Case Index

Title
Date
A 1 CO OPERATIVE HOUSING SOC LTD Vs. R JAIKISHAN
September 8, 2004
A M KAPUR Vs. DEPUTY REGISTRAR CO OP SOC
October 5, 2004
A R KHAN CONSTRUWELL COMPANY Vs. YOUTH EDUCATION and WELFARE SOCIETY
October 1, 2004
A R KHAN CONSTRUWELL COMPANY, AHMED DAGUMIYA SHAIKH, MURTAZ ABDUL RASAK CHANEGAV, ABDUL RAZAK N CHANEGAON, RAFIQUE N CHANEGAV, IQBAL GAFOOR SHAIKH, AL-HAJ AJMAL SARFARAJ KHAN, WASIM SUJAUDDIN PIRJADA Vs. YOUTH EDUCATION & WELFARE SOCIETY, NASHIK, NATIONAL (INDIA) CONTRACTORS & ENGINEERS, JOINT CHARITY COMMISSIONER, NASHIK REGION, NASHIK, STATE OF MAHARASHTRA, STATE OF MAHARASHTRA, STATE OF MAHARASHTRA
August 18, 2004
A R SUBARAO Vs. SHALINI HANUMANT SINKAR
December 17, 2004
A SAMBHAJI MUKUND SURYAWANSHI Vs. STATE OF MAHARASHTRA
March 1, 2004
ABA KRISHNA LOKARE Vs. GOPAL KASHINATH VATEGAONKAR
September 1, 2004
ABA NARAYAN KALE Vs. STATE OF MAHARASHTRA
January 23, 2004
ABDUL GAFFAR ABDUL KARIM RARANI Vs. ABDUL RUHIM PAPPU
July 16, 2004
ABDUL GAFFAR S/O ABDUL SAMAD Vs. RAMRATAN KHANDELWAL S/O RAMKISHORE KHANDELWAL
February 16, 2004
ABDUL GAFFOR ABDUL SAMAD Vs. NIRANJAN KUMAR RAMNATH PRASAD DWIVEDI
December 14, 2004
ABDUL GAFOOR USMAN GANI Vs. STATE OF MAHARASHTRA
June 21, 2004
ABDUL GHAFFAR SHAIKH JAFAR Vs. STATE OF MAHARASHTRA
June 17, 2004
ABDUL HAKIM NOORMOHAMMED BHATI Vs. STATE OF MAHARASHTRA
August 20, 2004
ABDUL HAMID ABDUL AZIZ HODEKAR Vs. STATE OF MAHARASHTRA
March 9, 2004
ABDUL HAMID ABDUL KADAR Vs. MOHAMED HASANKHAN AMIRKHAN
April 20, 2004
ABDUL KADIR KARIM SHAIKH, ZAKIYAB ABDUL KADIR SHAIKH Vs. ZAVEED PHARUKH
September 30, 2004
ABDUL KARIM ABDULLA Vs. SMT. ASIYA KHATOON ABDUL AZIZ & ANR.
August 19, 2004
ABDUL MUTALIK RAJJAK MUSALMAN Vs. KHUBAI WIFE OF MAJIDKHA MUSALMAN
December 2, 2004
ABDUL RAHIM AFZALSHA KAZI Vs. ABBAS ALAMSHA KAZI
June 29, 2004
ABDUL RAHIM B ATTAR Vs. ATUL AMBALAL BAROT
October 18, 2004
ABDUL SALEEM SIDDIQUI Vs. STATE OF MAHARASHTRA
February 17, 2004
ABDUL UMRAO RAJE Vs. JIJABAI DASHRATH KHEDKAR
June 14, 2004
Abdulgafar A Nadiadwala Vs. Asst Commissioner of Income Tax
March 3, 2004
ABDULGAFAR A NADIADWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 29, 2004
ABHIJIT S O MAHINDRA KARWA Vs. STATE OF MAHARASHTRA
September 21, 2004
ABIDA BI Vs. MADHAV NARAYAN NAIK KUNDAIKAR
December 22, 2004
ABIDA MOHAMMED DOSSA Vs. UNION OF INDIA
October 20, 2004
ABU MARBLE MINING P LTD Vs. REGIONAL DIRECTORS EMPLOYEES STATE INSURANCE CORPN
August 27, 2004
ADISHAKTI HINDI PRAETOR Vs. ZILLA PARISHAD
April 13, 2004
ADMINISTRATIVE OFFICER MUNICIPAL PRIMARY EDUCATION CIRCLE MIRAJ DIST Vs. RAJENDRA RAMCHANDRA TASGAVA
March 19, 2004
ADOR TECHNOPACK LTD Vs. ZAKIR HUSSEIN DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2004
ADRSH VIDYA MANDIR TRUST Vs. AWADESH NAAYAN KOMAL SINGH
July 29, 2004
AFLOAT TEXTILES INDIA LTD Vs. UNION OF INDIA
February 24, 2004
AGRASEN BHAWAN TRUST Vs. SHASHIKANT PATWARI
October 20, 2004
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
September 7, 2004
AHILYADEVI VYAYAM KRIDA VA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
February 5, 2004
AIR INDIA LTD Vs. D G PATIL
March 24, 2004
AIR INDIA LTD Vs. CARIBJET INC
March 5, 2004
AIR INDIA LTD Vs. SASHIKALA JARAV
June 25, 2004
AIR INDIA LTD Vs. INDIAN PILOTS GUILD
October 28, 2004
AIR INDIA LTD Vs. JAGDISH GURSAHANI
September 24, 2004
AIR INDIA LTD Vs. LIBIO FRANCISCO COLACO
July 9, 2004
AIR-INDIA CABIN CREW ASSOCIATION Vs. UNION OF INDIA
September 29, 2004
AIRPORT AUTHORITY OF INDIA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
May 6, 2004
AJAY GUPTA Vs. STATE OF MAHARASHTRA
June 10, 2004
AJAY MITTAL INDUSTRIAL PREMISES CO OP SOCIETY Vs. RAJ PUBLICITY
July 13, 2004
AJAY RAMESH BHOIR Vs. AVINASH SHANTARAM JADIAL SHIRAVANE
January 13, 2004
AJAY S O HARIBHAN JARULKAR Vs. HARISCHANDRA S O VISHNUPANT KALE
November 4, 2004
AJIT SHRIPATH OAK Vs. D D UDESHI
December 7, 2004
AJIVAL GRACIOUS Vs. DOMINICA CHARLES GRACIOUS
August 4, 2004
AKHIL BHARTIYA S K UNION Vs. BUIDTECH CONSTRUCTIONS
March 31, 2004
AKUBAI W/O DATTOBA JADHAV Vs. MAHARASHTRA REVENUE TRIBUNAL
June 28, 2004
ALARSIN and ALARSIN MARKETING EMPLOYEES UNION Vs. ALARSIN PHARMACEUTICALS
May 6, 2004
ALCANSO BARRETO Vs. CAMILO LOURENCO
August 19, 2004
Alex Venancio Almeida Vs. Central Bank of India
February 9, 2004
ALLAHABAD BANK EMPLOYEES UNION Vs. ALLAHABAD BANK
December 16, 2004
ALOK TRADERS Vs. CORPORATION FOR THE CITY OF NAGPUR
July 14, 2004
AMAKKA SHIVA NARANDEKAR Vs. DEDUBHAU NARANDEKAR
October 12, 2004
AMALNER MUNICIPAL COUNCIL Vs. WIPRO LTD
June 15, 2004
AMBADAS VIHWANATH DHADKE Vs. STATE OF MAHARASHTRA
April 23, 2004
AMERICAN PRESIDENT LINES LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
January 30, 2004
AMIN MERCHANT Vs. BIPIN M GANDHI
November 30, 2004
AMOL NARAYAN WAKKAR Vs. STATE OF MAHARASHTRA
September 14, 2004
