Home
Case Index
Title
Date
A K Mallick Vs. Union of India UOI
August 5, 2004
A K MUKHOPADHYAY Vs. UNION OF INDIA
November 23, 2004
A.K. MALLICK Vs. UNION OF INDIA
May 5, 2004
A.R. MUKHERJEE @ ARUN RANJAN MUKHERJEE & ANR. Vs. SWARNALATA SINGHI & ORS.
May 12, 2004
ABANI MOHAN BISWAS Vs. STATE
July 28, 2004
ABARNA MUKHOPADHYAY Vs. DIPTIMAN MUKHOPADHYAY
April 30, 2004
ABDUL BASAR LASKAR Vs. STATE OF W B
November 19, 2004
ABDUL HAI SK Vs. STATE
May 12, 2004
ABDUL MABOOD KAZI Vs. BOARD OF WAKFS
September 22, 2004
ABDUL SALAM Vs. STATE C B I
December 23, 2004
ABDUR RAHIM DEWAN Vs. STATE OF W B
October 11, 2004
ABDUR RAHIM SARDAR Vs. STATE AND ORS.
April 6, 2004
ABDUS SOBHAN AND ANOTHER Vs. NATIONAL INSURANCE CO. LTD., AND OTHERS
December 10, 2004
ABHIK SARKAR Vs. STATE
March 17, 2004
ABHISHEK BANERJEE Vs. UNIVERSITY OF CALCUTTA
March 17, 2004
ABP Private LTD Vs. Commissioner of Customs
March 18, 2004
ABP PVT LTD Vs. UNION OF INDIA
August 17, 2004
ACHINTYA RANJAN DAS Vs. STATE OF WEST BENGAL
October 1, 2004
ADARSH MAHILA SHIKSHA PRATISTHAN Vs. MUNICIPAL ASSESSMENT TRIBUNAL
October 14, 2004
AEKTA LTD Vs. NEELAM LAMBORIA
October 6, 2004
AESHOKE KR. GHOSH Vs. SRI NIRMAL KR. MITRA
July 8, 2004
AJIT KUMAR NAG Vs. GENERAL MANAGER PJ I O C LTD
February 6, 2004
AJOY CHAKRABORTY Vs. CHANDANA CHAKRABORTY
February 25, 2004
AKABAR RAHIM SARDAR Vs. STATE OF W B
April 6, 2004
AKBAR SK Vs. STATE OF W B
May 6, 2004
ALI AKBAR Vs. UNION OF INDIA
September 9, 2004
ALL BENGAL STATE GOVERNMENT COLLEGE TEACHERS ASSOCIATION Vs. WEST BENGAL ADMINISTRATIVE TRIBUNAL
April 20, 2004
ALLHABAD BANK Vs. M L BOSE and CO PVT LTD
December 15, 2004
ALLIED RESINS and CHEMICALS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 18, 2004
ALOK BISWAS Vs. AMITA BOSE
May 19, 2004
ALOKANANDA BOSE Vs. GAURI SANKAR BOSE
October 1, 2004
ALOKE KR. SIRKAR Vs. GANAPATI VENKEETA KRISHNAN
July 1, 2004
ALTAF HOSSAIN Vs. STATE OF W B
November 30, 2004
AMAL KUMAR GIRI Vs. NANI GOPAL PAIRA
March 9, 2004
AMALESH MAITY Vs. STATE OF W B
March 8, 2004
AMAR NATH ROY Vs. ANDERSON WRIGHT AND COMPANY
March 12, 2004
AMAR SINGH VERMA Vs. UNION OF INDIA
December 13, 2004
AMARENDRA KUMAR PAL Vs. MAYA PAL
March 12, 2004
AMARENDRA MOHAN MAJUMDAR AND OTHERS Vs. SMT. KISHORE BALA BARUI (DEAD) AND OTHERS
August 27, 2004
AMARENDRA NATH GHOSH Vs. INDIAN IRON AND STEEL CO LTD
September 29, 2004
AMARENDUA PRASAD ROYCHOWDHURY Vs. PRITHWISH GHOSHAL
February 25, 2004
AMIT DAS Vs. CHINSURAH BALIKA SIKSHA MANDIR
September 20, 2004
AMITA DUDHORIA Vs. RANI ALOKA DUDHORIA
February 10, 2004
AMITA DUDHORIA Vs. GOUTAM DUDHORIA AND ORS.
February 10, 2004
AMITABH BAGCHI Vs. ENA BAGCHI
February 16, 2004
Amiya Sales and Industries Vs. Assistant Commissioner of Income tax
September 14, 2004
ANANDA BAZAR PATRIKA PVT LTD Vs. STATE OF W B
November 19, 2004
ANGELS CONSULTANTS PVT LTD Vs. ANAND MEHTA and CO
October 15, 2004
ANIL KUMAR BANERJEE Vs. INDIAN OIL CORPORATION
June 10, 2004
ANIL KUMAR GANGULY Vs. AMALENDU MUKHERJEE
September 10, 2004
ANIL KUMAR MUKHERJEE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
February 9, 2004
ANIMA BISWAS Vs. DIPANKER BISWAS
March 10, 2004
ANIMESH CHANDRA SENGUPTA Vs. STATE OF WEST BENGAL
January 14, 2004
ANIRUDDHA BAGCHI Vs. THE EMPLOYEES PROVIDENT FUND ORGANISATION
August 9, 2004
ANITA PATTANAYAK Vs. STATE OF WEST BENGAL
September 16, 2004
ANJALI MULLICK Vs. MRITYUNJOY DEY
January 7, 2004
ANSAR ALI Vs. STATE OF WEST BENGAL
June 11, 2004
ANSUMAN MULLICK Vs. MALLIKA INVESTMENT CO P LTD
May 13, 2004
ANVIL INVESTMENTS PVT. LTD. Vs. UNION OF INDIA (UOI)
July 23, 2004
ANWARA KHATOON Vs. AD-HOC COMMITTEE, 24-PARGANAS (N), DISTRICT PRIMARY SCHOOL COUNCIL
April 19, 2004
APARNA GHOSH Vs. SARUPCHAND ROYCHOWDHARY
September 15, 2004
APL (INDIA) PVT. LTD. AND ANOTHER Vs. CUSTOMS EXCISE GOLD (CONTROL) APPELLATE TRIBUNAL AND ORS.
August 23, 2004
ARAMBAGH PAPER MILLS PRIVATE LTD Vs. BOARD FOR INDUSTRIAL and FINANCIAL RECONSTRUCTION
June 11, 2004
ARDHENDU DUTTA SARKAR Vs. BANDANA DUTTA SARKAR
July 28, 2004
ARJUN MANDI Vs. STATE OF WEST BENGAL
September 24, 2004
ARUN KUMAR BASU Vs. UNION OF INDIA
October 12, 2004
ARUN KUMAR JHUNJHUNWALA Vs. SANTOSH KUMAR AGARWALLA
July 13, 2004
ASAR SHEIKH Vs. STATE OF WEST BENGAL
February 13, 2004
ASAR SHEIKH Vs. STATE OF WEST BENGAL
March 13, 2004
ASCU HICKSON LTD. & ANOTHER Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & OTHERS
September 2, 2004
ASHA LATA BARMAN Vs. STATE OF W B
August 11, 2004
ASHA LATA DEBYA Vs. CHANDI DAS BHATTACHARYA
June 8, 2004
ASHA TEKRIWAL Vs. M/S. BENGAL ENGINEERING WORKS & ANR.
April 28, 2004
ASHIMA DEY Vs. ABHIJIT DEY
December 21, 2004
ASHIS DEY Vs. STATE OF WEST BENGAL
May 7, 2004
ASHIS KUMAR GHOSH Vs. GOPAL CHANDRA GHOSH
March 17, 2004
ASHISH KUMAR DAS Vs. REKHA MUKHERJEE
September 22, 2004
ASHIT GHOSH Vs. DIRECTOR OF SCHOOL EDUCATION
December 15, 2004
ASHOK BIJOY SENGUPTA Vs. CHHANDA DAS
November 22, 2004
ASHOK KUMAR DAS Vs. NATIONAL INSTITUTE OF HOMOEOPATHY
October 15, 2004
ASHOK KUMAR SINGHA ROY Vs. NIDHIR CHANDRA
September 17, 2004
ASHOKE GIRI Vs. STATE OF WEST BENGAL
March 17, 2004
ASHOKE KUMAR SHAW Vs. STATE OF WEST BENGAL
January 1, 2004
ASHWIN PROPERTIES PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
September 3, 2004
ASIM BHATTACHARYA Vs. SASWATI BHATTACHARYA CHAKRABORTY
June 25, 2004
ASIM CHATTERJEE Vs. STATE OF WEST BENGAL
June 24, 2004
ASIM KR. SEN Vs. STATE OF W. B. AND ANOTHER
February 11, 2004
ASIS KUMAR MITRA Vs. PRADIP DUTTA
May 18, 2004
ASKA INVESTMENTS PVT LTD Vs. GROB TEA COMPANY
October 15, 2004
Assam Brook LTD Vs. Commissioner of Income tax
January 15, 2004
ASSEMBLY OF GOD CHURCH Vs. IVAN KAPPER
August 12, 2004
ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. BATA SHOE CO P LTD
April 16, 2004
ATMARAM KANORIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
September 20, 2004
ATRAYEE GAS SERVICE Vs. INDIAN OIL CORPORATION LIMITED
August 31, 2004
AUTO TRADE and FINANCE CORPORATION Vs. RAJ KISHORE SANGANARIA
January 7, 2004
AVA RANI SENGUPTA Vs. LAXMI SENGUPTA
May 20, 2004
AVEEK SARKAR Vs. STATE OF W B
September 9, 2004
AYENESSA BIBI Vs. STATE
April 23, 2004
B Arun Kumar and Co Vs. Commissioner of Customs
May 12, 2004
B B ENGINEERING WORKS Vs. PUNJAB NATIONAL BANK
April 16, 2004
B M G CROSSING P LTD Vs. STATE OF WEST BENGAL
January 8, 2004
BABBAN RAM Vs. UCO BANK
November 22, 2004
BABLU MAHANTO Vs. STATE OF WEST BENGAL
December 9, 2004
BABY DAS MAHAPATRA Vs. DEB RANJAN DAS MAHAPATRA
December 8, 2004
BAHARAL FISHERMEN CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
April 7, 2004
BAIDYANATH GHOSH Vs. STATE OF WEST BENGAL
March 24, 2004
BALAI CHANDRA PARUI Vs. DURGA BALA DASI
April 30, 2004
BALAIDAS DUTT Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
May 18, 2004
Banarasi Paper and Synthetics Pvt LTD Vs. Union of India UOI
May 21, 2004
BANK OF BARODA EMPLOYEES ASSOCIATION AND ANR. Vs. UNION OF INDIA AND ORS
December 7, 2004
BANK OF INDIA Vs. SANKAR PRASAD JAISWAL
February 27, 2004
BANK OF MAHARASHTRA Vs. DILIP KUMAR PANDIT
August 25, 2004
BANWARILAL GOEL Vs. COMMISSIONER CORPORATION OF CALCUTTA
March 29, 2004
BARANAGAR JUTE FACTORY PLC Vs. LAXMI NARAYAN TAPARIA
November 18, 2004
BARUN KUMAR DAS Vs. NEW INDIA ASSURANCE CO LTD
August 6, 2004
BASABI BHATTACHARYA Vs. JADAVPUR UNIVERSITY
March 8, 2004
BASANA DUTTA Vs. STATE OF WEST BENGAL
December 23, 2004
BASANT KUMAR SWAIN Vs. FOOD CORPORATION OF INDIA
June 11, 2004
BASANTI DAS Vs. STATE OF WEST BENGAL
April 5, 2004
BASANTI SEAL Vs. PREMLAL SEAL
August 17, 2004
BASED ALI Vs. W B S E B
February 16, 2004
BASIL JARRET Vs. JAGABANDHU MONDAL
January 29, 2004
BASUDEB GUCHAIT Vs. SHANKAR KUMAR DAS
February 16, 2004
BASUDEV MONDAL Vs. STATE OF W B
September 9, 2004
BENGAL SAWS & STEEL PRODUCTS LTD Vs. COMMISSIONER OF C EX , KOLKATA-III
December 17, 2004
BENNETT COLEMAN and CO LTD Vs. PHONOGRAPHIC PERFORMANCE LTD
