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Case Index
Title
Date
A NARAYAN RAO Vs. STATE OF BIHAR
May 12, 2004
A R CHEMICALS PVT LTD Vs. STATE OF BIHAR
March 10, 2004
A RAZZAK Vs. BIBI RUBI NAZ
July 16, 2004
ABDUL AZIA ALIAS BHADAI MIAN Vs. STATE OF BIHAR
January 23, 2004
ABDUL AZIZ Vs. STATE
September 10, 2004
ABDUL GAFFAR ANSARI Vs. STATE OF BIHAR
September 3, 2004
ABDUL HAKIM Vs. STATE OF BIHAR
September 22, 2004
ABDUL JALIL Vs. STATE OF BIHAR
July 15, 2004
ABDUL QAIYUM Vs. STATE OF BIHAR
September 13, 2004
ABDUL RAHMAN & ORS ETC , JAMAL @ JAMALUDDIN Vs. STATE OF BIHAR
February 24, 2004
ABHA SAHAI Vs. STATE OF BIHAR
September 13, 2004
ABHAY CHAND BOTHARA Vs. STATE OF BIHAR
May 7, 2004
ABHAY CHANDRA JHA Vs. BRIJESHWARI DEVI ALIAS BIRJI DEVI
January 5, 2004
ABHAY KUMAR SINGH @ ABHAY SINGH; SHEKHAR PRASAD @ SHEKHAR KUMAR Vs. STATE OF BIHAR
February 19, 2004
ABHAY KUMAR VERMA Vs. MANAGING DIRECTOR BHARAT WAGON AND ENGINEERING COMPANY LTD
January 16, 2004
ABHAY NATH JHA Vs. VICE CHANCELLOR KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
March 31, 2004
ABHIRAM JHA Vs. STATE OF BIHAR
January 16, 2004
ACHI DEVI ALIAS REKHA DEVI Vs. STATE OF BIHAR
February 9, 2004
ADARSH PAPER BOARD CO P LTD Vs. STATE OF BIHAR
May 6, 2004
ADARSH RICE MILL Vs. STATE
November 10, 2004
AHMADI KHATOON Vs. MOHAMMAD TASLIM
August 19, 2004
AJAY KUMAR Vs. STATE
December 1, 2004
AJAY KUMAR PANDEY ALIAS JHAJHU PANDEY Vs. STATE OF BIHAR
October 14, 2004
AJAY KUMAR SINGH Vs. STATE OF BIHAR
July 14, 2004
AJAY KUMAR SINGH Vs. STATE OF BIHAR
August 12, 2004
AJIT DATTA Vs. STATE OF BIHAR
March 3, 2004
AJIT YADAV Vs. STATE OF BIHAR
August 25, 2004
AKHILESHWAR GIRI Vs. STATE OF BIHAR
March 29, 2004
ALAM Vs. STATE OF BIHAR
December 9, 2004
ALI NAGAR ANCHAL MATSYAJIVI SWABLAMBI SAHAKARI SAMITEE LIMITED Vs. STATE OF BIHAR
May 12, 2004
ALOK KUMAR SINGH Vs. STATE OF BIHAR
March 4, 2004
AMAN COKE PLANT PRIVATE LIMITED Vs. BHARAT COKING COAL LIMITED
July 6, 2004
AMAN COKE PLANT PVT LTD Vs. B C C L
March 12, 2004
AMANULLAH Vs. NASREEN FARHAT
February 19, 2004
AMAR MISHRA Vs. STATE OF BIHAR
July 6, 2004
AMAR NATH JHA Vs. STATE
October 6, 2004
AMAR NATH MALLAH Vs. STATE OF BIHAR
March 26, 2004
AMAR NATH SINGH Vs. STATE OF BIHAR
March 3, 2004
AMAR NATH SINHA ALIAS AMAR NATH SINGH Vs. ANUP KUMAR PAL
July 15, 2004
AMAR PRASAD SAHU Vs. STATE OF BIHAR
April 7, 2004
AMAR SATYAM Vs. STATE OF BIHAR
February 10, 2004
AMBIKA COLD STORAGE Vs. STATE OF BIHAR
March 12, 2004
AMBIKA PRASAD RAM Vs. STATE OF BIHAR
December 17, 2004
AMIT PRAKASH Vs. STATE OF BIHAR
August 6, 2004
AMRENDRA KUMAR JHA Vs. STATE OF BIHAR
July 6, 2004
AMRIT RAI SHARMA Vs. ARUN KUMAR SINHA
August 4, 2004
ANAMI SHARAN SINHA Vs. ANUP KUMAR SINHA
June 28, 2004
ANAND KANT JHA Vs. STATE OF BIHAR
June 23, 2004
ANAND KUMAR KHATRI Vs. STATE OF BIHAR
September 18, 2004
ANAND MOHAN Vs. ANWARUL HAQUE
January 29, 2004
ANANT BHAGWAN Vs. STATE OF BIHAR
March 12, 2004
ANANT COLD STORAGE AND ALLIED INDUSTRIES Vs. STATE OF BIHAR
July 28, 2004
ANIL KR SANA Vs. STATE OF BIHAR
September 29, 2004
ANIL KUMAR GEORGE Vs. STATE OF BIHAR
November 24, 2004
ANIL KUMAR MISRA Vs. STATE OF BIHAR
May 15, 2004
ANIL KUMAR PANDEY Vs. STATE
September 21, 2004
ANIL KUMAR ROY SHARMA Vs. STATE
October 14, 2004
ANIL KUMAR SAHA Vs. STATE OF BIHAR
August 25, 2004
ANIL KUMAR SINGH Vs. STATE OF BIHAR
April 13, 2004
ANIMESH GUPTA Vs. STATE OF BIHAR
March 3, 2004
ANIRUDH PRASAD Vs. STATE OF BIHAR
July 1, 2004
ANITA DEVI Vs. JAI NARAYAN KUMAR SINGH
April 16, 2004
ANITA KUMARI Vs. STATE OF BIHAR
December 15, 2004
ANNAPURNA KUMAR Vs. STATE OF BIHAR
May 6, 2004
ANUJ KUMAR ROY Vs. UNION OF INDIA
January 6, 2004
ANUP KUMAR PAL Vs. PROF AMARNATH SINGH
April 6, 2004
ANWAR AHMAD Vs. STATE OF BIHAR
December 2, 2004
ANWAR EQWAL Vs. STATE OF BIHAR
June 22, 2004
ANZAR HASSAN IBRAHIMI Vs. STATE OF BIHAR
September 9, 2004
APRAJITA SRIVASTAVA Vs. STATE OF BIHAR
April 12, 2004
ARBIND KUMAR Vs. STATE
July 20, 2004
ARBIND KUMAR SINHA Vs. STATE OF BIHAR
May 10, 2004
ARBIND KUMAR SINHA Vs. STATE
September 13, 2004
ARBIND PRASAD MAHESH KUMAR AND MD AYUB ANSARI Vs. STATE OF BIHAR
March 19, 2004
ARCHITECT REWAT Vs. UNION OF INDIA
May 20, 2004
ARJUN MISTRY Vs. RAJENDRA PRASAD VISHWAKARMA
February 4, 2004
ARUN BHUSHAN PRASAD THE ADMINISTRATOR OF PATNA MUNICIPAL CORPORATION; IN RE ARJUN PRASAD SECTION OFFICER IN CWJC NO 4414 OF 2002 Vs. STATE OF BIHAR
January 20, 2004
ARUN KUMAR Vs. STATE OF BIHAR
July 7, 2004
ARUN KUMAR AGRAWAL Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION
November 24, 2004
ARUN KUMAR JHA Vs. STATE OF BIHAR
September 20, 2004
ARUN KUMAR SINGH ALIAS ARUN SINGH Vs. STATE OF BIHAR
August 18, 2004
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
May 7, 2004
ARVIND KUMAR Vs. STATE
November 11, 2004
ASFAQUE Vs. STATE OF BIHAR
March 1, 2004
ASHA DEVI Vs. STATE OF BIHAR
November 5, 2004
ASHA DEVI Vs. STATE OF BIHAR
July 13, 2004
ASHA SINHA Vs. STATE OF BIHAR
October 15, 2004
ASHISH MAHTO Vs. STATE OF BIHAR
July 1, 2004
ASHOK KUMAR Vs. STATE OF BIHAR
March 26, 2004
ASHOK KUMAR BAJAJ Vs. STATE OF BIHAR
May 20, 2004
ASHOK KUMAR PRASAD Vs. SUBIDH KUMAR JAIN ALIAS SUBODH KUMAR JAIN
August 23, 2004
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
April 9, 2004
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
March 3, 2004
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
January 23, 2004
ASHOK KUMARESH Vs. STATE
December 10, 2004
ASHOK NANDAN KUMAR Vs. STATE OF BIHAR
September 18, 2004
ASHOK PAPER MILLS LTD Vs. UNION OF INDIA
April 23, 2004
ASHOK PASWAN Vs. STATE OF BIHAR
April 28, 2004
ASHOK SAH Vs. STATE OF BIHAR
February 5, 2004
ASHOK SINGH Vs. STATE OF BIHAR
January 29, 2004
ATUL KR MISHRA Vs. STATE
September 20, 2004
AUN MOHAMMAD Vs. STATE OF BIHAR
September 6, 2004
AVINASH KUMAR CHAURASIYA Vs. STATE OF BIHAR
March 3, 2004
AWADESH PRASAD YADAV Vs. STATE OF BIHAR
February 3, 2004
AWADH BIHARI SINGH Vs. STATE
November 22, 2004
AWADHESH KUMAR Vs. STATE OF BIHAR
February 16, 2004
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
December 14, 2004
AWADHESH KUMAR UPADHYAY Vs. STATE OF BIHAR
January 5, 2004
AWADHESH PD MISHRA Vs. STATE OF BIHAR
March 17, 2004
AWADHESH SINGH Vs. STATE
September 24, 2004
AYODHI @ AYODHYA DAS; BHATWA SAH Vs. STATE OF BIHAR
April 5, 2004
AYUB Vs. STATE OF BIHAR
January 27, 2004
AYUB ANSARI Vs. STATE OF BIHAR
April 23, 2004
B G JAWALI @ BASAVARAJ JAWALI Vs. STATE OF BIHAR
May 18, 2004
BABLU SINGH Vs. STATE OF BIHAR
March 4, 2004
BABU LAL CHOUDHARY Vs. STATE OF BIHAR
September 8, 2004
BABULAL MAHTO Vs. BIHAR STATE ELECTRICITY BOARD
September 8, 2004
BACHCHI DEVI Vs. STATE OF BIHAR
August 17, 2004
BACHHRAJ NAHAR Vs. NILIMA MANDAL
December 9, 2004
BACHI DEVI Vs. YOGENDRA THAKUR
September 16, 2004
BAIDYANATH AYURVED BHAWAN LTD Vs. STATE OF BIHAR
February 11, 2004
BAIDYANATH MAHTO Vs. STATE OF BIHAR
September 10, 2004
BAIDYANATH SINGH ALIAS BAIJNATH SINGH Vs. STATE
December 7, 2004
BAIJNATH PRASAD Vs. STATE OF BIHAR
June 22, 2004
BAIJU SINGH Vs. STATE OF BIHAR
February 27, 2004
BAKHORA SINGH Vs. STATE
March 4, 2004
BAL KISHUN DANGAL Vs. STATE OF BIHAR
August 13, 2004
BAL KRISHNA PRASAD Vs. STATE
September 21, 2004
BAL KUMAR BHAGAT Vs. STATE OF BIHAR
October 13, 2004
BALBHADRA SINGH Vs. RAM BINOD SINGH
November 3, 2004
BALDEO PRASAD Vs. STATE OF BIHAR
August 12, 2004
BALIRAM PANDEY Vs. STATE OF BIHAR
August 4, 2004
BALMIKI SINGH Vs. BIHAR STATE COOPERATIVE LAND DEVELOPMENT BANK
September 13, 2004
BALRAM YADAV Vs. STATE OF BIHAR
May 11, 2004
BAMBHOLA RAI Vs. STATE ELECTION COMMISSION
February 27, 2004
BANDE LAL TATMA Vs. STATE OF BIHAR
September 14, 2004
BANGALI PANDEY Vs. BHAROSH RAUT
March 9, 2004
BASGIT SINGH Vs. STATE OF BIHAR
January 9, 2004
BASHIRUDDIN Vs. STATE OF BIHAR
July 12, 2004
BASO PRASAD Vs. STATE
September 22, 2004
BASUDEO GUPTA Vs. STATE OF BIHAR AND OTHERS
September 10, 2004
BASUDEO NARAIN Vs. STATE OF BIHAR
November 25, 2004
BASUDEO RAI Vs. STATE OF BIHAR
July 13, 2004
BASUDEO SAH Vs. SHANKAR THAKUR ALIAS SHANKAR SHARMA
August 10, 2004
BASUDEO YADAV Vs. STATE OF BIHAR
September 8, 2004
BELA PODDAR Vs. STATE OF BIHAR
July 26, 2004
BENGAI MANDAL @ BEGAI MANDAL Vs. STATE OF BIHAR
May 20, 2004
BHAGO HARIJAN Vs. RAJENDRA MANDAL
April 26, 2004
BHAGWAN DAS Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
February 19, 2004
BHAGWAN RAM Vs. STATE OF BIHAR
February 10, 2004
BHAGWAN SINGH Vs. STATE OF BIHAR
May 5, 2004
BHAGWAN SINGH Vs. STATE OF BIHAR
October 4, 2004
BHAGWAN YADAV Vs. STATE OF BIHAR
