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Case Index
Title
Date
A E S ORISSA DISTRIBUTION P LTD Vs. GRID CORPN OF ORISSA LTD
July 28, 2004
Abdul Manazir Khan Vs. Marzina Bibi
September 10, 2004
ADHUNIK STEEL LIMITED Vs. STATE OF ORISSA
April 16, 2004
ADITYA NARANYAN MAHASUPAKAR Vs. STATE OF ORISSA
October 12, 2004
AJOY KUMAR MITRA Vs. STEEL AUTHORITY OF INDIA LTD
April 22, 2004
AKSHAYA KUMAR PANIGRAHI Vs. STATE OF ORISSA
January 9, 2004
ALEKHA SAHOO Vs. PURI URBAN CO OPERATIVE BANK LIMITED
April 29, 2004
ALLIED CHEMICAL LABORATORIES Vs. PRESIDING OFFICER DEBT RECOVERY
August 16, 2004
AMULYA ROUT Vs. STATE OF ORISSA
October 4, 2004
ANASUYA PRADHAN Vs. STATE OF ORISSA
March 10, 2004
ANIRUDHA JENA Vs. GOPAL PANDA
January 9, 2004
ANTARYAMI SWAIN Vs. STATE OF ORISSA
June 29, 2004
Anu alias Anuja Kumar Sahu Vs. State of Orissa
September 24, 2004
ANUP KUMAR BEHERA Vs. STATE OF ORISSA
March 12, 2004
ARUN KUMAR BISWAL Vs. STATE OF ORISSA
May 7, 2004
Arundhati Mohanty Vs. Biju alias Sithila Kumar Panda
October 4, 2004
ASHOK KUMAR BEHERA Vs. BIRAKISHORE DAS AND ORS.
January 30, 2004
ASHOK KUMAR MALLIK Vs. STATE OF ORISSA
September 9, 2004
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
August 26, 2004
ASHOK KUMAR PRADHAN Vs. UNION OF INDIA
December 4, 2004
ASIS RANJAN CHAINI Vs. STATE OF ORISSA
January 14, 2004
ATANU KUMAR ROUT Vs. STATE OF ORISSA
January 16, 2004
BABAJI CHARAN SAHU Vs. RAJENDRA NARAYAN DASH
June 18, 2004
BABITA SAHOO Vs. STATE OF ORISSA AND ORS.
May 7, 2004
Babu alias Gobardhan Rath Vs. State of Orissa
October 12, 2004
BABU ALIAS ISWAR ROUT Vs. STATE OF ORISSA AND ORS.
July 23, 2004
BABU ALIAS ISWAR ROUT Vs. STATE OF ORISSA
July 21, 2004
BABU ALIAS UMAKANTA NAYAK Vs. STATE OF ORISSA
July 28, 2004
Baikuntha Nath Jena Vs. State of Orissa
September 17, 2004
BAIKUNTHANATH JENA ALIAS DHUNA Vs. STATE OF ORISSA
September 29, 2004
BALARAM SINGH Vs. SITA BHOI
March 9, 2004
BALLARPUR INDUSTRIES MAZDOOR UNION Vs. STATE OF ORISSA
May 15, 2004
BANAMALI PANDE Vs. STATE OF ORISSA
September 28, 2004
BANU ALIAS PRAFULLA KUMAR JENA Vs. STATE OF ORISSA
May 7, 2004
BAPU ALIAS JYOTIKANTA PARIDA Vs. STATE OF ORISSA
March 31, 2004
BASANTA PRADHAN Vs. STATE OF ORISSA
June 17, 2004
BASUDEV KAR Vs. STATE OF ORISSA
January 27, 2004
BAYANI ALIAS BUDHIMANI MALIK Vs. DUKHAMANI DEI
December 15, 2004
BENUDHAR JENA Vs. STATE OF ORISSA
January 27, 2004
BHABA SAGAR PANIGRAHI Vs. STATE OF ORISSA
September 28, 2004
BHABAGRAHI SAMANTARAY Vs. SATYABHAMA SWAIN
March 19, 2004
BHADA MAJHI Vs. STATE OF ORISSA
August 31, 2004
BHAGABAN BEHERA Vs. PRESIDING OFFICER INDUSTRIAL
July 14, 2004
BHAGABAN PANDA Vs. STATE OF ORISSA
April 29, 2004
BHARAMARBAR DAS Vs. STATE OF ORISSA AND ORS.
October 4, 2004
BHARAT CHANDRA KHILLAR Vs. GENERAL MANAGER BANK OF INDIA
August 3, 2004
BHARAT SANCHAR NIGAM LTD Vs. TRINATH SINGH
August 6, 2004
Bhargabi Cold Storage, Pipili Vs. GRID Corporation of Orissa
August 19, 2004
BHARMARBAR Vs. STATE OF ORISSA AND ORS.
