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Case Index
Title
Date
SANJAY JALAN Vs. SUNITA JALAN
May 6, 2004
A I A ENTERPRISE Vs. GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
January 28, 2004
ABDUL HALM DEWAN Vs. STATE OF ASSAM
May 25, 2004
ABDUL HYE ALIAS KALITA Vs. STATE OF ASSAM
November 25, 2004
ABDUL KABIR AND ANR. Vs. STATE OF ASSAM AND ORS.
March 26, 2004
ABDUL KADIR AKAND Vs. STATE OF ASSAM
July 23, 2004
ABDUL KARIM Vs. ASHOK DAS AND OTHERS
December 25, 2004
ABDUL KARIM CHAGLA Vs. STATE OF ASSAM
June 25, 2004
ABDUL LATIF BARBNIYA Vs. STATE OF ASSAM
December 17, 2004
ABDUL MATLIB Vs. MANAGING DIRECTOR, ASSAM FINANCIAL CORPORATION AND ORS.
March 4, 2004
ABDUL ROSHID Vs. STATE OF ASSAM
May 31, 2004
ABDUL ROUD Vs. STATE OF ASSAM
February 18, 2004
ABEDUR RAHMAN Vs. HASIBUDDIN BARBHUIYA
August 4, 2004
ABIRAM PEGU Vs. STATE OF ASSAM
March 17, 2004
ABU BAHAR SIDDIK ABU MIA Vs. STATE OF TRIPURA
December 14, 2004
ABUL KALAM AZAD Vs. B S N L
February 27, 2004
ADHIR CHANDRA CHOWDHURY Vs. STATE OF TRIPURA
May 11, 2004
ADU BAKKAR SIDDIQUE Vs. STATE OF ASSAM AND ORS.
June 4, 2004
AFTABUDDIN Vs. STATE OF ASSAM
January 28, 2004
AGARTALA BENCH BELA RANI KAR Vs. STATE OF TRIPURA
January 22, 2004
AGARTALA BENCH FATIKCHARRA TEA ESTATE Vs. STATE OF TPIPURA
November 23, 2004
AGARTALA BENCH JAGADISH DEBBARMA ALIAS JESTER Vs. STATE OF TRIPURA
March 18, 2004
AGARTALA BENCH PINKU TRADING CORPN Vs. BANK OF BORODA
January 21, 2004
AGARTALA BENCH STATE OF TRIPURA Vs. TARUN CHDEY
July 21, 2004
AGARTALA BENCH TRIPURA STATE CO OP BANK LTD Vs. S AMBHU PAUL
February 20, 2004
AINUL HOQUE Vs. SAMINA YASMINE
September 27, 2004
AIZAWL BENCH VANLALHRUAIA Vs. TLUANGA PARTE
April 1, 2004
AJIT KR SINGH Vs. DONYI POLO ASHOK HOTEL CORPN
May 28, 2004
AJIT PAL Vs. STATE OF TRIPURA
February 19, 2004
AJOY KUMAR BARUA Vs. ASSAM STATE ELECTRICITY BOARD AND ANR.
January 7, 2004
AKHAM JOY KUMAR SINGH Vs. AKHAM IBOBI SINGH AND ORS.
April 6, 2004
ALAKA GOSWAMI Vs. COMMISSIONER OF INCOME TAX
March 5, 2004
ALEYA KHATUN Vs. STATE OF ASSAM
August 2, 2004
ALL ASSAM HANDLOOM AND TEXTILE SRAMIK SANTHA Vs. STATE OF ASSAM
March 10, 2004
ALL ASSAM TRIBAL ENTREPRENEURS ASSOCIATION Vs. STATE OF ASSAM
May 13, 2004
ALL MANIPUR DEGADED TEACHERS ASSOCIATION Vs. STATE OF MANIPUR
September 21, 2004
ALLAUDDIN AHMED Vs. OIL and NATURAL GAS CORPORATION LTD
January 13, 2004
ALLMAMPUR PETROLEUM PRODUCTS TRANSPORTERS ASSOCIATION Vs. STATE OF MANIPUR
December 17, 2004
ALMA BEGUM Vs. LILMA PATAR KALITA
November 23, 2004
AMARJEET KUMAR Vs. STATE OF ASSAM
March 30, 2004
AMBIKA CHARAN CHOUDHURY Vs. D M NATIONAL INSURANCE CO
March 15, 2004
AMIT AGARWAL Vs. UNION OF INDIA
December 23, 2004
AMIT AGARWAL Vs. UNION OF INDIA (UOI) AND ORS.
December 3, 2004
AMIT BARDHAN ALIAS KABUL Vs. STATE OF ASSAM
September 9, 2004
AMLAN JYOTI BAROOAH Vs. STATE OF ASSAM
February 12, 2004
AMRIT BALLAV GOSWAMI Vs. UNION OF INDIA
February 11, 2004
ANIMA BASUMATARY Vs. UNION OF INDIA
May 21, 2004
ANIS-UZ-ZAMAN Vs. RAJEEB-AL-HATIM HAI AND ORS.
January 8, 2004
ANJALI DEBI THAPA Vs. SANDHYA DEBI THAPA
February 27, 2004
ANJAN DAS GUPTA Vs. STATE OF ARUNACHAL PRADESH
March 16, 2004
ANJAN KUMAR DUTTA FAKHAR UDDIN CHOUDHURY Vs. STATE OF ASSAM
January 21, 2004
ANOWAR HUSSAIN Vs. GOLAPJAN
April 2, 2004
ANOWARUL HAQUEBARLASKAR Vs. STATE OF ASSAM
February 18, 2004
ANSER ALI ABDUL GANI Vs. STATE OF ASSAM
March 10, 2004
ANU GOSWAMI Vs. STATE OF ASSAM
March 17, 2004
ANUKUL NAGAR UNNAYAN SAMITI Vs. STATE OF ASSAM AND ORS.
December 14, 2004
ANWAR ALL Vs. MOZIBUL HOQUE
August 27, 2004
APURBA PODDAR Vs. STATE OF ASSAM
August 26, 2004
ARAMBAM KAMESWAR SINGH Vs. DISTRICT MAGISTRATE AND ORS.
April 22, 2004
ARAMUL HAQUE CHOUDHURY Vs. STATE OF ASSAM
February 9, 2004
ARCHCON Vs. SEWDA CONST CO
June 29, 2004
ARJUN BISWAS Vs. STATE OF ASSAM
March 31, 2004
ARPITA BHATTACHARJEE Vs. SUBRATA BHATTACHARJEE
May 5, 2004
ARUN NANDI Vs. STATE OF ASSAM
December 9, 2004
ARUNAVA BHOWMIK Vs. STATE OF ASSAM
April 22, 2004
ASEM NINGOL LONGJAM ONGBI THARONGOUBIDEVI Vs. STATE OF MANIPUR
January 30, 2004
ASHUTHOSH DAS Vs. SUSHMA RANI DAS
January 20, 2004
ASSAM BROOK LTD Vs. UNION OF INDIA
November 29, 2004
ASSAM CHEMICAL and PHARMACEUTICAL PVT LTD Vs. STATE OF ASSAM
February 3, 2004
ASSAM CONDUCTORS and CABLES MG ASSOCIATION Vs. ASSAM STATE ELECTRICITY BOARD
June 18, 2004
ASSAM GOVERNMENT MARKETING CORPORATION LTD Vs. SHEKHAR CHAND BHURA
February 13, 2004
ASSAM INDUSTRIAL DEVP CORPORATION LTD Vs. RABINDRA KR SARMA
January 7, 2004
ASSAM KHATUN Vs. MAHMAD ALI
March 23, 2004
ASSAM STATE ELECTRICITY BOARD Vs. LATISH CHANDRA TAMUNG
March 24, 2004
ASSAM STATE ELECTRICITY BOARD Vs. ON DEATH OF JETHUA MIKIR, HIS SONS
March 24, 2004
ASSOCIATION OF THE CANDIDATES Vs. STATE OF MANIPUR
February 23, 2004
ASSOCIATION TO UPLIFT RURAL UNDERTAKING ACTION, TRAINING AND EDUCATION (AUREATE) AND ANR. Vs. STATE OF ASSAM AND ORS.
August 12, 2004
ATAUR RASUL Vs. MTIAZ RASUL
August 9, 2004
ATUL KALITA Vs. STATE OF ASSAM
June 20, 2004
ATULKALITA Vs. STATE OF ASSAM
June 21, 2004
AYATUN NESSA Vs. STATE OF ASSAM
February 6, 2004
AYATUN NESSA Vs. STATE OF ASSAM AND ORS.
