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Case Index
Title
Date
A K RAMADOSS Vs. INDIAN OVERSEAS BANK
March 25, 2004
BEENA THAKUR Vs. PUNJAB NATIONAL BANK
January 13, 2004
D C SOOD Vs. NIIT
August 9, 2004
FIAT INDIA PRIVATE LIMITED Vs. MANJIT KAUR
July 29, 2004
GOEL EXPORTS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 29, 2004
HARYANA STORES PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
November 30, 2004
JAGDISH SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
March 23, 2004
KANCHAN VERMA Vs. WHIRLPOOL OF INDIA LTD
August 24, 2004
LACHMAN DASS Vs. VEERBHUMI FORESTS (INDIA) LTD & ANR
January 13, 2004
LML LIMITED Vs. KAMAL KUMAR KAKKAR
July 9, 2004
MEDICAL SUPERINTENDENT INCHARGE NEHRU HOSPITAL POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. KANWALINDER SINGH
March 10, 2004
N R GUPTA Vs. SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
May 6, 2004
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M S KOHLI
August 23, 2004
NOKIA SERVICE CENTRE C/O ZULU TRADING CO (P) LIMITED Vs. R K CHOPRA
May 26, 2004
PARMINDER SINGH Vs. GENERAL HOSPITAL
August 9, 2004
PARVIN KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED
September 16, 2004
PEARL INTERNATIONAL TOURS AND TRAVELS PRIVATE LIMITED Vs. AVTAR SINGH SAHOTA
July 15, 2004
PHOOLA DEVI Vs. ESTATE OFFICER
May 28, 2004
POST MASTER GENERAL, PUNJAB CIRCLE Vs. JOGENDRA SINGH MANKU
January 15, 2004
PUNJAB ALLOYS PRIVATE LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 30, 2004
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs. PAWAN KUMAR
July 26, 2004
PUNJAB URBAN DEVELOPMENT AND PLANNING AUTHORITY Vs. PARVEEN SHAH BANO
May 28, 2004
PUNJAB URBAN DEVELOPMENT AND PLANNING AUTHORITY (PUDA) Vs. HARBANS SINGH
September 15, 2004
RAMAN SHARMA Vs. CHANDIGARH HOUSING BOARD
April 20, 2004
RAVINDER KUMAR Vs. STATE OF HARYANA
January 15, 2004
S N VOHRA Vs. CHANDIGARH HOUSING BOARD
January 14, 2004
SHEELA VIG Vs. UNION OF INDIA
May 24, 2004
SUBHASH CHANDER SHARMA Vs. R K M FINANCIERS PVT LTD
August 4, 2004
SUKHJIT SINGH CHANDI Vs. SPICE TELECOM & ORS
November 18, 2004
SURJIT KAUR Vs. RANJIT JHA
November 22, 2004
VIKAS VASHISHT Vs. MARINE OFFICERS TRAINING ACADEMY
January 14, 2004