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Case Index
Title
Date
A.D. GOUR Vs. PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH THROUGH ITS REGISTRAR
July 8, 2004
A.K. SURI AND OTHERS Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER
May 29, 2004
A.R. DAHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 15, 2004
A.R. LAMBA, EX Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION AND OTHERS
March 17, 2004
ABHEY RAM CHAHAL Vs. THE STATE OF HARYANA
December 9, 2004
ABHEY YOGRAJ Vs. STATE OF HARYANA
March 5, 2004
ADITYA & COMPANY Vs. COMMISSIONER OF INCOME TAX
October 1, 2004
AHILUWALIA AND COMPANY HOSHIARPUR Vs. SURINDER MOHAN
January 29, 2004
AJAIB SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT PUNJAB, DEPARTMENT OF HOME AFFAIRS, CIVIL SECRETARIAT, CHANDIGARH AND ANOTHER
April 30, 2004
AJAIB SINGH @ WAKIL SINGH Vs. STATE OF HARYANA
January 13, 2004
AJAY KUMAR JAISWAL AND ANOTHER Vs. JOGINDER KUMAR AND OTHERS
January 23, 2004
AJAY SINGH Vs. STATE OF HARYANA
July 1, 2004
AJINDER PAL SINGH VIRK Vs. SUDARSHAN KUMAR
November 1, 2004
AJIT KAUR Vs. DALBIR KAUR
January 14, 2004
AJIT SINGH Vs. STATE OF PUNJAB
March 17, 2004
AJIT SINGH Vs. ADDITIONAL DIRECTOR
May 20, 2004
AJIT SINGH Vs. GURBAX SINGH
September 21, 2004
AJIT SINGH Vs. STATE OF PUNJAB
February 9, 2004
AJIT SINGH Vs. STATE OF PUNJAB
January 28, 2004
AJIT SINGH Vs. TARSEM SINGH
November 29, 2004
AJIT SINGH AND OTHERS Vs. KAMALJIT KAUR
September 22, 2004
AJMER SINGH Vs. CHANAN SINGH
July 28, 2004
AJUDHIA PRASAD Vs. MAMUN
April 21, 2004
ALLIS Vs. STATE OF PUNJAB
April 7, 2004
AMAN KUMAR Vs. STATE OF HARYANA
January 8, 2004
AMANDEEP KAUR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 18, 2004
AMAR SINGH Vs. COMMISSIONER, HISSAR DIVISION
December 15, 2004
AMAR SINGH Vs. HARI CHAND
August 25, 2004
AMAR SINGH Vs. STATE OF PUNJAB
October 12, 2004
AMAR SINGH Vs. STATE OF HARYANA
February 12, 2004
AMAR SINGH Vs. DEEPINDER SINGH
March 25, 2004
AMARDEEP CHOPRA Vs. STATE OF PUNJAB AND OTHERS
July 12, 2004
AMARDEEP KAUR SANDHU Vs. PANJAB UNIVERSITY, CHANDIGARH
March 4, 2004
AMARJEET SINGH Vs. JAI SINGH GILL AND ANOTHER
May 6, 2004
AMARJEET SINGH Vs. STATE OF PUNJAB
March 24, 2004
AMARJIT KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
March 10, 2004
AMARJIT KAUR Vs. UJAGAR SINGH
May 12, 2004
AMARJIT SINGH Vs. PALWINDER SINGH
January 27, 2004
AMARJIT SINGH Vs. STATE
January 29, 2004
AMARTAX INDUSTRIES LIMITED Vs. AMAR GAWRI
October 1, 2004
AMBARISH SHARMA Vs. STATE OF HARYANA AND OTHERS
February 9, 2004
AMBIKA FOOD PRODUCT PRIVATE LTD. Vs. FOOD CORPORATION OF INDIA
July 20, 2004
AMIN CHAND BHOLA NATH (HUF) Vs. COMMISSIONER OF WEALTH TAX
September 3, 2004
AMIT PAL SINGH Vs. CHANDIGARH ADMINISTRATION
July 27, 2004
AMRIK SINGH Vs. STATE OF PUNJAB
May 5, 2004
AMRIK SINGH Vs. CHIEF ELECTION COMMISSION
May 13, 2004
AMRIK SINGH Vs. STATE OF PUNJAB
February 17, 2004
AMRIK SINGH JOGINDER SINGH RICE MILLS OWNERS Vs. STATE OF PUNJAB
May 13, 2004
AMRIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 21, 2004
AMRIT SINGH Vs. TARLOK SINGH
May 25, 2004
AMRITSAR TRANSPORT CO. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
August 10, 2004
ANARJIT SINGH MAAN Vs. NAND KISHORE
November 29, 2004
ANIL KUMAR Vs. HAZARI LAL
July 7, 2004
ANIL KUMAR Vs. STATE OF HARYANA
February 5, 2004
ANIL KUMAR Vs. STATE OF PUNJAB
February 13, 2004
ANJU Vs. STATE OF PUNJAB
April 27, 2004
ANOOP SINGH Vs. STATE OF HARYANA AND OTHERS
July 28, 2004
ANSHUL SOOD AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 31, 2004
ANTAR SINGH Vs. JOGINDER SINGH
January 21, 2004
ANUPAM MALIK Vs. KAMAL SINGH YADAV AND OTHERS
September 17, 2004
ARIHANT THREADS LTD Vs. UNION OF INDIA
March 25, 2004
ARJAN SINGH Vs. STATE OF PUNJAB
January 7, 2004
ARJAN SINGH Vs. STATE OF HARYANA
August 30, 2004
ARJAN SINGH ALIAS KAMAL SINGH Vs. SIRI CHAND
March 31, 2004
ARJUN SINGH Vs. STATE OF HARYANA
August 21, 2004
ARORA STEEL Vs. DIAMOND INDUSTRIAL
July 9, 2004
ARPANA SHARMA Vs. RAJINDER SHARMA
May 27, 2004
ARUN KAPOOR Vs. STATE OF HARYANA
August 30, 2004
ARVIND Vs. STATE OF HARYANA
August 26, 2004
ARVIND JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX (INVESTIGATION)
April 15, 2004
ARVIND K. SINGHAL Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
July 5, 2004
ASHA GUPTA Vs. RAJIV KUMAR GUPTA
September 8, 2004
ASHOK ARORA Vs. O.P. SHARMA
December 15, 2004
ASHOK INDUSTRIES TANDA ROAD Vs. UNITED INDIA FIRE & GENERAL INSURANCE COMPANY LTD
February 25, 2004
ASHOK KUMAR Vs. STATE OF HARYANA
January 12, 2004
ASHOK KUMAR Vs. STATE OF PUNJAB
July 19, 2004
ASHOK KUMAR Vs. R K TRADERS
August 17, 2004
ASHOK KUMAR Vs. STATE OF HARYANA
March 17, 2004
ASHOK KUMAR AGGARWAL Vs. MUNICIPALITY, JIND
July 28, 2004
ASHU SINGLA Vs. PUNJABI UNIVERSITY, PATIALA
February 5, 2004
ASHWANI KALRA Vs. PUNJAB STATE ELECTRICITY BOARD
March 26, 2004
ASHWANI KUMAR PRASHAR Vs. ANIL KAPOOR
July 1, 2004
ASHWANI KUMAR RANA Vs. BALSHARAN GAUTHAM
September 21, 2004
ASHWANI KUMAR SHARMA Vs. STATE OF HARYANA AND ANOTHER
July 13, 2004
ASI JASWANT SINGH Vs. STATE OF HARYANA AND OTHERS
November 22, 2004
ASSA SINGH Vs. CHARANJIV SINGH GULATI
October 12, 2004
ASSOCIATION OF THE RIOTS AFFECTED SIKH MIGRANTS SOCIETY Vs. STATE OF PUNJAB
April 2, 2004
ATAM PARKASH Vs. STATE OF HARYANA
September 21, 2004
ATLAS CYCLE INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
February 26, 2004
ATMA JAIN HOSIERY EMPORIUM AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
October 13, 2004
ATMA SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
February 25, 2004
ATTAR SINGH Vs. SURENDER AND OTHERS
July 28, 2004
ATTAR SINGH AND ANOTHER Vs. VINOD KUMAR AND OTHERS
September 9, 2004
ATUL FASTENERS LTD Vs. STATE OF PUNJAB AND ORS
August 2, 2004
AVINASH CHANDER KAPOOR Vs. R.P. HYDRO OILS LTD. (IN LIQUIDATION) AND ANR.
February 19, 2004
AVTAR SINGH Vs. JOGINDER SINGH
January 21, 2004
AVTAR SINGH Vs. STATE OF PUNJAB
November 1, 2004
AVTAR SINGH Vs. UNION OF INDIA
November 17, 2004
AYUB ALI Vs. UNION OF INDIA AND OTHERS
January 15, 2004
B. SHIVA RAMA REDDY Vs. STATE OF PUNJAB
February 11, 2004
B.R. AGGARWAL Vs. THE CHAIRMAN, HARYANA WAREHOUSING CORPORATION AND OTHERS
July 27, 2004
B.R.S. INSTITUTE OF MEDICAL SCIENCES Vs. STATE OF HARYANA AND OTHERS
March 9, 2004
BACHAN SINGH Vs. STATE OF HARYANA AND ANOTHER
October 13, 2004
BACHAN SINGH Vs. LABH SINGH
October 29, 2004
BACHAN SINGH Vs. STATE OF HARYANA
February 2, 2004
BACHAN SINGH Vs. SANTOKH SINGH
January 7, 2004
BACHAN SINGH Vs. STATE OF PUNJAB
January 14, 2004
BACHAN SINGH (DEAD) THROUGH LRS Vs. LABH SINGH
September 29, 2004
BACHANA RAM Vs. ADDITIONAL DIRECTOR
April 2, 2004
BACHITTAR SINGH Vs. ADDITIONAL DIRECTOR
January 21, 2004
BAGGA SINGH Vs. GURBAJ SINGH
March 4, 2004
BAIJ NATH Vs. FINANCIAL COMMISSIONER, HARYANA
October 12, 2004
BAIJ NATH ASHARFI LAL Vs. PUNJAB STATE
October 6, 2004
BAINI PARSHAD UDYOG Vs. NIRMAL GUPTA
March 12, 2004
BAKHSHISH SINGH Vs. STATE OF PUNJAB
April 2, 2004
BAKSHISH SINGH Vs. STATE OF PUNJAB
March 31, 2004
BALA DEVI Vs. STATE OF HARYANA
November 19, 2004
BALBIR KAUR Vs. BHIM SINGH
December 1, 2004
BALBIR SINGH Vs. STATE OF HARYANA
March 31, 2004
BALBIR SINGH Vs. STATE OF HARYANA
March 10, 2004
BALBIR SINGH Vs. KASHMIR SINGH
March 8, 2004
BALBIR SINGH Vs. LAMBER SINGH
April 7, 2004
BALBIR SINGH Vs. SARUP SINGH
February 2, 2004
BALBIR SINGH Vs. RAJINDER SINGH
February 11, 2004
BALBIR SINGH Vs. STATE OF HARYANA
November 18, 2004
BALBIR SINGH Vs. JAGIR KAUR
January 7, 2004
BALBIR SINGH Vs. UNION OF INDIA
May 18, 2004
BALBIR SINGH Vs. RADHEY SHYAM
March 18, 2004
BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
July 13, 2004
BALBIR SINGH BHANGAL Vs. INCOME TAX OFFICER
March 23, 2004
BALDEV RAJ Vs. NARINDER KUMAR
September 13, 2004
BALDEV SINGH Vs. STATE OF PUNJAB
November 23, 2004
BALDEV SINGH Vs. KAMALJIT KAUR
August 5, 2004
BALDEV SINGH Vs. STATE OF PUNJAB
April 7, 2004
BALDEV SINGH Vs. SEWA SINGH
March 16, 2004
BALDEV SINGH Vs. STATE OF PUNJAB
May 12, 2004
BALDEV SINGH Vs. STATE OF PUNJAB
January 28, 2004
BALDEV SINGH Vs. JIWAN KUMAR PATHAK
September 20, 2004
BALI SINGH VERMA Vs. HARYANA STATE SEED CERTIFICATION AGENCY AND ORS.
August 30, 2004
BALIHAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 25, 2004
BALJINDER ALIAS BANTU Vs. U.T. CHANDIGARH
December 8, 2004
BALJINDER SINGH Vs. JAGAN NATH
March 18, 2004
BALKAR SINGH Vs. NARINDER SINGH
May 3, 2004
BALKAR SINGH Vs. UNION OF INDIA
November 29, 2004
BALKAR SINGH Vs. STATE OF PUNJAB
December 16, 2004
BALRAJ SINGH Vs. STATE OF HARYANA
April 1, 2004
BALVINDER KAUR Vs. CHARAN KAUR
May 19, 2004
BALWAN SINGH Vs. STATE OF HARYANA
May 25, 2004
BALWANT Vs. JAI SINGH
November 17, 2004
BALWANT KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
September 10, 2004
BALWANT SINGH BHANGAL Vs. INCOME TAX OFFICER
March 23, 2004
BALWANT SINGH CHAUDHARY Vs. HINDUSTAN PETROLEUM CORP. LTD
February 11, 2004
BALWINDER KAUR Vs. GURMIT KAUR
September 28, 2004
BALWINDER KAUR @ BABY Vs. STATE OF PUNJAB
February 2, 2004
BALWINDER SINGH Vs. STATE OF PUNJAB
January 19, 2004
BALWINDER SINGH Vs. HARYANA ROADWAYS
August 13, 2004
BALWINDER SINGH Vs. MOHINDER SINGH
August 9, 2004
BALWINDER SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS
August 5, 2004
BALWINDER SINGH Vs. PUNJAB WAKF BOARD
March 22, 2004
BALWINDER SINGH Vs. STATE OF PUNJAB
February 16, 2004
BALWINDER SINGH Vs. STATE OF PUNJAB
May 26, 2004
BALWINDER SINGH Vs. UNION OF INDIA
September 23, 2004
BALWINDER SINGH Vs. STATE OF PUNJAB
January 30, 2004
BANARSI DASS Vs. GIAN CHAND
May 4, 2004
BANI SINGH Vs. STATE OF HARYANA
December 1, 2004
BANT SINGH Vs. STATE OF PUNJAB
August 19, 2004
BANTA RAMSON Vs. CHUHRU
January 28, 2004
BANTA SINGH KARTAR SINGH IRON AND STEEL ROLLING MILLS Vs. CEGAT
April 6, 2004
BANTI Vs. DARSHAN SINGH
July 28, 2004
BANWARI Vs. STATE OF HARYANA
January 29, 2004
BARU Vs. JEET SINGH
July 28, 2004
BASHIR Vs. STATE OF PUNJAB
May 13, 2004
BHAG MAL Vs. RAM MURTI
August 3, 2004
BHAG SINGH Vs. GANGA DEVI
October 27, 2004
BHAGAT DHARAM CHAND PREM SAGAR CHARITABLE TRUST Vs. COMMISSIONER OF
September 30, 2004
BHAGAT RAM Vs. STATE OF HARYANA
August 5, 2004
BHAGIRATH LAL Vs. STATE OF PUNJAB
January 26, 2004
BHAGWAN DAS Vs. SUDERSHAN KUMAR
July 7, 2004
BHAGWAN DASS Vs. NARESH KUMAR
May 19, 2004
BHAGWANA Vs. MOHINDER DASS
April 7, 2004
BHAGWAT SARUP Vs. HARYANA STATE
July 2, 2004
BHAJAN LAL BHATIA & OTHERS Vs. SARITA NEELAM
September 8, 2004
BHAKRA BEAS MANAGEMENT BOARD AND OTHERS Vs. KEWAL SINGH AND OTHERS
May 3, 2004
BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH Vs. PRESIDING OFFICER, CENTRAL GOVT. LABOUR COURT, CHANDIGARH AND OTHERS
March 15, 2004
BHAN SINGH Vs. STATE OF HARYANA
April 28, 2004
BHANNA RAM Vs. STATE OF HARYANA AND OTHERS
September 9, 2004
BHARAT BHUSHAN MADAN Vs. STATE OF HARYANA
July 29, 2004
BHARAT CARBON RIBBON MANUFACTURING CO LTD Vs. STATE OF HARYANA
October 5, 2004
BHARTU Vs. GRAM PANCHAYAT, SIRSI
February 3, 2004
BHIM RAJ GOYAL Vs. STATE OF PUNJAB AND OTHERS
March 17, 2004
BHIM SAIN Vs. STATE OF HARYANA
April 28, 2004
BHUCHAR KAUR Vs. STATE OF PUNJAB
April 30, 2004
BHUPINDER KAUR Vs. STATE OF PUNJAB
March 18, 2004
BHUPINDER KUMAR SON OF DESH RAJ Vs. VERSHA RANI WIFE OF BHUPINDER KUMAR
October 6, 2004
BHUPINDER NATH Vs. SURASTI
November 23, 2004
BHUPINDER SINGH Vs. STATE OF PUNJAB
November 17, 2004
BHUPINDER SINGH Vs. STATE OF HARYANA
March 17, 2004
BHUPINDER SINGH Vs. BALBIR KAUR
August 4, 2004
BHUPINDER SINGH ALIAS BHINDA Vs. STATE OF PUNJAB
October 12, 2004
BIJAY SINGH Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT
May 24, 2004
BIKKAR SINGH Vs. FOOD CORPORATION OF INDIA
February 23, 2004
BIKKER SINGH Vs. DIAL SINGH
December 1, 2004
BIKRAM SINGH Vs. SURJIT SINGH
July 13, 2004
BIKRAM SINGH Vs. CHHAJJU SINGH
April 21, 2004
BILQIS BEGUM Vs. PUNJAB WAKF BOARD
August 25, 2004
BIMAL KUMAR Vs. STATE OF PUNJAB
September 22, 2004
BIMLA DEVI Vs. FAQUIR SINGH
September 20, 2004
BIR SINGH Vs. BACHAN SINGH
August 18, 2004
BIR SINGH Vs. STATE OF HARYANA
August 16, 2004
BIRWATI Vs. DHARAM SINGH
April 7, 2004
BISHESHAR NATH Vs. SHANTI DEVI
April 28, 2004
BRIJ KISHORE Vs. STATE OF HARYANA & ANR
September 29, 2004
BRIJ LAL Vs. PARI DEVI
February 19, 2004
BRIJ MOHAN Vs. STATE OF HARYANA
December 17, 2004
BROWN Vs. M/S JAGATJIT INDUSTRIES LTD. AND OTHERS
October 15, 2004
BUDH KISHORE Vs. JOINT COMMISSIONER OF INCOME TAX
September 3, 2004
BUDH RAM Vs. MUNICIPAL COMMITTEE, MANSA
December 17, 2004
BUDH RAM Vs. STATE OF HARYANA AND OTHERS
November 18, 2004
BUGGAR SINGH Vs. STATE OF PUNJAB
May 5, 2004
BUTA SINGH Vs. STATE OF PUNJAB
April 23, 2004
C S SOHAL, CHIEF JUDICIAL MAGISTRATE ROOPNAGAR Vs. STATE OF PUNJAB
July 1, 2004
C V KUSHALA A WARRIER Vs. RAJ KUMAR
January 9, 2004
CAPITAL LEASING AND FINANCE CO. Vs. NAVRATTAN JAIN
January 30, 2004
CCE Vs. STEEL AUTHORITY OF INDIA LTD.
