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Case Index
Title
Date
A V V N L Vs. SARLI
December 9, 2004
A.K. GOENKA Vs. M/S. GHATWASHAN FINANCIAL SERVICES PVT. LTD.
October 26, 2004
AAMIN Vs. STATE OF RAJASTHAN
July 13, 2004
AANJANA Vs. STATE OF RAJASTHAN
October 19, 2004
AASANDAS S/O SHRI VALI RAM Vs. STATE OF RAJASTHAN
December 13, 2004
ABDUL AZIZ QURESHI Vs. UNIVERSITY OF RAJASTHAN
July 28, 2004
ABDUL QAYYUM AKHTAR Vs. STATE OF RAJASTHAN
March 16, 2004
ABDUL RAHMAN Vs. STATE OF RAJASTHAN
August 2, 2004
ABDUL REHMAN Vs. KAILASH CHAND
May 25, 2004
ABDUL REHMAN Vs. STATE OF RAJASTHAN (RAJASTHAN)
October 28, 2004
ABDUL SALAM Vs. MAHARANA PRATAP UNIVERSITY & ORS.
February 24, 2004
ABHAY GOYAL Vs. WIZARD BIOTECH P LTD
December 3, 2004
ADARSH VIDHYA MANDIR SAMITI BHARATPUR Vs. DHARMPAL SHARMA
February 26, 2004
AGARWAL AGNCIES Vs. STATE OF RAJASTHAN
April 6, 2004
AGARWAL PHARMACY COLLEGE Vs. STATE OF RAJASTHAN
January 14, 2004
AGARWAL TRADER MADANGANJ AND ANT Vs. CHAND DEVI
April 23, 2004
AIR CONDITIONING CORPORATION LTD Vs. RAJASTHAN AGRICULTURE UNIVERSITY
August 12, 2004
AJANTA RAJ PROTEINS LTD. Vs. STATE OF RAJ AND ANR.
April 11, 2004
AJAY PAL SINGH Vs. STATE OF RAJASTHAN
June 30, 2004
AJEET PUROHIT Vs. STATE OF RAJASTHAN
May 19, 2004
AJUDIYA SUGAR MILLS Vs. ALCOBEX METALS LTD
March 17, 2004
AKLA DEVI Vs. STATE OF RAJASTHAN
November 3, 2004
ALCOBEX METALS LTD Vs. UNION OF INDIA
September 10, 2004
ALIM AHUJA Vs. REGISTRAR OF COMPANIES
October 8, 2004
ALL INDIA EQUALITY FORUM Vs. STATE OF RAJASTHAN
April 19, 2004
AMAR SINGH Vs. STATE
September 24, 2004
AMAR SINGH Vs. STATE OF RAJASTHAN
March 10, 2004
AMARIT LAL Vs. RAM PYARI
October 29, 2004
AMBA LAL Vs. STATE OF RAJASTHAN
May 14, 2004
AMI CHAND SHARMA Vs. SUSHIL KUMAR
September 8, 2004
AMINA Vs. STATE OF RAJASTHAN
January 5, 2004
AMINA BEGUM Vs. MOHD RAMZAN
August 16, 2004
AMINA BEGUM Vs. MOHD RAMZAN
September 20, 2004
AMIT KUMAR Vs. STATE OF RAJASTHAN
October 6, 2004
AMURU KHAN AND ANOTHER Vs. STATE OF RAJASTHAN
May 12, 2004
ANAND PRAKASH GARG Vs. MADAN MOHAN GARG
April 5, 2004
ANAND SINGH Vs. STATE OF RAJASTHAN
February 3, 2004
ANGREJ SINGH Vs. STATE OF RAJASTHAN
February 25, 2004
ANIL Vs. UNION OF INDIA
July 19, 2004
ANIL KUMAR Vs. STATE OF RAJASTHAN
June 21, 2004
ANIL SAHDEV Vs. STATE OF RAJASTHAN
March 10, 2004
ANIL SHARMA Vs. STATE OF RAJASTHAN
January 5, 2004
ANITA DEVI KANSARA Vs. STATE OF RAJASTHAN
April 22, 2004
ANUP KRISHNA KAUL Vs. JAGDISH SWAROOP AGARWAL
January 15, 2004
ARIF KHAN Vs. STATE OF RAJASTHAN
March 10, 2004
ARJUN Vs. STATE OF RAJASTHAN
May 27, 2004
ARJUN RAM Vs. UNION OF INDIA (NCB)
February 24, 2004
ARJUN SINGH Vs. LABOUR COURT JODHPUR
April 6, 2004
ARNAVAZ ANU Vs. ALCOBEX METALS LTD
September 10, 2004
ARUN KUMAR Vs. STATE OF RAJASTHAN
March 10, 2004
ARUN KUMAR Vs. SURAJMAL RAWAT
October 13, 2004
ARVIND SINGH Vs. KAJODMAL
November 30, 2004
ARYA SAMAJ Vs. PRITHVI RAJ
July 28, 2004
ASGAR ALI Vs. STATE OF RAJASTHAN AND OTHERS
October 1, 2004
ASHA DEVI GUPTA Vs. STATE OF RAJASTHAN
November 1, 2004
ASHA RAM Vs. STATE OF RAJASTHAN
February 12, 2004
ASHA RAM AND ORS. Vs. STATE OF RAJASTHAN
May 27, 2004
ASHOK BAPNA Vs. STATE OF RAJASTHAN
April 27, 2004
ASHOK GUPTA Vs. GHISI LAL BARARYA
January 15, 2004
ASHOK H. MAHESHWARI AND ORS. Vs. STATE OF RAJASTHAN
April 9, 2004
ASHOK KUMAR Vs. STATE OF RAJASTHAN
March 9, 2004
ASHOK KUMAR & OTHERS Vs. STATE OF RAJASTHAN
March 25, 2004
ASHOK RAI THROUGH LRS Vs. STATE OF RAJASTHAN
October 1, 2004
ASHUTOSH PANCHOLI Vs. STATE OF RAJASTHAN & ANR.
July 30, 2004
ASHWANI CHOBISA Vs. UNION OF INDIA
October 20, 2004
ASSISTANT COMMERCIAL TAXES Vs. RISHAB SPECIAL YARNS LIMITED
August 23, 2004
ASSISTANT COMMERCIAL TAXES OFFICER Vs. AGARWAL STEEL INDUSTRIES
July 29, 2004
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KANOI DAL MILL
July 23, 2004
ASSISTANT COMMERCIAL TAXES OFFICER Vs. J P SINGH AND SONS
July 6, 2004
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. ARYAN PIPE TRADERS
August 2, 2004
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. DEEP CHAND AND SONS
August 3, 2004
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MAHENDRA TRADING CO.
August 27, 2004
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. PARAS TRADING COMPANY
August 4, 2004
ASSTT COMMISSIONER OF INCOME TAX CIRCLE CHITTORGARH Vs. BANSWARA SYNTEX LTD
September 22, 2004
ATUL INDUSTRIAL AGENCIES Vs. G D GUPTA
April 23, 2004
AUTOGRINX ENGINEERS PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 9, 2004
AYUB KHAN Vs. AHSANULHAQ
May 31, 2004
B A S F INDIA LTD Vs. STATE OF RAJASTHAN
March 12, 2004
BABU KHAN Vs. UNION OF INDIA
December 3, 2004
BABU LAL Vs. STATE OF RAJASTHAN
March 11, 2004
BABU LAL MEGHWAL Vs. STATE OF RAJASTHAN
December 3, 2004
BADHIR BAL KALYAN VIKAS SAMITI BHILWARA Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTION TRIBUNAL JAIPUR
February 9, 2004
BADRI AND ANOTHER Vs. STATE OF RAJASTHAN
December 17, 2004
BAGGA SINGH Vs. STATE OF RAJASTHAN
August 26, 2004
BAGTAWAR SINGH Vs. STATE OF RAJASTHAN
August 10, 2004
BAJRANG Vs. STATE OF RAJASTHAN
January 7, 2004
BAKSHI RAM & ORS. Vs. STATE OF RAJASTHAN
January 16, 2004
BAL MUKAND AANGAL AND ANR. Vs. NARAYIN RAM AND ORS.
March 25, 2004
BALA SINGH Vs. CHIEF ENGINEER, IRRIGATION
September 29, 2004
BALMUKUND ARORA Vs. STATE OF RAJASTHAN
September 15, 2004
BALRAJ SINGH Vs. AJIT SINGH
May 18, 2004
BALU Vs. STATE OF RAJASTHAN
April 9, 2004
BALVEER SINGH Vs. STATE OF RAJASTHAN
May 25, 2004
BALWANT SHAH Vs. STATE OF RAJASTHAN
January 5, 2004
BALWANT SINGH Vs. STATE OF RAJASTHAN
April 2, 2004
BANK OF RAJASTHAN RETIRED STAFF SOCIETY Vs. BANK OF RAJASTHAN LTD
July 16, 2004
BANSHI LAL Vs. SMT. CHAU BAI
May 11, 2004
BANSHI RAM Vs. THE STATE OF RAJASTHAN AND ORS.
