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Case Index
Title
Date
AJAY FANCY WOODEN FURNITURE Vs. SUDESH KUMAR SHARMA ALIAS SURESH KUMAR
November 1, 2004
AJAY SHARMA Vs. STATE OF H.P.
April 22, 2004
AMAR SINGH Vs. O.P.YADAV
December 30, 2004
AMARJIT SINGH Vs. STATE OF H.P.
August 11, 2004
AMITABH SHARMA Vs. STATE OF HIMACHAL PRADESH
August 2, 2004
ANIL KATOCH Vs. STATE OF H.P.
October 5, 2004
ANIL KUMAR MAHAJAN Vs. STATE OF H.P.
October 19, 2004
ANIL THAKUR Vs. ASHISH KUMAR
October 14, 2004
ANUPAM COFFEE HOUSE KANDAGHAT Vs. VED PRAKASH
July 29, 2004
ASHA KUMARI Vs. STATE OF H.P.
December 27, 2004
ASHOK GIRDHAR Vs. STATE OF H.P.
May 17, 2004
ASHOK KUMAR Vs. RAM RAKSH PAL
November 1, 2004
ASHOK KUMAR Vs. STATE OF H.P.
December 23, 2004
ASHOK KUMAR GUPTA Vs. STATE OF H P
September 20, 2004
ASHOK PAL SEN Vs. THE H.P.STATE FOREST CORPORATION
January 5, 2004
ASHOKA ALLOY STEEL LTD Vs. CENTRAL BANK OF INDIA
April 28, 2004
ATMA RAM Vs. STATE OF H.P.
September 21, 2004
B B M B Vs. PARAS RAM
June 7, 2004
B.K.PAL PROFESSOR (RETIRED) Vs. TENZIN
May 6, 2004
BABA SOHAN GIN Vs. STATE OF H P
October 7, 2004
BABA SOHAN GIRI Vs. STATE OF H.P.
March 17, 2004
BABU DIN Vs. STATE OF H.P.
July 8, 2004
BADRI PRAKASH Vs. KRISHAN GOPAL
July 13, 2004
BALDEO SHARMA Vs. STATE OF H.P.
October 1, 2004
BALIA @ BILLU Vs. STATE OF H.P.
December 23, 2004
BHAG CHAND Vs. NARCOTICS CONTROL BUREAU, CHANDIGARH
May 6, 2004
BHAGAT RAM Vs. SATLUJ JAL VIDYUT NIGAM LTD
June 11, 2004
BHAGI DEVI Vs. STATE OF H.P.
October 5, 2004
BHAJANA NAND Vs. STATE OF H.P.
October 11, 2004
BHARTIYA VALMEKI DHARAM SAMAJ Vs. STATE OF H.P.
December 2, 2004
BHIKA RAM Vs. BHAGAT RAM
August 3, 2004
BHUPINDER KUMAR Vs. KISHORI LAI
September 23, 2004
BIHARI LAL Vs. NATIONAL INSURANCE CO LTD
May 21, 2004
BIHARILAL Vs. STATE OF H P
December 14, 2004
BIJA RAM Vs. STATE OF HIMACHAL PRADESH
June 10, 2004
BIMLA DEVI Vs. RAJ KUMAR
August 11, 2004
BIMLA MALHOTRA Vs. HIMACHAL GRAMIN BANK
September 2, 2004
BRIJ LAL Vs. AMAR NATH KAUSHAL
May 21, 2004
BRIJ RANI GOEL Vs. UNION OF INDIA
October 11, 2004
BRUCE CLARIDGE Vs. STATE OF H P
July 6, 2004
CADBURY INDIA LIMITED Vs. RAKESH KAUSHAL
January 8, 2004
CHAMEL SINGH Vs. UNION OF INDIA
May 11, 2004
CHAUKAS Vs. DUNI CHAND
November 15, 2004
CHET RAM Vs. STATE OF H P
July 14, 2004
CITIZEN RIGHTS PROTECTION FORUM Vs. UNION OF INDIA
December 6, 2004
CLARIDGE MOULDED FIBER LTD. Vs. MOHAN FIBER PRODUCTS LTD.
July 27, 2004
CONTINENTAL CONSTRUCTION LTD Vs. PRESIDING OFFICER
March 19, 2004
CONTINENTAL CONSTRUCTION LTD. Vs. PRESIDING OFFICER
March 5, 2004
CONTROLLER TRANSPORT, HARYANA ROADWAYS AND ANOTHER Vs. SMT. NIRMALA AND OTHER
August 24, 2004
D.P.COMMUNICATION SYSTEMS (PVT.) LTD. Vs. STATE OF H.P.Non-applicant
December 16, 2004
DALJEET SINGH Vs. STATE OF H.P.
