Home
Case Index
Title
Date
A K SAHU Vs. M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION
August 13, 2004
AASIT ALIAS GUDDA Vs. STATE OF M P
March 18, 2004
ABDUL AJIJ Vs. NURJAHAN
January 13, 2004
ABDUL RASHID KHAN Vs. MAHILA KAMLA
May 7, 2004
ABHAYA KUMAR MEHTA Vs. STATE OF MP
July 21, 2004
ADDITIONAL COMMISSIONER OF SALES TAX Vs. MOUJILAL DAS SINGH.
February 12, 2004
ADITYA SHRIVASTAVA Vs. ASHA
March 23, 2004
AGAM PRASAD Vs. BHAKT PRASAD
September 9, 2004
AGRAWAL PUBLIC SCHOOL Vs. COMMERCIAL TAX OFFICER, CIRCLE IX, INDORE
October 6, 2004
AGRAWAL STEELS Vs. GRASIM INDUSTRIES LTD
May 14, 2004
AIA ENGINEERING P LTD Vs. M P STATE ELECTRICITY BOARD
July 5, 2004
AJAB SINGH Vs. BOARD OF REVENUE
March 10, 2004
AJAY KRISHNA Vs. UNION OF INDIA
December 13, 2004
AJAY KUMAR BHARADWAJ Vs. ANAND VIJAN
August 17, 2004
AJAY SAHU Vs. STATE OF M.P.
January 28, 2004
AJIT Vs. KIRTI
August 24, 2004
AKHILESH KESARWANT Vs. HARI SINGH GAUR VISHWAVIDYALAYA
December 2, 2004
ALAKH SINHA Vs. STATE OF MADHYA PRADESH
March 11, 2004
ALOKNAG CHOUDHARY Vs. STATE OF M.P.
April 13, 2004
ALPINE INDUSTRIES LTD Vs. M P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
July 28, 2004
AMAN EDUCATION SOCIETY Vs. NAGAR NIGAM BHOPAL
April 7, 2004
AMAR AGRAWAL Vs. DIRECTOR OF INCOME TAX INVESTIGATION
November 22, 2004
AMAR NATH Vs. NATHURAM
March 25, 2004
AMAR PRAJAPATI Vs. HARVILAS
July 15, 2004
Amarjit Singh Vs. State of M.P.
September 22, 2004
AMBIKA PRASAD BAKSHI Vs. PRABHUDAYAL MALI
February 10, 2004
AMBIKA STONE CRUSHING FACTORY Vs. STATE OF M P
March 9, 2004
AMIR Vs. STATE OF MADHYA PRADESH
February 25, 2004
AMIT KUMAR ARITWAL Vs. STATE OF M P
March 9, 2004
AMNABI Vs. MEHMOOD
March 31, 2004
ANAND PRAKASH SHARMA Vs. DISTRICT & SESSIONS JUDGE, GUNA
November 5, 2004
ANIL KULKARNI Vs. STATE OF M P
September 13, 2004
ANIL MORE Vs. PRADEEPKUMAR BADUKA
August 25, 2004
ANITA Vs. STATE OF M P
April 20, 2004
ANITA SHARMA Vs. TULSIRAM
August 24, 2004
ANJANI PRASAD TIWARI Vs. GAYATARI GUPTA
May 8, 2004
ANKIT STEEL Vs. BANK OF INDIA
August 9, 2004
ANNAPURNA INDUSTRIES UNIT-II Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES
January 29, 2004
ANTER SINGH Vs. REGISTRAR CO OP SOCIETIES
January 27, 2004
Anusuyya Bai Vs. State of Madhya Pradesh
August 30, 2004
ARBIND KUMAR PANDEY Vs. M P STATE AGRICULTURE MARKETING BOARD
January 5, 2004
ARCHANA GUPTA Vs. STATE OF M P
August 13, 2004
ARIHANT BUILDERS DEVELOPERS AND INVESTORS PVT LTD Vs. INCOME-TAX APPELLATE TRIBUNAL
November 17, 2004
ARIHANT FERTILIZERS LTD Vs. RAHUL BUILDERS
November 22, 2004
ARJUN YADAV AND ANOTHER Vs. STATE OF M.P.
May 10, 2004
ARUNA CHOUDHARY Vs. SUDHAKAR CHOUDHARY
February 27, 2004
ARVIND KUMAR NITIN KUMARI MEMORIAL TRUST Vs. NIMAD VANITA WISHWA KHANDWA
April 29, 2004
ASHA RAM Vs. STATE OF M P
September 9, 2004
ASHISH GARG Vs. STATE OF M P
July 26, 2004
Ashok Vs. State of M.P.
July 30, 2004
ASHOK KOL Vs. STATE OF M P
November 2, 2004
ASHOK KUMAR Vs. LALLAN KHAN
August 13, 2004
ASHOK KUMAR TIWARI Vs. STATE OF M.P.
May 4, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJARAM
April 15, 2004
ASSTT. COMMISSIONER OF INCOME TAX Vs. OM PRAKASH PORWAL
July 9, 2004
B K DANI Vs. STATE OF M P
February 17, 2004
B V CHIPLUNKAR Vs. COMMISSIONER OF INCOME TAX
April 28, 2004
B.K. KAPOOR & ORS. Vs. UNION OF INDIA & ORS.
September 1, 2004
BABLU ABDUL AKHTAR Vs. STATE OF M P
October 11, 2004
BABU SINGHNARAYAN PRASAD Vs. CENTRAL PROVIDENT FUND COMMISSIONERREGIONAL PROVIDENT FUND
October 7, 2004
BABUKHAN Vs. STATE OF M P
February 24, 2004
Babulal Vs. State of M.P.
March 5, 2004
BABULAL Vs. DINESH KUMAR
January 12, 2004
BABULAL AGRAWAL Vs. COMMISSIONER OF INCOME-TAX
April 30, 2004
BABULAL PARIHAR Vs. STATE OF M.P. AND ORS.
February 3, 2004
BADRI GOVIND BHILALA Vs. STATE OF MADHYA PRADESH
January 28, 2004
BADRI PRASAD PRAJAPATI Vs. STATE OF M P
December 4, 2004
BADRI SINGH Vs. ASHOK KUMAR GUPTA
December 15, 2004
Badrilal Vs. State of M.P.
September 20, 2004
BADRILAL S/O RAMCHANDRA Vs. STATE OF M.P.
May 14, 2004
BADRISINGH Vs. STATE OF M P
March 31, 2004
BAJRANGLAL VERMA Vs. GYASO BAI
July 29, 2004
Bal Mukund Patel Vs. State of M.P.
December 15, 2004
BALARAM S/O JENRAM DARJI Vs. STATE OF M.P.
January 14, 2004
BALBIR SINGH Vs. SHIVPURI GUNA KSHETRIYA GRAMIN BANK
November 23, 2004
BALDEO PRASAD Vs. STATE OF M P
February 3, 2004
BALKISHAN CHATURVEDI Vs. RAMSINGH
October 20, 2004
BALKRISHNA VERMA Vs. STATE OF M P
November 24, 2004
BALRAM SINGH KUSHWAH Vs. STATE OF M.P. AND OTHERS
April 1, 2004
BANK OF BARODA Vs. SHIV PRASAD & TWO ORS.
April 30, 2004
BANOO E COWASJI LATE Vs. COMMISSIONER OF INCOME-TAX
November 25, 2004
Banshilal Kharakwar Vs. Narbada Prasad Chaurasia
May 12, 2004
BAPU Vs. STATE OF MADHYA PRADESH
May 8, 2004
BAPU S/O GIRDHARIBANJARA AND ANOTHER Vs. LAKHHA S/O KARMA BANJARA DECEASED THROUGH LRS. AND OTHERS
December 13, 2004
BENUBAI Vs. JASWEER SINGH
January 12, 2004
BHADU Vs. SATISH NAYAK
August 13, 2004
BHAGGA Vs. DULESINGH
March 29, 2004
BHAGIYA Vs. STATE OF MADHYA PRADESH
March 9, 2004
BHAGWAN GUJAR Vs. ADDL COMMISSIONER
January 27, 2004
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
June 30, 2004
Bhagwandas S/o Mannulal Vs. State of M.P.
December 1, 2004
BHAGWANTABAI Vs. ABDUL GAFFAR
November 16, 2004
BHAIYALAL SHUKLA Vs. UNION OF INDIA
August 6, 2004
BHANWARLAL Vs. STATE OF M P
March 9, 2004
BHANWARLAL Vs. STATE OF M P
March 15, 2004
BHANWARLAL Vs. RAMCHANDRA
April 15, 2004
Bharat Vs. State of M.P.
March 29, 2004
BHARAT COMMERCE AND INDUSTRICT LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE LTD
May 11, 2004
BHARATI TELENET LIMITED, BHOPAL Vs. COMMISSIONER, COMMERCIAL TAX, M.P.
September 16, 2004
BHARTI Vs. GUJUBAI
August 3, 2004
BHASKAR TIWARI Vs. JIVAJI UNIVERSITY GWALIOR
February 13, 2004
BHAVESH Vs. NIRMAL KUMAR
June 21, 2004
BHERULAL Vs. STATE OF M P
March 23, 2004
BHERULAL Vs. STATE OF MADHYA PRADESH
February 10, 2004
BHIL SINGH Vs. STATE OF M P
February 11, 2004
BHUPENDRA BAHADUR SINGH Vs. STATE OF M.P. AND OTHERS
January 16, 2004
BIKAI Vs. STATE OF M P
March 16, 2004
BINDRA BUILDERS AND CONTRACTORS PVT LTD Vs. RANJAN PATHAK
September 9, 2004
BIOCON INDIA LTD Vs. ASSOCIATED ALCOHOLS AND BREWERIES LTD
March 5, 2004
BIPIN BIHARI Vs. STATE OF MADHYA PRADESH
December 3, 2004
BIRENDRA SINGH PARIHAR Vs. INDIAN OIL CORPORATION
February 13, 2004
BOARD OF SECONDARY EDUCATION BHOPAL Vs. MUNICIPAL CORPORATION BHOPAL
August 23, 2004
BRAHAMDUTTA GUPTA Vs. STATE OF MADHYA PRADESH
March 5, 2004
BRIJ MOHAN DWIVEDI Vs. STATE OF MADHYA PRADESH
September 28, 2004
BRIJENDRA SINGH THAKUR Vs. STATE OF M P
March 31, 2004
BRIJESH KUMAR SINGH Vs. STATE OF MADHYA PRADESH
July 30, 2004
BTA CELLCOM LIMITED Vs. COMMERCIAL TAX OFFICER-CUM-ADDITIONAL TEHSILDAR
March 12, 2004
BUDDHULAL @ BABLU AHIRWAR Vs. STATE OF M.P.
May 12, 2004
C R CHANDROL Vs. STATE OF MADHYA PRADESH
August 5, 2004
CENTRAL BUREAU OF NARCOTICS Vs. DEVISINGH
April 29, 2004
CHAHAL AND COMPANY Vs. STATE OF MADHYA PRADESH
July 27, 2004
CHAIN SINGH JAAT Vs. UNION OF INDIA
January 30, 2004
CHAINMAL Vs. RANI BAI
September 29, 2004
CHAKODI PRASAD SAKET Vs. STATE OF M P
March 9, 2004
CHAMELI BAI Vs. MUNNA LAL AHIRWAR
December 16, 2004
CHAMRU LAL Vs. MAHADEV PRASAD
January 16, 2004
CHAND Vs. LAXMI BAI
August 31, 2004
CHANDAN SINGH RAGHUVANSHI Vs. RAMESHWARI BAI
October 1, 2004
Chandrani @ Jiyabai Vs. State of M.P.