February 4, 2004
AZMAL HUSSAIN AHMED Vs. STATE OF ASSAM
February 25, 2004
B. ROKIMA Vs. STATE OF MIZORAM AND ORS.
June 10, 2004
BABULALDAS Vs. STATE OF ASSAM
March 3, 2004
BABY DAS Vs. UNION OF INDIA (UOI) AND ORS.
June 5, 2004
BADUDDIN ALIAS BADUUDDIN Vs. STATE OF ASSAM
June 21, 2004
BAGHIA URANG Vs. STATE OF ASSAM
January 9, 2004
BAKUL BORA Vs. STATE OF ASSAM
June 21, 2004
BAKUL RANI DAS AND ORS Vs. PARESH CH SARKAR AND ORS
December 21, 2004
BALENDRA NATH HAZARIKA Vs. STATE OF ASSAM
February 10, 2004
BANABEHARIDAS Vs. STATE OF TRIPURA
November 19, 2004
BANAMALI DAS ALIAS BANORAM DAS Vs. PADMANATH GOSWAMI
August 23, 2004
BANIKANTI SARMA Vs. ASSAM BOARD OF REVENUE
August 24, 2004
BANSAL ASSOCIATES LTD Vs. UNION OF INDIA
May 4, 2004
BASANTA SAIKIA Vs. ASSISTANT LABOUR COMMISSIONER
December 23, 2004
BASKI GUPTA Vs. STATE OF ASSAM
January 22, 2004
BAZALONI GROUP LTD Vs. COMMISSIONER OF INCOME TAX SHILLONG
August 24, 2004
BHABEN KALITA AND ORS. Vs. STATE OF ASSAM AND ANR.
February 9, 2004
BHABESH CH BAROOWA Vs. ESCORTS FINANCE LTD
August 9, 2004
BHABISH DIHINGIA Vs. STATE OF ASSAM
March 26, 2004
BHAGIRATH PATOWARI Vs. GAUHATI UNIVERSITY
March 4, 2004
BHAGWAN PRASAD SAHU Vs. DIPAK BHAGAWATI
December 7, 2004
BHAGYA KALITA Vs. STATE OF ASSAM
November 24, 2004
BHAKTI RAM GOGOI Vs. STATE OF ASSAM
September 1, 2004
BHARAT FERROUS (P) LTD. Vs. UNION OF INDIA (UOI)
March 4, 2004
BHARAT SANCHAR NIGAM LIMITED BSNL Vs. NIKHIL NANDIMAJUMDAR
November 16, 2004
BHASKAR SEAL Vs. ANJALI KALITA
May 13, 2004
BHAVIKSHAN TIWARI Vs. UNION OF INDIA (UOI) AND ORS.
February 19, 2004
BHOLA HAZARIKA Vs. STATE OF ASSAM
April 28, 2004
BHUBAN BAISNAB Vs. STATE OF ASSAM
May 14, 2004
BHUMIDHAR KALITA Vs. STATE OF ASSAM
November 24, 2004
BHUWALKA TRADING and TEA COMPANY Vs. TARABHUTORIA
March 5, 2004
BIBEK KR MOITRA Vs. KAMAKHYA CHARAN GHOSE
May 10, 2004
BIBEKANANDA DAS Vs. STATE OF ASSAM
November 19, 2004
BIDHAN CHANDRA SUTRADHAR Vs. KRISHNA MOHAN TELI alias DARBARI TELI
January 21, 2004
BIDHAN CHANDRA SUTRADHAR Vs. KRISHNA MOHAN TELI
January 29, 2004
BIDYUT KANTI CHOUDHURY Vs. STATE OF TRIPURA
December 20, 2004
BIJAY KR CHOWDHURY Vs. STATE OF TRIPURA
April 30, 2004
BIJAY KUMAR CHOUDHURY Vs. STATE OF TRIPURA
April 20, 2004
BIJOY BAKTI Vs. STATE OF ASSAM
May 21, 2004
BIJOY KR NATH Vs. ASSAM STATE AGRICULTURAL MARKETING BOARD
July 2, 2004
BIKASH ROY Vs. STATE OF ASSAM
December 9, 2004
BIMALENDU BHAGABATI Vs. ASSAM GOVT CONST CORPORATION LIMITED
March 26, 2004
BINA PRASAD SONARI Vs. MANAGER UNITED INDIA INSURANCE CO LTD
April 7, 2004
BINDA PRASAD SINGH Vs. PRESIDING OFFICER LABOUR COURT DIBRUGARH
January 1, 2004
BINOD SAHARIA Vs. PRAG BOSIMI SYNTHETICS LTD
February 13, 2004
BIPUL CHANDRA PAUL Vs. SANDHYASAHA
November 16, 2004
BIPUL CHANDRA TAMULY Vs. STATE OF ASSAM
December 2, 2004
BIPUL SARMA Vs. STATE OF ASSAM
September 22, 2004
BIRAJIT SINHA Vs. STATE OF TRIPURA
August 11, 2004
BIREN BORAH Vs. UNITED BANK OF INDIA
February 6, 2004
BIRENDRA KUMAR BORTHAKUR Vs. GAUHATI MUNICIPAL CORPORATION
May 18, 2004
BIRENDRA NATH SARMA Vs. ARUNAMAYEE BISHAYA
July 22, 2004
BIRPATRA TANTI Vs. STATE OF ASSAM
April 21, 2004
BISHNU GUPTA Vs. STATE OF ASSAM
September 9, 2004
BISHWANATH SHARMA Vs. MALBHOG BORUAH ESTATE PVT LTD
March 12, 2004
BITEM LEGO Vs. RODING PERTIN
December 23, 2004
BODHRAJ JAMAWAL Vs. UNION OF INDIA (UOI) AND ANR.
March 26, 2004
BRAHMAPUTRA CONSORTIUM LTD Vs. STATE OF ASSAM
September 27, 2004
BRAHMAPUTRA IRON AND STEEL CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
August 12, 2004
BROOKE BOND LIPTON INDIA LTD Vs. STATE OF ASSAM
September 9, 2004
BUOY CHOUDHURY Vs. STATE OF TRIPURA
March 10, 2004
CACHAR NATIVE JOINT STOCK CO LTD Vs. NAMITA GUPTA
March 2, 2004
CEMENT CORPORATION OF INDIA LTD. Vs. ACHYUT CHANDRA DAS AND ORS.
February 19, 2004
CHAGAN LAL SARMA Vs. SAFIA AHMED
June 16, 2004
CHAIRMAN OIL AND NATURAL GAS CORPORATION LTD Vs. SHYAMAL CHANDRA BHOWMIK
October 6, 2004
CHANDAN GOGOI Vs. STATE OF ASSAM
May 20, 2004
CHANDRA SEKHAR BHOWMIK Vs. STATE OF TRIPURA
November 16, 2004
CHIEF ENGINEER PROJECT PUSHPAK AIZAWL Vs. PULALREMRUATA
December 9, 2004
CHIKHUTA PURO Vs. STATE OF NAGALAND
July 1, 2004
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN AND ORS Vs. RADHEY SHYAM MAURYA
March 4, 2004
COMPUTER ASSOCIATED IDUSTRIES OF MIZORAM Vs. SECRETARY TO THE GOVT OF MIZORAM
April 8, 2004
DAL THANG Vs. STATE OF MIZORAM
March 10, 2004
DALER SINGH Vs. UNION OF INDIA
September 1, 2004
DALTHANG Vs. STATE OF MIZORAM
March 3, 2004
DALTHANG Vs. STATE OF MIZORAM
January 1, 2004
DAMANI CONSTRUCTION COMPANY Vs. STATE OF ARUNACHAL PRADESH
September 1, 2004
DAMBARUDHAR NATH Vs. STATE OF ASSAM
January 20, 2004
DAMBUDHAR NATH AND ORS. Vs. STATE OF ASSAM AND ORS.