March 31, 2004
CHAHAL TRADING CO., BHAWANIGARH Vs. VARINDER SINGH
October 27, 2004
CHAITALI Vs. STATE OF PUNJAB
June 11, 2004
CHANAN KAUR Vs. KARTARI D
March 17, 2004
CHANAN SINGH Vs. STATE OF PUNJAB
July 14, 2004
CHANAN SINGH Vs. GIRDHARI LAL
March 31, 2004
CHANAN SINGH Vs. GURJIT SINGH
August 11, 2004
CHAND Vs. SPECIAL SECRETARY TO GOVT. OF PUNJAB
August 20, 2004
CHAND RAM Vs. STATE OF HARYANA
July 21, 2004
CHAND SINGH Vs. GRAM PANCHAYAT
March 3, 2004
CHANDER Vs. SEWA SINGH
March 17, 2004
CHANDER BHAN Vs. STATE OF HARYANA AND OTHERS
May 26, 2004
CHANDER BHUSHAN ANAND Vs. UNION OF INDIA
November 9, 2004
CHANDER KALA Vs. LAKSHMI DUTTT
April 7, 2004
CHANDER PRAKASH Vs. STATE
February 4, 2004
CHANDERPAL SINGH RANA Vs. STATE OF HARYANA AND ANOTHER
September 29, 2004
CHANDIGARH MAHILA URBAN COOPERATIVE BANK LTD Vs. ADMINISTRATOR, UNION TERRITORY
July 21, 2004
CHARAN SINGH Vs. ADDITIONAL DIRECTOR
February 25, 2004
CHARANJIT SINGH Vs. STATE OF PUNJAB
May 12, 2004
CHET RAM Vs. STATE OF HARYANA
September 22, 2004
CHHAJJA SINGH Vs. CHARAN SINGH
September 28, 2004
CHHATTU RAM Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB
October 27, 2004
CHHOTEY LAL Vs. RAJINDER KUMAR ALIAS RAJINDER PARSHAD
August 11, 2004
CHIEF CONTROLLER OF DEFENCE AND ACCOUNTS AND PENSION ALLAHABAD AND OTHERS Vs. AMRIK SINGH
May 24, 2004
CHIMAN LAL GUPTA (DEAD) THROUGH LRS Vs. THE PUNJAB STATE CO
November 3, 2004
CHIRANJIT LAL SAHNI Vs. SUDERSHAN KUMARI
August 4, 2004
CHUHAR SINGH Vs. STATE OF PUNJAB
January 16, 2004
COMMISSIONER OF C. EX. Vs. OSWAL AGRO FURANE LTD.
July 19, 2004
COMMISSIONER OF C. EX. Vs. BAWA LAL DAYAL JI FABRICS (P) LTD.
February 23, 2004
COMMISSIONER OF C. EX. Vs. HARYANA TEXTILES CORPORATION LTD.
March 11, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. ARTI STEEL LTD.
March 4, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. MAHAKALI PROCESSORS
February 23, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. GUIDE VALVE INDUSTRIES
March 5, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. DELTON CABLES LTD.
February 9, 2004
COMMISSIONER OF GIFT-TAX Vs. MAHARAJA AMRINDER SINGH
May 20, 2004
COMMISSIONER OF INCOME TAX Vs. MUNAK ENGINEERS (P) LTD.
February 5, 2004
COMMISSIONER OF INCOME TAX Vs. F.C. SONDHI & CO.
August 10, 2004
COMMISSIONER OF INCOME TAX Vs. VIR BHAN & SONS
August 2, 2004
COMMISSIONER OF INCOME TAX Vs. ANJU MEHRA
August 23, 2004
COMMISSIONER OF INCOME TAX Vs. DES RAJ CHIRANJI LAL STEEL ROLLING MILLS
August 3, 2004
COMMISSIONER OF INCOME TAX Vs. VINOD VIYOGI
August 6, 2004
COMMISSIONER OF INCOME TAX Vs. ROADMASTER INDUSTRIES OF INDIA (P) LTD.
September 17, 2004
COMMISSIONER OF INCOME TAX Vs. MANAGER, STATE BANK OF PATIALA
August 30, 2004
COMMISSIONER OF INCOME TAX Vs. DEEP TOOLS (P) LTD.
August 23, 2004
COMMISSIONER OF INCOME TAX Vs. OMAX AUTO LTD.
November 8, 2004
COMMISSIONER OF INCOME TAX Vs. JAGJIT ENGINEERING WORKS (P) LTD.
September 13, 2004
COMMISSIONER OF INCOME TAX Vs. MATERIAL DRESS ENGG. FOUNDARY
August 10, 2004
COMMISSIONER OF INCOME TAX Vs. ROCK STEEL (P) LTD.
April 16, 2004
COMMISSIONER OF INCOME TAX Vs. CHARANJIT JAWA
February 23, 2004
COMMISSIONER OF INCOME TAX Vs. FAZILKA DABWALI TPT. CO. (P) LTD.
August 24, 2004
COMMISSIONER OF INCOME TAX Vs. KHARAITI LAL & CO.
March 18, 2004
COMMISSIONER OF INCOME TAX Vs. AMARJIT ARORA
May 11, 2004
COMMISSIONER OF INCOME TAX Vs. PUJA INVESTMENTS (P) LTD.
July 22, 2004
COMMISSIONER OF INCOME TAX Vs. HARCHAND PALACE
February 23, 2004
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND CHAUDHARY
November 20, 2004
COMMISSIONER OF INCOME TAX Vs. GANGA RAM JATI RAM
December 2, 2004
COMMISSIONER OF INCOME TAX Vs. JAMUNA AUTO INDUSTRIES
December 13, 2004
COMMISSIONER OF INCOME TAX Vs. PUNJAB FINANCIAL CORPORATION
September 2, 2004
COMMISSIONER OF INCOME TAX Vs. OBERAI TEXTILE (P) LTD.
November 29, 2004
COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR L/H OF SIRI RAM
December 3, 2004
COMMISSIONER OF INCOME TAX Vs. SHIVA RICE & DAL MILLS
December 14, 2004
COMMISSIONER OF INCOME TAX Vs. DARSHAN SINGH
August 9, 2004
COMMISSIONER OF INCOME TAX Vs. UPPER INDIA STEEL MFG. & ENGG. CO. LTD.
September 25, 2004
COMMISSIONER OF INCOME TAX Vs. G.H.I. POLYMERS
August 23, 2004
COMMISSIONER OF INCOME TAX Vs. HARYANA MINERALS LTD.
August 5, 2004
COMMISSIONER OF INCOME TAX Vs. M.C. GARG
October 11, 2004
COMMISSIONER OF INCOME TAX Vs. BITONI LAMPS LTD.
September 2, 2004
COMMISSIONER OF INCOME TAX Vs. KHEMKA CONTAINER (P) LTD.
August 26, 2004
COMMISSIONER OF INCOME TAX Vs. K.G. MADAN
October 7, 2004
COMMISSIONER OF INCOME TAX Vs. SURAJ THEATRE
October 7, 2004
COMMISSIONER OF INCOME TAX Vs. CHAUDHARY COTTON GINNING & PRESSING FACTORY
August 31, 2004
COMMISSIONER OF INCOME TAX Vs. MAHA LUXMI BRICKS MFG., MOULDING
October 11, 2004
COMMISSIONER OF INCOME TAX Vs. VED PRAKASH
February 9, 2004
COMMISSIONER OF INCOME TAX Vs. DALJIT SINGH PYARE LAL & CO.
February 23, 2004
COMMISSIONER OF INCOME TAX Vs. ANSAL HOUSING FINANCE & LEASING CO.
February 20, 2004
COMMISSIONER OF INCOME TAX Vs. SWASTIKA METAL WORKS
August 9, 2004
COMMISSIONER OF INCOME TAX Vs. NORTON MOTORS
November 30, 2004
COMMISSIONER OF INCOME TAX Vs. SHIVALIK POULTRIES
October 7, 2004
COMMISSIONER OF INCOME TAX Vs. P.K. BHARDWAJ
October 8, 2004
COMMISSIONER OF INCOME TAX Vs. SHREE RAGHUNATH COTTON GINNING & OIL
October 26, 2004
COMMISSIONER OF INCOME TAX Vs. S.B. OIL INDUSTRIES (P) LTD.
November 29, 2004
COMMISSIONER OF INCOME TAX Vs. SWASTIKA METAL WORKS
December 2, 2004
COMMISSIONER OF INCOME TAX Vs. S.D. RICE MILLS
August 3, 2004
COMMISSIONER OF INCOME TAX Vs. SIDHU RICE & GENERAL MILLS
July 16, 2004
COMMISSIONER OF INCOME TAX Vs. MANGAL ENGINEERING WORKS
September 10, 2004
COMMISSIONER OF INCOME TAX Vs. RAJAN KUMAR
March 8, 2004
COMMISSIONER OF INCOME TAX Vs. KHUSHI RAM BHAGWAN DASS
December 2, 2004
COMMISSIONER OF INCOME TAX Vs. VARIETY HOSIERY MILLS
September 14, 2004
COMMISSIONER OF INCOME-TAX Vs. GURMAIL KAUR TRUST
April 16, 2004
COMMISSIONER OF INCOME-TAX Vs. MAX INDIA LTD
May 18, 2004
COMMISSIONER OF WEALTH TAX Vs. DARSHAN SINGH
August 26, 2004
COMMISSIONER OF WEALTH TAX Vs. PARMOD KUMAR JAIN
August 2, 2004
COMMISSIONER OF WEALTH TAX Vs. PATWANT KAUR
July 26, 2004
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA AMARINDER SINGH
August 24, 2004
COMMISSIONER OF WEALTH TAX Vs. BAL KRISHAN SHOOR
August 30, 2004
CONST. RAM KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 6, 2004
COURT ON ITS OWN MOTION Vs. A.J. PHILIP
January 12, 2004
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
October 12, 2004
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
February 25, 2004
COURT ON ITS OWN MOTION Vs. AJAY BANSAL
February 11, 2004
COURT ON ITS OWN MOTION Vs. MANEESH CHIBBER SENIOR CORRESPONDENT HINDUSTAN TIMES LTD
May 29, 2004
D A V COLLEGE, HOSHIARPUR SOCIETY (REGD) Vs. D M SHARMA
September 13, 2004
D.D. SHARMA Vs. STATE OF PUNJAB
January 30, 2004
D.L. SUD AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD
July 2, 2004
DABA PRASAD GHOSH Vs. BANWARI LAL
November 9, 2004
DALBARA SINGH Vs. ADDITIONAL DIRECTOR
February 23, 2004
DALIP KAUR Vs. STATE OF PUNJAB
November 3, 2004
DALIP KUMAR Vs. STATE OF HARYANA
September 14, 2004
DALJIT SINGH Vs. STATE OF PUNJAB
February 16, 2004
DARBARI LAL Vs. STATE OF PUNJAB
March 24, 2004
DARSHAN LAL Vs. MAHAVIR SHARMA
September 3, 2004
DARSHAN LAL AND OTHERS Vs. STATE OF PUNJAB
November 4, 2004
DARSHAN SINGH Vs. STATE OF PUNJAB & OTHERS
January 30, 2004
DARSHAN SINGH Vs. STATE OF HARYANA
November 1, 2004
DARSHAN SINGH Vs. STATE OF PUNJAB
September 8, 2004
DARSHAN SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
January 28, 2004
DARSHAN SINGH ALIAS DARSHI Vs. STATE OF PUNJAB
August 23, 2004
DAULAT RAM Vs. KULDEEP SINGH YADAV
September 17, 2004
DAULAT RAM Vs. MOHAN DEVI
May 12, 2004
DAVINDER PAL SINGH Vs. STATE OF PUNJAB
May 20, 2004
DAVINDER SINGH Vs. STATE OF PUNJAB
December 2, 2004
DAVINDER SINGH Vs. ADMINISTRATOR, URBAN ESTATE
May 5, 2004
DAYA NAND Vs. COMMISSIONER OF WEALTH TAX
March 18, 2004
DAYAWANTI Vs. STATE OF PUNJAB
July 13, 2004
DEEP CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 28, 2004
DEEP HIRE PURCHASE (P) LTD. Vs. COMMISSIONER OF INTEREST TAX
November 17, 2004
DEEP SINGH Vs. AMRIK SINGH
March 3, 2004
DEEPAK KUMAR @ DEEP KUMAR Vs. STATE OF HARYANA
February 9, 2004
DEEPAK PARKASH MAGHAN Vs. HARYANA STATE INDL. DEV. CORPORATION LTD.
April 8, 2004
DEEPIKA Vs. VINOD BHALLA
July 27, 2004
DEV GOSWAMI Vs. GULSHAN SHARMA
July 17, 2004
DEV RAJ Vs. RATTAN LAL
July 13, 2004
DEV RAJ KATYAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 7, 2004
DEVI DUTT Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA
February 24, 2004
DEVINDER SINGH Vs. STATE OF PUNJAB
January 7, 2004
DEVINDER SINGH Vs. HARDEV SINGH
April 5, 2004
DEVINDER SINGH PURI Vs. B.N. RAMPAL
July 2, 2004
DHALU RAM Vs. JESSA RAM
May 26, 2004
DHAN KAUR Vs. BANT SINGH
February 24, 2004
DHANENDER KUMAR Vs. STATE OF HARYANA
May 24, 2004
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA
December 15, 2004
DHANNA SINGH Vs. AMAR KAUR
January 18, 2004
DHANPAT Vs. KESAR
May 29, 2004
DHARAM CHAND Vs. STATE OF HARYANA
September 9, 2004
DHARAM PAL Vs. LUDHIANA IMPROVEMENT TRUST AND OTHERS
August 3, 2004
DHARAM PAL Vs. SHANTI DEVI
February 11, 2004
DHARAM PAL Vs. AMAR DEVI ALIAS PARWATI
April 7, 2004
DHARAM SINGH Vs. BHAGWAN SINGH
April 16, 2004
DHARAM SINGH Vs. OM PATTI
March 17, 2004
DHARAM SINGH AND OTHERS Vs. AMI CHAND AND ANOTHER
November 1, 2004
DHARAMBIR ALIAS DHARAM Vs. STATE OF HARYANA
February 11, 2004
DHARAMBIR SINGH Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR AND OTHERS
July 29, 2004
DHARAMVIR Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND OTHERS
September 30, 2004
DHARAMVIR Vs. NARESH KUMAR
December 17, 2004
DHARMENDER SINGH Vs. RAJA BALA
July 28, 2004
DHIR SINGH Vs. AJIT SINGH
December 15, 2004
DIAMOND INDUSTRIES Vs. ARORA STEEL
July 9, 2004
DILBAG RAI MANOCHA Vs. STATE OF HARYANA
September 21, 2004
DILBHAJAN SINGH Vs. STATE OF PUNJAB
March 25, 2004
DINA NATH (DECEASED) Vs. RAM NATH
January 14, 2004
DIRECTOR FOOD AND SUPPLIES PUNJAB Vs. ASHWANI KUMAR
February 24, 2004
DIRECTOR STATE TRANSPORT, PUNJAB, CHANDIGARH Vs. BALWINDER KUMAR
April 22, 2004
DOCTOR PARSHOTAM KUMAR Vs. BRIJ BHUSHAN LAL
April 2, 2004
DOGAR RAM Vs. AMAR SINGH
May 27, 2004
DR. ASHOK KUMAR GUPTA Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND OTHERS
May 13, 2004
DR. ATTAR SINGH KALKAL & OTHERS Vs. STATE OF HARYANA & OTHERS
January 6, 2004
DR. BALRAJ BHARDWAJ Vs. STATE OF PUNJAB AND ANOTHER
January 6, 2004
DR. MANMOHAN SINGH CHANHAN AND ANOTHER Vs. PANJAB UNIVERSITY AND OTHERS
December 4, 2004
DR. RAM NIWAS MANAV Vs. C.R.M. JAT P.G. COLLEGE AND ORS.
March 12, 2004
DR. ROBIN KAUSHIK Vs. UNION PUBLIC SERVICE COMMISSION AND OTHERS
May 19, 2004
DR. SURJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
October 27, 2004
DR. VED PARKASH PATHAK Vs. STATE OF PUNJAB THROUGH SECRETARY, HEALTH & FAMILY WELFARE
January 7, 2004
DURGA SINGH Vs. STATE OF PUNJAB
February 4, 2004
EMKAY INDUSTRIES Vs. STATE OF PUNJAB
May 4, 2004
ESCORTS FINANCE LIMITED Vs. DHARAMBIR
November 19, 2004
EX Vs. UNION OF INDIA AND OTHERS
November 30, 2004
EX Vs. UNION OF INDIA AND ANOTHER
July 28, 2004
EX Vs. STATE OF HARYANA AND OTHERS
July 14, 2004
EX-HAVILDAR ROOP SINGH Vs. GENERAL OFFICER COMMANDING AND ORS.