September 15, 2004
BHAGWAT MAHTO Vs. STATE OF BIHAR
May 7, 2004
BHAGWAT SINGH Vs. STATE OF BIHAR
August 23, 2004
BHAGWATI PRASAD KYAL Vs. STATE OF BIHAR
August 14, 2004
BHARAT BHUSHAN PRASAD Vs. STATE OF BIHAR
May 5, 2004
BHARAT CHOUDHARY ALIAS BHARATPRASAD CHAUDHARY Vs. STATE OF BIHAR
December 3, 2004
BHARAT OIL DISTRIBUTORS Vs. BHARAT PETROLEUM CORPORATION LIMITED
September 18, 2004
BHARAT OIL DISTRIBUTORS Vs. BHARAT PETROLEUM CORP
November 3, 2004
BHARATI BHAWAN Vs. STATE OF BIHAR
January 10, 2004
BHARTI Vs. STATE OF BIHAR
September 21, 2004
BHARTI BHAWAN PANDD THAKURBARI ROAD PATNA Vs. STATE OF BIHAR
January 19, 2004
BHOJPUR KISHAN Vs. UNION OF INDIA
July 6, 2004
BHOLA KUNWAR Vs. STATE OF BIHAR
January 8, 2004
BHOLA MANDAL Vs. STATE OF BIHAR
March 22, 2004
BHOLA PRASAD SAH Vs. RAM DHANI PRASAD
January 7, 2004
BHOLA SINGH Vs. STATE OF BIHAR
December 7, 2004
BHOLA YADAV Vs. JADUNANDAN PRASAD YADAV
April 26, 2004
BHRIGUNATH SINGH Vs. STATE
July 16, 2004
BHUALI RAI Vs. STATE OF BIHAR
December 22, 2004
BHUDEO SHARMA Vs. NAGENDRA KUMAR SHARMA
April 6, 2004
BHUPENDRA KUMAR DUBEY Vs. STATE
December 7, 2004
BHUPENDRA NARAIN SINGH Vs. STATE OF BIHAR
July 1, 2004
BHUPENDRA SINGH Vs. STATE OF BIHAR
August 13, 2004
BHUTAHI BALAN BARH SAMASYA SAMADHAN SAMITI Vs. STATE OF BIHAR
April 6, 2004
BIBI HALIMA Vs. SITARAM MAHTON
March 26, 2004
BIBI RAUSHAN ARA Vs. NARENDRA KUMAR GUPTA
January 7, 2004
BICKY KUMAR MAHTON Vs. STATE OF BIHAR
November 6, 2004
BIGAN PRAJAPAT Vs. STATE OF BIHAR
January 21, 2004
BIHAR AGRICULTURAL GRADUATE SERVICE ASSOCIATION Vs. STATE OF BIHAR
January 5, 2004
BIHAR CO-OPERATIVE SUGAR FACTORIES FEDERATION LIMITED Vs. STATE OF BIHAR
January 22, 2004
BIHAR COMBINED ENTRANCE COMPETITIVE EXAM Vs. SAMIR RANJAN
February 6, 2004
BIHAR INTERMEDIATE EDUCATION COUNCIL Vs. PRAMOD KUMAR AND SURENDRA KUMAR JHA
May 18, 2004
BIHAR SCHOOL EXAMINATION BOARD Vs. KANHAIYA KUMAR SINGH
February 6, 2004
BIHAR SCHOOL EXAMINATION BOARD Vs. RAJEEV KUMAR
November 4, 2004
BIHAR STATE Vs. STATE OF BIHAR
March 22, 2004
BIHAR STATE + 2 LECTURERS ASSOCIATION Vs. STATE OF BIHAR
January 27, 2004
BIHAR STATE CO OP BANK LTD Vs. NARESHWAR PRASAD
October 12, 2004
BIHAR STATE COOPERATIVE MARKETING UNION LTD Vs. STATE OF BIHAR
March 12, 2004
BIHAR STATE DIGAMBAR JAIN TIRTH KSHETRA COMMITTEE Vs. STATE OF BIHAR
March 15, 2004
BIHAR STATE ELECTRICITY BOARD Vs. SIDDIQUE
April 23, 2004
BIHAR STATE ELECTRICITY BOARD Vs. MAN BAHADUR
April 16, 2004
BIHAR STATE FOREST DEVELOPMENT CORPORATION Vs. UNION OF INDIA
January 15, 2004
BIHAR STATE FOREST DEVELOPMENT CORPORATION Vs. UNION OF INDIA
January 5, 2004
BIHAR STATE HOUSING BOARD Vs. SHAMBHU NATH SINGH
January 14, 2004
BIHAR STATE HOUSING BOARD Vs. SHRAWAN KUMAR ROY CHOUDHARY
February 16, 2004
BIHAR STATE HOUSING COOPERATIVE FEDERATION LTD Vs. ACHAIBAT SAH
April 7, 2004
BIHAR STATE POLLUTION CONTROL BOARD Vs. HIRANAND STONE WORKS
November 24, 2004
BIHAR STATE PRIMARY TEACHERS ASSOCIATION; JUSTICE AND HUMAN RIGHTS FORUM, ST XAVIER S Vs. STATE OF BIHAR
April 8, 2004
BIHAR STATE WARE HOUSING CORPORATION Vs. STATE OF BIHAR
May 5, 2004
BIHAR STEEL ELECTRICITY BOARD Vs. BRIJ MOHAN PRASAD
February 6, 2004
BIHAR VYAVSAYIK SANGHARSH MORCHA Vs. STATE OF BIHAR
February 11, 2004
BIHARI PASWAN Vs. STATE OF BIHAR
November 25, 2004
BIJAY KUMAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
February 4, 2004
BIJAY SAH Vs. STATE OF BIHAR
March 4, 2004
BIJAY SINGH Vs. STATE
April 7, 2004
BIJENDRA CHAUDHARY Vs. STATE OF BIHAR
September 29, 2004
BIJENDRA KUMAR SINHA ALIAS TUTU Vs. STATE OF BIHAR
June 28, 2004
BIKRAMA LAL Vs. STATE OF BIHAR
March 15, 2004
BIKRAMA THAKUR Vs. STATE OF BIHAR
February 13, 2004
BIKRAMA THAKUR Vs. STATE OF BIHAR
February 12, 2004
BINAD KUMAR JHA Vs. BIHAR STATE ELECTRICITY BORD
July 20, 2004
BINAY KUMAR SINGH Vs. STATE OF BIHAR
August 25, 2004
BINDU KUMARI Vs. STATE
December 21, 2004
BINOD DAS Vs. UNION OF INDIA
May 19, 2004
BINOD KUMAR ALIAS BINOD KUMAR SHARMA Vs. CHANDRASEKHAR RAI
December 21, 2004
BINOD KUMAR CHAUDHARY Vs. STATE OF BIHAR
April 27, 2004
BINOD KUMAR JHA Vs. STATE OF BIHAR
August 26, 2004
BINOD KUMAR SINGH ALIAS VINOD KUMAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
July 6, 2004
BIPIN KUMAR BIPIN Vs. STATE OF BIHAR
August 12, 2004
BIPIN PRASAD DUBEY Vs. STATE OF BIHAR
January 19, 2004
BIR BAHADUR RAI Vs. STATE
December 22, 2004
BIRENDRA KUMAR Vs. STATE ELECTION COMMISSION
June 21, 2004
BIRENDRA KUMAR Vs. STATE OF BIHAR
July 20, 2004
BIRENDRA KUMAR JHA Vs. STATE OF BIHAR
April 28, 2004
BIRENDRA KUMAR SINHA Vs. STATE OF BIHAR
April 19, 2004
BIRENDRA LAL SRIVASTAVA Vs. STATE OF BIHAR
July 13, 2004
BIRENDRA SAHANI Vs. STATE OF BIHAR
November 10, 2004
BIRENDRA SINGH PRABHAKAR Vs. STATE
November 23, 2004
BIROO PRASAD Vs. STATE OF BIHAR
September 18, 2004
BISHAMBHAR YADAV; RAMJEE YADAV Vs. STATE OF BIHAR
April 8, 2004
BISHWAMBHAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR
October 12, 2004
BISHWANATH SHARMA Vs. STATE OF BIHAR
January 21, 2004
BOUKU MANDAL Vs. STATE OF BIHAR
December 2, 2004
BRAJ BALLABH KUMAR ALIAS BRAJ BALLABH SINGH Vs. STATE OF BIHAR
February 19, 2004
BRAJ BHUSHAN PRASAD SINGH Vs. CHANCELLOR UNIVERSITIES OF BIHAR
June 29, 2004
BRAJ BHUSHAN SHARMA Vs. STATE OF BIHAR
March 31, 2004
BRAJ KISHORE PRASAD SINHA Vs. STATE OF BIHAR
February 26, 2004
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
July 8, 2004
BRAJ NANDAN SINGH Vs. STATE OF BIHAR
September 6, 2004
BRAJESH SHARAN SHARMA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
July 8, 2004
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LTD Vs. PINKY KUMARI
August 3, 2004
BRIJ MOHAN KUMAR Vs. STATE OF BIHAR
November 9, 2004
BRIJ NANDAN PRASAD Vs. STATE OF BIHAR
March 29, 2004
BRIJ NANDAN SHARMA Vs. STATE OF BIHAR
March 3, 2004
BRIJESH ROY Vs. STATE
September 30, 2004
BROMESHWAR PRASAD Vs. STATE OF BIHAR
February 6, 2004
BUBNA TIWARI Vs. STATE OF BIHAR
March 18, 2004
BUCHIA DEVI Vs. STATE OF BIHAR
August 12, 2004
BUJHAWAN RAM Vs. STATE OF BIHAR
July 20, 2004
CAPT DEV NANDAN PD SINHA Vs. STATE OF BIHAR
December 14, 2004
CENTRAL WARE HOUSING CORPORATION Vs. RAM AWTAR JOSHI
May 11, 2004
CHAIRMAN BSEB Vs. NEHA
September 14, 2004
CHAIRMAN COAL INDIA LIMITED Vs. HEAVEN SODIUM SILICATE
May 11, 2004
CHANCELLOR UNIVERSITIES OF BIHAR Vs. RAMESH CHANDRA
August 19, 2004
CHANDESHWAR BIND Vs. STATE OF BIHAR
August 17, 2004
CHANDESHWAR MAHTO Vs. STATE OF BIHAR
February 17, 2004
CHANDESHWAR PD SINGH Vs. KAMLESHWARI DEVI
March 9, 2004
CHANDESHWAR PRASAD Vs. SUMITRA DEVI
December 22, 2004
CHANDRA BHUSAN ROY Vs. STATE OF BIHAR
September 14, 2004
CHANDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
October 4, 2004
CHANDRA DEO BIND Vs. STATE OF BIHAR
September 9, 2004
CHANDRA KALA DEVI Vs. STATE OF BIHAR
August 25, 2004
CHANDRA KISHORE SINGH Vs. STATE OF BIHAR
May 17, 2004
CHANDRA SHEKHAR MISHRA Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
September 1, 2004
CHANDRA SHEKHAR MISHRA Vs. STATE OF BIHAR
April 19, 2004
CHANDRADEEP PRASAD SHRIWASTAVA Vs. STATE OF BIHAR
July 12, 2004
CHANDRADEO PRASAD Vs. STATE OF BIHAR
May 12, 2004
CHANDRADEO RAI Vs. STATE OF BIHAR
April 5, 2004
CHANDRAKANTI DEVI Vs. KAILASH PRASAD TIWARY
September 16, 2004
CHANDRAPAL SINGH Vs. STATE OF BIHAR
July 26, 2004
CHANDRASHEKHAR OJHA Vs. STATE OF BIHAR
August 4, 2004
CHANDRESHWAR SAH Vs. STATE OF BIHAR
April 21, 2004
CHANDRIKA PRASAD YADAV Vs. UNION OF INDIA
February 13, 2004
CHANDRIKA SAO Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
March 10, 2004
CHANKYA PICTURE PALACE Vs. STATE OF BIHAR
April 15, 2004
CHAPRA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. UNION OF INDIA
October 7, 2004
CHHATHU SAH Vs. STATE OF BIHAR
September 17, 2004
CHHATTU LAL SAH Vs. STATE OF BIHAR
September 20, 2004
CHHEDAN MAHTO Vs. STATE OF BIHAR
July 14, 2004
CHHOTAN MANJHI Vs. STATE OF BIHAR
August 5, 2004
CHIEF MANAGER CENTRAL BANK OF INDIA Vs. SANDHYA SAH
February 23, 2004
CHIEF MARKETING MANAGER COAL INDIA LTD Vs. RANA BHARAT SINGH
May 11, 2004
CHINTA DEVI Vs. STATE OF BIHAR
July 14, 2004
CHINTA KUMARI VERMA Vs. STATE OF BIHAR
April 7, 2004
CHITARANJAN KUMAR SINGH Vs. STATE OF BIHAR
April 13, 2004
CHOTE LAL PRASAD YADAV Vs. STATE OF BIHAR
November 3, 2004
CHULHAN CHAUHAN; KAILASH CHAUHAN Vs. STATE OF BIHAR
October 14, 2004
CHUNCHUN MANDAL Vs. STATE OF BIHAR
July 27, 2004
CIT Vs. MD EHTESAM
April 13, 2004
COMMISSIONER CUSTOMS DEPARTMENT Vs. NIRMALA MITRA
June 28, 2004
COMMISSIONER OF INCOME TAX Vs. EHTESAM
April 13, 2004
