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Case Index
Title
Date
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
August 10, 2004
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
December 13, 2004
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
April 21, 2004
BHARAT SANCHAR NIGAM LTD Vs. CELLULAR OPERATORS ASSOCIATION OF INDIA
November 3, 2004
BPL CELLULAR LTD Vs. UNION OF INDIA
March 3, 2004
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. DEPARTMENT OF TELECOMMUNICATIONS
March 29, 2004
COSMOS LINK NETWORK P LTD Vs. UNION OF INDIA
February 4, 2004
DATA ACCESS INDIA LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
March 29, 2004
INDUSIND MEDIA AND COMMUNICATIONS LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
March 15, 2004
INDUSIND MEDIA AND COMMUNICATIONS LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
August 27, 2004
KARTIC CHUNDHAR AND CO Vs. PRINCIPAL GENERAL MANAGER DEPARTMENT OF TELECOMMUNICATIONS
February 4, 2004