April 2, 2004
EX. SEPOY BALKAR SINGH Vs. UNION OF INDIA AND ANOTHER
November 29, 2004
EXCISE AND TAXATION COMMISSIONER HARYANA Vs. ORIENT ELECTRICAL INSULATION PRIVATE LTD
November 29, 2004
FAQIR CHAND Vs. BASI DEVI
April 28, 2004
FARIDABAD COMPLEX ADMINISTRATION Vs. STATE OF HARYANA
March 3, 2004
FARIDABAD GAS POWER PROJECT Vs. NARENDER KUMAR
May 29, 2004
FARUKH Vs. STATE OF HARYANA
July 13, 2004
FATEHABAD COOPERATIVE MARKETING PROCESSING SOCIETY LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
August 26, 2004
FOOD CORPORATION OF INDIA Vs. RAM RATTAN
March 11, 2004
FOOD CORPORATION OF INDIA Vs. SARWAN DASS
September 22, 2004
FOOD CORPORATION OF INDIA Vs. DHANI RAM
May 5, 2004
FOOD CORPORATION OF INDIA Vs. MAHALAKSHMI RICE AND GENERAL MILLS
July 21, 2004
G POLY FLEX Vs. STATE OF HARYANA
October 12, 2004
GAINDA RAM (DEAD) THROUGH LRS Vs. ATMA RAM (DEAD) THROUGH LRS
September 15, 2004
GANDA SINGH Vs. DIRECTOR OF CONSOLIDATION AND HOLDINGS
March 31, 2004
GANESH BAHADUR Vs. UNION OF INDIA AND ANOTHER
August 4, 2004
GANESH FLOUR MILLS Vs. JEEWAN KUMAR
February 23, 2004
GANGA RAM Vs. MAHANT RAGHBIR DASS
March 22, 2004
GAURAV NAGPAL Vs. SUMEDHA NAGPAL
July 19, 2004
GAURAV UPPAL Vs. SUNITA UPPAL
January 30, 2004
GAURI SHANKAR Vs. STATE OF HARYANA
April 21, 2004
GAUTAM KHANNA Vs. UNION OF INDIA AND OTHERS
July 29, 2004
GAYATRI JAIN Vs. STATE OF PUNJAB
September 20, 2004
GENDA RAM Vs. BABU RAM
September 15, 2004
GENERAL MANAGER PUNJAB ROADWAYS BATALA Vs. JOGINDER SINGH AND ANOTHER
July 13, 2004
GENERAL MANAGER, HARYANA ROADWAYS, SIRSA Vs. KRISHAN KUMAR AND ANOTHER
January 28, 2004
GERMAN SINGH Vs. STATE OF PUNJAB
November 18, 2004
GIAN CHAND Vs. PAWAN KUMAR
July 28, 2004
GIAN CHAND Vs. PREM CHADHA
September 29, 2004
GIAN PRAKASH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
May 19, 2004
GIAN SINGH Vs. STATE OF HARYANA
February 11, 2004
GILL TRANSPORT SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
September 23, 2004
GIRDHARI LAL AND OTHERS Vs. GIAN CHAND AND OTHERS
October 6, 2004
GITA Vs. TARSEM LAL
July 7, 2004
GOPAL Vs. STATE OF HARYANA
January 28, 2004
GOPAL PAPER MILLS LTD Vs. PUNJAB STATE THRU. THE COLLECTOR
January 14, 2004
GOPAL SINGH JANIA Vs. STATE OF PUNJAB
July 15, 2004
GOVT. OF HARYANA Vs. RAM CHANDER
September 10, 2004
GOYAL STEEL INDUSTRIES Vs. SANGRAM SINGH SANDHAWALIA
November 5, 2004
GRAM PANCHAYAT Vs. STATE OF HARYANA
February 16, 2004
GRAM PANCHAYAT CHALELA Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS
March 24, 2004
GRAM PANCHAYAT OF FALEL MAJRA Vs. SOCIETY FOR CREATION OF HEAVEN ON EARTH
August 17, 2004
GRAM PANCHAYAT OF VILLAGE BAN BHAURA Vs. ADDITIONAL DIRECTOR
March 3, 2004
GRAM PANCHAYAT OF VILLAGE GARHI JATTAN, TEHSIL AND DISTRICT KARNAL THROUGH ITS SARPANCH TARA CHAND Vs. RANJIT SINGH AND OTHERS
August 3, 2004
GRAM PANCHAYAT OF VILLAGE HARI NAGAR KHERKI Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
September 8, 2004
GRAM PANCHAYAT OF VILLAGE ISSI Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS
April 28, 2004
GRAM PANCHAYAT SANGOHA Vs. STATE OF HARYANA
January 15, 2004
GRAM PANCHAYAT, KEHAROO Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB AND ANOTHER
May 5, 2004
GRAM PANCHAYAT, MAJAHADPUR TEHSIL & DISTRICT KAPURTHALA Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
November 17, 2004
GRAM PANCHAYAT, VILL. KOT BADAL KHAN Vs. RAM DASS
March 19, 2004
GULAB SINGH Vs. BARARA COOPERATIVE MARKETING AND PROCESSING SOCIETY LIMITED, BARARA, DIST AMBALA
August 23, 2004
GULAB SINGH Vs. THE MAHARISHI DAYANAND UNIVERSITY AND ORS.
September 27, 2004
GULSHAN KUMAR Vs. STATE OF HARYANA
September 8, 2004
GULWANT SINGH Vs. AJIT SINGH
May 26, 2004
GULZAR SINGH Vs. JOINT DIRECTOR, PANCHAYATS
May 24, 2004
GULZAR SINGH Vs. GRAM PANCHAYAT, THUHI
October 27, 2004
GULZAR SINGH Vs. SULAKHAN SINGH AND OTHERS
July 17, 2004
GULZARA SINGH Vs. DEVINDER SINGH
July 3, 2004
GUPTA BROTHERS CONDUIT PIPE MANUFACTURING CO LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN
January 19, 2004
GUPTA FLOUR AND OIL MILLS Vs. NATIONAL INSURANCE COMPANY LTD
February 26, 2004
GURANDITTA Vs. UNION OF INDIA
July 16, 2004
GURBACHAN LAL Vs. UNION OF INDIA AND OTHERS
April 2, 2004
GURBACHAN SINGH Vs. BABU RAM SADHU RAM OF JAITU
September 22, 2004
GURBACHAN SINGH Vs. STATE OF PUNJAB
April 21, 2004
GURBACHAN SINGH BACHI Vs. STATE OF PUNJAB
October 11, 2004
GURBACHAN SINGH BADHAN Vs. GURCHARAN SINGH
April 26, 2004
GURBALWINDER SINGH Vs. BALJIT KAUR
November 3, 2004
GURBAX SINGH Vs. PUNJAB STATE THROUGH FINANCIAL COMMISSIONER
August 25, 2004
GURCHARAN SINGH Vs. HARBANS SINGH
February 11, 2004
GURCHARAN SINGH Vs. GURUDWARA SHRI SINGH SABHA
March 4, 2004
GURDASPUR PRIMARY CO-OP. LAND MORTGAGE BANK LTD. Vs. STATE OF PUNJAB
September 15, 2004
GURDEEP KAUR Vs. BALBIR SINGH
November 3, 2004
GURDEEP SINGH Vs. STATE OF PUNJAB
February 3, 2004
GURDEEP SINGH Vs. KULDEEP SINGH
February 4, 2004
GURDEEP SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
August 27, 2004
GURDEV KAUR Vs. STATE OF PUNJAB
August 2, 2004
GURDEV SINGH Vs. UNION OF INDIA
March 24, 2004
GURDEV SINGH Vs. KEHAR SINGH
March 17, 2004
GURDEV SINGH Vs. DILBAGH SINGH
April 5, 2004
GURDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
March 11, 2004
GURDEV SINGH Vs. COMMISSIONER, MUNICIPAL CORPORATION
February 25, 2004
GURDEV SINGH Vs. STATE OF PUNJAB
October 27, 2004
GURDEV SINGH ALIAS PAPPU Vs. STATE OF PUNJAB
December 8, 2004
GURDIAL SINGH Vs. JOGA SINGH
May 19, 2004
GURDIAL SINGH Vs. STATE OF PUNJAB
March 3, 2004
GURDIAL SINGH AND OTHERS Vs. JOINT DIRECTOR PANCHAYATS, PUNJAB AND ANOTHER
October 6, 2004
GURDIP SINGH Vs. STATE OF PUNJAB
July 7, 2004
GURDIP SINGH Vs. BALWANT SINGH
September 28, 2004
GURINDER PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 30, 2004
GURINDER SINGH Vs. UNION TERRITORY
December 10, 2004
GURINDER SINGH Vs. KUNDAN LAL
November 18, 2004
GURJEET SINGH Vs. HARCHARAN SINGH SIDHI
August 4, 2004
GURJIT SINGH GILL Vs. MAJOR PARAMJIT SINGH GOTHRA
March 18, 2004
GURMAIL SINGH Vs. BOGA SINGH
November 29, 2004
GURMALI CHAND Vs. ASHOK VERMA
March 18, 2004
GURMEET KAUR Vs. LACHHMAN KAUR
April 28, 2004
GURMEET SINGH Vs. STATE OF HARYANA
February 5, 2004
GURMIT KAUR Vs. JOGINDER SINGH
December 7, 2004
GURMIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 2, 2004
GURMUKH SINGH Vs. STATE OF PUNJAB
July 3, 2004
GURMUKH SINGH Vs. SULAKHAN SINGH
August 25, 2004
GURMUKH SINGH Vs. STATE OF PUNJAB
May 5, 2004
GURNAM SINGH Vs. STATE OF PUNJAB
August 21, 2004
GURNAM SINGH Vs. STATE OF PUNJAB
March 12, 2004
GURNAM SINGH Vs. COLLECTOR, PATIALA AND ANOTHER
November 19, 2004
GURNIHAL SINGH PIRZADA Vs. STATE OF PUNJAB
February 16, 2004
GURPARSHAD KHANNA Vs. MUNICIPAL CORPORATION, AMRITSAR
October 6, 2004
GURPINDER KAUR SAHSI Vs. RAVINDER SINGH SAHSI
November 19, 2004
GURPREET KAUR Vs. PUNJAB TECHNICAL UNIVERSITY JALANDHAR
February 9, 2004
GURSEWAK SINGH Vs. STATE OF PUNJAB
September 9, 2004
GURU DASHMESH RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORP. LTD
August 23, 2004
GURU PROTEINS LTD. Vs. COMMISSIONER OF INCOME TAX
August 26, 2004
GURVINDER SINGH Vs. HARYANA STATE
April 2, 2004
H B FIBRES LTD Vs. CEGAT
March 16, 2004
H.S. ARORA Vs. UNION OF INDIA AND OTHERS
May 27, 2004
H.S. SODHI Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
August 18, 2004
HANS RAJ Vs. STATE OF PUNJAB AND ORS.
January 6, 2004
HANS RAJ ALIAS HANSA Vs. STATE OF PUNJAB
July 1, 2004
HANS RAJ SETIA Vs. LAND ACQUISITION COLLECTOR
December 14, 2004
HANS RAJ SHARMA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
July 29, 2004
HANUMAN JI KA BARA MANDIR Vs. NAGAR MAL
May 19, 2004
HAQIQAT SINGH AND OTHERS Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND ANOTHER
November 19, 2004
HAR KISHAN DALAL Vs. STATE OF HARYANA AND ORS.
August 18, 2004
HARAVTAR SINGH SODHI Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
December 13, 2004
HARBANS GIR ETC Vs. PUNJAB STATE
August 4, 2004
HARBANS KAUR Vs. MATTA RAM
April 27, 2004
HARBANS LAL Vs. JAGDISH SINGH
March 16, 2004
HARBANS LAL Vs. MANOHAR LAL
August 12, 2004
HARBANS SINGH Vs. CHARANJIT SINGH
March 17, 2004
HARBANS SINGH Vs. MANJIT INDER KAUR
July 5, 2004
HARBANT SINGH Vs. GRAM PANCHAYAT BODHNI
September 15, 2004
HARBHAJAN KAUR Vs. STATE OF PUNJAB AND OTHERS
February 12, 2004
HARBHAJAN SINGH Vs. MOHAN LAL
October 6, 2004
HARCHAND SINGH Vs. AMAR SINGH
November 5, 2004
HARCHARAN DASS TEXTILE MILLS (KNITTERS) Vs. COMMISSIONER OF INCOME TAX
August 9, 2004
HARDEEP SINGH Vs. BHAI UDHE CHAND
March 24, 2004
HARDEV SINGH Vs. STATE OF HARYANA
November 2, 2004
HARDIAL Vs. COMMISSIONER, JALANDHAR DIVISION
May 5, 2004
HARGOPAL SINGH Vs. COMMISSIONER OF INCOME TAX
August 5, 2004
HARI CHAND Vs. STATE OF HARYANA
February 11, 2004
HARI CHAND Vs. DAYA CHAND
December 7, 2004
HARI CHAND AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
May 24, 2004
HARI CHAND GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB, CHANDIGARH AND ANOTHER
July 21, 2004
HARI RAM Vs. MANAGING DIRECTOR PEPSU ROAD TRANSPORT CO PATIALA
May 3, 2004
HARI SINGH Vs. GURBACHAN SINGH
January 28, 2004
HARI SINGH Vs. STATE OF HARYANA AND ANOTHER
August 11, 2004
HARI SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 11, 2004
HARI SINGH KATARIA Vs. STATE OF HARYANA
January 12, 2004
HARINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
March 16, 2004
HARINDER PAL SINGH Vs. STATE OF PUNJAB
February 25, 2004
HARINDER SINGH Vs. UNION OF INDIA
March 25, 2004
HARINDERPAL SINGH Vs. RANI
April 30, 2004
HARISH KUMAR GUPTA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, HARYANA, FARIDABAD AND ANOTHER
April 29, 2004
HARISH KUMAR SINGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 4, 2004
HARJASDEEP SINGH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
February 2, 2004
HARJINDER KAUR Vs. STATE OF PUNJAB
August 10, 2004
HARJIT KAUR Vs. M.K. SETH
September 15, 2004
HARJIT SINGH Vs. MANJIT KAUR
July 15, 2004
HARJIT SINGH Vs. LUDHIANA SANT FATEH SINGH NAGAR CO-OP. HOUSE BUILDING SOCIETY LTD.
January 28, 2004
HARLAL SINGH Vs. STATE OF PUNJAB AND OTHERS
July 27, 2004
HARNAM SINGH Vs. DHARAM PARKASH
May 5, 2004
HARPREET KAUR Vs. STATE OF PUNJAB
August 10, 2004
HARPREET SINGH Vs. STATE OF PUNJAB
July 8, 2004
HARSH KUMAR Vs. MAAN DAS
July 5, 2004
HARVINDER SINGH Vs. STATE OF PUNJAB
October 12, 2004
HARWINDER SINGH Vs. BALWINDER SINGH
July 19, 2004
HARYANA CONDUCTORS PVT. LTD. Vs. STATE OF HARYANA
August 23, 2004
HARYANA FINANCIAL CORPORATION Vs. DABRIWALA STEEL AND ENGINEERING COMPANY
September 17, 2004
HARYANA FINANCIAL CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
September 2, 2004
HARYANA STATE Vs. ABDUL RAHIM
February 25, 2004
HARYANA STATE ELECTRICITY BOARD Vs. RAJENDER SINGH REDHU AND OTHERS
December 17, 2004
HARYANA STATE THROUGH COLLECTOR Vs. SUKHJIT SINGH (DECEASED)
October 8, 2004
HARYANA STATE THROUGH THE CHIEF SECRETARY TO HARYANA GOVERNMENT Vs. CHANDER SINGH
July 14, 2004
HARYANA TOURISM CORPORATION LIMITED Vs. LORD SHIVA CONSTRUCTION COMPANY
July 27, 2004
HASHAM Vs. JHANGI RAM
February 13, 2004
HASHNI KUMAR Vs. STATE OF PUNJAB AND OTHERS
April 16, 2004
HASSAN MOHAMMAD Vs. RESHAM
January 13, 2004
HAWA SINGH Vs. STATE OF HARYANA
March 4, 2004
HAWA SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
February 2, 2004
HAZARA SINGH Vs. FAQIRIA
May 25, 2004
HAZURA SINGH Vs. UNION OF INDIA
February 25, 2004
HC BALWAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
January 20, 2004
HC KANWAR SINGH Vs. STATE OF HARYANA AND OTHERS
July 19, 2004
HERO Vs. GENERAL MANAGER, HARYANA ROADWAYS, AMBALA
October 26, 2004
HET RAM Vs. RAJESH KUMAR
August 19, 2004
HINDUSTAN GENERAL TRADING CO. (P) LTD. Vs. UNION OF INDIA
September 15, 2004
HIRA LAL Vs. STATE OF HARYANA
February 28, 2004
HIRA LAL Vs. STATE OF PUNJAB
September 15, 2004
HIRA NAND KHANDUJA Vs. STATE OF HARYANA
July 13, 2004
HISAR DISTT. CENTRAL CO Vs. S.L. SHARMA AND ANOTHER
November 9, 2004
HMT LTD. Vs. COMMISSIONER OF INCOME TAX
August 12, 2004
HOSHIAR SINGH Vs. STATE OF PUNJAB
September 27, 2004
HOSHIARPUR CENTRAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
August 27, 2004
HUKAM CHAND Vs. SAVINDER SINGH ALIAS CHHINDA
January 4, 2004
HUKAM CHAND ALIAS HUKAM SINGH Vs. STATE OF HARYANA
August 25, 2004
I B P COMPANY Vs. UDAY SINGH JEET RAM
March 12, 2004
I.M. KHOSLA Vs. PUNJAB STATE ELECTRICITY BOARD THRU. ITS SECRETARY
July 2, 2004
ILLYAS Vs. TARLOK CHAND
September 3, 2004
IN RE: HIND LEVER CHEMICALS LIMITED AND ANR. Vs. STATE
March 31, 2004
IN RE: SWIFT FORMULATIONS PRIVATELIMITED Vs. STATE
March 31, 2004
INCOME TAX OFFICER Vs. KAMRA TRADING COMPANY
January 6, 2004
INCOME-TAX OFFICER Vs. GAGNEJA TRADERS
January 29, 2004
INDER PAL SINGH Vs. RAJWANTI
December 15, 2004
INDER SINGH Vs. CHHANO
May 12, 2004
INDER SINGH Vs. INSPECTOR CUSTOMS, RAJA SANSI AIRPORT CUSTOMS DIVISION
January 20, 2004
INDER SINGH Vs. GRAM PANCHAYAT
September 15, 2004
INDER SINGH Vs. GURDEV SINGH
January 7, 2004
INDERPAL Vs. SAT NARAIN
August 25, 2004
INDUSTRIAL CABLES (I) LTD. Vs. COMMISSIONER OF INCOME TAX
July 2, 2004
INDUSTRIAL CABLES (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
September 14, 2004
INSPECTOR HARVAIL SINGH Vs. STATE OF PUNJAB
February 20, 2004
IQBAL SINGH Vs. STATE OF PUNJAB
April 1, 2004
IQLAM Vs. STATE OF PUNJAB
July 28, 2004
ISHAM SINGH Vs. STATE OF HARYANA
February 20, 2004
ISHWAR Vs. STATE OF HARYANA
November 23, 2004
ISHWAR DASS Vs. STATE OF HARYANA
January 13, 2004
ISHWAR DEVI Vs. GENERAL MANAGER NORTHERN RAILWAY
February 11, 2004
ISHWAR SINGH Vs. TARA CHAND
May 29, 2004
J D KAPOOR Vs. STATE BANK OF INDIA
February 25, 2004
J S BINDRA Vs. C B I CHANDIGARH
August 18, 2004
J.N. KATYAL Vs. KRISHAN KAPUR ALIAS BITTU
September 17, 2004
J.P. HOODA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 22, 2004
JABAR SINGH Vs. STATE OF HARYANA
May 5, 2004
JAGAT SINGH Vs. BABU SINGH
September 29, 2004
JAGATPREET KAUR AND ORS. Vs. PUNJAB UNIVERSITY AND ORS.
