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Case Index
Title
Date
AGARIANS AGRO FIELDS LTD Vs. SHAKUNTALA DEVI
September 17, 2004
AGRO GOLD PLANTATION AND RESORTS LTD Vs. K D MULEY
September 20, 2004
AVI Vs. PUSHPA BUILDERS
March 20, 2004
B B SHARMA Vs. SUSHMA BHARTI
March 31, 2004
B S E S RAJDHANI POWER LIMITED Vs. PYARA LAL
April 27, 2004
B S E S YAMUNA POWER LIMITED Vs. ASHOK KUMAR
September 22, 2004
B S E S YAMUNA POWER LTD Vs. MOHAN LAL GAUR
September 29, 2004
BANK OF BARODA Vs. MEERA GUPTA
September 8, 2004
CENTRAL BOARD OF TRUSTEES Vs. R C BHARADWAJ
October 10, 2004
D C M FINANCIAL SERVICES LTD CO Vs. M P DHINGRA
March 20, 2004
DELHI DEVELOPMENT AUTHORITY Vs. ANITA BARAYA
August 3, 2004
DELHI DEVELOPMENT AUTHORITY Vs. BHUSHAN LAL KHURANA
September 21, 2004
DELHI VIDYUT BOARD Vs. KEWAL KISHORE ARORA
July 20, 2004
DEVINDER MALHOTRA Vs. STANDARD CHARTERED BANK
August 11, 2004
DHARAM SINGH Vs. NEW INDIA ASSURANCE CO LTD
September 17, 2004
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. KOSHIKA TELECOM LTD
January 7, 2004
ELECTROLUX VOLTAS LTD Vs. R C MITTAL
September 29, 2004
GOODYEAR INDIA LTD Vs. OM PRAKASH
August 19, 2004
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. RADHA
July 16, 2004
JAI LAKSHMI CO-OP BANK LTD Vs. L C DHINGRA
July 14, 2004
JET AIRWAYS INDIA P LTD Vs. DIPAK BHATTACHARYA
August 23, 2004
KHANNA AUTOMOBILES Vs. H S REKHI
September 21, 2004
LIC OF INDIA Vs. BHOLA CHOUDHARY
August 9, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. DAMYANTI
January 1, 2004
M R F LIMITED Vs. GROUP CAPT C M AGGARWAL
January 24, 2004
M T N L Vs. MEENAKSHI PURI
October 7, 2004
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. ISHWAR CHAND GUPTA
June 30, 2004
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. OM PRAKASH GUPTA
June 30, 2004
MANZOOR AHMAD KHAN Vs. AIR INDIA BAGGAGE SERVICES LIMITED
September 30, 2004
MOHAN LAL Vs. PEST CONTROL (INDIA) LTD
October 26, 2004
NATHIYA DEVI Vs. DELHI JAL BOARD
July 20, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. M S R KHEMCHAND
September 3, 2004
NEW INDIA ASSURANCE CO LTD Vs. MADAN LAL JAIN
July 16, 2004
OM GUPTA Vs. PUSHPA BUILDERS LIMITED
March 20, 2004
POST MASTER POST OFFICE ALIPUR Vs. SAVITRI
July 19, 2004
R BALAMMA Vs. DELHI DEVELOPMENT AUTHORITY
January 3, 2004
RAMESH KUMAR DUA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
March 20, 2004
RANBIR SINGH Vs. CHAIRMAN, DELHI VIDYUT BOARD
March 26, 2004
ROMILA OCORNER Vs. AIR SAHARA & ORS
August 18, 2004
S K SHARMA Vs. L C SHARMA
July 2, 2004
S N KANCHHAL Vs. DELHI DEVELOPMENT AUTHORITY
May 25, 2004
S S I D U CENTRE Vs. AKKU BEIG
August 4, 2004
SATENDER Vs. VED PAL SHARMA
August 23, 2004
TARA CHAND Vs. B S E S RAJDHANI POWER LTD
November 10, 2004
TELCO Vs. R K KHANNA
October 4, 2004
V P SHARMA Vs. SIKANDER LAL AND CO
September 3, 2004
YUDISHTER KUMAR MALHOTRA Vs. ARJIT CHITS PVT LTD
May 5, 2004