AMRAVATI DISTRICT CENTRAL CO OP BANK LTD Vs. UNITED INDIA INSURANCE CO LTD
July 21, 2004
ANAHITA PANDOLE Vs. STATE OPF MAHARASHTRA
May 5, 2004
ANAMIK CO OPERATIVE HOUSING SOC LTD Vs. NARAYAN JANARDHAN AMBEDKAR
August 17, 2004
ANAND B APTE Vs. COMMISSIONER OF INCOME TAX KOLHAPUR
February 25, 2004
ANAND PATVARDHAN Vs. DIRECTOR GENERAL DIRECTORATE GENERAL
March 3, 2004
ANANDILAL GANESH PODAR SOCIETY Vs. V CHAKRAVARTI
July 15, 2004
ANANDRAO BUDHA GAIDHANE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 14, 2004
ANANDRAO S/O RAGHOBA BORGADE Vs. STATE OF MAHARASHTRA
January 9, 2004
ANANT MADHAV SHELAR Vs. CHARITY COMMISSIONER, MUMBAI
July 26, 2004
ANAT TUKARAM PATIL Vs. LATA EKNATH PATIL
April 27, 2004
ANEES KHALIL MOMIN Vs. COMMR MUNICIPAL CORPN FOR THE CITY
September 9, 2004
ANIL HARISH Vs. CHIEF SECRETARY GOVERMENT OF MAHARASHTRA
April 23, 2004
ANIL KUMAR CHOPRA Vs. ENGINEERS INDIA LTD
September 15, 2004
ANIL MAHADEO NAGDEVE Vs. STATE OF MAHARASHTRA
June 24, 2004
Anil N Bugde Vs. State of Maharashtra
March 10, 2004
ANIL UMRAO GOTE Vs. STATE OF MAHARASHTRA
September 29, 2004
ANILA REGE Vs. GURUPRASAD M RAGE
March 31, 2004
ANILKUMAR DINANATH PANDEY Vs. STATE
September 6, 2004
ANJALI JAYANT GANDHI Vs. RAMESH GOPAL VAGHOLIKAR
July 16, 2004
ANNA HAZARE ALIAS KISHAN BABURAO Vs. STATE OF MAHARASHTRA
April 7, 2004
ANNARAO BALOBA GAIKWAD Vs. SOLAPUR MUNICIPAL CORPN
March 23, 2004
ANTHONY F D SOUZA Vs. JOSEPH BERNARD NAZARE
October 28, 2004
ANURADHA GOPAL TAMANKAR Vs. SHAILA @ SWAPANA N PONKSHE, LATA @ MADHURI D MAHINDARGI, PRAKASH KRISHNA PAWASKAR
October 5, 2004
ANWAR FARAMOSH KHAN Vs. MAHENDRAKUMAR JUGALKISHORE GUPTA
January 22, 2004
ANYSAUA GOVIND SHENDE Vs. NARAYAN SHAMRAO SHENDE
July 30, 2004
APPA GANPATI JADHAV Vs. SPECIAL LAND ACQUISITION OFFICER
April 23, 2004
Appa Ganpati Jadhav Vs. Special Land Acquisition Officer
April 4, 2004
APPA GANPATI JADHAV Vs. STATE OF MAHARASHTRA
April 23, 2004
APPAALIASPRAKASH HARIBHAU LONDHE Vs. STATE OF MAHARASHTRA
September 23, 2004
APPASAHEB DADASAHEB MOHITE Vs. NARAYAN DHONDIBA GHANAWAT
July 27, 2004
APPASAHEB DADASAHEB MOHITE, VASANT APPALAHEB MOHITE, SURENDRA APPASAHEB MOHITE, ANANDRAO APPASAHEB MOHITE, TARABAI APPASAHEB MOHITE, SULOCHANA VITHAL SURTE, CHANDARRAO DADASAHEB MOHITE, BAPURAO DADASAHEB MOHITE, BABANRAO MANJIRAO KHANVILKAR Vs. SAVITRIBAI BAJRANG JADHAV
July 27, 2004
APPASAHEB MARUTI SHEDGE Vs. STATE OF MAHARASHTRA
October 5, 2004
AQEELA KHANAM Vs. CITY OF NAGPUR MUNICIPAL CORPO
October 12, 2004
AQUA BAKERS PVT LTD Vs. SYNDICATE BANK
July 20, 2004
ARCHANA LOKESH UNDIRWADE Vs. LOKESH SHYAMRAO UNDIRWADE
September 29, 2004
ARJUN GANGAPPA KORE Vs. NIRMAL BHAGCHAND BOTHRA
August 26, 2004
ARJUN GANGAPPA KORE Vs. COMMISSIONER FOR WORKMENS COMPENSATION, LABOUR COUR, SANGLI
August 26, 2004
ARJUN VASANT RANE Vs. SECRETARY TO THE GOVT OF MAHARASHTRA
September 7, 2004
ARLAND RODRIGUES Vs. STATE
July 1, 2004
ARPAN BRIJPALSINGH YADAV Vs. STATE OF MAHARASHTRA
September 24, 2004
ARUN BHAURAO INGALE Vs. STATE OF MAHARASHTRA
October 21, 2004
ARUN S O BHAURAOJI NIMBALKAR Vs. STATE OF MAHARASHTRA
August 5, 2004
ARUN SADASHIV KAMBLE Vs. STATE OF MAHARASHTRA
December 3, 2004
ARUNDHATI ASHOK WALAVALKAR Vs. STATE OF MAHARASHTRA
April 13, 2004
ARVIND BABURAO DESAI Vs. DASHARATH BABURAO PALASKAR
September 21, 2004
ARVIND S O MANNALAL AGRAWAL Vs. MUNICIPAL COUNCIL JALGAON
December 13, 2004
ARVINDBHAI KANAIYALAL DESAI Vs. A. BALKRISHNA BHATT
September 9, 2004
ARVIVA INDUSTRIES I LTD Vs. UNION OF INDIA
March 15, 2004
ASARAM RANGNATH JADHAV Vs. STATE OF MAHARASHTRA
March 23, 2004
ASFAQUE MEHTAB MIRZA Vs. STATE OF MAHARASHTRA
September 21, 2004
ASGAR YUSUF MUKADAM Vs. STATE OF MAHARASHTRA
August 2, 2004
ASHA OIL FOODS PVT LTD Vs. JALGAON JANTA SAHAKARI BANK LTD
December 1, 2004
ASHALATA ANAND DABHOLKAR Vs. VRINDEVATI TUKARAM BHAIRE
July 30, 2004
ASHESH GORADIA Vs. ANISH D SHAH
March 1, 2004
ASHOK ANANT DATAR Vs. INDIAN ART INSTITUTE
August 19, 2004
ASHOK ANANT WAGH Vs. STATE OF MAHARASHTRA
October 29, 2004
ASHOK BABURAO INGALE Vs. STATE OF MAHARASHTRA
July 8, 2004
ASHOK BABURAO INGAVALE Vs. PRALHAD HARI BHATE
July 8, 2004
ASHOK BABURAO SHINDE Vs. STATE OF MAHARASHTRA
September 6, 2004
ASHOK BALAJI RATAN Vs. NAGPUR IMPROVEMENT TRUST
April 8, 2004
ASHOK GAJANAN JOSHI Vs. STATE OF MAHARTASHTRA
March 31, 2004
ASHOK GANGARAM KATKAR Vs. PRAMA INDUSTRIES PUNE
April 22, 2004
ASHOK HARI PAWAR Vs. STATE OF MAHARASHTRA
September 22, 2004
ASHOK JAYANTILAL KHANDWALA Vs. STATE OF MAHARASHTRA
December 17, 2004
ASHOK KASHINATH PATIL Vs. MAHARASHTRA STATE ELECTRICITY BOARD
September 24, 2004
ASHOK LAXMAN BALKAWADE Vs. PUNE ZILLA SAHAKARI DUDH UTPADAK SANGH, HAVING ITS OFFICE AT KATSAJ, DAIRY SATPUR, PUNE-SATARA ROAD, PIME-46, STATE OF MAHARASHTRA, PUNE JILHA SAHAKARI DUDH UTPADAK SANGH LTD, PUNE
March 18, 2004