September 25, 2004
JAGBIRI Vs. STATE
February 4, 2004
JAGDEEP SINGH Vs. STATE OF PUNJAB
August 23, 2004
JAGDEV SINGH Vs. BALDEV SINGH
February 25, 2004
JAGDISH Vs. STATE OF HARYANA
January 21, 2004
JAGDISH CHAND Vs. SURINDER KUMAR
September 18, 2004
JAGDISH KAUR Vs. STATE OF PUNJAB AND OTHERS
February 20, 2004
JAGDISH LAL Vs. DEVI DAYAL SHARMA
March 23, 2004
JAGDISH PARSHAD Vs. SHARAT CHAND
October 1, 2004
JAGDISH RAI Vs. PUNJAB STATE THROUGH THE COLLECTOR
March 10, 2004
JAGDISH SHARMA Vs. STATE OF HARYANA
July 3, 2004
JAGDISH SINGH Vs. MOHAN LAL
May 12, 2004
JAGDISH SINGH Vs. BRIJ MOHAN
May 19, 2004
JAGGA MAL GOYAL Vs. STATE OF PUNJAB AND OTHERS
July 7, 2004
JAGGE SINGH Vs. SAWAN SINGH
January 28, 2004
JAGGU SINGH ALIAS JAGBIR Vs. STATE OF HARYANA
December 8, 2004
JAGIR SINGH Vs. STATE OF PUNJAB
February 25, 2004
JAGIR SINGH Vs. JASBIR KAUR
September 2, 2004
JAGIR SINGH Vs. MEWA SINGH
January 12, 2004
JAGIR SINGH (DIED) Vs. DIRECTOR STATE TRANSPORT PUNJAB
January 23, 2004
JAGJIT SINGH Vs. MANGAL SAIN
May 25, 2004
JAGMAIL SINGH Vs. STATE OF PUNJAB
October 5, 2004
JAGMEL SINGH Vs. STATE OF PUNJAB AND OTHERS
July 21, 2004
JAGMOHAN KAUR Vs. STATE OF PUNJAB AND OTHERS
February 4, 2004
JAGMOHAN SINGH Vs. STATE OF PUNJAB
March 5, 2004
JAGRAM ALIAS JAGGU Vs. STATE OF HARYANA
July 7, 2004
JAGSIR SINGH Vs. STATE OF PUNJAB
March 16, 2004
JAGTAR SINGH Vs. STATE OF PUNJAB
August 12, 2004
JAGWASAYA Vs. STATE OF HARYANA
January 7, 2004
JAI BHAGWAN Vs. STATE OF HARYANA
March 18, 2004
JAI CHAND Vs. GOPAL
March 18, 2004
JAI LAL Vs. CHHATTAR SINGH
August 18, 2004
JAI LAL JANGRA Vs. VISHAV KARMA MANDIR DHARAMSHALA
July 20, 2004
JAI RAM Vs. U.H.B.V.N LTD
September 17, 2004
JAI SINGH Vs. UNION OF INDIA
May 5, 2004
JAIN UPSARA TRUST MANAGEMENT SOCIETY Vs. STATE OF PUNJAB
October 6, 2004
JAMUNA DEVI Vs. SARBATI DEVI
January 20, 2004
JANAK RAJ Vs. MOHAN LAL
August 25, 2004
JANAK RANI Vs. STATE OF PUNJAB
July 8, 2004
JANGIR SINGH Vs. STATE OF PUNJAB
March 24, 2004
JANGIR SINGH Vs. GURDEV SINGH
March 9, 2004
JANGIR SINGH Vs. SUKHDEV SINGH AND OTHERS
November 1, 2004
JARNAIL KAUR Vs. STATE OF PUNJAB
February 19, 2004
JARNAIL SINGH Vs. KARAMJIT SINGH
April 2, 2004
JARNAIL SINGH Vs. STATE OF HARYANA
August 25, 2004
JARNAIL SINGH Vs. GURMAIL SINGH
August 18, 2004
JASBIR SINGH Vs. MAHINDRO DEVI
March 16, 2004
JASDEEP SINGH BAINS Vs. STATE UNION TERRITORY CHANDIGARH
February 23, 2004
JASGIR SINGH Vs. HARI SINGH
April 1, 2004
JASKARAN SINGH BRAR Vs. STATE OF PUNJAB
October 15, 2004
JASPAL SINGH Vs. STATE OF PUNJAB
January 22, 2004
JASPAL SINGH Vs. BALBIR SINGH
January 13, 2004
JASPAL SINGH BEDI Vs. STATE OF PUNJAB
November 2, 2004
JASWANT SINGH ALIAS JASSA Vs. STATE OF HARYANA
August 18, 2004
JASWANT SINGH AND OTHERS Vs. STATE OF PUNIAB
August 10, 2004
JASWANT SINGH BAMBHA Vs. CENTRAL BOARD OF DIRECT TAXES
November 1, 2004
JASWANT SINGH GIDDA Vs. DAULAT RAM
December 2, 2004
JASWINDER SINGH Vs. KARTAR SINGH
January 7, 2004
JASWINDER SINGH Vs. SOHAN SINGH
March 4, 2004
JASWINDER SINGH Vs. BALJINDER SINGH
April 30, 2004
JATI SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
April 7, 2004
JAWAHAR & ANTHER Vs. STATE OF PUNJAB
October 12, 2004
JAWAHAR LAL Vs. BAL KRISHAN
September 8, 2004
JEETO Vs. AMAR KAUR
September 29, 2004
JEWEL CLASSIC HOTEL PRIVATE LIMITED Vs. STATE OF HARYANA
December 3, 2004
JHALMAN Vs. NARANJAN DASS
March 29, 2004
JIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
February 19, 2004
JIT SINGH Vs. STATE OF PUNJAB
January 16, 2004
JITENDER Vs. STATE OF HARYANA
March 9, 2004
JITENDER SINGH Vs. VEENA RANI
December 2, 2004
JOGINDER KAUR Vs. STATE OF HARYANA
August 30, 2004
JOGINDER SINGH Vs. PRESIDING OFFICER LABOUR COURT
April 28, 2004
JOGINDER SINGH Vs. PUNJAB STATE
January 13, 2004
JOGINDER SINGH Vs. HUKAM CHAND
October 14, 2004
JOGINDER SINGH Vs. STATE OF PUNJAB
July 7, 2004
JOGINDER SINGH Vs. PAKHAR SINGH AMIR SINGH
January 19, 2004
JOGINDER SINGH Vs. STATE OF PUNJAB
July 19, 2004
JOGINDER SINGH Vs. HARYANA STATE ELECTRICITY BOARD
April 28, 2004
JOGINDER SINGH Vs. GRAM PANCHAYAT URJANI
March 17, 2004
JOGINDER SINGH @ KALA Vs. STATE OF HARYANA
July 28, 2004
JOHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
September 14, 2004
JUGAL KISHORE Vs. STATE OF PUNJAB AND OTHERS
May 18, 2004
JUGLAL Vs. RAM SARUP
July 21, 2004
JUGRAJ SINGH Vs. STATE OF PUNJAB
July 29, 2004
JUGRAJ SINGH ALIAS KALI Vs. STATE OF PUNJAB
April 7, 2004
K K SRIVASTAVA Vs. NATIONAL HYDROELECTRIC POWER COR LTD
July 13, 2004
K.K. KANSAL Vs. COMMISSIONER OF INCOME TAX
July 27, 2004
KAHNA RAM Vs. STATE OF PUNJAB
November 17, 2004
KAILASH BAI ALIAS KAILASH RANI Vs. ADDITIONAL CIVIL JUDGE
August 19, 2004
KAILASH BAI ALIAS KAILASH RANI Vs. ADDL. CIVIL JUDGE
February 19, 2004
KAILASHO DEVI Vs. CHHABI PARKASH
July 7, 2004
KALA @ KALA RAM Vs. STATE OF HARYANA
March 31, 2004
KALI CHARAN Vs. RAGHBIR SINGH
October 26, 2004
KALJI Vs. SANT LAL
March 26, 2004
KAMAL KISHORE Vs. STATE OF PUNJAB
April 28, 2004
KAMAL KISHORE GUPTA Vs. INCOME TAX OFFICER
May 12, 2004
KAMALJIT SINGH Vs. KURALI URBAN COOPERATIVE BANK LTD
February 4, 2004
KAMLESH Vs. JASBIR SINGH
February 19, 2004
KAMLESH KAUR Vs. DHARAM SINGH
August 11, 2004
KANSHI RAM Vs. STATE OF HARYANA
August 11, 2004
KANSHI RAM Vs. HARYANA STATE
March 3, 2004
KANSHI RAM Vs. PUNJAB STATE TUBEWELL CORP.
October 4, 2004
KANTA SIBAL Vs. SANDHU TRANSPORT CO
May 17, 2004
KANTA YADAV Vs. UNION OF INDIA AND OTHERS
May 12, 2004
KANWAL KUMAR AND RAGHU NATH SAPRA Vs. STATE OF PUNJAB
August 18, 2004
KANWAR LAL SHARMA Vs. STATE OF HARYANA
November 17, 2004
KAPIL DEV Vs. STATE OF PUNJAB
February 25, 2004
KARAMJIT SINGH Vs. STATE U T CHANDIGARH
December 17, 2004
KARAN SINGH Vs. SURTA
February 25, 2004
KARAN SINGH Vs. BHAGWANI
April 1, 2004
KARNAIL SINGH Vs. HARINDERPAL SINGH KHOSA
July 28, 2004
KARNAIL SINGH Vs. BHAJAN SINGH
November 22, 2004
KARNAIL SINGH Vs. SUKHPAL KAUR
March 3, 2004
KARNAIL SINGH Vs. STATE OF PUNJAB
March 24, 2004
KARNAIL SINGH Vs. CHANDIGARH ADMINISTRATION
January 13, 2004
KARNAIL SINGH Vs. STATE OF PUNJAB
February 11, 2004
KARNAIL SINGH Vs. SHER SINGH
October 6, 2004
KARNAIL SINGH Vs. BALWINDER KAUR
December 16, 2004
KARTAR KAUR Vs. CHHINDER SINGH
January 7, 2004
KARTAR KAUR Vs. PAL SINGH
July 16, 2004
KARTAR SINGH Vs. JASWANT SINGH
April 28, 2004
KARTAR SINGH Vs. STATE OF PUNJAB
January 21, 2004
KARTAR SINGH Vs. STATE OF HARYANA
May 14, 2004
KARTAR SINGH Vs. PURAN SINGH
May 5, 2004
KARTAR SINGH Vs. THE STATE OF HARYANA AND OTHERS
December 10, 2004
KARTAR SINGH & CO. Vs. STATE OF PUNJAB AND OTHERS
July 29, 2004
KARTAR SINGH AND CO Vs. STATE OF PUNJAB
July 19, 2004
KASHMIR SINGH Vs. STATE OF PUNJAB AND OTHER
October 5, 2004
KASHMIR SINGH Vs. INSPECTOR CUSTOMS
August 25, 2004
KASHMIR SINGH BHANGAL Vs. INCOME TAX OFFICER
March 23, 2004
KASTURI LAL (DECEASED) THROUGH LRS Vs. SADHU RAM
September 25, 2004
KESAR CHAND Vs. LACHHMAN SINGH
August 9, 2004
KEWAL KRISHAN Vs. SURINDER KUMAR
September 14, 2004
KEWAL KRISHAN Vs. STATE OF PUNJAB
September 30, 2004
KEWAL KRISHAN BHANDARI Vs. MISHNU ALIAS NISHU
December 1, 2004
KEWAL RAM Vs. STATE OF PUNJAB
April 28, 2004
KEWAL SINGH Vs. STATE OF PUNJAB
September 10, 2004
KHARKHODA SERVICE STATION Vs. STATE OF HARYANA
March 9, 2004
KHAZAN CHAND NATHI RAM Vs. STATE OF HARYANA
March 22, 2004
KHAZANA RAM Vs. STATE OF HARYANA
July 19, 2004
KHEM RAM DEVI SAHAI Vs. STATE OF HARYANA
February 3, 2004
KHURSID Vs. STATE OF HARYANA
April 28, 2004
KHUSHBIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
March 11, 2004
KIMTI LAL ALIAS JHOTA Vs. STATE OF HARYANA
April 9, 2004
KIRANDEEP Vs. CHANDIGARH ROWING ASSOCIATION
March 11, 2004
KIRORI LAL Vs. RAMU
May 14, 2004
KISHAN CHAND Vs. STATE OF HARYANA
May 19, 2004
KISHAN CHAND Vs. SITA RAM
August 10, 2004
KISHAN CHAND Vs. SURAJ BHAN
October 8, 2004
KISHAN SINGH Vs. STATE OF PUNJAB
May 19, 2004
KOCHAR SUNG-UP ACRYLIC LIMITED Vs. CEGAT
March 12, 2004
KOHAL SHARMA Vs. UNION OF INDIA
September 13, 2004
KOTAH RUBBER INDUSTRIES LIMITED Vs. ASSISTANT EXCISE AND TAXATION COMMISSIONER INSPECTION
February 24, 2004
KRISHAN Vs. STATE OF HARYANA
April 7, 2004
KRISHAN Vs. STATE OF HARYANA
August 5, 2004
KRISHAN Vs. STATE OF HARYANA
February 25, 2004
KRISHAN KUMAR Vs. STATE OF PUNJAB
April 21, 2004
KRISHAN KUMAR Vs. DARYAO SINGH
September 3, 2004
KRISHAN KUMAR AND ORS. Vs. STATE OF HARYANA AND ANR.
October 5, 2004
KRISHAN KUMAR SHARMA Vs. ESTATE OFFICER HUDA
August 18, 2004
KRISHAN LAL Vs. HARVINDER SINGH
August 31, 2004
KRISHAN LAL Vs. STATE OF HARYANA
August 11, 2004
KRISHAN LAL KACKER Vs. RAM CHANDER
August 19, 2004
KRISHNA DEVI HANDA Vs. STATE OF HARYANA
December 10, 2004
KULBHUSHAN Vs. UNION TERRITORY
January 28, 2004
KULDEEP SINGH Vs. JOGINDER KAUR
March 1, 2004
KULDEEP SINGH Vs. STATE OF HARYANA
January 7, 2004
KULDEEP SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
August 24, 2004
KULDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
July 21, 2004
KULDIP Vs. BABIT NAYAR
March 1, 2004
KULDIP SINGH Vs. RAM KISHAN
July 14, 2004
KULDIP SINGH Vs. STATE OF PUNJAB
February 5, 2004
KULWANT SINGH Vs. CHANDIGARH HOUSING BOARD
December 15, 2004
KULWANT SINGH Vs. AMAR SINGH
March 31, 2004
KULWANT SINGH Vs. STATE OF PUNJAB
July 26, 2004
KULWANT SINGH Vs. STATE OF HARYANA AND OTHERS
July 20, 2004
KULWANT SINGH SHARMA Vs. STATE OF PUNJAB AND OTHERS
March 24, 2004
KUNDAN Vs. SHIV DAYAL
July 21, 2004
KUNDAN SINGH Vs. LAL SINGH
August 2, 2004
KURALI URBAN CO OPERATIVE BANK LTD, KURALI Vs. STATE OF PUNJAB
December 8, 2004
LACHHMAN DAS Vs. STATE OF HARYANA AND OTHERS
July 21, 2004
LACHHMAN DASS Vs. UNION OF INDIA
August 18, 2004
LACHMAN DASS Vs. FOOD CORPORATION OF INDIA
December 6, 2004
LACHMAN SINGH Vs. KISHAN SINGH
May 12, 2004
LAKHA SINGH SARPANCH GRAM PANCHAYAT RAMPUR Vs. STATE OF PUNJAB
February 16, 2004
LAKHMIRA SINGH AND ORS. Vs. AMAR KAUR AND ORS.