July 30, 2004
BHUBAN CHANDRA BARDHAN Vs. L A COLLECTOR
November 2, 2004
BHUBANESWAR SINGH Vs. STATE OF ORISSA
July 29, 2004
BHUBANESWAR SINGH DEO Vs. STATE OF ORISSA
December 13, 2004
BHUBANESWAR STOCK EXCHANGE Vs. UNION OF INDIA
January 28, 2004
BHUBANESWARI SINGH DEO AND ANR. Vs. STATE OF ORISSA
June 29, 2004
BHUPESH KUMAR NAYAK Vs. SECRETARY HEALTH AND FAMILY
May 15, 2004
BIDHU BHUSAN MAHARANA Vs. CONTROLLER OF EXAMINATIONS
December 23, 2004
BIGHNESWAR PATRA Vs. OFFICER IN CHARGE COPYING
September 14, 2004
BIJU PATTNAOK UNIVERSITY OF TECHNOLOGY ROURKELA Vs. GOVT OF ORISSA
January 8, 2004
BILKESH PARVEEN Vs. BOARD OF TRUSTEES KALA VIKASH
July 9, 2004
BILKESH PARVEEN Vs. GOVERNING BODY TANGI
April 9, 2004
BINOD KUMAR NANDA Vs. STATE OF ORISSA
February 27, 2004
Birabar Baral Vs. State of Orissa
April 8, 2004
BIRABHANU MOHAPATRA Vs. NARENDRA NATH MOHANTY
May 14, 2004
BIRENDRA KUMAR NAYAK Vs. REGISTRAR UTKAL UNIVERSITY
December 17, 2004
BIRLA TYRES Vs. SALES TAX OFFICER BALASORE CIRCLE BALASORE
December 6, 2004
BISHNU CHARAN MOHAPATRA Vs. KRUSHNA CHANDRA MALLICK
January 6, 2004
BISIKESAN PUJARI Vs. STATE OF ORISSA
September 1, 2004
BISWAMBHAR ACHARYA Vs. STATE BANK OF INDIA
March 2, 2004
BISWANATH PANIGRAHI Vs. SRI SRI JAGANATH SWAMI
March 11, 2004
BISWANATH RICE MILL Vs. ORISSA STATE FINANCIAL CORPN
July 14, 2004
BRAJA SUNDAR PATNAIK Vs. PRESIDING OFFICER, LABOUR COURT
April 21, 2004
BRAMHANANDA MISHRA Vs. JOGEN KUMAR MISHRA
January 28, 2004
BRANCH MANAGER NATIONAL Vs. SAHEBA SAHU
November 11, 2004
BRANCH MANAGER ORIENTAL INS CO Vs. GANGADHAR SAHOO
November 1, 2004
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. TARAMANI DEVI
June 18, 2004
Branch Manager, Oriental Insurance Vs. Sakuntala Chhotray
January 9, 2004
BROOKE BOND LIPTON INDIA LTD Vs. BROOKE BOND SHRAMIK UNION
November 18, 2004
BULI BASTIA Vs. DULEI DAS
November 2, 2004
BUNU ALIAS RABINARAYAN SETHI (DEAD) AND ORS. Vs. STATE OF ORISSA
August 13, 2004
BUTU NAIK Vs. STATE OF ORISSA
June 23, 2004
CHADRA SEKHAR PANI Vs. STATE OF ORISSA
March 9, 2004
Chandra Sekhar @ Chagulu Das Vs. State of Orissa
October 15, 2004
CHANDRA SEKHAR PATTJOSHI Vs. JOGENDRA PATTJOSHI
February 10, 2004
CHANDRAKANTI JENA Vs. BANALATA JENA
February 10, 2004
CHATRUBHUJA BEHERA Vs. STATE OF ORISSA
December 7, 2004
CHATURBHUJA BEHERA Vs. STATE OF ORISSA
April 30, 2004
CHIEF EXECUTIVE OFFICER ESSAR Vs. PRAKASH KUMAR RAUL
March 8, 2004
CHIEF GENERAL MANAGER TELECOM Vs. V N ENTERPRISES
February 20, 2004
Chinmaya Mishra Vs. State of Orissa
July 9, 2004
Choudhury Balaram Dash Vs. The Commissioner, Consolidation, Orissa
August 18, 2004
COLLECTOR Vs. DILESWAR PRADHAN
January 15, 2004
COMPUTER LAB Vs. STATE OF ORISSA
March 29, 2004
D KUNDANAMMA Vs. GRID CORPORATION OF ORISSA LTD
March 12, 2004
D R ASSOCIATES Vs. GENERAL MANAGER EAST COAST
April 21, 2004
DAMBARUDHAR MOHANTA Vs. MANGULU CHARAN NAIK
February 23, 2004
DARASINGH KUMBHAR Vs. STATE OF ORISSA
November 3, 2004
DARASINGH KUMBHAR Vs. STATE OF ORISSA
July 6, 2004
DAVID LEDISON ALIAS ADISON LIMA Vs. ADDL DISTRICT MAGISTRATE
November 16, 2004
DEBENDRANATH BALBAT RAY Vs. STATE OF ORISSA
May 7, 2004
DHABALESWAR PRADHAN Vs. STATE OF ORISSA
November 2, 2004
Dhaneswar Pattanaik Vs. State of Orissa
August 16, 2004
DHANESWAR SAHU Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, DHENKANAL AND ORS.
April 9, 2004
DHARANIDHAR PANDA Vs. STATE OF ORISSA
November 2, 2004
DHARMANANDA SAHOO Vs. STATE OF ORISSA
February 11, 2004
DHUBA BEHERA Vs. STATE OF ORISSA
January 13, 2004
DIBAKAR MOHARANA AND ORS. Vs. DIGAMBAR MAHARANA
February 6, 2004
Dibakar Singh Vs. Birakishore Jarika
June 18, 2004
DIBYAKANTA DASH Vs. COMMISSIONER OF ENDOWMENTS
July 6, 2004
DILU SAHU Vs. STATE OF ORISSA
November 16, 2004
DINESH KUMAR PATRA Vs. UNION OF INDIA
August 5, 2004
DIPTI ROY Vs. STATE
November 17, 2004
DIVISIONAL MANAGER NEW INDIA Vs. SATYABATI MOHANTY
January 30, 2004
DIVISIONAL MANAGER NEW INDIA Vs. HARAMOHINI KAR
January 16, 2004
DIVISIONAL MANAGER NEW INDIA Vs. BISWESWAR PRADHAN
January 16, 2004
DIVISIONAL MANAGER NEW INDIA ASSURANCE Vs. MANORAMA DEVI
September 22, 2004
DIVISIONAL MANAGER ORIENTAL Vs. KANAKLATA MOHANTY
November 2, 2004
DIVISIONAL MANAGER ORISSA FOREST DEVELOPMENT CORPORATION LTD Vs. KANISTA BISOI
July 21, 2004