ASHOK MADANLAL UPADHAYA Vs. STATE OF MAHARASHTRA
August 31, 2004
ASHOK MAHADEORAO MURTIZAPURKAR Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AKOLA
February 25, 2004
ASHOK S O SONAJI BEDKE Vs. STATE OF MAHARASHTRA
December 14, 2004
ASHOK SHAMRAO THAKARE Vs. STATE OF MAHARASHTRA
March 16, 2004
ASHOK SHRAVANPATIL Vs. STATE OF MAHARASHTRA
October 1, 2004
ASHOK TUKARAM PATIL Vs. STATE OF MAHARASHTRA
October 26, 2004
ASHOK WASUDEORAO ARVIKAR Vs. STATE OF MAHARASHTRA
September 7, 2004
ASHRUBA ACHITRAO BARDE Vs. UNION OF INDIA
July 2, 2004
ASHWINKUMAR KESHAORAO NASHINE Vs. STATE OF MAHARASHTRA
August 31, 2004
ASSOCIATION OF ENGINEERING WORKS MUMBAI Vs. HINDUSTRAN MOTOR MANUFACTURING COMPANY MUMBAI
January 14, 2004
ASSTT. COMMISSIONER OF INCOME TAX Vs. TRILOKSINGH P RAJPAL
June 9, 2004
ATLAS TRANSPORT COMPANY Vs. STATE OF MAHARASHTRA
March 12, 2004
ATMARAM JANU PATIL Vs. STATE OF MAHARASHTRA
February 27, 2004
ATUL VENKATESH DESHPANDE Vs. DISTRICT JUDGE
October 27, 2004
ATV PROJECTS INDIA LTD Vs. OFFICE OF THE REGIONAL PROVIDENT FUND COMMISSIONER
September 1, 2004
AUGUSTINHO PROENCA Vs. MARIA DE LOURDES SOUZA
July 23, 2004
AURA SERAFINA CRISPINA DE SOUZA Vs. VITORINO MENDONSA
November 25, 2004
AURANGABAD TEXTILES MILLS Vs. STATE OF MAHARASHTRA
October 1, 2004
AUSTIN WILLIAM LUIS PINTO Vs. COMMISSIONER OF POLICE GREATER MUMBAI
September 10, 2004
AYUB KHAN Vs. MEHTABKHAN
April 8, 2004
B AND C KAMGAR SANGHATANA Vs. EXECUTIVE ENGINEER PUBLIC WORKS DIVISION
February 12, 2004
B B PAYMASTER Vs. BAURAWA SANGAPPA KANDAPATTI
August 25, 2004
B B PAYMASTER Vs. BAURAWA SANGAPPA KADAPATTI
August 16, 2004
B G DESHMUKH Vs. STATE OF MAHARASHTRA
July 23, 2004
B K INDUSTRIAL CORPN Vs. UNION OF INDIA
March 19, 2004
B.VENUGOPALAN NAIR Vs. UNION OF INDIA
June 6, 2004
BABA ALIAS KAMLAKAR KISAN BODKE Vs. STATE OF MAHARASHTRA
November 24, 2004
BABA SINGH Vs. CHIEF MINISTER MAHARASHTRA STATE
April 8, 2004
BABAN Vs. SUKHDEO DAGDU NAWALE
July 12, 2004
BABAN TULSHIRAM LATAKE Vs. STATE OF MAHARASHTRA
January 21, 2004
BABANRAO PARBATRAO CHAVAN Vs. STATE OF MAHARASHTRA
March 5, 2004
BABASAHEB Vs. STATE OF MAHARASHTRA
March 16, 2004
BABASAHEB AMBEDKAR MEMORIAL SOCIETY Vs. NAGPUR UNIVERSITY
November 20, 2004
BABASAHEB APPARAO PATIL Vs. STATE OF MAHARASHTRA
August 27, 2004
BABASAHEB DAGADU LAGAD Vs. STATE OF MAHARASHTRA
March 17, 2004
BABBI ALIAS HUSSAIN MEHBOOB SHAIKH Vs. STATE OF MAHARASHTRA
October 5, 2004
BABBURAO GOVIND MANE Vs. STATE OF MAHARASHTRA
February 6, 2004
BABLO YESHWANT SAWANT Vs. VISHNU RAMA NAIK
December 9, 2004
BABOO RAMCHANDRA SHINDE Vs. STATE OF MAHARASHTRA
December 23, 2004
BABU HARI PATIL Vs. RAMA ANANDA JADHAV
October 14, 2004
BABU HARI PATIL, SHIVAJI SUBRAO PATIL Vs. SHANKAR SAMBHAJI NALAVADE
October 12, 2004
BABU IKYA PAWAR Vs. STATE OF MAHARASHTRA
September 23, 2004
BABU JAYA YEDAGE Vs. KASAM MOHAMMED PATEL
April 6, 2004
BABU SING VITHALSING RAJPUT Vs. BHAGIRATHIBAI BHAGWANSING THAKUR
December 13, 2004
BABULAL TALMA ZAMBARKAR Vs. STATE OF MAHARASHTRA
July 13, 2004
BABURAO DADARAO KOLHE Vs. STATE OF MAHARASHTRA
January 20, 2004
BABURAO SHANKAR KATE Vs. STATE OF MAHARASHTRA
October 25, 2004
BABURAO SUKDEO PATIL Vs. GANPAT PAWAR (DECEASED BY LRS) AND OTHERS
June 7, 2004
BABYBAI Vs. STATE OF MAHARASHTRA
August 5, 2004
BADSHAHA Vs. STATE OF MAHARASHTRA
October 7, 2004
BAGDI ROLLER AND FLOUR MILLS Vs. UNION OF INDIA
April 12, 2004
BAGESHWARI SAHAKARI SAKHAR KARKHANA LIMITED Vs. SHIVAJIRAOGOPALRAO HUJARE
February 25, 2004
BAJAJ AUTO FINANCE LIMITED Vs. SHIVRAM A JADHAV
September 21, 2004
BAJAJ AUTO LTD Vs. SHIVRAM A JADHAV
September 22, 2004
BAJAJ AUTO LTD Vs. SUNDEEP POLYMERS P LTD
July 21, 2004
BAJIRAO MARUTI DALE Vs. STATE OF MAHARASHTRA
February 4, 2004
BAJIRAO SURYABHAN KADAM Vs. STATE OF MAHARASHTRA
February 12, 2004
BALAJI G YARAWAR Vs. STATE OF MAHARASHTRA
February 6, 2004
BALASAHEB KASHINATH PAWAR Vs. STATE OF MAHARASHTRA
February 3, 2004
BALASO NARASU CHAVARE Vs. SUDHAKAR V SAMBARE
July 2, 2004
BALIRAM ALIAS BALU BHAU PANHALKAR Vs. STATE OF MAHARASHTRA
September 7, 2004
BALIRAM S O R NAGULKAR Vs. GANPAT S O K TADAS
April 29, 2004
BALKRISHNA DINKAR GODHALEKAR Vs. KASHIRAM SONU KARABELE
June 25, 2004
BALKRISHNA S S KAKODKAR Vs. RAMA BABAL VASTA
January 29, 2004
BALU @ BHARAT SAHEBRAO SHINDE Vs. STATE OF MAHARASHTRA
December 3, 2004
BALU ALIAS YESHWANT KISAN KHUDE Vs. STATE OF MAHARASHTRA
February 10, 2004
BALU LAKHU WAGHMARE Vs. STATE OF MAHARASHTRA
January 20, 2004
BALU RAOSAHEB NAVALE Vs. STATE OF MAHARASHTRA
June 15, 2004
BALWANT VITHAL JALGAONKAR Vs. STATE OF MAHARASHTRA
June 25, 2004
BAMA KATHARI PATIL Vs. ROHIDAS ARJUN MADHAVI
February 9, 2004
BANABAI RAMA KALANTRE Vs. PANDURANG HINDURAO PATIL
August 27, 2004
BANK KARMACHARI SANGH Vs. PUNE DISTRICT CENTRAL CO-OP BANK LTD, A CO-OP BANK HAVING ITS REGD OFFICE AT MARKET YARD, PUNE - 411 037 AND HAVING ITS BRANCHES ALL OVER DISTRICT
