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Case Index
Title
Date
CANARA BANK Vs. TUSHAR SHANKARBHAI PATEL
June 15, 2004
CHANDRAMOHAN SAWANT Vs. MYRTLE PURI & ORS
January 8, 2004
CHIEF COMMERCIAL MANAGER, CENTRAL RAILWAY Vs. SURAJMAL GAJADHAR PADIYA
October 11, 2004
COX AND KINGS (INDIA) LIMITED Vs. SHEILA P B D SOUZA
April 14, 2004
DEVADATTI SUNDARESAN Vs. SHAM B BAJAJ
February 20, 2004
GEETA INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 31, 2004
GODREJ PACIFIC TECHNOLOGY LTD Vs. ELBEE BUSINESS EXPRESS
April 22, 2004
INSIGHT DIAGNOSTIC AND ONCOLOGICAL RESEARCH INSTITUTE PVT LTD Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
July 8, 2004
KENT ENTERPRISES Vs. BNG REALTORS
February 26, 2004
MOHAMMAD AZAM ABDUL MAJID TNGEKAR Vs. RAGHUNATH MARUTI AUTI
October 6, 2004
OLIVE EXTROSS Vs. MERLYN FERNANDES MERLVIN
March 29, 2004
ORBIT TRAVELS Vs. RAJESH MEHTA & ORS
February 24, 2004
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAGHUNATH SHIVDAYAL TOTALA
June 29, 2004
PARAS K RAKA Vs. ANANT VITHAL TARKASBAND
February 25, 2004
PERCY DOCTOR Vs. SONA DEVELOPERS
August 26, 2004
RELIANCE ENERGY B S E S LTD Vs. MIR MOZAM ALI
April 20, 2004
SARASWAT CO-OPERATIVE BANK LIMITED Vs. PREMLATA PARSHURAM BAVKAR
March 9, 2004
SAU NIRMALA SHYAMSUNDER JAIPURIA Vs. CANBANK MUTUAL FUND
August 11, 2004
SHOBHATAI DAULATRAO TALEKAR Vs. BRANCH MANAGER, MAHARASHTRA RAJYA SAHAKARI KRISHI & GRAMIN DEVELOPMENT BANK
April 6, 2004
SIPANI AUTOMOBILES LIMITED Vs. SHIVAJI DASHARAT BABAR
March 24, 2004
SONY INDIA PVT LTD Vs. DEVKARAN S SHAH
April 6, 2004
SUNIL GOPINATH RAUT Vs. SHRIRAM P PINGALE
June 29, 2004
SUSHILA D SHETH Vs. ARVIND VASANTLAL SHETH
February 5, 2004
SWADESHI MARKETING AND RETAIL TRADING PRIVATE LIMITED Vs. NAMDEO BABASAHEB JADHAV
January 7, 2004
VALLABJI MALSI & CO Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 12, 2004
YASHPAL ARORA Vs. NEW INDIA CO-OP BANK LTD
March 19, 2004