DIVISIONAL MANAGER THE NEW INDIA Vs. GANTAI MUDULI
February 6, 2004
Divisional Manager, National Insurance Co.Ltd. Vs. Punyaprava Acharya
October 1, 2004
DR. (MRS.) UNMADINI MOHANTY Vs. REPUBLIC OF INDIA
June 25, 2004
DR. SHIBA PRASAD SATPATHY Vs. STATE OF ORISSA
June 18, 2004
DURGA PRASAD BISWAL Vs. PURNA CHANDRA PATI
January 28, 2004
DURGA PRASAD MOHAPATRA Vs. STATE OF ORISSA
September 16, 2004
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER LABOUR COURT
July 20, 2004
EXECUTIVE ENGINEER ELECT Vs. PRESIDING OFFICER LABOUR COURT
October 16, 2004
EXECUTIVE ENGINEER ELECTRICAL Vs. PARA HEMBRAM
October 6, 2004
EXECUTIVE ENGINEER POWER PLANT Vs. PRESIDING OFFICER LABOUR COURT
March 31, 2004
EXECUTIVE ENGINEER RURAL WORKS DIVISION Vs. ADDITIONAL DISTRICT MAGISTRATE
July 16, 2004
EXECUTIVE ENGINEER, ELECTRICAL E.H.T. (CONSTRUCTION) DIVISION Vs. STATE OF ORISSA
May 6, 2004
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX ORISSA
July 5, 2004
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
December 13, 2004
GAINTHABUDA ALIAS SATYANARAYAN GAINTA Vs. STATE
February 10, 2004
GALLOP GRANITES LTD Vs. STATE OF ORISSA
June 18, 2004
Gandharba Naik Vs. Bisu Raj
August 13, 2004
GANESH CHANDRA KANUNGO Vs. HINDUSTHAN STEEL WORKS
November 3, 2004
Gangadhar Bhatra Vs. State of Orissa
February 20, 2004
Gangadhar Jena and five Vs. State of Orissa
March 25, 2004
GAYATRI PROJECTS LTD Vs. STATE OF ORISSA
February 20, 2004
GHANA PRADHAN Vs. RAGHUNATH ALIAS ARAKHITA PRADHAN
January 22, 2004
GHANAKESHI SAHU Vs. DIRECTOR ELEMENTARY EDUCATION
October 16, 2004
GHANASHYAM NAYAK Vs. STATE OF ORISSA
August 10, 2004
GHANSHYAM HEMALATA BIDYAMANDIR SOCIETY Vs. DR. DHRUBA CHARAN PATTNAIK
October 7, 2004
Giribala Jena (Plaintiff in Trial Court) Vs. Ram Prasad Panda
August 18, 2004
GIRISH CHANDRA RAY Vs. UMAKANTA MOHANTY
November 19, 2004
GITANJALI BISOI Vs. BIDYULATA MUDULI
June 24, 2004
GOBARDHAN MANASINGH Vs. STATE OF ORISSA
April 7, 2004
GOLAKHA CHANDRA PANDA Vs. STATE OF ORISSA
December 13, 2004
GOURI MEHER Vs. TAPISA MEHER
September 30, 2004
GOURI SANKAR NAYAK AND ORS. Vs. STATE OF ORISSA AND ANR.
August 13, 2004
GOVINDA @ ANTU BASKEY AND ORS. Vs. STATE OF ORISSA
July 28, 2004
GRID CORPORATION OF ORISSA LTD Vs. AES CORPN
June 18, 2004
Guru Muduli Vs. State of Orissa
November 4, 2004
GYAN RANJAN PATTNAYAK Vs. STATE OF ORISSA
April 2, 2004
Hadi Kirsani Vs. State of Orissa
July 14, 2004
HADIANI DEBI ALIAS TIKI DEVI Vs. KAILASH PANDA
January 30, 2004
HARBIR SINGH Vs. STATE OF ORISSA AND ORS.
October 4, 2004
HAREKRISHNA DAS Vs. CHAIRMAN PARADEEP PORT TRUST
October 14, 2004
HARI SAHU Vs. DINABANDHU SAHU
May 6, 2004
HEERAMANI MUNDA Vs. COLLECTOR
October 7, 2004
HIMIRIKA GUMPHA Vs. STATE OF ORISSA
October 6, 2004
HITECH INSTITUTE OF I T Vs. BERHAMPUR UNIVERSITY
May 15, 2004
HOTEL Vs. STATE OF ORISSA
May 12, 2004
I T C LTD Vs. STATE OF ORISSA
December 1, 2004
Ibrahim Alikhan Vs. State of Orissa
June 18, 2004
IMPERIAL FASTNERS PVT LTD Vs. INDUSTRIAL DEVELOPMENT
August 5, 2004
Indramani Pradhan Vs. Arna Sahu
May 15, 2004
INDUSTRIAL DEVELOPMENT CORPN OF ORISSA LTD Vs. COMMISSIONER OF INCOME TAX
March 17, 2004
IPISTEEL LIMITED Vs. CENTRAL ELECTRICITY SUPPLY
September 30, 2004
JADUNATH JENA Vs. BASUPUR GRAM PANCHAYAT
January 9, 2004
JAGABANDHU TRIPATHY Vs. DISTRICT AND SESSIONS JUDGE
May 7, 2004
Jagannath Bag Vs. Collector, Balasore and four
March 8, 2004
JAGDISH RAI PURI Vs. EPARI BHASKAR PATRA
October 8, 2004
JAKAKA KRISHNA Vs. STATE OF ORISSA
November 17, 2004
JAYADEV TRIPATHY ALIAS PANDA Vs. DILIP KUMAR PANDA
June 18, 2004
JAYARAM DAS Vs. DR. PRATAP CHANDRA DAS
July 8, 2004
JAYKRUSHNA SAHOO Vs. GANGADHAR BHANJA
November 2, 2004
JAYSANKAR AGRAWAL Vs. COLLECTOR
March 11, 2004
JEYPORE EVANGELICAL LUTHERAN CHURCH Vs. SURENDRA KUMAR BAGH
October 16, 2004
JIBANENDRA MOHAPATRA Vs. PUSPITA MOHAPATRA
January 7, 2004
JITENDRA BALLAV BURDHAN Vs. DHIRENDRANATH BURDHAN
April 7, 2004
JOGENDRA KUMAR DAKUA Vs. STATE OF ORISSA
January 27, 2004
JOGENDRA PATRA Vs. STATE OF ORISSA
January 14, 2004
JYOTI PRAKASH BISWAL Vs. REGISTRAR UTKAL UNIVERSITY
December 23, 2004
K K ROLLER FLOUR MILLS P LTD Vs. UTKAL FLOUR MILLS P LTD
November 5, 2004
K.K. ROLLER FLOUR MILLS PVT. LTD. Vs. UTKAL FLOUR MILLS (ROURKELA) PVT. LTD. AND ORS.