August 11, 2004
LAKHWINDER KAUR Vs. JARNAIL SINGH
August 26, 2004
LAKHWINDER KAUR Vs. PIARE LAL
January 9, 2004
LAKSHMI NARAIN Vs. STATE OF PUNJAB
August 5, 2004
LAL CHAND Vs. KALI BAI
January 21, 2004
LALA RAM Vs. NITYA NAND
December 10, 2004
LALIT KUMAR Vs. STATE OF PUNJAB
August 11, 2004
LAND ACQUISITION COLLECTOR, PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. DANI AND OTHERS
September 22, 2004
LAXMI Vs. STATE OF HARYANA
December 16, 2004
LAXMI Vs. SAT NARAIN
February 9, 2004
LAXMI Vs. STATE OF HARYANA
May 20, 2004
LAXMI Vs. STATE OF HARYANA
November 16, 2004
LAXMI DASS Vs. HARYANA STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION
July 21, 2004
LEELA RAM Vs. STATE OF PUNJAB
April 21, 2004
LIBERTY FOOTWEAR CO. Vs. COMMISSIONER OF INCOME TAX
July 22, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. SANTOKH SINGH
August 16, 2004
LT. COL. S.S. CHAHAL Vs. UNION OF INDIA AND ANOTHER
September 15, 2004
M R ENGINEERING WORKS Vs. STATE OF HARYANA
November 17, 2004
M.R. JUNEJA Vs. STATE OF PUNJAB AND OTHERS
March 24, 2004
MAAN SINGH Vs. STATE OF PUNJAB
May 7, 2004
MAANJITENDER SINGH SETHI Vs. STATE OF HARYANA
July 20, 2004
MADAN GOPAL Vs. SUNDER SINGH
April 7, 2004
MADAN GOPAL Vs. STATE OF HARYANA
November 17, 2004
MADAN LAL Vs. BALDEV RAJ
May 14, 2004
MADAN LAL Vs. C B I A C U
July 9, 2004
MADHU GARG Vs. UNION OF INDIA
April 6, 2004
MAGHAR DASS Vs. RAJ RANI ALIAS SURINDER KANTA
December 13, 2004
MAGHI RAM Vs. GRAM PANCHAYAT VILLAGE CHIRWA
September 8, 2004
MAHA SINGH Vs. STATE OF HARYANA
April 28, 2004
MAHABIR Vs. STATE OF HARYANA
August 4, 2004
MAHABIR Vs. SADHU RAM
December 10, 2004
MAHABIR ALIAS BHIRA Vs. STATE OF HARYANA
August 5, 2004
MAHALAKSHMI RICE & GENERAL MILLS Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
August 10, 2004
MAHAN SINGH Vs. THE COLLECTOR, SONEPAT
September 16, 2004
MAHANT PRITAM SINGH CHELA OF MAHANT BASANT SINGH Vs. GURDWARA SAHIB PATASHAHI NAUMI
August 11, 2004
MAHANT SAROWAR NATH Vs. TARA SINGH
July 7, 2004
MAHAVIR Vs. STATE OF HARYANA
October 29, 2004
MAHAVIR SPINNING MILLS LTD Vs. COMMISSIONER OF INCOME-TAX-I
May 29, 2004
MAHESH Vs. STATE OF HARYANA
March 18, 2004
MAHESH INDER SINGH Vs. STATE OF PUNJAB
February 4, 2004
MAHESH KUMAR SINGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 4, 2004
MAHINDER PAL Vs. STATE OF HARYANA
October 8, 2004
MAJOR SINGH Vs. STATE OF HARYANA
February 17, 2004
MAKHAN SINGH Vs. STATE OF PUNJAB
August 4, 2004
MALA DEVI Vs. JAGDISH CHAND
September 13, 2004
MALINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
September 17, 2004
MALKIAT SINGH Vs. STATE OF PUNJAB
February 4, 2004
MALKIAT SINGH Vs. STATE OF PUNJAB
November 22, 2004
MALKIAT SINGH Vs. STATE OF PUNJAB
October 27, 2004
MALWA Vs. STATE OF HARYANA
September 9, 2004
MAM CHAND Vs. GRAM PANCHAYAT KHERI MATARWA
August 20, 2004
MAM CHAND JAIN Vs. STATE OF HARYANA AND ANOTHER
November 18, 2004
MANAGING COMMITTEE OF D A V SENIOR Vs. STATE OF HARYANA
May 24, 2004
MANAGING COMMITTEE, ARYA HIGH SCHOOL, THANESAR Vs. STATE OF HARYANA AND OTHERS
October 13, 2004
MANAGING COMMITTEE, KHALSA HIGHER SEC. SCHOOL, BATALA Vs. STATE OF PUNJAB AND OTHERS
May 29, 2004
MANDIR BABA SIRI CHAND SAMADH AKHARA KASHIWALA Vs. KARAM SINGH
March 31, 2004
MANGAL SINGH Vs. KARTARA
March 10, 2004
MANGAT RAM Vs. STATE OF PUNJAB
March 3, 2004
MANGI LAL Vs. STATE OF HARYANA
July 28, 2004
MANI RAM Vs. DAYA KISHAN
April 5, 2004
MANINDER SINGH Vs. UNION TERRITORY CHANDIGARH
July 19, 2004
MANISHA GUPTA AND ORS. Vs. BOARD OF DIRECTORS, HFC AND ANR.
July 13, 2004
MANJEET SINGH Vs. STATE OF PUNJAB
August 10, 2004
MANJIT KAUR Vs. STATE OF PUNJAB
November 23, 2004
MANJIT KAUR Vs. M.D.U. ROHTAK AND ANR.
January 19, 2004
MANJIT KUMAR Vs. STATE OF HARYANA
July 28, 2004
MANJIT SINGH Vs. UNION OF INDIA
May 20, 2004
MANJIT SINGH LASSI Vs. COL. GURCHARAN SINGH
October 6, 2004
MANJU DEVI Vs. BISHAN SARUP GUPTA
July 11, 2004
MANMEET SHARMA Vs. STATE OF HARYANA
November 14, 2004
MANOHAR SINGH Vs. RATTAN KAUR
September 10, 2004
MANOJ KUMAR Vs. C.B.I. SIC-II
November 9, 2004
MANPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
September 28, 2004
MANSA RAM Vs. RAJ PAL
May 4, 2004
MANUSHYA SWAJATI KALYAN DHARAM SAMAJ SOCIETY Vs. GRAM PANCHAYAT OF VILLAGE KHERA SARAI ALIAS BAMNI KHERA
July 28, 2004
MARIGOLD ENGINEERS PVT. LTD. Vs. UNION OF INDIA
August 5, 2004
MARKANDA VANASPATI MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
December 1, 2004
MARKET COMMITTEE Vs. GENERAL TRADE SUPPLIES
August 11, 2004
MARU RAM MAKHAN LAL Vs. COMMISSIONER OF INCOME TAX
October 11, 2004
MARULA CO-OPERATIVE AGRICULTURAL SERVICES SOCIETY Vs. SAKHI CHAND
May 5, 2004
MAYA DEVI Vs. PUNJAB STATE
December 3, 2004
MEDICAL SUPDT. E.S.I. HOSPITAL Vs. PREM LALA
March 26, 2004
MEENA KUMARI Vs. STATE OF HARYANA
February 5, 2004
MEHAR CHAND Vs. STATE OF HARYANA
August 11, 2004
MEHAR SINGH Vs. STATE OF HARYANA
August 31, 2004
MEHAR SINGH Vs. HARDEEP KAUR
November 9, 2004
MEHAR SINGH AND OTHERS Vs. FIRM PAKHAR SINGH AMAR SINGH AND OTHERS
August 18, 2004
MEHTAB KAUR Vs. STATE OF PUNJAB
March 22, 2004
MELO Vs. STATE OF PUNJAB
September 28, 2004
MIR SINGH Vs. PURI CONSTRUCTIONS (P) LTD
July 6, 2004
MISRO Vs. STATE OF HARYANA
September 20, 2004
MITHU RAM Vs. STATE OF PUNJAB
January 13, 2004
MITTER KAUR Vs. STATE OF HARYANA
January 20, 2004
MOHAN LAL Vs. DEV RAJ
January 28, 2004
MOHAN SINGH Vs. MUNICIPAL COMMITTEE
January 28, 2004
MOHAN SINGH Vs. STATE OF HARYANA
August 25, 2004
MOHAN SINGH Vs. STATE OF PUNJAB
August 19, 2004
MOHAN SINGH Vs. JARNAIL SINGH
March 3, 2004
MOHAN SINGH Vs. ISHAR SINGH
May 14, 2004
MOHINDER KUMAR Vs. STATE OF HARYANA
October 13, 2004
MOHINDER KUMAR SETH Vs. DARSHAN LAL KANSAL
November 3, 2004
MOHINDER SINGH Vs. STATE OF HARYANA
July 14, 2004
MOHINDER SINGH Vs. SARDOOL SINGH
December 9, 2004
MOHINDER SINGH Vs. GURBAX SINGH
July 1, 2004
MOHINDER SINGH Vs. STATE OF PUNJAB
August 24, 2004
MOHINDER SINGH Vs. STATE OF PUNJAB
July 26, 2004
MOHINDER SINGH Vs. HARNEK SINGH
January 19, 2004
MOHINDER SINGH Vs. JAGIR SINGH
April 29, 2004
MOHINDER SINGH Vs. AVTAR SINGH
September 22, 2004
MOHINDER SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR
February 25, 2004
MOHINDER SINGH Vs. RAM MURTHI
January 7, 2004
MOHINDER SINGH AHLAWAT Vs. DIRECTOR, SOCIAL WELFARE DEPARTMENT, HARYANA AND OTHERS
November 5, 2004
MOHINDERJIT SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 29, 2004
MONICA BIBLI Vs. KAMAL SETH
March 18, 2004
MOTA SINGH Vs. STATE OF PUNJAB AND OTHERS
January 7, 2004
MOTI SAGAR Vs. STATE OF HARYANA
March 23, 2004
MRS. ANITA BHATIA Vs. STATE BANK OF INDIA AND OTHERS
September 27, 2004
MRS. ANSHU MISHRA Vs. M/S. DENSEO HARYANA PVT. LTD. AND ANOTHER
March 1, 2004
MRS. K. NAQVI Vs. STATE OF PUNJAB AND ORS.
March 3, 2004
MUKHTIAR SINGH Vs. GURMEJ SINGH
September 10, 2004
MUKHTIARA Vs. STATE OF HARYANA
January 14, 2004
MUKTA DEVI Vs. OFFICIAL LIQUIDATOR
May 11, 2004
MULTAN; CHARAN SINGH Vs. STATE OF HARYANA
July 2, 2004
MUNICIPAL COMMITTEE Vs. SHAMSHER SINGH
April 28, 2004
MUNICIPAL CORPORATION Vs. RAM LUBHAYA
November 3, 2004
MUNICIPAL COUNCIL Vs. JAIWANTI
July 6, 2004
MUNISH KUMAR Vs. STATE OF HARYANA
January 6, 2004
MUNISH MANUFACTURING CORPORATION Vs. STATE OF PUNJAB
January 6, 2004
MURTI DEVI Vs. STATE OF PUNJAB
July 19, 2004
MUSA KHAN Vs. STATE OF PUNJAB
December 15, 2004
N.S. NIKOSE Vs. THE DIRECTOR GENERAL BORDER ROADS & ANOTHER
January 23, 2004
NACHHATAR SINGH Vs. STATE OF PUNJAB
September 16, 2004
NADAAN SINGH Vs. STATE OF HARYANA
August 26, 2004
NAFE SINGH Vs. KRISHANA
March 18, 2004
NAFE SINGH Vs. STATE OF HARYANA
January 16, 2004
NAGINDER SINGH RANA Vs. STATE OF PUNJAB
June 10, 2004
NAIB SINGH Vs. NACHHATRO ALIAS ASHA KUMARI
December 7, 2004
NANAK CHAND Vs. STATE OF HARYANA
September 8, 2004
NAND DASS Vs. BALDEV SINGH
May 12, 2004
NAND KISHORE Vs. PUNJAB STATE ELECTRICITY BOARD
July 22, 2004
NAND SINGH Vs. MULA SINGH
March 31, 2004
NANDAN THEATRE AND ADARSH THEATRE Vs. STATE OF PUNJAB AND ANR.
May 17, 2004
NAR SINGH Vs. STATE OF HARYANA
August 11, 2004
NARAIN S O CHOKH RAM Vs. REWATI S O CHOKH RAM
March 23, 2004
NARAIN SINGH Vs. SARDARA SINGH AND ANOTHER
September 29, 2004
NARANJAN SINGH Vs. STATE OF HARYANA
May 12, 2004
NARENDER KUMAR Vs. STATE OF HARYANA
August 4, 2004
NARENDER SINGH KUNDU Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND OTHERS
August 21, 2004
NARESH KOHLI Vs. COMMISSIONER OF INCOME TAX
September 10, 2004
NARESH KUMAR Vs. STATE OF HARYANA
August 23, 2004
NARESH KUMAR Vs. STATE OF PUNJAB
August 4, 2004
NARESH KUMAR Vs. LALIT MOHAN
September 18, 2004
NARESH KUMAR Vs. STATE OF HARYANA
August 27, 2004
NARESH KUMAR Vs. SUKHDA GAS SERVICE
August 26, 2004
NARESH KUMAR KOHLI Vs. COMMISSIONER OF INCOME TAX
January 23, 2004
NARINDER PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 2, 2004
NAROTAM Vs. STATE OF HARYANA
November 16, 2004
NAROTAM Vs. STATE OF HARYANA
August 11, 2004
NAROTAM DASS MEHTA Vs. STATE OF PUNJAB
August 24, 2004
NATIONAL AIR PRODUCTS LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS
February 5, 2004
NATIONAL CONSUMER AWARENESS GROUP (REGD.) Vs. UNION OF INDIA AND ORS.
May 27, 2004
NATIONAL EDUCATION COMPANY Vs. ESTATE OFFICER
May 29, 2004
NATIONAL INSURANCE CO LTD Vs. SANSARWATI
July 12, 2004
NATIONAL INSURANCE CO LTD Vs. CHANDU LAL
October 1, 2004
NATIONAL INSURANCE CO LTD Vs. PARVEEN KUMAR
November 8, 2004
NATIONAL INSURANCE CO LTD Vs. RENU BALA
May 26, 2004
NATIONAL INSURANCE COMPANY Vs. HARBANS SINGH
February 15, 2004
NATIONAL INSURANCE COMPANY LTD Vs. MOHANJIT KAUR
July 27, 2004
NATIONAL INSURANCE COMPANY LTD Vs. KALAWANTI DEVI
March 9, 2004
NATIONAL INSURANCE O LTD Vs. CHAND KAUR
October 1, 2004
NAVEEN BHART Vs. KURUKSHETRA UNIVERSITY
May 20, 2004
NAZAR SINGH Vs. STATE OF PUNJAB AND OTHERS
March 2, 2004
NEELAM GAUTAM Vs. BALWINDERJIT SINGH @ BIKRAMJIT @ HAPPY
February 27, 2004
NEK SINGH & OTHERS Vs. STATE OF HARYANA AND OTHERS
September 28, 2004
NESTLE INDIA LIMITED Vs. STATE OF PUNJAB
March 12, 2004
NETAR KUMAR @ RAKESH Vs. STATE OF HARYANA
January 30, 2004
NEW INDIA ASSURANCE CO LTD Vs. SHYAM CHAUHAN
October 8, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. STATE OF HARYANA
July 6, 2004
NEW PICTURE COMPANY PVT. LTD. Vs. STATE OF HARYANA
August 27, 2004
NIDHI KAMRA AND OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND ANOTHER
September 30, 2004
NIDHI SHARMA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
August 6, 2004
NIHAL KAUR Vs. DHAN KAUR
March 24, 2004
NIRAJ KUMARI Vs. BIJENDER SINGH
November 29, 2004
NIRANJAN SINGH Vs. OM SUTA
March 23, 2004
NIRBHAY SINGH Vs. STATE OF PUNJAB
February 4, 2004
NIRMAL SINGH Vs. STATE OF HARYANA
August 25, 2004
NIRMAL SINGH Vs. STATE OF PUNJAB
October 27, 2004
NIRMAL SINGH Vs. MOHD. BASHIR
July 20, 2004
NIRMAL SINGH Vs. TARA
September 9, 2004
O P SARWAL Vs. CHANDIGARH HOUSING BOARD
August 24, 2004
O.P. GUPTA Vs. COMMISSIONER OF INCOME TAX
July 26, 2004
OM DUTT Vs. COMMISSIONER OF INCOME TAX
November 30, 2004
OM PAL Vs. STATE OF HARYANA
February 3, 2004
OM PAL WANDER Vs. STATE OF HARYANA
July 28, 2004
OM PARKASH Vs. STATE OF HARYANA
August 16, 2004
OM PARKASH Vs. STATE OF HARYANA
April 21, 2004
OM PARKASH @ OMA Vs. COLLECTOR, SONEPAT
April 28, 2004
OM PARKASH AERRY AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 20, 2004
OM PARKASH AND ANR. Vs. GOVERNMENT OF INDIA AND ORS.
May 19, 2004
OM PARKASH SANGWAN (DIED) THROUGH LRS. Vs. HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
September 8, 2004
OM PRAKASH Vs. STATE OF HARYANA
February 23, 2004
OSHO Vs. UNION OF INDIA AND OTHERS
July 26, 2004
OSWAL AGRO MILLS LTD Vs. STATE OF PUNJAB
March 22, 2004
OSWAL STEELS Vs. COLLECTOR OF CENTRAL EXCISE
December 17, 2004
P C GOEL Vs. STATE OF PUNJAB
March 17, 2004
P U P and DEVELOPMENT AUTHORITY Vs. JIT SINGH
May 4, 2004
P.G.F. LTD. Vs. UNION OF INDIA (UOI)
July 30, 2004
P.K. NAYAR Vs. K.K. ROHILA AND OTHERS
May 29, 2004
PACTITE PACKAGING (I) PVT LTD Vs. STATE OF HARYANA AND ORS
August 3, 2004
PADAM SINGH Vs. STATE OF HARYANA
October 8, 2004
PAL SINGH Vs. PARAMJIT
July 7, 2004
PAN INDIA NETWORK INFRAVEST PVT. LTD. Vs. STATE OF HARYANA
September 17, 2004
PANIPAT CO-OPERATIVE SUGAR MILLS LTD Vs. STATE OF HARYANA
November 22, 2004
PANIPAT TEACHERS (RECOGNISED SCHOOLS) HOUSING COOPERATIVE SOCIETY LTD Vs. STATE OF HARYANA
April 2, 2004
PAPPU Vs. STATE OF U.T.
July 29, 2004
PAR UPKAR SINGH Vs. STATE OF PUNJAB AND ANR.
