 2004
MOTI LAL HANSDA Vs. STATE OF BIHAR
September 1, 2004
MOTI PICTURE PALACE Vs. STATE OF JHARKHAND
February 20, 2004
MOTI RAJ DEVI Vs. STATE OF BIHAR
February 20, 2004
MOZAFFAR ALAM ANSARI Vs. STATE OF JHARKHAND
September 15, 2004
MOZAFFAR ALAM ANSARI ALIAS M A ANSARI Vs. STATE OF JHARKHAND
September 18, 2004
MUKHLAL CHOUDHARY Vs. STATE OF BIHAR
December 23, 2004
MUKHTAR AHMED Vs. STATE OF JHARKHAND
November 3, 2004
MUKTESHWAR KUMAR DAS Vs. STATE OF JHARKHAND
October 7, 2004
MUKUL KUMAR SINHA Vs. KASHI NATH KESHRI
August 5, 2004
MUMTAZ AHMED Vs. STATE OF BIHAR
August 2, 2004
MUNCHUN JHA @ RAMA RAMAN JHA Vs. STATE OF BIHAR
February 19, 2004
Munnalal Jain Vs. Food Corporation Of India
September 23, 2004
MURARI PANDEY Vs. STATE OF JHARKHAND
January 23, 2004
MURLI MANOHAR SENGUPTA Vs. STATE OF JHARKHAND
September 2, 2004
MURLI MANOHAR SENGUPTA Vs. STATE OF JHARKHAND
September 1, 2004
Musud Alam Vs. State Of Jharkhand
August 11, 2004
N.K.Srivastava Vs. Chairman, Coal India Ltd.
August 30, 2004
N.R.CONSTRUCTIONS PVT.LTD Vs. STATE OF JHARKHAND
April 21, 2004
Nadam Rawani Vs. Laxmi Kant Rawani
July 13, 2004
Nageshwar Prasad Poddar Vs. State Of Bihar
March 24, 2004
NAGESWAR BHAGAT Vs. STATE OF JHARKHAND
July 30, 2004
NALINI KANT JHA Vs. STATE OF BIHAR
August 9, 2004
NAMAN KAHAR Vs. KHANKHAN KAHAR
April 21, 2004
NAND GOPAL CHOUBEY Vs. STATE OF JHARKHAND
August 6, 2004
NAND GOPAL SAH Vs. STATE OF JHARKHAND
June 21, 2004
Nand Gopal Sah Vs. State Of Jharkhand
May 18, 2004
NAND KISHORE PRASAD Vs. CENTRAL COALFIELDS LIMITED
January 7, 2004
NAND KISHORE PRASAD Vs. STATE OF JHARKHAND
April 16, 2004
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
September 23, 2004
NARAYAN CHANDRA MAHATO Vs. SARJU MAHATO
March 25, 2004
NARENDRA KUMAR Vs. STATE OF JHARKHAND
July 9, 2004
NARENDRA KUMAR GIRI Vs. CENTRAL COAL FIELD LTD
September 13, 2004
NARESH A Vs. STATE OF JHARKHAND
October 15, 2004
NARESH KUMAR GUPTA Vs. JYOTI
October 1, 2004
NARESH KUMAR GUPTA Vs. JYOTI
October 18, 2004
Naru Thakur Vs. State of Jharkhand
March 24, 2004
NASIM PARVEZ Vs. STATE OF JHARKHAND
April 16, 2004
NATHUNI RAM Vs. RAGHUPAT RAM
September 14, 2004
NATIONAL FEDERATION OF INSURANCE FIELDS WORKERS OF INDIA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE
August 3, 2004
NATIONAL INSTITUTE OF TECHNOLOGY Vs. CHANDRA SHEKHAR CHAUDHARY
May 13, 2004
NATIONAL INSURANCE CO.LTD Vs. KAMESHWAR PRASAD
August 4, 2004
NATIONAL INSURANCE COMPANY LTD Vs. MOSTT. ANTHONET D'SOUZA
January 9, 2004
National Textile Corporation (W.B.A.B.And O.) Ltd. Vs. State Of Jharkhand
January 12, 2004
NAVALKI YADAV Vs. STATE OF BIHAR
January 13, 2004
NAWAL KISHORE TIWARI Vs. STATE OF BIHAR
May 17, 2004
NAYEB SINGH Vs. BHARAT COKING COAL LTD
May 18, 2004
NEEMI CHAND AGARWAL Vs. JHARKHAND STATE ELECTRICITY BOARD
October 29, 2004
NEERAJ PRAKASH NARAIN Vs. COAL INDIA LTD.
March 12, 2004
NEHA SINGH Vs. STATE OF JHARKHAND
October 5, 2004
NEMI CHAND JAIN Vs. STATE OF JHARKHAND THROUGH CBI
October 14, 2004
NEPAL SINGH Vs. STATE OF JHARKHAND
May 18, 2004
NEW INDIA ASSURANCE CO LTD Vs. RAM CHANDRA SAO
December 23, 2004
NEW INDIA ASSURANCE CO LTD Vs. PAWAN TRANSPORT CORPORATION
September 21, 2004
NEW INDIA ASSURANCE CO LTD Vs. BHAWA DEVI
July 28, 2004
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. RAMANTI DEVI AND ORS.