October 15, 2004
KABINI MINERALS PVT LTD Vs. STATE OF ORISSA
February 10, 2004
KAILASH CHANDRA MAHAPATRA Vs. CHAIRMAN KONARK T V LTD
November 3, 2004
KAILASH GUPTA Vs. STATE OF ORISSA
May 7, 2004
KALANDI CHANDRA PARIDA Vs. STATE OF ORISSA
March 9, 2004
Kali Prasad Das Vs. Patra Singh
November 8, 2004
KALINGA CARBONATES LTD Vs. ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD
December 18, 2004
KALINGA CARBONATES LTD. AND ANR. Vs. ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD
November 18, 2004
KALU BHOLA Vs. STATE OF ORISSA
March 19, 2004
KALYANI DASH Vs. HIMANSU SEKHAR PANDA
November 4, 2004
KAMEYA GACHHA Vs. STATE OF ORISSA
April 12, 2004
KANDHA SWAIN Vs. STATE OF ORISSA
September 1, 2004
KANDURI CHARAN PARIDA Vs. REGISTRAR JUDL HIGH COURT
November 2, 2004
KANIKA MISTRY ALIES MANDAL Vs. STATE OF ORISSA
November 5, 2004
KARAM CHAND MUKHI Vs. SANTOSH PRADHAN
July 5, 2004
KASINATH MOHANTY Vs. KUSUMA DEVI TRIPATHY
January 30, 2004
KASTESWAR KHATUA Vs. STATE OF ORISSA
January 30, 2004
KAYA ALIAS SIPAI NAIK Vs. STATE OF ORISSA
February 20, 2004
KEDARSONS Vs. SALES TAX OFFICER CUTTACK-I CENTRAL CIRCLE CUTTACK
August 4, 2004
KESHAB ALIAS KARMU GIRI Vs. DASARATHA GIRI
August 17, 2004
KESHAB CHANDRA BARIHA Vs. KUMARI BARIHA
July 2, 2004
KHAGESWAR NAYAK Vs. STATE OF ORISSA
July 16, 2004
KHEMCHAND AGRAWAL Vs. COMMISSIONER IRRIGATION
January 21, 2004
KHUSAL MAJHI Vs. GURUVA MAJHI
November 2, 2004
KRUSHNA BERIHA Vs. GULABATI PANDEY
February 9, 2004
KRUSHNA CHANDRA BEHERA AND ANR. Vs. STATE OF ORISSA
November 17, 2004
KRUSHNA CHANDRA SAHOO Vs. SHYAMSUNDAR SAHOO
December 21, 2004
Krusijibi Kalyan Sangha Vs. State of Orissa
May 7, 2004
KUANAR @ LUDHIA MURMU Vs. STATE OF ORISSA
June 23, 2004
KULAMANI BEHERA Vs. JAYANTA SAMAL
February 12, 2004
KULAMANI NAYAK Vs. STATE OF ORISSA
November 20, 2004
KUMAR ASSANDAS VAZIRANI Vs. SUNIL PRAKASH GUPTA
January 22, 2004
KUMUDA CHANDRA NAIK Vs. STATE OF ORISSA
March 31, 2004
KUNU ALIAS CHHABINDRA DALEI Vs. STATE OF ORISSA
January 22, 2004
KUSTITA NAYAK Vs. STATE OF ORISSA
March 12, 2004
LALITA DASH Vs. STATE OF ORISSA
March 26, 2004
LALITHA SAHOO Vs. RANIA DAS
April 23, 2004
LAND ACQUISITION ZONE OFFICER Vs. ISWAR BEHERA
February 16, 2004
LARSEN AND TOUBRO LTD Vs. INCOME TAX OFFICER TDS CUM TAX
December 13, 2004
LATA KUMARI BHOL Vs. STATE OF ORISSA
October 14, 2004
LAXMI DEI Vs. SHYAM SUNDAR HANS
December 4, 2004
LAXMIDHAR DAS Vs. STATE OF ORISSA
April 23, 2004
LAXMIKANTA MOHANTY Vs. STATE OF ORISSA
November 22, 2004
LAXMIMANI SAHU Vs. JAGABANDHU SAHU
March 29, 2004
LOKANATH BHOI Vs. GAYA PRASAD BHOI
June 17, 2004
M.Venkat Rao Vs. State of Orissa
August 25, 2004
M/S. HASEEB PHARMACEUTICALS PRIVATE LIMITED Vs. DIRECTOR OF MEDICAL EDUCATION AND TRAINING
July 2, 2004
M/S. MAHESWARI BROTHERS LIMITED Vs. COMMISSIONER TRANSPORT, ORISSA-CUM-CHAIRMAN S.T.A.
September 14, 2004
M/S. MARUTI INFOTECH Vs. COMMISSIONER, TRANSPORT-CUM-CHAIRMAN, S.T.A.