March 16, 2004
BANSHILAL Vs. STATE OF RAJASTHAN
May 11, 2004
BANSIWALA IRON AND STEEL ROLLING Vs. COMMISSIONER OF INCOME TAX
May 12, 2004
BANSWARA SYNTEX LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 2004
BARJI Vs. THAKURJI SHRI DWARKADHEESJI
May 10, 2004
BASANTI MATHUR Vs. STATE OF RAJASTHAN
December 14, 2004
BASHA MAL Vs. AMAR CHAND
May 14, 2004
BEG SINGH Vs. GENERAL MANAGER VIJAYA
April 26, 2004
BHAG CHAND Vs. PRAMESHWARI DEVI
November 2, 2004
BHAGIRATH Vs. STATE OF RAJASTHAN
August 23, 2004
BHAGIRATH MAL Vs. YUVRANI SAHIBA
July 21, 2004
BHAGWAN HIRANANDANI Vs. STATE OF RAJASTHAN
January 30, 2004
BHAGWANI GIRI Vs. UNION OF INDIA
September 14, 2004
BHAGWATI Vs. SUNDER BAI
August 13, 2004
BHAGWATI Vs. SHISH PAL
December 6, 2004
BHAGWATI RE ROLLING MILL Vs. REGIONAL P F COMMR
January 23, 2004
BHAIYAN @ SHIV MURTI Vs. STATE OF RAJASTHAN
April 5, 2004
BHALLA RAM VISHNOI Vs. JODHPUR CENTRAL CO
May 28, 2004
BHANWAR BAI Vs. CIVIL JUDGE SD SRIMADHOPUR
February 24, 2004
BHANWAR LAL AND ANOTHER Vs. STATE OF RAJASTHAN
August 24, 2004
BHANWAR LAL GODARA Vs. STATE OF RAJASTHAN
September 14, 2004
BHANWAR LAL GODARA Vs. STATE OF RAJASTHAN
August 31, 2004
BHANWAR LAL GYAN CHAND Vs. ARUN KUMAR
January 9, 2004
BHANWAR SINGH Vs. STATE OF RAJASTHAN
November 23, 2004
BHANWER SINGH Vs. STATE OF RAJASTHAN
April 29, 2004
BHAPA RAM Vs. STATE OF RAJASTHAN
June 2, 2004
BHARAT KUMAR Vs. UNION OF INDIA
May 19, 2004
BHARAT KUMAR Vs. STATE OF RAJASTHAN
January 8, 2004
BHATERI DEVI Vs. STATE OF RAJASTHAN
September 29, 2004
BHATTA Vs. STATE OF RAJASTHAN
March 15, 2004
BHAWANI SINGH Vs. STATE OF RAJASTHAN
May 11, 2004
BHEEMA Vs. STATE OF RAJASTHAN
August 4, 2004
BHEEMA Vs. STATE OF RAJASTHAN
January 9, 2004
BHERULAL Vs. STATE OF RAJASTHAN
April 9, 2004
BHIKAM SINGH @ MANOJ Vs. STATE
August 18, 2004
BHOJA RAM Vs. STATE OF RAJASTHAN
September 13, 2004
BHOJRAJ Vs. STATE OF RAJASTHAN
September 30, 2004
BHOM SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
July 12, 2004
BHUPENDER SHARMA Vs. DISTRICT AND SESSIONS JUDGE PRATAPGARH
September 2, 2004
BIHARI LAL AND OTHERS Vs. STATE OF RAJASTHAN
July 20, 2004
BINJALI DEVI Vs. STATE OF RAJASTHAN
February 16, 2004
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. NANDA
March 10, 2004
BRIJ BIHARI Vs. STATE OF RAJASTHAN
November 22, 2004
BRIJLAL Vs. STATE OF RAJASTHAN
August 5, 2004
BUDDHI LAL Vs. STATE OF RAJASTHAN
January 29, 2004
BUDH SINGH Vs. STATE OF RAJASTHAN
March 11, 2004
BULESH ALIAS SANWARMAL Vs. STATE OF RAJASTHAN
March 17, 2004
BUNDU KHAN Vs. STATE OF RAJASTHAN
September 9, 2004
CENTRAL BUREAU OF INVESTIGATION JAIPUR Vs. COL SUMANT MEHTA
January 21, 2004
CHAINA RAM AND OTHERS Vs. UNION OF INDIA
February 25, 2004
CHAITANYA SWAROOP Vs. RAJEEV KUMAR JAIN
September 13, 2004
CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. STATE OF RAJASTHAN
February 21, 2004
CHAMNA RAM S/O KESA RAM Vs. THE STATE OF RAJASTHAN
July 29, 2004
CHAMPA DEVI Vs. DALBHAG SINGH
March 4, 2004
CHAMPALAL Vs. LUNARAM
March 16, 2004
CHAND BIHARI SHARMA Vs. DISTRICT JUDGE
July 19, 2004
CHANDRA KALLA Vs. STATE OF RAJASTHAN
February 17, 2004
CHANDRA KANT GUPTA Vs. KRISHNA MANOHAR BHATWARA
May 4, 2004
CHANDRA MOHAN SHARMA Vs. STATE OF RAJASTHAN
January 20, 2004
CHANDRA MOHAN SINGH Vs. STATE OF RAJASTHAN
May 4, 2004
CHANDRA SHEKHAR Vs. PARASMANI ROSD LINE PVT LTD
August 27, 2004
CHANDRAKANTA Vs. RAJ SMALL INDUSTRIES CORPN LTD
July 16, 2004
CHANDRAKANTA Vs. ASHFAK AHMAD
July 27, 2004
CHANDRAWALI Vs. NARENDER
October 29, 2004
CHANDRAWATI & ORS Vs. ZAKIR HUSSAIN & ORS
December 6, 2004
CHANGEJ KHAN @ JUNED KHAN Vs. STATE OF RAJASTHAN
March 18, 2004
CHARAN SHARAN KHEMKA Vs. ACHINT CHEMICALS
July 27, 2004
CHARAN SINGH MAHALA Vs. STATE OF RAJASTHAN
March 3, 2004
CHAUTHU RAM Vs. STATE OF RAJASTHAN
November 23, 2004
CHETAN CONSTRUCTION CO Vs. STATE OF RAJASTHAN
January 15, 2004
CHETAN CONSTRUCTION COMPANY Vs. STATE
December 1, 2004
CHHAJU KHAN Vs. NAGPUR GOLDEN TRANSPORT CO
December 2, 2004
CHHOGA RAM Vs. STATE OF RAJASTHAN
January 9, 2004
CHHUTTAN LAL SARIMAL Vs. SUSHIL MANSUKHANI
May 28, 2004
CHITTOR CEMENT WORKS Vs. STATE OF RAJASTHAN
September 24, 2004
CHOUDHARY KHAD BEEJ BHANDAR [M/S] AND OTHERS Vs. THE STATE OF RAJASTHAN
May 12, 2004
COLLECTOR, BARAN Vs. NAVAL KISHORE AGRAWAL
January 16, 2004
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
December 14, 2004
COMMISSIONER OF INCOME TAX Vs. MARCOPOLO
February 24, 2004
COMMISSIONER OF INCOME TAX Vs. MOHTA CONSTRUCTION COMPANY
July 13, 2004
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPG. AND WVG. MILLS LTD.
September 17, 2004
COMMISSIONER OF INCOME TAX Vs. SHIV RATAN SONI
September 15, 2004
COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND SONI
September 21, 2004
COMMISSIONER OF INCOME TAX Vs. BIRBAL KHAN CHANDAN KHAN AND PARTY
October 18, 2004
COMMISSIONER OF INCOME TAX Vs. ROCHI RAM AND SONS
July 21, 2004
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CONSTRUCTION COMPANY
July 13, 2004
COMMISSIONER OF INCOME TAX Vs. JODHANA REAL ESTATE DEVELOPMENT
July 12, 2004
COMMISSIONER OF INCOME TAX Vs. KHUBI RAM OM PRAKASH
July 14, 2004
COMMISSIONER OF INCOME TAX Vs. MALIRAM PURANMAL
July 14, 2004
COMMISSIONER OF INCOME TAX Vs. KAILASH CHAND SHARMA
July 15, 2004
COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR GOYAL
May 20, 2004
COMMISSIONER OF INCOME TAX Vs. MAHENDRA COMPANY LTD
May 17, 2004
COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND CO
May 7, 2004
COMMISSIONER OF INCOME TAX Vs. JODHPUR CO-OPERATIVE MARKETING
April 21, 2004
COMMISSIONER OF INCOME TAX Vs. NARENDRA MOHAN PALIWAL
April 21, 2004
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LTD
February 24, 2004
COMMISSIONER OF INCOME TAX Vs. VIMAL KUMAR SURANA
February 23, 2004
COMMISSIONER OF INCOME TAX Vs. P V JEWELLERS
January 29, 2004
COMMISSIONER OF INCOME TAX Vs. S B PROPERTIES AND ENTERPRISES
April 7, 2004
COMMISSIONER OF INCOME TAX Vs. MADAN PARNAMI FAMILY TRUST
March 15, 2004
COMMISSIONER OF WEALTH TAX Vs. S K GOLECHA
April 13, 2004
COMMISSIONER OF WEALTH TAX Vs. KAMAL KUMAR MANSINGHKA
July 5, 2004
D D SHAH AND BROTHERS Vs. UNION OF INDIA
April 9, 2004
D K PARIHAR Vs. UNION OF INDIA
October 19, 2004
DALPAT SINGH Vs. STATE OF RAJASTHAN
August 11, 2004
DANA RAM Vs. STATE OF RAJASTHAN
June 2, 2004
DANA RAM Vs. CIVIL JUDGE
April 27, 2004
DARA SINGH Vs. STATE OF RAJASTHAN
June 11, 2004
DARSHAN SINGH Vs. STATE OF RAJASTHAN & ANR.
April 2, 2004
DASHRATH SINGH Vs. THE STATE OF RAJASTHAN
March 16, 2004
DAULAT KANWAR Vs. STATE OF RAJASTHAN
January 28, 2004
DAULAT RAM Vs. RAMCHANDRA
December 6, 2004
DCM SHRIRAM CONSOLIDATED LTD Vs. UNION OF INDIA
December 10, 2004
DEEPAK CHORDIA Vs. RAJENDRA SEN
August 26, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE ELECTRICITY BOARD
September 17, 2004
DESH RAJ AND ANOTHER Vs. STATE OF RAJ. AND ANOTHER
July 15, 2004
DESHRAJ Vs. STATE OF RAJASTHAN
November 2, 2004
DEVENDRA SINGH Vs. HINDUSTAN PETROLIUM CORPORATION LTD
December 22, 2004
DEVENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN AND OTHERS
April 1, 2004
DEVI LAL Vs. GURJEET KAUR
August 3, 2004
DEVKARAN AND OTHERS Vs. STATE OF RAJASTHAN
October 29, 2004
DHAN RAJ Vs. STATE OF RAJASTHAN
April 1, 2004
DHANNA LAL & ORS. Vs. STATE OF RAJASTHAN
November 5, 2004
DHANPAT RAM Vs. INDRA CHAND
September 2, 2004
DHANROOP CHAND MATHUR Vs. STATE OF RAJASTHAN
May 31, 2004
DHAPU Vs. STATE OF RAJASTHAN
July 28, 2004
DHAPU DEVI Vs. JVVNL
July 29, 2004
DHARAM PAL Vs. STATE OF RAJASTHAN
January 15, 2004
DHARAM SINGH Vs. MUKHTIAR SINGH
March 17, 2004
DHARAMPAL AND ANOTHER Vs. THE STATE OF RAJASTHAN AND OTHERS
November 23, 2004
DHARMENDRA KUMAR Vs. VIKRAM SINGH
December 3, 2004
DHARMENDRA KUMBHAT Vs. STATE OF RAJASTHAN
August 26, 2004
DHARMENDRA SINGH Vs. STATE OF RAJ. & ANR.