February 3, 2004
DEATH OF IBRAHIM ALI Vs. DEATH OF REKIB ALI
December 9, 2004
DEBA KANTA SARMA Vs. STATE OF ASSAM
July 2, 2004
DEBAJYOTI SAIKIA Vs. STATE OF ASSAM
August 25, 2004
DEBASHIS KR DUTTA Vs. UNITED BANK OF INDIA
June 22, 2004
DEBASHISH DEY Vs. STATE OF ASSAM
November 27, 2004
DEEPAK DAS Vs. STATE OF ASSAM
June 5, 2004
DEEPAK SHARMA TAMULI Vs. STATE OF ASSAM
September 2, 2004
DEEPALI MORANG Vs. STATE OF ASSAM
September 2, 2004
DHANAI BHAGWAT Vs. SHAKIL AKHTAR
November 23, 2004
DHANANJAY DAS Vs. STATE OF ASSAM
July 21, 2004
DHANESWAR KALITA Vs. STATE OF ASSAM
March 18, 2004
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA
May 18, 2004
DHARMES WAR BAISHYA Vs. STATE OF ASSAM
March 3, 2004
DHIREN BAISHY & ORS. Vs. STATE
November 16, 2004
DHIREN KALITA Vs. STATE OF ASSAM
March 26, 2004
DIBRU LOHAR Vs. STATE OF ASSAM
January 6, 2004
DILIP CHOUDHURY Vs. STATE OF TRIPURA
February 10, 2004
DILIP DAS Vs. STATE OF ASSAM
February 4, 2004
DILIP KR SAKIA Vs. STATE OF ASSAM
August 30, 2004
DIMBESWAR BORA Vs. UNION OF INDIA
August 24, 2004
DIPAK DAS Vs. STATE OF ASSAM
April 7, 2004
DIPAK PAHARIA Vs. STATE OF ASSAM
February 6, 2004
DIPALI TALUKDAR Vs. STATE OF ASSAM
June 15, 2004
DIPTI KUMAR GOGOI Vs. UNION OF INDIA
June 22, 2004
DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. BINAY KR. KHOUND
December 2, 2004
DIVISIONAL FOREST OFFICER CUM AUTHORISED OFFICER Vs. MAYA DOLO
June 18, 2004
DR. M. LAITPHLANG AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
January 28, 2004
DUGI TAJIK Vs. CHIEF SECY GOVT OF AP
February 10, 2004
DURGA PANDIT Vs. PRADIP KR PANDIT
February 3, 2004
EAST LINE PROJECTS P LTD Vs. B BOROOAH CANCER INSTITUTE GUWAHATI
June 18, 2004
EASTERN COMMERCIAL ENTERPRISE Vs. NORTH EASTERN ELECTRIC POWER CORPN
February 13, 2004
EASTERN ENTERPRISES Vs. STATE OF ASSAM
December 2, 2004
EGGS DEALERS ASSOCIATION Vs. STATE OF NAGALAND
June 22, 2004
ERA KACHARIPARA GAON MIN SAMABAI SAMITTEE LTD Vs. SINGARA BEEL MIN SAMABAI SAMITTEE LTD
December 12, 2004
ERI-TECH LTD. AND ANR. Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
February 16, 2004
FAIZAR ALI Vs. MUSSTT SAMINA BEGUM
January 22, 2004
FAKARUDDIN AHMED Vs. PARBIN SULTANA
September 1, 2004
FARHAD ALI Vs. SECRETARY ASSAM STATE AGRICULTURE MARKETING BOARD
March 29, 2004
FARJANA BANU Vs. PARVEZ ALAM
April 23, 2004
FATIKCHARRA TEA ESTATE Vs. STATE OF TRIPURA
November 23, 2004
FAZLUR RAHMAN Vs. MOHD RAIZUDDIN
January 22, 2004
FORTUNE TOWERS INDIA (P) LTD. Vs. GAUHATI MUNICIPAL CORPORATION AND ORS.
May 19, 2004
FRONTIER ENGINEERING Vs. STATE OF ASSAM AND ORS.
February 12, 2004
G LUNGAILIN Vs. K WUNGSHIM
March 31, 2004
G R DIARY AND FOOD PRODUCTS PVT LTD Vs. NATIONAL SMALL INDUSTRIES
June 5, 2004
G R DIARY and FOOD PRODUCTS PVT LTD Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
June 6, 2004
GANESH BORA Vs. STATE OF ASSAM
May 25, 2004
GANESH CHETRI Vs. ZANTSEMO MURKY
December 6, 2004
GANESH DAS Vs. STATE OF ASSAM
August 9, 2004
GANGA BALA CHOUDHURY Vs. STATE OF ASSAM
November 24, 2004
GANGABANI MERCANTILE AND FINANCE P LTD Vs. COMMISSIONER OF INCOME TAX
March 19, 2004
GAREMARI GAON PANCHAYAT MIN SAMABAI SAMITI LTD Vs. ASSAM FISHERIES DEV CORP LTD AND ORS
November 14, 2004
GAUR MONI SINGHA Vs. STATE OF ASSAM
April 21, 2004
GAUR MONI SINGHA Vs. STATE OF ASSAM
June 18, 2004
GAUTAM KR DEB BARMA Vs. STATE OF TRIPURA
November 16, 2004
GEETA ART PRESS Vs. STATE OF ASSAM
May 18, 2004
GEORGE WILLIAMSON ASSAM LTD Vs. MADHU PAUL MADHU SUDHAN PAUL
September 2, 2004
GHAWAR CHAND GANGH Vs. STATE OF ASSAM
December 10, 2004
GHOSHIHO SEMA Vs. STATE OF NAGALAND
January 30, 2004
GITTESH RANJAN DEB Vs. STATE OF ASSAM
February 6, 2004
GLADIS LAMARE Vs. STATE OF MEGHALAYA
January 30, 2004
GOLAP CHAND PRASAD GUPTA Vs. STATE OF ASSAM
June 2, 2004
GOLAPI BIBI Vs. STATE OF ASSAM
January 21, 2004
GOPAL BHARALI Vs. STATE OF ASSAM
March 17, 2004
GOPAL CHANDRA PAUL Vs. STATE OF ASSAM
February 11, 2004
GOPIKAR ANIAN CHAKRABORTY Vs. AMULYA KUMAR BHATTACHARJEE
November 25, 2004
GREEN VALLEY BISCUIT PVT LTD Vs. MADHABI BISCUIT PVT LTD
December 23, 2004
GREEN VIEW TEA and INDUSTRIES Vs. COLLECTOR GOLAGHAT
December 21, 2004
GUNI RAM WANGE Vs. STATE OF ARUNACHAL PRADESH
June 15, 2004
GURU PRASAD CHAKRABORTY Vs. TRIPURA UNIVERSITY
February 19, 2004
GURU PRASHAD CHAKRABORTY Vs. TRIPURA UNIVERSITY
February 28, 2004
GUWAHATI NEUROLOGICAL RESEARCH CENTRE LIMITED Vs. COMMISSIONER OF TAXES ASSAM
July 23, 2004
GYANTI TAKI Vs. STATE OF ARUNACHAL PRADESH
April 23, 2004
H A SARIMAYA Vs. DAVID KHULLAKPA
June 10, 2004
H K KANOI Vs. BOARD OF TRUSTEES ATPPF SCHEME
September 27, 2004
H KUMAR SINGH Vs. STATE OF MANIPUR
December 21, 2004
HAFIZUDDIN AHMED AND ORS. Vs. STATE OF ASSAM AND ORS.
January 7, 2004
HAJARAT ALI Vs. STATE OF ASSAM
April 1, 2004
HALADHAR TALUKADAR Vs. LAKSHI PATOWARI
December 7, 2004
HAMIDA KHATUN Vs. LOOBHA TEA CO LTD
February 24, 2004
HAMPONGPHOM Vs. STATE OF NAGALAND
March 29, 2004
HANUMAN PRASAD Vs. STATE OF ASSAM
June 1, 2004
HANUMAN PRASAD Vs. STATE OF ASSAM
January 6, 2004
HARE RAM SINGH URBAN PROGRAMME Vs. STATE OF ARUNACHAL PRADESH
June 5, 2004
HAREN DAS Vs. STATE OF ASSAM
August 30, 2004
HAREN SARMA Vs. STATE OF ASSAM
June 23, 2004
HARENDRA CH. ROY Vs. ASSAM STATE ELECTRICITY BOARD AND ANR.
June 24, 2004
HARI KRISHNA SURI Vs. STATE OF ASSAM
March 12, 2004
HARIBHAKTI ROY Vs. UNION OF INDIA
October 8, 2004
HCL INFO SYSTEMS LTD Vs. COMMISSIONER OF TAXES
November 24, 2004
HELEN DEB Vs. DILIP DEY AND ANOTHER
December 17, 2004
HEM CHANDRA BHUYAN Vs. STATE OF ASSAM
August 20, 2004
HEM KANTA SAIKIA Vs. UNITED BANK OF INDIA
May 18, 2004
HEMA HANDIQUE Vs. STATE OF ASSAM
February 27, 2004
HEMA HANDIQUE AND ORS. Vs. STATE OF ASSAM AND ORS.
April 27, 2004
HERITAGE ENGINEERS AND DEVELOPERS PVT LTD Vs. STATE OF ASSAM
December 1, 2004
HIFJUR RAHMAN ALIAS SIJU Vs. STATE OF ASSAM
January 7, 2004
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. UNION OF INDIA COMMISSIONER OF CENTRAL EXCISE MORELO BUILDING SHILLONG
January 9, 2004
HINDUSTAN CONSTRUCTION COMPANY Vs. NORTH EASTERN ELECTRICAL POWER CORPORATION LTD
September 10, 2004
HINDUSTAN PAPER CORPORATION LTD Vs. UNION OF INDIA
February 18, 2004
HPS INDIA P LTD Vs. SREI INTERNATIONAL FINANCE LTD
August 9, 2004
HUGIE ZOLIANG Vs. STATE OF NAGALAND
April 6, 2004
IC-42417 F. MAJOR T.K. CHATTERJEE Vs. UNION OF INDIA (UOI) AND ORS.