March 29, 2004
DAYA NAND SHARMA Vs. STATE OF H.P.
March 29, 2004
DEEPA RAM Vs. STATE OF H P
December 22, 2004
DESH RAJ Vs. BODH RAJ
July 2, 2004
DEVI SINGH Vs. STATE OF H.P.
January 6, 2004
DHARAM SANTOSH ENTERPRISES Vs. HINDUSTAN LEVER LTD.
December 9, 2004
DHARAM SINGH Vs. JAGDISH
August 23, 2004
DHYAN SINGH Complainant Vs. ORIENTAL INSURANCE COMPANY LTD.
July 27, 2004
DILIP KUMAR Vs. RAJESH SAHANI
July 15, 2004
DILRAJ SINGH Vs. H.P.UNIVERSITY
September 23, 2004
DIWAN CHAND VERMA Vs. STATE OF H.P.
February 26, 2004
DM.HPSFC, PARWANOO Vs. GIAN CHAND
September 9, 2004
DORJE RAM Vs. STATE OF H P
August 11, 2004
EXECUTIVE ENGINEER B and R H P P W D SOLAN Vs. KEWAL RAM
July 16, 2004
EXECUTIVE ENGINEER, PWD Vs. RAJESH THAKUR
April 22, 2004
GOUNTERMANN PEIPERS (INDIA) LTD Vs. UNION OF INDIA
July 12, 2004
GOUNTERMANN PEIPERS (INDIA) LTD. Vs. UNION OF INDIA (UOI)
August 2, 2004
GURDEV SINGH Vs. STATE OF H P
July 23, 2004
GURDEV SINGH S/O HUKMI RAM Vs. KEDAR NATH (DECEASED) THROUGH HIS LRS.
December 31, 2004
H P STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. STATE OF H P
December 6, 2004
H.P.S.E.B. Vs. ANSAL PROPERTIES
December 27, 2004
H.P.STATE FOREST CORPORATION LTD. Vs. GANU DEVI
July 23, 2004
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. STATE OF H.P.
December 6, 2004
H.R.T.C Vs. NATHU RAM
March 16, 2004
H.R.T.C. Vs. RAJ KUMAR
December 12, 2004
HARESH KUMAR Vs. STATE OF H.P.
March 26, 2004
HARI CHAND Vs. STATE OF H.P.
August 3, 2004
HARI NAND Vs. STATE OF H.P.
July 2, 2004
HARYANA TELECOM LTD Vs. HIMACHAL FUTURISTIC
October 12, 2004
HEMANT KUMAR Vs. HP.SERVICE COMMISSION
October 27, 2004
HIMACHAL ROAD TRANSPORT CORPORATION Vs. RAJ KUMAR
December 21, 2004
HIMGIRI HIRE PURCHASE PVT LTD Vs. STATE OF H P & ORS
January 5, 2004
IN RE: GONTERMANN-PIEPERS Vs. STATE
June 10, 2004
INDER PAUL Vs. STATE OF H.P.
March 22, 2004
INDER SINGH Vs. RANGILA RAM RAO
August 17, 2004
IQBAL SINGH Vs. STATE OF H.P.
October 5, 2004
ISHWAR LAL CHAUDHARI Vs. NATIONAL INSURANCE COMPANY
August 25, 2004
JAGAR SINGH Vs. STATE OF H.P.
July 28, 2004
JAGAT SINGH ALIAS JAGGA Vs. STATE OF H.P.
December 21, 2004
JAI CHAND Vs. STATE OF H.P.
November 16, 2004
JAI PRAKSH ASSOCIATES LIMITED Vs. STATE OF H.P.
July 28, 2004
JAMIR KHAN Vs. STATE OF H.P.
October 7, 2004
JAMIR KHAN Vs. STATE OF H P
August 7, 2004
JAUNI RAM Vs. STATE OF H.P.
October 21, 2004
JEET RAM KISHORE Vs. SUNDER SINGH
April 2, 2004
JEEVAN Vs. STATE OF H.P.
March 16, 2004
JITENDER KUMAR Vs. KISHAN DEVI KAPILA
January 5, 2004
K.C.RAHI Vs. BOARD OF DIRECTORS
December 23, 2004
K.D.SHARMA Vs. KISHORI LAI DOGRA
September 23, 2004
KALA Vs. AMRIT KUMAR
March 25, 2004
KALI DASS BATISH Vs. UNION OF INDIA (UOI)
May 25, 2004
KALI RAM Vs. STATE OF H.P.