February 23, 2004
NEW INDIA ASSURANCE CO.LTD Vs. KULDEEP SINGH
December 22, 2004
NEW UNITED CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
January 29, 2004
NEW UNITED CONSTRUCTION CO. Vs. COMMISSIONER OF INCOME TAX
May 14, 2004
NEW UNITED TIMBER, A PROPRIETORSHIP FIRM Vs. STATE OF JHARKHAND
March 12, 2004
NICCO JUBILEE PARK LTD Vs. STATE OF JHARKHAND
May 5, 2004
NILAMBAR SAHU Vs. STATE OF JHARKHAND
February 24, 2004
NIROOP MOHANTY Vs. STATE OF JHARKHAND
October 5, 2004
NISHA SAHAY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
February 5, 2004
No.974700210 Ex.Const.C.Om Prakash Vs. Secretary, Ministry Of Home Affairs
April 8, 2004
NOOR ALAM MOMIN Vs. STATE OF BIHAR
January 13, 2004
NOUS KUJUR Vs. DIVISIONAL FOREST OFFICER
October 1, 2004
NUNESHWAR MAHATO Vs. STATE OF BIHAR
March 5, 2004
NURJAHAN KHATOON Vs. STATE OF JHARKHAND
February 10, 2004
OM METALS AND MINERALS PVT.LTD Vs. STATE OF BIHAR, THROUGH THE.SECRETARY
August 25, 2004
OM PRAKASH AGARWALA Vs. STATE OF JHARKHAND
April 16, 2004
OM PRAKASH GUPTA Vs. ASHA DEVI
February 24, 2004
OM PRAKASH KAPOOR Vs. STATE OF BIHAR
February 23, 2004
OM PRAKASH MISHRA Vs. STATE OF JHARKHAND AND ORS.
April 28, 2004
OM PRAKASH MISHRA Vs. STATE OF JHARKHAND
February 25, 2004
OM PRAKASH RAM Vs. STATE OF BIHAR THROUGH DEPARTMENT OF HUMAN RESOURCES
April 8, 2004
OM PRAKASH SHARMA Vs. STATE OF JHARKHAND
March 31, 2004
OM PRAKASH SHARMA Vs. BHARAT COKING COAL LTD
April 30, 2004
ORIENTAL FIRE and GENL INS CO LTD Vs. UMA MEHRA
March 18, 2004
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANJU DEVI
September 17, 2004
ORIENTAL INSURANCE COMPANY LTD Vs. COMMISSIONER, WORKMEN COMPENSATION
January 29, 2004
P. CHANDA RAO ALIAS DOLY Vs. STATE OF JHARKHAND
September 21, 2004
PABITRA KUMAR DUTTA Vs. KUMARDHUBI METAL CASTING ENGINEERING WORKS LTD
August 23, 2004
PADMAWATI DEVI Vs. STATE OF JHARKHAND
August 5, 2004
PALAMAU DISTRICT BAR ASSOCIATION Vs. STATE OF JHARKHAND
January 30, 2004
PALTU RAI Vs. STATE OF JHARKHAND
January 30, 2004
PANCHU MAHARA Vs. STATE OF BIHAR
July 21, 2004
Pandey Janardan Prasad Sinha Vs. State Of Jharkhand
April 27, 2004
PANDEY PRADIP NATH ROY Vs. STATE OF JHARKHAND
December 16, 2004
PANKAJ MOHAN BHUN Vs. STATE OF JHARKHAND
November 1, 2004
PANNA LAL CHAUHAN Vs. STATE OF JHARKHAND
October 4, 2004
PARAS NATH UPADHYAY Vs. PARVATI DEVI
November 3, 2004
Paresh Chandra Singh Vs. Jharkhand State Electricity Board
September 9, 2004
PARIKH ENGINEERING and BODY BUILDING CO LTD Vs. PRAMILA KARWA
July 21, 2004
PARMESHWAR SINGH Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE
July 12, 2004
PARVA SAHAY Vs. RADHA KANT SAHAY
March 4, 2004
PARWATI AGARWAL Vs. STATE OF JHARKHAND
May 21, 2004
PASHUPATI NATH PRIYADARSHI Vs. STATE OF BIHAR
September 28, 2004
PATRAS BAA Vs. MARIANUS BILUNG
July 12, 2004
Pawan Kumar Vs. State Of Jharkhand
August 30, 2004
PAWAN LAL SONI AND ANR. Vs. SUSHILA DEBI MODI AND ORS.
June 24, 2004
Phulpati Devi Vs. State Of Jharkhand
August 17, 2004
PICK UP STOCK AND SECURITIES PVT LTD Vs. CHANDA PRABHA RAY
May 11, 2004
PITAMBER TIWARI Vs. STATE OF JHARKHAND
August 23, 2004
PIYARI MANDAL Vs. STATE OF BIHAR
September 23, 2004
POKHANI DEVI Vs. STATE OF JHARKHAND
September 3, 2004
POOLICE HEMBRAM Vs. STATE OF BIHAR
July 23, 2004
PRABHAT KR.HAZAM Vs. RAJESHWAR SINGH
July 7, 2004
PRABHAWATI DEVI Vs. STATE OF BIHAR
September 10, 2004
PRABHU MAHATO Vs. BHAGTU MAHATO
July 19, 2004
Prabhu Narain Pandey Vs. State Of Jharkhand
April 8, 2004
PRABIR KUMAR SAHA Vs. STATE OF JHARKHAND
April 9, 2004
PRADEEP KUMAR JHA Vs. STATE OF JHARKHAND
April 13, 2004
PRADIP KUMAR GHOSH Vs. STATE OF JHARKHAND
April 23, 2004
PRAFULLA NARAIN DWARY Vs. NIL NARAIN DWARY
April 9, 2004
PRAHALAD RAM Vs. RAJENDRA RAM
February 18, 2004
Pramila Mukherjee Vs. State Of Jharkhand
June 22, 2004
PRAMOD BEHL Vs. STATE OF JHARKHAND
August 27, 2004
PRAMOD BEHL Vs. SHOVA MAYA GHOSH
July 15, 2004
PRAMOD KUMAR MISHRA Vs. SIDHUKANHU UNIVERSITY AT DUMKA
March 4, 2004
PRAMOD KUMAR TIRKEY Vs. STATE OF JHARKHAND
December 24, 2004
PRASENJIT GHOSH Vs. STATE OF JHARKHAND
February 20, 2004
PRASHANT HORO Vs. STATE OF JHARKHAND
January 30, 2004
PRAVEEN KUMAR AGRAWAL Vs. UNION OF INDIA THROUGH THE SECRETARY
May 21, 2004
PREM KUMAR @ PREM KISHORE PRASAD Vs. STATE OF BIHAR
April 13, 2004
PREMATHA NATH PAUL Vs. BIHAR STATE HOUSING BOARD
April 1, 2004
PRITHVI RAJ SINGH Vs. UNION OF INDIA
February 5, 2004
PRIYA RANJAN BHAGAT Vs. PRADEEP KUMAR BHAGAT
September 9, 2004
PROJECT OFFICER GIDDI A COLLIERY CCL Vs. SANJAY PRASAD CHAURASIYA
August 18, 2004
PUNESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
May 14, 2004
PUNJAB NATIONAL BANK Vs. STATE OF BIHAR
January 28, 2004
PURAN VERMA Vs. STATE OF BIHAR
June 23, 2004
PURNA CHANDRA GAUR Vs. LUTHI GAUR
August 5, 2004
PUSHKAR TECHNO PRIVATE LTD Vs. GENERAL MANAGER, CHITTRANAJAN LOCOMOTIVES WORKS
February 26, 2004
PUSPA KUMARI Vs. PARICHHIT PANDEY
November 24, 2004
R.B.SINGH Vs. STATE OF JHARKHAND
July 16, 2004
R.D.SINGH Vs. STEEL AUTHORITY OF INDIA LTD
May 13, 2004
R.K.Construction Private Ltd. Vs. State Of Jharkhand
August 30, 2004
RABINDRA KUMAR JHA Vs. STATE OF JHARKHAND
January 20, 2004
RABINDRA KUMAR SINGH Vs. STATE OF JHARKHAND
April 5, 2004
RADHA GOVIND SINGH NAGESH Vs. MD ANJAR
October 15, 2004
Radha Mohan Singh Vs. Bharat Coking Coal Ltd.