February 11, 2004
DHULCHAND Vs. KANTI LAL
February 24, 2004
DHYAN SINGH Vs. STATE OF RAJASTHAN
September 20, 2004
DINESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
December 3, 2004
DINESH KUMAR BANKAT Vs. STATE OF RAJASTHAN
February 25, 2004
DINESH PAREEK Vs. STATE OF RAJASTHAN
March 3, 2004
DIVISIONAL FOREST OFFICER BHARATPUR Vs. BHAGWATI DEVI
October 13, 2004
DIVISIONAL MANAGER AND AUTHORISED DISCIPLINARY AUTHORITY, RSRTC HEADQUARTER, JAIPUR Vs. SHRI SUKHRAM CHOUDHARY
December 10, 2004
DR. GIAN CHAND SETHI Vs. VIKRAM SINGH & ANR.
July 27, 2004
DR. KANTESH KHETANI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
December 14, 2004
DURGA SINGH Vs. BOARD OF REVENUE
January 30, 2004
DWARKA PRASAD DELU Vs. GURUDAYAL SINGH MANN AND OTHERS
May 11, 2004
DWARKA PRASHAD Vs. STATE OF RAJASTHAN
March 3, 2004
DY CIT Vs. BRANDARI MARBLE P LTD
January 22, 2004
DY CIT Vs. KAY POLY PLAST LTD
May 28, 2004
DY CIT Vs. RAMDEO KUMAR
January 9, 2004
EDUCATION NEW DELHI Vs. UNION OF INDIA
June 10, 2004
EXE ENGINEER PWD Vs. RAJENDRA
March 15, 2004
FATEH CHAND DAMMANI BALIKA VIDYA Vs. RAJASTHAN NON-GOVERNMENT
December 13, 2004
FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES OF RAJASTHAN Vs. STATE OF RAJASTHAN
September 24, 2004
G K PUROHIT Vs. RAJASTHAN FINANCIAL CORPORATION
August 6, 2004
G S PHARMBUTOR PVT LTD Vs. STATE OF RAJASTHAN
April 22, 2004
GAFOORAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
May 11, 2004
GAJA NAND Vs. STATE OF RAJASTHAN
May 18, 2004
GAJANAND VERMA Vs. UNION OF INDIA
August 13, 2004
GANESH LAL Vs. STATE OF RAJASTHAN
May 24, 2004
GANGLYA ALIAS GANGARAM Vs. STATE OF RAJASTHAN
March 3, 2004
GANPAT LAL MATHUR Vs. MREC
August 2, 2004
GANPAT SINGH Vs. CHAND MAL
September 6, 2004
GAUMTI DEVI Vs. STATE OF RAJASTHAN
April 16, 2004
GAURAV A JAIN Vs. M P UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
April 16, 2004
GAUTAM S/O SHRI KEEKA JI DAMOR BHEEL Vs. THE STATE OF RAJASTHAN
July 30, 2004
GAUTTAM Vs. STATE OF RAJASTHAN
August 27, 2004
GAYATRI DEVI Vs. BOARD OF REVENUE
April 13, 2004
GEBILAL KANHAIALAL Vs. ASSISTANT COMMISSIONER OF INCOME
July 12, 2004
GEEPEE CEVAL PROTIENS Vs. BUNGE AGRIBUSINESS INDIA
August 3, 2004
GEETA DEVI Vs. NIRMALA KUMARI
November 2, 2004
GENERALMANAGER HINDUSTAN ZINC LTD Vs. UNION OF INDIA
March 9, 2004
GENUS OVERSEAS ELECTRONICS LTD Vs. STATE OF RAJASTHAN
August 3, 2004
GHANSHYAM ALIAS GHANTI Vs. STATE OF RAJASTHAN
September 30, 2004
GHURELAL Vs. STATE OF RAJASTHAN
October 27, 2004
GIRDHARI Vs. STATE OF RAJASTHAN
November 10, 2004
GIRISH PAL SINGH Vs. STATE OF RAJASTHAN
September 8, 2004
GIRRAJ PRASAD Vs. RISHIKESH
September 27, 2004
GOBARI LAL Vs. STATE OF RAJASTHAN
January 27, 2004
GOLCHA MINERALS P LTD Vs. UNION OF INDIA
May 27, 2004
GOPAL Vs. STATE OF RAJASTHAN
October 26, 2004
GOPAL Vs. THE STATE OF RAJASTHAN
November 1, 2004
GOPAL Vs. STATE
December 21, 2004
GOPAL LAL Vs. STATE OF RAJASTHAN
August 23, 2004
GOPAL LAL Vs. BABU LAL
May 24, 2004
GOPAL LAL Vs. BABU LAL
March 9, 2004
GOPESH KUMAR GUPTA Vs. STATE OF RAJASTHAN
March 26, 2004
GOPI CHAND Vs. BHONRI LAL
March 4, 2004
GOPI KISHAN Vs. SHANKER LAL DAKOT
November 3, 2004
GOVERDHAN LAL Vs. STATE
May 17, 2004
GOVIND RAM Vs. STATE OF RAJASTHAN
April 30, 2004
GOVIND SINGH Vs. STATE OF RAJASTHAN
June 23, 2004
GRAPES SYNTHETICS PRIVATE Vs. JUDGE LABOUR COURT BHILWARA
November 23, 2004
GULAM FARID Vs. STATE OF RAJASTHAN & ANR.
January 21, 2004
GULAM MOHAMMAD Vs. ACHHU
May 12, 2004
GUPTA CHEMICALS (P) LTD. Vs. STATE OF RAJASTHAN
February 6, 2004
GURDEEP SINGH Vs. STATE OF RAJASTHAN
January 8, 2004
GURU BACHAN Vs. STATE ELECTION COMMISSION
November 16, 2004
GYARSI Vs. RAMKARAN
July 22, 2004
HADMANA RAM Vs. STATE OF RAJASTHAN
March 18, 2004
HAFED GINNING AND COTTON SEED PROCESSING COMPLEX Vs. STATE OF RAJASTHAN
August 12, 2004
HAJI SHAUKAT ALI Vs. STATE OF RAJASTHAN
March 25, 2004
HAKAM Vs. STATE OF RAJASTHAN
September 22, 2004
HANUMAN Vs. STATE OF RAJASTHAN
September 6, 2004
HANUMAN DAS Vs. UNION OF INDIA
July 22, 2004
HANUMAN PRASAD AND OTHERS Vs. STATE OF RAJASTHAN
April 9, 2004
HAR BAI Vs. LAMI NARAIN
December 22, 2004
HARBIR KAUR Vs. STATE OF RAJASTHAN
September 17, 2004
HARENDRA SINGH Vs. STATE
February 12, 2004
HARI KISHAN Vs. STATE
November 1, 2004
HARI RAM Vs. STATE OF RAJASTHAN
May 14, 2004
HARI RAM DINDOR Vs. STATE OF RAJASTHAN AND OTHERS
November 29, 2004
HARICHARAN Vs. STATE OF RAJASTHAN
January 19, 2004
HARISH CHAND @ HAR CHAND @ HARAK CHAND & ANR. Vs. STATE OF RAJASTHAN
October 1, 2004
HARISH KUMAR Vs. MANJU
May 28, 2004
HARMINDER SINGH Vs. GOPAL SINGH
December 9, 2004
HARPHOOL SINGH Vs. UNION OF INDIA
August 2, 2004
HAZI MOHD. SHAFI Vs. STATE OF RAJASTHAN
August 30, 2004
HEER SINGH Vs. JAI SINGH
July 19, 2004
HEERA Vs. STATE OF RAJASTHAN
October 26, 2004
HEERA SINGH CHOUHAN Vs. C D DEWAL
July 22, 2004
HEMANT TRIVEDI Vs. STATE OF RAJASTHAN
February 27, 2004
HIMMAT SINGH Vs. STATE OF RAJASTHAN
April 8, 2004
HIMMAT SINGH Vs. STATE OF RAJASTHAN AND OTHERS
December 22, 2004
HINDUSTAN ZINC LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 13, 2004
HINDUSTAN ZINC LTD Vs. UNION OF INDIA
May 13, 2004
HINDUSTAN ZINC LTD , UDAIPUR AND ANOTHER Vs. RADHEY LAL
September 15, 2004
HIRA @ HIRALAL AND ORS. Vs. STATE OF RAJASTHAN
January 22, 2004
HIRA LAL Vs. LRS. OF KALE KHAN AND OTHERS
October 18, 2004
HIRA LAL PUKHRAJ Vs. PREM KISHAN
June 2, 2004
HIRA RAM Vs. STATE OF RAJASTHAN
September 24, 2004
HIRALAL Vs. UNION OF INDIA
March 10, 2004
HOTAM Vs. STATE OF RAJASTHAN
February 17, 2004
HOTEL KOHINOOR Vs. VIJAY KUMAR
April 8, 2004
HUSSAIN KHAN Vs. ALLANOOR KHAN
April 23, 2004
I.C.I.C.I. BANK LTD. Vs. THAR CEMENTS LTD.
May 21, 2004
IBRAHIM ALIAS PANNA Vs. STATE OF RAJASTHAN
September 16, 2004
IN RE: SUPREME METPRODS LTD. Vs. STATE
January 16, 2004
INDRA CHANDRA TIWARI Vs. ELECTION COMMISSION OF INDIA
January 20, 2004
INDU CHAUHAN Vs. STATE OF RAJASTHAN
November 2, 2004
IQBAL SINGH Vs. STATE OF RAJASTHAN
June 4, 2004
ISHWAR LAL ALIASMUKESH ALIASPAPPU Vs. STATE OF RAJASTHAN
March 9, 2004
ISHWAR SINGH Vs. STATE RAJASTHAN
January 19, 2004
ITO Vs. TOLARAM PHUSARAM
January 6, 2004
ITO Vs. AMBALAL JAIN
May 19, 2004
J K CEMENT WORKS Vs. ASST COMM C E AND C
February 10, 2004
J M INTERNATIONAL Vs. MAGAN ROLLER FLOUR MILLS P LTD
August 6, 2004
JAGBIR SINGH Vs. UNION OF INDIA
July 19, 2004
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
March 12, 2004
JAGDISH KANWAR Vs. RAM GOPAL SINGH
January 8, 2004
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
April 9, 2004
JAGDISH PRASAD Vs. VISHNU KUMAR
April 29, 2004
JAGDISH PRASAD AGARWAL Vs. STATE OF RAJASTHAN
April 23, 2004
JAGDISH PRASAD NAG Vs. STATE OF RAJ. & ORS.