DABLU ALIAS MANISH KUMAR Vs. STATE OF BIHAR
February 5, 2004
DAINIK BAITAN BHOGI KARMACHARI SANGH Vs. STATE OF BIHAR
July 21, 2004
DAMODAR MAHTO Vs. RAMDEO MAHTO
July 21, 2004
DASRATH SINGH Vs. STATE OF BIHAR
December 16, 2004
DAYA NAND SINGH Vs. STATE OF BIHAR
August 31, 2004
DAYA SHANKAR SINGH Vs. STATE OF BIHAR
March 17, 2004
DAYA SHANKER PRASAD GUPTA Vs. STATE OF BIHAR
September 6, 2004
DAYANAND SHARMA Vs. PRESIDING OFFICER
March 25, 2004
DEBJIT SAHANI Vs. UNION OF INDIA
April 22, 2004
DEEP KUMAR ALIAS DEEPAK KUMAR Vs. STATE OF BIHAR
July 2, 2004
DEEP PRABHA CINEMA Vs. PRESIDING OFFICER LABOUR COURT
April 8, 2004
DEEPAK KUMAR Vs. BINOD KUMAR SINHA
March 10, 2004
DEEPAK KUMAR SINGH Vs. STATE OF BIHAR
September 8, 2004
DEEPAK KUMAR TIWARI Vs. BIHAR STATE ELECTRICITY
January 7, 2004
DEEPCHAND KARMANI Vs. STATE OF BIHAR
September 15, 2004
DEO CONSTRUCTION Vs. STATE OF BIHAR
January 15, 2004
DEO KUMAR SAH Vs. MAHESH PD RAI
May 7, 2004
DEO NATH SINGH Vs. STATE OF BIHAR
January 14, 2004
DEO PRASAD SHARMA Vs. STATE OF BIHAR
September 22, 2004
DEORLAJ SHARMA Vs. STATE OF BIHAR
April 7, 2004
DEVENDER YADAV Vs. STATE OF BIHAR
September 22, 2004
DEVENDRA PASWAN Vs. STATE OF BIHAR
October 12, 2004
DEVENDRA PRASAD ALIAS SIDHARTH Vs. STATE OF BIHAR
September 28, 2004
DEVENDRA PRASAD SINHA Vs. STATE OF BIHAR
September 14, 2004
DEVI DAYAL HIGH SCHOOL Vs. UNION OF INDIA
December 21, 2004
DHA RMENDRA KUMAR Vs. STATE OF BIHAR
July 16, 2004
DHANANJAY YADAV Vs. STATE OF BIHAR
January 23, 2004
DHANJAY SINGH Vs. STATE OF BIHAR
February 3, 2004
DHANPAT PRASAD Vs. STATE OF BIHAR
February 4, 2004
DHARM RAJ PANDEY Vs. STATE OF BIHAR
March 9, 2004
DHARMENDRA KUMAR TIWARI Vs. STATE OF BIHAR
July 20, 2004
DHEERAJ KUMAR VERMA Vs. STATE OF BIHAR
September 24, 2004
DHODHAI MANJHI & ORS Vs. STATE OF BIHAR
February 3, 2004
DHORA BHAGAT Vs. STATE OF BIHAR
February 4, 2004
DILEEP CHOUDHARY Vs. STATE OF BIHAR
October 6, 2004
DILESHWAR PD SINGH ALIAS HITTER Vs. STATE OF BIHAR
November 16, 2004
DILIP KUMAR Vs. STATE
October 6, 2004
DILIP KUMAR Vs. STATE OF BIHAR
September 22, 2004
DILIP KUMAR Vs. STATE OF BIHAR
September 10, 2004
DILIP KUMAR BHATTACHARYA Vs. STATE OF BIHAR
November 24, 2004
DILIP KUMAR SINGH Vs. SUNDRI DEVI
May 13, 2004
DILIP KUMAR SINHA Vs. JADUBIR PRASAD
August 17, 2004
DINA NATH Vs. PATNA MUNICIPAL CORPORATION
October 6, 2004
DINA NATH MISHRA Vs. STATE OF BIHAR
February 19, 2004
DINA NATH PRASAD Vs. STATE OF BIHAR
January 5, 2004
DINA NATH PRASAD Vs. RAJENDRA PRASAD
April 29, 2004
DINANATH THAKUR Vs. DINANATH SAO
December 14, 2004
DINESH CHAUDHARY Vs. STATE OF BIHAR
August 25, 2004
DINESH KUMAR SINGH Vs. STATE OF BIHAR
December 13, 2004
DINESH RAJAK Vs. STATE OF BIHAR
November 23, 2004
DINESH RAJAK Vs. STATE OF BIHAR
September 8, 2004
DINESH SINGH Vs. STATE OF BIHAR
March 4, 2004
DINKAR PRASAD SINGH Vs. STATE
October 14, 2004
DISTRICT BAR ASSOCIATION Vs. STATE OF BIHAR
April 7, 2004
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. ABHISHEK KUMAR
April 21, 2004
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. MANJOOL DEVI
January 14, 2004
DIWAKAR JHA Vs. STATE
September 20, 2004
DUMRAON PROPERTIES AND ENTERPRISES PVT LTD Vs. BIHARI LAL GUPTA
July 29, 2004
DUR VIJAY KUMAR Vs. STATE OF BIHAR
September 27, 2004
DURGA HOTEL COMPLEX Vs. RESERVE BANK OF INDIA
January 23, 2004
DURGA HOTEL COMPLEX Vs. RESERVE BANK OF INDIA
November 23, 2004
DURGA ORGANISATION AND JAY SHANKAR CONSTRUCTION Vs. STATE OF BIHAR
April 7, 2004
DURGA SINGH Vs. STATE OF BIHAR
August 6, 2004
DWARIKA NATH PAHARI Vs. GANGA BISHUN PAHARI
July 29, 2004
DWIVEDI Vs. BHARAT PETROLEUM CORPORATION LTD
March 23, 2004
EASTERN SAFETY Vs. STATE OF BIHAR
April 6, 2004
EASTERN SUGAR INDUSTRIES LTD Vs. STATE OF BIHAR
April 23, 2004
EDARA AL NISHAT MUSLEMEEN EDUCATION SOCIETY Vs. STATE OF BIHAR
August 18, 2004
EDITOR THE TIMES OF INDIA Vs. BIHAR SCHOOL EXAMINATION BOARD
May 14, 2004
EDMAL KUMAR Vs. STATE OF BIHAR
January 9, 2004
ENGINEERS SYNDICATE Vs. STATE OF BIHAR
September 30, 2004
ERAHMDEO JHA Vs. STATE OF BIHAR
December 7, 2004
EXIDE INDUSTRIES LTD Vs. STATE
September 29, 2004
FATHER ALEX K KRISUMMOTHI JOSEPH Vs. STATE OF BIHAR
July 16, 2004
FUL DEVI Vs. STATE OF BIHAR
July 16, 2004
G N SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
September 10, 2004
GAJENDRA NARAYAN SINGH Vs. STATE OF BIHAR
November 10, 2004
GAJENDRA NARAYAN SINGH Vs. STATE OF BIHAR
November 5, 2004
GANDHI RAI Vs. STATE OF BIHAR
September 18, 2004
GANESH MANJHI Vs. STATE OF BIHAR
January 30, 2004
GANESH PRASAD Vs. LAKSHMAN DUSADH
July 22, 2004
GANGA DEVI Vs. STATE OF BIHAR
September 23, 2004
GANGA SAGAR CHAUBE Vs. STATE
September 10, 2004
GAPAL PD Vs. STATE
December 20, 2004
GARIB SINGH Vs. STATE OF BIHAR
January 22, 2004
GAUTAM BUDHA DENTAL INSTITUTE BODH GAYA Vs. STATE
August 30, 2004
GAYA COKE COMPANY PVT LTD Vs. STATE OF BIHAR
November 23, 2004
GHANSHYAM PANJIYAR Vs. STATE OF BIHAR
January 19, 2004
GIRIJA PRASAD SHARMA Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
December 13, 2004
GLINDIA LTD Vs. STATE OF BIHAR
July 8, 2004
GOBARDHAN SINGH Vs. LALMUNI SINGH
July 15, 2004
GOHAL YADAV Vs. STATE OF BIHAR
April 1, 2004
GOKUL PRASAD Vs. STATE OF BIHAR
January 8, 2004
GOLDEN POLYMEX INDIA LTD Vs. BIHAR STATE ELECTRICITY BOARD
April 22, 2004
GOPAL BHAGWAN DAS Vs. STATE OF BIHAR
July 5, 2004
GOPAL JHA Vs. BHUBNESHWAR JHA
July 12, 2004
GOPAL KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD
August 2, 2004
GOPAL PRASAD Vs. STATE OF BIHAR
April 16, 2004
GOPAL PRASAD ALIAS GOPAL SAO Vs. STATE OF BIHAR
November 14, 2004
GOPI GOPE Vs. STATE OF BIHAR
April 7, 2004
GOPI NATH SHARMA Vs. STATE OF BIHAR
November 25, 2004
GORAKH GIRI Vs. SURENDRA GIRI
March 10, 2004
GORAKH NATH SINGH Vs. BANK OF INDIA
August 26, 2004
GOUR KRISHNA CHATTERJEE Vs. UNION OF INDIA
February 25, 2004
GOVERNING BODY OF PATLIPUTRAINTER COLLEGE Vs. STATE OF BIHAR
April 7, 2004
GUDDU MIAN @ ASHRAR AHMAD Vs. STATE OF BIHAR
January 23, 2004
GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. STATE OF BIHAR
June 29, 2004
GULAB SAH Vs. STATE OF BIHAR
January 22, 2004
GUPTESHWAR NATH UPADHYAY Vs. STATE OF BIHAR
September 15, 2004
GUPTESHWAR PRASAD Vs. STATE OF BIHAR
March 3, 2004
GYAN MURTI Vs. STATE OF BIHAR
November 24, 2004
HADIYA PANCHAYAT HARIJAN PATHTHER KALTI AUDHYUOGIK SAHYOG SAMITI LTD Vs. STATE OF BIHAR
April 5, 2004
HAJARI PASI Vs. STATE OF BIHAR
October 8, 2004
HAKU MURMUR Vs. SUFAL MANJHI ALIAS SUFAL MURMUR
May 21, 2004
HALIMA KHATOON Vs. STATE OF BIHAR
March 25, 2004
HANIF AKHTAR Vs. STATE OF BIHAR
July 9, 2004
HAR RAVINDER SINGH Vs. UNION OF INDIA
March 12, 2004
HARDEO SAHNI Vs. STATE OF BIHAR
March 23, 2004
HARE RAM JHA Vs. STATE OF BIHAR
April 23, 2004
HARENDRA PRASAD BHAGAT Vs. STATE OF BIHAR
September 13, 2004
HARI KISHORE PANDEY Vs. RAJENDRA AGRICULTURAL UNIVERSITY
August 13, 2004
HARI KRISHNA SAH Vs. STATE OF BIHAR
February 5, 2004
HARI NAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR
March 26, 2004
HARI SHANKAR SAH Vs. STATE
July 14, 2004
HARI SHANKAR SHAH Vs. STATE OF BIHAR
December 20, 2004
HARIBANSH NARAYAN SINGH Vs. STATE OF BIHAR
July 12, 2004
HARIBANSH PRASAD SINGH Vs. STATE OF BIHAR
September 15, 2004
HARIBANSH SINGH Vs. STATE OF BIHAR
January 16, 2004
HARIDWAR PANDEY` Vs. STATE OF BIHAR
July 14, 2004
HARIDWAR SINGH ALIAS HARDWAR SINGH Vs. STATE OF BIHAR
September 24, 2004
HARIHAR MUSAHAR Vs. STATE OF BIHAR
April 15, 2004
HARISH CHANDRA JHA & ORS Vs. STATE OF BIHAR
May 5, 2004
HARIZAN NAW AVAM JAHAJ TATHA SADAK YATAYAT SWAVALMBI SAHAKARI SAMITI LTD Vs. STATE OF BIHAR
August 12, 2004
HASHMATULLAH ALIAS MUFTI HASHMATULLAH Vs. STATE OF BIHAR
July 21, 2004
HEMENDNA NATH THAKUR ALIAS HEMENDRA NATH THAKUR Vs. STATE OF BIHAR
September 17, 2004
HEMLATA Vs. STATE OF BIHAR
February 12, 2004
HIRA PRASAD YADAV Vs. STATE OF BIHAR
August 25, 2004
HIRALAL PRASAD Vs. STATE OF BIHAR
August 12, 2004
HIRO RAI ALIAS CHANDRA SHEKHAR RAI Vs. STATE OF BIHAR
March 4, 2004
HIT NARAIN KAPRI Vs. STATE OF BIHAR
February 12, 2004
HOD SANWATA LEGCHAR SEMLET HOR SAMAJ AND SANSKRITIK SAMITI Vs. STATE OF BIHAR
November 24, 2004
HOSHILA TIWARY Vs. STATE OF BIHAR
July 15, 2004
HULAS SAO Vs. STATE OF BIHAR
April 7, 2004
I T C LIMITED Vs. STATE OF BIHAR
January 15, 2004
IBRAR KHAN Vs. STATE
December 8, 2004
IHAR STATE ELECTRICITY BOARD Vs. BALO RAI
January 20, 2004
IMAM ASKARI Vs. BIBI AZBUNNISSA ALIAS BIBI AZIBUN
June 28, 2004
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
April 1, 2004