April 21, 2004
RADHEY SHYAM MANDAL ALIAS BABUL MANDAL Vs. STATE OF JHARKHAND
December 23, 2004
RADHEY SHYAM PRASAD SINGH Vs. STATE OF JHARKHAND
October 29, 2004
RADHIKA DEVI Vs. CHAIRMAN CUM MANAGING DIRECTOR, CENTRAL COALFIELDS LTD
March 22, 2004
RAGINI PRASAD Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
February 11, 2004
RAJ KISHORE KATTARUKA Vs. STATE OF JHARKHAND
November 2, 2004
RAJ KISHORE ROY Vs. STATE OF JHARKHAND
July 19, 2004
RAJ KISHORE SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
September 28, 2004
RAJ KISHORE SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION THROUGH ITS ADMINISTRATOR
April 21, 2004
Raj Kumar Mahto Vs. State Of Jharkhand
September 16, 2004
RAJ KUMAR RAI Vs. STATE OF JHARKHAND
September 22, 2004
RAJ KUMAR ROY Vs. STATE OF JHARKHAND
February 13, 2004
RAJ NATH Vs. STATE OF BIHAR
March 1, 2004
RAJ REFRACTORIES PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
March 5, 2004
RAJA RAM KAHAR Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
March 22, 2004
RAJENDRA INSTITUTE OF MEDICAL SCIENCE Vs. BIMAL KUMAR SAHAY
July 14, 2004
Rajendra Khalko Vs. Ranchi Municipal Corporation
May 12, 2004
Rajendra Kumar Singh Vs. Jharkhand State Electricity Board
September 21, 2004
RAJENDRA MANDAL Vs. STATE OF BIHAR
May 5, 2004
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
April 6, 2004
RAJENDRA PRASAD GUPTA Vs. STATE OF JHARKHAND, STATE ELECTRICITY BOARD AND ORS.
August 5, 2004
RAJENDRA PRASAD SHAW Vs. STATE OF JHARKHAND
April 9, 2004
RAJENDRA YADAV Vs. STATE OF JHARKHAND
September 22, 2004
RAJESH KUMAR JHA @ RAJU JHA Vs. STATE OF BIHAR
January 8, 2004
RAJESH KUMAR SAH Vs. STATE OF JHARKHAND
August 11, 2004
RAJESH KUMAR TRIVEDI Vs. STATE OF BIHAR
February 20, 2004
Rajesh Murmu Vs. State Of Jharkhand And 66 Ors.
March 9, 2004
RAJESH PRASAD SAO Vs. STATE OF JHARKHAND
September 3, 2004
RAJNEESH MISHRA Vs. STATE OF JHARKHAND
June 30, 2004
RAJNEESH MISHRA Vs. STATE OF JHARKHAND AND ORS.
March 17, 2004
RAJNI KUMAR MAHTO Vs. UMA DEVI BUDHIA
April 20, 2004
RAKESH JAIN Vs. STATE OF JHARKHAND
September 30, 2004
RAM ASHISH PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
April 2, 2004
RAM BAHADUR SINGH Vs. STATE OF JHARKHAND
March 17, 2004
RAM BALLABH PRASAD SINGH Vs. STATE OF JHARKHAND
January 6, 2004
RAM CHANDRA DAS Vs. STATE OF JHARKHAND
August 5, 2004
RAM CHANDRA MISHRA Vs. JHARKHAND STATE ELECTRICITY BOARD
January 29, 2004
Ram Charitar Lal Vs. State of Bihar
June 25, 2004
RAM CHARITAR RAM AND ORS. Vs. MADHESHWAR SINGH AND ORS.