July 1, 2004
BANK KARMACHARI SANGH Vs. S S HIRURKAR
July 1, 2004
BANK OF BARODA Vs. AVDOOT BHAGWANT NAIK
June 8, 2004
BANK OF INDIA Vs. NAMDEO SADBAJI ZADE
September 23, 2004
BANK OF RAJASTHAN LTD Vs. ANDHRA BANK
March 16, 2004
BANKIM RASIKLAL SHAH Vs. NARCOTIC CONTROL BUREAU
October 19, 2004
BANSIDHAR R VISHWAKARMA Vs. STATE OF MAHARASHTRA
July 19, 2004
BANSIDHAR RAMRATN UPADHYAY Vs. RAMCHANDRA RAMNARAYAN TOTLA
November 4, 2004
BANSILAL KISHORELAL SAHU Vs. AKOLA MAZDOOR SANGH
November 9, 2004
BANWARILAL PUROHIT Vs. RAMDEO BABA SAHKARI GRIHA NIRMAN SAMITI LIMITED
March 5, 2004
BAPU SHANKAR DHARME Vs. STATE OF MAHARASHTRA
August 3, 2004
BAPU TATOBA AHIWALA Vs. STATE OF MAHARASHTRA
February 27, 2004
BAPURAO NARAYAN TELRANDHE Vs. SHALIK RAMBHAU SARATE
January 7, 2004
BARSHI EDUCATION SOCIETY Vs. ASHOK GENESH KULKARNI
February 3, 2004
BASANT KUMAR JAIN Vs. CHIEF EXECUTIVE OFFICER MAHARASHTRA
July 21, 2004
BASANTSING MEHERSING BINDRA Vs. GURDAYALSING MEHERSING BINDRA
August 4, 2004
BASAVRAJ GAVASIDAPPA KALBURGI Vs. STATE OF MAHARASHTRA
February 16, 2004
BASF INDIA LIMITED Vs. M GURUSAMY
January 15, 2004
BASUDEV ALIAS VASUDEV BEHARE Vs. STATE OF MAHARASHTRA
February 16, 2004
BATA INDIA LTD Vs. SUNILKUMAR S CHAUDHARI
January 15, 2004
BATLIBOI EMPLOYEES UNION Vs. BATLIBOI LTD
March 22, 2004
BAYADABAI ALIAS BHAGIRATHI FULAJI TATE Vs. STATE OF MAHARASHTRA
October 8, 2004
BAYASUDD IN ABDUL KADAR KONKANI Vs. GAYASUDDIN ABDUL KADAR KONKANI, JAGDISH BROTHERS AGRAWAL
June 15, 2004
BDA LTD Vs. INCOME-TAX OFFICER
March 8, 2004
BEHRAM DUBASH PROPERTIES (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX
April 22, 2004
BESISTHA NARAYAN SINGH Vs. STATE OF MAHARASHTRA
July 8, 2004
BEST WORKERS UNION Vs. BRIHAN MUMBAI ELECTRIC SUPPY and TRANSPORT
March 10, 2004
BHAGA GUJASING PAWAR Vs. SHRILEKHA SITARAM GAVIT
January 16, 2004
BHAGWAN BAJIRAO BHARGUDE Vs. STATE OF MAHARASHTRA
September 3, 2004
BHAGWAN BALIRAM BARI Vs. STATE OF MAHARASHTRA
March 5, 2004
BHAGWAN MARUTI SHELKE Vs. STATE OF MAHARASHTRA
February 10, 2004
BHAGWAN MARUTI SHELKE Vs. STATE OF MAHARASHTRA
February 16, 2004
BHAGWAN S O LAXMAN WAYKHODE Vs. STATE OF MAHARASHTRA
September 7, 2004
BHAGWAN TUKARAM DANGE Vs. STATE OF MAHARASHTRA
February 9, 2004
BHAGWANJI CHAUHAN Vs. KESHAVJI MANJIBHAI CHAUHAN
March 12, 2004
BHAGWANT SURYABHAN HARKAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
October 25, 2004
BHAGYACHANDRA RAMRAKSHAMAL KHATRI Vs. STATE OF MAHARASHTRA
November 22, 2004
BHAI S PATIL Vs. STATE OF MAHARASHTRA
February 13, 2004
BHALCHANDRA ANANDRAO KANGO Vs. STATE OF MAHARASHTRA
February 12, 2004
BHARAT CO-OPERATIVE BANK LTD Vs. D V PATIL
March 25, 2004
BHARAT PETROLEM CORPORATION Vs. HARUN JAFER SHEIKH
August 25, 2004
BHARAT PETROLEUM CORPORATION Vs. D M TALEGAONKAR
August 25, 2004
BHARAT PETROLEUM CORPORATION LTD Vs. ANIL NOEL RODRIGUES
November 4, 2004
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM EMPLOYEES UNION
October 27, 2004
BHARAT PETROLEUM CORPORATION LTD Vs. THANE MUNICIPAL CORPORATION
April 1, 2004
BHARAT R DESAI Vs. NAINA MOHANLAL BHAL
February 6, 2004
BHARAT SANCHAR NIGAM LIMITED Vs. BHAYYASAHEB BHAURAOJI DESHMUKH
March 23, 2004
BHARAT SANCHAR NIGAM LTD Vs. C G ANAKAR
October 1, 2004
BHARATI SANTOSH PAI Vs. UCO BANK
March 22, 2004
BHARATIYA BHAVAN CO OPERATIVE HOUSING SOC LTD Vs. KRISHNA H BAJAJ
February 24, 2004
BHASKAR BHIMRAO ATALKAR Vs. JANTA EDUCATION SOCIETY CHOUSALA
February 27, 2004
BHASKAR VITTHAL PANGHATE Vs. STATE OF MAHARASHTRA
April 22, 2004
BHATU ALIAS DONDHU KRISHNA MALI Vs. SARASSWATIBAI SHRAWAN MALI
July 21, 2004
BHAU ALIAS ASHOK MANOHAR SULE Vs. STATE OF MAHARASHTRA
April 30, 2004
BHAUJI BHAGWAN AWARI Vs. STATE MAHARASHTRA
September 30, 2004
BHAUPENDRA GOVINDJI DHABLIA Vs. CHANDRAKANT GOKULDAS LOTIA
March 5, 2004
BHAURAO MOTIRAM SELOKAR Vs. EXECUTIVE ENGINEER BHANDARA IRRIGATION DEPARTMENT GONDIA
February 23, 2004
BHAWALYA BAWALAL TOTARAM WANJARI Vs. STATE OF MAHARASHTRA
January 29, 2004
BHILOSA SYNTHETICS P LTD Vs. STATE OF MAHARASHTRA
April 27, 2004
BHIM ALIAS RAJU ALIAS SHANKAR GUNDAYYA MAKU Vs. STATE OF MAHARASHTRA
October 11, 2004
BHIMA BHAGOJI REDEKAR Vs. SARLADEVI KESHAVRAO DESAI
June 18, 2004
BHIMASHANKAR SIDRAM KATKE Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE BOMBAY
June 24, 2004
BHIVA BHAGOJI KAMABLE Vs. LAHU BALYU KAMABLE
August 2, 2004
BHIVA GANGARAM LANDGE Vs. STATE OF MAHARASHTRA
February 5, 2004
BHIVA RAMA PARDOLE Vs. COLLECTOE AND DEPUTY DIRECTOR FOR RESETTLEMENT
June 22, 2004
BHOGWATI SAHAKARI SAKHAR KARKHANA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 7, 2004
BHURAMAL RAMKARAN SHARMA Vs. GULBCHAND SHANKARLAL JAIN
October 25, 2004
BIKU CUSTA GAONKAR Vs. NARAYAN ARJUN GAONKAR
July 30, 2004
BIKU SINAI USGAOKAR Vs. VINAECA XAMBA DALVI
September 14, 2004