March 26, 2004
BHABI PROPERTIES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 11, 2004
BHADRESWAR BERA Vs. MATHURA MOHAN SHAW
September 10, 2004
BHAIRAMAL GOPIRAM Vs. OWNER PARTIES INTERESTED IN THE VESSEL M V EVERWISE
May 12, 2004
BHAKTI HARI NAYAK Vs. VIDYAWATI GUPTA
June 9, 2004
BHAKTI PRASAD DAS Vs. NAMITA BOSE
March 16, 2004
BHARAT PETROLEUM CORPORATION LTD Vs. PRAFULLA KUMAR ROYCHOWDHURY
April 22, 2004
BHASKAR CHANDRA JANA Vs. BARENDRA NATH BERA
February 19, 2004
BHASWATI ROY PANDEY Vs. STATE OF WEST BENGAL
May 19, 2004
Bhattacharjee Engg P LTD Vs. Santlal Jaiswal
February 9, 2004
Bhola Shankar Cold Storage Pvt LTD Vs. Joint Commissioner of Income Tax
June 24, 2004
BHUTNATH NAYAK Vs. STATE OF WEST BENGAL
September 7, 2004
BIBEKANANDA BISWAS Vs. STATE OF WEST BENGAL
December 20, 2004
BIBHUTI BHUSAN BANERJEE Vs. USHA CHARAN BANERJEE
October 4, 2004
BICHITRA DASGUPTA Vs. STATE OF WEST BENGAL PARTY
March 24, 2004
BIDYADHAR PALAI Vs. LOOMTEX ENGINEERING PVT LTD
November 19, 2004
BIJOY MUJUMDER Vs. SAMAR KUMAR MONDAL AND OTHERS
February 9, 2004
BIMAL CHANDRA MITRA Vs. NEMAI PALIT
March 10, 2004
BIMAL KRISHNA BOSE Vs. ALANGA MEDICAL HALL
March 9, 2004
BIMAL KUMAR KUNDU Vs. STATE OF WEST BENGAL
September 22, 2004
BIMAL KUMAR MONDAL Vs. STATE
September 28, 2004
BINAPANI DAS Vs. C M C
April 19, 2004
BIPLAB KUMAR SINHA Vs. STATE OF W B
April 7, 2004
BIPUL KUMAR ROY Vs. M N ROY
December 14, 2004
Birla DLW LTD Vs. Joint Director General of Foreign Trade
January 6, 2004
BISHNU SINGH Vs. STATE OF W B
April 23, 2004
BISWANANDA BANERJEE Vs. STATE OF W B
June 7, 2004
BISWANATH AGARWALLA Vs. SMT. SABITRI BERA & ORS.
March 26, 2004
BISWANATH SETH Vs. STATE OF WEST BENGAL
June 29, 2004
BISWANATH TEA CO LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
February 12, 2004
BITULJAN BIBI Vs. ABDUL KASEM SAHOW
December 14, 2004
BONBEHARI ROY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
May 18, 2004
BRINDABAN PATRA Vs. STATE OF WEST BENGAL
September 7, 2004
Britannia Industries LTD Vs. Joint Commissioner of Income Tax
September 23, 2004
BRITISH DEPUTY HIGH COMMISSIONER CALCUTTA Vs. STATE OF WEST BENGAL
April 16, 2004
Brooke Bond India LTD Vs. Commissioner of Income Tax
February 20, 2004
BUCYRUS EUROPE LIMITED Vs. VULCAN INDUSTRIES ENGINEERING COMPANY PRIVATE LIMITED
October 14, 2004
BUDHRAI MURMU Vs. STATE OF WEST BENGAL
June 28, 2004
BUMBI Vs. STATE OF WEST BENGAL
September 3, 2004
BURN AND COMPANY LABOURERS CO-OPERATIVE CREDIT SOCIETY LTD Vs. JOYDEB DUTTA
August 27, 2004
C C A P LTD Vs. Commissioner of Income tax
July 27, 2004
C E S C LTD Vs. Deputy Commissioner of Income Tax
January 8, 2004
C E S C LTD Vs. Income Tax Officer
March 9, 2004
C E S C LTD Vs. MONOJ DHUPELIA
September 20, 2004
C.E.S.C. LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL, WEST BENGAL AND ANOTHER
July 15, 2004
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. TUSHAR KANTI ROY
November 19, 2004
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. STATE OF W B
December 13, 2004
CALCUTTA MINT EMPLOYEES UNION Vs. UNION OF INDIA
August 27, 2004
CAPITAL ONE FINANCIAL CORPORATION Vs. CAPITAL ONE PRIVATE LTD
March 10, 2004
CENTRAL BANK OF INDIA Vs. P K AGENCIES LIMITED
January 29, 2004
CENTRAL BUREAU OF INVESTIGATION Vs. ACHARYA TADBHAVANANANDA AVADHUTA
April 27, 2004
CENTROTRADE MINERALS AND METALS INC Vs. HINDUSTAN COPPER LTD
March 10, 2004
CESC LIMITED Vs. CHIEF POST MASTER GENERAL WEST BENGAL CIRCLE
January 20, 2004
CH. SATYANARAYAN (DR.) Vs. UNION OF INDIA (UOI)
April 5, 2004
CHAIRMAN SAGAR GRAMIN BANK Vs. MANICKLAL BHOWMICK
September 21, 2004
CHANDA ENGINEERS INDIA LTD Vs. U C O BANK
July 14, 2004
CHANDI PRASAD MANDAL Vs. STATE OF W B
November 25, 2004
CHANDRA BASU Vs. SANJEKTA MUKHERJEE
April 22, 2004
CHAYAN DUTTA ROY Vs. CHAYANIKA CHATTERJEE
July 19, 2004
CHAYAN KR ROY Vs. CHAIRMAN CHAIRPERSON CENTRAL SELECTION COMMITTEE
September 29, 2004
CHITTA RANJAN BARMAN Vs. STATE OF W B
July 14, 2004
CHITTARANJAN PAL Vs. BANKIM CHANDRA BISWAS
March 15, 2004
COAL INDIA LIMITED Vs. MANISH TRADERS
June 11, 2004
Commissioner of C Ex Vs. Saktigarh Textile Industries Pvt Ltd
December 16, 2004
Commissioner of Central Excise Vs. Jayshree Insulators
October 8, 2004
Commissioner of Cus Port Vs. Settlement Commission Cus and C Ex
March 23, 2004
COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA Vs. SUDHIR SAHA
July 26, 2004
Commissioner of Income tax Vs. Ashim Krishna Mondal
July 16, 2004
Commissioner of Income tax Vs. A F T Industries Ltd
July 30, 2004
Commissioner of Income Tax Vs. J L Morrison India Ltd
June 10, 2004
COMMISSIONER OF INCOME TAX Vs. TATA TEA LIMITED
June 17, 2004
Commissioner of Income tax Vs. Himachal Terepene Products Pvt Ltd
March 8, 2004
Commissioner of Income tax Vs. Aparna Agency Pvt Ltd
March 8, 2004
Commissioner of Income Tax Vs. Keshoram Industries Ltd
April 7, 2004
Commissioner of Income tax Vs. Mukundray Kumar Shah
October 1, 2004
Commissioner of Income Tax Vs. Ruby Traders and Exporters Ltd
September 17, 2004
Commissioner of Income Tax Vs. H M Exports Ltd
December 14, 2004
COMMISSIONER OF INCOME-TAX Vs. SOORAJMALL BAIJNATH AGENCIES P LTD
July 6, 2004
Commr of Cus Port Vs. Settlement Commission Cus and C Ex
August 23, 2004
COMPANY LIMITED Vs. JITENDRA KUMAR KHAN
June 17, 2004
Consolidated Fibres and Chemicals LTD Vs. Commissioner of Income tax
September 24, 2004
CONTAI CO OPERATIVE BANK LTD Vs. SAGAR FOOD PRODUCTS
October 12, 2004
COSMOSTEELS PVT LTD Vs. UNION OF INDIA
February 26, 2004
CYGNUS PRODUCTS P LTD Vs. KOLKATA PORT TRUST
September 28, 2004
D L MILLER and COMPANY LIMITED Vs. STATE OF WEST BENGAL
January 6, 2004
DAILY PASSENGERS ASSOCIATION Vs. STATE OF WEST BENGAL
March 19, 2004
Dalhousie Institute Vs. Assistant Commissioner Service Tax Cell
June 30, 2004
DAMODAR ADHIKARY Vs. STATE OF WEST BENGAL
March 25, 2004
DAMODAR VALLEY CORPORATION Vs. C E S C LTD
February 13, 2004
DANVEER SINGHI Vs. RAJ A MENDA & ANR
March 19, 2004
DEB NARAYAN DAS Vs. WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION NORTHERN REGION & ORS.
May 21, 2004
DEBABRATA BASU Vs. STATE OF WEST BENGAL
April 26, 2004
DEBABRATA SARKAR Vs. UNION OF INDIA
December 21, 2004
DEBASIS CHATTERJEE Vs. STATE OF WEST BENGAL
March 31, 2004
DEBASISH DEB ROY Vs. KARUNA DEB ROY
February 13, 2004
DEBI PROSAD BASU Vs. AMIT CHAKRABORTRY
January 13, 2004
DEBJANI NIYOGI Vs. BANI NIYOGI
February 26, 2004
DEBOPRIYA GANGULY Vs. STATE OF W B
March 30, 2004
DEBOPRIYA GANGULY Vs. STATE OF WEST BENGAL
April 30, 2004
Deputy Chief Personnel Manager EE Vs. Priyadeep Ghose
December 8, 2004
DEVADI RAJESHWER RAO Vs. EMPLOYEES STATE INSURANCE CORPN
July 20, 2004
DHIRENDRA CHANDRA KAR Vs. SK PANCHU alias JAMAL
November 19, 2004
DHIRENDRA NATH SARDAR Vs. SARALA BALA NASKAR
January 9, 2004
Diamond Shipping Co LTD Vs. STATE OF WEST BENGAL
July 6, 2004
DIGAMBAR JAIN VIDYALAYA Vs. MAHENDRA NARAIN PATHAK
September 24, 2004
DILIP CHAND KANKARIA Vs. PRADIP KUMAR GHOSH
June 24, 2004
DILIP DAS Vs. NEW INDIA ASSURANCE CO LTD
July 16, 2004
DILIP DAS Vs. STATE OF WEST BENGAL
August 11, 2004
DILIP KR PANDIT Vs. BANK OF MAHARASHTRA
April 5, 2004
DILIP KUMAR KARMAKAR Vs. BIJU RANI KARMAKAR
March 12, 2004
DILIP KUMAR ROY Vs. EASTERN COALFIELDS LIMITED
January 30, 2004
DILWAR ALIAS DILLU Vs. STATE OF W B
December 23, 2004
DIPAK DASGUPTA Vs. UCO BANK & OTHERS
July 27, 2004
DIPAK KUMAR MAHATA Vs. SUSOMA MAHATA
October 6, 2004
DIPAK KUMAR MAITY Vs. STATE OF WEST BENGAL
April 30, 2004
DIPAK KUMAR PATRA Vs. STATE OF WEST BENGAL
March 31, 2004
DIPAK KUMAR SARFCAR Vs. SIMA SARFCAR
April 29, 2004
DIPAK ROY Vs. C E S C LTD
February 23, 2004
DIPANKAR DUTTA Vs. STATE OF W B
August 20, 2004
DIPTI PAL Vs. DIBYENDU SEKHAR LAHIRI
December 10, 2004
DOLY GHOSH Vs. KUMUD CHANDRA GHOSH
March 24, 2004
DR. (MRS.) INDIRA GUPTA Vs. DAMODAR VALLEY CORPORATION & ORS.