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
March 9, 2004
INDRADEO PANDIT Vs. STATE OF BIHAR
January 31, 2004
INDU PRAKASH Vs. STATE OF BIHAR
August 2, 2004
INDUSTRIAL CORPORATION PVT LTD Vs. STATE OF BIHAR
June 22, 2004
ISH MIAN ALIAS ISHMOHAMAD MIAN Vs. STATE OF BIHAR
December 8, 2004
ISHWAR CHANDRA JHA Vs. STATE OF BIHAR
March 4, 2004
ISHWAR MAHTO Vs. STATE OF BIHAR
August 9, 2004
JAG NARAYAN SINGH Vs. STATE OF BIHAR
July 30, 2004
JAG NARAYAN SINGH; RAM BILASH SINGH Vs. STATE OF BIHAR
June 30, 2004
JAGANATH ROY Vs. STATE OF BIHAR
November 22, 2004
JAGANNATH SINGH CHOUDHARY Vs. STATE OF BIHAR
April 12, 2004
JAGANNATH THAKUR Vs. STATE OF BIHAR
May 10, 2004
JAGAT KISHORE SHARAN Vs. STATE
September 28, 2004
JAGAT MAYA DEVI Vs. STATE OF BIHAR
February 24, 2004
JAGAT RAI Vs. STATE OF BIHAR
May 7, 2004
JAGDAMBA PRASAD Vs. STATE OF BIHAR
November 27, 2004
JAGDISH PRASAD DIDWANIA Vs. STATE
September 16, 2004
JAGDISH SAH Vs. KUSHMA DEVI
December 20, 2004
JAGDUTT THAKUR Vs. STATE OF BIHAR
March 24, 2004
JAGJIT SINGH ARORA Vs. STATE OF BIHAR
September 28, 2004
JAGMOHAN PANDIT Vs. STATE OF BIHAR
September 24, 2004
JAHANGIR Vs. STATE
December 8, 2004
JAI GOVIND PATEL Vs. STATE OF BIHAR
January 14, 2004
JAI GOVIND TIWARY Vs. STATE OF BIHAR
December 15, 2004
JAI LAL YADAV Vs. STATE OF BIHAR
February 16, 2004
JAI MUNI PANDEY Vs. STATE OF BIHAR
February 5, 2004
JAI PRAKASH Vs. STATE OF BIHAR
August 4, 2004
JAI PRAKASH PANDEY Vs. UNION OF INDIA
January 15, 2004
JAI PRAKASH SHARMA Vs. STATE OF BIHAR
February 10, 2004
JAI PRAKASH UDDYAN SAH SANDY Vs. STATE OF BIHAR
July 13, 2004
JAIMANGAL KR Vs. DINESH VADAV
June 22, 2004
JAIN FINANCE CORPORATION; PREM KUMAR JAIN @ PREM LAL JAIN Vs. STATE OF BIHAR
October 14, 2004
JAIYA RAI Vs. STATE OF BIHAR
December 6, 2004
JAKIR PASWAN Vs. STATE
July 9, 2004
JAN CHAUKIDAR PEOPLES WATCH Vs. UNION OF INDIA
April 30, 2004
JANAK PRASAD SINGH Vs. BIHAR STATE ELETRICITY BOARD
January 13, 2004
JANAKDHARI PRASAD Vs. STATE ELECTION COMMISION
August 4, 2004
JANAKI SARKAR Vs. STATE
September 22, 2004
JATA SHANKAR JHA Vs. MADHUBANI MUNICIPALITY
January 13, 2004
JAY PRAKASH PASWAN Vs. STATE OF BIHAR
November 23, 2004
JAYANT DANG Vs. STATE OF BIHAR
July 26, 2004
JITENDAR BOTHRA Vs. UNION OF INDIA
February 25, 2004
JITENDRA KUMAR Vs. STATE
September 23, 2004
JITENDRA MOHAN Vs. STATE
April 5, 2004
JITENDRA RAI Vs. STATE OF BIHAR
February 11, 2004
JIWAN KRISHNA TIWARI Vs. STATE OF BIHAR
January 14, 2004
JOHN SERAPHIN Vs. STASTE BANK OF INDIA
February 12, 2004
JOYDEB BANERJEE Vs. SUBODH CHOUDHURY
December 7, 2004
JULUM SAH ALIAS JULUM SAH GOND Vs. STATE OF BIHAR
September 29, 2004
K A H SUBRAMANIUM Vs. STATE OF BIHAR
July 16, 2004
K C PATEL ALIAS KAMLESH C PATEL Vs. INDIAN OIL CORPORATION LTD
February 20, 2004
K K LEEKHA Vs. STATE
August 4, 2004
K N FARMS INDUSTRIES PVT LTD Vs. STATE OF BIHAR
February 19, 2004
KAILASH MEHTA Vs. STATE OF BIHAR
February 19, 2004
KAILASH MISTRI Vs. STATE OF BIHAR
September 21, 2004
KAILASH PRASAD GUPTA Vs. STATE OF BIHAR
October 5, 2004
KAILASH RAI Vs. STATE OF BIHAR
March 17, 2004
KAILASH SATYARATHI AKIAS KAILASH Vs. STATE OF BIHAR
October 1, 2004
KAILASH SINGH Vs. STATE OF BIHAR
October 8, 2004
KAIMUR KISSAN VIKASH SAMMITTEE Vs. STATE OF BIHAR
April 9, 2004
KAMAL RAM Vs. STATE OF BIHAR
April 23, 2004
KAMALESH SAH Vs. PARAS MANI RAI
February 19, 2004
KAMENDRA SAO ALIAS RAMASHISH RAM Vs. STATE OF BIHAR
February 17, 2004
KAMESHWAR MAHTO AND RAM SURAT SINGH Vs. STATE OF BIHAR
April 8, 2004
KAMESHWAR MISHRA Vs. BIHAR STATE ELECTRICITY BOARD
August 25, 2004
KAMESHWAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
February 3, 2004
KAMESHWAR THAKUR Vs. STATE OF BIHAR
March 1, 2004
KAMESHWAR YADAV; HARI YADAV; JALDHARI YADAV Vs. STATE OF BIHAR
January 21, 2004
KAMLA KANT JHA Vs. STATE OF BIHAR
July 14, 2004
KAMTA RAI Vs. LALITA RAI
July 20, 2004
KAMTA TIWARI Vs. STATE OF BIHAR
March 3, 2004
KANHAIYA LAL PANDEY Vs. STATE OF BIHAR
September 10, 2004
KANHAIYA LAL SINGH Vs. BIHAR STATE ELECTRICITY BOARD
January 6, 2004
KANHAIYA YADAV Vs. STATE OF BIHAR
August 17, 2004
KANT JHA Vs. STATE OF BIHAR
July 8, 2004
KANT SHARMA Vs. STATE
November 24, 2004
KAPIL DEO SAH Vs. TILKAMANJHI BHAGALPUR UNIVERSITY
July 21, 2004
KAPILDEO MANDAL; DIP NARAYAN MANDAL Vs. STATE OF BIHAR
April 16, 2004
KARI SHARMA Vs. STATE OF BIHAR
February 17, 2004
KARIMAN PRAJAPATI ALIAS KARIMAN KUMHAR Vs. CHHAICHHU MAHTO ALIAS CHHACHHU MATHO
December 7, 2004
KARTIK KUMAR Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
March 4, 2004
KARU ALIAS SURESH SINGH & ORS Vs. STATE OF BIHAR
January 13, 2004
KASHI KANT JHA Vs. BHOLA PRASAD
February 19, 2004
KASHI RAM Vs. STATE OF BIHAR
July 8, 2004
KASHI SAHNI Vs. STATE OF BIHAR
August 10, 2004
KAUSHAL KISHOR VERMA Vs. STATE
December 15, 2004
KAUSHAL KISHORE VERMA Vs. STATE OF BIHAR
December 16, 2004
KAUSHALAYA DEVI Vs. STATE
October 6, 2004
KESHAV JAYANT TIWARY Vs. STATE OF BIHAR
December 1, 2004
KESHWAR MANJHI Vs. STATE BANK OF INDIA
January 9, 2004
KHADERAN SINGH ALIAS BADAREE Vs. STATE OF BIHAR
August 9, 2004
KHEDU RAM Vs. STATE OF BIHAR
May 19, 2004
KHURSHID AKRAM Vs. STATE OF BIHAR
February 9, 2004
KHURSHID ALAM Vs. STATE OF BIHAR
January 5, 2004
KIRAN DEVI Vs. STATE OF BIHAR
July 28, 2004
KISHAN MEHROTRA Vs. STATE OF BIHAR
May 10, 2004
KISHORE SHARMA @ BRAJ KISHORE SHARMA Vs. STATE OF BIHAR
February 25, 2004
KISHORI PRASAD YADAV Vs. STATE OF BIHAR
December 1, 2004
KISHUN MAHTO @ KISHNI MAHTO; JANARDAN MAHTO Vs. STATE OF BIHAR
October 6, 2004
KIUL BADUA CHANDAN COMMAND AREA DEVELOPMENT AGENCY Vs. STATE
November 24, 2004
KODAI MAHTO ALIAS KODAI RAM ALIAS KODAI Vs. STATE OF BIHAR
July 1, 2004
KOKA DAS Vs. STATE OF BIHAR
February 16, 2004
KRISHNA KISHORE SINHA Vs. SLATE OF BIHAR
September 9, 2004
KRISHNA MOHAN MISHRA @ KRISHNA MOHAN Vs. STATE OF BIHAR
April 26, 2004
KRISHNA SINGH Vs. STATE OF BIHAR
May 14, 2004
KRISHNA SINGH Vs. STATE OF BIHAR
March 22, 2004
KRISHNADEO SINGH Vs. STATE OF BIHAR
September 9, 2004
KULDEEP MAHTO Vs. STATE OF BIHAR
April 2, 2004
KUMAR BHUPENDRA SINGH Vs. STATE OF BIHAR
November 30, 2004
KUMAR CHANDRA KANT SINGH Vs. STATE OF BIHAR
July 26, 2004
KUMARI SUNITA ALIAS SUNITA KUMARI Vs. STATE OF BIHAR
March 31, 2004
KUMDANAND MISHRA Vs. STATE OF BIHAR
October 14, 2004
KUNAL KUMAR SINGH Vs. STATE OF BIHAR
August 12, 2004
KUNTI DEVI Vs. STATE OF BIHAR
August 2, 2004
KUSHESHWAR ASTHAN PURBI PRAKHAND MATASYAJIVI SWABLAMJI SAHKARI SAMITI LIMITED Vs. STATE OF BIHAR
January 16, 2004
KUSHESHWAR SINGH Vs. SUDHA DEVI
April 27, 2004
KUSUM DEVI Vs. STATE OF BIHAR
July 14, 2004
KUSUM GOENKA Vs. NATHMAL GOENKA
July 9, 2004
LAKHAN LAL GIRI GOSWAMY Vs. STATE
October 11, 2004
LAKSHMAN PRASAD Vs. STATE OF BIHAR
April 29, 2004
LAKSHMI SINHA Vs. STATE OF BIHAR
April 24, 2004
LALA THAKUR Vs. STATE OF BIHAR
September 29, 2004
LALAN PRASAD RAI Vs. STATE OF BIHAR
March 23, 2004
LALIT KUMAR Vs. UNION OF INDIA
October 8, 2004
LALLAN SINGH Vs. STATE OF BIHAR
March 17, 2004
LALMATI DEVI Vs. STATE OF BIHAR
August 31, 2004
LALMATI DEVI ALIAS LALTI DEVI Vs. CHIEF EXECUTIVE OFFICER GAYA M C
August 6, 2004
LALMUNI DEVI Vs. JAGDISH TIWARY
October 4, 2004
LALU ALIAS LALAN RAY Vs. STATE OF BIHAR
February 4, 2004
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. UNION OF INDIA
May 21, 2004
LAXMAN KR MANDAL Vs. STATE
August 23, 2004
LAXMI PRASAD Vs. STATE OF BIHAR
May 6, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
August 3, 2004
LILAWATI DEVI Vs. UNION OF INDIA
March 23, 2004
LODIPUR SHRAMIK SWAWLAMBI SAHKARI SAMITI LIMITED Vs. STATE OF BIHAR
August 3, 2004
MADAN GOPAL RAI Vs. STATE OF BIHAR
December 14, 2004
MADAN MOHAN SAHAY Vs. STATE OF BIHAR
July 29, 2004
MADAN PRASAD Vs. STATE OF BIHAR
April 15, 2004
MADAN THAKUR Vs. STATE OF BIHAR
November 10, 2004
MADHU MANGAL TIWARY Vs. STATE OF BIHAR
July 29, 2004
MADHUSUDAN PRASAD Vs. STATE OF BIHAR
March 19, 2004
MAGADH UNIVERSITY Vs. STATE OF BIHAR
January 5, 2004
MAHABIR PASWAN Vs. STATE OF BIHAR
July 27, 2004
MAHABIR PRASAD ALIAS MAHAVIR PRASAD Vs. BINDA DEVI AND MRITUNJAY KUMAR
April 26, 2004
MAHENDRA PASWAN Vs. STATE OF BIHAR
July 5, 2004
MAHENDRA PD SINGH Vs. MAHESHWAR SINGH
March 9, 2004
MAHENDRA PRASAD Vs. STATE OF BIHAR
February 24, 2004
MAHENDRA PRASAD Vs. STATE OF BIHAR
June 28, 2004
MAHENDRA PRASAD GUPTA Vs. UNION OF INDIA
March 3, 2004
MAHENDRA PRASAD SHAHI Vs. STATE OF BIHAR
January 19, 2004
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
April 12, 2004
MAHENDRA RAM Vs. STATE OF BIHAR
January 9, 2004