January 30, 2004
M/S. NEW INDIA ASSURANCE COMPANY LTD. Vs. ADITYA NARAYAN SINGH ALIAS SINHA
June 29, 2004
MADHURI SAHU Vs. SURESWARA SAHU
April 9, 2004
MADKAMI IRMA Vs. STATE OF ORISSA
June 23, 2004
MAGANLAL JAIN Vs. ABHIJEET KUMAR DASH
April 9, 2004
MAGATI SAHOO Vs. STATE OF ORISSA
February 17, 2004
MAHADEV BISI Vs. NIRANJAN BISI
March 19, 2004
MAHENDRA KUMAR JENAMANI Vs. CERTIFYING OFFICER CUM LABOUR COMMISSIONER ORISSA
January 21, 2004
Mama alias Bidyut Prava Khuntia Vs. State of Orissa
July 9, 2004
MANAGEMENT OF EXCUTIVE ENGINEER ELECTRICAL Vs. STATE OF ORISSA
July 22, 2004
MANAGEMENT OF GAYATRI PHARMACEUTICAL TRAINING INSTITUTE Vs. P.O., LABOUR COURT
August 5, 2004
Management of the Executive Engineer (Electrical), E.H.T.Construction Division, Berhampur, Dist Ganjam Vs. State of Orissa
May 6, 2004
MANAGEMENT OF THE EXECUTIVE ENGINEER, BARIPADA ELECTRICAL DIVISION Vs. PRESIDING OFFICER
April 5, 2004
MANAGEMENT OF TOPB OBEROI PALM BEACH HOTEL Vs. PRESIDING OFFICER LABOUR COURT
September 13, 2004
MANAGING COMMITTEE Vs. STATE OF ORISSA
May 15, 2004
MANAGING COMMITTEE OF KADUAMAGURA U.P.M.E. SCHOOL ETC. Vs. STATE OF ORISSA AND OTHERS
July 25, 2004
MANAGING COMMITTEE OF RAMESWAR GIRLS HIGH SCHOOL Vs. STATE OF ORISSA
November 19, 2004
MANJULATA DAS Vs. STATE OF ORISSA
February 23, 2004
Manohar Patnaik Vs. Ranjeet Kumar Patnaik
August 13, 2004
MANOJ KUMAR MOHANTY Vs. STATE OF ORISSA
September 30, 2004
MANOJ RANJAN NAYAK Vs. STATE OF ORISSA
March 9, 2004
MANTRIBAR NAIK Vs. LAND ACQUISITION ZONE OFFICER, ANGUL
August 3, 2004
Maruti Hontal Vs. State of Orissa
August 11, 2004
MISS MADHUMITA MOHAPATRA Vs. STATE OF ORISSA
April 8, 2004
MOHAMMED ZAHIR Vs. FOOD INSPECTOR FOOD CELL
April 23, 2004
MOHAN DAKUA Vs. STEEL AUTHORITY OF INDIA LIMITED
May 6, 2004
MONGARA HARIJAN Vs. STATE OF ORISSA
March 16, 2004
MOUSUMI MAITI Vs. UTKAL UNIVERSITY
December 9, 2004
MRS. KIRAN PANDA Vs. UNION OF INDIA
September 27, 2004
MUKTA MOHAKUD Vs. J A KHAN
January 30, 2004
NABA DIGANTA EDUCATIONAL TRUST Vs. MANAGING DIRECTOR IDCO
July 2, 2004
Nabakishore Sahoo Vs. State of Orissa
October 4, 2004
Naka Bharati Vs. State of Orissa and 2
June 21, 2004
NALINIKANTA MUDULI Vs. STATE OF ORISSA
March 2, 2004
NARASINGH BHOI Vs. STATE OF ORISSA
August 16, 2004
NARASINGH CH RAY Vs. RADHAGOVIND DEB
January 22, 2004
NARAYAN RATH Vs. KUNTALA KUMARI RATH
November 2, 2004
NAREN KUMAR BARIK Vs. DIRECTOR OF ELEMENTARY EDUCATION
January 16, 2004
NAREN SINGH TIRIA Vs. CHIEF GENERAL MANAGER S B I
August 3, 2004
NARENDRA MOHAPATRA Vs. MANORAMA MOHAPATRA
February 6, 2004
Narsingh Charan Moharana Vs. State of Orissa
October 5, 2004
NATABAR DALAI Vs. MAMI KALIA
March 23, 2004
NATIONAL HIGHWAY AUTHORITY Vs. BUMIHIWAY DDB LTD
November 2, 2004
NATIONAL INSURANCE CO LTD Vs. PRAFULLA KUMAR MOHANTY
June 24, 2004
NATIONAL INSURANCE CO LTD Vs. GINI SAHU
June 18, 2004
NATIONAL INSURANCE COMPANY Vs. KORLAMOTI KHORA
October 1, 2004
NATIONAL INSURANCE COMPANY LTD Vs. BHIMA MARANDI ALIAS MAJHI
May 7, 2004
NAVA NAIK Vs. KARMI BEWA
February 11, 2004
NEW INDIA ASSURANCE CO LTD Vs. SUBHRA MOHANTY
November 11, 2004
NEW INDIA ASSURANCE CO LTD Vs. SUKA SAHOO
August 31, 2004
NEW INDIA ASSURANCE CO LTD Vs. BHRAMARA BAG
January 13, 2004
NEW INDIA ASSURANCE COMPANY Vs. MANASI SAMAL ALIAS SWAIN
September 20, 2004
NIBEDITA SAHU Vs. SAMBALPUR UNIVERSITY
December 15, 2004
NILA CHAKRA CONSTRUCTION Vs. STATE OF ORISSA
August 23, 2004
NILU ALIAS PRATAP KUMAR MOHAPATRA Vs. STATE OF ORISSA
January 16, 2004
NIRANJAN PRUSTY ALIAS DRIVER Vs. STATE OF ORISSA
September 16, 2004
NITIA @ NITYANANDA SAHOO AND ORS. Vs. STATE OF ORISSA
March 4, 2004
NIVAS MAJHI Vs. STATE OF ORISSA
July 21, 2004
NOBLE RESOURCES LTD Vs. STATE OF ORISSA
September 14, 2004
OCL INDIA LTD Vs. STATE OF ORISSA
August 13, 2004
OM PRAKASH AGRAWAL Vs. BHARAT PETROLEUM CORPORATION
November 11, 2004
ORIENT PAPER MILLS Vs. STATE OF ORISSA
April 19, 2004
ORIENTAL INSURANCE CO LTD Vs. RAHIL JACOB
January 16, 2004
ORIENTAL INSURANCE CO LTD Vs. DINABANDHU NAYAK
January 21, 2004
ORIENTAL INSURANCE CO LTD Vs. SAKUNTALA CHHOTRAY
January 9, 2004