June 23, 2004
RAM DAS RAY Vs. STATE OF JHARKHAND
December 21, 2004
RAM DAS TIGGA Vs. STATE OF JHARKHAND
April 2, 2004
RAM DULARI MAHANT Vs. STATE OF JHARKHAND
May 12, 2004
Ram Khelawan Singh Vs. Patratu Thermal Power Station
August 12, 2004
RAM KISHORE ORAON @ RAM DULAR ORAON Vs. STATE OF BIHAR
January 13, 2004
RAM LAKHAN MANDAL Vs. STATE OF BIHAR
January 20, 2004
RAM LAKHAN PRASAD GUPTA Vs. STATE OF JHARKHAND
June 21, 2004
RAM NARESH JHA Vs. STATE OF JHARKHAND
May 5, 2004
RAM NATH MUNDA Vs. KHAINTU MUNDA
August 4, 2004
RAM NAUMI PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
April 16, 2004
RAM PRAVESH KUMAR Vs. STATE OF JHARKHAND
March 22, 2004
Ram Sagar Vs. Union Of India
April 2, 2004
RAM SHARAN SAI Vs. STATE OF BIHAR
April 9, 2004
RAM SURAT SINGH Vs. STATE OF JHARKHAND
September 22, 2004
RAM VYAS MISHRA Vs. JHARKHAND STATE ELECTRICITY BOARD
January 9, 2004
Rama Devi, Wife Of Late Bishwanath Prasad Choudhary Vs. State Of Bihar
June 23, 2004
RAMASHIS DEO Vs. CENTRAL COALFIELDS LTD
July 16, 2004
Ramavtar Machi Vs. State of Bihar (Now Jharkhand)
August 31, 2004
Ramavtar Mochi Vs. State Of Bihar (Now Jharkhand) Through I.G.Of Prison., Government Of Jharkhand
August 31, 2004
RAMAWATAR SETH Vs. STATE
January 15, 2004
RAMCHARITRA BURMA Vs. KIRAN DEVI TIBERWAL
March 11, 2004
RAMDEO SINGH Vs. STATE OF BIHAR
July 5, 2004
RAMENDRA NATH SARKAR Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
September 20, 2004
RAMESH CHANDRA SINHA Vs. STATE OF JHARKHAND AND ORS.
April 28, 2004
RAMESH GANDHI Vs. STATE OF BIHAR
November 24, 2004
RAMESH KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 22, 2004
RAMESH KUMAR JAIN Vs. STATE OF JHARKHAND
September 22, 2004
RAMESH KUMAR SINGH Vs. SHAILENDRA NARAYAN ACHARYA
April 30, 2004
RAMESH SINGH Vs. STATE OF BIHAR
January 6, 2004
RAMESHWAR MAHTO AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
March 10, 2004
RAMJEE PRASAD SRIVASTAVA Vs. STATE OF JHARKHAND
April 8, 2004
RAMJEE SHARMA Vs. STATE OF BIHAR
March 19, 2004
Ramji Singh Vs. State Of Bihar
March 26, 2004
RAMKESHWAR SAHU Vs. STATE OF BIHAR
March 24, 2004
RANCHI CINEMA EMPLOYEES UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
June 21, 2004
RANCHI KSHETRIYA GRAMIN BANK OFFICER&APOSS ASSOCIATION Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
April 5, 2004
RANCHI REFRACTORIES Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
December 1, 2004
RANJAN KUMAR MISHRA Vs. STATE OF JHARKHAND
March 12, 2004
RANJEET YADAV Vs. STATE OF BIHAR
January 13, 2004
RANJIT KUMAR Vs. HEAVY ENGINEERING CORPORATION LTD
July 21, 2004
RANJIT THEODORE Vs. RAMAWATAR RAM
May 7, 2004
RATNESHWAR PRASAD YADAV Vs. STATE OF JHARKHAND
June 30, 2004
RAUF SAH @ LAKHIA Vs. STATE OF BIHAR
March 26, 2004
RAVI GOPAL SINGH Vs. STATE OF JHARKHAND
June 21, 2004
Ravindra Nath Vs. State Of Jharkhand
February 26, 2004
RAVINDRA PRASAD Vs. BOKARO STEEL PLANT,A UNIT OF STEEL AUTHORITY OF INDIA LTD.
January 9, 2004
REETA MISHRA Vs. STATE OF JHARKHAND
August 11, 2004
RISHI CEMENT COMPANY LTD Vs. STATE OF BIHAR
July 9, 2004
Rishi Cement Company Ltd., Chandra Roller Flour Mills Pvt.Ltd.And Premier Glass Industries Vs. Bihar State Electricity Board
September 16, 2004
RIT LAL SAH Vs. STATE OF JHARKHAND
April 23, 2004
RIT LAL YADAV Vs. STATE OF JHARKHAND AND ORS.
May 11, 2004
ROHAN MAHTO Vs. RAM CHANDRA PRASAD
July 30, 2004
Rohini Dobya Vs. State Of Jharkhand
June 28, 2004
ROHIT DAS Vs. STATE OF BIHAR
August 18, 2004
ROYAL ASSOCIATES PVT.LTD Vs. BHUPENDRA ENGINEERING AND CONSTRUCTION PVT.LTD
April 7, 2004
Rupan Sonar Etc. Vs. State Of Bihar
March 16, 2004
RUPESH KUMAR Vs. STATE OF JHARKHAND
November 2, 2004
RUPINDER SINGH NAGPAL Vs. BANK OF INDIA
September 22, 2004
RURMAL AGARWALA Vs. BHARAT COKING COAL LTD.
