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Case Index
Title
Date
ATUL PLASTIC INDUSTRIES Vs. SURENDRANAGAR PEOPLE S CO-OP BANK LTD
March 11, 2004
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. HASMUKH SHAH REALTY CO
July 30, 2004
CONSUMER PROTECTION COUNCIL Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 31, 2004
DEPUTY ENGINEER GUJARAT ELECTRICITY BOARD Vs. VADILAL TARACHAND KOTHARI
March 23, 2004
DIRECTOR PEPSI INDIA HOLDING LIMITED Vs. RAJESH SAINANI
March 8, 2004
GUJARAT ELECTRICITY BOARD Vs. A MAJID ISMAIL KHATUDA
March 17, 2004
JAMNAGAR MAHILA SAHAKARI BANK LTD Vs. PRAGNABEN KISHORBHAI HATHI
January 1, 2004
JAYBHARAT FABRICS MILLS LTD Vs. NATIONAL INSURANCE CO LTD
January 22, 2004
LIC MUTUAL FUND Vs. PRAVINCHANDRA R DESAI & ORS
October 8, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. SONAL UPANSHU SHAH
November 1, 2004
NATIONAL INSURANCE CO LTD Vs. NATHA MALDE LAGARIYA
March 16, 2004
NEW INDIA ASSURANCE CO LTD Vs. PADMABEN HIMATLAL SHAH
March 19, 2004
RAJAKBHAI GAFURBHAI MANSURI Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 13, 2004
UNION OF INDIA Vs. RAMANBHAI B PATEL
September 14, 2004
UNITED INDIA INSURANCE CO LTD Vs. AHIMSA ARMY MANAV KALYAN JEEVDAYA CHARITABLE TRUST
April 6, 2004
UNITED INDIA INSURANCE CO LTD Vs. MANUBHAI DHARMSHIBHAI GAJERA
March 4, 2004
UNITED INDIA INSURANCE CO LTD Vs. HOTEL WHITE ROSE
April 15, 2004
UNITED INDIA INSURANCE CO LTD Vs. KUSHKIWALA MOHAMMADHANIF ISMAILBHAI
March 23, 2004