December 6, 2004
CHARAN KODHAR Vs. STATE OF M P
August 11, 2004
Chhabbaldas through L.Rs. Vs. Nirmala Devi
July 14, 2004
Chhagan Vs. State of M.P.
February 17, 2004
CHHAGANLAL Vs. MANSINGH
February 10, 2004
CHHOTELAL Vs. STATE OF MADHYA PRADESH
September 13, 2004
CHHOTELAL BHUMIA Vs. STATE OF M.P.
May 12, 2004
Chief General Manager, SECL Vs. Balbir Prasad Pal
February 4, 2004
CHUNNILAL Vs. STATE OF M P
August 3, 2004
CIT Vs. ASHOK PAL DAGA
September 22, 2004
CIT Vs. OM PRAKASH BAGADIA
October 18, 2004
CIT Vs. ALANKAR TILES
September 8, 2004
CIT Vs. PHULCHAND KACHRULAL
August 24, 2004
CIT Vs. VIJAYKUMAR RAJENDRAKUMAR & CO.
August 24, 2004
COMMISSIONER OF COMMERCIAL TAX Vs. MODERN AGENCY
October 25, 2004
COMMISSIONER OF COMMERCIAL TAX, M.P., INDORE Vs. INDORAMA SYNTHETIC (INDIA) LTD.
July 6, 2004
COMMISSIONER OF CUS & C EX , RAIPUR Vs. PRISM CEMENT LTD
April 16, 2004
COMMISSIONER OF INCOME TAX Vs. CHHAGANLAL KISHANLAL & CO.
September 22, 2004
COMMISSIONER OF INCOME TAX Vs. RATRA CONSULTANTS & CONTRACTORS (P) LTD.
September 21, 2004
COMMISSIONER OF INCOME TAX Vs. NEO SACK LTD
November 30, 2004
COMMISSIONER OF INCOME TAX Vs. APARAJITHA SHANTILAL MAHAJAN
November 29, 2004
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS LTD
September 28, 2004
COMMISSIONER OF INCOME TAX Vs. BHAGIRATH
September 2, 2004
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL DWARKA DAS
August 27, 2004
COMMISSIONER OF INCOME TAX Vs. LAXMIKANT FLOUR INDUSTRIES (P.) LTD
August 16, 2004
COMMISSIONER OF INCOME TAX Vs. IVES DRUGS (INDIA) (P.) LTD
August 5, 2004
COMMISSIONER OF INCOME TAX Vs. LACHHIRAM PURANMAL MOMAN
September 1, 2004
COMMISSIONER OF INCOME TAX Vs. GUPTA TEXTILES
November 4, 2004
COMMISSIONER OF INCOME TAX Vs. SHANTILAL CHHAJED
September 29, 2004
COMMISSIONER OF INCOME TAX Vs. ALPINE SOLVEX LTD
November 25, 2004
COMMISSIONER OF INCOME TAX Vs. DALUMAL SHYAMUMAL
November 25, 2004
COMMISSIONER OF INCOME TAX Vs. PREMIER PROTEINS LTD
November 29, 2004
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDORE
November 4, 2004
COMMISSIONER OF INCOME TAX Vs. MAHAVIR DRILLING CO
October 4, 2004
COMMISSIONER OF INCOME TAX Vs. THAKUR DAS AIDASANI
September 28, 2004
COMMISSIONER OF INCOME TAX Vs. G M MITTAL STAINLESS STEEL LTD
September 21, 2004
COMMISSIONER OF INCOME TAX Vs. MALWA VANASPATI AND CHEMICAL CO LTD
September 23, 2004
COMMISSIONER OF INCOME TAX Vs. BRIGHT AUTOMOTIVES AND PLASTICS LTD
September 23, 2004
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS LTD
September 23, 2004
COMMISSIONER OF INCOME TAX Vs. LAXMANDAS NANDLAL
August 27, 2004
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA TOWERS
September 2, 2004
COMMISSIONER OF INCOME TAX Vs. SHARAD KUMAR AND CO
August 24, 2004
COMMISSIONER OF INCOME TAX Vs. SHARADA PRASAD MOTILAL
August 25, 2004
COMMISSIONER OF INCOME TAX Vs. SOYA UDYOG LTD
August 16, 2004
COMMISSIONER OF INCOME TAX Vs. ABEESON HOTELS PVT LTD
July 1, 2004
COMMISSIONER OF INCOME TAX Vs. VISHNU PRASAD SINGHAL
July 2, 2004
COMMISSIONER OF INCOME TAX Vs. ORIENTAL TRADING CORPORATION
June 21, 2004
COMMISSIONER OF INCOME TAX Vs. KANTILAL
June 21, 2004
COMMISSIONER OF INCOME TAX Vs. MOTILAL SUBHODH KUMAR JAIN
May 13, 2004
COMMISSIONER OF INCOME TAX Vs. P M STEELS PVT LTD
July 19, 2004
COMMISSIONER OF INCOME TAX Vs. VIJAYKUMAR RAJENDRA KUMAR AND CO
April 26, 2004
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JAIN
April 27, 2004
COMMISSIONER OF INCOME TAX Vs. SIMRAN FARMS LTD
April 21, 2004
COMMISSIONER OF INCOME TAX Vs. CHEMIFINE
May 11, 2004
COMMISSIONER OF INCOME TAX Vs. MADHYA PRADESH FINANCIAL CORPORATION
May 8, 2004
COMMISSIONER OF INCOME TAX Vs. AJIT SINGH KHAJANCHI
May 13, 2004
COMMISSIONER OF INCOME TAX Vs. MOHD ISHAQ MOHD GULAM
March 31, 2004
COMMISSIONER OF INCOME TAX Vs. FAKIRCHAND DAYARAM
April 1, 2004
COMMISSIONER OF INCOME TAX Vs. MITTAL APPLIANCES
March 9, 2004
COMMISSIONER OF INCOME TAX Vs. RAJA GINNING UDYOG
March 10, 2004
COMMISSIONER OF INCOME TAX Vs. UDHOJI SHRI KRISHANDAS
February 24, 2004
COMMISSIONER OF INCOME TAX Vs. KALE KHAN MOHAMMAD HANIF
February 3, 2004
COMMISSIONER OF INCOME TAX Vs. INDORE PARASPAR SAHAKARI BANK
January 5, 2004
COMMISSIONER OF INCOME TAX Vs. SPK STEELS PVT LTD
January 6, 2004
COMMISSIONER OF INCOME TAX Vs. MAYA SPINNERS LTD
January 7, 2004
COMMISSIONER OF INCOME TAX JABALPUR Vs. M/S UDHOJI SHRI KRISHNA DAS, SATNA
February 22, 2004
COMMISSIONER OF INCOME-TAX Vs. JABALPUR CO-OPERATIVE MILK PRODUCERS UNION LTD
December 9, 2004
COMMISSIONER OF INCOME-TAX Vs. T A QURESHI
November 29, 2004
COMMISSIONER OF INCOME-TAX Vs. SENIOR ACCOUNTS OFFICER MADHYA PRADESH ELECTRICITY BOARD
December 9, 2004
COMMISSIONER OF INCOME-TAX Vs. JAGDISH CHAND AGRAWAL LATE
December 2, 2004
COMMISSIONER OF INCOME-TAX Vs. ASHOK JAIN
December 9, 2004
COMMISSIONER OF INCOME-TAX Vs. PURE PHARMA PVT LTD
March 22, 2004
COMMISSIONER OF INCOME-TAX Vs. AJAY KUMAR SHANKAR LAL AGRAWAL
May 6, 2004
COMMISSIONER OF INCOME-TAX Vs. CHUNNI LAL PREMRAJ AND CO
May 6, 2004
COMMISSIONER OF INCOME-TAX Vs. INDORE BODY BUILDERS
May 6, 2004
COMMISSIONER OF INCOME-TAX Vs. SKYLINE AUTO PRODUCTS P LTD
April 26, 2004
COMMISSIONER OF INCOME-TAX Vs. V RAGHAVAN
July 22, 2004
COMMISSIONER OF INCOME-TAX Vs. SANGHI FINANCE AND INVESTMENT LTD
June 21, 2004
COMMISSIONER OF INCOME-TAX Vs. ASHOK KUMAR JAIN JAWAD
August 13, 2004
COMMISSIONER OF INCOME-TAX Vs. BETA NEPTHOL LTD
August 5, 2004
COMMISSIONER OF INCOME-TAX Vs. KANTI DEVI GUPTA
September 3, 2004
COMMISSIONER OF INCOME-TAX Vs. SHEOKUMAR RAMPRASAD COUNTRY LIQUOR CONTRACTOR AND CO
October 6, 2004
COMMISSIONER OF INCOME-TAX Vs. CHIRAG INGOTS P LTD
October 4, 2004
COMMISSIONER OF INCOME-TAX Vs. VIJAY KUMAR RAJENDRA KUMAR AND CO
October 4, 2004
COMMISSIONER OF INCOME-TAX Vs. VIPPY SOLVEX PRODUCTS P LTD
October 5, 2004
COMMISSIONER OF INCOME-TAX Vs. PURE PHARMA PVT LTD
November 4, 2004
COMMISSIONER OF INCOME-TAX Vs. ABHISHEK CINECO PVT LTD
November 1, 2004
COMMISSIONER OF INCOME-TAX Vs. PRAKASH CHANDRA BASANT KUMAR
November 2, 2004
COMMISSIONER OF INCOME-TAX Vs. VINDHYACHAL DISTILLERIES PVT LTD
October 27, 2004
COMMISSIONER OF INCOME-TAX Vs. SHYAMLAL M SONI
October 29, 2004
COMMISSIONER OF INCOME-TAX Vs. MAKAL SUTA COTTON CO P LTD
October 29, 2004
COMMISSIONER OF SALES TAX Vs. MONIKA PROCESSING PLANT
October 27, 2004
COMMISSIONER OF SALES TAX Vs. HUKUMCHAND MILLS
May 6, 2004
COMMISSIONER OF SALES TAX Vs. CIGARETTE AGENCIES
December 16, 2004
COMMISSIONER OF SALES TAX, M.P. Vs. DALURAM MANGILAL.
November 17, 2004
COMMISSIONER OF WEALTH TAX Vs. YESHWANT SINGH UTAM SINGH BAIS
April 29, 2004
COMMISSIONER OF WEALTH TAX Vs. LATE LOKENDRA SINGH
July 29, 2004
COMMISSIONER OF WEALTH-TAX Vs. GAYATRI DEVI
May 5, 2004
D P AGRAWAL Vs. COMMISSIONER OF INCOME-TAX
May 13, 2004
DALURAM MANGILAL Vs. COMMISSIONER OF INCOME TAX
February 6, 2004
DAMODAR Vs. RAJENDRASINGH
July 29, 2004
DAYARAM Vs. STATE OF M P
November 3, 2004
DAYASHANKAR VYAS Vs. SHRI MATHUR, SECRETARY GOVT. OF M.P. & ANR.