ORIENTAL INSURANCE CO LTD Vs. KALPALATA MOHAPATRA
October 5, 2004
ORIENTAL INSURANCE CO LTD Vs. SNEHALATA BEHERA
November 5, 2004
ORIENTAL INSURANCE CO LTD Vs. RAJANI PARIDA
March 19, 2004
ORIENTAL INSURANCE CO. LTD. Vs. MAMTA GUPTA AND OTHERS
July 27, 2004
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. SWATI MIRGAN
January 27, 2004
ORISSA AIR PRODUCTS LTD Vs. PRESIDING OFFICER LABOUR COURT
April 8, 2004
ORISSA ASSOCIATION FOR THE BLIND Vs. STATE OF ORISSA
October 16, 2004
ORISSA CONSUMER ASSOCIATION CUTTACK Vs. ORISSA ELECTRICITY REGULATORY COMMISSION
October 8, 2004
ORISSA MEDICAL SCIENCE Vs. STATE OF ORISSA
January 12, 2004
ORISSA PHARMACY COLLEGE ASSOCIATION Vs. STATE OF ORISSA
April 5, 2004
ORISSA PISCICULTURE DEVELOPMENT Vs. INDIAN OIL CORPORATION IOC LTD
July 9, 2004
ORISSA STATE FINANCIAL Vs. STATE OF ORISSA
September 20, 2004
PADMANAV GIRI GOSWAMI Vs. COMMISSIONER OF ENDOWMENTS
October 5, 2004
PARA BISWAL Vs. JANJALI KHAN
October 11, 2004
PARADEEP PHOSPHATES LIMITED Vs. GOPINATH PRADHAN
November 2, 2004
PARADIP PORT TRUST Vs. THEIR WORKMEN
July 23, 2004
PARAMESWAR PANDA Vs. ADIKANDA PANDA
September 1, 2004
PARBATI GIRI Vs. HARIHAR GIRI
December 21, 2004
PEDENTI MALANA Vs. STATE OF ORISSA
March 9, 2004
PINI @ NRUPENDRA KUMAR SAI AND ANR. Vs. STATE OF ORISSA
July 2, 2004
PINTU ALIAS SANJEEV CHAKRABARTI Vs. STATE OF ORISSA
April 16, 2004
PITABASH ALIAS PITAMBAR MAHAKUD Vs. STATE OF ORISSA
July 2, 2004
PITAMBAR PRUSTY Vs. CUTTACK DEVELOPMENT AUTHORITY
February 26, 2004
PRADEEP KUMAR MEDINI ROY Vs. STATE OF ORISSA
June 28, 2004
PRADEEP PRADHAN Vs. STATE OF ORISSA
December 23, 2004
PRAFULLA CHANDRA MISHRA Vs. STATE OF ORISSA
June 7, 2004
PRAFULLA KUMAR KAR Vs. GOPINATH SINGH SAMANTA
January 20, 2004
PRAFULLA KUMAR SAHOO Vs. CHIEF EXCUTIVE OFFICER CENTRAL ELECTRICITY SUPPY COMPANY OF ORISSA
April 20, 2004
PRAFULLA KUMAR SAHOO Vs. CENTRAL ELECTRICITY SUPPLY CO OF ORISSA LTD
July 27, 2004
Prakash Ch.Pradhan Vs. State of Orissa
October 4, 2004
PRAMILA KAR Vs. STATE OF ORISSA
August 10, 2004
PRAMOD KUMAR MOHANTY Vs. UNION OF INDIA
April 5, 2004
PRAMOD KUMAR MOHANTY Vs. STATE OF ORISSA
December 21, 2004
PRANAB KISHORE MUDULI Vs. STATE OF ORISSA
February 20, 2004
PRASANNA KUMAR MOHARANA Vs. STATE OF ORISSA
February 6, 2004
PRASANTA KUMAR DAS Vs. STATE OF ORISSA
December 17, 2004
PRASANTA KUMAR PANDA Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA
January 22, 2004
PRASANTA KUMAR SAHOO Vs. STATE OF ORISSA
June 18, 2004
Pratap Behera Vs. State of Orissa
September 28, 2004
PRATAP KUMAR PRADHAN Vs. STATE OF ORISSA
November 17, 2004
PRATAP KUMAR RATH Vs. STATE OF ORISSA
November 25, 2004
PRATAP SINGH RAY JAGADEV Vs. BHUBANESWAR DEVELOPMENT
June 24, 2004
Pravu Charan Mohanty Vs. Nimai Charan Swain
October 1, 2004
PREM KUMAR AGRAWAL Vs. STATE OF ORISSA
February 24, 2004
PREMANANDA PANDA Vs. STATE OF ORISSA
June 17, 2004
PRINCIPAL CHIEF CONSERVATOR Vs. SACHALA MAJHI
December 15, 2004
PRINTING WORLD Vs. DIRECTOR TEXT BOOK
January 14, 2004
PROJECT OFFICER JAGANNATH Vs. K B DHAR
March 2, 2004
PROMOD KUMAR RATH Vs. STATE OF ORISSA
October 12, 2004
PUNIA SETHI Vs. STATE
April 12, 2004
PURNA CHANDRA SAHU AND ORS. Vs. STATE OF ORISSA AND ORS.
July 12, 2004
PUSPALATA SAHOO Vs. UNION OF INDIA
April 23, 2004
RABI NARAYAN OJHA Vs. STATE OF ORISSA
June 17, 2004
RABINDRA GOCHHAYAT Vs. STATE OF ORISSA
April 19, 2004
RABINDRA KUMAR RAY Vs. REGIONAL TRANSPORT OFFICER
August 30, 2004
Rabindra Nath Mallick Vs. State of Orissa
October 4, 2004
RABINDRA NATH SETHY Vs. STATE OF ORISSA
November 19, 2004
RABINDRA NAYAK Vs. STATE OF ORISSA
March 3, 2004
RAHEMAN Vs. SIRAJUDDIN
June 18, 2004
RAJNIKANT PATTANAYAK Vs. R S BEDI
February 23, 2004
RAJPATH FOOT PATH BYABASAI SANGHA Vs. STATE OF ORISSA
December 9, 2004
RAKAN ALIAS RAKESH BISWAL Vs. STATE OF ORISSA
April 19, 2004
RAKESH SWAIN Vs. STATE OF ORISSA
December 1, 2004
RAM KISHAN RAJKUMAR Vs. ASSESSING AUTHORITY CUTTAK-I WEST CIRCLE CUTTACK
June 23, 2004
RAMAI RANJAN PATI Vs. SAHANAJ FATIMA
August 27, 2004
RAMANANDAN PRASAD Vs. STATE OF ORISSA
July 2, 2004
RAMASHANKAR PATI Vs. STATE OF ORISSA AND ORS.
