Case Index

Title
Date
ALLAHABAD BANK Vs. GREATER HYDERABAD BENEFIT FUND LTD.
April 27, 2004
ARAVAPALLI OMKARAM Vs. UNITED INDIA INSURANCE CO LTD
June 7, 2004
BRANCH MANAGER, MARGADARSI CHIT FUND LTD., VIZIANAGARAM Vs. DISTRICT CONSUMERS DISPUTED REDRESSAL FORUM, VIZIANAGARAM
February 19, 2004
C VAMSHI KRISHNA Vs. MANAGEMENT OF KRISHNAM RAJU FINANCIERS
July 12, 2004
CHAIRMAN, CORPORATION BANK Vs. MARKANTI RAJAIAH
June 7, 2004
ESTARAKULA RAMAVVA Vs. ORIENTAL INSURANCE COMPANY LTD.
August 26, 2004
EUREKA ESTATES PRIVATE LIMITED Vs. A.P.STATE CONSUMER DISPUTES REDRESSAL COMMISSION, HYDERABAD
October 12, 2004
HEMA ELECTRONICS Vs. NATIONAL INSURANCE COMPANY LIMITED
August 26, 2004
K ANJAIAH Vs. NATIONAL SEEDS CORPORATION LTD
July 15, 2004
LIC OF INDIA Vs. KALLA VENKATRAO
November 1, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. REHANA BEGUM
August 26, 2004
M RADHA KRISHNA Vs. PENAR PATERSON LIMITED
July 12, 2004
M.SUVARNA Vs. V.PENTAIAH
June 24, 2004
MANASA READY MADE AND CLOTH CENTRE Vs. NEW INDIA ASSURANCE COMPANY LIMITED
August 31, 2004
MEHAR PADMA AGENCIES Vs. NATIONAL INSURANCE CO.
December 27, 2004
ORIENTAL INSURANCE CO LTD Vs. CH VENKATESHAM
April 8, 2004
P.SOUMYA Vs. JYOTHISHMATHI INSTITUTE OF TECHNOLOGY AND SCIENCE
February 20, 2004
RAMAKRISHNA AUTO COLOUR LAB Vs. AVER PHOTOPRINT SYSTEM
September 3, 2004
S.ABDUL AZEEZ Vs. MUNICIPAL CORPORATION OF HYDERABAD
July 22, 2004
SENIOR AREA MANAGER, INDANE AREA OFFICE Vs. S SUBBARAYUDU
March 22, 2004
SRIRAM CHITS LTD. Vs. POKURI SHARAT REDDY
March 17, 2004
UNITED INDIA INSURANCE COMPANY Vs. ANUMOLU RAMA KRISHNA
August 26, 2004
Y VIJAYA LAKSHMI Vs. LIFE INSURANCE CORPORATION OF INDIA
April 23, 2004