March 11, 2004
S.K. TOPPO Vs. STATE OF BIHAR
October 29, 2004
S.L., P.O.AND P.S. Vs. JAMUNA PRASAD MAHTO
August 20, 2004
S.MANJAR HUSSAIN Vs. STATE OF JHARKHAND
June 21, 2004
S.N.PATEL @ SAPAL NARIMAN PATEL Vs. MINOO NARIMAN PATEL
September 2, 2004
S.R.SHARMA Vs. COAL INDIA LTD
March 4, 2004
SACHINDRA NATH MANDAL Vs. STATE OF JHARKHAND
February 19, 2004
SADANAND SINGH Vs. STATE OF BIHAR
January 29, 2004
SAHDEO ORAON Vs. STATE OF BIHAR
June 30, 2004
SAHEEN SABA BANOO Vs. MD.MANZOOR ALAM
September 17, 2004
SAILESH BHARDWAJ SHARMA Vs. STATE OF JHARKHAND
October 29, 2004
SAJONI @ SAJANI MARAIYA Vs. STATE OF JHARKHAND
May 13, 2004
SAKET KUMAR SINGH Vs. STATE OF JHARKHAND
February 11, 2004
SAKUR ANSARI Vs. BIHAR STATE ELECTRICITY BOARD
February 20, 2004
SALIM KHAN Vs. STATE OF JHARKHAND
February 5, 2004
SAMBAT SINGH MUNDA Vs. STATE OF BIHAR
October 1, 2004
SAMBHU SINGH Vs. STATE OF BIHAR
July 22, 2004
SAMRENDRA CHOUDHARY Vs. HEAVY ENGINEERING CORN.LTD
December 14, 2004
SAMSUDDIN ANSARI Vs. STATE OF JHARKHAND
January 7, 2004
SANATAN RANA Vs. STATE OF BIHAR
February 10, 2004
SANDEEP KHEDWAL Vs. JHARKHAND STATE ELECTRICITY BOARD
September 29, 2004
SANDESH KUMAR MANDAL Vs. STATE OF JHARKHAND
December 23, 2004
Sangeeta Kumari Vs. State Of Jharkhand
April 27, 2004
SANGI HAMBRAM Vs. STATE OF BIHAR
March 10, 2004
SANJAY KUMAR JHA Vs. SHALINI JHA
January 8, 2004
SANJAY KUMAR SHRIVASTAVA Vs. STATE OF JHARKHAND
August 19, 2004
SANTOSH KUMAR ROY Vs. NIRMAL KUMAR CHATTERJEE
March 18, 2004
Santosh Kumar Yadav Vs. Central Coalfields Ltd.
March 25, 2004
SANTOSHI DEVI @ MADHURI DEVI Vs. SADANAND DAS GOSWAMI
February 19, 2004
SARASWATI DEVI Vs. STATE OF JHARKHAND
January 29, 2004
SARATUL FATIMA Vs. KHODAIYA BIBI
July 12, 2004
SARDAR GURUCHARAN SINGH Vs. PRIYA RANJAN BHAGAT
August 23, 2004
SARDAR VEER SINGH Vs. STATE OF JHARKHAND
May 14, 2004
SARFUDEEN MIYAN Vs. QUADIR MIAN
June 22, 2004
SARITA MALHOTRA & ORS. Vs. STATE OF JHARKHAND
November 23, 2004
SARJU DUSADH Vs. STATE OF JHARKHAND
September 22, 2004
SARO RANA Vs. STATE OF JHARKHAND
June 23, 2004
SAROJ AGRAWAL Vs. L I C
June 23, 2004
SAROJ DEVI Vs. MANIK CHAND SARAWGI
May 14, 2004
SAROJ JAISWAL Vs. STATE OF BIHAR
December 23, 2004
SATENDRA KUMAR SINGH Vs. DEVENDRA PAL SINGH
August 6, 2004
Satya Narain Sharma Vs. State Of Bihar (Now Jharkhand)
July 20, 2004
SATYA PRAKASH MISHRA Vs. CENTRAL COALFIELDS LTD
August 11, 2004
SATYENDRA KUMAR Vs. STATE OF JHARKHAND
March 11, 2004
SATYENDRA KUMAR MISHRA Vs. STATE OF JHARKHAND
May 12, 2004
SAVITRI BALA DEVI Vs. STATE OF BIHAR
January 19, 2004
SEBA AGRAWAL Vs. KAPILDEO NARAIN AGRAWAL
December 9, 2004
SEPAHI MUNDA Vs. STATE OF BIHAR NOW JHARKHAND
February 13, 2004
SESHNATH SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
August 31, 2004
SHABIR @ MD.SHABIR Vs. STATE OF BIHAR
January 13, 2004
Shagufta Rahat Bano @ Shagufa Rahat Vs. Vinoba Bhave University
June 29, 2004
SHAILENDRA KUMAR JHA AND ORS., Vs. FERTILIZER CORPORATION OF INDIA LIMITED THROUGH ITS CHAIRMAN AND ORS.
May 12, 2004
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
March 9, 2004
Shailendra Rajak Vs. State Of Jharkhand
August 20, 2004
SHAILESH KUMAR GANESH Vs. STATE OF JHARKHAND
October 7, 2004
SHAKTIPADA BANERJEE Vs. STATE OF JHARKHAND
March 11, 2004
Shambhu Nath Roy Vs. Jharkhand State Electricity Board Through Its Chairman
July 26, 2004
SHAMBHU PASWAN Vs. CENTRAL MINE PLANNING and DESING INSTITUTE LIMITED
June 21, 2004
SHAMBHU SHARAN LAL Vs. STATE OF JHARKHAND
August 10, 2004
SHAMBHU SIRKA Vs. STATE OF BIHAR
August 5, 2004
Shambhu Tudu Vs. State of Jharkhand
July 23, 2004
SHANKAR CHAKRAVARTY Vs. PUSPITA CHAKRAVARTY
September 29, 2004
SHANKAR KUMAR Vs. RANCHI UNIVERSITY AND ORS.
May 20, 2004
Shankar Nahak Vs. Bharat Coking Coal Ltd., Through Director
March 31, 2004
SHARAT CHANDRA SINGH DEO Vs. STATE OF BIHAR
April 21, 2004
SHARAT CHANDRA SINHA Vs. STATE OF BIHAR
August 3, 2004
SHARDA CONSTRUCTION Vs. STATE OF JHARKHAND
August 20, 2004
SHARDA CONSTRUCTION Vs. STATE OF JHARKHAND
November 5, 2004
SHARDA CONSTRUCTION Vs. STATE OF JHARKHAND
January 16, 2004
SHASHI PRAKASH AGARWAL Vs. STATE OF BIHAR
June 25, 2004
SHATRUGHAN SINGHAL Vs. STATE OF JHARKHAND
January 6, 2004
Shayama Nand Ram Vs. Union Of India
September 2, 2004
SHEELA KUMARI SINGH Vs. G S ATWAL AND CO ENGG PVT LTD
July 14, 2004
Sheo Narayan Singh Vs. Mining Area Development Authority, Through Its Secretary
January 12, 2004
SHIBU SOREN Vs. STATE OF JHARKHAND
July 29, 2004
SHIBU SOREN Vs. STATE OF JHARKHAND
December 9, 2004
SHIV KUMAR SHARMA Vs. STATE OF JHARKHAND
February 20, 2004
SHIV KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
February 19, 2004
SHIV PRASAD SHARMA @ SHEO PRASAD SHARMA Vs. STATE OF JHARKHAND
May 12, 2004
Shiv Shankar Prasad Vs. Steel Authority Of India Ltd.