May 10, 2004
JAGMALA RAM Vs. STATE OF RAJASTHAN
January 21, 2004
JAHANGIR KHAN Vs. STATE OF RAJASTHAN
April 30, 2004
JAI GOPAL S/O SHRI BHARAT LALJI Vs. THE STATE OF RAJASTHAN AND ANOTHER
March 15, 2004
JAI PRAKASH Vs. STATE OF RAJASTHAN
May 6, 2004
JAI RAJ SINGH Vs. SHANTI KISHAN SINGH
February 13, 2004
JAI SINGH Vs. STATE OF RAJASTHAN
August 11, 2004
JAIDAR ALIAS JALLADDIN Vs. STATE OF RAJASTHAN
January 7, 2004
JAIF AHMED SHEIKH Vs. STATE OF RAJASTHAN
January 5, 2004
JAIPUR UDYOG LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION NEW DELHI
August 2, 2004
JALEB KHAN Vs. STATE OF RAJASTHAN
November 3, 2004
JAMSEED Vs. MOHD. AKBAR KHAN
February 16, 2004
JASORIA MEDICAL STORE Vs. STATE OF RAJASTHAN
April 9, 2004
JASSU KHAN Vs. STATE OF RAJASTHAN AND ANR.
June 23, 2004
JASWANT SINGH @ SETHI Vs. STATE AND ORS.
January 29, 2004
JASWINDER SINGH & ORS. Vs. STATE OF RAJASTHAN
November 9, 2004
JEEVA ALIAS KHEMA Vs. STATE OF RAJASTHAN
August 11, 2004
JEEVAN SINGH Vs. STATE OF RAJASTHAN
April 27, 2004
JEEWAN LAL SINORA Vs. STATE OF RAJASTHAN
January 30, 2004
JITENDRA ALIAS BANTI Vs. STATE OF RAJASTHAN
January 15, 2004
JOHOOR AHMED Vs. LALOO
September 14, 2004
JUDICIAL OFFICERS OF KOTA Vs. STATE OF RAJASTHAN
October 20, 2004
JUG LAL. & ORS. Vs. STATE OF RAJASTHAN
August 27, 2004
JUGAL KISHORE Vs. STATE OF RAJASTHAN AND OTHERS
September 22, 2004
JUGAL KISHORE Vs. STATE OF RAJASTHAN
September 29, 2004
JVVNAL Vs. MANGAL RAM SHARMA
November 4, 2004
K K MOHTA Vs. STATE OF RAJASTHAN
August 4, 2004
KAHTOON BEGUM Vs. BHAGWAN DAS
January 15, 2004
KAILASH BHANSALI Vs. SURENDRA KUMAR AND OTHERS
April 23, 2004
KAJOD Vs. STATE OF RAJASTHAN
October 25, 2004
KAJOD SINGH AND ORS. Vs. STATE OF RAJASTHAN
September 17, 2004
KAJODI LAL Vs. FIRM SITA RAM
December 10, 2004
KALLI Vs. INDRA RAJ BAIRA
October 13, 2004
KALOO Vs. STATE OF RAJASTHAN AND ORS.
January 7, 2004
KALPANA DEVNATH Vs. JDA
May 20, 2004
KALU RAM Vs. STATE OF RAJASTHAN
May 25, 2004
KALU SINGH Vs. STATE OF RAJASTHAN
September 30, 2004
KALYAN PRASAD & ORS. Vs. SANTOSH KUMAR & ORS.
March 11, 2004
KALYAN SINGH Vs. STATE OF RAJASTHAN
February 16, 2004
KAMAL KANT KOCHAR S/O LATE SHRI PURUSHOTAM LAL KOCHAR Vs. STATE OF RAJASTHAN
January 30, 2004
KAMLA DEVI Vs. STATE OF RAJASTHAN
April 22, 2004
KAMLESH Vs. SITARAM
July 22, 2004
KAMLESH Vs. STATE OF RAJASTHAN
May 21, 2004
KAN SINGH Vs. STATE OF RAJASTHAN
April 26, 2004
KAN SINGH GEHLOT Vs. ASHOK GEHLOT
July 15, 2004
KANAHIYA LAL Vs. THAKURJI SHRI KESHORAIJI AND ORS.
July 16, 2004
KANHAIYA LAL Vs. RAJASTHAN AGRICULTURE UNIVERSITY
May 26, 2004
KANHAIYA LAL Vs. STATE OF RAJASTHAN
February 20, 2004
KANHIRAM S/O NANDA Vs. STATE OF RAJASTHAN
September 17, 2004
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. STATE OF RAJASTHAN
January 20, 2004
KANTI CHAND SHARMA Vs. MUNICIPAL CORPORATION
May 26, 2004
KANTI LAL Vs. LEGAL REPRESENTATIVES OF LATE CHAND KUMARI
January 7, 2004
KARTAR SINGH & ORS. Vs. STATE OF RAJASTHAN
September 14, 2004
KASHI BEHAN Vs. DHANNA SINGH
December 1, 2004
KASTURI FINLEASE Vs. STATE
March 12, 2004
KEDAR NATH Vs. DHAPU KANWAR
September 13, 2004
KESAR SINGH Vs. UNION OF INDIA
July 19, 2004
KESULAL MEHTA Vs. RAJASTHAN TRIBAL AREAS DEVELOPMENT CO OP FEDERATION LTD
April 7, 2004
KHEM CHAND ALIAS PAPPU Vs. STATE OF RAJASTHAN
December 8, 2004
KHEMRAJ Vs. STATE OF RAJASTHAN
April 20, 2004
KHETAN CONSTRUCTION COMPANY Vs. STATE & ORS.
December 1, 2004
KHOPADE JAYENDRA NARSING Vs. JAI NARAIN VYAS UNIVERSITY
April 9, 2004
KHUSH KUMAR SRIMALI Vs. STATE OF RAJASTHAN
December 11, 2004
KIRAN DEVI Vs. BHOORA
December 10, 2004
KIRAN DEVI Vs. STATE OF RAJASTHAN
May 20, 2004
KIRORILAL Vs. KISHORI DEVI
August 6, 2004
KISHAN AGARWAL MODI Vs. PITAMBAR DAYAL
April 16, 2004
KISHAN LAL Vs. STATE OF RAJASTHAN
January 22, 2004
KISHAN LAL Vs. STATE OF RAJASTHAN
October 7, 2004
KISHNA Vs. STATE OF RAJASTHAN
September 2, 2004
KISHNA RAM AND ANR. Vs. STATE OF RAJASTHAN
April 30, 2004
KRISHAN KUMAR & ANR. Vs. STATE OF RAJASTHAN
April 16, 2004
KRISHANA CHARON MATHUR S/O LATE SHRI BRIJ MOHAN LAL MATHUR Vs. STATE OF RAJASTHAN
August 26, 2004
KRISHI RASAYAN EXPORT LTD. [M/S.] AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
February 26, 2004
KRISHNA KUMARI AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
February 6, 2004
KULDEEP S/O KASHIRAM AND ORS. Vs. STATE OF RAJASTHAN
July 9, 2004
KUMARI RAJNI D/O TARA SINGH Vs. STATE OF RAJASTHAN
May 27, 2004
KUMARI SAPNA Vs. RAMCHANDRA
December 6, 2004
KUMARI UMA TAILOR Vs. STATE OF RAJASTHAN AND OTHERS
April 5, 2004
KUNJ BEHARI RUNGTA Vs. SHREE SHYAM RADIO TAXI SERVICES
April 19, 2004
KUSHSHESHWAR MANDAL Vs. STATE OF RAJASTHAN
January 16, 2004
LACHCHHI Vs. STATE OF RAJASTHAN
February 25, 2004
LACHHU ALIAS LAXMI NARAIN Vs. UNION OF INDIA
July 23, 2004
LADNUN AGRL FARMS P LTD Vs. STATE
July 16, 2004
LADU DEVI Vs. STATE OF RAJASTHAN
August 23, 2004
LADU RAM Vs. GYATRI DEVI
June 3, 2004
LADU RAM Vs. ABDUL SHARIF
December 6, 2004
LAKSHMI SWAROOP Vs. PRAVEEN CHAND
December 8, 2004
LAL CHAND Vs. STATE OF RAJASTHAN
September 21, 2004
LALA RAM S/O RAMU RAM Vs. CIVIL JUDGE
February 24, 2004
LALI DEVI Vs. HANUMAN
January 22, 2004
LALITA Vs. STATE OF RAJ. & ANR.
July 8, 2004
LALLU @ NARESH AND ANR. Vs. THE STATE OF RAJASTHAN
November 2, 2004
LALLU RAM Vs. STATE OF RAJASTHAN
October 1, 2004
LATE SHRI CHITTAR MAL Vs. ADDL CIVIL JUDGE SD
April 7, 2004
LAXMAN DAS VASAVANI Vs. SMT. K. KIRTI VASAVANI W/O LAXMAN DAS VASVANI
January 28, 2004
LAXMAN SINGH Vs. PATRAM & ORS.
January 22, 2004
LAXMI KANWAR Vs. LAXMAN SINGH
May 19, 2004
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
December 3, 2004
LAXMI NARAYAN S/O JAGANNATH Vs. THE STATE OF RAJASTHAN
January 5, 2004
LAXMI STEEL INDUSTRIES Vs. STATE
September 3, 2004
LEKHA RAM Vs. STATE OF RAJASTHAN
May 25, 2004
LIFE INSURANCE CORPN OF LTD Vs. DISTRICT PERFOMANCE LOK ADALAT
April 29, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. ABHAY KUMAR BHANDIA
August 5, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJASTHAN
September 22, 2004
LILA RAM Vs. NANDU BAI
January 14, 2004
LOKENDRA VERMA Vs. STATE OF RAJASTHAN
January 20, 2004
LRS. OF LATE SHRI SHANKER DAN CHARAN Vs. STATE OF RAJASTHAN & ANR.