September 30, 2004
DR. BASUDEB BHATTACHARJEE AND ORS Vs. THE WEST BENGAL UNIVERSITY OF HEALTH SCIENCES AND ORS
November 17, 2004
DR. BHUPENDRA KISHORE NANDI Vs. AMAR NATH DUTTA
June 23, 2004
DULAL CHANDRA BAYEN Vs. STATE OF WEST BENGAL
February 23, 2004
Dulal Chandra Chatterjee Vs. Moni Mohan Mukherjee
June 9, 2004
DWARIKA PRASAD BAJPAI Vs. KEDAR PRASAD BAJPAI
March 15, 2004
DWIJADAS BANERJEE Vs. STATE OF WEST BENGAL
October 11, 2004
EAST INDIA COMMERCIAL CO. LTD. Vs. APOLLO ZIPPER CO. PVT. LTD.
July 23, 2004
EASTERN COALFIELDS LTD Vs. INDRADEO YADAV
November 19, 2004
EASTERN COALFIELDS LTD Vs. KRIPA SANKAR SOMANY
January 8, 2004
EASTERN INDIA EDIBLE OIL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
June 9, 2004
EASTERN PAPER MILL MACHINERY PVT LTD Vs. STATE BANK OF INDIA
August 23, 2004
Electrosteel Castings LTD Vs. Saw Pipes Ltd
October 4, 2004
Elque Polyesters LTD Vs. C E S T A T
June 18, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. GLOSTER JUTE MILLS LTD
June 16, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMADHAR JAISWAL
April 29, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. PURNA DISTRIBUTORS
July 14, 2004
EMPLOYEES STATE INSURANCE CORPORATION, CALCUTTA Vs. STEEL AUTHORITY OF INDIA LTD., DURGAPUR STEEL PLANT, DURGAPUR
April 1, 2004
Evergreen Plywood Industries LTD Vs. Circular Leasing and Resources P Ltd
August 31, 2004
EVERGREEN PLYWOOD INDUSTRIES PVT LTD Vs. CIRCULAR LEASING and RESOURCES PVT LTD
August 4, 2004
Exoimp Resources India LTD Vs. Commissioner of Income Tax
September 30, 2004
FARICHEM LABORATORIES PVT LTD Vs. COMMISSIONER OF INCOME TAX
April 26, 2004
FARID HOSSAIN Vs. NATIONAL INDUSTRIAL TRIBUNAL
May 21, 2004
FOOD CORPORATION OF INDIA Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
October 6, 2004
FOOD CORPORATION OF INDIA Vs. HARTLAND SHIPPING CO.
July 9, 2004
FOOD CORPORATION OF INDIA AND ORS. Vs. UNION OF INDIA AND ORS.
December 3, 2004
FORT GLOSTER INDUSTRIES Vs. FORT GLOSTER JUTE MFG. CO. PVT. LTD
April 21, 2004
G FUEL PTE LTD Vs. OWNERS and PARTIES INTERESTED
October 6, 2004
G K W LTD Vs. Commissioner of Income tax
August 20, 2004
GANAPATI EXPORTS LTD Vs. S PERVEZ ENFORCEMENT OFFICER
July 30, 2004
Gangadhar Bera Vs. Assistant Commissioner of Income tax
January 13, 2004
GANGADHAR SINGH Vs. STATE OF WEST BENGAL
June 10, 2004
GAUTAM BANERJEE Vs. STATE OF WEST BENGAL
August 27, 2004
GAUTAM KUMAR ALIAS LAL Vs. STATE
February 27, 2004
GEETA RAO Vs. UNION OF INDIA
December 17, 2004
GHATAL STEAM NAVIGATION CO LTD Vs. UNION OF INDIA
July 9, 2004
GITA MAHENSARIA Vs. UNION OF INDIA
May 17, 2004
GITA ROY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
July 12, 2004
GLADIOLI ESTATES PVT LTD Vs. SETTLEMENT COMMISSION (IT AND WT)
September 13, 2004
GOBARDHAN DUTTA @ G.C. DUTTA Vs. CALCUTTA PORT TRUST
February 10, 2004
GOLAM MUSTAFA LASKAR Vs. STATE OF WEST BENGAL
September 22, 2004
GOLAM NABI Vs. STATE
September 22, 2004
GOODS OF SATIDAS MUKHERJEE ALIAS S D MUKHERJEE DECD Vs. SUDIP MUKHERJEE
September 23, 2004
GOPAL BENARJEE Vs. STATE OF WEST BENGAL
February 27, 2004
GOPAL CHANDRA GHOSH Vs. STATE OF WEST BENGAL
November 19, 2004
GOPASREE DAS Vs. KRISHNENDU BANERJEE
January 22, 2004
GOUTAM KR. DAS Vs. JADVPUR UNIVERSITY AND OTHERS
July 29, 2004
GOVERNING BODY OF KRISHNAGAR WOMENS COLLEGE Vs. GOURI PHANI CHAKRABORTY
July 14, 2004
HAINZ ITALIA SR L Vs. DABUR INDIA LIMITED
April 2, 2004
HARADHAN SEN AND ETC. Vs. THE STATE
April 20, 2004
HAREN DEOGHORIA Vs. STATE
March 23, 2004
HARENDRA NATH BAIDYA Vs. PADMA RANI
February 5, 2004
HARENDRA NATH HALDER Vs. NEW INDIA ASSURANCE CO LTD
July 5, 2004
HARPADA GHOSH Vs. MAHADEB CHARAN GHOSH
February 19, 2004
HARUN RASID Vs. STATE OF W B
December 23, 2004
HEAD MASTER OF THE MUGBERIA GANGADHAR HIGH SCHOOL Vs. STATE OF W B
May 13, 2004
HEADMASTER Vs. JAINAL ABEDIN
June 22, 2004
HEADMISTRESS KALI KRISHNA BALIKA VIDYALAYA HIGHER SECONDARY SETHPUKUR Vs. CHITTARANJAN SHIL
May 13, 2004
Heavy Engineering Corporation LTD Vs. Union of India
January 13, 2004
HEM PRAKASH SURANA Vs. BIJAY SINGH SURANA
July 8, 2004
HIMANGSHU KUMAR BASU Vs. SUDHANGSHU KUMAR BASU
February 12, 2004
HIMANSHU HAIDER Vs. UNIVERSITY OF CALCUTTA
April 19, 2004
HINDUSTAN CABLES LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972
August 10, 2004
HINDUSTAN COPPER LIMITED Vs. CENTROTRADE MINERALS AND METALS INC
July 28, 2004
HINDUSTAN DETERGENT CORPORATION Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CO LTD
August 30, 2004
HINDUSTAN LAMINATORS PVT LTD Vs. UNION OF INDIA
September 9, 2004
HINDUSTAN LAMINATORS PVT LTD Vs. UNION OF INDIA
September 2, 2004
HINDUSTAN MOTORS LIMITED Vs. STATE OF WEST BENGAL
September 17, 2004
HINDUSTHAN ENGINEERING and INDUSTRIES LTD Vs. KENNAMETAL WIDIA INDIA LTD
August 30, 2004
HOOGHLY PRINTING CO LTD Vs. STATE OF WEST BENGAL
February 9, 2004
HOPNA HANSDA Vs. STATE OF WEST BENGAL
October 1, 2004
HOWRAH AUTO RICKSHAW ASSOCIATION Vs. STATE OF WEST BENGAL
September 20, 2004
HOWRAH MILLS CO LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 10, 2004
HOWRAH MOTOR COMPANY LIMITED Vs. SAMIR KUMAR DAS
July 22, 2004
HOWRAH MUNICIPAL CORPORATION Vs. BAIDYANANDA MAHATO
August 19, 2004
HRIDAY KUMAR ADHIKARI Vs. STATE OF WEST BENGAL
July 22, 2004
HRISHIKESH MAITY Vs. STATE OF W B
June 16, 2004
HUMBOLDT WEDAG INDIA PRIVATE LTD. Vs. EIGHTH INDUSTRIAL TRIBUNAL
November 24, 2004
I C I and ASSOCIATED COMPANIES EMPLOYEES UNION Vs. STATE OF WEST BENGAL
May 18, 2004
I T C LIMITED Vs. AMITAVA DUTTA
February 26, 2004
IAG COMPANY LIMITED Vs. TRIVENI GLASS LIMITED
February 11, 2004
IAG COMPANY LTD Vs. TRIVENI GLASS LTD
May 18, 2004
ICI and ASSOCIATED COMPANIES EMPLOYEES UNION Vs. STATE OF WEST BENGAL
July 28, 2004
ICI and ASSOCIATED COMPANIES EMPLOYEES UNION Vs. STATE OF WEST BENGAL
July 26, 2004
ICI INDIA LIMITED Vs. INDIANA CONVEYORS LIMITED
March 24, 2004
ICI INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA
September 21, 2004
ICICI BANK LTD Vs. COVENTRY COIL O MATIC HARYANA LTD
December 7, 2004
ICICI BANK LTD Vs. MAIKAAL FIBRES LIMITED
November 29, 2004
IDCOL CEMENT LTD Vs. P ROY CHOWDHURY and COMPANY
June 29, 2004
ILS CARGO (P.) LTD. Vs. KANAK PROJECTS LTD.
November 22, 2004
IN RE: SATIDAS MUKHERJEE ALIAS S.D. MUKHERJEE, DECD. Vs. STATE
September 23, 2004
INCOME TAX SETTLEMENT COMMISSION Vs. NETAI CHANDRA RARHI SI
August 9, 2004
INCOME TAX SETTLEMENT COMMISSION Vs. NETAI CHANDRA RARHI & CO.