June 28, 2004
DEEPAK JAIN Vs. CENTURY TEXTILES INDUSTRIES COMPANY
November 18, 2004
DEEPAK SAXENA Vs. STATE OF M P
August 31, 2004
DEOCHAND BHURA Vs. PURUSHOTTAM DAS TANDON
February 26, 2004
DESIGN AUTO SYSTEMS LTD Vs. COMMISSIONER OF C EX AND CUS
April 13, 2004
DEV SINGH Vs. SUBHASH CHANDRA
February 24, 2004
DEV SUMAN MEHTA Vs. COMMISSIONER, WORKMENS COMPENSATION, UJJAIN AND OTHERS
July 19, 2004
DEVCHAND MANJI BHEEL Vs. KUTUB
August 26, 2004
Devendra Chaudhary Vs. Warsilal Dua
April 8, 2004
DEVIKA BAI L RS OF RAM SWAROOP CHATURVEDI Vs. STATE OF MADHYA PRADESH
August 11, 2004
DEVILAL Vs. SIDHANATH
January 20, 2004
DEVIRAM Vs. STATE OF M P
August 17, 2004
DHAMMA Vs. STATE OF M P
September 16, 2004
DHANARAM JESWANI Vs. STATE OF M P
August 13, 2004
DHANNALAL Vs. DHARAMLAL
July 20, 2004
DHANNALAL Vs. DIRECTOR DEPARTMENT OF AGRICULTURAL
March 18, 2004
DHAR COAL PRODUCTS PVT LTD Vs. COMMERCIAL TAX OFFICER
August 2, 2004
DHARIWAL INDUSTRIES LIMITED Vs. M S S FOOD PRODUCTS
May 11, 2004
DHARMA BAI THAKUR Vs. USHA RANI DIXIT
October 27, 2004
DHARMENDRA KUMAR PARMAR Vs. STATE OF M P
March 5, 2004
DHAULA Vs. MUZAMMIL HUSSAIN
May 4, 2004
DHUDO BAI Vs. BAJIRAO
September 28, 2004
DILIP SINGH WALLIA Vs. MUNICIPAL CORPORATION BHOPAL
March 22, 2004
DINANATH VIMAL Vs. STATE OF M P
March 29, 2004
DINESH Vs. KALURAM
September 8, 2004
DISTRICT AND SESSIONS JUDGE RAISEN Vs. STATE OF MP
September 24, 2004
DR. SHAHINA BANO Vs. THE STATE OF M.P. & ORS.
June 25, 2004
DUDKIBAI Vs. IQBAL SINGH
April 19, 2004
DURG SINGH Vs. MAHESH SINGH
January 14, 2004
DURGESH Vs. STATE OF M.P.
May 11, 2004
EICHER LTD Vs. STATE OF MP
July 28, 2004
EXPERT ENGINEERS Vs. COMMISSIONER OF COMMERCIAL TAX, INDORE.
August 5, 2004
FAIZ MOHD FAIZ Vs. STATE OF M P
October 12, 2004
FAROOQ Vs. STATE OF MADHYA PRADESH
March 16, 2004
FATIMA BAI Vs. SHAKIR ALI
April 23, 2004
FATTO Vs. STATE OF M P
February 10, 2004
G R D PROFILES LTD Vs. M P E B
January 28, 2004
G S ASSOCIATE Vs. KAMLENDRA SINGH
April 2, 2004
GAJANAN ALIAS GAJANAND Vs. STATE OF MADHYA PRADESH
August 19, 2004
GAJENDRA SHRIVASTAVA Vs. BOARD OF SECONDARY EDUCATION
July 6, 2004
GALIYA BAI Vs. MOHD SAHEED
November 9, 2004
GANESH BENZOPLAST LTD Vs. KEDIA DISTILLERIES LTD
January 27, 2004
GANESH NATRAJAN Vs. KALPANA MALHOTRA
January 20, 2004
Ganesh S/o Budha Vs. State of M.P.
March 8, 2004
GANGABAI Vs. HARI
January 29, 2004
GANGABISHAN DWARIKADAS AGRAWAL Vs. STATE OF MADHYA PRADESH
December 4, 2004
GANGACHARAN SHARMA Vs. STATE OF M P
October 4, 2004
GANPAT Vs. STATE OF M P
December 17, 2004
GANPAT RAO Vs. ASHOK RAO
January 27, 2004
GANPATI PATEL Vs. STATE OF M P
March 12, 2004
GEETA GULATI Vs. CHAIRMAN MAHARISHI SHIKSHA SANSTHAN
November 18, 2004
GEETA REINBOTH Vs. J CLAIRS BROHIER
November 1, 2004
GENDA LAL SHARMA Vs. STATE OF M.P.
July 21, 2004
GENDALAL & ORS. Vs. HAKIM SINGH & ORS.
December 4, 2004
GENERAL MANAGER SOUTH EASTERN COALIFIED LTD Vs. GAJANAN WADNEKAR
September 27, 2004
GENERAL SECRETARY M P BIJLI KARMCHARI MAHASANGH Vs. SECRETARY M P ELECTRICITY BOARD
May 6, 2004
GHEESI BAI Vs. MANOHAR LAL
June 21, 2004
Girdhari Lal Gaur Vs. Municipal Corporation
May 7, 2004
GIRISH NATH S/O SURAJ BHARTI Vs. UNION OF INDIA AND OTHERS
October 8, 2004
GIRRAJ SINGH Vs. STATE OF M P
August 3, 2004
GITA BAI Vs. SHAHID KHAN
April 26, 2004
GITA SANGHI Vs. COMMISSIONER OF INCOME TAX
November 24, 2004
GODAVARI BAI Vs. PANDIT
January 6, 2004
GODEN PRASAD Vs. MANUA
November 5, 2004
GOPAL Vs. STATE OF MADHYA PRADESH
September 20, 2004
GOPILAL THROUGH L.RS. Vs. JEETRAM & ORS.
August 31, 2004
GOURI SHANKAR Vs. STATE OF M P
March 25, 2004
Gouri Shankar Dubey Vs. State of M.P.
July 23, 2004
GOVIND Vs. UP-VANMANDLADHIKARI
February 3, 2004
GOVIND Vs. STATE OF M P
October 7, 2004
GOVIND PRASAD GEETE Vs. VIDYAWATI
September 8, 2004
GOVINDA Vs. STATE OF MADHYA PRADESH
November 30, 2004
GUDDA ALIAS BRAJMOHAN Vs. STATE OF MADHYA PRADESH
October 29, 2004
GUJARI BAI Vs. BUNKAR SAHKARI SAMITI LIMITED
February 26, 2004
GUJARI BAI Vs. BUNKAR SAHAKARI SAMITI LTD
February 6, 2004
GULAB VERMA Vs. STATE OF M.P. AND ORS.
January 16, 2004
GULABCHAND MODI Vs. STATE OF M P
February 5, 2004
GULAM RASOOL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 26, 2004
GULSHAN CHOUDHARY Vs. VINAY
March 29, 2004
GURUVACHAN KAUR Vs. IQBAL SINGH CHHAWDA
November 9, 2004
GYAN PRAKASH Vs. GENERAL MANAGER, VEHICLE FACTORY, JABALPUR AND OTHERS
May 11, 2004
GYAN SINGH Vs. STATE OF M P
May 7, 2004
GYAN SINGH MARKAM Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
March 26, 2004
H C ANAND Vs. STATE OF M P
December 6, 2004
H.C. Anand Vs. State of M.P.
December 6, 2004
Hajarilal Vs. State of M.P.
December 4, 2004
HAKIM SINGH Vs. STATE OF MP
January 27, 2004
HALKI BAI Vs. STATE OF MADHYA PRADESH
February 6, 2004
HAMID KHAN Vs. STATE OF M P
July 1, 2004
HAMID KHAN Vs. SHER KHAN
October 11, 2004
HAMID KHAN ANSARI Vs. LILABAI
March 5, 2004
Hansraj Sharma @ Hansu Vs. Shivcharan Sharma
May 14, 2004
HANUMAN P MISHRA Vs. STATE OF M P
January 19, 2004
HANUMAN PRASAD GUPTA Vs. JAGYA BHAN GUPTA
June 22, 2004
HARDEEP SINGH Vs. STATE OF MADHYA PRADESH
February 13, 2004
HARDEO SINGH Vs. CENTRAL BUREAU OF NARCOTICS, NEEMUCH
April 1, 2004
HARINARAYAN Vs. STATE OF M.P.
July 27, 2004
HARINARAYAN KHATI Vs. REKHABAI
July 21, 2004
HARIPRASAD Vs. STATE OF M.P.
March 3, 2004
HARISH Vs. M.P. STATE AGRICULTURE MARKETING BOARD, BHOPAL
January 6, 2004
HARISINGH Vs. STATEW OF M P
July 5, 2004
HARISINGH Vs. STATE OF M P
August 4, 2004
HARKATWAT AND CO Vs. COMMISSIONER OF INCOME-TAX
November 2, 2004
HARPRASAD Vs. BADRI PRASAD
February 11, 2004
HEM KUMARI Vs. UNION OF INDIA
December 15, 2004
HEMA Vs. SURJEET SINGH
April 21, 2004
HEMLATA Vs. LALLAN
March 8, 2004
HIFAJAT Vs. AJIJUREHMAN
February 24, 2004
HIND SYNTEX LTD Vs. STATE OF M P
February 27, 2004
HIRALAL Vs. STATE OF M P
February 10, 2004
HIRDESH KUMAR PATEL Vs. STATE OF M P
January 13, 2004
HOTAM SINGH Vs. SEWARAM
March 22, 2004
HUKUM SINGH Vs. MANGILAL
March 12, 2004
IDLA S/O RUPSINGH Vs. STATE OF M.P.
January 5, 2004
IIT CAPITAL SERVICES LTD Vs. KEDIA DISTILLERIES LTD
January 27, 2004
INCOME TAX OFFICER Vs. PHUL CHAND KACHUR LAL
September 28, 2004
INDERSINGH Vs. STATE OF M P
February 27, 2004
INDORE MUNICIPAL CORPORATION AND ANOTHER Vs. HEMALATA W/O MANISH PATEL AND OTHERS
November 22, 2004
INDORE WIRE CO LTD Vs. UNION OF INDIA
March 8, 2004
INDORE WIRE COMPANY LTD Vs. CESTAT
September 8, 2004
ISHWAR SINGH Vs. STATE OF MADHYA PRADESH
March 1, 2004
ISMAIL KHAN AND SIX ORS. Vs. GENERAL MANAGER, PENCH AREA, WESTERN COAL FIELDS LTD & ANR.
April 8, 2004
ITO Vs. PHUL CHAND KACHUR LAL
November 28, 2004
JABALPUR DEVELOPMENT AUTHORITY Vs. Y S SACHAN
February 12, 2004
JAGANNATH Vs. STATE OF MADHYA PRADESH
March 24, 2004
JAGDAMBA POLYMERES LTD Vs. NEO-SACK LTD
March 18, 2004
JAGDISH Vs. STATE OF M P
March 15, 2004
JAGDISH PRASAD Vs. BHAJAN SINGH
August 17, 2004
JAGDISH PRASAD TRIPATHI Vs. STATE OF MADHYA PRADESH
October 29, 2004
JAGDISH RAWAT Vs. STATE OF M P
July 20, 2004
JAGDISHCHANDRA Vs. MOHANLAL
December 15, 2004
Jagendra Singh Chandel Vs. State of M.P.