MAHESH LAL Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
May 14, 2004
MAHESH PRASAD Vs. STATE OF BIHAR
September 30, 2004
MAHESH RAM Vs. GANGA RAI
April 23, 2004
MAHFOOZ AHMED ALIAS MAHFOOZ ALAM Vs. STATE OF BIHAR
December 6, 2004
MAINUL MIAN Vs. STATE OF BIHAR
September 21, 2004
MALTI GUPTA Vs. STATE OF BIHAR
July 28, 2004
MAMTA KUMARI Vs. STATE OF BIHAR
February 5, 2004
MANAGER GENERAL INSURANCE CO LTD Vs. STATE
November 4, 2004
MANAGING COMMITTEE OF MADARSA HANFIA ARABIC COLLEGE Vs. STATE OF BIHAR
January 13, 2004
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. RANJIT KUMAR
October 4, 2004
MANAS KUMAR CHATTERJEE Vs. STATE OF BIHAR
September 10, 2004
MANGAL CHOUDHARY Vs. STATE OF BIHAR
June 24, 2004
MANGAL MANJHI Vs. STATE OF BIHAR
April 15, 2004
MANGI RAM @ GURUMEL SINGH Vs. STATE OF BIHAR
July 12, 2004
MANITA DEVI Vs. STATE OF BIHAR
September 8, 2004
MANJULA KUMARI Vs. SUNIL KUMAR JHA
September 6, 2004
MANNU LAL MAHTO Vs. STATE OF BIHAR
January 22, 2004
MANOJ CHAUDHARY Vs. STATE OF BIHAR
February 26, 2004
MANOJ DHANUK Vs. STATE OF BIHAR
May 5, 2004
MANOJ KUMAR Vs. STATE OF BIHAR
February 23, 2004
MANOJ KUMAR Vs. ASHOK KUMAR SNHA
February 20, 2004
MANOJ KUMAR CHOUDHARY Vs. STATE OF BIHAR
January 23, 2004
MANOJ KUMAR MANNU Vs. LIFE INSURANCE CORPORATIBN OF INDIA
May 6, 2004
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
July 16, 2004
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
December 22, 2004
MANORMA KUMARI Vs. STATE OF BIHAR
October 5, 2004
MANZER OUASMI Vs. BIHAR SCHOOL EXAMINATION BOARD
August 2, 2004
MASTAN KHAN Vs. MOHAMMAD ISLAM
October 7, 2004
MASTER SHARMA Vs. ADDITIONAL MEMBER
July 27, 2004
MATRU KUMAR YADAV ALIAS MATAR YADAV ALIAS MANTU KUMAR YADAV Vs. STATE OF BIHAR
August 20, 2004
MCDOWELL AND CO LTD Vs. STATE OF BIHAR
March 12, 2004
MD GHIYAS @ GYAS Vs. STATE OF BIHAR
January 23, 2004
MD HAIDAR Vs. STATE OF BIHAR
December 21, 2004
MD MISBAHUDDIN Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
December 2, 2004
MD MOKHTAR Vs. STATE OF BIHAR
September 28, 2004
MD MUSTAQUE Vs. STATE OF BIHAR
July 15, 2004
MD SADIQUE Vs. STATE OF BIHAR
September 27, 2004
MD YUNUS Vs. STATE OF BIHAR
November 9, 2004
MEENA DEVI Vs. STATE OF BIHAR
February 9, 2004
MENHDI MIAN Vs. STATE OF BIHAR
August 3, 2004
MITHELESH PATI TIWARI Vs. STATE OF BIHAR
April 15, 2004
MITHILESH KUMAR SINHA Vs. STATE OF BIHAR
April 6, 2004
MITU MAHTO Vs. STATE OF BIHAR
September 18, 2004
MOAZZAM ALI Vs. SUSHILA
June 30, 2004
MOHAMMAD ABDUL JABBAR @ ABDUL JABBAR Vs. MOHAMMAD MUSTAFA
January 7, 2004
MOHAMMAD USMAN Vs. STATE OF BIHAR
September 30, 2004
MOHAN SINGH Vs. STATE OF BIHAR
March 3, 2004
MOHD RASHID ALAM ALIAS RASHID Vs. BIBI ROSHAN JAHAN
March 22, 2004
MOHD YASIN & ORS Vs. STATE OF BIHAR
March 22, 2004
MOJAI SHARMA Vs. STATE OF BIHAR
June 26, 2004
MOJAI SHARMA Vs. STATE OF BIHAR
June 22, 2004
MOSTMAT DHANMATI DEVI ALIAS DHANWATI DEVI Vs. KRISHNA KUMAR SINGH
April 30, 2004
MOTI AYURVED BHAWAN Vs. STATE OF BIHAR
March 26, 2004
MRITUNJAY KUMAR SINGH Vs. STATE OF BIHAR
March 23, 2004
MUKESH D AMBANI Vs. STATE
October 6, 2004
MUKHU PASWAN Vs. STATE OF BIHAR
July 2, 2004
MUKUND YADAV Vs. STATE
July 21, 2004
MUMTAZ AHMAD Vs. STATE
December 7, 2004
MUNESHWAR MAHTO Vs. STATE OF BIHAR
October 8, 2004
MUNESHWAR PRASAD SINHA Vs. STATE OF BIHAR
August 4, 2004
MUNGA DEVI Vs. INDRASHAN DEVI
January 5, 2004
MUNNA KOIRI Vs. STATE OF BIHAR
May 13, 2004
MUNNA SINGH Vs. STATE
November 4, 2004
MURLIDHAR SINGH Vs. STATE OF BIHAR
January 12, 2004
MUSTAQUE AHMAD Vs. STATE OF BIHAR
July 27, 2004
NAGENDRA MISHRA Vs. STATE OF BIHAR
June 29, 2004
NAGENDRA PRASAD Vs. STATE OF BIHAR
February 4, 2004
NAGENDRA PRASAD LAL Vs. UNION OF INDIA
August 27, 2004
NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR
January 19, 2004
NAGENDRA RATHAK ALIAS A N N RATHAK Vs. STATE OF BIHAR
April 1, 2004
NAGESHWAR PRASAD SINGH ALIAS N P SINGH Vs. STATE OF BIHAR
July 21, 2004
NAGESHWAR YADAV Vs. STATE OF BIHAR
April 21, 2004
NAND KISHORE JHA Vs. STATE OF BIHAR
May 21, 2004
NAND KISHORE OJHA AND JUSTICE AND HUMAN RIGHTS FORUM ST XAVIERS Vs. STATE OF BIHAR
January 29, 2004
NAND KISHORE PANDEY Vs. STATE OF BIHAR
July 1, 2004
NAND KISHORE PANDEY Vs. BIHAR STATE FINANCIAL CORPORATION
July 23, 2004
NAND KISHORE SHARMA Vs. LAL BABU SHARMA
August 26, 2004
NAND KUMAR GIRI Vs. STATE OF BIHAR
November 24, 2004
NAND KUMAR THAKUR Vs. STATE OF BIHAR
April 30, 2004
NAND LAL PRASAD Vs. STATE OF BIHAR
July 1, 2004
NANDELAL YADAV Vs. STATE OF BIHAR
September 3, 2004
NANHKU PRASAD SINGH ALIAS NANKHU PRASAD SINHA Vs. STATE OF BIHAR
July 12, 2004
NARAIN INDUSTRIES Vs. DIAMOND CEMENTS PROPRIETOR MYSORE CEMENT LTD
June 28, 2004
NARAIN JHA Vs. STATE OF BIHAR
September 16, 2004
NARAYAN PRASAD SULTANIA Vs. STATE OF BIHAR
July 26, 2004
NARAYAN SAH Vs. STATE OF BIHAR
May 13, 2004
NARAYAN SINGH Vs. STATE OF BIHAR
July 18, 2004
NARAYAN SINGH Vs. STATE OF BIHAR
August 27, 2004
NARAYAN YADAV Vs. STATE OF BIHAR
September 6, 2004
NARENDRA PRATAP PANDEY Vs. STATE OF BIHAR
September 10, 2004
NARESH CHANDRA DAS Vs. STATE OF BIHAR
May 21, 2004
NARESH CHOUDHARY Vs. STATE OF BIHAR
February 26, 2004
NARESH KUMAR Vs. STATE OF BIHAR
April 5, 2004
NARESH KUMAR DAS Vs. MINTA DEVI
March 9, 2004
NARESH PRASAD Vs. UNION OF INDIA
July 23, 2004
NARMADESHWAR PRASAD SINGH Vs. STATE OF BIHAR
April 16, 2004
NARSINGH RAI Vs. STATE OF BIHAR
March 9, 2004
NASCO STEEL PVT LTD Vs. STATE OF BIHAR
September 2, 2004
NASRIGANJ BALU UTKHANAN SHRAMIK SAHYOG SAMITI LTD Vs. STATE OF BIHAR
April 21, 2004
NATHIA Vs. PATNA MUNICIPAL CORPORATION
August 19, 2004
NATHUNI MAHTO Vs. STATE OF BIHAR
January 7, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. BAHURI DEVI
January 16, 2004
NATIONAL INSURANCE COMPANY LTD Vs. GIRJA DEVI
October 11, 2004
NATIONAL PLY PRODUCT Vs. STATE
December 1, 2004
NATIONAL STUDENTS SOCIAL CLUB Vs. STATE OF BIHAR
May 17, 2004
NAVEEN KUMAR Vs. STATE OF BIHAR
April 28, 2004
NAVIN KUMAR MISHRA Vs. STATE
September 8, 2004
NAVIN SINGH Vs. STATE OF BIHAR
January 22, 2004
NAWAL KISHORE MISHRA Vs. STATE OF BIHAR
July 12, 2004
NAZRUL ALIAS NAZRUL MIAN Vs. STATE OF BIHAR
September 20, 2004
NEEL KAMAL PRAKASH SINHA Vs. STATE OF BIHAR
January 5, 2004
NEEL KAMAL SINGH Vs. STATE OF BIHAR
September 10, 2004
NEELAM KUMARI SINGH Vs. VICE CHANCELLOR RAJENDRA AGRICULTURAL UNIVERSITY
June 8, 2004
NEHA Vs. BIHAR SCHOOL EXAMINATION BOARD
November 3, 2004
NEW SWADESHI DISTILLERY PROPRIETOR-OUDH SUGAR MILLS LTD Vs. STATE OF BIHAR
March 31, 2004
NEYAZ AHMED Vs. STATE
September 10, 2004
NIKHIL SEN Vs. STATE OF BIHAR
May 20, 2004
NILIMA MANDAL Vs. BACHHRAJ NAHAR
May 14, 2004
NISHIKANT ARYA Vs. BIHAR STATE AGRICULTUREMARKETING BOARD
July 23, 2004
NITYANAND KUMAR Vs. STATE OF BIHAR
May 10, 2004
NIWAS TIWARI Vs. STATE OF BIHAR
July 22, 2004
NUSHRAT JAHAN Vs. STATE OF BIHAR
July 6, 2004
NUTAN KUMARI Vs. STATE OF BIHAR
April 15, 2004
OM PRAKASH GIRI Vs. STATE OF BIHAR
February 27, 2004
ORIENTAL INSURANCE CO LTD Vs. JHAMAN MIAN
January 23, 2004
ORIENTAL INSURANCE CO LTD Vs. PHOTO DEVI
July 23, 2004
OSIYER ROY Vs. SATNARAYAN ROY
March 9, 2004
OSWALD ANTHONY Vs. COMMISSIONER OF INCOME TAX
June 23, 2004
OZAIR AHMMAD Vs. STATE OF BIHAR
July 22, 2004
P K INDIRA KURUP Vs. STATE OF BIHAR
August 5, 2004
PABITTAR SINGH ALIAS RAM PABITTAR SINGH Vs. STATE OF BIHAR
July 23, 2004
PACHKAURI RAM Vs. STATE OF BIHAR
November 24, 2004
PADARATH DHANUK Vs. UPENDRA DHANUK
May 19, 2004
PANKAJ KUMAR SINGH Vs. STATE OF BIHAR
June 22, 2004
PANPATI DEVI Vs. STATE OF BIHAR
January 9, 2004
PAPPU LAL ALIAS MANOJ KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
April 27, 2004
PAPPU RAI Vs. STATE OF BIHAR
September 10, 2004
PAPU GIRI AIAS PAPPU GIRI Vs. STATE OF BIHAR
April 27, 2004
PARAMHANS RAI ALIAS PRABHANS RAI Vs. STATE OF BIHAR
September 22, 2004
PARAMHANSH CHOUDHARY ALIAS PARAMHASH YADAV Vs. STATE OF BIHAR
February 4, 2004
PARAS NATH GUPTA Vs. STATE OF BIHAR
January 9, 2004
PARAS ROY Vs. STATE OF BIHAR
December 23, 2004
PARMANAND SINGH Vs. STATE OF BIHAR
August 2, 2004
PARMESHWAR DAYAL VERMA Vs. STATE OF BIHAR
August 26, 2004
PARMESHWAR PASWAN Vs. STATE OF BIHAR
January 21, 2004
PARMESHWAR PD SAH Vs. STATE OF BIHAR
January 6, 2004
PARMESHWAR PD SAH Vs. STATE OF BIHAR
February 13, 2004
PAROPKARI SHARMA Vs. STATE
November 27, 2004
PASHUPATI NATH MISHRA Vs. STATE OF BIHAR
July 23, 2004
PATLIPUTRA BUILDERS PVT LTD Vs. STATE
September 21, 2004
PATNA HIGH COURT BIHAR STATE ELECTRICITY BOARD Vs. BALO RAI,RAM PRAVESH MAHTO HONBLE JUDGES:NAGENDRA RAI, J.