November 14, 2004
IKRAM ALI Vs. MUMTAZ BEGUM
August 27, 2004
IMAN ALI Vs. STATE OF ASSAM
May 24, 2004
INAMUS SHAHEED AND OTHERS Vs. AKHIRUL ISLAM AND OTHERS
August 26, 2004
INDIAN OIL CORPO LTD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL GUWAHATI
June 22, 2004
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
July 1, 2004
INDIAN OIL CORPORATION LTD Vs. KRISHNA KANTA BHUYAN
July 2, 2004
IQBABUL HAQUE Vs. STATE OF ASSAM
August 30, 2004
ISLAM UDDIN BARBHUIYA Vs. STATE OF ASSAM
February 23, 2004
J LALREMRUATA Vs. STATE OF MIZORAM
February 27, 2004
J LALTHANGLIANA Vs. LIANSUAMA
November 17, 2004
JADEV CHETIA Vs. STATE OF ASSAM
August 30, 2004
JAFARUDDIN AHMED Vs. STATE OF ASSAM
September 17, 2004
JAGADISH DEBBARMA Vs. STATE OF TRIPURA AND ORS.
March 18, 2004
JAGDIP RAI Vs. STATE OF ASSAM
January 31, 2004
JAHUR UDDIN MAZARBHUIYA Vs. RESIDA KHATUN
December 9, 2004
JAHURA KHATUN Vs. UNION OF INDIA
May 31, 2004
JAIDUL ISLAM AND ORS. Vs. STATE OF ASSAM AND ORS.
March 4, 2004
JALKAMAL SAHU Vs. STATE OF ASSAM
February 6, 2004
JASWANT KAUR SEHGAL Vs. COMMISSIONER OF INCOME TAX
August 25, 2004
JATIRMAY DAS Vs. STATE OF ASSAM
December 3, 2004
JAYANTA BARMAN DEBA BARMAN ALIAS DEBA ROY Vs. STATE OF ASSAM
June 10, 2004
JAYANTA BORA Vs. STATE OF ASSAM
November 17, 2004
JESMINE BEGUM Vs. STATE OF ASSAM
March 1, 2004
JIBAN DAS Vs. STATE OF ASSAM
April 21, 2004
JIBESWAR THAKURIA Vs. STATE OF ASSAM
February 27, 2004
JITENDRA KUMAR KOTHARI Vs. UNION OF INDIA
September 14, 2004
JODHPUR TEA AND INDUSTRIES P LTD Vs. A S E B
February 18, 2004
JODHRAJ BAID Vs. STATE OF MIZORAM
May 6, 2004
JOGENDRA CHANDRA SKILL Vs. ANUKUL CHANDRA SKILL
March 31, 2004
JOGINDER KAUR Vs. SATYA RANJAN ROY
January 27, 2004
JOLEN SOBER ACCUSED Vs. STATE OF ASSAM
March 10, 2004
JONALI GOGOI Vs. PRAFULLA CH SARMAH
July 21, 2004
JOTINDRA BHATTACHARJEE Vs. SONA BALA BORA
April 5, 2004
JOYJIT BHADURI Vs. STATE OF ASSAM
May 14, 2004
JOYSHAB HUSSAIN LASKAR Vs. STATE OF ASSAM
June 22, 2004
JUBAIR AHMED BARBHUIYA Vs. STATE OF ASSAM
June 21, 2004
JYOTSNA BALA DAS LEGAL HEIRS OF BINOD CHANDRA DAS Vs. UPEN MEDHI
January 19, 2004
K S RAMACHANDRAN Vs. STATE OF ARUNACHAL PRADESH
December 23, 2004
K.K. SARMA Vs. SUPERINTENDENT OF TAXES AND ORS.
July 29, 2004
KAILASH CHAND JAIN Vs. STATE OF ASSAM
June 14, 2004
KAILASH KUMAR AGARWALLA Vs. STATE OF ASSAM
May 31, 2004
KAILASH KUMAR AGARWALLA Vs. STATE OF ASSAM
March 31, 2004
KALA MEA HIS Vs. REKIB ALI
December 9, 2004
KALTI RAVA Vs. UNION OF INDIA (UOI) AND ORS.
March 10, 2004
KALYAN BORA Vs. STATE OF ASSAM AND ORS.
November 19, 2004
KALYANIDEB Vs. USHA RANI SAHA
November 18, 2004
KAMAL KUMAR DUTTA Vs. STATE OF ASSAM
December 17, 2004
KAMRUP DEVELOPERS P LTD Vs. DEEPAK LOHIA
January 29, 2004
KANIKA CHOUDHURY Vs. STATE OF ASSAM
March 26, 2004
KARUNADAS Vs. STATE OF ASSAM
May 13, 2004
KARUNAMOY ACHARJEE Vs. UNION OF INDIA
January 27, 2004
KAUSHAL KUMAR TALUKDAR Vs. CHANDRA PRASAD GOENKA
September 15, 2004
KAUSHIK MEDHI Vs. INCOME TAX OFFICER
October 20, 2004
KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI AND ORS. Vs. RADHEY SHYAM MAURYA
March 4, 2004
KESHKURI PATHAR MEEN SAMABAI SAMITTEE LIMITED Vs. STATE OF ASSAM
February 19, 2004
KH TEMBA SINGH Vs. CHONGTHAM TIKEN SINGH
March 31, 2004
KHAGENDRA NATH TALUKDAR Vs. STATE OF ASSAM
February 27, 2004
KHALILUR RAHMAN Vs. STATE OF ASSAM
May 5, 2004
KHARGES WAR DEKA Vs. STATE OF ASSAM
February 16, 2004
KHIRESWAR BORA Vs. STATE OF ASSAM
April 28, 2004
KHITISH CH BARMAN Vs. GAURANGA BARMAN
May 13, 2004
KIRIT BIKRAM KISHORE DEBBARMAN Vs. STATE OF TRIPURA
April 30, 2004
KOBE ETE Vs. STATE OF ARUNACHAL PRADESH
December 21, 2004
KOIJAM SURAJ SINGH Vs. YENG KHEM ONGBI BARNI DEVI
June 3, 2004
KRISHNA KANTA DAS Vs. STATE OF ASSAM
May 26, 2004
KRISHNA KANTA HAZARIKA Vs. UNION OF INDIA (UOI) AND ORS.