September 9, 2004
LRS. OF RATANLAL Vs. STATE OF RAJASTHAN
April 27, 2004
LUNA RAM Vs. STATE OF RAJASTHAN
April 30, 2004
M M SONI CHIEF MANAGER RSRTC JHALAWAR DEPOT JHALAWAR Vs. BHAGAT SINGH
February 21, 2004
M.A. QURESHI Vs. UNION OF INDIA
April 21, 2004
MAA DURGA SHIKSHAN SANSTHAN Vs. STATE OF RAJASTHAN
April 13, 2004
MACLEOD PHARMACEUTICAL PVT. LTD. AND ORS. Vs. STATE OF RAJASTHAN
July 29, 2004
MADAN LAL Vs. STATE OF RAJASTHAN
January 23, 2004
MADAN SINGH Vs. STATE OF RAJASTHAN
September 2, 2004
MADANCHAND AND BROTHERS Vs. BANK OF BARODA
September 15, 2004
MADHU SUDAN JOSHI Vs. STATE OF RAJASTHAN AND OTHERS
November 3, 2004
MADHUBAN CHEMICALS & FERTILIZERS LTD. Vs. COMMISSIONER OF INCOME TAX
September 14, 2004
MAGNA RAM Vs. STATE OF RAJASTHAN
July 5, 2004
MAHADEV Vs. STATE OF RAJASTHAN
August 23, 2004
MAHANT BAJRANG DAS AND ANOTHER Vs. STATE AND ANOTHER
October 1, 2004
MAHANT BALAK DAS Vs. STATE OF RAJASTHAN & OTHERS
November 30, 2004
MAHAVEER Vs. STATE OF RAJASTHAN
August 11, 2004
MAHAVEER KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
September 10, 2004
MAHAVIR SINGH Vs. STATE OF RAJASTHAN
September 24, 2004
MAHENDRA DUTT DWIVEDI Vs. SHRI RAMESH CHAND
May 14, 2004
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
February 27, 2004
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
October 18, 2004
MAHENDRA SYNTHETICS P ITD Vs. ASSTT CIT
February 11, 2004
MAHESH BHATIYA Vs. SARAOGI MANSION ESTATE PVT LTD
March 4, 2004
MAHESH CHAND SONI S/O SHRI PRITHVI RAJ SONI Vs. STATE OF RAJASTHAN
December 8, 2004
MAHESH CHANDRA Vs. STATE OF RAJASTHAN
July 9, 2004
MAHESH KUMAR Vs. STATE OF RAJASTHAN
March 25, 2004
MAILLIKARJUN MARBIES AND MINES PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
April 27, 2004
MAMTA Vs. SARDAR BALJEET SINGH
October 13, 2004
MAN SINGH Vs. STATE OF RAJASTHAN
February 4, 2004
MAN SINGH Vs. STATE
December 14, 2004
MAN STRUCTURALS LTD Vs. U O I
March 9, 2004
MANAGEMENT COMMITTEE, SHRI GANDHI SENIOR SECONDARY SCHOOL, GULABPURA Vs. RANGA LAL BABEL
March 25, 2004
MANAGING COMMITTEE OF SETH MOTI LAL PG COLLEGE Vs. STATE
July 22, 2004
MANBHARI DEVI & ORS. Vs. STATE
January 16, 2004
MANGAL RAM S/O HARSAHAI YADAV AND ORS. Vs. STATE OF RAJASTHAN
January 30, 2004
MANGI LAL Vs. OM PRAKASH
October 7, 2004
MANGILAL ALIAS MANGLA RAM Vs. STATE OF RAJASTHAN
January 15, 2004
MANGLA RAM Vs. SITAL DASS
August 2, 2004
MANGU @ ABDUL HAFIZ Vs. STATE OF RAJASTHAN
July 1, 2004
MANGU SINGH Vs. BANKI DAS
November 9, 2004
MANISH CHANDRA Vs. UNION OF INDIA
February 19, 2004
MANISH DIXIT Vs. DIRECTOR GENERAL PRISONS
December 16, 2004
MANJULATA Vs. SIDHKARAN
August 31, 2004
MANNU S/O BHURA Vs. STATE OF RAJASTHAN
September 16, 2004
MANNU S/O SHRI BHURA & ANR. Vs. THE STATE OF RAJASTHAN
October 7, 2004
MANOHAR LAL AGARWAL Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD
April 12, 2004
MANOHARLAL AND PARTY Vs. EXCISE COMMISSIONER RAJASTHAN
August 25, 2004
MANOJ Vs. STATE OF RAJASTHAN
February 20, 2004
MANOJ KUMAR Vs. STATE OF RAJASTHAN
March 5, 2004
MANOJ MANDAL Vs. URMILA MANDAL
April 1, 2004
MANORAMA DEVI Vs. MOHAN LAL
December 9, 2004
MANSHARAM AND OTHERS Vs. STATE OF RAJASTHAN
August 9, 2004
MARWARI INVESTMENT P LTD Vs. CWT
February 20, 2004
MAYA DEVI Vs. JUDGE MOTORE ACCIDENTS CLAIMS TRIBUNALTONK
January 20, 2004
MAYA DEVI DAGALA Vs. STATE OF RAJASTHAN
July 7, 2004
MEENA SAINI Vs. STATE OF RAJASTHAN
November 11, 2004
MEERA Vs. RAMESH CHAND
February 5, 2004
MEHAR CHAND Vs. KESHORAM
December 2, 2004
MEHAR DAIRY INDUSTRIES Vs. CHAMBALI AND OTHERS.
December 20, 2004
MEHRUN Vs. SAMIN AKHTAR
April 5, 2004
MILAP TEXTILE MILLS Vs. DY CIT
April 2, 2004
MISHRI LAI AGARWAL Vs. STATE OF RAJASTHAN & ORS
January 19, 2004
MODERN SYNTEX INDIA LTD Vs. COMMISSIONER OF INCOME TAX
March 15, 2004
MODI Vs. LATOOR LAL
March 18, 2004
MODI RAM Vs. SUGAN BAI
May 19, 2004
MOHAMMAD HANIF Vs. FINANCIAL ADVISOR AND SECRETARY, RAJASTHAN STATE AGRO INDUSTRIES CORPN. LTD.
May 21, 2004
MOHAMMAD ISLAM Vs. UNION OF INDIA
October 25, 2004
MOHAMMED IBRAHIM Vs. RADHEY LAL
February 26, 2004
MOHAN DEVI ALIAS MOHINI DEVI Vs. HIMMAT LAL MENARIA
September 9, 2004
MOHAN LAI SINGHAL S/O SHRI AMAR CHAND JI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
May 31, 2004
MOHAN LAL Vs. SHREE RAM
September 21, 2004
MOHD AKRAM Vs. STATE OF RAJASTHAN
November 9, 2004
MOHD FIROZ Vs. STATE OF RAJASTHAN
January 6, 2004
MOHD IDRESH Vs. STATE OF RAJASTHAN
January 19, 2004
MOHD IRSHAD ALIAS DILSHAD Vs. STATE OF RAJASTHAN
October 25, 2004
MOHINUDDIN Vs. SUSHILA
August 27, 2004
MOOK BADHIR BALAK OR BALIKA BADHIT BAL VIKAS KENDRA JHALAWAR ROAD Vs. JUDGE, LABOUR COURT, KOTA
December 14, 2004
MOOL CHAND Vs. SAGAR MAL
May 17, 2004
MOOL SINGH @ MURLIDHAR Vs. STATE OF RAJASTHAN AND ORS.
May 11, 2004
MOOLASINGH Vs. STATE OF RAJASTHAN
July 9, 2004
MOTI LAL Vs. STATE OF RAJASTHAN
March 4, 2004
MRS. INDRA Vs. STATE OF RAJASTHAN AND OTHERS
December 17, 2004
MST. RAJ KANWAR Vs. BHANWAR SINGH
July 22, 2004
MUKESH GARG Vs. STATE OF RAJASTHAN
June 16, 2004
MUKESH KUMAR Vs. BHOPAL SINGH
September 9, 2004
MUKESH KUMAR Vs. STATE OF RAJASTHAN
December 3, 2004
MUKESH PARIHAR Vs. STATE OF RAJASTHAN
February 24, 2004
MULLU RAM Vs. KASHI RAM
August 9, 2004
MUNICIPAL BOARD, SHAHPURA Vs. SHAUKAT HUSSAIN
February 3, 2004
MUNNA PARVEEN Vs. BHANU BHAI
December 14, 2004
MUNNA RAM Vs. STATE OF RAJASTHAN
April 26, 2004
MUNNALAL Vs. STATE OF RAJASTHAN
May 7, 2004
MUNNIR MOHAMMAD Vs. NOOR MOHAMMAD
September 9, 2004
MUNSHI KHAN Vs. STATE OF RAJASTHAN
May 26, 2004
MUNSHI LAL SHAKYA Vs. STATE OF RAJASTHAN
April 23, 2004
MURARI LAL & ANR. Vs. STATE OF RAJASTHAN THROUGH P.P.
June 9, 2004
MURLIDHAR AND ANOTHER Vs. STATE OF RAJASTHAN
February 7, 2004
MURLIDHAR SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER
November 23, 2004
NANA LAL Vs. STATE OF RAJASTHAN AND ANR.
May 12, 2004
NANAG RAM Vs. CIVIL JUDGE (SR. DIVISION) SRIMADHOPUR, DISTT.
August 10, 2004
NAND LAL Vs. SECRETARY KRISHI UPAJ MANDI SAMITI, GBARSANA
January 15, 2004
NANDA Vs. STATE OF RAJ.
February 13, 2004
NANDA GURJAR AND ORS. Vs. STATE OF RAJASTHAN
January 13, 2004
NANDAN SINGH Vs. CHANDRA PRAKASH
December 3, 2004
NANDANSINGH Vs. CHANDRA PRAKASH & ORS
December 3, 2004
NANI Vs. SOMA LAL
February 22, 2004
NARAIN DAS S/O POONAM DAS Vs. STATE OF RAJASTHAN & ORS.