BILLIMORIA JEHAN BUX TEHMURAS Vs. INDIAN INSTITUTE OF ARCHITECTS
October 1, 2004
BLOCK DEVELOPMENT OFFICER PANCHAYAT SAMITI NAGPUR Vs. NARAYAN NAGORAO NEGE
November 1, 2004
BOARD OF TRUSTEES OF PORT OF MUMBAI Vs. GURUMUKH SEVAKRAM RAIJURIA
September 30, 2004
BOARD OF TRUSTEES OF THE PORT OF MUMMBAI Vs. RAMKRISHNA SHIVARAM GADEKAR
April 5, 2004
BOMBAY TEXTILE RESEARCH ASSOCIATION Vs. P S GHOSE, MEMBER OF INDUSTRIAL COURT, T S GHOSE
July 26, 2004
BRAHAMANAND Vs. UNION OF INDIA
February 8, 2004
BRAHAMANAND Vs. UNION OF INDIA
February 9, 2004
BRAMHAVIDAS SAHAKARI GRIHA NIRMAN SANSTHA Vs. DIVISIONAL JOINT REGISTRAR, COMPANY CO
September 28, 2004
BRIHAN MAHARASHTRA SUGAR SYNDICATE Vs. MEHER DISTILLERIES PVT LTD
September 1, 2004
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. GENERAL SECRETARY BEST WORKERS UNION
August 12, 2004
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. DATTATRAYA E.GALAVE
July 11, 2004
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. ARUN V GOLATKAR
March 17, 2004
BRIJILAL M AHUJA Vs. BANDRA TRILOK CO OP HSG SOC LTD
February 3, 2004
BRIJLAL MOHANLAL RATHI Vs. DAYALGIR DOULATGIR GIRI
June 22, 2004
BRITANNIA INDUSTRIES LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
November 22, 2004
BRITANNIA INDUSTRIES LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION
September 22, 2004
BSES LIMITED Vs. BOMBAY ELECTIC WORKERS UNION
July 21, 2004
BURROUGHS WELCOME INDIA LTD Vs. NEON LABORATORIES PRIVATE LTD
March 11, 2004
C GOPINATHAN PILLAI Vs. THERMAX LIMITED
July 30, 2004
C GOPINATHAN PILLAI Vs. THERMAX LIMITED
September 2, 2004
C J PATEL TOBACCO PRODUCTS PVT LTD Vs. STATE OF MAHARASHTRA
July 27, 2004
CAETANO JOSE FILOMENO Vs. DEPUTY COLLECTOR
September 28, 2004
CANARA BANK STAFF UNION Vs. CANARA BANK
December 9, 2004
CANARA BANK STAFF UNION Vs. CANARA BANK
March 15, 2004
CANCER RELIEF SOCIETY Vs. ASSISTANT COMMISSION OF LABOUR AND CONTORING AUTHORITY
February 20, 2004
CANERE ACTIVES and FINE CHEMICLES P LTD Vs. STATE OF MAHARASHTRA
May 6, 2004
CARL ESTATE PRIVATE LIMITED Vs. J N COUNTE
September 9, 2004
Carlota Fernandes Vs. Mukund Shamba Naik
March 23, 2004
CARONA LIMITED Vs. ARUNCHANDRA HIRALAL KAPADIA
April 16, 2004
CARONA LIMITED Vs. SITARAM ATMARAM GHAG
July 29, 2004
CEAT LTD. & ANR. Vs. UNION OF INDIA & ORS.
April 27, 2004
CENTRAL BANK OF INDIA Vs. KURIAN BABU
August 17, 2004
CENTRAL BANK OF INDIA Vs. KESHAORAO NARAYANRAO PATIL
May 5, 2004
CENTRAL BANK OF INDIA Vs. PRAKASH DIGAMBER ADHAO
April 6, 2004
CENTRAL BUREAU OF INVESTIGATION NEW DELHI Vs. ABDUL KARIM LADSAB TELGI
October 12, 2004
CHAIRMAN SECRETARY SHRI SHRINATH PANIPURAVATHA SAHAKARI SANSTHA Vs. NITIN AGRO ENGINEERS
February 9, 2004
CHAITAN M MANIAR Vs. STATE OF MAHARASHTRA
February 17, 2004
CHALIAMMA R KONAR Vs. UNION OF INDIA
July 8, 2004
CHAMPALAL BANSILAL PARATE Vs. ADDITIONAL COMMISSIONER
November 5, 2004
CHAMPALAL BANSILAL PARATE Vs. ADDITIONAL COMMISSIONER
October 11, 2004
CHANBASAPPA DHANAPPA KONALE Vs. HIGH COURT OF JUDICATURE BOMBAY
January 7, 2004
CHANDRAKANT B DHUMAL Vs. D M KHODADE
October 5, 2004
CHANDRAKANT B DHUMAL Vs. ADVANI OERLIKON LIMITED
October 5, 2004
CHANDRAKANT BABURAO ADKAR Vs. STATE OF MAHARASHTRA
January 19, 2004
CHANDRAKANT CHUNILAL SHAH Vs. VINODKUMAR CHUNILAL SHAH
September 16, 2004
CHANDRAKANT DHARMA BHONU Vs. PANDURANG RAMCHANDRA DANDEKAR
February 25, 2004
CHANDRAKANT GANPATRAO DESHKAR Vs. ALL INDIA REPORTER LTD
October 14, 2004
CHANDRAKANT LALSINGH HAJARI Vs. MURTIZAPUR TALUKA SAHKARI KHAREDI VIKRI SANSTHA MARYADIT
October 16, 2004
CHANDRAKANT S O SHRINIVASRAO Vs. SHRINFVAS RAO S O MANIK RAO
September 8, 2004
CHANDRAKANT SHANKARRAO GHODKE Vs. RAMCHANDRA BAPU KOPARDE
April 5, 2004
CHANDRAYYA Vs. STATE OF MAHARASHTRA
February 17, 2004
CHANDU J AMBEKAR Vs. DIGAMBAR K KULKARNI
April 13, 2004
CHANNAPA ADVYAPPA AMBI Vs. STATE OF MAHARASHTRA
September 15, 2004
CHEM AMIT Vs. ASST COMMISSIONER OF INCOME TAX
November 23, 2004
CHEMTEX ENGINEERING OF INDIA LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 25, 2004
CHHABILAL Vs. STATE OF MAHARASHTRA
July 30, 2004
CHIEF ENGINEER IRRIGATION DEPARTMENT Vs. WAMAN ATMARAM LEDE
December 23, 2004
CHIEF EXECUTIVE OFFICER Z P LATUR Vs. SITARAM SRIPATI KAMBLE
January 9, 2004
CHIMABAI GANPATRAO SHITOLE Vs. BAJIRAO ANNASAHEB SHITOLE
August 5, 2004
CHIMANLAL THAKERSHI MODI Vs. STATE OF MAHARASHTRA
August 31, 2004
CHIMANLAL VITHALDAS PANCHAL Vs. STATE OF MAHARASHTRA
September 20, 2004
CHINDHU SALKARAM LADKE Vs. STATE OF MAHARASHTRA
August 3, 2004
CHINDHU SALKARAM LADKE Vs. STATE OF MAHARASHTRA
March 8, 2004
CHINTAMAN SUKHDEO KAKLIJ Vs. SHIVAJI BHAUSAHEB GADHE
August 13, 2004
CHOTELAL GAJANAN KHOLE Vs. MUNICIPAL CORPO OF GREATER MUMBAI
August 31, 2004
CHUNILAL R GANDHI Vs. COLLECTOR OF MUMBAI
July 2, 2004
CIT Vs. SUPREME GRAPHICS CREATIONS (P) LTD. & ANR.