December 8, 2004
JAI PRAKASH SHRIVASTAVA Vs. STATE OF M P
March 11, 2004
JAI PRAKASH TRIPATHI Vs. ARJUN SINGH
January 16, 2004
JAIN CYCLE SPARES AND CO Vs. COMMISSIONER OF INCOME TAX
March 12, 2004
JAIN TRADERS Vs. M P FINANCIAL CORPORATION
December 17, 2004
JALPUR DEVELOPEMENT AUTHORITY Vs. SHARAD SHRIVASTAVA
August 6, 2004
JAMNA BAI MEHRA Vs. STATE OF MADHYA PRADESH
September 23, 2004
JANAK GANDHI Vs. MOHAN MANDELIA
November 3, 2004
JANAK GANDHI Vs. STATE OF MADHYA PRADESH
November 3, 2004
JANKI BAI Vs. STATE OF M P
November 30, 2004
JASVINDAR KAUR Vs. CHARANJEET KAUR
May 6, 2004
JAY ENGINEERING WORKS LTD Vs. INDUSTRY FACILITATION COUNCIL
December 13, 2004
JAYANT AVASHIYA Vs. STATE OF M P
December 7, 2004
JAYANT AVASHIYA Vs. STATE OF M P
August 25, 2004
JAYANT KUMAR JHALA Vs. M P STATE MINING CORPORATION LTD
September 3, 2004
JAYRAJ Vs. KALURAM
November 17, 2004
JEEV RAKHAN Vs. STATE OF M P
February 5, 2004
JEEVANLAL JAIN Vs. KHATIJA BAI
March 9, 2004
JHARNESHWAR NAGRIK SAHAKARI BANK Vs. UNION OF INDIA
July 27, 2004
JINDAL PAPER AND PLASTICS LTD Vs. KEDIA DISTILLERIES LTD
January 30, 2004
JITENDRA KUMAR GUPTA Vs. RAJEEV KUMAR TRIPATHI
May 12, 2004
JITENDRA UDYOG Vs. MANAGING DIRECTOR
January 15, 2004
JOKHI Vs. STATE OF M P
February 12, 2004
JUGAL KISHORE Vs. STATE OF M P
June 22, 2004
JYOTI JAIN Vs. JINESH JAIN
July 6, 2004
KAILASH Vs. STATE OF M P
January 30, 2004
Kailash Kumar Vs. Union of India
December 13, 2004
KAILASH NARAYAN Vs. JEEVAN LAL
February 9, 2004
KALA S/O KHAN SAHIB Vs. STATE OF M.P.
August 25, 2004
KALABAI Vs. STATE OF M P
March 3, 2004
KALI Vs. RAMADHAR
March 31, 2004
Kali Vs. Ramadhar
March 3, 2004
Kallu Singh Vs. State of M.P.
December 2, 2004
KALURAM RATHORE Vs. NEELAM CHAND KIRAR
March 22, 2004
KAMAL KUMAR JAIN Vs. TAZUDDIN
March 22, 2004
Kamal Singh Vs. State of M.P.
July 15, 2004
KAMLA DURGA SOLANKI Vs. STATE OF MADHYA PRADESH
January 28, 2004
KAMLABAI KHARE Vs. RAJIV ACHARYA
September 23, 2004
KAMLAKAR MAHADEVRAO PATIL Vs. STATE OF M P
March 10, 2004
KAMLESH PATHAK Vs. STATE OF MADHYA PRADESH
December 3, 2004
KANCHAN SINGH RAJPUR Vs. STATE OF MADHYA PRADESH
December 9, 2004
KANTA GUPTA Vs. ALLAHABAD BANK
March 3, 2004
KARAN SINGH Vs. STATE OF M P
June 29, 2004
KASTOORI BAI Vs. STATE OF M P
October 19, 2004
KASTURI BAI Vs. SUB DIVISIONAL OFFICER P W D
April 22, 2004
KERMA Vs. STATE OF MADHYA PRADESH
February 11, 2004
KESHAV PRASAD ALIAS BHOLA PANDEY Vs. STATE OF MADHYA PRADESH
February 6, 2004
KESHAV PULSES Vs. COMMISSIONER OF INCOME TAX
December 2, 2004
KESHKALI Vs. UDAY SINGH
January 15, 2004
KHEMAJI Vs. STATE OF MADHYA PRADESH
February 4, 2004
KHUSHAL JAIN Vs. SIDHARTH TUBES LTD
July 27, 2004
KHUSHI LAL Vs. RAMCHAND MOTWANI
April 8, 2004
KIRTI CHOUKSEY Vs. RAJIV CHOUKSEY
July 20, 2004
KKANDHI Vs. GOVIND SINGH DHRUVE
May 13, 2004
KOUSHALYA BAI Vs. RADHA
September 28, 2004
KRIPA RA M Vs. STATE OF M P
May 6, 2004
KRISHAN MURARI GUPTA Vs. DISTRICT CO OPERATIVE CENTRAL BANK LTD
April 12, 2004
KRISHAN PAL SINGH Vs. STATE OF M P
February 24, 2004
KRISHI UPAJ MANDI SAMITI, REWA Vs. JAIPRAKASH MISHRA
November 23, 2004
KRISHNA ELECTRICALS INDUSTRIES LTD Vs. PURSHOTTAM
June 24, 2004
KRISHNA KANT Vs. DURGESHNANDANI
December 9, 2004
KRISHNA VERMA Vs. GOVERNMENT OF M P
January 8, 2004
KU FATIMA ALIAS KIRAN SWAMY Vs. MURARILAL
August 12, 2004
KU PRIYANKA AGARWAL Vs. ABHAY AGARWAL
June 24, 2004
KU REENA Vs. VALLABH DAS
August 27, 2004
KUBER SINGH Vs. STATE OF M P
September 15, 2004
KUBER SINGH VISHWAKARMA Vs. STATE OF MP
March 4, 2004
KUNDA MANOLKAR Vs. JAGDISH KHANDELWAL
April 29, 2004
KUTTI ALIAS MANKAM AND ANOTHER Vs. STATE OF M.P.
May 12, 2004
LADHA TRADERS Vs. COMMISSIONER OF INCOME-TAX
April 30, 2004
LAKHAN SINGH Vs. STATE OF M P
February 4, 2004
LAKHANLAL Vs. STATE OF M P
January 16, 2004
LAKSHMI NAGDEV Vs. JITENDRA KUMAR NAGDEV
September 24, 2004
Lalit Mittal Vs. Adesh Kumar Gupta
December 17, 2004
LALJI ALIAS LAL BABU Vs. STATE OF M P
February 11, 2004
LATA BAI Vs. STATE OF M P
July 27, 2004
LATTU Vs. STATE OF MADHYA PRADESH
January 21, 2004
LAXMAN Vs. MEHMOOD
March 31, 2004
LAXMAN Vs. GHANSHYAM
January 9, 2004
LAXMI NARAYAN BAJPAI Vs. STATE OF M P
June 24, 2004
LAXMI NARAYAN HAYARAN Vs. STATE OF M P
October 29, 2004
LEELABAI Vs. LOTTAN
April 13, 2004
Lekhram Vs. Chandaniabai
July 28, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. SANTOSH KUMAR SHARMA
July 6, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. GULABCHANDRA AGRAWAL
August 26, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. GITADEVI RATHI
July 26, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. DAYA PRASAD VISHWAKARMA
May 11, 2004
LILA BHAN Vs. DALY COLLEGE, INDORE AND ANOTHER
April 1, 2004
M C MITTAL Vs. STATE OF M P
July 14, 2004
M L GOYAL Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDHYALAYA
June 21, 2004
M P CANCER CHIKITSA EVAM SEWA SAMITI Vs. SANJEEV SAXENA
October 6, 2004
M P E B JABALPAUR Vs. KALE KHAN
April 2, 2004
M P ELECTRICITY BOARD Vs. LACHCHIRAM
January 21, 2004
M P RAJYA NAGRIK APOORTI NIGAM LTD Vs. UNION OF INDIA
March 17, 2004
M P STATE ELECTRICITY BOARD Vs. MANGALAM PETRO CHEMICALS
October 11, 2004
M P STATE WARE HOUSING CORPORATION Vs. LALCHAND WADWANI
January 11, 2004
M.P. GRIHA NIRMAN MANDAL Vs. NEERAJ SINGH
February 23, 2004
M.P. STATE ELECTRICITY BOARD Vs. JAGDISH CHANDRA MAKWANA
February 26, 2004
M.P. TRANSPORT CORPORATION Vs. JAWAHAR LAL
April 8, 2004
M.P.E.B. & ORS. Vs. DEENA AHIRWAR & TWO ORS.
January 14, 2004
M.P.E.B. JABALPUR Vs. AMTABAI AND OTHERS
February 3, 2004
M.S. SANDHU (PROF.) AND ANOTHER Vs. STATE OF M.P. AND OTHERS
April 30, 2004
MADANLAL GANDHI Vs. BHOPAL WHOLESALE CONSUMERS CO-OPERATIVE STORES LTD.
August 4, 2004
MADANLAL GANGLE Vs. MANJULA
January 16, 2004
MADHYA PRADESH ELECTRICITY BOARD, JABALPUR Vs. PRAMOD KUMAR MAHAJAN
July 9, 2004
MAHARAJA BAHADUR SINGH KASLIWAL Vs. COMMISSIONER OF INCOME TAX
November 18, 2004
MAHAVIR PRASAD JAIN Vs. SHAMBHOO KUCHABANDIYA
March 12, 2004
MAHENDRA KUMAR Vs. AMAR SINGH
January 12, 2004
MAHENDRA KUMAR AND COMPANY Vs. UNION OF INDIA
September 6, 2004
Mahendra Kumar Rajoria Vs. Union of India
April 29, 2004
MAHENDRA S/O R.S. PALARIYA Vs. M.P. STATE ELECTION COMMISSION AND OTHERS
December 13, 2004
MAHENDRA SAHU Vs. STATE OF M P
May 14, 2004
Mahesh Arya Vs. State of M.P.
October 18, 2004
MAHESH JETHANI Vs. STATE OF MADHYA PRADESH
February 20, 2004
MAHESH KUMAR Vs. UNION OF INDIA
December 13, 2004
MAHESH NIRANJAN JUTE PVT LTD Vs. STATE OF M P
August 6, 2004
MAHILA BAHU UDDESHIYA SAHAKARI SAMITI MARYADIT AND ANOTHER Vs. STATE OF M.P. AND OTHERS
July 9, 2004
MAHRANIA Vs. STATE OF M P
September 3, 2004
MAINUL SHEIKH Vs. STATE OF MADHYA PRADESH
May 13, 2004
MAJOR TPS KANDRA Vs. UNION OF INDIA
March 31, 2004
MALKHAN SINGH SENGAR Vs. STATE OF M P
August 31, 2004
MAMTA Vs. AMARNATH SINGH
August 16, 2004
MANAGING DIRECTOR DIGDARSHIKA SOCIETY Vs. MADHYA PRADESH REDCROSS SOCIETY
July 29, 2004
MANGAL Vs. STATE OF MADHYA PRADESH
June 29, 2004
MANGALIYA ALIAS MANGAL SINGH Vs. STATE OF MADHYA PRADESH
December 7, 2004
MANGLAM SINGH Vs. STATE OF M.P. AND ANOTHER
July 7, 2004
Mangli Vs. Roopnarain
December 10, 2004
MANISH KUMAR SHRIVASTAVA Vs. STATE OF M P
February 25, 2004
MANISH MAHESHWARI Vs. INCOME TAX APPELLATE TRIBUNAL
September 28, 2004
MANJOOR AHMED Vs. MOINUDDIN
March 5, 2004
MANMANDIR CHHAVIGRIHA Vs. STATE OF M P
June 3, 2004
MANOJ Vs. SAMUNDAR SINGH
August 24, 2004
MANOJ KUMAR Vs. UNION OF INDIA
November 17, 2004
MARGRET Vs. SUMAN BAI
April 28, 2004
MAYA BAI Vs. BHAJAN LAL
November 2, 2004
MAYA SPINNERS LIMITED INDORE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER INDORE
February 17, 2004
MAYA TRIVEDI Vs. RAJNIKANT TIWARI
July 21, 2004
MEERA Vs. HEERA BAI
September 27, 2004
MEWARAM BOHRE Vs. ZILA SAHAKARI KENDRIYA BANK MARYADIT
April 8, 2004
MILAN SUPARI STORES Vs. COMMISSIONER OF COMMERCIAL TAX
October 8, 2004
MILL MAZDOOR SANGH Vs. BINOD MILLS CO LTD
February 27, 2004
MINTOOLAL BRIJMOHANDAS Vs. STATE OF MADHYA PRADESH
December 16, 2004
MISHRILAL Vs. NIRMAL KUMAR
February 17, 2004
MITHLESH SIKARWAR Vs. BHAGWAN SINGH KIRAR
July 23, 2004
MOHAMMAD SAGIR Vs. BHARAT HEAVY ELECTRICALS LIMITED
February 24, 2004
MOHAN Vs. STATE OF M P
February 20, 2004
MOHAN Vs. STATE OF M P
May 14, 2004
MOHAN Vs. STATE OF M.P.
