Case Index

Title
Date
ASHA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
August 24, 2004
CHANDRA BHAN MEDICAL CENTRE Vs. TOSHNIWAL BROTHERS (BOMBAY) PRIVATE LTD
May 14, 2004
G P TIWARI Vs. DISTRICT MAGISTRATE SONBHADRA
July 30, 2004
HANUMAN SAHKARI AVAS SAMITI LIMITED Vs. ANANDI CHAUDHARI
November 29, 2004
HCL LIMITED Vs. DISTRICT JUDGE, PILIBHIT
August 31, 2004
KAMAL ROY Vs. LARSEN AND TOUBRO LIMITED
September 15, 2004
LAHORE OPTICALS Vs. S K TULSI
March 31, 2004
MADHYAMIK SHIKSHA PARISHAD Vs. RAVINDRA KUMAR
January 1, 2004
MAHAPRABANDHAK, PURWA-UTTAR RAILWAYS & TWO Vs. NIRMAL CHAND
April 1, 2004
NAND KISHORE BHARDWAJ Vs. PUNJAB NATIONAL BANK
August 17, 2004
NEETU SINGH Vs. K K KAKKAR & ORS
March 12, 2004
PRABHAKAR CHATURVEDI Vs. ANSAL HOUSING FINANCE AND LEASING COMPANY LTD
July 16, 2004
RAJ KARAN SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 6, 2004
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHANTI PRASAD JAIN
February 9, 2004
SHAMBHU NATH BAL MUKAND Vs. NEW INDIA ASSURANCE COMPANY LTD
April 15, 2004