April 20, 2004
NARAYAN Vs. STATE OF RAJASTHAN
February 13, 2004
NARAYAN Vs. STATE OF RAJASTHAN
March 24, 2004
NARAYAN DASS SINGHI Vs. ITO
January 18, 2004
NARAYAN LAL Vs. STATE OF RAJASTHAN
July 20, 2004
NARAYAN PRASAD Vs. STATE OF RAJASTHAN
February 11, 2004
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
May 13, 2004
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
April 12, 2004
NARENDRAPAL KOTADIA Vs. STATE
January 22, 2004
NARESH KUMAR GUPTA Vs. HIGH COURT OF JUDICATURE
August 4, 2004
NAROO Vs. STATE
January 14, 2004
NATHA SINGH Vs. STATE OF RAJASTHAN
February 10, 2004
NATIONAL INSSURANCE CO LTD Vs. RAVI KANT
May 10, 2004
NATIONAL INSURANCE CO Vs. SHEELA
April 19, 2004
NATIONAL INSURANCE CO LTD Vs. LAXMI
April 20, 2004
NATIONAL INSURANCE CO LTD Vs. USHA
February 20, 2004
NATIONAL INSURANCE CO LTD Vs. HURMA DEVI
February 25, 2004
NATIONAL INSURANCE CO LTD Vs. SONI
August 10, 2004
NATIONAL INSURANCE CO LTD Vs. JETHA RAM
August 18, 2004
NATIONAL INSURANCE CO. LTD. Vs. SMT. LADU BAI & ORS.
September 22, 2004
NATIONAL INSURANCE COMPANY LTD. Vs. RUKMANI DEVI AND 6 OTHER
February 5, 2004
NAVEEN GRAH NIRMAN SAHAKARI SAMITI Vs. COMPETENT AUTHORITY
May 19, 2004
NAVNEET BANSAL Vs. STATE OF RAJASTHAN
June 30, 2004
NAZIR MOHAMMAD Vs. STATE OF RAJASTHAN
April 16, 2004
NEELAM (SMT.) Vs. KOTA OPEN UNIVERSITY AND OTHERS
February 17, 2004
NEERAJ Vs. STATE OF RAJASTHAN
August 4, 2004
NEK KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME
July 22, 2004
NEMICHAND BURAD Vs. JORAWARMAL
November 23, 2004
NENU Vs. CHANDGI RAM
January 27, 2004
NEW INDIA ASSURANCE CO LTD Vs. JAMNA DEVI
February 24, 2004
NEW INDIA ASSURANCE CO LTD Vs. SITA
April 13, 2004
NEW INDIA ASSURANCE CO LTD Vs. HALIMA
August 12, 2004
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUMER CHAND AND OTHERS
April 9, 2004
NIHCHAL DASS AND COMPANY Vs. U O I
October 11, 2004
NIRANJAN LAL JOSHI & ANR Vs. P.K. JOSHI
March 17, 2004
NIRMALA RANI SANAND Vs. LALCHAND ALIAS L C SONI
September 8, 2004
NIRMALA SAXENA Vs. STATE OF RAJASTHAN & ANOTHER
February 11, 2004
NISHAR MOHAMMED Vs. ABDUL RASHID
August 24, 2004
O P GUPTA Vs. STATE OF RAJASTHAN
May 14, 2004
OFFICIAL LIQUIDATOR Vs. SHREE CEMENT LTD
February 20, 2004
OFFICIAL LIQUIDATOR Vs. BHAGWAT SINGH
February 6, 2004
OFFICIAL LIQUIDATOR Vs. MAHARASHTRA STATE ELECTRICITY
July 16, 2004
OM PRAKASH Vs. MANGILAL
February 4, 2004
OM PRAKASH BANSAL Vs. STATE OF RAJASTHAN
May 12, 2004
OM PRAKASH CHOUDHARY Vs. SATATE OF RAJASTHAN
August 4, 2004
ONKARMAL Vs. MOHAR SINGH
September 20, 2004
ORIENTAL FIRE AND GENERAL Vs. RAJKUMARI MATHUR
December 2, 2004
ORIENTAL FIRE AND GENL INS CO LTD Vs. KANHAIYALAL
December 2, 2004
ORIENTAL INSURANCE CO LTD Vs. VANDANA
January 29, 2004
ORIENTAL INSURANCE CO. AND ANOTHER Vs. SMT. RADHA AND OTHERS
October 13, 2004
P C MOONDRA Vs. COMMISSIONER OF INCOME TAX
July 20, 2004
PANKAJ KHAPRA Vs. STATE OF RAJASTHAN
May 10, 2004
PARAMJEET KAUR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 26, 2004
PARAS RAM Vs. THE STATE OF RAJASTHAN
September 14, 2004
PARASNATH GRANITE INDIA LTD Vs. STATE OF RAJASTHAN
June 2, 2004
PARI BAI Vs. BABRU & ORS.
January 5, 2004
PARMESHWARI DEVI Vs. RSRTC
June 1, 2004
PARPATI BAI Vs. LIFE INSURANCE CORPORATION OF INDIA
October 11, 2004
PATA RAM BHEEL Vs. STATE OF RAJASTHAN
October 20, 2004
PAWAN COTTON MILLS Vs. ITO
March 18, 2004
PILE FOUNDATION CONSTRUCTION CO Vs. RAJASTHAN STATE BRIDGE CONSTRUCTION CORPORATION LTD
September 9, 2004
PINTU @ LAL SINGH Vs. THE STATE OF RAJASTHAN
October 26, 2004
POONAM DEVI & ANR. Vs. STATE OF RAJASTHAN & ORS.
December 1, 2004
POORAN MAL Vs. PHOOL CHAND
December 10, 2004
POPULAR PACKINGS PVT LTD Vs. UNION OF INDIA
April 8, 2004
PRABHU MEHTA Vs. JAGANNATH
April 7, 2004
PRADEEP Vs. STATE OF RAJASTHAN
April 6, 2004
PRAHLAD Vs. STATE OF RAJASTHAN
September 23, 2004
PRAHLAD & MUNNI Vs. STATE & KANHAIYALAL
August 10, 2004
PRAKASH @ OM PRAKASH Vs. THE STATE OF RAJASTHAN
October 8, 2004
PRAKASH CHAND LODHA Vs. JUDGE LABOUR COURT BHILWARA
July 22, 2004
PRAKASH CHANDRA Vs. HARI PRASAD
September 2, 2004
PRAKASH ROADLINES LTD Vs. STATE OF RAJASTHAN
December 15, 2004
PRASANN KUMAR Vs. RAJ COOPERATIVE DAIRY FEDERATION
October 1, 2004
PRATAP SINGH Vs. STATE OF RAJASTHAN
May 14, 2004
PRAVEEN KUMAR Vs. JAIN VISHVA BHARATI INSTITUTE
July 6, 2004
PRAVEEN SAHANI Vs. SUSHILA DEVI
March 11, 2004
PRAYAG CHAND Vs. LAND ACQUISITION OFFICER
December 9, 2004
PRAYAG S/O MAHARAJ SINGH Vs. STATE OF RAJASTHAN
March 26, 2004
PREM BEHARI LAL MATHUR Vs. STATE OF RAJASTHAN
January 9, 2004
PREM KANWAR Vs. CHAND SINGH
November 9, 2004
PREM LAT PARIHAR Vs. R L PARIHAR
June 2, 2004
PREM NARAIN GUPTA Vs. UNION NARAIN INDIA
November 4, 2004
PREM PUROHIT Vs. HEMANDAS
March 18, 2004
PRIRTAM CHAND Vs. SITA RAM
December 1, 2004
PUKHRAJ Vs. SHYAMLAL ALIAS RADHEY SHYAM
August 23, 2004
PURSHOTTAM SINGH NAROOKA Vs. PURSHOTTAM SHARMA
March 5, 2004
PUSHI Vs. KULWANT SINGH
August 25, 2004
PUSHKAR LAL Vs. CIVIL JUDGE
October 4, 2004
PUSHPA Vs. GHANSHYAM NAGORI
August 4, 2004
PUSHPA DEVI Vs. INCOME TAX OFFICER
March 19, 2004
PUSHPA DEVI Vs. URBAN IMPROVEMENT TRUST
July 14, 2004
PUSHPA MISHRA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
March 29, 2004
PYARI Vs. BALSINGH
December 12, 2004
R S R T C Vs. MANORMA DEVI
December 9, 2004
R S R T C Vs. INDER RAJ
April 26, 2004
RADHEY SHYAM Vs. STATE OF RAJASTHAN
May 13, 2004
RAJ KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
March 9, 2004
RAJ MAL Vs. PREM NARAIN
March 19, 2004
RAJ. AGRI. UNI, BIKANER Vs. JUDGE, IND. TRI.
March 24, 2004
RAJ. STATE WAREHOUSING CORPORATION Vs. GOVT. OF RAJASTHAN AND OTHERS
December 14, 2004
RAJASTHAN CRICKET ASSOCIATION Vs. STATE OF RAJASTHAN
December 20, 2004
RAJASTHAN FINANCIAL CORPN Vs. OFFICIAL LIQUIDATOR OF BALDEV
February 20, 2004
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. BHASKAR DAGAR
July 22, 2004
RAJASTHAN RAJYA SAHAKARI UPBHOKTA SANGH CONFED LTD Vs. RENT CONTROL TRIBUNAL JAIPUR
July 20, 2004
RAJASTHAN STATE ROAD DEVELOPMENT AND CONSTRUCTION Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND
April 5, 2004
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SIRAJ AHMED
May 26, 2004
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ABDUL RASEED
October 13, 2004
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NAND LAL SARASWAT
November 10, 2004
RAJENDRA Vs. STATE OF RAJASTHAN
April 13, 2004
RAJENDRA Vs. STATE OF RAJASTHAN
January 6, 2004
RAJENDRA @ RAJU S/O SHRI SHEO RAM SINGH Vs. THE STATE OF RAJASTHAN
February 9, 2004
RAJENDRA GIRI Vs. JUDGE LABOUR COURT
November 29, 2004
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
July 1, 2004
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
December 21, 2004
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
January 27, 2004
RAJENDRA SINGH S/O RICHHPAL SINGH Vs. STATE OF RAJASTHAN & ANR.
July 15, 2004
RAJPAL S/O SHRI JEET SINGH AND OTHERS Vs. STATE OF RAJASTHAN
February 16, 2004
RAJVEER Vs. STATE
December 1, 2004
RAKESH VIJAY Vs. PREM CHAND KARNAWAT
January 20, 2004
RAM AVTAR KHANDELWAL Vs. BAR COUNCIL OF RAJASTHAN
May 14, 2004
RAM CHANDER & ANR. Vs. RADHA KRISHAN
May 6, 2004
RAM CHANDRA KASLIWAL Vs. STATE OF RAJASTHAN
May 7, 2004
RAM CHANDRA KHATRI Vs. BARMER CENTRAL CO-OPERATIVE BANK LTD
July 8, 2004
RAM CHANDRA SHARMA Vs. VEERA SAINI
November 5, 2004
RAM DAYAL Vs. STATE OF RAJASTHAN
September 23, 2004
RAM DAYAL KALLA Vs. ITO
March 22, 2004
RAM DEO Vs. STATE OF RAJASTHAN
September 16, 2004
RAM KALYAN Vs. SMT. LADBAI AND ANR.
