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Case Index
Title
Date
A APPALA NAIDU Vs. CHAIRMAN RAILWAY BOARD
March 29, 2004
A P RAO Vs. UNION OF INDIA
September 16, 2004
AJAI KUMAR JAIN Vs. UNION OF INDIA
June 16, 2004
AJEET SINGH CHOUDHARY Vs. UNION OF INDIA
August 25, 2004
AJOY ROY Vs. UNION OF INDIA
July 27, 2004
ALOK KUMAR Vs. UNION OF INDIA
May 31, 2004
ASWINI KUMAR DAS Vs. UNION OF INDIA
November 3, 2004
B L DHOLPURIA Vs. UNION OF INDIA
January 2, 2004
B PRABHAKAR Vs. SECRETARY M/O DEFENCE
September 23, 2004
B V PRASAD REDDY Vs. UNION OF INDIA
April 8, 2004
BASANT KUMAR MISHRA J F S RETD Vs. UNION OF INDIA
November 4, 2004
BHAGWAN SINGH Vs. UNION OF INDIA
March 24, 2004
BHAGWAN SINGH Vs. SECRETARY MINISTRY OF RAILWAYS
July 28, 2004
BHARAT LAL Vs. UNION OF INDIA
September 14, 2004
BHOOP SINGH Vs. GOVERNMENT OF NCT OF DELHI
October 8, 2004
CHANDRAKANT SHANKARRAO MARNE Vs. UNION OF INDIA
September 14, 2004
D P KHOLAMKAR Vs. UNION OF INDIA
March 19, 2004
D RAMANJANEYULU Vs. ADDITIONAL GENERAL MANAGER SOUTH CENTRAL RAILWAY
March 18, 2004
D S CHAUHAN Vs. UNION OF INDIA
June 14, 2004
D S KARANT Vs. UNION OF INDIA
May 27, 2004
DILIP KUMAR RABIDAS Vs. UNION OF INDIA
June 15, 2004
E ANANTA REDDY Vs. SCIENTIFIC ADVISER TO MINISTER OF DEFENCE AND DIRECTOR GENERAL
June 17, 2004
EMPLOYEES PROVIDENT FUND PENSIONERS ASSOCIATION Vs. UNION OF INDIA
October 29, 2004
G C JATAV Vs. SECRETARY CUM CHAIRMAN STANDING COMMITTEE ESIC
July 21, 2004
GEETA SABHARWAL Vs. UNION OF INDIA
August 20, 2004
GOBINDA PRASAD MULA Vs. UNION OF INDIA
July 7, 2004
HARISH KUMAR Vs. UNION OF INDIA
February 5, 2004
J P SHARMA Vs. UNION OF INDIA
March 24, 2004
JAGAT SINGH Vs. ASST COMMISSIONER
July 5, 2004
JAGDISH PRASAD Vs. UNION OF INDIA
December 14, 2004
K GOPAKUMAR Vs. CHIEF STAFF OFFICER P AND A HEADQUARTERS SOUTHERN NAVAL COMMAND
March 22, 2004
K S RAVI Vs. ADDL COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
February 12, 2004
K SATYANANDAM PEON Vs. CHAIRMAN MINISTRY OF RAILWAYS
June 30, 2004
K V RAMANA Vs. DIRECTOR O/O DIRECTOR GENERAL OF AUDIT DEFENCE SERVICES
June 30, 2004
KANAKESWAR CHOUDHURY Vs. UNION OF INDIA
September 20, 2004
LAXMI CHAND Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
November 4, 2004
LOKESHWAR NATH MATHUR Vs. UNION OF INDIA
May 14, 2004
M ANGAPPAN Vs. UNION OF INDIA
December 9, 2004
M GURUPRASAD Vs. UNION OF INDIA
June 22, 2004
M P ADMINISTRATIVE SERVICE ASSOCIATION Vs. UNION OF INDIA
February 27, 2004
MAHABOOB BASHA SK Vs. UNION OF INDIA
June 17, 2004
N M PARDESHI Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 21, 2004
N V KALYANKAR Vs. UNION OF INDIA
April 21, 2004
NETAI PADA CHAKRABORTY Vs. UNION OF INDIA
May 10, 2004
NIRANJAN DALAI Vs. UNION OF INDIA
April 8, 2004
P C MATHEN Vs. UNION OF INDIA
March 3, 2004
P K ZACHARIA Vs. UNION OF INDIA
February 26, 2004
P P BRIDGET Vs. UNION OF INDIA
March 31, 2004
PRASANT GUPTA Vs. UNION OF INDIA
September 21, 2004
PRATAP SINGH Vs. UNION OF INDIA
January 6, 2004
PUNJAB CIVIL SERVICE EXECUTIVE BRANCH OFFICERS ASSOCIATION Vs. UNION OF INDIA
August 26, 2004
R B KAMBLE Vs. UNION OF INDIA
July 23, 2004
R C LAL Vs. UNION OF INDIA
December 17, 2004
R P NAG Vs. UNION OF INDIA
May 25, 2004
RAJENDRA KUMAR VISHNOI Vs. UNION OF INDIA
February 17, 2004
RAJENDRA PRASAD MISHRA Vs. UNION OF INDIA
July 12, 2004
RAJINDER KUMAR SHARMA Vs. UNION OF INDIA
July 5, 2004
RAM PRASAD MEENA Vs. UNION OF INDIA
May 31, 2004
RAM SINGH Vs. UNION OF INDIA
March 23, 2004
RAMESH CHANDRA SHARMA I P S Vs. UNION OF INDIA
April 7, 2004
RAVINDER SINGH Vs. GOVT OF NCT OF DELHI
October 15, 2004
ROSHAN LAL AGARWAL Vs. UNION OF INDIA
September 10, 2004
S K MATHUR Vs. UNION OF INDIA
March 10, 2004
S P TANTI Vs. DIRECTOR CBI
April 28, 2004
SANTOSH VERMA Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
May 18, 2004
SATISH KUMAR GAJBHIYE Vs. SECRETARY TO GOVT
April 29, 2004
SRI DEBENDRA KUMAR MOHANTY Vs. UNION OF INDIA
April 30, 2004
STATE OF HIMACHAL PRADESH Vs. UNION OF INDIA
January 23, 2004
SUNEEL KUMAR MATHUR Vs. UNION OF INDIA
May 15, 2004
T S SARMA Vs. DIRECTOR MINISTRY OF MINES
June 10, 2004
T SAGAR Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH THROUGH ITS DIRECTOR GENERAL
April 29, 2004
TARSEM LAL VERMA Vs. UNION OF INDIA
July 22, 2004
UNION OF INDIA Vs. RAJENDRA KUMAR DUBEY
February 5, 2004
UNRESERVED EMPLOYEES ASSOCIATION REGD Vs. UNION OF INDIA
November 24, 2004
V MANNIVANNAN Vs. UNION OF INDIA
December 9, 2004
VIJAY SHANKAR Vs. UNION OF INDIA
September 29, 2004