September 21, 2004
SHIVRATRI DEVI Vs. STATE OF JHARKHAND
August 13, 2004
SHOGRA KHATOON Vs. SHAIRUN BIBI
March 25, 2004
SHOPHIA KHATOON Vs. STATE OF JHARKHAND
December 20, 2004
SHOPHIYA KHATOON Vs. STATE OF JHARKHAND
December 23, 2004
SHREE RAMDEOBABA STEEL PVT LTD Vs. STATE OF JHARKHAND
December 15, 2004
SHRENIK BHAI KASTURBHAI Vs. GANPAT RAI JAIN
August 24, 2004
SHRIDHAR CHANDRA MAL Vs. STATE OF JHARKHAND
March 25, 2004
SHUSHILA DEVI KHANDELWAL Vs. SANTULAL KHANDELWAL
September 9, 2004
SHYAM BAHADUR SINGH Vs. STATE OF BIHAR
February 5, 2004
SHYAM KUMAR DAS Vs. STATE OF JHARKHAND
July 19, 2004
SHYAM KUMAR THAKUR Vs. BIHAR STATE ELECTRICITY BOARD
February 4, 2004
SHYAM NANDAN SINGH Vs. STATE OF JHARKHAND
July 9, 2004
SHYAM NARAIN JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY
March 3, 2004
SHYAM SUNDAR BHAGAT Vs. BINOD KUBHAKAR
July 6, 2004
SHYAM SUNDER BARNWAL Vs. STATE OF JHARKHAND
May 14, 2004
SHYAMAL KUMAR GHOSAL Vs. STATE OF JHARKHAND
September 22, 2004
SHYAMAPADO GORAIN Vs. STATE OF BIHAR
April 16, 2004
SHYAMDEO MAHARA Vs. STATE OF JHARKHAND
July 9, 2004
Siban Kandulna @ Siban Vs. Jharkhand State Electricity Board
September 20, 2004
Sidh Nath Singh Vs. State Of Jharkhand
June 25, 2004
SIKRA ORAON Vs. STATE OF BIHAR
July 23, 2004
Singh Saw Mill Vs. State Of Jharkhand
March 4, 2004
SITA RAM AGARWAL Vs. STATE OF JHARKHAND
October 30, 2004
SITA RAM AGARWAL Vs. STATE OF JHARKHAND
October 1, 2004
SITA RAM SHARMA Vs. STATE OF JHARKHAND AND ORS.
April 15, 2004
Sivdhari Ram Vs. State of Jharkhand
March 24, 2004
SK.JAHIR @ BHUTKU Vs. SK.MAHBOOB
August 17, 2004
SK.NAYEEM @ MD.NAYEEMUDDIN Vs. SK.ABDUL HAMID
July 7, 2004
SOBAN SINKU Vs. STATE OF BIHAR
January 14, 2004
SOCIETY FOR RURAL INDUSTRIALIZATION TDC-TRC NETWORK Vs. STATE OF JHARKHAND
February 16, 2004
SOHAN CHAURASIA Vs. STATE OF JHARKHAND
July 20, 2004
Soma Oraon Vs. Union Of India
April 8, 2004
SOMA TIRKEY Vs. STATE OF JHARKHAND
August 4, 2004
SOMAR THAKUR Vs. STATE OF BIHAR
April 28, 2004
SOMEN KUMAR CHOUDHURY Vs. PRANATI CHOUDHURY
March 22, 2004
SONA RAM SOREN Vs. STATE OF JHARKHAND
April 9, 2004
SONALI MEHTA Vs. STATE OF JHARKHAND
May 14, 2004
SONARAM HANSDA Vs. STATE OF JHARKHAND
October 29, 2004
SPECIAL OFFICER OF HAZARIBAGH MUNICIPALITY Vs. VIJAY MAHAJAN
August 26, 2004
Sri Ganesh Fabrics Vs. Sita Devi
August 17, 2004
STATE Vs. MITHILESH KUMAR SINGH
July 19, 2004
STATE BANK OF INDIA Vs. BIHAR CENTRAL TRADING COMPANY
August 20, 2004
STATE OF BIHAR Vs. SURAJ NATH TELI
September 18, 2004
STATE OF BIHAR Vs. RAMCHARITAR MAHTO
June 22, 2004
STATE OF BIHAR Vs. BHARATH MAHTO
June 22, 2004
STATE OF BIHAR Vs. GOVIND PRASAD
September 30, 2004
STATE OF BIHAR Vs. PAPPU YADAV
April 28, 2004
STATE OF BIHAR Vs. DEO SHARAN PRASAD
September 10, 2004
STATE OF BIHAR Vs. SALIM KHALIFA
September 30, 2004
STATE OF BIHAR Vs. HARICHARAN MIAN
September 29, 2004
STATE OF BIHAR Vs. SURESH PRASAD, SHYAM KISHORE PRASAD
September 16, 2004
STATE OF BIHAR Vs. JAGAT LAL VISHWAKARMA
August 24, 2004
STATE OF BIHAR Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
November 24, 2004
STATE OF BIHAR Vs. ANIL BARAN GHOSH
April 23, 2004
STATE OF BIHAR Vs. ALICE PURTY
March 19, 2004
STATE OF BIHAR Vs. DEOPATI DEVI
July 15, 2004
STATE OF BIHAR Vs. AKHIL CHANDRA GOPE
March 24, 2004
STATE OF BIHAR (NOW JHARKHAND) Vs. BIJOY RAJWAR AND ORS.