April 27, 2004
KRISHNA KANTA HAZARIKA Vs. UNION OF INDIA
April 25, 2004
KRISHNA KANTA LASKAR Vs. STATE OF ASSAM
June 5, 2004
KULA BORTH Vs. STATE OF ASSAM
September 9, 2004
KUNJA MORAN Vs. CHIEF SECRETARY GOVT OF ASSAM
October 15, 2004
L B SAILO Vs. STATE OF MIZORAM
February 3, 2004
LAGHU MAJHI ALIAS BHARAT Vs. STATE OF ASSAM
June 21, 2004
LAIWANG KONYAK Vs. STATE OF NAGALAND
May 13, 2004
LAKHESWAR DUTTA Vs. RAIFUDDIN AHMED ALIAS RICKBABA
March 30, 2004
LAKMIMONGSANG Vs. STATE OF NAGALAND
August 16, 2004
LALHMINGLIANA BAWITLUNG Vs. STATE OF MIZORAM
April 8, 2004
LALHUNPUIA Vs. STATE OF MIZORAM
April 8, 2004
LALTLUANGA D SHIRA Vs. STATE OF MEGHALAYA
January 8, 2004
LATUTANA Vs. RASOTANA
August 24, 2004
LEIMA SINGH CHOUDHURY AND ORS Vs. TARINI MOHAN DAS AND ORS
May 11, 2004
LIBERA PASSI Vs. JOWAI MUNICIPAL BOARD
March 11, 2004
LILA SABAR Vs. GOLAP SAIKIA
January 16, 2004
LILABATIBAISHYA Vs. STATE OF ASSAM
March 26, 2004
LILAWATI GUPTA Vs. UNION OF INDIA
January 31, 2004
LOHIT BHUYAN Vs. STATE OF ARUNACHAL PRADESH
June 29, 2004
LUTFAR RAHMAN Vs. ABDUL JALIL
February 20, 2004
M S ASSOCIATES Vs. UNION OF INDIA
May 31, 2004
M THAIMON SINGH Vs. L SURCHANDRA SINGH
March 31, 2004
M THGAIMON SINGH S O LATE M RADHESHYAM SINGH Vs. THIYUAM RUPACHANDRA SINGH
March 31, 2004
MADHAB CHANDRA BORPUJARI Vs. STATE OF ASSAM
November 23, 2004
MAHBUBR RAHMAN Vs. STATE OF ASSAM
September 22, 2004
MAHENDRA BHERIHAR Vs. NORTH EASTERN COAL FIELDS
February 25, 2004
MAHENDRA KUMAR SINGH Vs. N.F.RAILWAY
June 8, 2004
MAHESH BASUMATARY Vs. STATE OF ASSAM
November 16, 2004
MAHESH BASUMATARY Vs. STATE OF ASSAM
November 29, 2004
MAHIPAL NATH Vs. STATE OF ASSAM
January 6, 2004
MAHTAB AHMED Vs. HIRA HUSSAIN
December 10, 2004
MAINAK BHOWAL Vs. BISWAJIT GUPTA
July 26, 2004
MAKBUL HUSSAIN Vs. STATE OF ASSAM
June 5, 2004
MAKBUL HUSSAIN SAIKIA Vs. STATE OF ASSAM
August 9, 2004
MAKHAN CHANDRA DEB Vs. PURAN BARAIK
February 23, 2004
MALIN KANTA PAUL Vs. STATE OF TRIPURA
May 21, 2004
MALLIKA DUTTA ROY Vs. BIDYUTKR DEB
November 17, 2004
MAN MOHAN DAS Vs. STATE OF TRIPURA
April 21, 2004
MANABENDUDAS CHOUDHURY Vs. STATE OF TRIPURA
April 30, 2004
MANAGEMENT OF MUTTRAPORE TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT
April 22, 2004
MANAGER KALIABOR TEA ESTATE Vs. CHAKRA HAZARKA
April 29, 2004
MANAGING COMMITTEE UJAN LOHIT KHERKATIA SUIT MIN SAMABAI SAMITI LTD Vs. STATE OF ASSAM
March 26, 2004
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. B G RICE AND OIL MILLS
March 26, 2004
MANGRA KHARIA Vs. STATE OF ASSAM
May 18, 2004
MANOHAR DEKA Vs. STATE OF ASSAM
May 6, 2004
MANOJ KR GUPTA Vs. STATE OF MEGHALAYA
January 30, 2004
MANORANJAN DEY Vs. MUKUNDA DEB BARMA
February 7, 2004
MANORANJAN DEY Vs. MUKUNDA DEB BARMA
February 17, 2004
MANSUR ALI Vs. HABIBUR RAHMAN
August 9, 2004
MANTASIR ALI LASKAR Vs. COMMISSIONER AND SECRETARY GOVT OF ASSAM
March 2, 2004
MARUTI TEA INDUSTRIES Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
October 15, 2004
MASABBIR ALIMAJUMDAR Vs. TAZAMUL ALIBASKAR
April 7, 2004
MATIRAM MIKIR Vs. ASSAM BOARD OF REVENUE
May 6, 2004
MAYA RANI BANIK Vs. STATE OF TRIPURA
December 3, 2004
MD ABDUL KABIR Vs. STATE OF ASSAM
March 26, 2004
MD AZIZUL ISLAM Vs. STATE OF ASSAM AND OTHERS
November 17, 2004
MD SAZID HAZARIKA Vs. MUSSTT ALAM ARA BEGUM
March 7, 2004
MD SERAJUDDIN Vs. MD ABDUL KHALIQUE
May 11, 2004
MD. AJIM UDDIN SHEIKH Vs. STATE OF ASSAM
April 29, 2004
MD. NASIOR RAHMAN Vs. STATE OF ASSAM AND ORS.
March 10, 2004
MECHFIELD INDUSTRIES Vs. COMMISSIONER OF TAXES ASSAM
April 7, 2004
MEGHA ASSAM COAL MINES INDIA LTD Vs. STATE OF ASSAM
June 5, 2004
MIN SAMABAI SAMITY LTD Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD
November 14, 2004
MOHAMMAD ALI SK Vs. KALMA BEWA
August 9, 2004
MOHAN CH DEKA Vs. STATE OF ASSAM
January 21, 2004
MOHAN DAS Vs. UNION OF INDIA
May 18, 2004
MOHDBUL HAQUE Vs. BANENDRA KUMAR MUSHAHARY
December 7, 2004
MOHIT CHANDRA SAIKIA Vs. STATE OF ASSAM AND ORS.
March 3, 2004
MOINUL HAQUE Vs. STATE OF ASSAM
September 2, 2004
MOIRANTHEM ONGBI ALIAS BIBI DEVI Vs. UNION OF INDIA
November 8, 2004
MOLOYA MUSHAHARY Vs. STATE OF ASSAM
June 14, 2004
MONORANJAN SARMA Vs. STATE OF ASSAM
June 23, 2004
MONTFORT BROTHERS OF ST GABRIEL Vs. UNITED INDIA INSURANCE CO LTD
January 31, 2004
MOZIBUR RAHMAN Vs. STATE OF ASSAM
March 16, 2004
MRINALIKAGYUING Vs. STATE OF ASSAM
April 29, 2004
MUZZAMELHAQUE Vs. STATE OF ASSAM
June 2, 2004
N NOREN SINGH, M THAIMON SINGH S/O (L) M RADHESHYAM SINGH AND ORS Vs. SECRETARY, M P S C, NORTH A O C, IMPHAL, SOUGAIJAM TEJMANI SINGH S/O IBOCHOUBA SINGH AND ORS
March 31, 2004
NABA DEURI AND ORS. Vs. STATE OF ASSAM
December 16, 2004
NABARAN SARKAR Vs. SUDHIR CHANDRA ROY
February 9, 2004
NABIRUDDIN AHMED Vs. CENTRAL BANK OF INDIA MUMBAI
May 27, 2004
NAGOR DAS ALIAS DINESH DAS Vs. STATE OF ASSAM
March 23, 2004
NAKULESWAR PAUL Vs. STATE OF TRIPURA
March 31, 2004
NALINI KANTA SHARMA Vs. STATE OF ASSAM
May 5, 2004
NANDESWAR BAGLARY Vs. STATE OF ASSAM
March 29, 2004
NANDESWAR DAS Vs. STATE OF ASSAM
February 4, 2004
NANDU NAGASIA Vs. STATE OF ASSAM
January 8, 2004
NANI GOPAL GOSWAMI Vs. OFFICER-IN-CHARGE, NOONMATI POLICE STATION
March 17, 2004
NARATMAL NAHATA Vs. STATE OF ASSAM
March 26, 2004
NATIONAL INSURANCE CO LTD Vs. LILA RANI MAJUMDAR
April 1, 2004
NATIONAL INSURANCE COMPANY LTD Vs. NANI GOPAL ROY
January 30, 2004
NAZMA KHATUN BARBHUIYA Vs. STATE OF ASSAM AND ORS.
August 13, 2004
NAZRUL HAQUE CHOUDHURY Vs. STATE OF ASSAM
April 21, 2004
NEPAL CHANDRA PAUL Vs. STATE OF TRIPURA
May 6, 2004
NERMAL NATH Vs. MANEKA DAS
January 5, 2004
NESATULLAH Vs. STATE OF ASSAM
March 12, 2004
NESTLE INDIA LIMITED Vs. COMMISSIONER OF TAXES
November 22, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. BIBHA DEY
August 26, 2004
NIHAREDU MAJUMDER Vs. STATE OF TRIPURA
December 2, 2004
NIKHIL CHANDRA NATH Vs. STATE OF ASSAM
January 31, 2004
NIKHIL PAUL Vs. STATE OF ASSAM
May 6, 2004
NIKHUMI Vs. STATE OF MIZORAM
June 10, 2004
NILAM DEVI BAGARIA Vs. VIMAL KR. TODI
August 27, 2004
NIMAI DUTTA Vs. STATE OF ASSAM
February 12, 2004
NINGTHEMOHAKARONG Vs. NAOREM SANTA SINGH
May 21, 2004
NIRANJAN DAS Vs. DIPAK DAS
March 31, 2004
NIRANJAN MAHANTA Vs. STATE OF ASSAM
February 19, 2004
NIRANJAN SINGH Vs. STATE OF ASSAM
March 25, 2004
NIRMAL KALITA Vs. STATE OF ASSAM AND ORS.