June 25, 2004
MOHAN LAL Vs. STATE OF M P
January 16, 2004
MOHAN LAL MARCO Vs. ADDITIONAL COMMISSIONER
April 7, 2004
MOHAN S/O SANWARIA Vs. MADANLAL S/O SANWARIA
March 15, 2004
MOHAN SINGH Vs. JAIL SUPERINTENDENT
February 9, 2004
MOHD JAMIL Vs. STATE OF M P
August 19, 2004
MOHD TOUFIQUE Vs. H L SOLANKI
May 14, 2004
MOHINI Vs. VIDHYAWATI RATHORE
March 24, 2004
Mohkam Singh Vs. State of M.P.
February 9, 2004
MOINUDDIN Vs. STATE OF M P
February 25, 2004
Morya Infrastructure Vs. National Textile Corporation (M.P.) Ltd.
August 25, 2004
MRS. RAJ LAXMI CHANDRAWAT Vs. THE BOARD OF SECONDARY OF EDUCATION & ANR.
October 19, 2004
MUBARAK MASTER Vs. HANSRAJ TANWAR
May 14, 2004
MUBARIK Vs. STATE OF MADHYA PRADESH
July 19, 2004
MUKESH Vs. STATE OF MADHYA PRADESH
March 10, 2004
MUKESH SINGH Vs. UNION OF INDIA
March 9, 2004
MUNNA ALIAS SHYAMSUNDER Vs. STATE OF M P
February 10, 2004
MUNNI BAI Vs. MUNICIPAL CORPORATION
January 21, 2004
MURARI LAL Vs. STATE OF M P
July 22, 2004
MURLIDHAR SOMANI Vs. MOHANLAL AGRAWAL
March 15, 2004
MUSHIRAM Vs. STATE OF M P
June 30, 2004
N K RAI Vs. STATE OF M P
January 28, 2004
NAGARJUNA CONSTRUCTION CO LTD Vs. R K MAHESHWARI
August 2, 2004
NAGENDRA KUMAR Vs. FOOD CORPORATION OF INDIA AND ORS.
January 5, 2004
NAGMA Vs. DILIP KUMAR
October 6, 2004
NAHAR ALLIED AGENCIES Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
December 10, 2004
NAIMUDDIN Vs. STATE OF MADHYA PRADESH
March 16, 2004
NAJMA ARIF Vs. MANAGING COMMITTEE ARMY SCHOOL SAGAR CANTONMENT
June 23, 2004
Nalendra Nath s/o Jagannath Prasad Sharma Vs. State of M.P.
August 31, 2004
NALIN KANT GALA Vs. COMMISSIONER INCOME TAX
April 1, 2004
NANCHI BAI Vs. STATE OF M.P. AND OTHERS
April 29, 2004
NAND KISHORE Vs. CHIEF OFFICER NAGAR PALIKA
May 6, 2004
Nand Kumar Tomar Vs. State of M.P.
November 25, 2004
NANDA BAI Vs. JAGDISH
April 27, 2004
NANDKUMAR DWIVEDI Vs. NAWAB MOHD
February 26, 2004
NANDU ALIAS NANDLAL Vs. SAMARU GOND
November 4, 2004
NANHU SINGH Vs. JAHEER
November 9, 2004
NARAVADI BAI CHOUDHARY Vs. STATE OF M P
November 4, 2004
NARAYAN PRASAD Vs. STATE OF M.P.
October 7, 2004
NARAYAN S/O MOTILAL AND OTHERS Vs. STATE OF M. P.
March 1, 2004
NARAYAN SINGH Vs. STATE OF M.P.
July 16, 2004
NARAYAN SINGH Vs. STATE OF M P
October 13, 2004
NARENDRA BIRTHRE Vs. HARIBALLABH SHUKLA
September 30, 2004
NARENDRA GIRI Vs. CHAIRMAN DISTRICT CO OP
July 6, 2004
NARENDRA SINGH PUROHIT Vs. STATE OF M P
July 21, 2004
NARESH Vs. DAUJA
March 22, 2004
NARESH S/O TULSIRAM AND ANOTHER Vs. STATE OF M.P.
November 30, 2004
Narmada Prasad Chowdhary Vs. Bank of India
December 1, 2004
NARSINGH Vs. STATE OF M P
March 5, 2004
NASEEM BANO Vs. L I C OF INDIA
April 16, 2004
NATHOO LODHI Vs. BHARA
July 22, 2004
NATHULAL S/O RAMCHARAN Vs. STATE OF M.P.
October 27, 2004
NATHURAM DUBEY Vs. STATE OF M.P.
July 13, 2004
NATIONAL INSURANCE CO LTD Vs. SARVANLAL
March 31, 2004
NATIONAL INSURANCE CO LTD Vs. SHANKARLAL
September 3, 2004
NATIONAL INSURANCE CO LTD Vs. VIMLA BAI
August 12, 2004
NATIONAL INSURANCE COMPANY LTD Vs. KALLOO BAI
August 16, 2004
NAVNEET Vs. COMMISSIONER OF INCOME TAX
October 4, 2004
NAVNEET JAIN Vs. GOLU
November 4, 2004
NAWAL KISHORE Vs. STATE OF M P
January 28, 2004
NEETESH Vs. SUDHIR
August 2, 2004
NEPA LIMITED Vs. SARDAR SANTOSH SINGH AJMANI
April 28, 2004
NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA PRASAD SONI
September 6, 2004
NEW INDIA ASSURANCE CO LTD Vs. RAMANAND
November 24, 2004
NEW INDIA ASSURANCE CO LTD Vs. RAMSANHEE
November 18, 2004
NEW INDIA ASSURANCE CO. LTD Vs. PARMANAND
August 2, 2004
NEW INDIA ASSURANCE CO. LTD. Vs. PHULWARILAL & ORS.
December 4, 2004
NEW INDIA ASSURANCE COMPANY LIMITED Vs. REKHA
May 7, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. RANDHIR HARBANS SINGH AND OTHERS
May 5, 2004
NIJRAM Vs. STATE
February 9, 2004
NIRDOSH MODEL Vs. STATE OF M P
October 19, 2004
NIRPAT SINGH Vs. KIRANBAI
April 16, 2004
NIRPAT SINGH Vs. KIRANBAI
February 16, 2004
NITIN KUMAR Vs. STATE OF M.P.
May 12, 2004
NITYANAND JOSHI Vs. STATE OF M P
August 25, 2004
NOOR BEE Vs. AFROJ BEE
April 1, 2004
O.P. MANCHANDA Vs. UNION OF INDIA
July 6, 2004
Oamodar Vs. Rajendra Singh
July 20, 2004
OM PRAKASH Vs. HINDUSTAN LEAVER LTD.
February 1, 2004
OM PRAKASH Vs. DWARKA PRASAD
August 25, 2004
OM PURI Vs. STATE OF M P
April 16, 2004
OM TRAVELS Vs. COMMISSIONER OF INCOME TAX
April 7, 2004
OMPRAKASH Vs. STATE OF M P
March 8, 2004
ORIENTAL INSURANCE CO LTD Vs. KAMAL
September 2, 2004
ORIENTAL INSURANCE CO. LTD. Vs. GYATRI
March 16, 2004
ORIENTAL INSURANCE CO. LTD. Vs. ASHOK KUMAR AND OTHERS
November 18, 2004
P NARAYAN Vs. STATE OF M P
November 2, 2004
PADMA Vs. STATE OF MADHYA PRADESH
October 11, 2004
PAN STEELS PVT LTD Vs. M P STATE ELECTRICITY BOARD
June 21, 2004
PARAMJIT KAUR Vs. MURARILAL SHANKYA
April 20, 2004
PARBHUDAS KISHOREDAS TOBACCO PRODUCTS LTD Vs. UNION OF INDIA
August 25, 2004
PARIBAI Vs. BHAGWANLAL
April 6, 2004
PARMAL SINGH Vs. STATE OF M P
February 13, 2004
PARMANAND CHAMPALAL LAD Vs. STATE OF M.P.
August 12, 2004
PARTH RASAYAN PVT LTD Vs. STATE APPELLATE FORUM
September 2, 2004
Parvatibai Vs. State of M. P.
March 25, 2004
PARWATI KHARE Vs. STATE OF MP
June 22, 2004
PATHA ALIAS LAXMAN KOL Vs. STATE OF MADHYA PRADESH
September 9, 2004
PHULWARILAL MISHRA Vs. AWADHESH KUMAR
December 4, 2004
PITAMBAR DAS TIWARI Vs. M P STATE ROAD TRANSPORT CORPORATION
December 2, 2004
PONDS INDIA LTD., INDORE Vs. COMMISSIONER, SALES TAX, M.P.
November 11, 2004
POOJA Vs. STATE OF MADHYA PRADESH
August 11, 2004
POOJA & ANR. Vs. STATE OF M.P.
August 1, 2004
POOR SINGH Vs. STATE OF MADHYA PRADESH
February 1, 2004
POWER BATTERIES Vs. STATE OF M P
July 28, 2004
PRABHA DUBEY Vs. SANTOSH DUBEY
July 30, 2004
Prabhulal Vs. Union of India
April 6, 2004
PRADEEP ALIAS PIDDI Vs. STATE OF MADHYA PRADESH
December 16, 2004
PRADEEP SINGH PARIHAR Vs. EVEREADY INDUSTRIES INDIA LTD
September 22, 2004
PRAHLAD NEEMA Vs. UNION OF INDIA
August 11, 2004
PRAHLAD VERMA Vs. JAHID HUSSAIN
January 5, 2004
PRAKASH BABU RAGHUWANSHI Vs. STATE OF M.P.
December 1, 2004
PRAKASH CHAND Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 1, 2004
PRAKASH CHAND Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2004
PRAKASH MAHAVIR Vs. STATE OF M P
March 17, 2004
PRAKASHCHANDRA Vs. MAHALAXMIBEN
December 4, 2004
PRAMILA NAHAR Vs. DEVENDRA KUMAR GUJARATI
January 29, 2004
Pranay Gupta Vs. State of M.P.