December 6, 2004
CITIZEN ASTER CO OP HOUSING SOC LTD Vs. FREDRICK J DSOUZA
November 3, 2004
CITY and INDUSTRIAL DEVELOPMENT CORPORATION Vs. HAWARE ENGINEERS
September 15, 2004
CLAUDIO FRANCISCO Vs. EULALIA FERNANDES (DECEASED)
July 2, 2004
CLAUDIO FRANCISCO Vs. EULALIA FERNANDES
July 8, 2004
CMM LIMITED Vs. MUNICIPAL CORPN OF GREATER BOMBAY
July 9, 2004
CO OPERATIVE BANK EMPLOYEES UNION Vs. BHARAT CO OPERATIVE BANK LTD
September 13, 2004
COLFAX LABORATIORIES INDIA LTD Vs. STATE OF GOA
November 3, 2004
COLGATE PALMOLIVE CO Vs. ANCHOR HEALTH AND BEAUTY CARE PVT LTD
October 15, 2004
COM PRODUCTS CO INDIA LTD Vs. STATE OF MAHARASHTRA
July 12, 2004
COMMISSIONER OF INCOME TAX Vs. ZUARI FINANCE LTD.
April 1, 2004
COMMISSIONER OF INCOME-TAX Vs. PARLE BISCUITS LTD
August 23, 2004
COMMISSIONER OF INCOME-TAX Vs. SUPREME GRAPHICS CREATIONS P. LTD
December 6, 2004
COMMISSIONER OF INCOME-TAX Vs. ARM ENGINEERS
December 15, 2004
COMMISSIONER OF SALES TAX Vs. OFFICIAL LIQUIDATOR OF RELIANCE HEAT TRANSFER PVT LTD (IN LIQUIDATION)
February 17, 2004
Commissioner of Sales Tax Maharashtra State Vs. Maharashtra Agro Industries Development Corporation Ltd
January 30, 2004
COMMISSIONER OF WEALTH TAX Vs. MOHAN MURARI SAWANT
March 26, 2004
COMMISSIONER THE CITY OF PANAJI CORPORATION Vs. MUNNA ALIAS MEHBOOB
July 23, 2004
COMMODORE NARIDER M PANDIT Vs. UNION OF INDIA
March 24, 2004
COMMUNIDADE OF CANDOLIM Vs. DY COLLECTOR NORTH PANAJI
September 28, 2004
COMMUNIDADE OF ELLA Vs. SPECIAL LAND ACQUISITION OFFICER
July 7, 2004
COMMUNIDADE OF MAPUSA OFFICE AT COMMUNIDADE BUILDING Vs. DEPUTY COLLECTOR
November 1, 2004
COMMUNIDADE OF MOROMBIO GRANDE Vs. JOSE AUTONIO RODOILO ACUAVIVA BRAGANZA
December 21, 2004
COMPANIES ACT 1956 Vs. STATE OF MAHARASHTRA
April 22, 2004
COMPANIES ACT, 1956, PETITION UNDER SECTIONS 391 TO 394, STATE AND DE BEERS INDIA MINERALS PVT LTD, COMPANIES ACT, 1956 AND PETITION UNDER SECTIONS 391 TO 394 OF COMPANIES ACT, 1956, STATE AND DE BEERS INDIA MINERALS PVT LTD Vs. STATE IN MATTER OF SCHEME OF AMALGAMATION BETWEEN DE BEERS INDIA MINERALS PVT LTD STATE DE BEERS INDIA MINERALS PVT LTD
May 6, 2004
COMPANIES ACT, 1956, SECTIONS 391 TO 394, NEW QUEST CORPORATION PRIVATE LIMITED, COMPANIES ACT, 1956, SECTIONS 391 TO 394 OF COMPANIES ACT, 1956, NEW QUEST CORPORATION PRIVATE LIMITED Vs. IN THE MATTER OF SCHEME OF AMALGAMATION OF BEST BLLT BIOTECH LIMITED WITH NEW QUEST CORPORATION PRIVATE LIMITED RESPECTIVE MEMBERS AND CREDITORS
June 18, 2004
COMPANY INCORPORATED UNDER INDIAN COMPANIES Vs. MANAGER, RAJESH TRAVELS
September 13, 2004
CONCEPT COMMUNICATION LTD Vs. RAVISH INFUSIONS LTD
March 17, 2004
Concept Communication LTD Vs. Ravish Infusions Ltd
February 17, 2004
CONSOLIDATED CHEMEQUIP MFR CORAPORATION Vs. STATE OF MAHARASHTRA
November 23, 2004
CONWOOD AGENCIES PVT LTD Vs. NEMDEO PANDURANG PANCHAL
October 21, 2004
Cora M Gonsalves Vs. Hotel Corporation of India Ltd
April 7, 2004
COSME FRANCISCO Vs. THE COLLECTOR, SOUTH GOA AND ORS.