January 28, 2004
PATNA NAGAR NIGAM SEVA Vs. STATE OF BIHAR
March 15, 2004
PATNA OFFSET PRESS Vs. EMPLOYES STATE INSURANCE CORPORATION
August 20, 2004
PATNA UNIVERSITY RETIRED TEACHERS ASSOCIATION Vs. STATE OF BIHAR
July 9, 2004
PAWAN KUAR Vs. RAM KALI DEVI
March 9, 2004
PAWAN VACLAV Vs. STATE OF BIHAR
April 6, 2004
PEARL THEATRES P LTD Vs. STATE OF BIHAR
April 7, 2004
PHOOLMANTI DEVI Vs. STATE OF BIHAR
September 1, 2004
PHULWATI DEVI Vs. ASLAM
September 30, 2004
PLY KING Vs. CENTRAL BOARD OF DIRECT TAXES
March 25, 2004
POORVANCHAL CATERERS Vs. UNION OF INDIA
March 31, 2004
POWER GRID CORPORATION OF INDIA LTD Vs. RANJANATUDDU
March 4, 2004
PRABHA ELECTROCASTINGS PVT LTD Vs. STATE OF BIHAR
February 24, 2004
PRABHA LAL Vs. COMMISSIONER OF INCOME TAX
January 12, 2004
PRABHA SHANKAR PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD
August 31, 2004
PRABHAKAR PASWAN Vs. BIHAR SCHOOL EXAMINATION BOARD
July 16, 2004
PRADEEP ROY Vs. STATE OF BIHAR
September 15, 2004
PRADEEP SINGH Vs. STATE OF BIHAR
January 9, 2004
PRADIP KUMAR GANGULI Vs. STATE OF BIHAR
October 7, 2004
PRAHALAD SINGH Vs. STATE OF BIHAR
March 31, 2004
PRAHLAD KUMAR PATEL Vs. STATE
February 27, 2004
PRAHLAD SINGH Vs. STATE OF BIHAR
July 8, 2004
PRAKASH BARANWAL ALIAS PROF Vs. STATE OF BIHAR
September 30, 2004
PRAKASH CHANDRA Vs. STATE
December 7, 2004
PRAKASH CHANDRA CHAUDHARY Vs. STATE OF BIHAR
March 19, 2004
PRAKASH RATAN SINHA Vs. STATE OF BIHAR
July 5, 2004
PRAMOD KUMAR VERMA Vs. STATE OF BIHAR
July 13, 2004
PRAMOD SINGH Vs. ORIENTAL INSURANCE COMPANY LTD
May 6, 2004
PRAN NATH KAPOOR Vs. CHAIRMAN CUM MANAGING DIRECTOR SBI
September 16, 2004
PRANAV CHATTERJEE MAHAVIDYALAYA BUXAR Vs. REGIONAL PROVIDENT FUND COMMR
August 2, 2004
PRASAD CONSTRUCTION Vs. STATE OF BIHAR
July 21, 2004
PRASADI YADAV Vs. STATE OF BIHAR
November 30, 2004
PRASHANT KUMAR VERMA Vs. STATE OF BIHAR
July 22, 2004
PRASHURAM PRASAD Vs. STATE OF BIHAR
May 7, 2004
PREM CHAND KOERY Vs. STATE OF BIHAR
January 16, 2004
PREM NARAYAN SRIVASTAVA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
July 8, 2004
PREM RAM Vs. STATE OF BIHAR
December 3, 2004
PRESIDENT, MOTIHARI CHINI UDYOG. Vs. STATE
February 26, 2004
PRITHBI KAMANT Vs. T KHIKHARI
August 25, 2004
PRIYANKA PRATAP SINGH Vs. DIVISIONAL MANAGER IBP CO LTD
January 23, 2004
PROBODH CHANDRA KUMAR Vs. BHARAT WAGON AND ENGINEERING CO LTD
December 16, 2004
PROF KEDAR NATH PRASAD SINHA Vs. STATE OF BIHAR
September 9, 2004
PROF KULA NAND JHA Vs. STATE OF BIHAR
June 21, 2004
PROF RAMESH KUMAR Vs. BABITA KUMARI
September 2, 2004
PUNA CHOUHAN Vs. STATE OF BIHAR
January 20, 2004
PUNAM KUMARI Vs. STATE OF BIHAR
November 27, 2004
PUNYADEO SHARMA Vs. ADDITIONAL MEMBER BOARD OF REVENUE
July 27, 2004
PUNYARK CREDIT AND INVESTMENT P LTD Vs. STATE OF BIHAR
March 19, 2004
PURUSHOTTAM KUMAR VERMA Vs. RAM SINGH
July 20, 2004
PUSHKAR KUMAR Vs. SOBHA DEVI
August 11, 2004
PUSHPA KUMARI Vs. COMMISSIONER OF INCOME TAX
April 5, 2004
PUSPA DEVI Vs. ANAND MOYI DEVI
May 21, 2004
QUASIM ANSARI Vs. STATE
August 19, 2004
R GOPALKRISHNAN Vs. UNION OF INDIA
February 27, 2004
RABINDRA NATH THAKUR Vs. STATE OF BIHAR
September 16, 2004
RADHA FLOUR MILL PVT LTD Vs. STATE OF BIHAR
February 17, 2004
RADHA GOVIND SINGH NAGESH Vs. MD ANJAR
October 15, 2004
RADHA KANT MISHRA Vs. STATE OF BIHAR
March 10, 2004
RADHA KANT MISHRA Vs. STATE OF BIHAR
February 27, 2004
RADHA MOHAN YADAV Vs. STATE OF BIHAR
September 17, 2004
RADHA TAMOLIN Vs. DURGAWATI DEVI
April 7, 2004
RADHE SHYAM SINGH Vs. STATE OF BIHAR
September 3, 2004
RAGHAV RAI Vs. STATE
November 10, 2004
RAGHU NANDAN SINGH Vs. STATE OF BIHAR
November 25, 2004
RAGHUNATH JHA RAJA Vs. STATE OF BIHAR
February 3, 2004
RAGHUNATH PRASAD Vs. STATE OF BIHAR
January 13, 2004
RAGHUNATH PRASAD SRIVASTAVA Vs. STATE OF BIHAR
April 23, 2004
RAGHUNATH YADAV Vs. STATE OF BIHAR
March 26, 2004
RAGINI KUMARI Vs. MITHILA UNIVERSITY
February 17, 2004
RAHUL KUMAR Vs. STATE
December 14, 2004
RAJ CONSTRUCTION Vs. STATE OF BIHAR
March 18, 2004
RAJ DHARI DEVI Vs. JAWAHARLAL
April 12, 2004
RAJ KUMAR Vs. BIHAR STATE ELECTION COMMISSION
September 1, 2004
RAJ KUMAR AGRAWAL Vs. STATE OF BIHAR
September 20, 2004
RAJ KUMAR YADAV Vs. STATE OF BIHAR
February 13, 2004
RAJ NANDAN BHAGAT Vs. RAM SAGAR SINGH
June 25, 2004
RAJ NARAIN DWIVEDI Vs. STATE OF BIHAR
August 5, 2004
RAJ NARAYAN PRASAD Vs. STATE OF BIHAR
November 10, 2004
RAJ NARAYAN SINGH Vs. STATE OF BIHAR
August 19, 2004
RAJ NATH RAI Vs. STATE OF BIHAR
February 9, 2004
RAJBANS SINGH Vs. STATE OF BIHAR
January 22, 2004
RAJDHANI ARMS AMMUNITION DEALER Vs. STATE OF BIHAR
February 12, 2004
RAJEEV KUMAR SINGH Vs. STATE
September 23, 2004
RAJEEV RANJAN Vs. STATE OF BIHAR
January 19, 2004
RAJENDRA KUMAR GOENKA Vs. STATE OF BIHAR
August 3, 2004
RAJENDRA MANDAL @ RAJU MANDAL; UPENDRA NATH Vs. STATE OF BIHAR
April 28, 2004
RAJENDRA PRASAD Vs. STATE OF BIHAR
March 11, 2004
RAJENDRA PRASAD Vs. STATE OF BIHAR
March 23, 2004
RAJENDRA PRASAD PODDAR Vs. STATE OF BIHAR
August 9, 2004
RAJENDRA PRASAD PODDAR Vs. STATE OF BIHAR
July 16, 2004
RAJENDRA SHARMA Vs. STATE OF BIHAR
February 17, 2004
RAJENDRA SINGH Vs. STATE
September 13, 2004
RAJENDRA YADAV Vs. STATE OF BIHAR
May 17, 2004
RAJESH BHATIA Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
September 22, 2004
RAJESH KUMAR Vs. UNION OF INDIA
May 7, 2004
RAJESH KUMAR PANDEY Vs. UNION OF INDIA
February 19, 2004
RAJESH KUMAR SHUKLA Vs. RAJENDRA AGRICULTURAL UNIVERSITY
December 2, 2004
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
September 17, 2004
RAJESH KUMAR SINGH ALIAS DIPU SINGH Vs. STATE OF BIHAR
February 9, 2004
RAJESH RANJAN Vs. STATE OF BIHAR
September 21, 2004
RAJESH SAH Vs. STATE OF BIHAR
December 22, 2004
RAJESH TURHA @ CHHOTAKA TURHA Vs. STATE OF BIHAR
April 27, 2004
RAJESHWAR DAYAL Vs. STATE
November 30, 2004
RAJESHWAR SAO Vs. STATE OF BIHAR
November 2, 2004
RAJESHWAR SINGH Vs. MAHESH YADAV
March 4, 2004
RAJESHWAR YADAV Vs. STATE OF BIHAR
February 24, 2004
RAJIB LOCHAN JHA Vs. STATE OF BIHAR
September 3, 2004
RAJNI SHAHI Vs. UNION OF INDIA
January 21, 2004
RAKESH CHOUBEY Vs. STATE
October 12, 2004
RAKESH KUMAR Vs. STATE OF BIHAR
September 8, 2004
RAKESH KUMAR MILOO ANIL KUMAR SINGH AND GOVERNING BODY OF PATLIPUTRA INTER COLLEGE Vs. STATE OF BIHAR
February 5, 2004
RAKESH RAY ALIAS KALLU RAI ALIAS RAKESH KUMAR RAI Vs. STATE OF BIHAR
April 12, 2004
RAM ASHISH CHAUDHARY Vs. MAHANTH PRASAD
April 7, 2004
RAM BADAN SHARMA Vs. STATE OF BIHAR
February 26, 2004
RAM BAHALI SINGH Vs. STATE OF BIHAR
September 24, 2004
RAM BALI PRASAD Vs. PRADEEP KUMAR MANDAL
April 27, 2004
RAM BARAN MADAV ALIAS GOPE Vs. STATE OF BIHAR
February 12, 2004
RAM BARAN PRASAD Vs. STATE OF BIHAR
March 25, 2004
RAM BHAROSA DAS Vs. STATE OF BIHAR
June 23, 2004
RAM BHAROSA SINGH Vs. STATE OF BIHAR
March 1, 2004
RAM BILAS RAI Vs. STATE OF BIHAR
July 6, 2004
RAM BINOD SINGH Vs. STATE OF BIHAR
January 14, 2004
RAM CHANDRA DAS Vs. BIHAR STATE FINANCIAL CORPORATION
February 23, 2004
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
February 16, 2004
RAM CHANDRA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
November 4, 2004
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
September 23, 2004
RAM CHANDRA TANTI Vs. STATE
August 25, 2004
RAM DAYAL SHARMA Vs. DHANMANTI DEVI
April 30, 2004
RAM DAYAL YADAV Vs. STATE OF BIHAR
March 11, 2004
RAM DAYALOO SHARMA Vs. STATE
December 3, 2004
RAM EKBAL RAI Vs. STATE OF BIHAR
September 9, 2004
RAM JANAM SINGH Vs. STATE OF BIHAR
July 20, 2004
RAM JANKI SAHKARI GIRIH NIRMAN SAMITI LTD Vs. MAKSUDPUR INSTITUTE OF RESEARCH AND EDUCATION IN NATURAL AND SOCIAL SCIENCES
December 8, 2004
RAM JIWAN RAI Vs. DEOKI NANDAN RAI
April 13, 2004
RAM KESHWAR SINGH Vs. STATE
December 1, 2004
RAM KISHUN MURMU Vs. STATE OF BIHAR
February 23, 2004
RAM NARAIN @ LANGAR CHOUDHARY Vs. STATE OF BIHAR
February 26, 2004
RAM NARAYAN BHARTI Vs. SAVVITRI DEVI
May 12, 2004
RAM NARESH RAI ALIAS NARESH YADAV Vs. STATE OF BIHAR
May 13, 2004
RAM NARESH SINGH Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
October 5, 2004
RAM NARESH SINGH Vs. STATE
November 22, 2004
RAM NATH PRASAD SAHU Vs. STATE
December 2, 2004
RAM NATH SAH Vs. STATE OF BIHAR
July 22, 2004
RAM PRAKASH THAKUR Vs. STATE OF BIHAR
September 22, 2004
RAM PRASAD JHA Vs. BIHAR STATE ELECTRICITY BOARD
August 25, 2004
RAM PRAVESH PRASAD Vs. STATE OF BIHAR
August 23, 2004
RAM PRAVESH SINGH Vs. STATE OF BIHAR
January 21, 2004
RAM SEWAK MATHURIA Vs. STATE OF BIHAR
July 1, 2004
RAM SUNDER RAI Vs. STATE OF BIHAR
March 25, 2004
RAM SWAROOP YADAV Vs. BIHAR STATE ELECTRICITY BOARD
April 7, 2004
RAM TAPESHWAR MISHRA Vs. STATE OF BIHAR
July 23, 2004
RAM TAWEKYA SHARMA Vs. STATE OF BIHAR
February 3, 2004
RAM UDAR RAI Vs. RAM CHANDRA RAI
January 28, 2004
RAM VILASH RAM Vs. STATE OF BIHAR
January 29, 2004
RAM VINOD ROY Vs. RAM SUMARI DEVI
February 12, 2004
RAM YASH RAI Vs. STATE OF BIHAR
December 16, 2004
RAMA KANT SINGH Vs. STATE OF BIHAR
April 13, 2004
RAMA NAND CHOUDHARY Vs. PROGRESSIVE BUILDERS
September 27, 2004
RAMA NAND PANDIT Vs. STATE OF BIHAR
January 27, 2004
RAMA SHANKAR SINGH Vs. STATE OF BIHAR
January 6, 2004
RAMA SHANKAR SINGH Vs. STATE OF BIHAR
March 11, 2004
RAMA SHANKAR TIWARY Vs. STATE OF BIHAR
February 25, 2004
RAMA SHANKAR TIWARY Vs. STATE OF BIHAR
April 6, 2004
RAMA SHANKAR TIWARY Vs. STATE OF BIHAR
December 6, 2004
RAMA SUNDAR GIRI Vs. STATE OF BIHAR
September 9, 2004
RAMANUP PRASAD Vs. STATE OF BIHAR
August 17, 2004
RAMASHISH DAS Vs. STATE OF BIHAR
January 27, 2004
RAMASHRAYA PRASAD Vs. STATE OF BIHAR
September 15, 2004
RAMAUTAR YADAV Vs. STATE OF BIHAR
July 5, 2004
RAMAWATI KUER Vs. STATE OF BIHAR
September 10, 2004
RAMBHA SHRIVASTAVA Vs. STATE OF BIHAR
March 19, 2004
RAMBHA SINHA Vs. STATE OF BIHAR
April 12, 2004
RAMCHANDRA PRASAD BADRI PD Vs. STATE
September 24, 2004
RAMDAHIN MISHRA Vs. STATE OF BIHAR
January 21, 2004
RAMESHWAR MAHTON Vs. STATE OF BIHAR
June 29, 2004
RAMESHWAR RAM Vs. STATE OF BIHAR
May 12, 2004
RAMESHWAR SINGH Vs. STATE OF BIHAR
March 11, 2004
RAMGULAM SINGH ALIAS RAMGULAM PAHALWAN Vs. STATE OF BIHAR
March 9, 2004
RAMJEE PRASAD Vs. STATE OF BIHAR
January 14, 2004
RAMJEE SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
January 7, 2004
RAMJEE SINGH Vs. STATE OF BIHAR
March 26, 2004
RAMJIT SINGH Vs. STATE OF BIHAR
May 17, 2004
RAMKESHWAR RAM Vs. STATE OF BIHAR
March 22, 2004
RAMSATI DEVI Vs. STATE OF BIHAR
April 23, 2004
RANA SATYA NARAYAN SINGH Vs. STATE OF BIHAR
August 17, 2004
RANI INDIRA SINHA Vs. STATE OF BIHAR
December 8, 2004
RANI KUMARI Vs. STATE OF BIHAR
October 6, 2004
RANI KUMARI Vs. BHARAT SANCHAR NIGAM LTD
January 8, 2004
RANJAN KUMAR RAMAN Vs. RENU KUMARI
April 28, 2004
RANJAY KUMAR CHOUDHARY Vs. STATE OF BIHAR
December 6, 2004
RANJEETA KUMARI Vs. PATNA UNIVERSITY
March 15, 2004
RANJIT KUMAR GHOSH Vs. STATE OF BIHAR
December 2, 2004
RANJIT PRASAD SINGH Vs. STATE
August 6, 2004
RASHMI SINGH Vs. STATE OF BIHAR
August 2, 2004
RATAN KUMAR KEJRIWAL Vs. STATE OF BIHAR
July 15, 2004