November 19, 2004
Pratibha Vs. State of M.P.
April 28, 2004
PREM NARAIN DUBEY Vs. STATE OF M P
March 17, 2004
PREM NARAYAN Vs. MUNNALAL
May 6, 2004
PREM NARAYAN PATEL Vs. STATE OF M.P.
January 21, 2004
PREMDAS AND OTHERS Vs. STATE OF M.P.
May 10, 2004
PREMIER PROTEINS LTD Vs. COMMISSIONER OF INCOME TAX
September 28, 2004
PREMLAL ALIAS PREM NARAYAN Vs. STATE OF M P
February 4, 2004
PREMLATA GUPTA Vs. M P RAJYA SAHKARI AWAS SANGH
March 19, 2004
PREMLATA SINGH Vs. MAKARRAM
September 10, 2004
PREMNARAYAN Vs. USHA MATHKARI
July 22, 2004
PREMSUKH TALKIES Vs. HARIKISHAN
August 5, 2004
PRESTIGIOUS Vs. M P RURAL ROAD DEVELOPMENT
July 15, 2004
PRISM CEMENT LIMITED Vs. DELTA CONSTRUCTION SYSTEMS LIMITED
March 10, 2004
Priyanka Jaiswal Vs. State of M.P.
December 17, 2004
PRIYANKA JAISWAL Vs. STATE OF MADHYA PRADESH AND OTHERS
December 1, 2004
PROF S K NEMA Vs. VICE CHANCELLOR RANI DURGAWATI VISHWAVIDYALAYA
September 15, 2004
PUNJAB NATIONAL BANK Vs. PACK AND PRINT
March 29, 2004
PUNNA CHAMAR Vs. BALDUA
December 7, 2004
PURUSHOTTAM JOSHI Vs. MADHU SHARMA
January 20, 2004
PUSHPA BAI Vs. KESHARIMAL
May 8, 2004
PUSHPA SHRIVASTAVA Vs. STATE OF M.P.
February 9, 2004
R P CHITRAKAR Vs. M P ELECTRICITY BOARD
July 15, 2004
R SUBRAMANIUM Vs. STATE OF M P
August 20, 2004
R. Subramanium Vs. State of M.P.
August 20, 2004
R.S. BHADORIA Vs. STATE OF M.P. AND OTHERS
January 23, 2004
R.S. Sikarwar Vs. State of M.P.
February 26, 2004
RADHA MOHAN GOSWAMI Vs. STATE OF M P
January 15, 2004
RADHELAL BASANTKUMAR Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
July 29, 2004
RADHESHYAM Vs. RAJUBAI
January 23, 2004
RADHESHYAM Vs. RAMAKANT
March 25, 2004
RAFIQUE Vs. STATE OF M.P.
July 27, 2004
RAGHUNATH Vs. STATE OF M P
February 19, 2004
RAGHUNATH SINGH BHADOURIA Vs. PRINCIPAL MAHARAJA MANSINGH MAHA VIDYALAYA
August 12, 2004
RAGHUVEER AND ORS. Vs. THE STATE OF MADHYA PRADESH
December 15, 2004
RAHUL BANERJEE Vs. STATE OF M P
April 26, 2004
RAJ KUMAR Vs. STATE OF M P
March 12, 2004
RAJ KUMAR ALIAS RAJU YADAV AND OTHERS Vs. STATE OF M.P.
April 8, 2004
RAJ KUMAR DUA Vs. CALTEX LUBRICANTS INDIA LTD., CHENNAI
October 28, 2004
RAJ KUMAR SINGH Vs. STATE OF M.P.
March 9, 2004
RAJBAHADUR SINGH Vs. STATE OF MADHYA PRADESH
October 28, 2004
RAJEEV MISHRA Vs. STATE OF M.P.
January 7, 2004
RAJENDRA Vs. STATE OF M.P.
April 23, 2004
RAJENDRA Vs. MEENA
July 22, 2004
RAJENDRA KUMAR Vs. STATE OF M P
March 22, 2004
RAJENDRA PAL SINGH Vs. BALA SAHIB MATKAR
March 4, 2004
RAJENDRA PRASAD Vs. STATE OF M P
July 14, 2004
RAJENDRA PRASAD DWIVEDI Vs. ATUL KUMAR DWIVEDI
September 9, 2004
RAJENDRA SINGH Vs. STATE OF MP
July 20, 2004
RAJENDRA SINGH RAGHUVANSHI Vs. STATE OF M P
July 21, 2004
RAJENDRA TIWARI ALIAS RAJU ADVOCATE SECOND ADDITIONAL GOVT PROSECUTOR AND Vs. STATE OF M P
December 16, 2004
RAJESH Vs. MP. ELECTRICITY BOARD
January 13, 2004
RAJESH Vs. STATE OF MADHYA PRADESH
May 11, 2004
RAJESHDHAR TRIPATHI Vs. STATE OF MP
March 16, 2004
RAJLAXMI CHANDRAWAT Vs. BOARD OF SECONDARY EDUCATION
October 29, 2004
RAJU Vs. STATE OF U P
September 3, 2004
RAJU DUBEY Vs. STATE OF M P
December 8, 2004
RAJU KUSHWAHA Vs. STATE OF MADHYA PRADESH
July 26, 2004
RAKESH CHATURVEDI Vs. INSPECTOR, WEIGHTS AND MEASURES
September 6, 2004
RAKESH KUMAR Vs. RAMSINGH
August 6, 2004
RAKESH KUMAR Vs. STATE OF M P
August 17, 2004
RAKESH KUMAR Vs. BHAGWATI BAI
January 12, 2004
RAKESH KUMAR KOSTA Vs. UDYAMI VIKAS SAMSTHAN
November 30, 2004
RAKESH KUMAR UPADHYAY Vs. STATE OF M P
January 28, 2004
RAKESH SINGH BHADAURIA Vs. STATE OF MP
April 1, 2004
RAKESH TIWARI Vs. STATE OF M P
November 3, 2004
RAM AUTAR PANDE Vs. STATE OF M P
August 6, 2004
Ram Das Patel Vs. State of M.P.
December 17, 2004
Ram Das Patel Vs. State of M.P.
December 7, 2004
RAM DEVI Vs. M.P. ELECTRICITY BOARD AND OTHERS
February 10, 2004
RAM PRAMOD KACCHI Vs. GAYADEEN
September 1, 2004
RAM PRASAD DWIVEDI Vs. COLLECTOR SHAHDOL
August 3, 2004
RAM RAJ MARAN Vs. DISASTER MANAGEMENT INSTITUTE
April 16, 2004
RAM SINGH Vs. STATE OF MADHYA PRADESH
October 28, 2004
RAM VILAS Vs. KARAMJEET SINGH
October 12, 2004
RAM VILAS Vs. STATE OF MADHYA PRADESH
February 3, 2004
RAM VINOD Vs. UNION OF INDIA
April 23, 2004
RAMADEVI Vs. ASHOK VYAS
November 30, 2004
RAMASHRAY Vs. KUSUM
July 7, 2004
RAMBHA PANSARIN TRUST Vs. NAGAR KESHARWANI VAISHYA SABHA
February 20, 2004
RAMBIHARI Vs. STATE OF MADHYA PRADESH
March 22, 2004
RAMCHAND Vs. HUKUMCHAND
June 22, 2004
RAMDAS ATARE Vs. COMMISSIONER OF SALES TAX AND OTHERS
July 28, 2004
RAMDAS JAISWAL Vs. STATE OF MADHYA PRADESH
May 14, 2004
RAMDULARE S/O SONAI Vs. RAJBHAN AHIR AND OTHERS
November 17, 2004
RAMESH Vs. STATE OF M P
August 27, 2004
RAMESH CHANDRA Vs. STATE BANK OF INDORE
November 29, 2004
RAMESH CHANDRA BAJPAI Vs. STATE OF M P
November 3, 2004
RAMESH CHANDRA SHARMA Vs. STATE OF M P
January 19, 2004
RAMESH CHANDRA SHARMA Vs. STATE OF M P
October 6, 2004
RAMESH KUMAR GOUCER Vs. BURHANPUR MUNICIPAL CORPORATION
February 6, 2004
RAMESH KUMAR NIGAM Vs. STATE OF M P
May 7, 2004
RAMESH S/O TRIMBAK RAO JADHAV Vs. STATE OF M.P.
March 26, 2004
RAMESH SINGH PAWAR Vs. MADHYA PRADESH ELECTRICITY BOARD
April 5, 2004
RAMESH SINGH PAWAR Vs. MADHYA PRADESH ELECTRICITY BOARD
June 5, 2004
RAMESHCHANDRA Vs. VIKRAM SINGH
March 23, 2004
RAMESHCHANDRA MALVIYA Vs. ALLAHABAD BANK
June 29, 2004
RAMHIT PATEL Vs. GAVI
February 12, 2004
RAMLAL Vs. STATE OF M P
February 4, 2004
RAMNATH PUSHPRAJ Vs. GENERAL MANAGER STATE BANK OF INDIA
January 22, 2004
Ramniwas Vs. State of M.P.
September 22, 2004
RAMPYARE Vs. RAMPYARI
January 23, 2004
Ramrajidubey Vs. State of M.P.
December 14, 2004
RAMRATAN Vs. LALBIHARI
March 17, 2004
RAMSINGH Vs. STATE OF M P
February 12, 2004
RAMSWAROOP Vs. KANCHAN BAI
June 21, 2004
RAMSWAROOP GUPTA Vs. DEVELOPMENT OFFICER UNITED INDIA INSURANCE CO
August 26, 2004
RAMSWAROOP SHRIVASTAVA Vs. STATE OF MP
January 19, 2004
RANJIT NARAYAN Vs. LAXMANBHAI
May 11, 2004
RASHID Vs. STATE OF M P
August 10, 2004
RASIA Vs. NEW INDIA ASSURANCE CO LTD
February 13, 2004
RATAN DEEP GUPTA Vs. STATE OF M P
July 27, 2004
RATI TRADERS Vs. K P POUCHES PVT LTD
July 30, 2004
RATLAM WIRES PVT LTD Vs. C E S T A T
August 11, 2004
REKHA Vs. STATE OF M P
September 6, 2004
REKHABAI Vs. GANGARAM
July 29, 2004
REVARAM Vs. STATE OF M P
February 9, 2004
REWARAM Vs. STATE OF M P
September 6, 2004
ROHIT MAHESHWARI Vs. DHRUV KUMAR
March 22, 2004
ROSHAN SINGH AND OTHERS Vs. STATE OF M.P.
May 11, 2004
ROSHANLAL MARAVI Vs. SHAMBHOO SINGH
December 7, 2004
RUKVENDRA SINGH Vs. STATE OF MADHYA PRADESH
January 16, 2004
S B PARIKH Vs. MOHAN THAPAR
August 2, 2004
S KUMAR LTD Vs. ADDITIONAL COMMISSIONER OF SALES TAX
December 14, 2004
S M P SHARMA Vs. STATE OF M P
July 30, 2004
S VAYYAPURI Vs. COMMISSIONER OF COMMERCIAL TAX
October 28, 2004
S.K. GUPTA Vs. CHELARAM AHUJA
March 29, 2004
S.K. Jain Vs. State of M.P.
December 16, 2004
S.R.F. LTD. Vs. STATE OF M.P. & ORS.