March 2, 2004
KAMALJEET SINGH Vs. STATE OF H.P.
December 6, 2004
KAMLESH Vs. RAM DAYAL
February 23, 2004
KARTAR SINGH Vs. NIRMALA DEVI
March 5, 2004
KAUSHLAYA DEVI Vs. UNION OF INDIA (UOI)
June 21, 2004
KESARI DEVI Vs. JAGDEV SINGH
October 5, 2004
KHUB CHAND TYAGI Vs. STATE OF H.P.
January 5, 2004
KRISHANA DEVI Vs. SUBHADRA DEVI
May 20, 2004
KRISHMA EDUCATIONAL CENTRE Vs. STATE OF H.P.
October 7, 2004
KULDEEP @ BITTU Vs. STATE OF H.P.
November 18, 2004
KULDEEP CHAND Vs. UNION OF INDIA
October 25, 2004
LAL SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
December 29, 2004
LALIT SHARMA Vs. JAGDISH SHARMA
October 14, 2004
LALITA TAMANG Vs. STATE OF H.P.
May 28, 2004
LATA Vs. UNITED INDIA INSURANCE CO LTD
October 27, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. KIRAN KEHERA
June 30, 2004
MADAN SINGH PUNDIR Vs. STATE OF H.P.
October 6, 2004
MAHINDRA, MAHINDRA FINANCE SERVICE LTD. Vs. SURESH KUMAR
March 4, 2004
MAN BAHADUR Vs. KAMAL DEV PURI
July 21, 2004
MANJEET SINGH Vs. STATE OF H.P.
October 18, 2004
MAST RAM Vs. STATE OF H.P.
November 1, 2004
MCDOWELL AND COMPANY LTD. Vs. WINE LINK L-1 LICENSEE
October 29, 2004
MEENA Vs. STATE OF H.P.
December 3, 2004
MOHAN SINGH Vs. STATE OF H.P.
March 17, 2004
MOHAN SINGH Vs. FINDI DEVI
April 13, 2004
MOHINDRA SINGH Vs. GODAN
October 13, 2004
MOREPEN LABORATORIES LTD. Vs. THE BUSINESS ASSOCIATE, XPS CARGO SERVICES
September 6, 2004
N.D.ATTRI Vs. CANTONMENT BOARD
October 5, 2004
NAGAR PARISHAD BILASPUR Vs. BONE RAM
October 12, 2004
NAGAR PARISHAD BILASPUR. Vs. BONE RAM & ANR.
December 12, 2004
NAGENDER Vs. STATE OF HIMACHAL PRADESH
January 8, 2004
NARAIN SINGH Vs. UNION OF INDIA (UOI)
April 6, 2004
NARBADA Vs. RAJNI KANTA
July 15, 2004
NARESH KUMAR Vs. STATE OF H.P.
May 14, 2004
NARESH SINGH THAKUR Vs. STATE OF H.P.
December 16, 2004
NARINDER KUMAR SOOD Vs. PUNJAB MOTORS KURALI
July 26, 2004
NARINDER PAL SINGH CHAUHAN Vs. STATE OF H.P.
March 31, 2004
NATIONAL HYDROELECTRIC POWER Vs. NANAK CHAND
October 15, 2004
NATIONAL INSURANCE CO LIMITED Vs. AMAR NATH
January 2, 2004
NATIONAL INSURANCE CO LTD Vs. GIRDHARI LAL
March 15, 2004
NATIONAL INSURANCE CO LTD Vs. BHAGWAN DASS
April 21, 2004
NATIONAL INSURANCE CO LTD Vs. JITA
June 7, 2004
NATIONAL INSURANCE CO LTD Vs. CHANDRA DEVI
June 23, 2004
NATIONAL INSURANCE CO LTD Vs. RATTANI DEVI
May 3, 2004
NATIONAL INSURANCE CO LTD Vs. GEETA DEVI
May 13, 2004
NATIONAL INSURANCE CO LTD Vs. SHANGRI
October 14, 2004
NATIONAL INSURANCE CO LTD Vs. PRABHA DEVI
October 18, 2004
NATIONAL INSURANCE CO LTD Vs. ANGURI DEVI
July 13, 2004
NATIONAL INSURANCE CO LTD Vs. PROMILA DEVI
July 26, 2004
NATIONAL INSURANCE CO LTD Vs. AMAR CHAND
August 18, 2004
NATIONAL INSURANCE CO LTD Vs. REENA DEVI
September 10, 2004
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI
October 18, 2004
NATIONAL INSURANCE CO LTD Vs. NANT RAM
October 19, 2004
NATIONAL INSURANCE CO.LTD. Vs. RAMESH KUMAR
March 9, 2004
NATIONAL INSURANCE CO.LTD. Vs. SOMA RANI
September 22, 2004
NATIONAL INSURANCE CO.LTD. Vs. PROMILA DEVI
June 26, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. MAST RAM
January 9, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. KISHORI LAL
March 19, 2004
NATIONAL INSURANCE COMPANY LTD. Vs. BACHNU RAM
March 22, 2004
NATIONAL ISSURANCE CO LTD Vs. PUSHPA DEVI
March 23, 2004
NEK RAM Vs. STATE OF H.P.