August 29, 2004
India Glycols LTD Vs. Commissioner of Income tax
October 7, 2004
INDIA HOSIERY and ALLIED INDUSTRIES Vs. STATE OF WEST BENGAL
June 14, 2004
Indian Aluminium Co LTD Vs. Union of India
February 26, 2004
INDIAN BANK Vs. INDUSTRIAL RECONSTRUCTION BANK OF INDIA
March 17, 2004
INDIAN EXPRESS NEWSPAPER BOMBAY PVT LTD Vs. STATE OF WEST BENGAL
September 23, 2004
INDIAN INSTITUTE OF METALS Vs. VINOD JUTHANI
May 21, 2004
INDIAN OIL BLENDING LTD Vs. UNION OF INDIA
July 26, 2004
INDIAN OIL CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER I WEST BENGAL
August 6, 2004
INDIAN OIL CORPORATION LTD Vs. JHARNA SARKAR
February 10, 2004
INDIAN TUBE CO LTD Vs. INCOME TAX OFFICER
June 24, 2004
INDRANI WAHI Vs. REGISTRAR WEST BENGAL CO OPERATIVE SOCIETY
March 24, 2004
INDUBALA BISWAS Vs. SANTIPADA SAHA
April 29, 2004
INSTRUMENTATION LIMITED Vs. PUSPA DEVI BHARTIA
July 28, 2004
ISLAMPUR MUNICIPALITY Vs. CHAUDHURI M MANJAR AFAQUE
September 15, 2004
ISTAKUDDIN MONDAL ALIAS HARADHAN MONDAL Vs. STATE OF WEST BENGAL
July 16, 2004
J Thomas and Co LTD Vs. Commissioner of Income tax
February 6, 2004
JAGADHATRI RICE MILLS Vs. FOOD CORPORATION OF INDIA
June 25, 2004
JAGADIS BOSE NATIONAL SCIENCE TALENT SEARCH Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
July 12, 2004
JAGAILAL DAS & ORS Vs. STATE OF WEST BENGAL
April 23, 2004
JAGANNATH PAL & ORS Vs. JYOTI PRAKASH GHOSH & ANR
February 9, 2004
Jagatdal Jute and Industries LTD Vs. Commissioner of Income tax
January 16, 2004
JAHANARA BEGUM Vs. SIRAJUL MALLICK
December 22, 2004
JAI NARAYAN PRADHAN Vs. DISTRICT MAGISTRATE
July 29, 2004
JANG BAHADUR JADAV Vs. UNION OF INDIAN & OTHERS
January 16, 2004
JANGIPARA PANCHAYAT SAMITY Vs. STATE OF WEST BENGAL
July 15, 2004
JATAN LAL PAREKH Vs. STATE OF WEST BENGAL
February 5, 2004
JATINDRA NATH MONDAL Vs. HARIMOTI DASSI
February 18, 2004
JAWAR PRASAD SHAW Vs. JHARNA GHOSH
September 10, 2004
JAY ENGINEERING WORKS LTD Vs. SECOND INDUSTRIAL TRIBUNAL
December 2, 2004
Jaya Computers and Software LTD Vs. STATE OF WEST BENGAL
November 23, 2004
JAYA COMPUTERS AND SOFTWARE LTD Vs. STATE OF WEST BENGAL
June 29, 2004
JAYA KARMAKAR ALIAS JABIDA HOSSAIN Vs. AJMAL HOSSAIN
April 7, 2004
JAYANTA KUMAR BANERJEE Vs. UCO BANK
April 28, 2004
JAYANTA KUMAR DEY Vs. UNION OF INDIA (UOI)
August 18, 2004
JAYANTA SAHA Vs. STATE OF WEST BENGAL
March 11, 2004
JAYANTI MONDAL Vs. TUSHAR KANTI MONDAL
August 23, 2004
JAYATI BANERJEE Vs. UNITED BANK OF INDIA
August 25, 2004
JAYSHREE TEA and INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
June 18, 2004
JCT LTD Vs. Deputy Commissioner of Income Tax
October 8, 2004
JERKA MUNDA Vs. STATE
April 19, 2004
JITENDRA NATH DAS Vs. MINATI DAS
February 20, 2004
JOGEN CHANDRA DAS Vs. SUB DIVISIONAL CONTROLLER OF FOOD AND SUPPLIES
February 19, 2004
JOYNAB MIRZA Vs. STATE
September 28, 2004
JOYNATH SHAW Vs. BUOY KUMAR GUPTA
June 30, 2004
Juggilal Kamlapat Udyog LTD Vs. Commissioner of Income tax
January 16, 2004
JULIOUS TETE Vs. STATE
April 15, 2004
JYOTSNA NANDY Vs. ABHIJIT NANDY
January 28, 2004
K GANESH Vs. STATE
March 8, 2004
K R Modi and Co Vs. Deputy Director of Income tax Investigation
June 30, 2004
KAJAL ROY Vs. PRASANTA KR ROY
August 10, 2004
KAKALI DAS Vs. ASISH KUMAR DAS
February 11, 2004
KALIDAS BISWAS Vs. STATE OF WEST BENGAL
January 29, 2004
KALIPADA BAGCHI Vs. STATE OF W B
July 8, 2004
KALIPADA BHOWMICK Vs. STATE OF W B
May 20, 2004
KALPANA DAS Vs. CONTAI CO OPERATIVE BANK LTD
May 13, 2004
KALPANA MONDAL Vs. JANARDAN MONDAL & ORS
July 30, 2004
KALPANA TRAVELS Vs. UNION OF INDIA
August 12, 2004
Kalyanpur Cement LTD Vs. Joint Commissioner of Income Tax
December 21, 2004
KAMAL BASU MAZUMDAR Vs. USHA BHADRA CHOWDHURY
March 8, 2004
KAMAL KANTI BASU Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA AND ORS.
September 3, 2004
Kamal Kumar Agarwal Vs. Union of India UOI
April 8, 2004
KAMAL SENGUPTA Vs. STATE OF WEST BENGAL
December 10, 2004
KAMALA KANT JHA Vs. STATE OF WEST BENGAL
July 5, 2004
KAMALA RANI MITRA Vs. STATE OF WEST BENGAL
January 15, 2004
KANAK PROJECTS LTD Vs. ANZ GRINDLAYS BANK LTD
September 10, 2004
KANU BHAKTA Vs. STATE BANK OF BIKANER
October 4, 2004
KAPOOR Vs. KOLKATA MUNICIPAL CORPORATION
March 9, 2004
Karan Chand Thapar Vs. Assistant Commissioner of Income tax
October 15, 2004
KARIM BOX LASKAR AND ORS Vs. STATE
May 20, 2004
KARTICK CHANDRA MONDAL Vs. STATE OF W B
July 22, 2004
KARTICK DAS Vs. KAMAL GHOSH
January 29, 2004
KARTICK NAIYA Vs. STATE OF W B
June 15, 2004
KARUNA BALA BERA Vs. STATE OF W B
September 15, 2004
KARUNAMOY GHOSH Vs. STATE OF WEST BENGAL
June 14, 2004
KARUNASIND HU MASANTA Vs. STATE OF WEST BENGAL
June 30, 2004
KEJRIWAL ENTERPRISES Vs. GENERAL MANAGER ORDINANCE FACTORY
March 26, 2004
KESHAB PRASAD SINGH Vs. STATE OF WEST BENGAL
April 7, 2004
KESORAM INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
July 13, 2004
KHADIM SHOE PVT LTD Vs. BATA INDIA LTD
October 6, 2004
Khaitan Paper and Industries LTD Vs. Commissioner of Income tax
April 6, 2004
KHITISH CHANDRA RABIDAS Vs. UNION OF INDIA
September 13, 2004
KINU RAM MONDAL Vs. RAJANI KANTA KHAMARU
July 15, 2004
KIRAN BHAWSINGHKA Vs. STATE OF WEST BENGAL
January 30, 2004
KISHANLAL DUA Vs. STATE OF WEST BENGAL
March 16, 2004
KISHEN KUNWAR Vs. AJAY TEWARI
January 19, 2004
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SAROJ KUMAR GANGULY
October 14, 2004
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. MAHENDRA NATH MEMORIAL SOCIETY
November 24, 2004
KOLKATA MUNICIPAL CORPORATION Vs. ST JOSEPHS and MARYS SCHOOL
November 30, 2004
KOLKATA MUNICIPAL CORPORATION Vs. NETAI SUNDAR DUTTA
February 9, 2004
KOLKATA MUNICIPAL CORPORATION Vs. P K COMMERCIAL COMPANY
March 9, 2004
KOLKATA MUNICIPAL CORPORATION Vs. SARVESHWAR CONSTRUCTION PVT LTD
April 21, 2004
KOLKATA MUNICIPAL CORPORATION Vs. CHANDA PROPERTIES PRIVATE LIMITED
July 6, 2004
KOLKATA MUNICIPAL CORPORATION Vs. KAMAL HYDER SIDDIQUE
July 16, 2004
KOLKATA MUNICIPAL CORPORATION Vs. HARBANS LAL MALHOTRA AND SONS PVT LTD
June 28, 2004
KOLKATA PORT TRUST Vs. SANTANU DAS
August 11, 2004
KRISHNA MURARI SINGH Vs. STATEOFWEST BENGAL
July 9, 2004
KRISHNA PADA MAHATO Vs. STATE OF WEST BENGAL
July 23, 2004
KRISHNAGAR CITY CO OPERATIVE BANK LTD Vs. SUKUMAR GHOSH
October 12, 2004
KTC KOREA CO LTD Vs. HOBB INTERNATIONAL PRIVATE LTD
March 18, 2004
KWALJTY BUILDERS AND DEVELOPERS LTD Vs. A B S SPINNING ORISSA LIMITED
March 23, 2004
LAKSHMI JANARDAN THAKUR Vs. PRABHAT KUMAR PAUL
January 8, 2004
LAKSHMI SOREN Vs. NEW INDIA ASSURANCE CO LTD
August 25, 2004
LAKSHMIRANI GARAI Vs. STATE OF WEST BENGAL
March 24, 2004
LAL MOHAN NANDY Vs. EXECUTIVE DIRECTOR WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
August 16, 2004
LALA SHYAMLAL JAIN SHIP BREAKING CO PVT LTD Vs. STATE OF W B
June 26, 2004
Lalit Kumar Marodia Vs. Union of India UOI
April 22, 2004
LALIT MOHAN DUTTA Vs. SITANATH DUTTA
February 20, 2004
Lalit Mohan Thapar Vs. Commissioner of Wealth Tax
July 23, 2004
LAXMI SABA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
September 16, 2004
LIBERTY COMMODITIES LTD Vs. LMJ INTERNATIONAL LTD
November 19, 2004
LIPIKA BOSE Vs. STATE OF WEST BENGAL
June 28, 2004
M L BOSE and CO PVT LTD Vs. ALLAHABAD BANK
March 26, 2004
M S BANGA Vs. STATE OF W B
July 26, 2004
M.VENKATASAN Vs. UNION OF INDIA
August 18, 2004
M/S. GHOSH METAL WORKS PRIVATE LTD. Vs. STATE OF WEST BENGAL
October 6, 2004
M/S. HARSOOKDAS BALKISSENDAS Vs. THE STATE OF WEST BENGAL AND ANOTHER
December 22, 2004
M/S. LOOMTEX ENGINEERING PVT. LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
August 10, 2004
M/S. NEEDLE INDUSTRIES (INDIA) LTD. Vs. SMT. SOVA
August 27, 2004
M/S. OIL AND NATURAL GAS CORPORATION LTD. Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL AND OTHERS