November 25, 2004
SADHU SINGH Vs. STATE OF M P
April 23, 2004
SALABH JAISWAL Vs. STATE OF M.P. & ORS.
December 7, 2004
SALIM Vs. STATE OF M P
September 6, 2004
SAMATI FOREST INDUSTRIES PVT LTD Vs. UNION OF INDIA
July 13, 2004
SAMRATH MADHURIYA Vs. STATE OF MADHYA PRADESH
February 10, 2004
SANDHYA Vs. VIJAYSINGH
January 19, 2004
SANJAY CORPORATION Vs. COMMISSIONER OF SALES TAX
May 12, 2004
SANJU ALIAS SANJAY Vs. STATE OF MADHYA PRADESH
November 4, 2004
SANJU SINGH Vs. STATE OF M P
February 4, 2004
SANMATI FOREST INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX
August 25, 2004
SANTOSH BHARTI Vs. STATE OF M P
February 24, 2004
SANTOSH CHOUBEY Vs. PANKAJ GULATI
March 5, 2004
SANTOSH KUMAR Vs. AMIT SIRVAIYA
December 17, 2004
SANTOSH SINGH Vs. STATE OF M P
October 15, 2004
SANTOSH VISHWAKARMA Vs. STATE OF M P
April 27, 2004
SANTULAL YADAV Vs. STATE OF M P
January 23, 2004
SARAD KUMAR PARASHAR Vs. MANAGING DIRECTOR, M P TEXT BOOK CORPORATION, BHOPAL
December 2, 2004
SARADIG DIE CASTERS PVT LTD Vs. M P FINANCIAL CORPORATION
February 4, 2004
SARAFRAJ Vs. STATE OF M P
January 12, 2004
SARASWATI PANDEY Vs. SECRETARY STATE OF M P
February 26, 2004
SARDAR MACHHI SINGH Vs. COMMISSIONER OF INCOME TAX
October 28, 2004
Saroj Saxena Vs. State of M.P.
August 3, 2004
SARVAJANIK JAN KALYAN PARMARTHIK NYAS Vs. STATE OF M P
August 10, 2004
SARWAR BEG AND OTHERS Vs. SATYANARAIN AND OTHERS
July 11, 2004
SATISH KUMAR Vs. M.P. STATE ROAD TRANSPORT
March 3, 2004
SATISH KUMAR Vs. STATE OF M P
August 19, 2004
SATISH PATEL Vs. PUSIYA BAI
February 12, 2004
SATYANARAYAN Vs. MANOHARLAL AND ORS
January 15, 2004
SAUDRABAI AND ANOTHER (DEAD) THROUGH LRS. MANAK BAI WD/O MANGILAL AND OTHERS Vs. SEETABAI W/O KAILASH CHANDRA AND OTHERS
November 29, 2004
SAVITA Vs. BOARD OF REVENUE
February 10, 2004
SAVITA MISHRA Vs. BAL VIKAS PARIYOZANA ADHIKARI
March 16, 2004
SAVITRI Vs. CHANDRAKALA
October 7, 2004
SAVITRI Vs. MALLUSINGH
January 6, 2004
SAYARBAI Vs. AYODHYABAI
August 12, 2004
SEEMA GOYAL Vs. CHHATRAPAL
August 5, 2004
SESSIONS JUDGE Vs. STATE OF MP
April 1, 2004
SEVRAM SINGH Vs. STATE OF M P
September 1, 2004
SEWARAM TAKHTANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 5, 2004
SHAHDOL PIPE WORKS Vs. ZILA LAGHU UDYOG KAMGAR SANGH
July 2, 2004
SHAHZAD AHMED Vs. STATE OF M P
March 31, 2004
SHAIKH BILAL HUSSAIN Vs. UNION OF INDIA
February 20, 2004
SHAIL KUMARI Vs. STATE OF M.P.
January 8, 2004
SHAILENDRA SINGH Vs. STATE OF M P
January 29, 2004
SHALIGRAM Vs. NAGAR PALIKA
May 6, 2004
SHANKAR LAL Vs. STATE OF M P
August 24, 2004
SHANKAR LAL SONI Vs. STATE OF M P
April 22, 2004
SHANKARLAL YADAV Vs. ARJUN SINGH
April 19, 2004
SHANTA DEB Vs. INDRANEEL DEB
August 2, 2004
SHARDA PRABANDHAK SAMITI Vs. INDRASEN JALI S/O HUKUMCHAND
September 6, 2004
SHARMA K P Vs. UNION OF INDIA
August 16, 2004
SHASHI BAI Vs. OM KUMAR GOSWAMI
August 13, 2004
SHASHIKANT CHOUDHARY Vs. STATE OF M P
September 28, 2004
SHEIKH BASHIR Vs. STATE OF MADHYA PRADESH
February 13, 2004
SHEIKH MOBEEN Vs. UNION OF INDIA
February 6, 2004
SHEIKH VAHEED Vs. STATE OF M P
March 12, 2004
SHER ZAMIR Vs. STATE OF MADHYA PRADESH
September 14, 2004
SHIKHAR CHANDRA JAIN Vs. STATE OF M P
March 26, 2004
SHIV KUMAR SAXENA Vs. MANISHCHAND SINHA
August 2, 2004
SHIV PRASAD Vs. STATE OF MADHYA PRADESH
March 3, 2004
SHIVAKANT ALIAS BHAIYYAN Vs. STATE OF M.P.
February 6, 2004
SHIVKUMARI DUBEY Vs. STATE OF M P
January 22, 2004
SHIVNARAYAN Vs. NARENDRA KUMAR
March 4, 2004
SHIVSHANKAR WARDE Vs. DEWAS SHAJAPUR KSHETRIYA GRAMIN BANK
February 26, 2004
SHOSHERBAI Vs. BALMUKUND
April 8, 2004
SHREEJEE CHITRA MANDIR Vs. COMMISSIONER OF INCOME TAX
April 26, 2004
SHREEJEE CHITRA MANDIR Vs. COMMISSIONER OF INCOME TAX
November 29, 2004
SHRIDHAR DWIVEDI AND OTHERS Vs. BHOPAL SAHKARI DUGDHA SANGH, BHOPAL AND OTHERS
January 23, 2004
SHRIKANT BANGUR Vs. SYNTHETICS SHRAMIK UNION
February 12, 2004
SHRIMANTH SETH DHARMENDRA KUMAR Vs. UMA DEVI
September 23, 2004
SHRIRAM Vs. STATE OF M P
August 20, 2004
SHYAM BHARIA Vs. STATE OF M P
November 9, 2004
SHYAM SINGH Vs. GSM ASSOCIATION
January 12, 2004
SHYAM SUNDAR GUPTA Vs. COMMISSIONER OF INCOME TAX
November 25, 2004
Sidharth Sahare Vs. State of M.P.
December 1, 2004
Sindhi Cloth Market Association, Burhanpur Vs. Muslim Nomainda Committee
April 5, 2004
SIRAJ MOHAMMAD Vs. KRISHI UPAJ MANDI BIAORA
February 4, 2004
SIRPAL SINGH Vs. STATE OF M P
December 9, 2004
SITARA BEGUM Vs. STATE OF M P
August 3, 2004
SMT. CHANDRA BAI Vs. BABULAL (MADHYA PRADESH)(INDORE BENCH)
July 15, 2004
SMT. MAMTA DEVI & ANR. Vs. SHRAWAN KUMAR & ORS.
December 3, 2004
SMT. UMA DEVI Vs. KAMLESH
December 8, 2004
SNEH PHARMACEUTICALS PVT LTD Vs. BANK OF BARODA
March 17, 2004
SOMESHWAR Vs. SHABIR SHEIKH
June 21, 2004
Somvatibai Jhariya Vs. State of M.P.
September 20, 2004
SON SINGH Vs. ISHWAR SINGH
August 17, 2004
SONO MEDICAL CENTRE (P) LTD. Vs. CIT
August 10, 2004
SPORTINA EXIM PVT LTD Vs. UNION OF INDIA
March 29, 2004
SRF LTD Vs. STATE OF M P
November 29, 2004
STATE BANK OF INDIA Vs. DWARIKA PRASAD & ORS.
October 25, 2004
State Bank of Indore Vs. National Textile Corporation
September 14, 2004
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
April 28, 2004
STATE BANK OF INDORE Vs. FIRM MOOLCHAND MADANLAL
July 30, 2004
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME-TAX
June 21, 2004
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
October 11, 2004
State Legal Aid Committee J & K Vs. State of J & K
November 5, 2004
STATE OF M P Vs. SUSHMA SURANA
March 10, 2004
STATE OF M P Vs. RAMSWAROOP YADAV
September 9, 2004
STATE OF M P Vs. RAMCHANDRA JAISWAL
March 22, 2004
STATE OF M P Vs. P K JAIN
October 12, 2004
STATE OF M P Vs. BRIJ
October 7, 2004
STATE OF M P Vs. MAHENDRA KUMAR SARAF
November 4, 2004
STATE OF M P Vs. SUSHRI MANORAMA GOUR
November 4, 2004
STATE OF M P Vs. JIWANLAL CHIKOTIYA
September 9, 2004
STATE OF M P Vs. RAMKRIPAL
June 29, 2004
STATE OF M P Vs. MUNNA ALIAS NARAYAN
July 19, 2004
STATE OF M P Vs. KAILASH
August 10, 2004
STATE OF M P Vs. SHYAMSUNDER
April 26, 2004
STATE OF M P Vs. PUNAJI DHURVE
March 12, 2004
STATE OF M P Vs. BHAJANLAL
February 9, 2004
State of M.P. Vs. Dhanno
January 28, 2004
State of M.P. Vs. Shriniwas Sharma
November 1, 2004
State of M.P. Vs. Tilakraj Singh
May 14, 2004
STATE OF M.P. Vs. SALMA
December 16, 2004
STATE OF M.P. AND ANOTHER Vs. MOHD. ARSHAD
March 22, 2004
STATE OF M.P. AND ANOTHER Vs. RAMNATH SHARMA AND ANOTHER
March 23, 2004
STATE OF M.P. AND ANOTHER Vs. BASUDEO AND OTHERS
July 1, 2004
STATE OF MADHYA PRADESH Vs. BALRAM
November 18, 2004
STATE OF MADHYA PRADESH Vs. DINESH
February 4, 2004
STATE OF MADHYA PRADESH Vs. AJMERSINGH
March 29, 2004
STATE OF MADHYA PRADESH Vs. SITARAM
August 6, 2004
STATE OF MADHYA PRADESH Vs. HASHIBOO NISHA
July 15, 2004
STATE OF MADHYA PRADESH Vs. RAMESH KUMAR
July 6, 2004
STATE OF MADHYA PRADESH Vs. MANNU ALIAS MANOHAR
August 20, 2004
STATE OF MP Vs. RAMESH CHANDRA
January 28, 2004
STATE OF MP Vs. SHRIDHAR
July 20, 2004
STATE OF MP. Vs. MADANLAL PANDEY
March 25, 2004
STEEL TUBES OF INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX,.
May 6, 2004
SUBHAM AGENCIES PVT LTD Vs. M P E B
January 28, 2004
SUBHAS SHRIVASTAVA Vs. GYASO
May 8, 2004
SUBHASH CHANDRA Vs. MANJULA
April 7, 2004
SUBHASH SINGHANIA Vs. STATE OF MADHYA PRADESH
April 19, 2004
SUDHAKAR KHEDKAR Vs. GWALIOR DEVELOPMENT AUTHORITY
February 26, 2004
Sudhir Jaisani Vs. State of M.P.