June 29, 2004
NEW INDIA ASSURANCE CO LTD Vs. DHARMU
April 21, 2004
NEW INDIA ASSURANCE CO LTD Vs. AMAR CHAND
June 24, 2004
NIRMALA Vs. CHILD DEVELOPMENT PROJECT OFFICER
March 26, 2004
OM PRAKASH Vs. STATE OF H.P
April 7, 2004
ORIENTAL INSURANCE CO LTD Vs. SUNITA DEVI
June 2, 2004
ORIENTAL INSURANCE CO LTD Vs. MAN BHADUR
July 21, 2004
ORIENTAL INSURANCE CO LTD Vs. GEETA
September 21, 2004
P.L.GUPTA Vs. STATE OF H.P.
August 6, 2004
PANKAJ GOYAL Vs. COMMISSIONER OF INCOME-TAX
June 22, 2004
PARAT SINGH Vs. STATE OF H.P.
December 14, 2004
PARWATI DEVI Vs. UNION OF INDIA
December 14, 2004
PAWAN KUMAR Vs. SUKH DEVI RAJ SHARMA
December 17, 2004
PIARI DEVI Vs. H.R.T.C.
December 28, 2004
PRAKASH CHAND Vs. STATE OF H.P.
August 9, 2004
PREM CHAND Vs. STATE OF H.P.
December 30, 2004
PREM CHAND Vs. UNION OF INDIA
May 17, 2004
PREM LATA Vs. HIMACHAL ROAD TRANSPORT CORPO
May 25, 2004
PREM SINGH Vs. STATE OF H.P.
September 24, 2004
PRINCIPAL, HIMACHAL DENTAL COLLEGE Vs. PREETI CHOWDHARY
May 7, 2004
PUNAM VERMA Vs. RAJPAL VERMA
May 24, 2004
PUNJAB NATIONAL BANK Vs. GOVIND KAUR
March 12, 2004
PURAN CHAND Vs. BAGAN DEVI
September 17, 2004
PURAN CHAND SHARMA Vs. STATE OF H.P.
December 23, 2004
PURANCHAND Vs. DHANGESHARI DEVI
September 27, 2004
PUSHPA ALIAS LEELA Vs. SHAKUNTLA
July 15, 2004
PUSHPA DEVI Vs. PARSHOTAM SINGH
June 20, 2004
PUSHPA DEVI Vs. PARSHOTAM SINGH AND OTHERS
July 20, 2004
R.S.TEGTA Vs. STATE OF H.P.
December 23, 2004
RAJ KUMAR Vs. UNION OF INDIA AND OTHERS
August 18, 2004
RAJ KUMAR Vs. H.P.FINANCIAL CORPORATION
December 29, 2004
RAJEEV KUMAR Vs. STATE OF H.P.
November 2, 2004
RAJEEV KUMAR Vs. STATE OF H.P.
December 7, 2004
RAJESH BASMIYAT Vs. STATE OF H.P.
May 18, 2004
RAJESH KMAR BANSAL Vs. COUNTRYSIDE BUILDERS
July 23, 2004
RAJESH KUMAR Vs. STATE OF H.P.
December 30, 2004
RAJESH SHARMA Vs. HP.PUBLIC SERVICE COMMISSION
June 22, 2004
RAJINDER PAUL Vs. STATE OF HIMACHAL PRADESH
November 23, 2004
RAJINDER SINGH Vs. STATE OF H P
April 21, 2004
RAJIV JASSI Vs. STATE OF HIMACHAL PRADESH
August 9, 2004
RAKESH KUMAR Vs. STATE OF H.P.