April 13, 2004
RAM KARAN Vs. MOOLI DEVI
December 10, 2004
RAM KARAN AND OTHERS Vs. JEET MAL AND OTHERS
October 5, 2004
RAM KISHAN & ANR. Vs. STATE OF RAJASTHAN
December 8, 2004
RAM KISHORE Vs. STATE OF RAJASTHAN
May 17, 2004
RAM KUMAR Vs. STATE OF RAJASTHAN
February 12, 2004
RAM LAL Vs. STATE OF RAJASTHAN
June 3, 2004
RAM LAL Vs. HASTI MAL
October 4, 2004
RAM LAL Vs. STATE OF RAJASTHAN
May 14, 2004
RAM LAL @ RAM SINGH Vs. STATE
March 4, 2004
RAM NARAIN Vs. STATE OF RAJASTHAN
September 22, 2004
RAM NARAYAN Vs. SITARAM
December 9, 2004
RAM RAI Vs. STATE OF RAJASTHAN
March 12, 2004
RAM SAHAI Vs. DHAN SINGH
December 2, 2004
RAM SWAROOP Vs. STATE OF RAJASTHAN
October 12, 2004
RAM SWAROOP Vs. STATE OF RAJASTHAN
March 4, 2004
RAMARAYA Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
October 12, 2004
RAMCHAND BANARASI DAS Vs. BHANWAR LAL
April 2, 2004
RAMDEV Vs. STATE OF RAJASTHAN
September 28, 2004
RAMESH @ MAHESH Vs. STATE OF RAJASTHAN
January 23, 2004
RAMESH CHAND Vs. SURYA PRASAD
May 12, 2004
RAMESH KUMAR TIBRA Vs. STATE OF RAJASTHAN
October 29, 2004
RAMESHWAR Vs. SHYAMPATI
May 24, 2004
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
April 29, 2004
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
November 3, 2004
RAMJI LAL JAIN Vs. STATE OF RAJASTHAN
January 16, 2004
RAMLAL BAIRWA Vs. STATE OF RAJASTHAN
December 17, 2004
RAMPAL CHOUHAN Vs. MARWAR GRAMIN BANK
June 3, 2004
RAMPRASAD & ORS. Vs. STATE OF RAJASTHAN
April 21, 2004
RAMU Vs. HARI NARAYAN
December 20, 2004
RAMU RAM Vs. CHIEF EXECUTIVE OFFICER SRIGANGANAGAR
May 13, 2004
RATAN LAL Vs. HEERA LAL
February 20, 2004
RATAN SINGH Vs. STATE OF RAJASTHAN
April 7, 2004
RATAN SINGH @ RAM LAL & ORS. Vs. STATE OF RAJASTHAN
September 3, 2004
RATAN SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
September 8, 2004
RATANA RAM AND ANR. Vs. STATE AND ANR.
April 16, 2004
RATIRAM Vs. STATE OF RAJASTHAN
May 19, 2004
RAUNAQ FINANCE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
July 6, 2004
RESIDENTS OF SANJAY NAGAR Vs. STATE OF RAJASTHAN
January 20, 2004
RIPU DAMAN SINGH Vs. THE UNION OF INDIA AND ORS.
March 26, 2004
RISHAB ROLLING AND GRADING MILLS Vs. STATE OF RAJASTHAN
February 11, 2004
RITESH ARYA Vs. STATE OF RAJASTHAN
April 15, 2004
ROHITASH Vs. STATE
October 26, 2004
ROSHAN LAL JAT Vs. STATE OF RAJASTHAN
September 17, 2004
RUGGA SINGH Vs. PREM SINGH
May 19, 2004
RUKAM PAL SINGH Vs. STATE OF RAJASTHAN
March 26, 2004
S C MALHOTRA Vs. BILAM KANWAR
July 20, 2004
S K CHAKRABARTI Vs. STATE BANK OF BIKANER AND JAIPUR
June 30, 2004
S N COMPUNAARY Vs. RMD PUBLISHERS P LTD
August 6, 2004
S.L. GUPTA Vs. LIC AND ANR.
September 29, 2004
SAGAR MAL MEHTA Vs. STATE OF RAJASTHAN
December 13, 2004
SAHIB RAIN GIRI [DR.] (S.K. GIRL) S/O SHRI LADOO RAM GIRI Vs. UNION OF INDIA AND OTHERS
May 13, 2004
SAJJAN LAL Vs. STATE OF RAJASTHAN
May 10, 2004
SALIM Vs. INDIRA
June 3, 2004
SAMEER SHARMA Vs. M N I T JAIPUR
August 27, 2004
SANATAN DHARM SHASTRI SANSKRIT MAHAVIDHYALAYA LALSOT Vs. STATE OF RAJASTHAN
August 4, 2004
SANATAN GOSWAMI Vs. STATE OF RAJASTHAN
September 14, 2004
SANJAY BHARDWAJ Vs. STATE OF RAJASTHAN
February 11, 2004
SANJAY PAREEK Vs. STATE OF RAJASTHAN
May 31, 2004
SANJAY SEIN Vs. STATE OF RAJASTHAN (RAJASTHAN)
July 22, 2004
SANTOSH MITTAL Vs. STATE OF RAJASTHAN
October 8, 2004
SANTVEER SINGH Vs. ADDITIONAL CIVIL JUDGE HANUMANGARH
May 14, 2004
SARSWATI DEVI Vs. RAM AVTAR
November 5, 2004
SARVAJANIK NIRMAN MAZDOOR SANGH Vs. JUDGE LABOUR COURT
November 2, 2004
SATISH CHANDRA Vs. AVTAR SINGH
November 30, 2004
SATISH KUMAR Vs. STATE OF RAJASTHAN
September 14, 2004
SATPAL SINGH Vs. STATE OF RAJASTHAN
March 19, 2004
SATYA NARAIN MODANI Vs. INCOME TAX OFFICER
April 22, 2004
SEEMA D/O SURENDRA KUMAR & ANR. Vs. NATIONAL INSTITUTE OF OPEN SCHOOLING B
April 8, 2004
SEWA RAM Vs. BALSWAROOP
January 16, 2004
SHABNAM Vs. MOHD SHAFIQ
May 19, 2004
SHAITAN SINGH Vs. STATE OF RAJASTHAN
April 1, 2004
SHAITAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
February 19, 2004
SHAKUNTALA Vs. SHARDA TRADE AND TRANSPORT CO
December 6, 2004
SHALINI SINGH Vs. STATE OF RAJASTHAN
June 30, 2004
SHAMBHU DAYAL Vs. SHIVCHARAN LAL
January 19, 2004
SHAMIM BANO Vs. STATE OF RAJASTHAN
April 9, 2004
SHANKAR LAL Vs. STATE OF RAJSTHAN
July 9, 2004
SHANKAR LAL Vs. STATE
November 8, 2004
SHANKAR LAL TIWARI Vs. VAIDYA RAM NIWAS JOSHI
September 30, 2004
SHANTI DEVI Vs. RAM NARAIN
March 12, 2004
SHANTI DEVI Vs. NAND LAL
December 13, 2004
SHANTI LAL Vs. STATE OF RAJASTHAN
July 21, 2004
SHARDA Vs. GOPAL
December 1, 2004
SHASHI BALA MEENA Vs. THE STATE OF RAJASTHAN
December 1, 2004
SHEOKI SHEOKAT Vs. STATE OF RAJASTHAN
July 20, 2004
SHERA RAM S/O KOJA RAM Vs. THE STATE OF RAJASTHAN
February 4, 2004
SHIV DAN RAM Vs. STATE OF RAJASTHAN
July 9, 2004
SHIV RAJ SINGH Vs. STATE OF RAJASTHAN
November 23, 2004
SHIV RAM Vs. STATE OF RAJASTHAN
March 8, 2004
SHIV RAM SINGH Vs. SH MAHENDRA CHAND CHORDIA
May 12, 2004
SHIV SHANKER Vs. STATE OF RAJASTHAN
September 14, 2004
SHIV SINGH Vs. STATE OF RAJASTHAN
April 20, 2004
SHIVA RAM SHIVA LAL Vs. STATE OF RAJASTHAN
April 16, 2004
SHRAVAN SONI Vs. STATE OF RAJASTHAN
July 26, 2004
SHRAWAN KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
October 12, 2004
SHREE RAJASTHAN TEXCHEM LTD Vs. UNION OF INDIA
November 3, 2004
SHREYANS GEMS P LTD Vs. INCOME TAX SETTLEMENT COMMISSION
November 8, 2004
SHRI AMARA & OTHERS Vs. STATE OF RAJASTHAN
October 27, 2004
SHRI RAM Vs. TEEKAM SINGH
February 21, 2004
SHRIRAM VERMA Vs. STATE OF RAJASTHAN
February 4, 2004
SHYAM SUNDER Vs. NARBADA DEVI
August 19, 2004
SHYAMA RAM Vs. STATE OF RAJASTHAN
June 2, 2004
SIDDH NATH BHARDWAJ Vs. UNION OF INDIA
June 30, 2004
SITA RAM Vs. STATE OF RAJASTHAN
June 3, 2004
SITA RAM Vs. STATE OF RAJASTHAN
February 11, 2004
SITARAM Vs. MAHAVIR PRASAD
April 26, 2004
SITARAM SHARMA Vs. STATE OF RAJASTHAN & ORS.
May 7, 2004
SMT. JANI SUTHAR Vs. UNION OF INDIA & ORS.
November 22, 2004
SMT. NATHI Vs. BOARD OF REVENUE RAJ
January 29, 2004
SMT. RADHA DEVI AND ETC. Vs. CHENA RAM (DECEASED BY LR), AND OTHERS
April 19, 2004
SMT. SHANTA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
October 1, 2004
SMT. VIMALA Vs. STATE OF RAJASTHAN
January 19, 2004
SOBHAGYAVATI @ ORS. Vs. SOM NATH & ORS.