March 12, 2004
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. U V KARKHANIS
August 8, 2004
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. ALCON CONSTRUCTIONS
September 15, 2004
COUNCIL OF THE INSTITUTE OF THE CHARTERED ACCOUNTANTS OF INDIA Vs. U V KARKHANIS
August 11, 2004
CURZON MARITIME LTD Vs. PEC LTD
March 14, 2004
CUSTOMS Vs. PRINCE OZOCHOKWU UZOZIE
October 26, 2004
CUTCHI VISA OSWAL DERAWASI JAIN PATHSHALA Vs. JOINT CHARITY COMMISSIONER, MUMBAI
September 14, 2004
CUTCHI VISA OSWAL DERAWASI JAIN PATHSHALA Vs. CUTCHI VISA OSWAL DERAWASI JAIN MAHAJAN
September 14, 2004
D B MEHTA Vs. RAMESH RIKHAVDAS SHAH
February 13, 2004
D C W HOME PRODUCTS LTD Vs. STATE OF MAHARASHTRA
April 8, 2004
D M BHINGARE Vs. C T R MANUFACTURING INDUSTRIES LTD
July 23, 2004
D M BHINGARE Vs. R M KHANMEMBER, INDUSTRIAL COURT
June 28, 2004
D S CONSTRUCTION PVT LTD Vs. EXPORT CREDIT AND GUARANTEE CORPORATION OF INDIA LTD
January 14, 2004
D Y THORAT Vs. SECRETARY TO THE GOVT. OF MAHARASHTRA
August 19, 2004
DADAJI RAGHOBAJI YENURKAR Vs. WESTERN COALFIELDS
July 12, 2004
DADAR AVANTI CO OP HOUSING SOC LTD Vs. STATE OF MAHARASHTRA
December 2, 2004
DADARAO AMRUT GAIKWAD Vs. STATE OF MAHARASHTRA
August 4, 2004
DADARAO TUKARAM KOSARE Vs. SHYAM CO-OPERATIVE HOUSING SOCIETY LIMITED
June 17, 2004
DADU DAULU MANG AWALE Vs. SHOBHA ULHASRAO POWAR OF SASWAD
July 7, 2004
DAGADU DHARMAJI SHINDORE Vs. STATE OF MAHARASHTRA
December 23, 2004
DAGADU SHRIPATI DOIPHODE Vs. STATE OF MAHARASHTRA
June 7, 2004
DAGU GANPAT KATHE Vs. SPECIAL LAND ACQUISITION OFFICER
July 27, 2004
DAINIK TARUN BHARAT P LTD Vs. SHAHU CO OP BANK LTD
July 30, 2004
DALAMAL TOWER PREMISES CO OPERATIVE SOC LTD Vs. MUNICIPAL CORPN OF BRIHAN MUMBAI
October 14, 2004
DALLA IZAZAT HUSSEIN Vs. BANK OF BARODA
August 19, 2004
Dallas Todywalla Vs. Royal Western India Trust Club Ltd
January 29, 2004
DAMABHAI LASYBAI CHOUDHARY Vs. UNION TERRITORY OF DADRA & HAVELI, SIIVASSA, DADRA & NAGAR HAVELI, FATEHSINH MOHANSINH CHAUHAN
October 8, 2004
DAMEANA RODRIGUES Vs. PEDRO DOMINGOS MIRANDA
September 17, 2004
DAMODAR S/O VITHALRAO RAUT Vs. EDUCATION OFFICER, ZILLA PARISHAD
March 9, 2004
Damu Baban Kharat Vs. State of Maharashtra
March 4, 2004
DANZIL OSCAR S DIAS Vs. JOSE J COUTINHO
March 23, 2004
DARRATRAYA NAMDEV RAYPHALE Vs. STATE OF MAHARASHTRA
September 8, 2004
DASHARATH BAPURAOJI MANDLIK Vs. MAHARASHTRA STATE ELECTRICITY BOARD
June 18, 2004
Dashrath Balu ALIAS Sakharam Waghe Vs. State of Maharashtra
March 5, 2004
DASHRATH HARIDAS ALIAS FARIDA ADE Vs. STATE OF MAHARASHTRA
January 19, 2004
DASHRATH SAHADEO KHADE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 27, 2004
DATTARAM DAULAT KODARE Vs. SHANTABAI ZIMJI JAGTAP
July 12, 2004
DATTATRAYA GOPALRAO BROKUTE Vs. STATE OF MAHARASHTRA
October 20, 2004
DATTATRAYA SAKHARAM YEOLE Vs. HAFEEZ MUNORODDIN HAJI
July 7, 2004
DATTU HARI MALI ALIAS RAU MALI Vs. NOOR MOHAMAD PAPA MUJAWAR
June 22, 2004
DATTU HARIMALI Vs. PEER ALLI DARGA MASJID
June 22, 2004
DATTU RAMA SAWANT Vs. BHARAT TEXTILE MILLS
March 29, 2004
DATTU SHAMRAO VALAKE Vs. STATE OF MAHARASHTRA
March 24, 2004
DATTUSING GIRIDHARSING RAJPUT Vs. BHAGWANT DEVASTHAN BARSHI
July 28, 2004
DAULAT JEHANGIR MEHTA Vs. PILOO DADABHOY BROACHA
September 6, 2004
DAVIDAS JAIRAM SOMASE Vs. INDIAN OIL CORPATION LTD
September 29, 2004
DAYABHAI MAOJI AYURVED MAHAVIDYALAYA Vs. VINOD SITARAM MANASKHE
October 12, 2004
DAYANAD S GHODKE Vs. ASHA D GHODKE
June 22, 2004
DAYANDEO PANDURANG YADAV Vs. STATE OF MAHARASHTRA
March 5, 2004
DE BEERS INDIA MINERAL P LTD Vs. STATE OF MAHARASHTRA
May 6, 2004
DEEPAK ATMARAM INGLE Vs. STATE OF MAHARASHTRA
August 12, 2004
Deepak Balkrishna Naik Vs. State of Maharashtra
March 11, 2004
DEEPAK BHIMRAO BHARNE Vs. STATE OF MAHARASHTRA
March 18, 2004
DEEPAK DNYANESHWAR NAVGIRE Vs. STATE OF MAHARASHTRA
October 5, 2004
Deepak Eknath Dhavan Vs. Anwar Faramosh Khan
March 29, 2004
DEEPAK S GULALKARI Vs. PUNDLIKRAO C BANGAR
March 22, 2004
DEEPAK SHANKAR PATIL Vs. A N ROY
December 17, 2004
DEOKISAN RAMBILAS SARDA Vs. DIRECTOR OF TOWN PLANNING
September 2, 2004
DEORAO MAROTRAO BHAGATKAR Vs. CENTRAL BUREAU OF INVESTIGATION
May 6, 2004
Deputy Collector Rev AND Land Acquisition Officer Vs. Narcinhasaraswati Vishnu Sinai Velingkar
March 23, 2004
Deputy Collector SDO Vs. Somu Soiru Pagui
April 27, 2004
DEPUTY COMMISSIONER OF SALES TAX Vs. NARENDRAKUMAR DEVENDRAKUMAR PUROHIT
July 12, 2004
DEPUTY DIRECTOR Vs. ANOOP KUMAR WADHERE AND ORS.
September 15, 2004
DEPUTY REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. NAVYUG MINERALS
August 4, 2004
DESAI BROTHERS LIMITED Vs. DEPUTY COMMISSIONERS OF INCOME TAX
February 4, 2004
DESHRAJ LAKHIRAM JUNEJA Vs. MOHMAD ISHAQUE S/O SK. ISMAIL & ANR.