RATAN KUMAR LAL Vs. STATE OF BIHAR
September 13, 2004
RATHI PLASTIC INDUSTRIES Vs. STATE OF BIHAR
May 11, 2004
RAVI SHANKAR PANDEY Vs. STATE OF BIHAR
August 17, 2004
RAVINDRA KUMAR SINGH Vs. STATE OF BIHAR
March 1, 2004
RAVINDRA MOHAN Vs. STATE OF BIHAR
April 27, 2004
RE REPORT OF THE DISTRICT JUDGE WEST CHAMPARAN Vs. STATE OF BIHAR
July 9, 2004
REETA KUMARI SINHA Vs. STATE OF BIHAR
March 15, 2004
REGIONAL SALES MANAGER COAL INDIA LIMITED Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
August 23, 2004
REKHA RAI Vs. STATE OF BIHAR
December 2, 2004
RELATING TO CLASS OF PERSONS WHO HAVE NOT RECEIVED THEIR RETIRAL BENEFITS AND ARREARS OF SALARY Vs. STATE OF BIHAR
March 1, 2004
RELATING TO CLASS OF PERSONS WHO HAVE NOT RECEIVED THEIR SALARIES Vs. STATE OF BIHAR
July 9, 2004
RENU DEVI Vs. DIRECTOR CENTRAL RESERVE POLICE FORCE DIRECTORATE
July 23, 2004
RENUKA PALIT Vs. STATE
August 2, 2004
REPORT OF THE DISTRICT Vs. STATE OF BIHAR
July 6, 2004
RITA DEVI Vs. STATE OF BIHAR
February 25, 2004
ROHTAS INDUSTRIES LTD Vs. OFFICIAL LIQUIDATOR
December 16, 2004
ROOP NARAYAN SINGH Vs. STATE OF BIHAR
February 5, 2004
S K G SUGAR LIMITED Vs. STATE OF BIHAR
January 21, 2004
S K G SUGAR MILL LABOURUNION Vs. STATE OF BIHAR
January 6, 2004
SABITRI DEVI Vs. STATE OF BIHAR
August 30, 2004
SACHCHIDANAND SINGH ALIAS SACHIDANAND PRASAD SINGH Vs. STATE OF BIHAR
August 4, 2004
SACHIDANAND PRASAD Vs. STATE OF BIHAR
September 17, 2004
SADANAND YADAV Vs. STATE OF BIHAR
September 30, 2004
SADHU SHARAN PRASAD SINGH Vs. STATE OF BIHAR
September 16, 2004
SAHID EKBAL KHAN Vs. STATE OF BIHAR
May 20, 2004
SAJIDA KHATOON Vs. STATE OF BIHAR
September 9, 2004
SAJJAN DEVI Vs. STATE OF BIHAR
April 8, 2004
SALIL KUMAR SINGH Vs. STATE OF BIHAR
August 17, 2004
SAMRAT LABORATORIES INDUSTRIAL Vs. STATE
November 24, 2004
SANDHYA DAS Vs. STATE OF BIHAR
July 1, 2004
SANDHYA SAH Vs. NEW INDIA ASSURANCE COMPANY
January 12, 2004
SANGEETA BHAGAT Vs. STATE OF BIHAR
March 12, 2004
SANJAY DAS Vs. STATE
November 30, 2004
SANJAY ICE AND COLDSTORAGE PRIVATE LIMITED Vs. STATE OF BIHAR
August 19, 2004
SANJAY KUMAR Vs. STATE OF BIHAR
August 9, 2004
SANJAY KUMAR Vs. STATE OF BIHAR
November 25, 2004
SANJAY KUMAR Vs. STATE OF BIHAR
February 24, 2004
SANJAY SHARMA Vs. STATE OF BIHAR
October 6, 2004
SANJAY SINGH Vs. STATE OF BIHAR
July 22, 2004
SANJAY SINHA Vs. UNION OF INDIA
April 6, 2004
SANJAY SUCHANTI Vs. STATE OF BIHAR
September 8, 2004
SANJEEV KR MISHRA Vs. STATE
January 9, 2004
SANJEEV RE-ROLLING MILL PVT LTD Vs. STATE OF BIHAR
March 9, 2004
SANJIT KUMAR ALIAS SARJEET KUMAR Vs. STATE OF BIHAR
February 5, 2004
SANJU KUMARI Vs. STATE OF BIHAR
April 29, 2004
SANTLAL YADAV Vs. STATE
February 10, 2004
SARASWATI DEVI Vs. STATE OF BIHAR
June 9, 2004
SARASWATI DEVI Vs. YADUNANDAN PRASAD
November 4, 2004
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. STATE OF BIHAR
July 20, 2004
SARBJIT PRASAD VERMA Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR
December 21, 2004
SARDA DEVI Vs. UNION OF INDIA
January 6, 2004
SARITA PANDEY ALIAS ANSHU ALIAS SARITA KUMARI Vs. STATE OF BIHAR
November 30, 2004
SARJEET SINGH Vs. STATE
November 30, 2004
SARJEET SINGH Vs. STATE OF BIHAR
November 30, 2004
SAROJ SINGH @ SAROJ YADAV Vs. STATE OF BIHAR
January 30, 2004
SARWAN KUMAR RAI Vs. BHUNESHWAR MANDAL
August 19, 2004
SARYUG KUMAR Vs. STATE OF BIHAR
January 29, 2004
SATYA BARDHAN Vs. STATE OF BIHAR
September 30, 2004
SATYA NARAIN SINGH Vs. STATE OF BIHAR
April 5, 2004
SATYANARAIN PANDEY Vs. STATE OF BIHAR
April 1, 2004
SATYANARAYAN SINGH Vs. STATE OF BIHAR
July 6, 2004
SATYENDRA KUMAR MANJHI Vs. STATE OF BIHAR
February 16, 2004
SATYENDRA MISHRA Vs. STATE OF BIHAR
September 24, 2004
SATYENDRA SINGH Vs. ACCOUNTANT GENERAL BIHAR PATNA
September 30, 2004
SATYENDRA SINGH Vs. STATE OF BIHAR
September 1, 2004
SAUKHI LAL PRASAD Vs. CHANDRADIP YADAV
April 5, 2004
SAURABH KUMAR Vs. STATE OF BIHAR
October 5, 2004
SAVITA ALIAS SAVITRI DEVI Vs. STATE OF BIHAR
March 12, 2004
SAVITRI DEVI Vs. SUSHILA DEVI
January 5, 2004
SECRETARY BIHAR SCHOOL EXAMINATION BOARD Vs. NEHA
December 16, 2004
SHABBIRUDDIN Vs. STATE OF BIHAR
September 8, 2004
SHAHIDA HASAN Vs. STATE OF BIHAR
February 6, 2004
SHAILEDNRA KUMAR OJHA Vs. STATE OF BIHAR
August 11, 2004
SHAILENDRA KUMAR Vs. STATE OF BIHAR
January 21, 2004
SHAILENDRA KUMAR BIBHUTI Vs. STATE OF BIHAR
April 2, 2004
SHAILENDRA KUMAR KASHYAP Vs. STATE OF BIHAR
January 14, 2004
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
July 20, 2004
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
April 28, 2004
SHAILENDRA KUMAR SINGH TARKAR ALIAS SHAILENDRA SINGH TARKAR Vs. STATE OF BIHAR
August 2, 2004
SHAILENDRA PRASAD ROY Vs. CHANDRA RAM
April 8, 2004
SHAILENDRA SINGH @ SHAILENDRA KUMAR Vs. STATE OF BIHAR
December 6, 2004
SHAKUMBHRI UDYOG Vs. STATE OF BIHAR
April 23, 2004
SHAMBHU HAZARA Vs. STATE OF BIHAR
August 23, 2004
SHAMBHU KUMAR SAO ALIAS SHAMBHU SAH ALIAS SHAMBHU KUMAR Vs. STATE OF BIHAR
July 28, 2004
SHAMBHU NATH MISHRA Vs. STATE OF BIHAR
September 13, 2004
SHAMBHU PRASAD Vs. STATE OF BIHAR
December 2, 2004
SHAMBHU PRASAD Vs. STATE OF BIHAR
March 3, 2004
SHAMBHU RAM ALIASBIHWENDIWAN Vs. STATE OF BIHAR
May 7, 2004
SHAMBHU RAM; MUNNA DIWAN @ BHUWAN DIWAN; ANAWAT RAM Vs. STATE OF BIHAR
May 10, 2004
SHAMBU SHAH Vs. STATE OF BIHAR
July 5, 2004
SHAMIM AHMAD KHAN Vs. STATE OF BIHAR
October 5, 2004
SHANKAR JEE Vs. SURENDRA KUMAR GUPTA
April 29, 2004
SHANKAR KAMAL KISHORE SINGH Vs. STATE
October 5, 2004
SHANKAR KUMAR VERMA ALIAS S K VERMA Vs. STATE
September 18, 2004
SHANKAR PRASAD Vs. STATE OF BIHAR
July 23, 2004
SHANKAR PRASAD Vs. STATE OF BIHAR
July 13, 2004
SHANKAR SAH Vs. STATE OF BIHAR
January 27, 2004
SHANKAR YADAV Vs. STATE OF BIHAR
February 6, 2004
SHANTI CHOUBEY Vs. STATE OF BIHAR
September 15, 2004
SHARDA PRASAD GOND Vs. NEW INDIA ASSURANCE CO LTD
June 28, 2004
SHARDENDU BHUSHAN Vs. STATE OF BIHAR
October 15, 2004
SHARFUDDIN MIAN Vs. STATE OF BIHAR
June 6, 2004
SHARFUDDIN MIAN Vs. STATE OF BIHAR
July 6, 2004
SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR
September 17, 2004
SHASHI BHUSHAN SINGH Vs. SMT. HARI DEVI AND OTHERS
December 16, 2004
SHASHI KANT PASWAN Vs. STATE
December 3, 2004
SHASHI KUMAR DAS Vs. STATE OF BIHAR
June 21, 2004
SHASHIDHAR SINGH Vs. STATE OF BIHAR
August 13, 2004
SHATRUGHAN SHARMA Vs. STATE OF BIHAR
February 25, 2004
SHEO KUMARI DEVI Vs. STATE OF BIHAR
September 30, 2004
SHEO NARAYAN MANDAL Vs. MANGAL SAB
December 21, 2004
SHEO RATAN MAHTO Vs. UDAI PRASAD
July 6, 2004
SHEO SHANKAR SINGH Vs. STATE OF BIHAR
July 14, 2004
SHEOJI RAM Vs. STATE OF BIHAR
September 2, 2004
SHIBANTU KUMAR Vs. STATE OF BIHAR
July 22, 2004
SHITAL PRASAD Vs. STATE OF BIHAR
August 9, 2004
SHIV KUMAR JALAN Vs. STATE OF BIHAR
September 8, 2004
SHIV KUMAR PODDAR Vs. STATE OF BIHAR
September 10, 2004
SHIV NANDAN MANDAL & ORS Vs. STATE OF BIHAR
April 21, 2004
SHIV NATH SINGH Vs. STATE OF BIHAR
August 17, 2004
SHIV NATH SINGH Vs. STATE OF BIHAR
August 20, 2004
SHIV PRASAD SINGH Vs. STATE OF BIHAR
March 22, 2004
SHIV YADAV SHEO RAUT Vs. STATE OF BIHAR
August 13, 2004
SHIVA SHANKAR CHOUDHARY Vs. STATE OF BIHAR
August 3, 2004
SHIVAJI GIRI Vs. STATE OF BIHAR
June 17, 2004
SHIVASHRAY CHOUDHARY Vs. JAGOTARINI DEVI
December 2, 2004
SHIVENDRA KUMAR Vs. STATE OF BIHAR
February 23, 2004
SHIVPAYARI DEVI Vs. STATE
December 9, 2004
SHIW KUMAR JILOKA Vs. STATE OF BIHAR
July 16, 2004
SHREEDHAR NARAYAN PANDEY Vs. L N MITHILA UNIVERSITY
July 15, 2004
SHRUTI ENTERPRISES LTD Vs. STATE OF BIHAR
December 22, 2004
SHYAM DULARI DEVI Vs. PRINCIPAL CONSOLIDATION TRAINING INSTITUTE
October 15, 2004
SHYAM SHANKAR JHA Vs. KAMESHWAR SINGH DARBHANGA
September 30, 2004
SHYAM SUNDARI DEVI Vs. PUNJAB NATIONAL BANK
April 12, 2004
SHYAMA KANT JHA Vs. SHAKUNTALA PANDEY
November 4, 2004
SHYAMAL KUMAR GUPTA Vs. STATE OF BIHAR
April 26, 2004
SHYAMANAND MISHRA Vs. STATE OF BIHAR
December 1, 2004
SHYAMDEO PRASAD VERMA Vs. STATE OF BIHAR
February 4, 2004
SHYAMLAL RAJAK ALIAS SNYAMLAL Vs. STATE OF BIHAR
November 9, 2004
SIDHESHWAR PD SINGH Vs. KAMLA DEVI ALIAS JANKI DEVI
January 14, 2004
SIDHESHWAR PRASAD SINHA Vs. STATE OF BIHAR
September 14, 2004
SIDHESHWAR YADAV Vs. STATE OF BIHAR
September 24, 2004
SIJAY SHARMA Vs. STATE OF BIHAR
July 5, 2004
SIKANDAR SINGH Vs. STATE OF BIHAR
September 3, 2004
SIKANDAR SINGH @ MANGAL Vs. STATE OF BIHAR
June 28, 2004
SINGH BROTHERS Vs. STATE OF BIHAR
December 13, 2004
SIPAHI RA ALIAS RAMJIT RAI Vs. STATE OF BIHAR
May 20, 2004
SISHWANATH SAH Vs. SUKHLI DEVI
September 3, 2004
SITA DEVI Vs. CHAIRMAN UNITED INDIA INSURANCE CO LTD
August 31, 2004
SITA DEVI Vs. SITA DEVI ALIAS BHUNESHWARI DEVI
August 19, 2004
SITA DEVI Vs. BIHAR STATE KHADI AND VILLAGE INDUSTRIES BOARD
October 5, 2004
SITA RAM CHOUDHARY Vs. PATNA MUNICIPAL CORPORATION
April 16, 2004
SITARAM MISTRY Vs. STATE OF BIHAR
July 26, 2004
SITARAM SINGH Vs. STATE OF BIHAR
August 4, 2004
SIWAN Vs. STATE OF BIHAR
July 9, 2004
SIYA DAS Vs. STATE
August 13, 2004
SNEH LATA DAS Vs. STATE OF BIHAR
March 10, 2004
SNEHLATA PRASAD Vs. CHAIRMAN B S E B
November 11, 2004
SNOWTEMP COMMERCIAL P LTD Vs. STATE OF BIHAR
April 5, 2004
SNOWTEMP COMMERCIAL P LTD Vs. STATE OF BIHAR
September 18, 2004
SONA DEVI Vs. UNION OF INDIA
October 6, 2004
SONA DEVI Vs. STATE OF BIHAR
May 14, 2004
SRI RAM Vs. STATE OF BIHAR
April 29, 2004
SRI RAM KRISHNA PANDEY Vs. STATE
February 26, 2004
SRIMATI DEVI Vs. UNION OF INDIA
April 6, 2004
STATE Vs. CHUNNA RAJAK
November 11, 2004
STATE BANK OF INDIA Vs. RANJAN CHEMICALS LTD
May 20, 2004
STATE BANK OF INDIA OFFICERS ASSOCIATION PATNA Vs. STATE ELECTION COMMISSION BIHAR PATNA
October 7, 2004
STATE OF BIHAR Vs. KISHORE KUMAR RAI
November 24, 2004
STATE OF BIHAR Vs. SAROJ VERMA
November 5, 2004
STATE OF BIHAR Vs. CHAIRMAN VIDYALAYA SEWA BOARD
December 16, 2004
STATE OF BIHAR Vs. RAMA KANT SINGH
April 26, 2004
STATE OF BIHAR Vs. HARI NAGAR SUGAR MILLS LTD
February 17, 2004
STATE OF BIHAR Vs. RAM SHRESTH SINGH
March 3, 2004
STATE OF BIHAR Vs. ABHAY KUMAR ALIAS ABHAY KUMAR SINGH
March 10, 2004
STATE OF BIHAR Vs. SIDHIDATRI SINHA ALIAS SIDHIDARI SINHA
March 15, 2004
STATE OF BIHAR Vs. P E C LTD
May 19, 2004
STATE OF BIHAR Vs. BIRENDRA KUMAR
May 7, 2004
STATE OF BIHAR Vs. PINTU SONAR
July 9, 2004
STATE OF BIHAR Vs. OFFICERS INCHARGE OF SAHPUR P S
July 9, 2004
STATE OF BIHAR Vs. KAMESHWAR SINGH
November 4, 2004
STATE OF JHARKHAND Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION
February 10, 2004
SUBRAT PRASAD Vs. STATE OF BIHAR
April 7, 2004
SUDAMA CHAUDHARY & ORS Vs. STATE OF BIHAR
January 21, 2004
SUDAMA SINGH Vs. MUNJI SINGH
September 13, 2004
SUDARSHAN RAM HAJAM ALIAS SUDARSHAN RAM Vs. STATE OF BIHAR
April 6, 2004
SUDARSHAN SHARMA Vs. STATE
September 23, 2004
SUDHA PRASAD Vs. STATE OF BIHAR
January 8, 2004
SUDHIR KUMAR Vs. STATE OF BIHAR
March 15, 2004
SUDHIR KUMAR Vs. STATE OF BIHAR
October 5, 2004
SUDHIR KUMAR JHA Vs. STATE OF BIHAR
August 2, 2004
SUDHIR MAHTO Vs. STATE OF BIHAR
February 4, 2004
SUDHIR NAYAN Vs. STATE OF BIHAR AND ORS.