May 4, 2004
M/S. SENGUPTA BUILDERS Vs. UNION OF INDIA (RAILWAYS)
December 17, 2004
MADANLAL CHAKRABORTY Vs. UNION OF INDIA
February 16, 2004
MADHAV PRASAD BIRLA Vs. STATE
September 2, 2004
MADHU INTRA LIMITED and ANN Vs. REGISTRAR OF COMPANIES WEST BENGAL
January 22, 2004
MADHUMITA DAS Vs. UNIVERSITY OF CALCUTTA
March 1, 2004
MADHUSUDAN DAS Vs. SHANTANU KUNDU
July 23, 2004
MAGMA LEASING LIMITED Vs. AJOY KUMAR SEN
June 16, 2004
MAGMA LEASING LIMITED Vs. JINDAL STEELS PRODUCTS
January 7, 2004
MAGMA LEASING LTD Vs. STATE OF WEST BENGAL
February 13, 2004
MAHADEB CHANDRA RAY Vs. DULAL CHANDRA RAY
June 29, 2004
MAHADEB DEY Vs. BOBY DEY
July 28, 2004
MAHENDRA PRATAP MISHRA Vs. BHARAT SANCHAR NIGAM LIMITED
February 23, 2004
MAHENDRA SHIVLAL GANDHI Vs. STATE OF WEST BENGAL
September 28, 2004
MAHESH KUMAR GOYAL Vs. STATE OF WEST BENGAL
March 19, 2004
MAHUA NAG Vs. VICE CHANCELLOR OF CALCUTTA UNIVERSITY
September 17, 2004
MAJID MONDAL Vs. STATE
July 1, 2004
MAKHANLAL AGARWALLA Vs. KULTI MUNICIPALITY
August 25, 2004
MANABENDRA CHAKRABORTY Vs. UNION OF INDIA & OTHERS
July 8, 2004
MANAS KUMAR PATHAK Vs. RANJIT CHAKRABORTY
February 25, 2004
MANASHI SINHA Vs. STATE OF WEST BENGAL
August 18, 2004
MANDIRA MOOKERJEE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
December 1, 2004
MANGAL STEEL ENTERPRISES LTD Vs. JOINT DIR GENERAL OF FOREIGN TRADE
June 9, 2004
MANIK CHANDRA NASKAR Vs. TARA DEBI
May 18, 2004
MANIK LAL LODH Vs. STATE OF WEST BENGAL
September 10, 2004
MANIK LAL SHARMA Vs. USHA BELTRON LIMITED
March 16, 2004
MANIRUDDIN AHMED Vs. STATE OF WEST BENGAL
March 24, 2004
MANJUSHREE HALDAR Vs. SALIL KUMAR HALDAR
July 22, 2004
MANOJ DEVI Vs. MUNICIPAL COMMISSIONER CMC
February 20, 2004
MANORAMA CHAKRABORTY Vs. NEW INDIA ASSURANCE COMPANY LTD
June 16, 2004
MANORANJAN DAS Vs. BISHNUPADA BHATTACHARYA
July 22, 2004
MANTU MOHAN DAS KURI Vs. STATE OF WEST BENGAL
February 19, 2004
MARCANDY PRASAD RADHA KRISHNA PRASAD PRIVATE LTD Vs. RANI SATI METAL INDUSTRIES
September 13, 2004
MAYANK PODDAR Vs. DEVELOPMENT CONSULTANT LTD
February 16, 2004
MAYAPUR SRI CHAITANYA MATH Vs. BHAKTI BIKASH SAJJAN MAHARAJ
September 14, 2004
MAYARANI CHATTERJEE Vs. GOURANGA LAL CHATTERJEE
July 13, 2004
MD ABDUR RAFIQUE Vs. SAKILA BIBI
April 29, 2004
MD ALI AKBAR Vs. UNION OF INDIA
September 3, 2004
MD ALI SARDAR Vs. HOSSAIN ALI MONDAL BEING DEAD
February 16, 2004
MD IDRIS ALI MULLICK Vs. ABDUR RAHIM MONDAL
March 16, 2004
MD ISMAI GULTANIA Vs. STATE
January 30, 2004
MD JAHANGIR Vs. STATE
August 9, 2004
MD KAMAL Vs. STATE
October 15, 2004
MD MAHASIN SK Vs. SAYEDA KHATUN BIBI
December 1, 2004
Md Mahasin Sk Vs. Sayeda Khatun Bibi
November 30, 2004
MD MOINUDDIN Vs. STATE OF W B
December 22, 2004
MD RAHIM MOLLA Vs. ABBAD MUDI
May 21, 2004
MD SAFI Vs. ABDUL SAMAD
February 27, 2004
MD SALAUDDIN Vs. NATIONAL INSURANCE CO LTD
December 15, 2004
MD YAQUB Vs. STATE OF WEST BENGAL
September 3, 2004
MD. GHYASUDDIN AND OTHERS Vs. C.M.C. AND OTHERS
August 3, 2004
MD. NADER ALI Vs. THE SECRETARY, LABOUR DEPT. STATE OF WEST BENGAL & ORS.
July 9, 2004
MD. RAFIQUE Vs. NAHARA KHATUN
February 16, 2004
MEENA BIBI ALIAS ANWARI BEGUM Vs. HILDA GLADY SYLUS
September 30, 2004
MENOKA MALIK Vs. STATE
June 30, 2004
MEWA DEVI AGARWAL Vs. CALCUTTA MUNICIPAL CORPORATION
September 10, 2004
MIHIR KUMAR CHATTERJEE Vs. INDIAN INSTITUTE OF TECHNOLOGY
May 7, 2004
MINATI DUTTA Vs. AMARNATH DUTTA alias JHANTU DUTTA
April 28, 2004
MINU DAS Vs. STATE OF WEST BENGAL
February 23, 2004
MITALI GOSWAMI Vs. STATE OF WEST BENGAL
August 18, 2004
MITHLESH KUMAR Vs. SHYAM LALL PAIK
March 22, 2004
MITRA S K PVT LTD Vs. REGIONAL P ROVIDENT FUND COMMISSIONER WEST BENGAL SIKKIM
September 15, 2004
Modern Gears Pvt LTD Vs. IL and FS Investment Ltd
May 19, 2004
MOHABAL HAQUE KHAN Vs. STATE OF W.B. & ORS.
August 23, 2004
MOHAN JATIA Vs. INDIAN BANK
February 12, 2004
MOHINUDDIN MIDDYA Vs. STATE OF WEST BENGAL
January 30, 2004
MONGAL CHANDRA DEY Vs. STATE OF WEST BENGAL
February 5, 2004
MONGAT RAM SINGH Vs. STATE OF WEST BENGAL
October 15, 2004
MONMOHINI COOMER HAVING PROPRIETOR OF COOMER CONSTRUCTION COMPANY Vs. KOLEY PROPERTIES P LTD
June 15, 2004
MONORANJAN MONDAL Vs. UNION OF INDIA
February 12, 2004
MONORANJAN MONDAL ALIAS M R MONDAL Vs. UNION OF INDIA
March 11, 2004
MOTI LAL SHAW Vs. MANDADARI DEVI
February 9, 2004
Mousumi Banerjee Vs. First Industrial Tribunal
August 31, 2004
MOUSUMI MQJI NEE PAL Vs. TIMIR KUMAR MAJI
July 29, 2004
MRINAL CHAKRABORTY Vs. BHAGWATI PRASAD AGARWAL
July 30, 2004
MRINAL SIRKAR Vs. RADHANATH SIRKAR
April 20, 2004
MS TEENA MARRY TREESA Vs. THE UNION OF INDIA & ORS.
August 3, 2004
MUJIBAR RAHMAN MONDAL Vs. MD ABDULLA MOLLA
September 27, 2004
MUKTIPADA BAG Vs. STATE OF W B
October 11, 2004
Mukundray K Shah Vs. Director General of Income tax Investigation
April 5, 2004
MULTIVERSITY Vs. VIDHAN EDUCATIONAL SOCITY
March 22, 2004
MURARI MOHAN KOLEY Vs. STATE
June 30, 2004
N AGARWAL Vs. STATE OF W B
May 7, 2004
N P DUTT and SONS Vs. LEARNED FOURTH INDUSTRIAL TRIBUNAL
June 29, 2004
NABA KUMAR SEAL Vs. PRABIR KUMAR DHAR
September 10, 2004
NADIA DISTRICT PRIMARY SCHOOL COUNCIL Vs. SRISTIDHAR BISWAS
June 11, 2004
NAGENDRA NATH DAS Vs. SANDHYARANI DAS
February 26, 2004
NAKUL DAS Vs. STATE OF WEST BENGAL
January 30, 2004
NAND KISHOR SONKAR Vs. HOWRAH MUNI CORPO
August 25, 2004
NANDARANI BHANDARI Vs. PRATIMA BHANDARI
August 26, 2004
NARESH CHANDRA DUTTA ALIAS NARESH DUTTA Vs. STATE
April 1, 2004
NARESH KUMAR SHARMA Vs. COAL INDIA LTD.
September 8, 2004
NARESH MUKHARJEE Vs. STATE OF WEST BENGAL
October 5, 2004
NATIONAL INSURANCE COMPANY LTD. Vs. NEPAL BISWAS AND ANOTHER
August 30, 2004
NAZIMA BIBI Vs. STATE OF W B
April 21, 2004
NAZRUL SKALIAS NAZRUL MONDAL Vs. STATE OF W B
December 9, 2004
NEELKANTH TEA CO LTD Vs. STATE OF WEST BENGAL
June 21, 2004
NELLIMARLA JUTE MILLS CO LTD Vs. ZONAL DIRECTOR GENERAL OF FOREIGN TRADE
June 18, 2004
NEMAI BASAK Vs. KALYANI RAKSHIT
May 14, 2004
NEW INDIA ASSURANCE CO LTD Vs. NABA KUMAR MONDAL
June 28, 2004
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. DEBIKA KARMAKAR AND OTHERS
September 22, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. KRISHNA GHOSH
March 25, 2004
Nicco Corporation LTD Vs. Commissioner of Income tax
April 8, 2004
NICCO UCO CREDIT LIMITED Vs. BENELUX CAPITAL S A
March 9, 2004
NIHAR RANJAN MUKHERJEE Vs. JUTHIKA DUTTA
January 30, 2004
NIHERKANA SINGHA ROY Vs. REKHA SINGHA ROY
April 1, 2004
NIKHIL KR. KHAN Vs. STATE OF WEST BENGAL
September 3, 2004
Nikhil Kumar Vs. Commissioner of Customs
October 15, 2004
NIKHILESH BAGCHI Vs. METROPOLITAN CO OPERATIVE HOUSING SOCIETY LTD
September 10, 2004
NIKITA BHUWALKA Vs. STATE OF WEST BENGAL
April 16, 2004
NIRAMALENDU BHATTACHARYA Vs. MONIKA DEY
April 16, 2004
NIRANJAN MONDAL Vs. UNION OF INDIA
July 9, 2004
NIRMAL KUMAR SAHA Vs. SMT. DRAWAPATI DEVI SARAOGI
April 2, 2004
NIRMMAL KUMAR BOTHRA Vs. STATE OF WEST BENGAL
April 29, 2004
NITYABALA DAS (SMT.) Vs. UNION OF INDIA (UOI)
May 18, 2004
NOOR BOX Vs. STATE OF W B
July 16, 2004
NORTH CALCUTTA CO OPERATIVE LABOUR CONTRACT and CONSTRUCTION SOCIETY LTD Vs. UNION OF INDIA
January 12, 2004
NRIPEN DAS Vs. STATE
April 8, 2004
NUCENT FINANCE LTD Vs. HINDUSTAN MOTORS LTD
May 12, 2004
NUR BAKTA GAYEN Vs. JAHUR MOHAMMAD GAYEN
August 26, 2004
NURUDDIN MOLLA Vs. STATE
December 14, 2004
OLIUL ISLAM Vs. STATE OF W B
December 9, 2004
OM PRAKASH Vs. DHANKUMARI DUDRAJ
February 27, 2004
OM PRAKASH AGARWAL Vs. STATE OF WEST BENGAL
November 19, 2004
OM PRAKASH MODI Vs. STATE
February 6, 2004
ORIENTAL INSURANCE CO LTD Vs. PEACOCK PLYWOOD PVT LTD
December 16, 2004
Oriental Tiles LTD Vs. Union of India UOI
August 17, 2004
OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. "FORTUNE EXPRESS" ANR. Vs. MAAVAR (HK) LTD. AND ORS.
