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Case Index
Title
Date
ALSTOM POWER BOILERS LTD Vs. CTO DURGAPUR CHARGE
September 24, 2004
GARG DISTRIBUTORS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
February 11, 2004
JAGADGURU COTTON INDUSTRIES Vs. STATE OF ANDHRA PRADESH
August 4, 2004
KAYSON CONSTRUCTION COMPANY Vs. STATE OF ANDHRA PRADESH
August 3, 2004
KESHAVA TRADERS Vs. STATE OF ANDHRA PRADESH
March 31, 2004
MADDALI VEERAIAH SONS AND CO. Vs. STATE OF ANDHRA PRADESH
March 22, 2004
OM BROTHERS TRADERS Vs. STATE OF ANDHRA PRADESH
March 31, 2004
OM TRADING COMPANY Vs. CTO DUBURDIH CHECK POST
January 29, 2004
PHILLIPS CARBON BLACK LTD. AND ANR. Vs. ACCT/ASSESSMENT WING AND ORS.
March 4, 2004
SOFT FOAM INDUSTRIES (P) LTD. Vs. STATE OF ANDHRA PRADESH
August 4, 2004
SRI VENKATA SATYANARAYANA RICE AND COTTON MILL Vs. STATE OF ANDHRA PRADESH
January 8, 2004
TIME TRANSWAYS PVT LTD Vs. CTO/DUBURDIH CHECK POST
February 27, 2004
VIKAS MAHILA RESIDENTIAL COLLEGE Vs. STATE OF ANDHRA PRADESH
February 27, 2004