April 27, 2004
NITYA HARIMAZUMDER Vs. STATE OF TRIPURA
February 23, 2004
NOKLEN LEMBA Vs. STATE OF NAGALAND
December 7, 2004
NONGTHOMBAM IBETON DEVI Vs. NONGTHOMBAM SHYAM KISHORE SINGH
April 6, 2004
NOREM SURJIT SINGH Vs. STATE OF MANIPUR AND OTHERS
May 29, 2004
NORTH EAST PURE DRINK PVT LTD Vs. STATE OF ASSAM
June 1, 2004
NORTH EASTERN COAL FIELDS Vs. UNION OF INDIA
June 25, 2004
NORTH EASTERN ELECTRICAL POWER CORP LTD Vs. HINDUSTAN CONST COMPANY
September 10, 2004
NORTH EASTERN TRADE INTERNATIONAL Vs. HINDUSTAN PAPER CORPORATION LTD
April 8, 2004
NRIPENDRA NARAYAN MAHANTA Vs. STATE OF ASSAM
May 5, 2004
NUR MOHAMMAD Vs. ABDUL AHAD
May 18, 2004
NURUL HUSSAIN Vs. UNION OF INDIA
December 3, 2004
NURUL MIAH Vs. STATE OF TRIPURA
February 20, 2004
O.P. BHARUKA Vs. SHAKUNTALA MODI
March 22, 2004
OIL AND NATURAL GAS CORPORATION LIMITED Vs. DILIP KUMAR KAR
November 19, 2004
OIL AND NATURAL GAS CORPORATION LTD Vs. UNION OF INDIA
May 21, 2004
OIL INDIA LTD Vs. PRABHAT SAIKIA
May 18, 2004
ON THE DEATH OF NIRMALENDU DAS HIS LEGAL HEIRS Vs. DEWAN ABDUL MUNIM CHOUDHURY AND ORS
November 19, 2004
ON THE DEATH OF SUKHAMAY PAUL HIS LEGAL HEIRS PRABHA BATI PAUL Vs. ON THE DEATH OF MAKBUL ALI, HIS HEIRS MUSTT LATI BUN NESSA AND ORS.
July 2, 2004
ORIENTAL INSURANCE CO LTD Vs. UMESH NATH
May 15, 2004
ORIENTAL INSURANCE CO LTD Vs. UMESH NATH
March 15, 2004
ORIENTAL INSURANCE CO LTD Vs. LAKHIMAI DAS
September 9, 2004
ORIENTAL INSURANCE CO LTD Vs. RABIALI
January 29, 2004
ORIENTAL INSURANCE COMPANY LTD Vs. JOYA GHOSH
April 23, 2004
PABINDRA DEKA Vs. MONOANJN DAS
August 16, 2004
PADUMI BORO Vs. UNION OF INDIA (UOI) AND ORS.
May 17, 2004
PALLAVI LAHKAR BORA Vs. STATE OF ASSAM
August 30, 2004
PANCHAM ROWTIA Vs. STATE OF ASSAM
May 19, 2004
PANNALAL CHOUDHURY Vs. STATE OF ASSAM
January 31, 2004
PARAMESH BHATTACHAJEE Vs. STATE OF TRIPURA
February 2, 2004
PARESH CHANDRA BANIK Vs. STATE BANK OF INDIA
December 3, 2004
PARESH CHOUDHURY Vs. STATE OF ASSAM
June 22, 2004
PARIMAL CHAKRABORTY Vs. RANJIT DEBNATH
June 18, 2004
PARSURAM BHUMIZ Vs. STATE OF ASSAM
May 18, 2004
PAWAN MUDOI Vs. STATE OF ASSAM
February 4, 2004
PETER ENGTI Vs. STATE OF ASSAM
September 27, 2004
PHATIK CH. TALUKDAR Vs. ASSAM STATE ELECTRICITY BOARD
February 17, 2004
PINKU TRADING CORPORATION Vs. BANK OF BARODA
January 21, 2004
PISHU VASWANI Vs. KISHAN CHAND VASWAMI AND ORS.
September 21, 2004
PIYUSHSHARMA Vs. FOOD CORPORATION OF INDIA
March 15, 2004
PLAVITA BORAH Vs. STATE OF ASSAM
March 5, 2004
POLLUTION CONTROL BOARD Vs. JADAV SHOP WORKS AND ORS.
March 31, 2004
POONAM HANSU Vs. STATE OF ASSAM
March 29, 2004
PRABHABATI BHATTACHARJEE Vs. UNION OF INDIA
December 13, 2004
PRABHABATI PAUL Vs. LATIBUN NESSA
July 2, 2004
PRABIN GOGOI Vs. AMBIKA GOGOI
April 29, 2004
PRABIR CHANDRA BHATTACHARJEE Vs. STATE OF TRIPURA
September 10, 2004
PRABODH CHAKRAVARTY Vs. STATE OF ASSAM AND OTHERS
March 25, 2004
PRADIP KR ROY Vs. GHULAM RABBANI
September 1, 2004
PRADIP KUMAR MODAK Vs. AKHILESH KUMAR GUPTA
December 23, 2004
PRADIP SHAH Vs. STATE OF ASSAM
September 7, 2004
PRAGATI GROWTH and DEVELOPMENT LTD Vs. STATE OF ASSAM
July 29, 2004
PRAKASH RAJGARH ALIAS KOCHU Vs. STATE OF ASSAM
February 6, 2004
PRAMOD BARMAH Vs. STATE OF ASSAM
February 20, 2004
PRAMOD KUMAR Vs. NARESH AUTO FINANCE CO.
August 9, 2004
PRAN KRISHNA DAS Vs. FOOD CORPORATION OF INDIA
July 2, 2004
PRANATI MODA Vs. STATE OF TRIPURA
April 21, 2004
PRASANNA DUTTA Vs. STATE OF ASSAM
June 22, 2004
PRASANNA KUMAR NATH Vs. STATE OF ASSAM
December 16, 2004
PREMOMAY BASU Vs. ON THE DEATH OF SUDIP PURKAYASTHA, HIS LEGAL HEIRS AND ORS.
November 17, 2004
PREMOMAYBASU Vs. RITA PURAKAYASTHA
November 17, 2004
PROMOD HAZARIKA Vs. HAREN DAS
August 11, 2004
PUKHARAMBAM MANI SINGH Vs. H JITEN SINGH, AE, PWD, MANIPUR
March 31, 2004
PULIN GOSWAMI Vs. STATE OF ASSAM AND ORS.
January 28, 2004
PUNYO TANGU Vs. STATE OF ARUNACHAL PRADESH
March 23, 2004
PURNA CHANDRA DEY Vs. STATE OF ASSAM
February 12, 2004
PURNENDUDATTA Vs. STATE OF TRIPURA
April 23, 2004
PURNIMA BHATTACHARJEE Vs. UNION OF INDIA
November 19, 2004
PUSHPA SARMA Vs. STATE OF MIZORAM
May 6, 2004
PUSPALATA PATOR Vs. STATE OF ASSAM
August 30, 2004
PUSPENDRA DAS Vs. BINU DAS
February 3, 2004
PUTUL GOGOI Vs. UNION OF INDIA
December 23, 2004
QUADIR AHMED Vs. SAHEEDA KHANAM
January 31, 2004
R K MANIKANTA SINGH Vs. STATE OF MANIPUR
February 6, 2004
RABIA KHATUN Vs. MOINUDDIN AHMED
August 12, 2004
RABINDRA KUMAR PAUL Vs. BOARD OF SECONDARY EDUCATION ASSAM
December 14, 2004
RADHESHYAM SINGH Vs. UNION OF INDIA
May 6, 2004
RAGHUNATH CHOUDHURY Vs. RAMESHWAR RAI
December 10, 2004
RAGHVENDRA AWASTFFL Vs. STATE OF ASSAM
May 12, 2004
RAJESHWAR DAS Vs. STATE OF ASSAM
May 11, 2004
RAJESWAR DAS KANDARPA SARMA Vs. STATE OF ASSAM
March 11, 2004
RAJESWAR GOGOI Vs. STATE OF ASSAM
February 6, 2004
RAJKUMAR PUKHREL AND ORS. Vs. STATE OF ASSAM AND ORS.
May 31, 2004
RAKHAL CHANDRA DEY Vs. SURENDRA NATH SARMA
February 20, 2004
RAM BHAGAT AGARWALLA Vs. STATE OF ASSAM
May 10, 2004
RAMBHA BALA DEVI SAHARIAH Vs. MULTIPURPOSE PROGRESSIVE ASSOCIATION
February 13, 2004
RAMDEO RANGLAL Vs. JAIN HARD WARE STORES
April 9, 2004
RAMDEO RANGLAL Vs. GHOORONIA TEA CO. (P.) LTD.
April 9, 2004
RAMEN SARMAH Vs. STATE OF ASSAM
June 5, 2004
RAMENDRA KUMAR BHATTACHARJEE Vs. LAND ACQUISITION COLLECTOR NORTH TRIPURA KAILASHAHAR
March 18, 2004
RAMGOPAL LOHIA Vs. STATE OF ASSAM
February 19, 2004
RAMJEE YADAV AND ORS. Vs. TRIPURA JUTE MILLS LTD. AND ANR.