August 23, 2004
P C GUHA and SONS Vs. STATE OF WEST BENGAL
August 23, 2004
PADMA GANGULY Vs. W B STATE ELECTRICITY BOARD
March 26, 2004
PANJABI ALIAS SUSANTA MONDAL Vs. STATE OF WEST BENGAL
July 5, 2004
PANKAJ KUMAR SARKAR Vs. FOOD CORPORATION OF INDIA AND ORS.
July 1, 2004
PARBATI DASGUPTA Vs. OFFICIAL LIQUIDATOR
March 22, 2004
PARESH NATH BAKSHI Vs. S N BHATTACHARYA
September 10, 2004
PARIMAL KR DAS Vs. PRASUN KR DAS
February 13, 2004
PAROMITA BANDOPADHYAY Vs. STATE OF WEST BENGAL
March 19, 2004
PARTHA CHATTERJEE Vs. STATE OF W B
January 20, 2004
Partha Majumdar Vs. Sharmistha Majumdar
August 11, 2004
PARTHA PRATIM DUTTA Vs. SUNIL KUMAR DUTTA GUPTA
April 19, 2004
PARTHA SANYAL Vs. STATE OF WEST BENGAL
February 26, 2004
PARUL SENGUPTA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES WEST BENGAL
October 7, 2004
PASHUPATI AGROCHEM NEPAL PVT LTD Vs. TRUSTEES OF THE PORT OF CALCUTTA
November 19, 2004
PATAKA BIRI MFG CO LTD Vs. S N BIRI FACTORY
March 23, 2004
PATRU DAS Vs. STATE OF WEST BENGAL
February 13, 2004
PAUL ENTERPRISE Vs. STATE OF WEST BENGAL
June 11, 2004
PAWAN BAGARIA Vs. GONTERMANN PEILPERS INDIA LTD
March 10, 2004
PAWAN KUMAR SANTHALIA Vs. STATE OF W B
December 1, 2004
Peerless General Finance and Investment Co LTD Vs. Deputy Commissioner of Income tax
August 20, 2004
Peico Electronics and Electricals LTD Vs. Deputy Commissioner of Income tax
August 5, 2004
PHALGUNI SAKHA CHATTAPADHYAY Vs. STATE OF WEST BENGAL
May 21, 2004
PHANI BHUSAN CHOWDHURI Vs. GOPAL CHANDRA DUTTA
April 19, 2004
PHOOL CHAND HALWAI Vs. UCO BANK
October 11, 2004
PINTU TEWARI MINOR Vs. ANANTA NARAYAN SAHA
February 17, 2004
POL INDIA AGENCIES LTD Vs. ADDL COMMISSIONER OF CUSTOMS
October 15, 2004
PRABHAT KUMAR BANOOPADHYAY Vs. BARDHAMAN GRAMIN BANK
August 17, 2004
PRABIR CH GHOSH Vs. RIJU THAKUR
January 9, 2004
PRABIR CHATTERJEE Vs. SHILA alias RITU CHATTERJEE
July 9, 2004
PRABIR MUKHERJEE Vs. UNION OF INDIA
September 10, 2004
PRADIP BHATTACHARJEE Vs. HINDUSTHAN VEGETABLE OILS LTD
September 30, 2004
PRADIP KR ADAK Vs. STATE OF WEST BENGAL
June 28, 2004
PRADIP KUMAR BANERJEE Vs. STATE
July 16, 2004
PRADIP KUMAR DASGUPTA Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
June 28, 2004
PRADIP KUMAR MAITY Vs. STATE OF WEST BENGAL
May 14, 2004
PRADIP KUMAR ROY Vs. C D M A
May 21, 2004
PRAJA ENTERPRISES Vs. KARNATAKA SOAPS and DETERGENT LTD
March 9, 2004
PRANAB KUMAR ROY Vs. STATE
July 12, 2004
PRANKRISHNA DAS ADHIKARY Vs. FOOD CORPORATION OF INDIA
July 12, 2004
Prasad Forms Pvt LTD Vs. Assistant Commissioner Commercial Special Cell
June 18, 2004
PRASANTA KUMAR CHAKRAVARTI Vs. PRESIDENT WEST BENGAL BOARD OF SECONDARY EDUCATION
February 9, 2004
PRASANTA ROY Vs. STATE OF WEST BENGAL
October 6, 2004
PRASHANTO KUMAR CHATTERJEE Vs. UNIVERSITY OF BURDWAN AND OTHERS
May 21, 2004
PRATAP CHANDRA MONDAL Vs. STATE OF WEST BENGAL
April 8, 2004
PRAVABATI DEVI Vs. SAMBHU NATH GHOSE
March 26, 2004
PRAVIN K POPAT Vs. STATE OF WEST BENGAL
July 27, 2004
PREMIER AUTOMOBILES LTD Vs. TWENTY FIRST CENTURY AUTOLOCKS PVT LTD
May 13, 2004
PREMLATA NAHATA Vs. CHANDI PRASAD SIKARIA
June 16, 2004
PRESIDENT, HALDIA CALCUTTA PORT AND DOCK SRAMIK UNION Vs. UNION OF INDIA AND OTHERS
July 29, 2004
PROMOD KR SINGHANIA Vs. UCO BANK
May 18, 2004
PROMODE KUMAR PAUL Vs. PRATIMA RANI PAUL
July 23, 2004
PURNIMA GHOSH Vs. REKHA GHOSH
January 30, 2004
PURNIMA ROY Vs. UNION OF INDIA & OTHERS
July 27, 2004
RABBANI KHANAM Vs. STATE
August 31, 2004
RABI RANI BASU Vs. NARESH GOPE ALIAS GHOSH
February 13, 2004
RABINDRA NATH BANERJEE Vs. CERTIFICATE OFFICER
December 22, 2004
RADHA AGENCY CORPORATION Vs. BENGAL STORES & SUPPLY AGENCY
February 10, 2004
RADHAMANI INDIA LTD Vs. IMPERIAL GARMENTS LTD
March 18, 2004
RAFIQUL ISLAM Vs. STATE OF WEST BENGAL
December 22, 2004
RAGHUPATI SINGHANIA Vs. WEALTH TAX OFFICER
February 6, 2004
RAI BAHADUR BISESWARLAL MOTILAL HALWASIYA TRUST Vs. KOLKATA MUNICIPAL CORPORATION
October 1, 2004
RAJ KUMAR KAPOOR Vs. STATE OF WEST BENGAL
August 3, 2004
RAJAB ALI MONDAL Vs. STATE OF WEST BENGAL
October 5, 2004
RAJESH SHARMA Vs. UNION OF INDIA
March 26, 2004
RAJINDER SINGH Vs. LT GOVERNOR
February 20, 2004
RAJINDER SINGH ALIAS MANU Vs. STATE OF W B
May 14, 2004
RAJU KHAMARU Vs. STATE OF WEST BENGAL
October 15, 2004
RAKESH CHANDRA Vs. UNION OF INDIA & ANR
March 29, 2004
RAM ABATAR SONAR Vs. COMMISSIONER OF CUSTOMS, PATNA
March 8, 2004
RAM AVTAR AGARWAL Vs. STATE OF W B
October 12, 2004
RAM BRICH MUCHI Vs. COAL INDIA LTD
May 20, 2004
RAM GOSWAMI Vs. LAKSHMI KANTA ROY
June 9, 2004
RAMA DEVI MISHRA Vs. JYOSHODA MISHRA
July 6, 2004
RAMA GOSWAMI Vs. LAKSHMI KANTA ROY AND ORS.
July 9, 2004
RAMA KANTA DUBEY Vs. UNION OF INDIA
March 24, 2004
RAMA KRISHNA SEVA KENDRA Vs. STATE OF WEST BENGAL
February 9, 2004
RAMA MIMANI Vs. CANARA BANK
February 16, 2004
RAMENDRA NATH CHATTAPADHYAY Vs. STATE OF WEST BENGAL
August 24, 2004
RAMENDRA NATH SEN Vs. CHITTA RANJAN SINHA
December 13, 2004
RAMJI SONKAR Vs. STATE OF W B
May 14, 2004
RAMKRISHNA MISSION VIVEKANANDA CENTENARY COLLEGE Vs. SANTIDEB GHOSH
September 21, 2004
RAMLALL KANHAIYALALL Vs. MYSORE SUGAR COMPANY LTD
March 29, 2004
RAMPRASAD SAHA Vs. KAMAL KUMAR TALUKDAR
February 20, 2004
RAMZAN SK Vs. STAE OF WEST BENGAL
January 14, 2004
RANABIR SAHA Vs. MUNICIPAL COMMISSIONER
April 8, 2004
RANI BALA DEY Vs. STATE OF W B
June 11, 2004
RANI SATI KEROSENE SUPPLY COMPANY Vs. STATE OF W B
June 9, 2004
RASHID SK Vs. STATE OF WEST BENGAL
October 14, 2004
RASOI LIMITED Vs. UNION OF INDIA
June 9, 2004
RATAN DAS Vs. STATE OF WEST BENGAL
October 12, 2004
RATAN KUMAR AGARWALA Vs. SAHANUR BEWA
June 10, 2004
RATAN MALI Vs. NEW INDIA ASSURANCE CO LTD
June 9, 2004
REGIONAL PROVIDENT FUND COMMISSIONER Vs. LUX HOSIERY INDUSTRIES LTD
January 22, 2004
REGL DIRECTOR ESIC Vs. JARDINE HENDERSON STAFF ASSN
March 16, 2004
REJJAK SK & ORS Vs. STATE OF WEST BENGAL
November 29, 2004
REKHA DIXIT Vs. STATE OF WEST BENGAL
April 8, 2004
REKHA MUKHERJEE Vs. ASHISH KUMAR DAS
March 31, 2004
RENUPADA JALANI Vs. SRI NIRAPADA DAYASI
April 19, 2004
RENUPROVA PAUL Vs. SANNYASI CHARAN GHOSH
January 30, 2004
RIDH KARAN REKECHA Vs. UNION OF INDIA
April 7, 2004
RINA LASKAR (SMT.) Vs. STATE OF WEST BENGAL
January 19, 2004
RITASHREE BASU Vs. STATE OF WEST BENGAL
August 16, 2004
RONI THOMAS Vs. UNION OF INDIA
August 18, 2004
ROYAL ENGINEERS CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
July 5, 2004
RUBBER BOARD Vs. GENERAL SECRETARY SAITHANKARI PLANTATION WORKERS UNION
February 23, 2004
RUMA MOITRA Vs. UNION OF INDIA
November 30, 2004
RUSSEL APPARTMENT SOCIETY Vs. HINDUSTHAN AUTO DISTRIBUTORS PVT. LTD.