September 10, 2004
SOHAN MERTIYA Vs. DIST JUDGE
October 20, 2004
SOHANLAL Vs. STATE OF RAJASTHAN
June 2, 2004
SOHANLAL Vs. MANGILAL
December 3, 2004
SQN LM K BAKSHY Vs. UNION OF INDIA
January 8, 2004
ST WILFREDS EDUCATION SOCIETY Vs. STATE OF RAJASTHAN
September 28, 2004
STATE Vs. MANGI LAL
September 23, 2004
STATE Vs. PRAKASH CHAND KABRA
July 13, 2004
STATE BANK OF BIKANER & JAIPUR Vs. RAVI KANT PUROHIT & ORS.
December 9, 2004
STATE BANK OF BIKANER JAIPUR Vs. CIT
July 14, 2004
STATE BANK OF INDIA Vs. SAMPAT RAJ MEWARA
August 25, 2004
STATE OF RAJASTHAN Vs. BHAWANI SHANKER
September 2, 2004
STATE OF RAJASTHAN Vs. SHEKHU
July 22, 2004
STATE OF RAJASTHAN Vs. ACHALA RAM
September 28, 2004
STATE OF RAJASTHAN Vs. FAROOQ AHMED
October 28, 2004
STATE OF RAJASTHAN Vs. ASHOK
October 6, 2004
STATE OF RAJASTHAN Vs. KISHORE SINGH AND ANR.
February 16, 2004
STATE OF RAJASTHAN Vs. TARSEM RAM
February 9, 2004
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT BIKANER
April 28, 2004
STATE OF RAJASTHAN Vs. DHARMENDRA PARTH
May 10, 2004
STATE OF RAJASTHAN Vs. PAWAN KUMAR GOYAL
February 27, 2004
STATE OF RAJASTHAN Vs. MAHESH KUMAR MADAN
March 16, 2004
STATE OF RAJASTHAN Vs. JAMIL KHAN
November 9, 2004
STATE OF RAJASTHAN Vs. BHANWAR SINGH
January 21, 2004
STATE OF RAJASTHAN Vs. SHYAM KISHAN TEWARI
January 5, 2004
STATE OF RAJASTHAN Vs. LACHCHHA RAM AND ANOTHER
November 2, 2004
STATE OF RAJASTHAN Vs. ANJU SAXENA
March 16, 2004
STATE OF RAJASTHAN AND OTHERS Vs. JABRA RAM
September 29, 2004
SUBADI Vs. STATE OF RAJASTHAN
August 20, 2004
SUBHASH KEER Vs. STATE OF RAJASTHAN
June 2, 2004
SUBHASH MOHAN MATHUR Vs. STATE
April 13, 2004
SUDERSHAN MEHTA Vs. STATE OF RAJASTHAN
August 4, 2004
SUKH DAS Vs. STATE OF RAJASTHAN
May 12, 2004
SUKHBEER SINGH Vs. STATE OF RAJASTHAN
August 10, 2004
SULTAN KHAN AND OTHERS Vs. MOHAMMED SABIR
April 6, 2004
SUNIL KUMAR Vs. STATE OF RAJASTHAN
August 19, 2004
SUNILA Vs. STATE OF RAJASTHAN
April 20, 2004
SUNITA Vs. OM PRAKASH
February 9, 2004
SUO MOTU Vs. STATE OF RAJASTHAN
October 20, 2004
SUO MOTU Vs. PRINCIPAL CHIEF CONSERVATOR FOREST JAIPUR
August 27, 2004
SUPERINTENDING ENGINEER O AND M Vs. AKHILESH KUMAR
November 9, 2004
SURENDRA KUMAR BHANASALI Vs. JUDGE FAMILY COURT
April 20, 2004
SURENDRA KUMAR GARG Vs. STATE OF RAJASTHAN
September 24, 2004
SURENDRA SINGH & ORS. Vs. STATE OF RAJASTHAN AND ANR.
December 2, 2004
SURESH Vs. STATE OF RAJASTHAN
February 17, 2004
SURESH CHANDRA SINGHAL Vs. STATE OF RAJASTHAN
July 27, 2004
SURESH KANWAR Vs. STATE OF RAJASTHAN
January 20, 2004
SURESH KUMAR Vs. RITURAJ PIPES AND PLASTIC PVT. LTD.
May 11, 2004
SURESH KUMAR Vs. BHAWANI
March 16, 2004
SURESH OIL MILLS Vs. KESAR BAI
March 15, 2004
SURJA RAM Vs. STATE OF RAJASTHAN
July 21, 2004
SURJA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
May 25, 2004
SUSHILA DEVI Vs. ALWAR CO
September 29, 2004
SUSHILA DEVI Vs. BHAGOTI DEVI
December 8, 2004
SUSHILA MEHTA Vs. CHANDRAKALA
April 9, 2004
SUSHILA VERMA & ORS Vs. BUNIYAD KHAN & ORS
December 1, 2004
SWAN INDUSTRIES LTD Vs. AJMER VIDYUT VITRAN NIGAM LTD
April 21, 2004
TARA KANWAR Vs. BHAGWAN SAHAI
November 30, 2004
TARA SINGH GEHLOT Vs. SNEHLATA
July 9, 2004
TARUN KUMAR SHARMA AND 45 ORS. Vs. THE STATE OF RAJASTHAN
December 8, 2004
TEEJA Vs. PRABHU DAYAL
December 3, 2004
TEJ RAJ Vs. MOHAN SINGH AND OTHERS
December 21, 2004
TEJ SINGH Vs. STATE OF RAJASTHAN
July 22, 2004
TEKA ALIAS TEKCHAND Vs. STATE OF RAJASTHAN
March 16, 2004
THAKUR SINGH Vs. STATE OF RAJASTHAN
August 4, 2004
THAN SINGH Vs. STATE OF RAJASTHAN
April 27, 2004
THAWRI Vs. HARJI LAL
February 19, 2004
THE COORDINATOR OF ALL INDIA ENGINEERING/PHARMACY/ARCHITECTS ENTRANCE EXAMINATION (AIEEE), CENTRAL BOARD OF SECONDARY EDUCATION, NEW DELHI AND 2 ORS. Vs. UNION OF INDIA AND OTHERS
June 10, 2004
TIRUPATI MARBLES Vs. STATE OF RAJASTHAN
February 24, 2004
TOOFAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
September 29, 2004
TULCHA RAM ALIAS TULSIRAM Vs. BHOJA RAM AND ORS.
December 22, 2004
TULSA RAM Vs. STATE OF RAJASTHAN AND OTHERS
December 15, 2004
UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 9, 2004
UMESH Vs. STATE OF RAJASTHAN
June 1, 2004
UNION OF INDIA Vs. RAJASTHAN SPINNING AND WEAVING
April 26, 2004
UNION OF INDIA Vs. PARVATI DEVI
March 12, 2004
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 27, 2004
UNION OF INDIA AND ORS. Vs. C.A.T. AND ANR.
April 21, 2004
UNITED INDIA INSURANCE CO Vs. SHYAM KANWAR
July 22, 2004
UNITED INDIA INSURANCE CO LTD Vs. FATEH SINGH
August 11, 2004
UNITED INDIA INSURANCE CO LTD Vs. SAROJ DEVI
May 11, 2004
UNITED INDIA INSURANCE CO LTD Vs. RAM CHARAN
December 10, 2004
UNITED INDIA INSURANE CO LTD Vs. SAROJ DEVI
March 11, 2004
URMILA Vs. STATE OF RAJASTHAN
July 22, 2004
USHA Vs. HARI RAM RAIGAR
November 30, 2004
USHA DUBE Vs. STATE OF RAJASTHAN
February 21, 2004
UTTARI RAJASTHAN SAHAKARI DUGDH UTPADAK SANGH LTD. & ANR. Vs. RAM KISHAN & ANR.
July 22, 2004
VALLABH Vs. GINNI DEVI
February 25, 2004
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
March 9, 2004
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
May 26, 2004
VANDANA CHOUHAN Vs. STATE OF RAJASTHAN
March 25, 2004
VANNA SINGH Vs. STATE OF RAJASTHAN
April 9, 2004
VIDHYA DEVI Vs. STATE OF RAJASTHAN
January 8, 2004
VIJAY BENJAMIN Vs. STATE OF RAJASTHAN
September 6, 2004
VIJAY INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
May 17, 2004
VIJAY JOHAR Vs. COMMISSIONER OF INCOME TAX
May 4, 2004
VIJAY KUMAR Vs. STATE OF RAJASTHAN
April 20, 2004
VIJAY KUMAR Vs. NEELAM RANI
February 19, 2004
VIJAY LAXMI SHARMA Vs. STATE OF RAJASTHAN
December 14, 2004
VIJAY PAL SINGH Vs. STATE OF RAJASTHAN
January 23, 2004
VIJAY SINGH Vs. STATE OF RAJASTHAN
January 14, 2004
VIJAYANDER KUMAR Vs. STATE OF RAJASTHAN
March 19, 2004
VIJENDRA SINGH Vs. STATE OF RAJASTHAN
March 12, 2004
VIKRAM @ BANGALI Vs. STATE OF RAJ.
February 20, 2004
VIKRAM SINGH CHAUHAN Vs. MARWAR GRAMIN BANK
September 14, 2004
VIMAL PRAKASH Vs. THE STATE OF RAJASTHAN
June 3, 2004
VINOD ALIAS NANNA Vs. STATE OF RAJASTHAN
February 5, 2004
VINOD KUMAR Vs. STATE OF RAJASTHAN
November 8, 2004
VINOD KUMAR Vs. STATE OF RAJASTHAN
August 4, 2004
VINOD KUMAR AGARWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
February 11, 2004
VIRENDRA SINGH Vs. KASHIRAM
April 6, 2004
VISHAL APURWA Vs. DISTT & SESSIONS JUDGE, SIROHI
December 16, 2004
VISHNU SINGH Vs. MANAGING DIRECTOR SBBJ
May 10, 2004
WINTER MISRA DIAMOND TOOLS LTD. Vs. PAYAL GRANITES (P.) LTD.
October 8, 2004
YAD RAM Vs. STATE OF RAJASTHAN
April 23, 2004
YOGENDRA KUMAR SHARMA Vs. SECRETARY CUM COMMISSIONER
April 7, 2004
YUDHISTHAR SINGH Vs. SMT. SARITA SANKHALA
September 6, 2004
YUSUF @ ISHA & ANR. Vs. STATE OF RAJASTHAN & ANR.
April 1, 2004