December 30, 2004
RAKESHGOEL Complainant Vs. KISAN COLD STORAGE & ICE UDYOG, AMB
September 8, 2004
RAM DASS Vs. SECRETARY AGRICULTURE TOTHE GOVT.OF H.P.
December 17, 2004
RAM DASS Vs. SYNDICATE BANK
June 30, 2004
RAM LAL Vs. STATE OF H.P.
December 23, 2004
RAM LAL Vs. STATE OF H.P.
November 1, 2004
RAM PAL Vs. VINOD KUMAR
December 31, 2004
RAMESH Vs. STATE OF HIMACHAL PRADESH
April 8, 2004
RAMESH CHAND Vs. UNION OF INDIA
September 14, 2004
RAMESH THAKUR Vs. H.R.T.C.
July 15, 2004
RANGILA RAM Vs. STATE OF H.P.
August 25, 2004
RANJIT SINGH Vs. STATE OF H P
October 1, 2004
RASHILA RAM KAUSHAL Vs. RANJIT SINGH
March 5, 2004
RAVI DUTT SHARMA Vs. STATE OF H.P.
March 8, 2004
RAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
July 16, 2004
REWAT RAM Vs. CHURA MANI
March 5, 2004
RIENTAL INSURANCE CO.LTD. Vs. MAN BAHADUR
July 21, 2004
ROMESH CHANDER Vs. STATE OF H.P.
April 1, 2004
ROSHAN LAL Vs. STATE OF H.P.
July 13, 2004
ROSHAN LAL MEHTA Vs. HON&APOSBLE HIGH COURT OF H.P.
April 7, 2004
RUMAL SINGH Vs. STATE OF H.P.
December 30, 2004
RUPINDER SINGH Vs. GIRDHARI LAL
August 12, 2004
S T.K.INTERNATIONAL LTD. Vs. HEM RAJ CHAUHAN
October 29, 2004
S.C.SHARMA Vs. STATE OF H.P.
June 7, 2004
S.D.SHARMA Vs. STATE OF HIMACHAL PRADESH
October 19, 2004
S.J.V.N.LTD. Vs. ROOP SINGH NEGI
June 29, 2004
SAHNI DEVI Vs. PIARO DEVI
December 15, 2004
SAIRU RAM Vs. PREM CHAND
April 22, 2004
SANDESH KUMARI Vs. ORIENTAL INSURANCE CO LTD
December 1, 2004
SANDESH KUMARI ALIAS SANDESH DEVI Vs. THE ORIENTAL INSURANCE COMPANY LTD.
December 1, 2004
SANJEEV AGGARWAL Vs. ROSHAN LAI SOOD
September 21, 2004
SANJIV KUMAR ALIAS SANJU Vs. STATE OF H P
July 8, 2004
SANTOSH MALHOTRA Vs. H.P.S.F.C.
November 2, 2004
SANTOSHI DEVI Vs. CHAUDHARY RAM
July 7, 2004
SARDAR JASVINDER SINGH Vs. STATE OF H.P.
April 29, 2004
SATYA DEVI Vs. STATE OF HIMACHAL PRADESH
December 1, 2004
SHANTI SHARMA Vs. SHANTI SHARMA
July 13, 2004
SHER SINGH Vs. HPSEB
December 30, 2004
SHIRISH BATRA Vs. PAL TRANSPORT COMPANY
October 8, 2004
SHIV DAYAL Vs. ATUL KUMAR
December 17, 2004
SHOBH RAM Vs. STATE OF H.P.
May 20, 2004
SHOBHA RAM Vs. STATE OF H P
March 25, 2004
SHRI ROOP SINGH Vs. SHRI WATTAN SINGH
July 12, 2004
SHUSHANK Vs. RAM KARAN
June 23, 2004
SHYAM LAL Vs. HARU RAM
August 11, 2004
SITA RAM Vs. EXECUTIVE ENGINEER, CPWD
September 23, 2004
SMT. SHEELA AND OTHERS Vs. ASSOCIATED AVIATION PVT. LTD. AND OTHERS
August 5, 2004
SOHAN SINGH Vs. STATE OF H P
December 29, 2004
SOHAN SINGH Vs. STATE OF H.P.