August 11, 2004
PARAMJIT KAUR Vs. RAJESH CHAUHAN
November 17, 2004
PARAMJIT SINGH Vs. RATTI RAM
March 10, 2004
PARAMJIT SINGH Vs. BALRAJ SINGH
September 30, 2004
PARAMJIT SINGH Vs. STATE OF PUNJAB
August 10, 2004
PARAMJIT SINGH Vs. STATE OF PUNJAB
July 22, 2004
PARAMJIT SINGH Vs. SAMPURAN KAUR
April 1, 2004
PARAMJIT SINGH Vs. STATE OF PUNJAB
January 7, 2004
PARAMJIT SINGH Vs. REOND KALAN CO OPERATIVE AGRICULTURAL SEVICE SOCIETY LTD
October 27, 2004
PARAS COLD STORAGE & ICE FACTORY Vs. COMMISSIONER OF INCOME TAX
May 18, 2004
PARAS RAM Vs. MAHANT RAGHBIR DASS
March 22, 2004
PARDEEP Vs. STATE OF HARYANA
February 17, 2004
PARDEEP KUMAR @ BOBY Vs. STATE OF PUNJAB
February 13, 2004
PARDEEP SINGH Vs. STATE OF HARYANA
March 31, 2004
PARKASH SINGH BADAL Vs. STATE OF PUNJAB
September 2, 2004
PARMINDER KAUR Vs. JOGINDER KAUR
February 19, 2004
PARMOD KUMAR Vs. STATE OF HARYANA AND OTHERS
July 5, 2004
PARSHADI Vs. STATE OF HARYANA
February 11, 2004
PARSHOTAM KISHAN Vs. JAGDAMBA TEA FACTORY
August 4, 2004
PARTAP SINGH Vs. STATE OF HARYANA THROUGH THE LAND ACQUISITION COLLECTOR
July 28, 2004
PARTAP SINGH NARWAL Vs. HARYANA STATE CO OPERATIVE AGRICULTURAL BANK
March 8, 2004
PARTAP STEEL ROLLING MILLS LTD Vs. MUNICIPAL CORPORATION OF AMRITSAR
October 6, 2004
PARVEEN KUMAR Vs. STATE OF PUNJAB
November 11, 2004
PARVEEN KUMAR VADEHRA Vs. P.G.I. CHANDIGARH AND OTHERS
July 27, 2004
PAWAN KUMAR Vs. HARINDER SINGH
July 2, 2004
PAWAN KUMAR BANSAL Vs. STATE OF HARYANA
January 7, 2004
PAWAN KUMAR KOHLI Vs. STATE OF HARYANA AND OTHERS
July 13, 2004
PAWANJIT SINGH Vs. DIRECTOR GENERAL BSF
July 28, 2004
PENDU CHOWKIDAR UNION PUNJAB (REGD.) AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 21, 2004
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. PRESIDING OFFICER,LABOUR COURT,PATIALA
January 28, 2004
PHILADELPHIA MISSION HOSPITAL Vs. PRESIDING OFFICER COURT
August 23, 2004
PHOLLU Vs. VIR BHAN
March 17, 2004
PHOOL PARKASH Vs. STATE
April 7, 2004
PHOOL SINGH Vs. ATMA RAM
April 7, 2004
PHOOL SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
August 26, 2004
PHULLA RAM Vs. CENTRAL BANK OF INDIA
May 19, 2004
PIARA LAL Vs. LIQUIDATOR COOPERATIVE STORE
March 24, 2004
PINKI DHAWAN Vs. SATISH SHARMA
October 4, 2004
POONAM KAUR Vs. JAGJIT SINGH
May 26, 2004
PRABHDYAL DHIMAN Vs. ANITA DHIMAN
March 19, 2004
PRABHU DAYAL Vs. STATE OF HARYANA
February 17, 2004
PRAN NATH AGGARWAL Vs. FIRM RAM RATTAN OM PRAKASH
October 13, 2004
PREET KUMAR Vs. SURJAN DASS
March 10, 2004
PREM CHAND Vs. LAND ACQUISITION OFFICER
January 14, 2004
PREM CHAND Vs. DIRECTOR STATE TRANSPORT PUNJAB
October 6, 2004
PREM CHAND Vs. STATE OF HARYANA
July 15, 2004
PREM CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 29, 2004
PREM DASS Vs. STATE OF PUNJAB
August 31, 2004
PREM KUMAR Vs. STATE OF PUNJAB
August 31, 2004
PREM KUMAR GHAL Vs. BIR BHAN GARG
December 13, 2004
PREM KUMAR VERMA Vs. MUNICIPAL COMMITTEE
March 17, 2004
PREM KUMARI Vs. COMMISSIONER AND SECRETARY, REHABILITATION DEPARTMENT, CHANDIGARH
December 13, 2004
PREM NATH GUPTA Vs. APPROPRIATE AUTHORITY
October 27, 2004
PREM SARUP Vs. STATE OF PUNJAB
July 8, 2004
PREM SARUP Vs. STATE OF PUNJAB AND ORS.
January 29, 2004
PREM SINGH Vs. DHARAM SINGH
October 14, 2004
PREM SINGH Vs. MANGU RAM
March 11, 2004
PREM SINGH DESWAL Vs. STATE OF HARYANA AND OTHERS
August 31, 2004
PREM SINGH SODHI, ACCOUNTANT, MUNICIPAL COMMITTEE Vs. STATE OF PUNJAB
January 22, 2004
PRINCE RUBBER INDUSTRIES Vs. UNION OF INDIA (UOI)
January 19, 2004
PRITAM SINGH Vs. PRESIDING OFFICER LABOUR COURT
May 29, 2004
PRITAM SINGH DHALIWAL Vs. STATE OF PUNJAB AND ANOTHER
August 23, 2004
PRITI THAPAR Vs. STATE OF PUNJAB
May 29, 2004
PRITPAL SINGH Vs. STATE BANK OF INDIA
December 14, 2004
PSIDC KARMCHARI UNION AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
May 14, 2004
PUJA SAXENA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
August 12, 2004
PUNIT AHLUWALIA Vs. HARPREET KAUR AHLUWALIA
February 17, 2004
PUNJAB & CHANDIGARH COLLEGE TEACHERS UNION Vs. ELECTION COMMISSION OF INDIA
May 3, 2004
PUNJAB AND SIND BANK Vs. JAI JAGDAMBAY RICE MILLS, KARTARPUR
December 3, 2004
PUNJAB SMALL INDUSTRIES & EXPORT CORPN. LTD. Vs. INSPECTING ASSISTANT
September 15, 2004
PUNJAB SMALL SCALE INDS. CORPN. Vs. KARTAR SINGH
July 30, 2004
PUNJAB STATE Vs. GOPI CHAND
March 31, 2004
PUNJAB STATE BOARD Vs. SHREE RAM PRINTING MILLS
December 1, 2004
PUNJAB STATE CIVIL SUPPLIES CORPN. LTD Vs. AMAN RICE MILLS
April 27, 2004
PUNJAB STATE COLLECTOR, GURDASPUR Vs. MUKHTIAR SINGH
October 27, 2004
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT, AMRITSAR
July 8, 2004
PUNJAB TRACTORS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 2004
PUNJAB TUBE Vs. PURAN SINGH AND OTHERS
December 8, 2004
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. DASHMESH EDUCATIONAL SOCIETY
October 12, 2004
PUNJAB WAKF BOARD Vs. RAGHBIR SINGH
August 18, 2004
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT, MANGALI AKLAN
September 15, 2004
PUNJAB WAKF BOARD Vs. NEEKO
April 21, 2004
PUNJAB WAKF BOARD Vs. DILBAGH SINGH
August 4, 2004
PURAN SINGH Vs. HARPHOOL SINGH
May 28, 2004
PURE LAL Vs. STATE OF HARYANA
August 18, 2004
PYARE LAL ROY Vs. UNION OF INDIA
November 19, 2004
R K RICE MILLS Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY AND ANR
February 25, 2004
R S WOOLLEN AND TEXTILE MILLS Vs. STATE OF HARYANA
February 2, 2004
R T PACKAGING PVT LTD Vs. STATE OF HARYANA
November 29, 2004
R.C. MITTAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 8, 2004
R.K. MEHTA Vs. THE COMMISSIONER & SECRETARY TO THE GOVERNMENT OF HARYANA AND OTHERS
January 28, 2004
R.K. THUKRAL Vs. STATE OF PUNJAB
February 10, 2004
R.S. RAPERIA Vs. CENTRAL WAREHOUSING CORPORATION AND ANOTHER
August 17, 2004
RABINDER SINGH SOHIL Vs. HARNAM DASS JOHAR
February 13, 2004
RADHA MEHTA Vs. KRISHAN KUMAR MEHTA
March 25, 2004
RADHA RANI Vs. HAR BHAGWAN
July 17, 2004
RADHEY SHAM Vs. STATE OF HARYANA
January 14, 2004
RAGHBIR Vs. STATE OF HARYANA
September 3, 2004
RAGHBIR SINGH Vs. STATE OF PUNJAB
April 28, 2004
RAGHBIR SINGH Vs. BHATERI
April 2, 2004
RAGHBIR SINGH Vs. DALIP SINGH
February 13, 2004
RAGHBIR SINGH Vs. SANSAR CHAND
August 18, 2004
RAGHBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
August 12, 2004
RAGHUNATH DASS SETHI Vs. COMMISSIONER OF INCOME TAX
September 2, 2004
RAHORIANWALI CO OPERATIVE AGRICULTURE SERVICE SOCIETY Vs. PRESIDING OFFICER LABOUR COURT
February 11, 2004
RAI SAHIB Vs. STATE OF PUNJAB THROUGH FINANCIAL COMMISSIONER PUNJAB
April 28, 2004
RAJ KAUR Vs. STATE OF PUNJAB
July 17, 2004
RAJ KAUR Vs. HOUSING BOARD HARYANA
January 6, 2004
RAJ KAUR ALIAS JEET KAUR Vs. PUNJAB STATE
February 17, 2004
RAJ KUMAR Vs. PUSHPA DEVI
July 8, 2004
RAJ KUMAR Vs. STATE OF PUNJAB
September 21, 2004
RAJ KUMAR Vs. STATE OF PUNJAB
July 7, 2004
RAJ KUMAR Vs. STATE OF HARYANA
April 9, 2004
RAJ KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 30, 2004
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA
September 10, 2004
RAJ KUMAR TULLY Vs. STATE OF PUNJAB
August 10, 2004
RAJ KUMARI Vs. STATE OF PUNJAB
September 23, 2004
RAJ KUMARI DHAWAN Vs. GENERAL PUBLIFE INSURANCE CORPORATION
May 7, 2004
RAJ PAL WADHAWAN Vs. STATE OF PUNJAB, THROUGH SECRETARY HEALTH AND FAMILY WELFARE
April 28, 2004
RAJA RAM Vs. STATE OF PUNJAB
January 9, 2004
RAJBIR Vs. STATE OF HARYANA
August 25, 2004
RAJBIR ALIAS FOUJI Vs. STATE OF HARYANA
August 2, 2004
RAJBIR AND OTHERS Vs. STATE OF HARYANA
July 30, 2004
RAJBIR SINGH Vs. STATE OF HARYANA
February 16, 2004
RAJENDER Vs. STATE OF HARYANA
July 28, 2004
RAJENDER SINGH Vs. STATE OF HARYANA
July 21, 2004
RAJESH Vs. STATE OF HARYANA
July 19, 2004
RAJESH KUMAR Vs. STATE OF HARYANA
February 25, 2004
RAJESH KUMAR MADAAN Vs. MAMTA ALIAS VEENA
December 4, 2004
RAJESH SHARMA Vs. STATE OF PUNJAB
April 29, 2004
RAJESH SINGH Vs. HARDEV KAUR
February 27, 2004
RAJGARH COOPERATIVE AGRICULTURAL SERVICES SOCIETY Vs. DEPUTY SECRETARY (APPEALS) TO GOVERNMENT PUNJAB
July 26, 2004
RAJINDER Vs. STATE OF HARYANA
August 5, 2004
RAJINDER Vs. STATE OF HARYANA
December 2, 2004
RAJINDER KAUR Vs. UNION OF INDIA
July 1, 2004
RAJINDER KUMAR Vs. UNION OF INDIA
May 20, 2004
RAJINDER MOHAN KASHYAP Vs. OM PARKASH SHARMA
September 8, 2004
RAJINDER SINGH Vs. STATE OF PUNJAB
July 22, 2004
RAJINDER SINGH Vs. STATE OF PUNJAB
February 25, 2004
RAJINDER SINGH Vs. STATE OF HARYANA
February 13, 2004
RAJINDER SINGH Vs. STATE OF PUNJAB
May 18, 2004
RAJIVE SANDHU Vs. STATE OF UNION TERRITORY CHANDIGARH
July 16, 2004
RAJNI Vs. ROSHNI
May 27, 2004
RAJPAL Vs. STATE OF HARYANA
November 29, 2004
RAJU Vs. STATE OF HARYANA
May 26, 2004
RAJU Vs. STATE OF HARYANA
July 30, 2004
RAJWANTI ALIAS RAJO Vs. STATE OF HARYANA
March 4, 2004
RAJWINDER KAUR Vs. STATE OF PUNJAB
August 9, 2004
RAKESH AHUJA Vs. JAGAN NATH
July 6, 2004
RAKESH KUMAR Vs. STATE OF PUNJAB
August 11, 2004
RAKESH KUMAR Vs. KASTURI LAL GUPTA
February 26, 2004
RAKESH KUMAR, ASSISTANT, OFFICE OF DEPUTY COMMISSIONER, PANCHKULA Vs. STATE OF HARYANA AND OTHERS
March 23, 2004
RAM CHAND WASON Vs. STATE OF HARYANA
July 28, 2004
RAM CHANDER Vs. PREM CHAND
March 23, 2004
RAM DASS Vs. CHANDI
December 17, 2004
RAM GOPAL Vs. STATE OF HARYANA
May 19, 2004
RAM HANS @ HANS Vs. STATE OF HARYANA
March 17, 2004
RAM JAS Vs. STATE OF HARYANA
August 11, 2004
RAM KISHAN Vs. ADDITIONAL DIRECTOR
August 5, 2004
RAM KISHAN Vs. INDER PAL
March 29, 2004
RAM KISHAN Vs. KALU ALIAS KARAM SINGH
February 25, 2004
RAM KISHAN GUPTA Vs. CHHAILU RAM HARI RAM
July 28, 2004
RAM KUMAR Vs. AVINASH CHANDER
December 2, 2004
RAM LAL Vs. MOHINDER SINGH
May 27, 2004
RAM LAL Vs. JAGDISH SINGH
May 19, 2004
RAM NATH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
December 8, 2004
RAM PARKASH GUPTA Vs. STATE OF HARYANA
May 4, 2004
RAM PARSHAD Vs. PUNJAB STATE FOREST DEPARTMENT
January 27, 2004
RAM PHAL SINGH Vs. STATE OF HARYANA AND ORS
September 8, 2004
RAM RAKHA Vs. SUDESH KUMARI
July 3, 2004
RAM RATTAN Vs. JAGDISH SHARMA JINDAL
September 24, 2004
RAM SARAN Vs. STATE OF PUNJAB
October 27, 2004
RAM SARAN DASS Vs. YOG RAJ
July 7, 2004
RAM SAROOP Vs. STATE OF PUNJAB
May 24, 2004
RAM SARUP (DECEASED) THROUGH LRS. Vs. SAT PAL SURI
February 20, 2004
RAM SINGH SARPANCH Vs. DEPUTY COMMISSIONER
March 3, 2004
RAM SNEHI Vs. INDIAN FARMERS FERTILIZER COOPERATIVE LTD. AND ANR.
November 18, 2004
RAMA SHARMA Vs. MEHAR CHAND
February 5, 2004
RAMAN KUMAR Vs. SURJIT SINGH
February 10, 2004
RAMBIR Vs. STATE OF HARYANA
April 28, 2004
RAME Vs. STATE OF HARYANA
July 29, 2004
RAMESH Vs. STATE OF HARYANA
August 3, 2004
RAMESH ALIAS MESHU Vs. STATE OF HARYANA
October 25, 2004
RAMESH CHAND Vs. STATE OF HARYANA
November 23, 2004
RAMESH KUMAR Vs. SUNITA DEVI
September 2, 2004
RAMESH KUMAR Vs. VIJAY KUMAR
July 20, 2004
RAMJI LAL Vs. BABU LAL
August 6, 2004
RAMPHAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
February 19, 2004
RAMPHOOL YADAV EX-CONSTABLE Vs. HARYANA STATE
February 5, 2004
RAN SINGH Vs. GIRDHARI
April 21, 2004
RAN SINGH Vs. STATE OF HARYANA
September 20, 2004
RANBIR Vs. STATE OF HARYANA
August 21, 2004
RANBIR KUMAR Vs. STATE OF PUNJAB
November 9, 2004
RANBIR SINGH Vs. PRESIDING OFFICER, CGIT AND ANOTHER
April 20, 2004
RANDHIR Vs. STATE OF HARYANA
February 16, 2004
RANDHIR SINGH Vs. STATE ELECTION COMMISSIONER
May 13, 2004
RANDHIR SINGH Vs. SUDESH KUMAR
September 9, 2004
RANDHIR SINGH Vs. KRISHAN KUMAR GOSWANI
November 30, 2004
RANDHIR SINGH Vs. DY. INSPECTOR GENERAL OF POLICE, AMBALA RANGE, AMBALA CANTT. AND ANOTHER
July 30, 2004
RANGI Vs. KARAM SINGH
March 19, 2004
RANJIT BAJAJ Vs. REGIONAL PASSPOART AUTHORITY CHANDIGARH
May 13, 2004
RANJIT SINGH Vs. KANWALJIT SINGH
February 23, 2004
RANJIT SINGH Vs. STATE OF PUNJAB
November 9, 2004
RANJIT SINGH Vs. STATE OF PUNJAB
October 26, 2004
RANJIT SINGH Vs. BALBIR SINGH
September 16, 2004
RANJIT SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
December 8, 2004
RANJIT SINGH DHILLON Vs. PUNJAB SCHOOL EDUCATION
July 19, 2004
RATI RAM Vs. STATE OF HARYANA
October 25, 2004
RATTAN SINGH Vs. GRAM PANCHAYAT CHHAN
November 29, 2004
RAUNAKI Vs. MAYA
February 26, 2004
RAVI AHUJA Vs. RAM LEELA COMMITTEE
September 14, 2004
RAVI DUTT Vs. STATE OF HARYANA
November 5, 2004
RAVI KUMAR ALIAS BITU Vs. STATE OF PUNJAB
January 8, 2004
RAVINDER Vs. RATTAN SINGH
September 3, 2004
RAVINDER KAUR Vs. JAGMOHAN SINGH
August 4, 2004
RAVINDER KAUR Vs. STATE OF HARYANA AND ORS.