December 10, 2004
SUDHIRNAYAN Vs. STATE OF BIHAR
December 10, 2004
SUDIN YADAV Vs. STATE OF BIHAR
November 8, 2004
SUJAY CHANDRA KISHORE Vs. STATE OF BIHAR
December 9, 2004
SUKHU BELDAR Vs. STATE OF BIHAR
November 5, 2004
SUKILAL MISTRI Vs. HARILAL MISTRI
December 10, 2004
SUKRIT SANA Vs. STATE OF BIHAR
November 2, 2004
SULOCHANA DEVI ALIAS SULOCHANA DEVI Vs. STATE OF BIHAR
July 7, 2004
SULOCHANA VERMA Vs. RAM CHANDRA PRASAD
August 17, 2004
SUMEDA DEVI Vs. STATE OF BIHAR
July 13, 2004
SUMITRA KUMARI Vs. STATE OF BIHAR
September 10, 2004
SUMSHUL SAH Vs. STATE OF BIHAR
January 13, 2004
SUNAINA DEVI Vs. STATE OF BIHAR
May 10, 2004
SUNDAR YADAV Vs. ASHA KUMARI
February 23, 2004
SUNIL KUMAR Vs. STATE
September 14, 2004
SUNIL KUMAR MEHROTRA Vs. STATE OF BIHAR
April 5, 2004
SUNIL MAHTO Vs. PARWATI DEVI
April 16, 2004
SUNIL SINGH Vs. STATE OF BIHAR
September 16, 2004
SURAJ KUMAR UPADHYAY Vs. CHAIRMAN BHOJPUR ROHTAS GRAMIN BANK
August 27, 2004
SURAJBANSH PRASAD Vs. STATE OF BIHAR
January 14, 2004
SURAN SAH @ SURENDRA SAH Vs. STATE OF BIHAR
June 29, 2004
SURENDRA NATH VERMA Vs. STATE OF BIHAR
April 27, 2004
SURENDRA PASWAN Vs. STATE OF BIHAR
August 2, 2004
SURENDRA PASWAN Vs. STATE OF BIHAR
August 5, 2004
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
September 9, 2004
SURENDRA SINGH Vs. STATE OF BIHAR
May 11, 2004
SURENDRA SINGH Vs. STATE OF BIHAR
March 12, 2004
SURENDRA SINGH Vs. STATE OF BIHAR
January 5, 2004
SURESH CHANDRA GUPTA Vs. B R AMBEDKAR BIHAR UNIVERSITY
August 2, 2004
SURESH CHANDRA SINGH Vs. STATE OF BIHAR
December 14, 2004
SURESH KUMAR VERMA Vs. STATE OF BIHAR
March 15, 2004
SURESH KUMAR YADAV Vs. STATE OF BIHAR
May 12, 2004
SURESH PRASAD Vs. STATE OF BIHAR
November 10, 2004
SURESH PRASAD JAISWAL Vs. STATE OF BIHAR
January 22, 2004
SURESHWAR PRASAD SRIVASTAV Vs. STATE OF BIHAR
May 20, 2004
SURYA DEO NARAIN Vs. STATE OF BIHAR
December 16, 2004
SURYA NATH PANDEY Vs. STATE OF BIHAR
September 20, 2004
SURYADEO PRASAD Vs. STATE OF BIHAR
January 16, 2004
SUSHEELA DEVI Vs. SULEHARA KUNWAR
April 27, 2004
SUSHILA DEVI Vs. STATE OF BIHAR
December 13, 2004
SUSHILA DEVI Vs. LAKHAN LAI SAN
January 5, 2004
SUSHMA RANI SINHA Vs. STATE OF BIHAR
March 11, 2004
SWAPNIL KUMAR Vs. STATE OF BIHAR
April 2, 2004
SWARN LATA SINGH Vs. STATE OF BIHAR
January 8, 2004
SYED JAMIL AKHTAR Vs. STATE OF BIHAR
May 6, 2004
SYED MOHAMMAD FASIH AHMED Vs. STATE
September 13, 2004
SYED MOHAMMAD JAWAID EQBAL Vs. STATE OF BIHAR
December 17, 2004
SYED SARWAR ALI Vs. STATE OF BIHAR
June 21, 2004
SYED ZAKI IMAM Vs. STATE OF BIHAR
August 27, 2004
T KANTI DEVI Vs. SURENDRA PRASAD SINGH
September 14, 2004
TAKSHILA EDUCATIONAL SOCIETY Vs. DIRECTOR OF INCOME TAX INVESTIGATION
September 8, 2004
TAPENDRA CHATTERJEE Vs. STATE
August 10, 2004
TARKESHWAR PATHAK Vs. STATE OF BIHAR
August 19, 2004
TARKESHWAR SINGH Vs. STATE
June 25, 2004
TEACHING EMPLOYEES LALIT NARAIN JANTA COLLEGE UNION Vs. STATE OF BIHAR
December 14, 2004
TENUGHAT VIDYUT NIGAM LTD Vs. UNION OF INDIA
June 21, 2004
THAKUR SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
November 8, 2004
TILKESHWAR SINGH ALIAS TILKESHWAR PRASAD SINGH Vs. STATE OF BIHAR
March 17, 2004
TRIBHUWAN SINGH Vs. STATE OF BIHAR
January 6, 2004
TRIBHUWAN SINGH Vs. STATE OF BIHAR
June 30, 2004
TRILOKI NATH Vs. STATE OF BIHAR
April 13, 2004
TRILOKI SHARAN SINHA Vs. STATE OF BIHAR
September 8, 2004
TRIPTI ALCOBREW LIMITED Vs. STATE OF BIHAR
June 29, 2004
UCO BANK Vs. UNION OF INDIA
February 23, 2004
UDAY BHANU SINGH Vs. STATE OF BIHAR
September 28, 2004
UDAY KUMAR Vs. STATE OF BIHAR
July 5, 2004
UDAY KUMAR Vs. STATE OF BIHAR
July 8, 2004
UDAY KUMAR Vs. STATE OF BIHAR
November 23, 2004
UDAY KUMAR SINHA Vs. CANARA BANK
September 21, 2004
UDAY PRATAP SINGH Vs. STATE OF BIHAR
January 29, 2004
UMA CHAUDHARY Vs. STATE OF BIHAR
December 21, 2004
UMA SHARAN SINGH Vs. STATE OF BIHAR
September 23, 2004
UMAKANT MANDAL Vs. STATE OF BIHAR
August 27, 2004
UMENDRA TIWARY Vs. STATE OF BIHAR
December 17, 2004
UMESH CHANDRA PRASAD Vs. STATE OF BIHAR
January 23, 2004
UMESH CHANDRA PRASAD Vs. STATE OF BIHAR
April 22, 2004
UMESH CHANDRA SINHA Vs. BIHAR STATE WARE HOUSING CORPORATION
March 18, 2004
UMESH CHAUBEY Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA MUMBAI
January 6, 2004
UMESH KUMAR Vs. STATE OF BIHAR
April 1, 2004
UMESH RAM Vs. STATE OF BIHAR
January 6, 2004
UMESH RAM ALIAS UMESH RAI Vs. NAWAL KISHORE PRASAD ALIAS NAND KISHORE
April 12, 2004
UMESH SAHNI Vs. STATE OF BIHAR
September 8, 2004
UMRAILLI MIAN Vs. STATE OF BIHAR
April 16, 2004
UNION OF INDIA Vs. ANIL KUMAR YADAV
March 24, 2004
UNION OF INDIA Vs. PAWAN KUMAR
January 16, 2004
UNION OF INDIA Vs. MALTI KUNWAR
December 9, 2004
UNION OF INDIA Vs. STATE OF BIHAR
June 22, 2004
UNION OF INDIA Vs. MESCO MULTI ENGINEERING AND SCIENTIFIC CORPORATION
May 19, 2004
UPENDRA KUMAR SINGH Vs. STATE OF BIHAR
July 27, 2004
UPENDRA PRASAD YADAV Vs. STATE OF BIHAR
January 13, 2004
URMILA DEVI Vs. STATE OF BIHAR
July 28, 2004
URMILA SINGH Vs. REBA MITRA
April 16, 2004
USHA BASANT DIKSHIT Vs. STATE OF BIHAR
February 27, 2004
USHA INTERNATIONAL LTD Vs. STATE OF BIHAR
July 22, 2004
USHA SINHA Vs. STATE OF BIHAR
February 26, 2004
USHAFO KUNWAR Vs. STATE OF BIHAR
March 23, 2004
V N PRASAD ALIAS DR VIDYA NANDAN PRASAD Vs. STATE OF BIHAR
February 20, 2004
VEENA KUMARI Vs. SRIKANT ALIAS SANJAY
September 9, 2004
VEENA KUMARI Vs. SRIKANT ALIAS SANJAY
September 23, 2004
VICE-CHANCELLOR Vs. SARYU PRASAD SARYU PRASAD
January 7, 2004
VIDYA BHUSHAN SINGH ABHAI Vs. BIHAR STATE CO OPERATIVE MILK PRODUCERS FEDERATION LTD
March 29, 2004
VIDYA DHAR PANDEY Vs. APNOHA KUER
December 16, 2004
VIJAY KUMAR Vs. UNION OF INDIA
April 12, 2004
VIJAY KUMAR Vs. STATE OF BIHAR
September 10, 2004
VIJAY KUMAR GUPTA Vs. RAM NARESH SINGH
January 5, 2004
VIJAY KUMAR JAIN Vs. SHAKUNTALA DEVI
November 4, 2004
VIJAY KUMAR JHA Vs. HIRA LAL SINGH
January 16, 2004
VIJAY LAXMI Vs. STATE OF BIHAR
September 10, 2004
VIJAY PRAKASH Vs. STATE OF BIHAR
December 21, 2004
VIJAY PRASAD Vs. STATE OF BIHAR
July 14, 2004
VIJAY SEN SINGH Vs. STATE
August 2, 2004
VIJAY VASAYAYAN Vs. STATE OF BIHAR
March 18, 2004
VIJAYEE SINGH Vs. STATE OF BIHAR
September 3, 2004
VIJAYENDRA KUMAR Vs. STATE
September 27, 2004
VIKRAM KUMAR Vs. STATE OF BIHAR
December 13, 2004
VIMAL KUMAR JHA Vs. STATE OF BIHAR
August 4, 2004
VINAY KANT THAKUR Vs. ALLAHABAD BANK
February 20, 2004
VINAY KUMAR PRASAD Vs. STATE OF BIHAR
September 6, 2004
VINOD KUMAR Vs. UNION OF INDIA
September 16, 2004
VINOD PD SINGH Vs. CHANCELLOR OF THE UNIVERSITY PATNA
August 26, 2004
VISHUNDEO MAHTO Vs. KODAI SAHNI
April 16, 2004
VISHWANATH KUMAR Vs. STATE
November 25, 2004
VISHWANATH RAI ALIAS VISHO RAI Vs. STATE OF BIHAR
July 23, 2004
WALI AHMED Vs. L N MITHILA UNIVERSITY
November 8, 2004
YAMUNA YADAV Vs. PARAS YADAV
May 7, 2004
YASPAL KUMAR Vs. STATE OF BIHAR
January 23, 2004
YOGENDRA JAMADAR Vs. STATE OF BIHAR
August 23, 2004
YOGENDRA PRASAD Vs. UNION OF INDIA
September 27, 2004
YOGENDRA PRASAD JAYASWAL Vs. ADMINISTRATOR PATNA MUNICIPAL CORPORATION
February 4, 2004
YOGENDRA PRASAD SINGH Vs. STATE OF BIHAR
September 6, 2004
ZAHEEN FATIMA Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
December 13, 2004
ZARINA KHATOON Vs. STATE OF BIHAR
September 6, 2004
ZONAL MANAGER CUM A C M UCO BANK Vs. GOLOK BIHARI SHARAN TEWARI
January 5, 2004