May 10, 2004
RANABIR DUTTA Vs. STATE OF ASSAM
March 24, 2004
RANGMON RONGPI Vs. STATE OF ASSAM
May 10, 2004
RANGMON RONGPI Vs. STATE OF ASSAM
March 10, 2004
RANJIT KR DEY Vs. KRISHNA GOPAL AGARWALA
June 11, 2004
RANJIT KUMAR DEY Vs. KRISHNA GOPAL AGARWALA
March 23, 2004
RANU CHOUDHURY AJIT ROY CHOUDHURY Vs. SURESH CH DAS
April 9, 2004
RANU SINHA Vs. UNION OF INDIA
November 16, 2004
RASO TANA Vs. ELECTION COMMISSIONER PANCHAYATRAJ ARUNACHAL PRADESH
March 26, 2004
RATHI and COMPANY Vs. UNION OF INDIA
March 10, 2004
READING MARKHAP Vs. STATE OF MEGHALAYA
January 27, 2004
REGISTRAR OF CO-OPERATIVE SOCIETIES ASSAM GUWAHATI Vs. KRISHNA KANTA KALITA
December 22, 2004
REWATI BALA SAHARIAH Vs. STATE OF ASSAM
February 25, 2004
RIBU BHARALI Vs. UNION OF INDIA
September 1, 2004
RIMMAR TASO Vs. STATE OF ARUNACHAL PRADESH
August 12, 2004
RINAT SANGMA Vs. STATE OF MEGHALYA
June 22, 2004
RITA DAS Vs. GIRINDRA ALIAS GIRENDRA KUMAR DAS ALIAS KATAN DAS
April 15, 2004
ROBIN DAS Vs. CIVIL JUDGE SR DIVISION NAGAON
April 8, 2004
ROHIT NEWAR Vs. STATE OF ASSAM
May 5, 2004
ROLAND SEMA Vs. STATE OF NAGALAND AND ORS.
December 6, 2004
ROMA BHATTACHARJEE Vs. MD BACHU SHEIKH
April 30, 2004
RONGJAM MOMIN Vs. UNION OF INDIA
October 1, 2004
ROSALIND MARGARET BAKSH Vs. DISTRICT JUDGE COLAGHAT
May 14, 2004
ROSALIND MARGARET BAKSH Vs. DISTRICT JUDGE GOLAGHAT
March 14, 2004
ROY and COMPANY Vs. BASANTI DEVI SOMANI
November 18, 2004
S B HOUSING CO OPERATIVE SOCIETY Vs. STATE OF ASSAM
December 22, 2004
S B SINGH SE Vs. UNION OF INDIA
December 23, 2004
S BHAGYABATI DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES RIMS
January 30, 2004
S NALAYA Vs. STATE OF ASSAM
February 6, 2004
SADAT ALI Vs. STATE OF TRIPURA
October 5, 2004
SADHAN CHANDRA GHOSH Vs. STATE OF ASSAM
April 22, 2004
SADOU ASOM MADHYAMIC SNATAK BHASHA SHIKHAK SANTHA Vs. STATE OF ASSAM
December 14, 2004
SAFEDALI Vs. STATE OF ASSAM
June 3, 2004
SAHABUDDIN LASKAR Vs. STATE OF ASSAM
March 29, 2004
SAHIDA BIBI MUSTT Vs. ASSAM BOARD OF REVENUE
August 31, 2004
SAILENDRA BIKASH SEN Vs. STATE OF ARUNACHAL PRADESH
March 17, 2004
SAJAL KANTI SENGUPTA Vs. THE STATE OF TRIPURA AND OTHERS
July 9, 2004
SAKINA BEGUM Vs. STATE OF ASSAM
March 3, 2004
SALEHA BEWA Vs. STATE OF ASSAM
April 7, 2004
SALMA AKHTARA Vs. STATE OF ASSAM
March 23, 2004
SAMAR BHOWMIK Vs. UNION OF INDIA
August 24, 2004
SAMARENDRA KISHORE ENDOW Vs. STATE BANK OF INDIA
March 24, 2004
SAMSUL HAQUE ALIAS SAMSUL ALAM Vs. STATE OF ASSAM
August 30, 2004
SANGEETA DAS Vs. UNION OF INDIA
April 1, 2004
SANIKLAL MUKHIAR Vs. UNION OF INDIA
August 3, 2004
SANKARADEVA NETRALAYA Vs. ROCHE DIAGNOSTICS ASIA PACIFIC LTD
December 23, 2004
SANKARGARO Vs. STATE OF ASSAM
November 24, 2004
SANSUMA BASUMATARY Vs. STATE OF ASSAM
February 17, 2004
SANTOSH KR SARMA Vs. STATE OF ASSAM
April 19, 2004
SATYA CHARAN BISWAS Vs. STATE OF ASSAM
July 23, 2004
SAUMITRA SANKAR DUTTA Vs. BISWAJIT PAUL
June 23, 2004
SAUMYA MINING PVT LTD Vs. COMMISSIONER OF TAXES
April 2, 2004
SEUNI BONIA Vs. STATE OF ASSAM
November 19, 2004
SHAHEEN RAHMAN Vs. STATE OF ASSAM
December 17, 2004
SHAHJAHAN SALEEM Vs. ASSAM STATE ELECTRICITY BOARD
December 16, 2004
SHARDANANDMISRA Vs. UNION OF INDIA
February 10, 2004
SHILLONG BENCH SYNERGY COMPOSITES PVT LTD Vs. HINDUSTAN PAPER CORPORATION LTD
February 13, 2004
SHILLONG BENCH XAVIER P MAO Vs. NORTH EASTERN HILLS UNIVERSITY
February 20, 2004
SHILLQNG BENCH M LAITPHLANG Vs. STATE OF MEGHALAYA
January 28, 2004
SHYAMAL KUMAR GUPTA Vs. STATE
December 9, 2004
SHYAMALNAG Vs. STATE OF ASSAM
March 26, 2004
SIBAKANTA DUTTA Vs. STATE OF ASSAM
November 24, 2004
SIBLE SAYOO Vs. STATE OF MEGHALAYA
January 27, 2004
SIDDHARTHA BARUAH Vs. UNION OF INDIA
August 24, 2004
SMITA CHAKRABORTY Vs. STATE OF ASSAM
March 15, 2004
SMT. JAYSHRI BORGOHAIN Vs. STATE OF ASSAM AND ORS.
September 8, 2004
SMT. SAPAM ONGBI LOIDANG DEVI AND ANR. Vs. SMT. TAKHELKUMBAM ONGBI RAJKUMARI MONOSANA DEVI AND ORS.
March 5, 2004
SMTI BAKUL RANI DAS AND OTHERS Vs. PARESH CH. SARKAR AND OTHERS
December 21, 2004
SMTI KALYANI DAS Vs. STATE OF ASSAM
February 9, 2004
SMTI SADHANA ROY AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
December 20, 2004
SOIBAM O KHOMDONBI DEVI Vs. STATE OF MANIPUR
December 9, 2004
SONABALA BARMAN Vs. RATNA SANGMA
September 21, 2004
SRIDAM CHANDRA DEBNATH AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
December 13, 2004
SRIMANTA ROY Vs. STATE OF ASSAM
May 28, 2004
SRINIWAS SINGH Vs. DIRECTOR, NORTH EASTERN REGIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY AND ORS.
February 2, 2004
STATE Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE, SHILLONG
January 9, 2004
STATE OF ARNACHAL PRADESH Vs. NEFA UDYOG
June 9, 2004
STATE OF ARUNACHAL PRADESH Vs. TADON TATIK
February 6, 2004
STATE OF ASSAM Vs. HOLIRAM BORDOLOI
March 9, 2004
STATE OF ASSAM Vs. PRAGATI GROWTH and DEVELOPMENT LTD
October 14, 2004
STATE OF ASSAM Vs. ASHOK SINGH
September 28, 2004
STATE OF ASSAM Vs. JITUPEGU
July 17, 2004
STATE OF ASSAM Vs. SARDAR SARDUL SINGH
July 21, 2004
STATE OF ASSAM Vs. BHARAT HYDRO POWER CORPORATION LTD
March 29, 2004
STATE OF ASSAM Vs. DINESWAR DEKA
May 14, 2004
STATE OF MANIPUR Vs. ARAMBAM KAMESHWAR SINGH
August 4, 2004
STATE OF MANIPUR Vs. OKRAM JITEN SINGH
September 22, 2004
STATE OF MANIPUR AND ORS. Vs. CHONGTHAM IBOCHA SINGH AND ORS.
November 9, 2004
STATE OF MEGHALAYA AND ORS. Vs. RAJESH KALIA AND ORS.