July 9, 2004
S G CREDIT AND PROPERTIES PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
April 2, 2004
SABBIR A ARENPURWALA Vs. B K MOULIK
January 21, 2004
SACHIN BERA Vs. BINA PAL
August 27, 2004
SACHINDRA NATH KUNDU Vs. STATE OF WEST BENGAL
May 20, 2004
SACHINDRA NATH PANJA Vs. N L BASAK PRINCIPAL SECRETARY GOVT OF WEST BENGAL
February 10, 2004
SAHIDA KHATOON BIBI Vs. DEBILAL SHAW
January 30, 2004
SAHJAHAN KHATOON Vs. NATIONAL INSURANCE CO LTD
June 29, 2004
SAIBUR RAHAMAN Vs. STATE OF WEST BENGAL
May 6, 2004
SAIFUL RAHMAN HANAFI Vs. RAJENDRA PRASAD SHOW AND OTHERS
November 25, 2004
SAJAHAN ALL Vs. STATE OF WEST BENGAL
April 30, 2004
SAJAL BARAN DAS Vs. STATE OF WEST BENGAL AND ORS.
December 2, 2004
SAMAPTI ROY Vs. STATE OF WEST BENGAL
January 19, 2004
SAMAR KUMAR DAS Vs. STATE OF WEST BENGAL
February 10, 2004
SAMARENDRA KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
January 6, 2004
SAMIR KR PAUL Vs. STATE
February 23, 2004
SAMIR KUMAR KAR Vs. STATE OF WEST BENGAL
April 7, 2004
SAMPA SAHA Vs. AMARESH SAHA
September 14, 2004
SAMSONS PROCESSING INDUSTRIES Vs. WEST BENGAL STATE ELECTRICITY BOARD
September 22, 2004
SANDHYA DAS Vs. STATE OF WEST BENGAL
February 27, 2004
SANDIP KUMAR SAMANTA Vs. DILIP KUMAR SAMANTA
June 25, 2004
SANJIB BHATTACHARYA Vs. STATE OF W B
August 23, 2004
SANJIT DAS Vs. LD 1ST INDUSTRIAL TRIBUNAL
June 21, 2004
SANJOY BANSAL Vs. ADDL DISTRICT MAGISTRATE L R R M
September 10, 2004
SANJOY KR ROY Vs. STATE
October 5, 2004
SANJOY KUMAR DAM Vs. PUNJAB NATIONAL BANK
July 21, 2004
SANKAR NATH MULLICK Vs. LAKSHMI SONA DATTA
June 15, 2004
SANKAR PATRA Vs. STATE OF W B
December 15, 2004
SANTI DEVI Vs. MD JALIL ANSWARI
January 30, 2004
SANTIPADA MUHURI Vs. STATE
June 30, 2004
SARASWAT TRADING AGENCY Vs. UNION OF INDIA
June 28, 2004
SARASWAT TRADING AGENCY AWARDHOLDER Vs. UNION OF INDIA
March 4, 2004
SARASWATI MAJHI ALIAS BHOWMICK Vs. DULAL CHANDRA DAS
February 5, 2004
SARASWATI SHAW ALIAS MENU SHAW Vs. LAXMI MONL SHAW alias LAXMI RANI
March 26, 2004
SARJUG ALIAS SARJOO PASWAN Vs. COAL INDIA LTD
September 3, 2004
SAROJ KUMAR CHAKRABORTY AND OTHER Vs. STATE OF WEST BENGAL AND OTHERS
April 2, 2004
SAROJ SINGH RABI SINGH Vs. STATE OF WEST BENGAL
January 14, 2004
SASANKA NARAYAN CHAKRABORTY Vs. STATE OF W B
November 19, 2004
SASANKA SEKHAR PAL Vs. STATE OF WEST BENGAL
January 15, 2004
SATISH CHANDRA SOM Vs. TARAK NATH MAHAPATRA
January 6, 2004
SATURDAY CLUB LIMITED Vs. ASSISTANT COMMISSIONER SERVICE TAX CELL CALCUTTA
June 24, 2004
SATYA CHARAN BISWAS Vs. MINOR AKSHAYA BISWAS
April 21, 2004
SATYABRATA SAHA Vs. STATE
March 25, 2004
SATYANARAYAN PANDEY Vs. STATE OF WEST BENGAL
March 23, 2004
SAURENDRA NATH MAITY Vs. STATE OF WEST BENGAL
February 24, 2004
SAYEMA BEGUM Vs. STATE OF WEST BENGAL AND OTHERS
July 5, 2004
SECRETARY W B STATE ELECTRICITY BOARD Vs. DEB KUMAR JASH
November 19, 2004
SELVEL ADVERTISING PVT LTD Vs. AMM MEDIA WORKS PVT LTD
April 7, 2004
SETH MEHTA PVT LTD Vs. STANDARD CHARTERED BANK
July 8, 2004
SHAKTI PADA CHANDRA Vs. STATE OF WEST BENGAL
April 7, 2004
SHALIMAR PAINTS LTD Vs. ANDREW FRANCIS
September 13, 2004
SHALIMAR ROPE WORKS LTD Vs. OFFICIAL LIQUIDATOR
July 13, 2004
SHAMSAD ALI Vs. STATE
January 19, 2004
SHANKAR SOREN Vs. STATE OF WEST BENGAL
May 7, 2004
SHANTI RANJAN SARKAR Vs. UNION OF INDIA AND OTHERS
July 9, 2004
Shaw Wallace and Co LTD Vs. Union of India
April 29, 2004
SHAW WALLACE and CO LTD Vs. STATE OF WEST BENGAL
January 9, 2004
SHAW WALLACE AND CO LTD Vs. UNION OF INDIA
January 15, 2004
SHAYAM KAMAL KHAWAS Vs. STATE OF W B
March 8, 2004
SHIB SANKAR GUPTA Vs. STATE OF WEST BENGAL
January 13, 2004
SHILA CHATTERJEE Vs. TAPAN CHATTERJEE
February 12, 2004
SHILA SANYAL Vs. PROVAT KUMAR PAL
October 15, 2004
SHIV KUMAR GUPTA Vs. LAKSHMI DEVI GUPTA
July 14, 2004
Shree Annapurna Financing Co P LTD Vs. Commissioner of Income tax
September 28, 2004
SHREEGOPAL GOVIND SPONGE PRIVATE LTD Vs. UNION OF INDIA
February 13, 2004
Shyam Bahadur Lama Vs. Union of India
September 16, 2004
SHYAMA SINGH Vs. CESC LTD
February 23, 2004
SHYAMAL GHOSH AND OTHERS Vs. STATE OF WEST BENGAL
March 29, 2004
SHYAMAL KR MAHATA Vs. D I OF SCHOOLS S E BANKURA
August 23, 2004
SHYAMAL KUMAR BANERJEE Vs. SUNIL KUMAR BANERJEE & OTHERS
April 15, 2004
SHYAMAL PROSAD HALDER Vs. MADHURI HALDER
November 19, 2004
SHYAMALI MIDDYA Vs. ANJANA ALIAS HEMANGINI ARI
January 16, 2004
SHYAMALI SINHA Vs. PRADIP KUMAR SINHA
May 21, 2004
SIBAJI MITRA Vs. PRAKASHWATI CHOPRA
March 11, 2004
SISIR KUMAR DEB Vs. LILAC LABORATORIES
August 6, 2004
SITALA PRASAD JAISWAL Vs. STATE OF W B
November 19, 2004
SITARAM MISHRA Vs. UNION OF INDIA
July 29, 2004
SK ABDUL SALAM Vs. MOHAMMAD ISRAFIL SARASWATI OJHA and SUNIL KUMAR OJHA
February 12, 2004
SK AYUB ALI Vs. STATE OF W B
September 15, 2004
SK SALAUDDIN Vs. STATE OF WEST BENGAL
March 24, 2004
SK. KALOO @ KALOO Vs. MOHAMMAD MOHIUDDIN
June 15, 2004
SK. MD. BADRUZZAMAN Vs. THE STATE OF W.B. & ORS.
January 13, 2004
SK. MD. MAZAMMEL HOSSAIN Vs. THE STATE OF WEST BENGAL AND ORS.
August 26, 2004
SKY TRAVELS Vs. HARISHANKAR SHARMA
January 19, 2004
Smriti Properties Pvt LTD Vs. Settlement Commission
September 13, 2004
SMT. NILIMA SANYAL Vs. SMT. PRATIVA RANI DUTTA AND ORS.
December 7, 2004
SMT. ROMA GHOSH Vs. MADAN LAL BOTHRA
September 14, 2004
SMT. TAPATI PAL Vs. SMT. UMA DAS AND ANR.
September 27, 2004
SMT. VIMAL KEDIA AND OTHERS Vs. THE CALCUTTA MUNICIPAL CORPORATION AND OTHERS
November 24, 2004
SOBHAN ALI MONDAL Vs. SOUTH 24-PARGANAS ZILLA PARISHAD
June 17, 2004
SONEKO DEVELOPERS PVT LTD Vs. HIMADRI COKE and PETRO LTD
March 17, 2004
SORASI BALA MONDAL Vs. SATYA NARAYAN DAS
January 21, 2004
SOUMITRA BANERJEE Vs. STATE OF W B
March 26, 2004
Soumyendra Chandra Gooptu alias Soumyendra Chandra Gupta Vs. Income tax Officer
April 26, 2004
Sourav Jhunjhunwalla Vs. Commissioner of Income tax
July 8, 2004
SPACAGE MULTI PRODUCTS PVT LTD Vs. TVC SKY SHOP.COM LTD. & ORS
April 21, 2004
SPECIAL OFFICER and ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES Vs. JAI PRAKASH TULSIAN
September 10, 2004
SRC STEEL (P) LTD. Vs. BHARAT INDUSTRIAL CORPORATION LTD.
August 11, 2004
SRC STEEL PVT LTD Vs. BHARAT INDUSTRIAL CORPORATION LTD
August 12, 2004
SRI BHOLA NATH MUKHERJEE Vs. STATE OF W.B. & ORS.
July 15, 2004
SRI GOPAL CHANDRA PATNA Vs. STATE OF WEST BENGAL & OTHERS
April 29, 2004
SRI GOPAL HARIJAN Vs. CHANDER NAGORE MUNICIPAL CORPN. & ORS.
July 6, 2004
SRI JIBAN KIRSHNA DUTTA Vs. SMT. RADHA LATA BANERJEE & ORS.
August 27, 2004
SRI SANKARIPADA MUKHOPADHYAY Vs. MS. PARAMITA MUKHERJEE
July 12, 2004
SRI SEPAI KABIRAJ Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS.
September 8, 2004
SRI SUDEB KUMAR MOHANTY Vs. THE STATE OF WEST BENGAL & OTHERS
July 29, 2004
SRI UTTAM MAITY Vs. THE W.B. STATE ELECTRICITY BOARD
March 18, 2004
SRIHARI CHARAN SENAPATI Vs. PADMA LOCHAN PATRA
September 27, 2004
SRIMANTA KUMAR GIRI Vs. DEBENDRA NATH PRODHAN
July 28, 2004
STATE Vs. SAMAR DUTTA
July 28, 2004
STATE Vs. SAMAR KUMAR CHOWDHARY
April 26, 2004
STATE Vs. JANE ALAM
March 11, 2004
STATE Vs. C RONALD
October 1, 2004
STATE Vs. MRITUNJAY BISWAS
December 22, 2004
STATE OF W B Vs. MADAN MOHAN GHOSH
October 4, 2004
STATE OF W B Vs. SUKHBINDAR KAUR
September 23, 2004
STATE OF W B Vs. DEBANJAN DAS
August 31, 2004
STATE OF W B Vs. HOOGHLY DISTRICT CENTRAL CO OP BANK LTD
July 28, 2004
STATE OF W B Vs. ARJUN KUMAR IZADDAR
August 6, 2004
STATE OF WEST BENGAL Vs. PINTU NANDI
April 27, 2004
STATE OF WEST BENGAL Vs. HARI RAMALU
March 3, 2004
STATE OF WEST BENGAL Vs. GOLAM ALI
February 11, 2004
STATE OF WEST BENGAL Vs. AMIT KUMAR GUPTA
November 18, 2004
STATE OF WEST BENGAL Vs. PROBODH CHANDRA DAS
May 17, 2004
STATE OF WEST BENGAL AND ORS. Vs. PRADIP KUMAR AGASTI AND ORS.