June 25, 2004
STATE OF BIHAR THROUGH DEPUTY COMMISSIONER Vs. YASODA KUAR
September 30, 2004
STATE OF BIHAR THROUGH SPECIAL LAND ACQUISITION OFFICER Vs. RAMESHWAR LAL AGARWAL
October 15, 2004
STATE OF JHARKHAND Vs. ARJUN DAS
October 5, 2004
STATE OF JHARKHAND Vs. PRADEEP KUMAR DEY
March 16, 2004
STATE OF JHARKHAND Vs. MIRAJ ALIAS BOSWA MIAN
April 7, 2004
STATE OF JHARKHAND Vs. SAMIR KUMAR SAHU
July 21, 2004
STATE OF JHARKHAND Vs. NIRMAL SINGH
May 20, 2004
STATE OF JHARKHAND Vs. STATE OF BIHAR
August 24, 2004
STATE OF JHARKHAND Vs. R.K. CONSTRUCTION PVT. LTD
December 24, 2004
STATE OF JHARKHAND Vs. MITHILA SAHKARI GRIH NIRMAN SAHYOG SAMITI
December 13, 2004
STATE OF JHARKHAND Vs. AREN MINZ
December 23, 2004
State of Jharkhand Vs. Ajay Dubey
June 23, 2004
STATE OF JHARKHAND Vs. GIRISH KUMARI PRASAD
March 9, 2004
STATE OF JHARKHAND Vs. SANJAY MAHTO
April 21, 2004
State Of Jharkhand Rep.By Secretary, Department Of Irrigation, Government Of Jharkhand Vs. Chhotanagpur Brick Works Through Its Proprietor
May 20, 2004
State Of Jharkhand Through Secretary, Deptt.Of Energy Vs. State Of Bihar
February 27, 2004
STATE THROUGH SUPERINTENDENT OF POLICE Vs. SUDAMA PRASAD
September 9, 2004
STATE THROUGH SUPERINTENDENT OF POLICE CBI Vs. MAHENDRA PRASAD
April 28, 2004
STEEL AUTHORITY OF INDIA LIMITED Vs. RELIANCE FIREBRICKS AND POTTERY COMPANY LTD
January 29, 2004
STEEL AUTHORITY OF INDIA LTD Vs. P O LABOUR COURT
February 11, 2004
STEEL CITY BEVERAGES LTD Vs. UNION OF INDIA
February 16, 2004
SUBHAS ORAON @ TEHNA Vs. STATE OF BIHAR
September 22, 2004
SUBTAKIM ANSARI Vs. STATE OF BIHAR
January 4, 2004
Sudesh Dom Vs. State of Bihar
May 21, 2004
SUDHA JHINGON Vs. STATE OF JHARKHAND
September 21, 2004
SUDHIR KUMAR Vs. RAM AUTAR PRASAD
September 7, 2004
SUJATA AGARWAL Vs. JHARKHAND STATE ELECTRICITY BOARD
April 15, 2004
SUJIT KUMAR ROY Vs. STATE OF BIHAR
February 24, 2004
SUKHI RAM LOHAR Vs. STATE OF BIHAR
January 6, 2004
SUKHLAL DEOGAM @ LAL SINGH DEOGAM Vs. STATE OF BIHAR
August 20, 2004
SUKRO ORAIN Vs. STATE OF BIHAR
July 7, 2004
SULOCHANA DEVI Vs. NEW INDIA ASSURANCE CO LTD
April 20, 2004
Sultan Ansari Vs. State Of Bihar (Now Jharkhand)
January 9, 2004
SUNDER BOURI Vs. STATE OF BIHAR
June 29, 2004
Sunil Kumar Singh Vs. State Of Jharkhand
August 11, 2004
SUNIT RAJAK Vs. STATE OF BIHAR
July 21, 2004
SUNITA DEVI Vs. STATE OF JHARKHAND
December 17, 2004
SUNITRA MITRA Vs. CHAIRMAN C B S E DELHI
May 10, 2004
SUPERINTENDENT OF POLICE C B I Vs. CHANDRAKET NARAYAN SINGH
March 18, 2004
SURAJ KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
June 22, 2004
Surendra Kumar Vs. Heavy Engineering Corporation Ltd.
June 28, 2004
SURENDRA MURMU Vs. STATE OF BIHAR
November 25, 2004
SURENDRA NATH DAS Vs. STATE OF JHARKHAND
May 13, 2004
SURENDRA PRASAD Vs. STATE OF JHARKHAND
April 6, 2004
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
September 20, 2004
SURESH CHANDRA GUPTA Vs. BIHAR STATE ELECTRICITY BOARD THROUGH CHAIRMAN
April 15, 2004
SURESH KUMAR Vs. STATE OF JHARKHAND
March 4, 2004
SURESH SAH Vs. STATE OF BIHAR
March 11, 2004
SURJIT SINGH MALIK Vs. ASIATIC OXYGEN LTD
January 8, 2004
SUSHIL KUMAR DUBEY Vs. STATE OF JHARKHAND
August 24, 2004
SUSHIL KUMAR GUPTA Vs. STATE OF JHARKHAND
August 13, 2004
SUSHIL MONDAL Vs. SHIBDAS PATRA @ SHIBU
December 15, 2004
SUSHILA DEVI KEJRIWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED DHANBAD
February 11, 2004
SYED MD.HOOD KABRI Vs. STATE OF JHARKHAND
August 24, 2004
T.Kujur Vs. Union Of India
April 28, 2004
TANUJA MISHRA Vs. STATE OF JHARKHAND
September 15, 2004
Tapeshwar Nonia Vs. Central Coalfields Ltd.Through Its C.M.D.
April 8, 2004
TARAKNATH UPADHYAY Vs. BHARAT COKING COAL LTD
March 4, 2004
Tarkeshwar Nath Katariyar Vs. State of Jharkhand
August 6, 2004
TARKESHWAR SAHU Vs. STATE OF BIHAR
August 6, 2004
TARUN KUMAR ALLEY Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS M.D.