December 8, 2004
SUDHIR MISHRA Vs. CHAIRMAN, DISTRICT PLANNING COMMITTEE
November 30, 2004
Suhas Shrivastava Vs. Mst. Gyaso
May 8, 2004
SUKHDEV KUMAR PURI Vs. UNION OF INDIA
January 14, 2004
SUKHSEN Vs. KAMTAIYA
August 31, 2004
SULTAN SINGH Vs. STATE OF M P
September 27, 2004
SUMER SINGH Vs. SHANKAR LAL
June 29, 2004
SUNDER SINGH Vs. STATE OF MADHYA PRADESH
October 3, 2004
SUNDERBAI Vs. RUSTAM
January 28, 2004
SUNDERLAL CHOURASIYA Vs. TEJILA CHOURASIYA
March 17, 2004
SUNIL Vs. STATE OF M P
October 28, 2004
SUNITA Vs. ASHOK TIWARI
July 23, 2004
SUNITABAI Vs. LALU
July 27, 2004
SURAJMAL Vs. BABULAL
September 8, 2004
SURBHI CHHABRA Vs. AMAR CHHABRA
December 15, 2004
SURENDRA KAUR Vs. SHAMSHER SINGH
March 15, 2004
SURENDRA KUMAR RUNGTA Vs. PAWAN KUMAR SUREKHA
July 7, 2004
SURENDRA SINGH AND CHINTU Vs. UNION OF INDIA
May 8, 2004
SURESH CHANDRA PANDEY Vs. STATE OF MADHYA PRADESH
March 3, 2004
SURESH KUMAR GUPTA Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO
November 22, 2004
SURESH KUMAR SAXENA Vs. UNION OF INDIA
September 27, 2004
SURTYOMAL Vs. CHANDABAI
May 13, 2004
SURYA ROSHNI LTD Vs. UNION OF INDIA
September 6, 2004
SUSHELA SEN Vs. GEETA SHRIVAS
April 8, 2004
SUSHIL JAIN Vs. BHEL SHIKSHA MANDAL
February 13, 2004
SUSHILA BHADORIYA Vs. M P STATE ROAD TRANSPORT CORPORATION
October 29, 2004
SUSHILA DEVI LEGAL REPRESENTATIVES OF RAM KUMAR MISHRA Vs. STATE OF M P
November 24, 2004
SUSHILA KURNAWAT Vs. RAJESH KURNAWAT
July 15, 2004
SUSHILA SINGH Vs. MAWASI
October 29, 2004
SUSHILA SINHA Vs. STATE OF M P
August 19, 2004
SUSHILADEVI Vs. SHEETALPRASAD
March 15, 2004
SUVAS ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
May 12, 2004
T. F. R. I. STAFF ASSOCIATION & ORS. Vs. TROPICAL FOREST RESEARCH INSTITUTE & ORS.
October 28, 2004
TARA BAI Vs. STATE OF M P
July 5, 2004
TATA EXPORTS LIMITED Vs. COMMISSIONER OF SALES TAX
November 22, 2004
TATA IRON AND STEEL CO LTD Vs. G M MITTAL STAINLESS STEELS LTD
February 6, 2004
THAKURDEEN BANI Vs. BHAILAL GUPTA
June 22, 2004
THAVRIYA Vs. STATE OF M.P.
April 8, 2004
THE STATE OF M.P. Vs. JITENDRA @ RAMESH HARE SINGH
May 12, 2004
TOFAN SINGH Vs. STATE OF M P
December 3, 2004
TOTARAM SINGH Vs. BHAGWAN SINGH
July 23, 2004
TRILOKINATH AGRAWAL Vs. SHEELARANI
April 22, 2004
TULSIRAM RATHORE Vs. STATE OF MADHYA PRADESH
April 7, 2004
TURKHIYA CHEMICALS Vs. UPAYAKET WANIJYKAR, INDORE, M.P.
January 8, 2004
U.O.I. & ORS. Vs. MAJOR P.B. PANDURANGI
July 28, 2004
U.S.A. HOTEL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 21, 2004
ULFIKAR Vs. STATE OF M P
September 22, 2004
UMA Vs. STATE OF M P
September 14, 2004
UMA DEVI Vs. BENI PRASAD
November 25, 2004
UMA MITTAL Vs. ARVIND MITTAL
January 7, 2004
UMA TIWARI Vs. VIKRANT TIWARI
November 5, 2004
UMESH SHRIVASTAVA Vs. MASTER MOHIT SHRIVASTAVA
April 5, 2004
UNION BANK OF INDIA Vs. BHARAT BHUSHAN PAL VERMA
March 4, 2004
UNION OF INDIA Vs. RAMRATAN
February 17, 2004
UNION OF INDIA Vs. JAI FORGING AND STAMPINGS PRIVATE LTD
March 18, 2004
UNION OF INDIA Vs. MUSE RAM KISHUN PRASAD
April 13, 2004
UNION OF INDIA Vs. RADHIKA PRAKASHAN RAIPUR PRIVATE LIMITED
January 15, 2004
UNION OF INDIA Vs. STATE OF M P
August 31, 2004
UNION OF INDIA Vs. MOHD NASEEM SIDDIQUI
August 5, 2004
UNION OF INDIA & ANR. Vs. C.P. SINGH
September 2, 2004
UNION OF INDIA & ORS. Vs. ALL INDIA POSTAL EXTRA DEPARTMENTAL EMPLOYEES UNION & ORS.
August 19, 2004
UNION OF INDIA & ORS. Vs. O.P. MANCHANDA
September 20, 2004
UNITECH LIMITED Vs. ADDITIONAL COMMERCIAL TAX OFFICER
September 14, 2004
UNITED BANK OF INDIA Vs. SUMAN ENTERPRISES
January 12, 2004
UNITED INDIA INSURANCE CO LTD Vs. MAHENDRASINGH
April 12, 2004
UNITED INDIA INSURANCE CO LTD Vs. BEGUMBAI
April 20, 2004
UNITED INDIA INSURANCE CO LTD Vs. RADHEY SHYAM
August 23, 2004
UNITED INDIA INSURANCE CO LTD Vs. SAVITA
August 12, 2004
UNITED INDIA INSURANCE CO LTD Vs. RUKMANI SOLVEX PVT LTD
August 17, 2004
UNITED INDIA INSURANCE CO LTD Vs. ASHALATA DUBEY
December 3, 2004
UNITED INDIA INSURANCE CO LTD Vs. MAHILA SUDHAKUMARI
December 8, 2004
UNITED INDIA INSURANCE CO. LTD Vs. MAMTA GUPTA
November 2, 2004
United India Insurance Company Ltd. Vs. V. Shobhana
December 6, 2004
UPICA LIMITED Vs. TEKCHAND KESHWANI
July 14, 2004
URMILA Vs. BHOGIRAM
May 7, 2004
USHA RANI Vs. DHARMA BAI THAKUR
July 30, 2004
UTTAM CHAND S/O KUNDANLAL KHATIK Vs. STATE ELECTION COMMISSIONER OF M.P. AND OTHERS
December 17, 2004
UTTAMLAL MARAVI Vs. STATE OF M.P.
September 2, 2004
V K CHAKRAVARTY Vs. INDIRA KALA SANGEET VISHWAVIDYALAYA
August 11, 2004
V.M. GARG Vs. STATE OF M.P. AND OTHERS
April 6, 2004
VAL GOLE Vs. M.P. ELECTRICITY BOARD
July 13, 2004
VALLABH DAS GUPTA Vs. GEETA BAI
April 20, 2004
VASU DEO Vs. STATE OF MADHYA PRADESH
March 31, 2004
VEE ENN ENTERPRISES Vs. STATE OF MADHYA PRADESH
June 23, 2004
VIJAY KRISHNA NEEMA Vs. CENTRAL BANK OF INDIA
October 29, 2004
VIJAY KUMAR AGRAWAL Vs. M/S BHARTI TELENET LTD. AND ORS.
March 3, 2004
VIJAY KUMARBANSAL Vs. VINOD KUMAR RAI
September 17, 2004
VIJAY SHANKAR TRIPATHI Vs. PROJECT OFFICER
September 24, 2004
VIJAY SINGH Vs. STATE OF M P
September 3, 2004
VIKASCHAND MANSINGKA Vs. COMMISSIONER OF INCOME TAX
August 18, 2004
VIKRAM CEMENT Vs. COMMISSIONER OF COMMERCIAL TAX
March 24, 2004
VIKRAM SIGH BHATI Vs. STATE OF M.P.
July 16, 2004
VIKRAM SINGH Vs. STATE OF M P
July 20, 2004
VIMAL C SODHANI Vs. PARAG FANS AND COOLING SYSTEM LTD
December 4, 2004
VIMAL KUMAR Vs. DESHDIWAKER
October 12, 2004
VIMAL UPADHYAY Vs. HARISINGH CHOUHAN
August 4, 2004
VIMLA YADAV Vs. GOPAL YADAV
January 22, 2004
VINAY MUGRE Vs. VANDANA
February 5, 2004
VINOD Vs. STATE OF MADHYA PRADESH
March 19, 2004
VINOD KUMAR Vs. NAYAN SINGH
June 21, 2004
VIPPY SOLVEX PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
November 1, 2004
VIRAN Vs. STATE OF MADHYA PRADESH
September 8, 2004
VIRENDRA KUMAR MATHUR Vs. M P RAJYA SAHAKARI UPABHOKTA SANGH MAYDT BHOPAL
July 26, 2004
VIRENDRA SINGH BAGHEL Vs. STATE OF M P
July 27, 2004
VISHAL Vs. STATE OF M P
August 10, 2004
VISHNU Vs. STATE OF M P
October 5, 2004
VISHNU Vs. STATE OF M P
February 5, 2004
VISHNU Vs. STATE OF M P
August 31, 2004
VISHNU SHARAN Vs. AJUDDHIBAI
May 7, 2004
VISHWANATH Vs. STATE OF M P
May 12, 2004
VITHAL Vs. STATE OF M P
July 15, 2004
VIVEK Vs. VANITA
February 3, 2004
VYAPAR MANDAL MANDI MORENA Vs. STATE OF M P
April 19, 2004
VYAS NARAYAN SINGH Vs. STATE OF M P
January 14, 2004
WEALTH TAX OFFICER Vs. HARSHVARDHAN SETHI HUF
November 3, 2004
Y A BAPAT Vs. STATE OF M P
February 9, 2004
Y N MISHRA Vs. STATE OF M P
March 22, 2004
YADAV RAO BHELKAR Vs. STATE OF M P
January 8, 2004
YASHODA TRADING COMPANY Vs. MITTAL COTTON COMPANY LTD
July 23, 2004
YOGENDRA VERMA Vs. DHARMENDRA
July 28, 2004
YOGESH CHANDRA Vs. STATE OF M.P.
March 4, 2004
YOGESH MEHTA Vs. UNION OF INDIA
April 20, 2004
YUNUS Vs. DISTRICT MAGISTRATE
August 24, 2004
YUSUF KHAN ALIAS YUSUF PATHAN Vs. STATE OF M.P.
April 16, 2004
YUVRAJ GAUD Vs. STATE OF M P
May 14, 2004
YUVRAJ TUKOJI RAO PUAR Vs. UNION OF INDIA
March 10, 2004