July 23, 2004
STATESMAN LIMITED Vs. EIGHTH INDUSTRIAL TRIBUNAL WEST BENGAL
April 16, 2004
STEEL AUTHORITY OF INDIA LTD Vs. B YELLAPPA
October 11, 2004
STEPHEN COMMERCE PVT LTD Vs. OWNERS and PARTIES INTERESTED IN THE VESSEL M V WISE KING
July 29, 2004
SUBAL SARDAR AND OTHERS Vs. MANGALA BALA GAYEN AND OTHERS
September 27, 2004
SUBHAS CHANDRA DE Vs. UNITED BANK OF INDIA
July 30, 2004
SUBHAS CHANDRA MAITY Vs. DHARANI DHAR MAITY
March 23, 2004
SUBHAS CHANDRA MITRA Vs. NETAI CHAND DEY
February 6, 2004
SUBHAS DUTTA Vs. CHIEF JUSTICE OF THE SUPREME COURT OF INDIA
October 29, 2004
SUBHASH SAHA ROY Vs. SITAPATI DUTTA
September 20, 2004
SUBHENDU KUMAR DUTTA Vs. DIPANKAR GHOSH
December 10, 2004
SUBHRO MUKHERJEE Vs. ABHIJIT DEY
April 20, 2004
SUBODH CHANDRA KAMILA Vs. SMT KAMALA KAR
March 9, 2004
SUBODH KUMAR SRIMANI Vs. NIL KANTA MUKHERJEE
June 30, 2004
SUBRATA BARMAN ALIAS GOGA Vs. STATE OF WEST BENGAL
May 14, 2004
SUBRATA MONDAL Vs. STATE OF WEST BENGAL
February 6, 2004
SUBRATA NASKAR Vs. STATE OF W B
December 22, 2004
SUDHANGSHU SEKHAR BERA Vs. STATE
July 12, 2004
SUDHIR BHUIYA Vs. NATIONAL INSURANCE CO LTD
August 26, 2004
SUDHIR KUMAR DIASI Vs. AMIYA DIASI.
February 23, 2004
SUJIT DOLUI Vs. STATE OF WEST BENGAL
January 30, 2004
SUJIT KUMAR BANERJEE Vs. STATE OF WEST BENGAL
July 12, 2004
SUJIT KUMAR ROY Vs. RESERVE BANK OF INDIA
January 13, 2004
SUKDEB DAS Vs. KUMARI SAMANTA
April 28, 2004
SUKLA BHATTACHARJEE AND ANOTHER Vs. DISTRICT PRIMARY SCHOOL COUNCIL AND ORS.
November 23, 2004
SUKUMAR BHATTACHARYA Vs. BANK OF INDIA
February 26, 2004
SUKUMAR GHOSH Vs. STATE OF WEST BENGAL
August 18, 2004
SUKUMAR MUKHERJEE Vs. MALAY KUMAR GANGULY
March 19, 2004
SUMAN GHOSH Vs. RAMLAL CHOUDHURY
February 19, 2004
SUNANDA MALLICK Vs. DILIP KUMAR GOOPTU
May 11, 2004
SUNDIP MUKHARJEE Vs. STATE
September 23, 2004
SUNIL JHUNJHUNWALA Vs. STATE OF W B
March 24, 2004
SUNIL KUMAR DEY Vs. NUT BEHARI MONDAL & OTHERS
April 8, 2004
SUNIL KUMAR KHAN Vs. STATE OF WEST BENGAL
May 13, 2004
SUNIRMAL CHATTERJEE Vs. HONBLE HIGH COURT AT CALCUTTA
January 19, 2004
SUNITI MONDAL Vs. NEW INDIA ASSURANCE CO LTD
July 15, 2004
SUPERINTENDENT OF CENTRAL EXCISE Vs. TEXMACO LIMITED
June 16, 2004
SUPRIYA BANERJEE Vs. STATE OF W B
October 12, 2004
SUPRIYA DEB Vs. STATE OF WEST BENGAL
April 28, 2004
SURENDRA NATH ROY Vs. STATE OF WEST BENGAL
March 29, 2004
SURENDRA UGALI Vs. ARUN KUMAR GANGULY
November 10, 2004
SURODHANI ROY ALIAS SUMITRA ROY Vs. STATE OF WEST BENGAL
April 29, 2004
SURYA HEMBRAM Vs. STATE OF WEST BENGAL
June 17, 2004
SUSANTA KUMAR BANERJEE Vs. LAKSHMAN SHOW
April 30, 2004
SUSHANTA KUMAR DAS Vs. FOOD CORPORATION OF INDIA
February 25, 2004
SUSHIL MONDAL Vs. SHIBDAS PATRA
December 15, 2004
SUSHIL MUKHERJEE Vs. SAGARIKA MUKHERJEE
February 18, 2004
SWAPAN KARAK Vs. ALLAHABAD BANK
July 22, 2004
SWAPAN KR DUTTA Vs. UNION OF INDIA
April 2, 2004
SWAPAN KUMAR BASU Vs. UNITED BANK OF INDIA
January 12, 2004
SWAPAN KUMAR DASGUPTA Vs. CHIEF SECURITY COMMISSIONER
October 11, 2004
SWAPAN KUMAR DUTTA Vs. BIMALA DEVI SHAW ALIAS JAISWAL
June 25, 2004
SWAPAN KUMAR KAR Vs. SALIL KUMAR DEY
May 12, 2004
SWAPAN SARKAR Vs. SANTANU BHOWMIK
March 12, 2004
SWAPNA LAHIRI Vs. STATE OF WEST BENGAL
February 11, 2004
SYED HAZI WASI AHMED Vs. BOARD OF WAKF
July 22, 2004
SYNDICATE BANK Vs. VENKATARAMA MURLIDHAR SHENOY
January 20, 2004
T GURUMURTHY Vs. STATE
January 14, 2004
TANUJA CHOWDHURY Vs. NATIONAL AIRPORT AUTHORITY OF INDIA & ORS.
August 27, 2004
TAPAN KRISHNA DAS Vs. HAZI SAJJAD ALI KHAN
June 23, 2004
TAPAN KRISHNA DAS Vs. HAZI SAJJAD ALI KHAN AND ORS.
July 23, 2004
TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
August 25, 2004
TAPAS KUMAR BHANJA Vs. STATE OF WEST BENGAL
February 6, 2004
TARUN CHANDRA ROY Vs. JITUBHAI PATEL
April 21, 2004
TARUN DUTTA Vs. STATE OF W B
November 30, 2004
TDI INTERNATIONAL INDIA LTD Vs. AIRPORT AUTHORITY OF INDIA
August 5, 2004
TEGA INDIA LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
July 22, 2004
THAKURCHAK SHILPA VIDYALAYA Vs. STATE OF WEST BENGAL
May 12, 2004
THE CALCUTTA SWIMMING CLUB Vs. KOLKATA MUNICIPAL CORPORATION
July 6, 2004
THE STATESMAN LIMITED Vs. THE FIRST INDUSTRIAL TRIBUNAL
August 17, 2004
TIRUPATHI LABOUR AND CONTRACT TRANSPORT CO OP SOCIETY LTD Vs. ANDAMAN AND NICOBAR ADMINISTRATION
August 13, 2004
TORENCE OSBORNO ELLIE Vs. NAMITA GANGULY
September 29, 2004
Tsai Tea Enterprises P LTD Vs. Commissioner of Income tax
April 26, 2004
TULSI DAS SINGHA Vs. SMT. JUTHIKA RANI SARKAR
February 23, 2004
TUSHAR KANTI RAY Vs. SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
April 1, 2004
U B DISTILLERIES LTD Vs. COMMISSIONER OF INCOME-TAX
June 28, 2004
UMA GUPTA Vs. MAHESH KUMAR PRAHLADKA
September 27, 2004
UMA ROY Vs. STATE OF WEST BENGAL
January 20, 2004
UMA TALAPATRA Vs. MANABENDRA TALAPATRA
September 13, 2004
UNION OF INDIA Vs. CALCUTTA MINT EMPLOYEES UNION
October 6, 2004
UNION OF INDIA Vs. RAM SUNDER RAM
December 10, 2004
UNION OF INDIA Vs. JAG JEEVAN RAM
December 17, 2004
Union of India Vs. Warren Tea Ltd
January 15, 2004
UNION OF INDIA Vs. SHIB CHARAN SARKAR
January 7, 2004
UNION OF INDIA Vs. SUKHA RANJAN CHATTERJEE
April 1, 2004
UNION OF INDIA Vs. RAM CHANDRA
March 29, 2004
UNION OF INDIA Vs. MONORANJAN MONDAL
April 20, 2004
UNION OF INDIA Vs. NANDALAL KUSHWAHA
June 29, 2004
UNION OF INDIA Vs. SURENDRANATH KANUNGO SI
June 21, 2004
UNION OF INDIA Vs. KAMRUP INDUSTRIAL GASES LTD
April 29, 2004
UNIVERSITY OF TECHNOLOGY Vs. SUMANTA GHOSH
August 11, 2004
USHA CHATTERJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
October 12, 2004
UTPAL KUMAR SARKAR Vs. DEPUTY SUPERINTENDING ARCHAEOLOGIST
August 9, 2004
UTTAM DAS Vs. STATE OF WEST BENGAL
July 28, 2004
UTTAM KUMAR GHOSE Vs. ISWAR RAM GOBINDA SHIB THAKUR
February 24, 2004
VESSEL M V FORTUNE EXPRESS Vs. MAAVAR HK LTD
August 19, 2004
VIDHYAWATI Vs. A GURUSWAMY
July 7, 2004
VIDYAWATI GUPTA Vs. BHAKTI HARI NAYAK
April 2, 2004
VINAYAK OIL and FATS PRIVATE LTD Vs. ANDRE CAYMAN ISLANDS TRADING CO LTD
July 23, 2004
W H BRADY and CO LTD Vs. STATE OF WEST BENGAL
June 29, 2004
WEBEL VIDEO DEVICES LTD Vs. PRASANTA KUMAR DAS
December 21, 2004
WEST BENGAL MADRASAH EDUCATION BOARD Vs. SHAIKH SAHAJAMAL
October 15, 2004
WEST BENGAL POWER DEVELOPMENT CORPORATION LTD Vs. ASIS DEY CHOWDHURY
December 14, 2004
WEST BENGAL RIFLE ASSOCIATION Vs. KALYAN BANERJEE
August 11, 2004
West Bengal State Co operative Bank LTD Vs. Joint Commissioner of Income tax
February 18, 2004
West Bengal State Co operative Bank LTD Vs. Joint Commissioner of Income tax
February 12, 2004
WEST BENGAL STATE ELECTRICITY BOARD Vs. DILIP KUMAR ROY
February 4, 2004
WHITE INDUSTRIES AUSTRALIA LIMITED Vs. COAL INDIA LIMITED
May 7, 2004
Windson Electronics Pvt LTD Vs. Union of India
April 27, 2004
ZAHIDA REHMAN Vs. LT GOVERNER
December 21, 2004
ZILT FORMS PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
May 12, 2004