September 8, 2004
RAVINDER KUMAR Vs. STATE OF HARYANA
August 18, 2004
RAVINDER SINGH ALIAS BABBU Vs. STATE OF PUNJAB
February 25, 2004
RAVINDERPAL SINGH Vs. RANJIT KAUR
August 17, 2004
RAYAT EDUCATIONAL AND RESEARCH TRUST GARHSHANKAR Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
March 4, 2004
REEMA RANI Vs. GURMUKH SINGH
September 14, 2004
RESHAM SINGH PANDHER Vs. STATE OF PUNJAB
December 8, 2004
RISHI PARKASH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
February 20, 2004
RITA Vs. HAROON ALI
August 9, 2004
RITA ANAND Vs. BHUPINDER KUMAR
February 25, 2004
RITU GUPTA Vs. FINANCIAL COMMISSIONER, HARYANA
November 3, 2004
ROCHAN SINGH Vs. JOINT DIRECTOR PANCHAYATS
February 4, 2004
ROHIN KUMAR SACHDEVA Vs. STATE OF PUNJAB
April 6, 2004
ROHTAS SINGH Vs. STATE OF HARYANA AND OTHERS
January 22, 2004
ROHTASH SINGH MALIK Vs. UNION OF INDIA
July 23, 2004
ROOP LAL Vs. PUNJAB STATE CIVIL SUPPLIES
November 18, 2004
ROOP SINGH Vs. STATE OF PUNJAB
February 18, 2004
ROSHAN INDUSTRIES Vs. MOHAN LAL
April 2, 2004
ROSHAN LAL Vs. STATE OF PUNJAB
March 10, 2004
ROSHAN LAL Vs. RESHAM LAL
July 21, 2004
ROSHAN LAL Vs. STATE OF HARYANA
October 12, 2004
ROSHAN LAL Vs. KEWAL SINGH
October 21, 2004
ROSHI Vs. SHER SINGH
May 5, 2004
ROSHNI DEVI Vs. STATE OF HARYANA
February 19, 2004
ROSY JOSHI Vs. JOGINDER SINGH
November 23, 2004
RUMAN SAINI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
December 13, 2004
S A BUILDERS LIMITED Vs. COMMISSIONER OF INCOME-TAX, (APPEALS)
July 23, 2004
S. ALWINDERPAL SINGH PAKHOKE Vs. UNION OF INDIA
August 12, 2004
S. AMARJIT SINGH WALIA Vs. S. HARBANS SINGH
May 20, 2004
S. NIHAL SINGH MOTORS Vs. SHAMA MALHOTRA
August 12, 2004
S.A. BUILDERS LTD. Vs. COMMISSIONER OF INCOME TAX
May 13, 2004
S.D. PRASHER Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
July 13, 2004
S.K. GARG Vs. CHANCHAL KUMARI
March 24, 2004
S.K. JAIN Vs. STATE OF HARYANA AND OTHERS
February 19, 2004
S.K. SHARMA Vs. REGISTRAR OF COMPANIES
July 30, 2004
S.S. & CO., OCTROI CONTRACTORS Vs. STATE OF PUNJAB
February 19, 2004
S.S. TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2004
SADHU RAM NANAK CHAND Vs. JOGA SINGH
September 8, 2004
SADHU SINGH Vs. KULDIP SHARMA
July 7, 2004
SAHABUDDIN Vs. STATE OF HARYANA
January 7, 2004
SAIYYAD IFTIKHAR HUSSAIN Vs. STATE OF PUNJAB
May 12, 2004
SAKOORAN Vs. STATE OF PUNJAB
August 12, 2004
SALINDER KAUR Vs. KUNDAN SINGH
May 26, 2004
SALVINDER KAUR Vs. CHARAN KAUR AND OTHERS
May 19, 2004
SAMPURAN SINGH Vs. UNION OF INDIA AND OTHERS
July 28, 2004
SAMPURAN SINGH Vs. NANDU
March 19, 2004
SAMSHUDDIN Vs. STATE OF HARYANA
January 28, 2004
SANDEEP KUMAR GOYAL Vs. ORIENTAL INSURANCE CO. LTD. AND OTHERS
September 30, 2004
SANDHU SINGH GILL Vs. INCOME TAX OFFICER
March 23, 2004
SANDOZ (INDIA) LTD Vs. STATE OF PUNJAB
November 17, 2004
SANGAT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 15, 2004
SANJAY Vs. UNION OF INDIA
March 8, 2004
SANJAY Vs. STATE OF HARYANA
September 28, 2004
SANJAY Vs. STATE OF HARYANA
November 17, 2004
SANJAY DALMIA Vs. STATE OF HARYANA
December 13, 2004
SANJAY KUMAR Vs. STATE OF HARYANA
July 28, 2004
SANJEEV BHANDARI Vs. STATE OF PUNJAB
March 31, 2004
SANJEEV KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
October 8, 2004
SANJI RAM Vs. AJIT SINGH
December 9, 2004
SANT DARSHAN SINGH Vs. STATE OF PUNJAB
July 27, 2004
SANT NIRANKARI MANDAL Vs. PUNJAB NATIONAL BANK
May 20, 2004
SANT NIRMAL SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
July 29, 2004
SANT RAM Vs. STATE OF PUNJAB
February 3, 2004
SANTA SINGH Vs. STATE OF PUNJAB
October 13, 2004
SANTOKH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 30, 2004
SANTOSH KUMARI Vs. HARISH KUMAR
March 27, 2004
SANTOSH KUMARI Vs. DIDAR SINGH
August 4, 2004
SANTOSH PAL Vs. STATE OF HARYANA
January 16, 2004
SARABJIT SINGH Vs. STATE OF PUNJAB
February 3, 2004
SARDAR SINGH Vs. KRISHAN LAL BHARTI
September 2, 2004
SARDARA DEVI Vs. COMMISSIONER, HISSAR DIVISION
February 4, 2004
SARDARA RAM Vs. STATE OF HARYANA
February 9, 2004
SARDARA SINGH Vs. STATE OF PUNJAB
March 24, 2004
SARDUL SINGH Vs. STATE OF PUNJAB
April 21, 2004
SARJIVAN KUMAR Vs. RAJ RANI
December 10, 2004
SARMUKH SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
May 6, 2004
SAROJ Vs. STATE OF HARYANA
August 25, 2004
SARUPA Vs. SUBHASH
May 21, 2004
SARWAN MASIH ALIAS SAMMA Vs. STATE OF PUNJAB
July 15, 2004
SARWAN SINGH Vs. STATE OF PUNJAB
October 6, 2004
SARWAN SINGH Vs. STATE OF PANJAB
October 21, 2004
SARWAN SINGH Vs. STATE OF PUNJAB
April 21, 2004
SAT PAL Vs. MILKHA SINGH
February 25, 2004
SAT PAL SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 6, 2004
SATBIR SINGH Vs. BALBIR SINGH
July 1, 2004
SATBIR SINGH CLERK, DIRECTORATE OF EMPLOYMENT Vs. STATE OF HARYANA AND OTHERS
January 15, 2004
SATGUR SINGH Vs. STATE OF PUNJAB
July 28, 2004
SATISH KUMAR Vs. STATE OF PUNJAB
October 29, 2004
SATNAM SINGH Vs. TRILOKI NATH CHUGH
April 16, 2004
SATNAM SINGH Vs. STATE OF PUNJAB
December 17, 2004
SATPAL Vs. STATE OF HARYANA
July 14, 2004
SATPAL AND RAM PARKASH SEHGAL Vs. KARNAIL SINGH
July 21, 2004
SATYA Vs. STATE OF HARYANA
May 14, 2004
SATYAWATI ALIAS SAVITRI Vs. CHANDI PARSHAD
May 14, 2004
SAUPAL ALIAS RAM SARUP Vs. STATE OF HARYANA
September 28, 2004
SAVIKAR PLYBOARDS LTD Vs. INDUSIND BANK LTD
September 5, 2004
SAWANT RAM Vs. STATE OF HARYANA
January 16, 2004
SCHEDULED CASTES CO OP SOCIETY Vs. STATE OF PUNJAB
October 15, 2004
SECRETARY, HOME DEPARTMENT, PUNJAB GOVERNMENT, CHANDIGARH AND OTHERS Vs. KULWANT SINGH
July 14, 2004
SERVICE IRON AND STEEL ROLLING MILLS Vs. CEGAT
August 9, 2004
SHABBIR ITARSI Vs. STATE OF HARYANA
January 14, 2004
SHAHABAD FARMERS COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD. Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, KURUKSHETRA
October 27, 2004
SHAKUNTLA JAIN Vs. AMAR KAUR
November 3, 2004
SHALLU SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 21, 2004
SHAM LAL Vs. GOPAL DASS
May 11, 2004
SHAM LAL Vs. STATE OF HARYANA
September 8, 2004
SHAM LAL Vs. STATE OF HARYANA
August 31, 2004
SHAM SUNDER Vs. AVINASH KAUR
March 12, 2004
SHAM SUNDER AND OTHERS Vs. PUNJAB WATER SUPPLY & SEWERAGE BOARD AND OTHERS
February 11, 2004
SHAMO Vs. STATE OF HARYANA
April 28, 2004
SHANKAR Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB
March 17, 2004
SHANTI Vs. STATE OF PUNJAB
February 13, 2004
SHANTI DEVI Vs. PARAMJIT KAUR KANG
November 2, 2004
SHANTI DEVI Vs. NAND KISHORE
September 24, 2004
SHANTI DEVI Vs. STATE OF HARYANA
May 5, 2004
SHANTI SARUP GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 19, 2004
SHARDA NAND Vs. STATE OF PUNJAB
February 25, 2004
SHAROMANI GURDWARA PARBANDHAK COMMITTEE Vs. RAM SARUP
August 4, 2004
SHASHI BALA Vs. ISHAR DAYAL
January 21, 2004
SHASHI KUMAR Vs. UTTRI HARYANA BIJLI VITRAN NIGAM AND ANOTHER
December 7, 2004
SHASHWANT SHARMA Vs. UNION OF INDIA AND OTHERS
February 12, 2004
SHAVINDER KUMAR Vs. STATE OF PUNJAB THROUGH LAND ACQUISITION COLLECTOR
May 5, 2004
SHELLY TULI Vs. STATE OF HARYANA
August 2, 2004
SHEOKAND S S Vs. ORIENTAL BANK OF COMMERCE
March 16, 2004
SHER SINGH Vs. MAN
January 21, 2004
SHER SINGH Vs. SURAT SINGH
May 12, 2004
SHER SINGH Vs. UNIION OF INDIA, THROUGH GENERAL MANAGER, NORTHERN RAILWAY
November 19, 2004
SHINDER PAL @ KAKKE Vs. STATE OF HARYANA
February 12, 2004
SHIV CHARAN Vs. FINANCIAL COMMISSIONER
May 29, 2004
SHIV KUMAR Vs. BABY SONAM
May 12, 2004
SHIV KUMAR Vs. LAJWANTI
March 24, 2004
SHIV KUMAR JAIN Vs. DAYA RAM
September 2, 2004
SHIV KUMAR NAGPAL Vs. STATE OF HARYANA
August 30, 2004
SHIV KUMAR SHARMA Vs. PUNJAB NATIONAL BANK
December 2, 2004
SHIV RATTAN SINGH Vs. UNION OF INDIA AND ANOTHER
July 28, 2004
SHIV SINGH Vs. KULBIR SINGH
October 4, 2004
SHIVJI RAM Vs. STATE OF PUNJAB
October 15, 2004
SHOBHA RANI Vs. PUNJAB STATE ELECTRICITY BOARD
August 17, 2004
SHREE GANESH SPINNERS LTD Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA
January 8, 2004
SHREE SUMER COTTON MILLS Vs. FIRM GUPTA COTTON COMPANY BHATINDA
December 17, 2004
SHREYANS INDUSTRIES LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
September 9, 2004
SHRI BHAGWAN Vs. STATE OF HARYANA
April 22, 2004
SHRI PAL JAIN Vs. INCOME TAX OFFICER
March 26, 2004
SHUBH ISHYA DEVI Vs. BIHARI LAL
August 2, 2004
SIDHU BROTHERS STORE Vs. STATE OF PUNJAB
January 27, 2004
SIKANDAR SINGH Vs. HARJIT PAL SINGH
November 8, 2004
SILAK RAM Vs. HARYANA STATE
March 23, 2004
SINDER PAL SINGH Vs. NIRPAL SINGH
November 8, 2004
SINGLA TRADING CO. Vs. STATE OF PUNJAB
April 29, 2004
SIRI KISHAN Vs. SANWAL
January 7, 2004
SIRI KISHAN Vs. DHARAMPAL
March 8, 2004
SIRI RAM Vs. CENTRAL BUREAU OF INVESTIGATION
November 30, 2004
SIRSA CENTRAL CO-OPERATIVE BANK LTD Vs. DEPUTY SECRETARY
July 21, 2004
SITA RAM Vs. STATE OF HARYANA
October 14, 2004
SITA RAM Vs. STATE OF HARYANA AND OTHERS
July 8, 2004
SITAL SINGH Vs. JAMNA BAI
April 21, 2004
SMADH BAWA MARU DASS Vs. FINANCIAL COMMISSIONER
January 27, 2004
SMT. KAILASH SHARMA Vs. STATE OF PUNJAB THROUGH SECRETARY TO THE GOVT. PUNJAB, EDUCATION DEPARTMENT
January 7, 2004
SMT. KAMLESH JAIN Vs. STATE OF HARYANA AND OTHERS
November 9, 2004
SMT. KAUSHALYA AGGARWAL Vs. PUNWIRE PAGING SERVICES LTD. (IN LIQUIDATION)
February 20, 2004
SMT. RATTAN KAUR Vs. MANOHAR SINGH (DIED) THROUGH LRS.
September 10, 2004
SMT. SANTOSH KUMARI Vs. MARKET COMMITTEE, TARN TARAN AND OTHERS
February 10, 2004
SMT. TEJ KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
December 6, 2004
SOHAN LAL Vs. UTTAM SINGH
May 13, 2004
SOHAN SINGH Vs. UNION OF INDIA
January 14, 2004
SONA DEVI Vs. RAJ PAL
January 6, 2004
SPECIAL STEEL COMPONENTS CORPORATION Vs. COMMISSIONER OF INCOME TAX
October 8, 2004
SPORTS AUTHORITY OF INDIA AND ANOTHER Vs. ADARSH MEHTA AND ANOTHER
August 5, 2004
SRI CHAND Vs. STATE OF HARYANA
May 18, 2004
SRI GURU RAM DAS INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. P.O. INDUSTRIAL TRIBUNALPUNJAB AND ANR.
April 2, 2004
STATE BANK OF INDIA Vs. SIMKO ENGINEERING WORKS
August 11, 2004
STATE BANK OF INDIA Vs. DAY OLD FARM
November 22, 2004
STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX
May 21, 2004
STATE BANK OF PATIALA Vs. NORTHLAND SUGAR COMPLEX LTD.
January 30, 2004
STATE OF HARYANA Vs. ROSHAN LAL
May 13, 2004
STATE OF HARYANA Vs. BANI SINGH YADAV
November 22, 2004
STATE OF HARYANA Vs. MEHAR CHAND SON OF SANWAL SINGH & OTHERS
August 27, 2004
STATE OF HARYANA Vs. S I MAWASI RAM
October 6, 2004
STATE OF HARYANA Vs. CHANDER BHAN
March 3, 2004
STATE OF HARYANA Vs. DEEPAK AND ANR.
November 20, 2004
STATE OF HARYANA Vs. JOGINDER KUMARI
August 31, 2004
STATE OF HARYANA Vs. SONIA
April 12, 2004
STATE OF HARYANA Vs. HARI RAM
July 7, 2004
STATE OF HARYANA Vs. RAJENDER PARSHAD
July 14, 2004
STATE OF HARYANA Vs. MUNSHI RAM
February 3, 2004
STATE OF HARYANA Vs. RAMESHWAR DASS
January 28, 2004
STATE OF HARYANA Vs. SHIELA @ SURINDER
March 29, 2004
STATE OF HARYANA Vs. NAND LAL
February 4, 2004
STATE OF HARYANA Vs. S.D. PROCESSORS PVT. LTD.,
October 26, 2004
STATE OF HARYANA Vs. KUNDAN LAL
September 9, 2004
STATE OF HARYANA Vs. RAVI KUMAR
December 8, 2004
STATE OF HARYANA Vs. LEELU RAM
February 13, 2004
STATE OF HARYANA Vs. K L K SINGH
August 31, 2004
STATE OF HARYANA Vs. RAM KUMAR
September 2, 2004
STATE OF HARYANA AND ANOTHER Vs. NASIB SINGH
January 30, 2004
STATE OF HARYANA AND ANOTHER Vs. SUBHASH
September 21, 2004
STATE OF HARYANA AND OTHERS Vs. S.I. RAM NIWAS
October 6, 2004
STATE OF HARYANA AND OTHERS Vs. SATPAL SINGH AND OTHERS
October 5, 2004
STATE OF HARYANA AND OTHERS Vs. NAVNEET VERMA
March 16, 2004
STATE OF PUNJAB Vs. AMAR SINGH
April 21, 2004
STATE OF PUNJAB Vs. PALWINDER SINGH
January 8, 2004
STATE OF PUNJAB Vs. SAMPURAN SINGH
August 4, 2004
STATE OF PUNJAB Vs. BHAG SINGH AND ANOTHER
November 19, 2004
STATE OF PUNJAB Vs. HARBANS LAL
November 23, 2004
STATE OF PUNJAB Vs. DHARMA SINGH
August 6, 2004
STATE OF PUNJAB Vs. OM PARKASH UPPAL, LIBRARIAN
November 20, 2004
STATE OF PUNJAB Vs. MOHINDER SINGH
January 28, 2004
STATE OF PUNJAB Vs. KULWANT SINGH
May 6, 2004
STATE OF PUNJAB Vs. SHIV KUMAR
July 13, 2004
STATE OF PUNJAB Vs. BHOLA SINGH
November 18, 2004
STATE OF PUNJAB Vs. JAGDIP SINGH CHOWHAN
October 14, 2004
STATE OF PUNJAB Vs. JAGDISH CHAND
March 10, 2004
STATE OF PUNJAB Vs. NICHHATAR KUMAR
March 23, 2004
STATE OF PUNJAB Vs. BAIJ NATH
January 12, 2004
STATE OF PUNJAB Vs. GIAN SINGH
January 12, 2004
STATE OF PUNJAB Vs. HARISH CHANDRA (INDIA) PVT. LTD
May 7, 2004
STATE OF PUNJAB Vs. SUBASH CHAND
April 8, 2004
STATE OF PUNJAB Vs. AMAR SINGH
March 31, 2004
STATE OF PUNJAB Vs. DARSHAN KAUR
July 6, 2004
STATE OF PUNJAB Vs. KUSHAL SINGH PATHANIA
August 4, 2004
STATE OF PUNJAB Vs. RAMESH KUMAR
July 16, 2004
STATE OF PUNJAB Vs. SHAMSHER SINGH
August 18, 2004
STATE OF PUNJAB Vs. HANS RAJ
August 19, 2004
STATE OF PUNJAB AND ANOTHER Vs. B.S. GILL
August 19, 2004
STATE OF PUNJAB AND ANOTHER Vs. EX
May 4, 2004
STATE OF PUNJAB AND ANR. Vs. DHARAM SINGH AND ANR.