September 29, 2004
STATE OF H P Vs. RAM LAL
December 12, 2004
STATE OF H P Vs. SUKHDEV SINGH RANA
September 3, 2004
STATE OF H. P. Vs. RAM LAL
December 14, 2004
STATE OF H.P. Vs. RAM PRAKASH
November 2, 2004
STATE OF H.P. Vs. HANACHO ALIAS STEWART
June 11, 2004
STATE OF H.P. Vs. SURENDER KUMAR
June 22, 2004
STATE OF H.P. Vs. RAVINDER KUMAR
September 14, 2004
STATE OF H.P. Vs. SATYA PAL
May 5, 2004
STATE OF H.P. Vs. MEHAR SINGH
December 31, 2004
STATE OF H.P. Vs. NARENDRA KUMAR
February 16, 2004
STATE OF HIMACHAL PRADESH Vs. OM PRAKASH
October 20, 2004
STATE OF HIMACHAL PRADESH Vs. VIRENDRA SINGH KANWAR
May 28, 2004
STATE OF HIMACHAL PRADESH Vs. DEVKI NAND
March 12, 2004
STATE OF PUNJAB Vs. CHANDAN KUMAR MANDAL
April 1, 2004
SUBHADRA CHAUHAN Vs. STATE OF H.P.
May 6, 2004
SUKHWANT KAUR AND OTHERS Vs. SHER SINGH AND OTHERS
August 9, 2004
SUMAN, CHANCHLA DEVI Vs. STATE OF HIMACHAL PRADESH
October 8, 2004
SUNIL KUMAR Vs. STATE OF H.P.
June 11, 2004
SUNIL KUMAR Vs. STATE OF H P
December 24, 2004
SURAM DASS Vs. STATE OF HIMACHAL PRADESH
January 1, 2004
SURESH CHAND Vs. UNION OF INDIA
May 22, 2004
SURESH KUMAR Vs. STATE OF H.P.
December 23, 2004
SURESH KUMAR Vs. STATE OF H.P.
July 13, 2004
SURESH KUMAR Vs. RAJPAL THAKUR
December 17, 2004
SURINDER MOHAN Vs. STATE OF H.P.
April 2, 2004
SURINDER SINGH Vs. STATE OF H.P.
December 8, 2004
SUSHILA DEVI Vs. SOM DUTT
September 6, 2004
SUSHMA DEVI Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD.
January 9, 2004
TAPENDER SINGH Vs. JAI SINGH
July 23, 2004
TAX RECOVERY OFFICER, SHIMLA RANGE Vs. HIMACHAL GRAMIN SANCHAYAKA LTD.
December 27, 2004
TEK RAM Vs. TOT RAM
April 7, 2004
THE NATIONAL INSURANCE COMPANY LTD. Vs. KIRNA DEVI
July 22, 2004
TRIPATA PARMAR Vs. STATE OF H.P.
December 9, 2004
TULNA DEVI Vs. GIRDHARI LAL
March 19, 2004
UNION OF INDIAN Vs. SHYAM DASS
October 1, 2004
UNITED COMMERCIAL BANK Vs. DEV RAJ
April 23, 2004
UNITED INDIA INS. CO. LTD. Vs. BHAG SINGH
June 1, 2004
UNITED INDIA INSURANCE CO LTD Vs. LAIQ RAM
September 17, 2004
UNITED INDIA INSURANCE CO LTD Vs. CHANCHALA DEVI
April 27, 2004
UNITED INDIA INSURANCE CO LTD Vs. RAMESHWARI DEVI
June 3, 2004
UNITED INDIA INSURANCE CO LTD Vs. NOOR DASS
October 26, 2004
UNITED INDIA INSURANCE CO. LTD. Vs. ATMA RAM
January 1, 2004
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARINDER KAUR
January 6, 2004
UNITED INDIA INSURANCE COMPANY LTD Vs. SARDARI LAL
August 10, 2004
VARINDER SUD Vs. STATE OF H.P.
January 8, 2004
VARUN SEHGAL Vs. H.P.UNIVERSITY
June 8, 2004
VASU DEV SHARMA Vs. STATE OF H.P.
September 6, 2004
VIDYA NATH Vs. STATE OF HIMACHAL PRADESH
June 11, 2004
VINOD KUMAR WALIA Vs. PRESIDING JUDGE LABOUR COURT
May 27, 2004
VIRBHADRA SINGH Vs. UNION OF INDIA
January 1, 2004
VIRENDER NATH GAUTAM Vs. SAT PAL SINGH
June 23, 2004
WATTAN SINGH Vs. JOGINDER SINGH
October 7, 2004
YASHWANT SINGH Vs. UNION OF INDIA (UOI)
July 21, 2004