July 15, 2004
Ramesh Chandra Sahoo Vs. Union of India
April 21, 2004
Ramesh Chandra Samantray Vs. State of Orissa
November 25, 2004
RAMKRISHNA VIVEKANANDA EDUCATION TRUST Vs. REGISTRAR DEBT RECOVERY TRIBUNAL
November 25, 2004
Ramnivas Agarwal Vs. State of Orissa
May 6, 2004
RASIDA KHATUN Vs. SK ISLAM
November 30, 2004
REGIONAL COLLEGE OF PHYSICAL EDUCATION Vs. DIRECTOR OF HIGHER EDUCATION
August 3, 2004
REGIONAL DIRECTOR E S I C Vs. PRAFULLA KUMAR PADHEE
April 19, 2004
RISHPAL AGRAWALA Vs. MANAGING DIRECTOR OF ORISSA STATE CIVIL SUPPLIES CO. LTD.
November 16, 2004
ROYALEX FASHIONS INDIA Vs. RANJAN APPARELS
August 18, 2004
RUSHINATH ROUT Vs. STATE OF ORISSA
December 13, 2004
S K MUNU ALIAS S K RAFFIQUE Vs. STATE OF ORISSA
January 15, 2004
SABITA PRAHARAJ Vs. GITARANI PRAHARAJ
July 16, 2004
SABITRI DAS Vs. GANGADHAR NAIK
June 18, 2004
SADASHIB MOHAPATRA Vs. VICE CHANCELLOR CUM CHAIRMAN
December 23, 2004
SAJEEDA BEGUM Vs. DIVISIONAL RAILWAY MANAGER SAFETY S E RAILWAY
November 2, 2004
SAKHIA NAIK Vs. UNION OF INDIA
July 1, 2004
SAMAL SAIN Vs. STATE OF ORISSA
February 20, 2004
SANA BARAL Vs. S B MOHANTY
October 15, 2004
SANATAN JENA Vs. COLLECTOR
January 9, 2004
SANDHU TRAILERS Vs. ORISSA SMALL INDUSTRIES
June 18, 2004
SANGHAMITRA SWAIN Vs. DIRECTOR T E
December 10, 2004
SANJAY BAG Vs. STATE OF ORISSA
August 25, 2004
SANJAY KU CHOUDHURY Vs. STATE OF ORISSA
November 3, 2004
SANKARSANA BERIHA Vs. STATE (VIGILANCE)
September 24, 2004
SANTANU KUMAR BARIK Vs. STATE OF ORISSA
November 17, 2004
SANTILATA TRIPATHY Vs. KRUSHNAPRIYA PANI ALIAS TRIPATHY
December 16, 2004
Santosh Kumar Gouda Vs. Collector, Koraput
April 8, 2004
SANTOSH KUMAR SAMAL Vs. TATA IRON STEEL CO LTD
May 7, 2004
SARANGA DAS Vs. STATE OF ORISSA
July 14, 2004
SARASA PATRA Vs. CH KASHINATH PATRA
June 18, 2004
SARASWATI SAHOO Vs. STATE OF ORISSA
August 24, 2004
SARAT BEHERA Vs. STATE OF ORISSA
April 19, 2004
SARAT CHANDRA PANDA Vs. CHIEF EXECUTIVE OFFICER CESCO
March 4, 2004
SARIF SAHA Vs. DIRECTOR, NATIONAL INSTITUTE OF REHABILITATION TRAINING AND RESEARCH
January 30, 2004
SATRUGHNA SAHOO Vs. KAMESWAR MAHADEV
September 23, 2004
SATYA NARAYAN DAS Vs. ORISSA SMALL INDUSTRIES
August 20, 2004
SATYABAN MEHER Vs. STATE OF ORISSA AND ANR.
March 9, 2004
SATYANARAYANA PANDA Vs. SANGRAM KESHRI MOHANTY
February 20, 2004
SAYED ZAHARUL HAQUE Vs. STATE OF ORISSA
August 5, 2004
SCION COMPUTERS Vs. STATE OF ORISSA
August 31, 2004
SHREE JAGANNATH PACKERS Vs. STATE OF ORISSA
September 14, 2004
Shri Ashok Kumar Saha Vs. State of Orissa
July 30, 2004
SHRI SIDHARTHA MOHANTY Vs. UNION OF INDIA
August 30, 2004
SHYAM SUNDAR BEHERA Vs. STATE OF ORISSA
February 20, 2004
SHYAM SUNDAR PARIJA Vs. ORISSA STATE ROAD TRANSPORT
July 16, 2004
SHYAM SUNDER BEHARI Vs. RASANANDA BEHERA
February 6, 2004
SHYAM SUNDER ROUT Vs. BRAJA KISHOR PRADHAN
May 7, 2004
SIBA KHATUA Vs. STATE OF ORISSA
November 2, 2004
SIBA PRASAD PADHI Vs. STATE OF ORISSA
January 14, 2004
SIBU CHAKRABARTY ALIAS SIBES KU. CHAKRABARTY Vs. REETA SHUMLA
October 8, 2004
SIPAI HEMRAM @ SEPOY HEMBRAM Vs. STATE OF ORISSA
June 23, 2004
SISTER ALIAS BABU SINGH Vs. STATE OF ORISSA
October 6, 2004
SK ABDUL FAKIR Vs. CHARULATA KAPANDIA
January 6, 2004
Sk.Ansar Alli Vs. State of Orissa
January 13, 2004
SMT. MALA NAHAK Vs. STATE OF ORISSA
July 9, 2004
SMT. NIRMALA DEVI Vs. PADMA CHARAN PRUSTY AND ANR.
June 17, 2004
SMT. PREMALATA PANDA Vs. STATE OF ORISSA
April 5, 2004
SONTOSH KUMAR MOHAPATRA KAIA GUNA Vs. STATE OF ORISSA
June 28, 2004
SOURINDRA NARAYAN BHANJA DEO Vs. MEMBER BOARD OF REVENUE
July 14, 2004
SOUTH EASTERN RAILWAY HOTEL Vs. ORISSA STATE POLLUTION CONTROL BOARD
June 25, 2004
SRI ADITYA KUMAR MISRA AND ANR. Vs. STATE OF ORISSA
October 12, 2004
SRI ARABINDA PARIDA Vs. SMT. PARULBALA PARIDA
July 6, 2004
Sri Debmeet Patro Vs. Family Court, Cuttack
June 28, 2004
SRI NARAYAN MOHARANA Vs. STATE OF ORISSA
July 14, 2004
SRI SAROJ KUMAR PATTNAIK Vs. STATE OF ORISSA AND ANR.