July 29, 2004
STATE OF PUNJAB AND OTHERS Vs. SUKHDEV SINGH
November 22, 2004
STATE OF PUNJAB AND OTHERS Vs. SATLUJ CONSTRUCTIONS LTD.
March 4, 2004
STATE OF PUNJAB AND OTHERS Vs. YASH PAL
December 14, 2004
STATE OF PUNJAB AND OTHERS Vs. GURCHARAN SINGH AND OTHERS
March 11, 2004
STATE OF PUNJAB THROUGH ITS SECRETARY LABOUR PUNJAB, CHANDIGARH AND ANOTHER Vs. JASWANT SINGH AND ANOTHER
April 15, 2004
STATE OF PUNJAB, THROUGH LAND ACQUISITION COLLECTOR Vs. HANS RAJ SETIA (DECEASED) THROUGH LRS
September 15, 2004
STERLING STEELS & WIRES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 9, 2004
SUBA SINGH Vs. STATE OF PUNJAB
March 31, 2004
SUBASH Vs. STATE OF HARYANA
March 18, 2004
SUBHADRA DEVI DIED Vs. BALBIR NATH
January 28, 2004
SUBHASH BIJLANI Vs. RAJINDER KAUR GREWAL
August 2, 2004
SUBHASH CHANDER CHAWLA Vs. GURDIAL SINGH
April 20, 2004
SUBHASH CHOPRA Vs. CONTINENTAL DEVICES (INDIA) LTD
August 27, 2004
SUCHA SINGH Vs. JOINT DIRECTOR PANCHAYATS
July 21, 2004
SUDARSHAN CHOPRA AND ORS. Vs. COMPANY LAW BOARD AND ORS.
February 10, 2004
SUDARSHAN JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 15, 2004
SUDARSHAN KUMAR Vs. STATE OF PUNJAB
August 10, 2004
SUDARSHAN KUMAR Vs. NARBADA DEVI
September 29, 2004
SUDARSHAN TANDON Vs. PRAN NATH SHARMA
May 24, 2004
SUDERSHAN SINGH Vs. ROSHAN SINGH
August 25, 2004
SUDESH DEWAN Vs. THE STATE OF HARYANA AND OTHERS
December 17, 2004
SUDESH KUMAR VASUDEVA Vs. VEENA GARG
April 27, 2004
SUDESH KUMARI Vs. STATE OF PUNJAB
February 25, 2004
SUDHIR SHARMA Vs. PUNJAB UNIVERSITY, PATIALA
August 24, 2004
SUKHA SINGH Vs. STATE OF PUNJAB
March 31, 2004
SUKHDEEP KAUR Vs. STATE OF PUNJAB
July 8, 2004
SUKHDEV SINGH Vs. STATE OF PUNJAB
July 22, 2004
SUKHDEV SINGH Vs. BAL KRISHAN
November 18, 2004
SUKHDEV SINGH Vs. STATE OF PUNJAB
February 20, 2004
SUKHDEV SINGH Vs. FINANCIAL COMMISSIONER REVENUE
May 20, 2004
SUKHDEV SINGH Vs. GENERAL MANAGER,PUNJAB ROADWAYS
January 14, 2004
SUKHDEV SINGH Vs. STATE OF HARYANA AND OTHERS
July 17, 2004
SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 22, 2004
SUKHJIT SINGH KHAIRA Vs. STATE OF PUNJAB AND OTHERS
October 8, 2004
SUKHPAL SINGH Vs. STATE OF PUNJAB
September 7, 2004
SUKHWINDER KAUR ALIAS RODI Vs. STATE OF PUNJAB
April 1, 2004
SULTAN SINGH Vs. STATE OF PUNJAB
August 23, 2004
SUMAN RAWAT Vs. THE HARYANA POLICE HOUSING CORP. AND OTHERS
July 29, 2004
SUNDER DASS Vs. PUNJAB STATE ELECTRICITY BOARD
August 23, 2004
SUNDER SINGH Vs. STATE OF HARYANA
March 19, 2004
SUNEHRI DEVI Vs. LACHHMI
March 3, 2004
SUNITA ALIAS SAVITA Vs. SURENDER
January 22, 2004
SUNITA DEVI Vs. ROSHAN LAL
May 12, 2004
SUNITA RANI Vs. PARVINDER KUMAR
August 21, 2004
SUNITA RANI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 9, 2004
SURAJ BHAN Vs. JOGINDER SARUP
September 14, 2004
SURAJ PARKASH Vs. MOHINDER PAL SHARMA
December 13, 2004
SURAJ SINGH Vs. BHARAT BHUSHAN
August 9, 2004
SURENDER Vs. STATE OF HARYANA
August 2, 2004
SURENDER KUMAR Vs. STATE OF HARYANA
March 3, 2004
SURESH KUMAR Vs. RAILWAY PROTECTION FORCE
July 13, 2004
SURESH KUMAR Vs. STATE OF HARYANA
July 22, 2004
SURESH KUMAR Vs. STATE OF HARYANA
September 18, 2004
SURESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
August 10, 2004
SURESH KUMAR BHAIYA Vs. STATE OF PUNJAB
May 7, 2004
SURESH PAL Vs. STATE OF HARYANA
February 2, 2004
SURINDER JIT SINGH Vs. STATE BANK OF INDIA
July 5, 2004
SURINDER KAUR Vs. KARANBIR SINGH
April 22, 2004
SURINDER KUMAR JAIN Vs. RAVINDER KALRA ALIAS BHUSHAN KALRA
August 18, 2004
SURINDER KUMAR JAIN Vs. STATE OF PUNJAB
July 30, 2004
SURINDER MOHAN Vs. STATE OF PUNJAB
October 4, 2004
SURINDER PAL KAUR Vs. STATE OF PUNJAB
October 14, 2004
SURINDER SINGH Vs. STATE OF PUNJAB
March 9, 2004
SURINDER SINGH HANSPAL Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH
February 27, 2004
SURINDER SINGH TALAB Vs. BUA DASS (DIED) THROUGH LRS
July 16, 2004
SURJAN SINGH Vs. SHANTI DEVI
December 9, 2004
SURJIT KAUR Vs. NIRVER SINGH
October 13, 2004
SURJIT KAUR Vs. STATE OF PUNJAB
May 20, 2004
SURJIT SINGH Vs. STATE OF PUNJAB
November 2, 2004
SURJIT SINGH Vs. MANOHAR LAL
April 7, 2004
SURJIT SINGH Vs. BAKHTAWAR SINGH
December 1, 2004
SURTO Vs. SHANTI
April 16, 2004
SURYA KANT Vs. RAJESH MITTAL & ANR
October 4, 2004
SUSHEEL KUMAR Vs. STATE OF HARYANA
April 15, 2004
SUSHEEL KUMARI Vs. VIJAY KUMAR
August 2, 2004
SUSHIL KUMAR Vs. NEELAM
March 18, 2004
SUSHIL KUMAR Vs. STATE OF HARYANA
April 28, 2004
SUSHIL KUMAR Vs. COMMISSIONER OF INCOME TAX
August 5, 2004
SWAI RAM Vs. GUDDU ALIAS DAWOOD AND OTHERS
July 20, 2004
SWARAN KAUR Vs. GURDEV SINGH
February 11, 2004
SWARAN SINGH Vs. SUBA SINGH
July 7, 2004
SWARAN SINGH Vs. DALIP KAUR
November 2, 2004
SWARAN SINGH Vs. SWARAN KAUR
January 12, 2004
SWARAN SINGH Vs. BALWANT SINGH
April 22, 2004
SWARAN SINGH Vs. CHARAN SINGH
February 4, 2004
SWARNA DEVI Vs. MAHANT NATH RAM SHARMA
November 3, 2004
SWINDER KAUR Vs. DALBIR KAUR
November 17, 2004
TAHIR Vs. STATE OF HARYANA
March 3, 2004
TANK PARSAD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
July 20, 2004
TARA CHAND Vs. MUNICIPALITY REWARI
December 17, 2004
TARA SINGH Vs. JEONI KAUR
September 25, 2004
TARLOK SINGH Vs. FINANCIAL COMMISSIONER CO-OPERATION
May 25, 2004
TARSEM LAL Vs. KRISHAN CHANDER
September 15, 2004
TARSEM LAL Vs. STATE OF PUNJAB & OTHERS
March 8, 2004
TEHAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 22, 2004
TEJ KAUR Vs. DEVINDER KAUR
May 19, 2004
TEJBIR SINGH SIDHU Vs. PUNJABI UNIVERSITY, PATIALA AND ANOTHER
February 9, 2004
TEJWANT KAUR @ TEJWINDER KAUR Vs. STATE OF PUNJAB THROUGH SSP
February 26, 2004
TEKA Vs. RAM PHAL
May 5, 2004
TELU RAM Vs. P.S.E.B.
December 17, 2004
THANESAR MUNICIPALITY Vs. KARAMVIR SINGH
January 15, 2004
THAPAR AGRO MILLS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
January 27, 2004
THE CHIEF ENGINEER, PUBLIC HEALTH, PUNJAB, PATIALA AND ANOTHER Vs. RAMESH KUMAR
May 4, 2004
THE DIRECTOR, DEPARTMENT OF SOCIAL SECURITY AND WOMEN & CHILD DEVELOPMENT PUNJAB, AND ANOTHER Vs. SMT. SHEEDO DEVI AND ANOTHER
November 18, 2004
THE DISTRICT RED CROSS SOCIETY, SIRSA Vs. RADHA KISHAN RAJPAL AND ANOTHER
November 5, 2004
THIRAJ KUMAR Vs. STATE OF PUNJAB
August 17, 2004
TIKKAM LAL BATTA Vs. ASHOK KUMAR
November 17, 2004
TILAK RAJ ANAND Vs. SURINDER KUMAR
December 15, 2004
TIRLOCHAN SINGH Vs. STATE OF PUNJAB
October 13, 2004
TRILOK SINGH Vs. STATE OF PUNJAB
July 27, 2004
U.P. STATE ROAD TRANSPORT CORPN. Vs. RADHA MOHAN MALL
September 2, 2004
UJAGGAR KAUR BAKSHI Vs. STATE OF PUNJAB
April 20, 2004
UMED SINGH Vs. STATE OF HARYANA
March 17, 2004
UNION OF INDIA Vs. DHANNU RAM
January 7, 2004
UNION OF INDIA Vs. PRITAM SINGH
May 5, 2004
UNION OF INDIA Vs. KISHAN SINGH
May 5, 2004
UNION OF INDIA Vs. SHASTRI CONSTRUCTION CO.
July 1, 2004
UNION OF INDIA Vs. GURVINDER SINGH
January 12, 2004
UNION OF INDIA Vs. PUNJAB STATE COOP. SUPPLY & MARKETING FEDERATION LTD.
September 8, 2004
UNION OF INDIA Vs. SUMAN CONSTRUCTION COMPANY
December 7, 2004
UNION OF INDIA Vs. SHARDA DEVI
February 27, 2004
UNION OF INDIA Vs. TELU RAM RAM CHANDER
September 29, 2004
UNION OF INDIA (UOI) Vs. BABA RANGI RAM PVT. LTD.
December 14, 2004
UNION TERRITORY, CHANDIGARH AND OTHERS Vs. THANGAVEL AND OTHERS
August 26, 2004
UNITED ENGINEERS Vs. NIRMAL BHASIN
September 14, 2004
UNITED INDIA INSURANCE CO LTD Vs. SURINDER
July 29, 2004
UNITED INDIA INSURANCE CO LTD Vs. SHARANJIT KAUR
August 24, 2004
UNITED INDIA INSURANCE COMPANY Vs. BALWANT SINGH
August 13, 2004
UNITED PESTICIDES THROUGH ITS DIRECTOR Vs. STATE OF HARYANA
August 19, 2004
UNITED POLYMER INDUSTRIES Vs. STATE OF PUNJAB
August 10, 2004
UNITED RICELAND PVT LTD Vs. STATE OF HARYANA
December 17, 2004
UPKAR SINGH Vs. MUNICIPAL COMMITTEE, SUNAM, DISTRICT SANGRUR
September 15, 2004
URMIL Vs. STATE OF PUNJAB
November 23, 2004
USHA RANI Vs. STATE OF HARYANA
August 5, 2004
USHA RANI Vs. OM PARKASH SHARMA
March 5, 2004
V P SURY Vs. ANIL K MEHRA
March 10, 2004
V.P. DUBEY, IAS (RETIRED) Vs. STATE OF PUNJAB
January 8, 2004
VARINDER CHOUDHARY Vs. P. KUMAR
May 24, 2004
VARINDER JOSHI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 30, 2004
VARINDER KUMAR Vs. STATE OF HARYANA
May 19, 2004
VARINDER KUMAR Vs. STATE OF PUNJAB
August 4, 2004
VED PARKASH Vs. STATE OF PUNJAB
May 5, 2004
VED PARKASH Vs. STATE OF PUNJAB
March 11, 2004
VED PARKASH Vs. RATTAN LAL AGGARWAL
August 30, 2004
VED PARKASH & OTHERS Vs. STATE OF HARYANA & OTHERS
January 30, 2004
VED PARKASH SAROGI Vs. ORIENTAL BANK OF COMMERCE
November 17, 2004
VED PRAKASH Vs. BHANA ALIAS JAI BHAGWAN
February 24, 2004
VIDYA NAND Vs. STATE OF HARYANA
September 15, 2004
VIDYA SINGH Vs. LIFE INSURANCE CORPN OF INDIA
May 17, 2004
VIJAY (KHANDANI VAID) Vs. DHARAMPAL AND OTHERS
May 13, 2004
VIJAY KUMAR Vs. STATE OF PUNJAB AND ORS.
October 5, 2004
VIJAY KUMAR Vs. MAHESH KUMAR
August 2, 2004
VIJAY KUMAR Vs. STATE OF PUNJAB
September 5, 2004
VIJAY KUMAR Vs. SUSHIL KUMAR
August 5, 2004
VIJAY KUMAR Vs. STATE OF HARYANA
March 24, 2004
VIJAY KUMAR DUGGAL Vs. KAMLESH KUMARI
April 28, 2004
VIJAY KUMAR JINDAL Vs. STATE OF PUNJAB
January 14, 2004
VIJAY KUMAR NAYYER Vs. P O, LABOUR COURT, LUDHIYANA
October 26, 2004
VIJAY PAL SINGH Vs. STATE OF HARYANA
March 31, 2004
VIKAS GUPTA Vs. STATE OF PUNJAB
February 13, 2004
VIKRAM DUTT KAPOOR Vs. AMAR KAUR
December 4, 2004
VIKRAM SINGH Vs. STATE OF HARYANA
November 3, 2004
VINAY SIKAND ALIAS WALIA Vs. STATE OF HARYANA
February 9, 2004
VINOD KUMAR Vs. SAT PAL
October 27, 2004
VINOD KUMAR ARORA Vs. SANTOSH KUMARI
December 2, 2004
VINOD PAPER MILLS LTD. Vs. THE MUNICIPAL COMMITTEE, MALERKOTLA
October 6, 2004
VIPAN KUMAR Vs. STATE OF PUNJAB
October 26, 2004
VIRENDER Vs. STATE OF HARYANA
February 17, 2004
VIRENDER KUMAR Vs. STATE OF HARYANA
February 25, 2004
VIRENDER SANDHU Vs. STATE OF HARYANA AND OTHERS
October 26, 2004
VIRENDER SING Vs. HARYANA TOURISM CORPORATION LTD
December 16, 2004
VIRESH SHANDILYA Vs. UNION OF INDIA
November 1, 2004
VIRINDER KUMAR KAKAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 1, 2004
VIRSA SINGH AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
February 13, 2004
VISHVJYOTI TRADING LIMITED Vs. STATE OF PUNJAB
October 14, 2004
VISHWA MITTAR Vs. MANOHAR LAL MAKKAR
May 26, 2004
VISHWA NATH Vs. PUNJAB STATE
October 6, 2004
WIMPY INTERNATIONAL LIMITED Vs. STATE OF PUNJAB
July 21, 2004
WINSOME TEXTILES INDUSTRIES LTD. Vs. UNION OF INDIA
November 2, 2004
YAKUB AND OTHERS Vs. STATE OF HARYANA
November 16, 2004
YASH PAL HANDA Vs. SAROJ HANDA
August 12, 2004
YASHBIR GULATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 13, 2004
YASHPAL SINGLA Vs. VIJAY KUMAR
April 22, 2004
YOGESH SHARMA Vs. STATE OF PUNJAB C
January 15, 2004
YOGINDER PAUL SHARMA Vs. ADDITIONAL DIRECTOR
April 21, 2004
YUDHBIR SINGH LAMBA Vs. STATE OF HARYANA
October 1, 2004
ZARINA Vs. STATE OF HARYANA
May 28, 2004
ZILA PARISHAD, GURDASPUR Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
February 11, 2004
ZILE SINGH Vs. STATE OF HARYANA
April 6, 2004
ZILE SINGH Vs. OM PARKASH
July 13, 2004
ZILE SINGH Vs. STATE OF HARYANA
October 6, 2004