May 11, 2004
TARUN KUMAR PATEL Vs. MADHUSUDAN AGRAWAL
July 13, 2004
TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
May 20, 2004
TATA ENGINEERING AND LOCOMOTIVE CO.LTD Vs. PRESIDING OFFICER
February 16, 2004
TATA IRON AND STEEL CO LTD Vs. DISTRICT TRANSPORT OFFICER
August 20, 2004
Tata Iron And Steel Co.Ltd. Vs. State Of Bihar
May 19, 2004
TATA IRON AND STEEL COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
July 21, 2004
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
August 20, 2004
TEKLAL MAHANTO Vs. UNION OF INDIA
January 30, 2004
THAKUR PRASAD MAHTO Vs. STATE OF BIHAR
September 28, 2004
TINKU KUMAR PRASAD Vs. STATE OF JHARKHAND
December 13, 2004
TISCO MAZDOOR UNION Vs. STATE OF JHARKHAND
April 16, 2004
TRIVENI ENTERPRISES Vs. STATE OF JHARKHAND
July 20, 2004
TULA MAHTO Vs. CHAMAN MAHTO
July 15, 2004
TULSI DEVI Vs. CHANDRIKA PRASAD
July 27, 2004
TULSI RAJAK Vs. STATE OF JHARKHAND
February 26, 2004
Tuntun Hansda Vs. State of Jharkhand
January 20, 2004
TUSU SAHIS Vs. STATE OF BIHAR
March 18, 2004
U.P.Singh Vs. Union Of India
April 8, 2004
UDAI BHAN Vs. STATE OF BIHAR
September 17, 2004
UDAI PRAKASH OJHA Vs. STATE OF BIHAR
September 10, 2004
UDAI PRATAP SINGH Vs. STATE OF JHARKHAND
March 5, 2004
UDAYANCHAL SEVA SANTHAN Vs. STATE OF JHARKHAND
August 23, 2004
UDDIN ALIAS MOHAMMADIN Vs. ASIBUN NISSA
May 22, 2004
UGRA NARAYAN JAISWAL Vs. RAM CHANDRA PANDIT
July 20, 2004
UGRA NARAYAN JAISWAL Vs. RAM CHANDRA PANDIT
September 20, 2004
UGRA NARAYAN JAISWAL Vs. STATE OF JHARKHAND
December 8, 2004
UJJAWAL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
August 27, 2004
UMA SHANKAR GOPALKA Vs. STATE OF JHARKHAND
May 13, 2004
UMA SHANKAR PRASAD SRIVASTAVA Vs. VINOBA BHAVE UNIVERSITY, THROUGH THE V.C.AT HAZARIBAGH
September 16, 2004
Uma Shankar Prasad Srivastava Vs. State Of Jharkhand
May 6, 2004
UMAR SHEIKH Vs. STATE OF JHARKHAND
May 18, 2004
UMESH PRASAD AGARWAL Vs. STATE OF JHARKHAND
April 2, 2004
UMESHWAR UPADHYAY Vs. STATE OF JHARKHAND
April 29, 2004
Upendra Chouhan Vs. Central Coalfields Ltd.Through Its Chairman-Cum- Managing Director
September 1, 2004
UPENDRA PRASAD SINHA Vs. MANJU SINHA @ SANYUKTA SINHA
May 11, 2004
URANIUM CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL
January 6, 2004
Uranium Corporation Of India Ltd. Vs. Union Of India
June 21, 2004
Urmila Agarwala Vs. Lav Kumar Agarwal
June 23, 2004
URMILA DEVI Vs. GAYATRI DEVI
September 10, 2004
URMILA SARKAR Vs. STATE OF BIHAR
December 23, 2004
USMAN MIAN Vs. HAMIDAN BIBI
August 4, 2004
V.N.SINGH Vs. CENTRAL COALFIELDS LTD
April 27, 2004
Vee Ess Enterprises Vs. Central Coal Fields Ltd.
March 24, 2004
VEENA DEVI Vs. STATE OF JHARKHAND
January 28, 2004
Veena Verma (Bhushan) Vs. State Of Jharkhand
June 22, 2004
VICTOR MINING INDUSTRIES Vs. STATE OF JHARKHAND
August 6, 2004
Vidya Bhushan Prasad @ Bidya Bhushan Prasad Vs. State Of Jharkhand
August 11, 2004
VIDYA NAND SINGH Vs. UNION OF INDIA
March 5, 2004
VIJAY LAXMI Vs. K SIMACHALAN
February 16, 2004
VIJAY NARAYAN SINGH Vs. STATE OF BIHAR
January 30, 2004
Vijay Rai Vs. State of Bihar (Now Jharkhand)
January 7, 2004
VIJAY SHREE INDUSTRIES LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
February 25, 2004
VIMLA DEVI Vs. STATE OF JHARKHAND
February 6, 2004
VISHNU SAHU Vs. GOBIND SAHU
March 11, 2004
VISHNUDEO CHOUDHARY Vs. STATE OF BIHAR
April 22, 2004
VITHAL PURUSHOTTAM DANDEKAR Vs. STATE OF BIHAR
August 24, 2004
WORKMAN, BACHU SINGH Vs. PRESIDING OFFICER, LABOUR COURT
January 7, 2004
Workmen Represented By General Secretary Of Chotanagpur Industrial Workers Union Vs. Presiding Officer, Labour Court
March 19, 2004
YADU SAO Vs. CENTRAL COAL FIELDS LTD., A SUBSIDIARY OF COAL INDIA LTD
April 29, 2004
YADUNANDAN RABIDAS Vs. STATE OF BIHAR
March 22, 2004
YAKUB JOJOWAR Vs. STEEL AUTHORITY OF INDIA
January 27, 2004
YAMUNA MANDAL Vs. KAMESHWAR MANDAL
February 13, 2004
YAMUNA PRASAD SAH Vs. STATE OF JHARKHAND
February 26, 2004
YASHODA KUMARI Vs. STATE OF JHARKHAND
October 11, 2004
YOGENDRA PRASAD SAHU Vs. STATE OF JHARKHAND
November 2, 2004
Yogendra Prasad Sinha Vs. State Of Jharkhand
April 9, 2004
YOGESH CHANDRA VERMA Vs. STATE OF JHARKHAND
October 29, 2004