January 7, 2004
STATE OF NAGALAND Vs. LIPOKT SUNGBA
August 24, 2004
STATE OF NAGALAND Vs. UCO BANK
January 31, 2004
STATE OF TRIPURA Vs. CHANDAN alias CHANDANMOY DAS GUPTA
February 23, 2004
STATE OF TRIPURA Vs. TRIPURA TECHNICAL EMPLOYEES ASSOCIATION
February 17, 2004
STATE OF TRIPURA Vs. BADAL DEB BARMA
September 15, 2004
STATE OF TRIPURA Vs. AMRITA BALA SEN
September 15, 2004
STATE OF TRIPURA Vs. TARUN CHANDRA DEY
July 21, 2004
STATE OF TRIPURA Vs. TARUN CHANDRA DEY
June 21, 2004
STATE OF TRIPURA Vs. ARINDAM GHOSH
April 30, 2004
SUBHASH GHOSH Vs. STATE OF ASSAM
August 3, 2004
SUBHASH KARMAKAR AND ORS. Vs. ALHAJ SAKEN ALI
March 23, 2004
SUBHASH PROJECTS and MARKETING LTD Vs. D C PAPUMPARE DIST
May 26, 2004
SUBHASH SEN MAZUMDAR Vs. STATE OF ASSAM
February 19, 2004
SUBHRADEY Vs. JOY PRAKASH GULGULIA
June 24, 2004
SUBODH CHANDRA PAUL Vs. STATE OF ASSAM
December 1, 2004
SUJIT KUMAR DAS Vs. STATE OF TRIPURA
April 30, 2004
SUKHDEO RAI Vs. ASHOK KUMAR RAI
March 9, 2004
SUKHEN ALI Vs. STATE OF ASSAM
March 24, 2004
SUNAHAR ALI Vs. ABDUL RAHMAN
December 6, 2004
SUNIL SINGH Vs. UNION OF INDIA
January 9, 2004
SUPER PACKAGING LTD. Vs. ASSAM FINANCIAL CORPN.
March 17, 2004
SUPTA CHOUDHURY Vs. STATE OF ASSAM
March 17, 2004
SURAJIT GIRI NAYAN BARTHAKUR SIKHA RANI CHOUDHURY Vs. STATE OF ASSAM
April 6, 2004
SUREN PATOWARY Vs. STATE OF ASSAM
August 30, 2004
SURENDRA PD. SARMA Vs. UNION OF INDIA (UOI) AND ORS.
December 13, 2004
SURESH KR DHANUKA Vs. KEDAR NATH DHANUKA
February 4, 2004
SURESH KUMAR SAIKIA Vs. STATE OF ASSAM
January 6, 2004
SURJYA ROY Vs. LEELANATH
May 11, 2004
SURYA KR BHUYAN Vs. STATE OF ASSAM
April 1, 2004
SWAPAN KUMAR SARKAR Vs. STATE BANK OF INDIA
March 24, 2004
SYED IMRAN HAQUE Vs. STATE OF ASSAM
March 16, 2004
T K CHATTERJEE Vs. UNMION OF INDIA
November 19, 2004
T LALROPUIA Vs. STATE OF MIZORAM
April 8, 2004
TAJENDRA LAL CHAKMA Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL
November 19, 2004
TAKAM SANJAY Vs. STATE OF ARUNACHAL PRADESH
March 24, 2004
TAPASI DUTTA (DEY) Vs. PRINCIPAL, NATIONAL HIGHER SECONDARY SCHOOL, LUMDING
January 21, 2004
TARANI TALUKDAR Vs. UNION OF INDIA
June 22, 2004
TARINI ACHARYYA Vs. ABHIJIT BHARALI
August 24, 2004
TARUN KUMAR DEB Vs. STATE OF ASSAM
February 27, 2004
TEHALAMTHAK Vs. UNION OF INDIA
July 29, 2004
TEMBA SINGH Vs. HEMANTA KUMAR SINGH
August 24, 2004
TEMBA SINGH S O LATE KH TOYAIMA SINGH Vs. I LOKENDRAJIT SINGH
March 31, 2004
TH IBOCHOU SINGH Vs. STATE OF MANIPUR
December 20, 2004
TH IBOHAL SINGH Vs. STATE OF MANIPUR
May 11, 2004
THANGLENMANGHANGSING Vs. DISTRICT MAGISTRATE SENAPATI DISTRICT
February 13, 2004
THOUNAOJAM ROMIE DEVI Vs. A.R. KHAN AND ORS.
April 7, 2004
TONMOY CHOUDHURY Vs. MRINAL KUMAR BARUAH
September 2, 2004
TRACTOR AND FARM EQUIPMENT LIMITED CHENNAI Vs. SECRETARY TO THE GOVT OF ASSAM DEPT OF AGRICULTURE GAUHATI
January 22, 2004
TRIDIBSARMA Vs. STATE OF ASSAM
April 1, 2004
TRILOK CHAND THAKUR Vs. STATE OF ARUNACHAL PRADESH
February 13, 2004
TRILOK METAL CRAFT INDUSTRIES Vs. STATE OF ASSAM
June 1, 2004
TRIPURA BAR ASSOCIATION Vs. STATE OF TRIPURA
May 20, 2004
TRIPURA STATE CO OPERATIVE BANK LTD Vs. SHAMBHU PAUL
February 20, 2004
TRIPURA STATE CO-OP. BANK LTD Vs. SHAMBHU PAUL
April 20, 2004
TSUBONGSE SANGTAM Vs. STATE OF NAGALAND
December 9, 2004
TULSI SAHU Vs. DHAN NAYAK
February 16, 2004
TUNIRAM KATONI AND ORS. Vs. GOLAP CHANDRA KATONI
March 23, 2004
U B ENGINEERING LTD Vs. JATIN RAJKHOWA
June 22, 2004
UMESH CHANDRA BAISHYA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
February 3, 2004
UMESH KARMAKAR Vs. STATE OF ASSAM
November 17, 2004
UNDER SECRETARY (WORKS), GOVT OF MANIPUR, SECRETARIAT WORKS DEPARTMENT, IMPHAL, STATE OF MANIPUR Vs. GEORGE JOSHEPH
March 31, 2004
UNDER SECRETARY WORKS GOVT OF MANIPUR SECRETARIAT WORKS DEPARTMENT Vs. SURCHANDRA SINGH
March 31, 2004
UNION OF INDIA Vs. R C TOBACCO P LTD
April 4, 2004
UNION OF INDIA Vs. AVDESH KR SINGH
March 17, 2004
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 9, 2004
UNION OF INDIA Vs. DHARAMPAL SATYAPAL LTD
July 2, 2004
UNION OF INDIA Vs. NRIPEN DAS
November 25, 2004
UNION OF INDIA Vs. BHANULODH
January 1, 2004
UNION OF INDIA Vs. BIPRAJIT DUTTA
January 8, 2004
UNION OF INDIA Vs. SUKRAJ DEB BARMA
February 23, 2004
UNION OF INDIA (UOI) AND ORS. Vs. BHANU LODH AND ORS.
February 23, 2004
UNION OF INDIA AND Vs. KAMAL ROY
December 2, 2004
UNITED INDIA ANURANCE COMPANY LTD Vs. K P GOPINATH
December 3, 2004
UNITED INDIA INSURANCE CO. LTD. Vs. SH. LALSANGLIANA AND ANR.
March 30, 2004
UPEN CHANDRA SHARMAH Vs. STATE OF ASSAM
June 22, 2004
UPENDRA KUMAR DEBNATH Vs. STATE OF TRIPURA
February 11, 2004
UTPAL SARMA Vs. STATE OF ASSAM
February 27, 2004
UTTAM CHAND KOTHARI Vs. GAURI SHANKAR JALAN
May 24, 2004
UTTAM HAZARIKA Vs. UNION OF INDIA
February 18, 2004
UTTAM MAZUMDAR Vs. STATE OF ASSAM
February 9, 2004
V N ENTERPRISE Vs. STATE OF ASSAM
March 31, 2004
V S T INDUSTRIES LTD Vs. STATE OF ASSAM
March 16, 2004
VAN KHUMA Vs. STATE OF MIZORAM
April 8, 2004
VANLALVEN Vs. STATE OF MANIPUR
February 27, 2004
WALLAMPHANG ROY Vs. STATE OF MEGHALAYA
March 26, 2004
WEST BENGAL STATE WEAVERS CO OP SOCIETY LTD Vs. BIBHA BASU CHOWDHURY
January 20, 2004
YAKUB ALI Vs. STATE OF TRIPURA
April 29, 2004
YUNUS KHAN Vs. MAZHAR KHAN
January 20, 2004
ZOSANGLIANA Vs. STATE OF MIZORAM
December 8, 2004