June 17, 2004
SRI SUDHAKAR PATNAIK Vs. COMMISSIONER-CUM-CHAIRMAN STATE TRANSPORT AUTHORITY
September 9, 2004
SRIDHAR GANTHA Vs. STATE OF ORISSA AND ORS.
January 9, 2004
SRIKANTA PANDA Vs. STATE OF ORISSA
June 21, 2004
STATE OF ORISSA Vs. ORIENT PAPER MILLS
May 7, 2004
STATE OF ORISSA Vs. BENUDHAR DAS
August 24, 2004
STATE OF ORISSA Vs. DEEPAK KUMAR DAS
January 27, 2004
STATE OF ORISSA Vs. KRUSHNA CHANDRA PANDA
August 18, 2004
STATE OF ORISSA Vs. BALABHADRA BEHERA
July 13, 2004
STATE OF ORISSA Vs. PRATIBHA PRAKASH BHAWAN
November 2, 2004
STATE OF ORISSA Vs. GULA KISAN
January 15, 2004
STATE OF ORISSA Vs. DUGA MUNDA
November 3, 2004
STATE OF ORISSA AND OTHERS Vs. SARADA PRASANNA DAS
September 9, 2004
STEELOFLEX ENGINEERS P LTD Vs. UCO BANK
March 3, 2004
SUBARNA DIBYA Vs. STATE OF ORISSA
May 10, 2004
SUBAS CHANDRA PANDA Vs. SUPERINTENDING ENGINEER RURAL WORKS KORAPUT
February 10, 2004
SUBHASLS PATTANAIK Vs. MANAGING DIRECTOR, ORISSA STATE COOP. HANDICRAFTS CORPN. LTD
April 23, 2004
SUBHDRA DEI Vs. STATE OF ORISSA
November 17, 2004
Sudarsan Mahala Vs. State of Orissa
March 2, 2004
Sudarsan Parida Vs. State
July 29, 2004
SUDESHNA PADHI Vs. LOYA SUBORNO
February 6, 2004
SUDHANSU PARIDA Vs. STATE OF ORISSA
August 20, 2004
SUDHANSUBALA DEBI Vs. STATE OF ORISSA
January 19, 2004
SUKRU GOUDA Vs. STATE OF ORISSA
January 21, 2004
SULOCHANA KANDI Vs. DIPTIREKHA KANDI
March 17, 2004
Sulochana Swain Vs. State of Orissa
December 21, 2004
SULOCHANA SWAIN Vs. STATE OF ORISSA
June 4, 2004
Sumanta alias Sumanta Kumar Das Vs. State of Orissa
July 15, 2004
SUNIL KUMAR CHOUBEY Vs. PRAMOD CHANDRA PURI
March 31, 2004
SURENDRA KUMAR PATRA Vs. KANDURI BHATTA
December 21, 2004
SURENDRA NATH BEHERA Vs. STATE
March 3, 2004
SURENDRA NATH BISWAL Vs. PRESIDING OFFICER LABOUR COURT
April 2, 2004
SURENDRA PURTY Vs. STATE OF ORISSA
January 30, 2004
SURYA NARAYANA POLET Vs. SECRETARY TO GOVERNMENT OF ORISSA BHUBANESWAR
January 21, 2004
SURYAKANTI PATEL Vs. GUNANIDHI PATEL
November 2, 2004
SURYAMANI NAYAK Vs. ORISSA STATE HOUSING BOARD
October 8, 2004
SUSANTA KUMAR PATHY Vs. STATE
August 3, 2004
SUSHILA CEMENT P LTD Vs. EXECUTIVE ENGINEER WESCO
March 15, 2004
SUSMITA SAHU Vs. STATE OF ORISSA
August 12, 2004
SUVENDU KUMAR PARIDA Vs. SENIOR DIVISIONAL MANAGER
December 23, 2004
TARA PRASAD DHAL Vs. CENTRAL BUREAU OF INVESTIGATION
August 13, 2004
TASORAJ MOHAMAD Vs. STATE OF ORISSA
October 11, 2004
THOGORANI ALIAS K DAMAYANTI Vs. STATE OF ORISSA
July 20, 2004
TRINATHA ALIAS TRILOCHAN BEHERA Vs. MIRZA SABIR BEG
October 1, 2004
UDAY CHANDRA PATTNAIK Vs. STATE OF ORISSA
December 10, 2004
UDAYANATH ALIAS ASWINI KUMAR Vs. STATE OF ORISSA
March 9, 2004
UMAKANTA MISHRA Vs. STATE OF ORISSA
April 2, 2004
UMAKANTA SAHOO Vs. STATE OF ORISSA
March 1, 2004
UNION OF INDIA Vs. DHANURDHAR CHAMPATIRAY
March 17, 2004
UNITED FRIENDS AND BUILDERS Vs. STATE OF ORISSA
May 7, 2004
UNITED INDIA INSURANCE Vs. M MANGAMMA
January 6, 2004
UNITED INDIA INSURANCE CO LTD Vs. S LAXMI
January 6, 2004
UNITED INDIA INSURANCE CO LTD Vs. MUJIBUN NISA
April 19, 2004
UPENDRA MISHRA Vs. STATE OF ORISSA
February 4, 2004
UPENDRA NAIK Vs. SUB-COLLECTOR, PANCHPIR
October 1, 2004
USHARANI LENKA Vs. PANIGRAHI SUBHASH CHANDRA DASH
August 19, 2004
UTTAM DHARUA Vs. STATE OF ORISSA
April 19, 2004
UTTAM KUMAR MOITRA Vs. CANARA BANK UDITNAGAR BRANCH
August 17, 2004
VIJAY POWER GENERAT Vs. RESERVE BANK OF INDIA
July 2, 2004
YASWANT PORWAL Vs. STATE OF ORISSA
March 16, 2004