March 16, 2004
DEVAPPA KESHAV NAYAK Vs. STATE OF MAHARASHTRA
February 10, 2004
DEVENDRA PANDURANG PANDORE Vs. CHIEF EXECUTIVE OFFICER
August 9, 2004
DEVIDAS ALIAS CHINYA HARISCHANDRA MAHALE Vs. STATE OF MAHARASHTRA
January 30, 2004
DEVIDAS BABURAO KARPE Vs. STATE OF MAHARASHTRA
August 2, 2004
DEVIDAS JAIRAM SOMASE, MANOJ DEVIDAS SOMASE, ARUN SAHEBRAO SOMASE, SAHEBRAO JAIRAM SOMASE Vs. SAHEBRAO JAIRAM SOMASE, DEVIDAS JAIRAM SOMASE
September 29, 2004
DEVIDAS KHANDERAO DESHMUKH Vs. MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATIVE LTD
January 12, 2004
DEVIDAS RAMA CHARI Vs. BHARAT PETROLEUM CORPORATION LTD
July 5, 2004
DEVIDAS S O RAMRAO KULKARNI Vs. MANAGING DIRECTOR STATE BANK OF HYD
September 7, 2004
DEVKI NANDAN Vs. UNION OF INDIA
July 2, 2004
DEVLAGAN SADLOO YADAV Vs. STATE OF MAHARASHTRA
April 28, 2004
Devlagan Sadloo Yadav Vs. State of Maharashtra
January 28, 2004
DEVRAJ CHANDRABALI RAI Vs. NATIONAL TEXTILE CORPN LTD
August 18, 2004
DEVRAJ CHANDRABALI RAI Vs. NATIONAL TEXTILE CORPORATION LTD
July 15, 2004
DHANANJAY MANOHAR SAPKAL Vs. STATE OF MAHARASHTRA
December 21, 2004
DHANANJAY MANOHAR SAPKAL Vs. STATE OF MAHARASHTRA
December 2, 2004
DHARMA RAVJI ANDHER Vs. STATE OF MAHARASHTRA
February 13, 2004
DHIRAJ SHANKITILAL KHAKORDIA Vs. STATE OF MAHARASHTRA
January 9, 2004
DHONDBA BHAKRU BHENDE Vs. STATE OF MAHARASHTRA
January 28, 2004
DIGAMBAR Y WATANE Vs. AGRI P M COMMITTEE
July 5, 2004
DIGAMBER V LOTLIKAR Vs. PRASHAN PAI
July 16, 2004
DILAWARKHAN KADARKHAN PATHAN Vs. MAHARASHTRA STATE ELECTRICITY BOARD
August 30, 2004
DILIP AMBIWADE Vs. YASHWANTRAO
September 24, 2004
DILIP B JOSHI Vs. VIDYA SAHAKARI BANK LTD
May 6, 2004
DILIP DATTATRAYA SANKULKAR Vs. JANARDHAN ENGINEERING WORKS
July 16, 2004
DILIP HARIBHAU WAKCHAWARE Vs. ADDITIONAL COMMISSIONER
October 5, 2004
DILIP MACHINDRA JADHAV Vs. STATE OF MAHARASHTRA
April 20, 2004
DILIP N. SHROFF Vs. JOINT COMMISSIONER OF INCOME TAX
August 10, 2004
DIMONDSTAR EXPORTS LTD Vs. DIRECTOR GENERAL OF INCOME TAX
December 3, 2004
DINAR RASHID WADIA Vs. KERSY ERUCH LALKALA
February 10, 2004
DINESH A PRABHU Vs. STATE OF MAHARASHTRA
August 13, 2004
DINESH BHANURAO DHONE Vs. STATE OF MAHARASHTRA
November 4, 2004
DINESH GANESH DESHPANDE Vs. STATE OF MAHARASHTRA
July 14, 2004
DINESH MITARAMJI GABHANE Vs. STATE OF MAHARASHTRA
October 16, 2004
DINESH S O BALKRISHNA DANDE Vs. SOMANI RADIO CORPORATION AMRAVATI
September 29, 2004
DINKAR RAMCHANDRA MORBALE Vs. MAHADU NATHU WARKE
August 9, 2004
DIPAK KANHAYALA SURVAIYYA Vs. STATE OF MAHARASHTRA
June 22, 2004
DIPAK MACHINERIES P LTD Vs. ISPAT INDUSTRIES LTD
October 28, 2004
DIVISIONAL CONTROL M S R T C Vs. SHERKHAN CHHOTEKHAN
January 13, 2004
DIVISIONAL CONTROLLER Vs. NARENDRA MUKUNDRAO GULHANE
October 16, 2004
DIVISIONAL CONTROLLER , M.S.R.T. Vs. PRABHAKAR UTTAM SARAGE
April 22, 2004
DIVISIONAL CONTROLLER M S R T C Vs. RAMESHWAR MAHADEO SANGADE
February 26, 2004
DIVISIONAL CONTROLLER,MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. MEMBER, INDUSTRIAL COURT,NAGPUR
October 4, 2004
DIVISIONAL MANAGER UNITED INDIA INSURANCE Vs. KANTABAI MANOHAR SONONE
July 12, 2004
DIVISIONAL RAILWAY MANAGER Vs. DAMODARDAS GOVINDBHAI WANI
October 8, 2004
DIVYASHREE Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MUMBAI
June 17, 2004
DNYAN MANDIR SHIKSHAN Vs. MAHARASHTRA OUSING AND AREA DEVELOPMENT AUTHORITY
July 20, 2004
DNYANDEO KARBHARI NAGARE Vs. GITARAM SHANKAR WAKCHAURE
July 14, 2004
DNYANESHWAR DADAJI WARADKAR Vs. MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LTD
October 5, 2004
DNYANESHWAR PUNDALIKRAO DATE Vs. SAMATA CO OPERATIVE HOUSING SOCIETY LIMITED
January 9, 2004
DOMINGOS FERNANDES Vs. CAPT HARCHAN RANJIT SINGH
November 10, 2004
DOMNIK SAVIO KENNY Vs. STATE OF GOA
July 28, 2004
DONGARZINGA RAJPUT Vs. STATE OF MAHARASHTRA
July 17, 2004
DOODH KAMGAR SABHA Vs. ZURISINGH BEECHUSINGH and CO
March 17, 2004
DORABJEE AND COMPANY Vs. ANIL SOMNATH SHELGAONKAR
August 27, 2004
DROPADABAI NAMDEO KHESE Vs. STATE OF MAHARASHTRA
March 29, 2004
DURGABAI DATTAJIRAO GHATGE Vs. YESABA SANTU KAMBLE
July 23, 2004
DURGAPPA GOVINDAPPA VADAR and KATMANI Vs. STATE OF MAHARASHTRA
February 9, 2004
DWARKADAS TULSIDAS DHOKARI Vs. STATE OF MAHARASHTRA
September 15, 2004
Dy Collector Dev AND Land Acquisition Officer Vs. Bonifacio do Rego
March 31, 2004
DY. COMMISSIONER OF INCOME TAX Vs. MAHENDRA M. MEHTA
March 30, 2004
EBERS PHARMACEUTICALS LTD . Vs. JOINT COMMISSIONER OF INCOME TAX
January 19, 2004
ECHJAY INDUSTRIES P LTD Vs. STATE OF MAHARASHTRA
April 16, 2004
EDALSTAHI AGENCIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 5, 2004
EDUCATION OFFICER ZILLA PARISHAD NAGPUR Vs. CHINTAMAN S O KRISHNARAO MARPAKWAR
October 16, 2004
EKNATH MOTIRAM GAVIT Vs. STATE OF MAHARASHTRA
February 4, 2004
ELECTRONICS CORPORATION OF INDIA LTD Vs. ELECTRONICS CORPORATION OF INDIA LTD
April 2, 2004
Ema Maria de Thomas Noronha de Menezes Vs. State of Goa
January 20, 2004
EMCO LTD Vs. STATE OF MAHARASHTRA
May 6, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. BAL GANGADHAR SHETTY
February 13, 2004
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April 19, 2004
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April 2, 2004
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August 2, 2004
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June 9, 2004
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April 27, 2004
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April 13, 2004
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March 16, 2004
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December 4, 2004
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January 15, 2004
ESTAQUIO L A MISQUITTA Vs. STATE OF GOA
August 13, 2004
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April 28, 2004
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January 16, 2004
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March 5, 2004
EVEREST MEDIA P LTD Vs. NUMECH EMBALLAGE LTD
February 26, 2004
EVERGREEN ENGINEERING WORKS Vs. MAHARASHTRA STATE ELECTRICITY BOARD
February 3, 2004
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November 4, 2004
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March 3, 2004
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November 3, 2004
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September 14, 2004
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September 14, 2004
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June 16, 2004
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November 5, 2004
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February 13, 2004
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July 15, 2004
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September 23, 2004
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October 8, 2004
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February 25, 2004
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November 1, 2004
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January 14, 2004
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September 29, 2004
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March 4, 2004
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July 19, 2004
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August 3, 2004
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May 6, 2004
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May 7, 2004
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February 27, 2004
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December 20, 2004
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August 5, 2004
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August 19, 2004
FUICHAND Vs. STATE OF MAHARASHTRA
June 17, 2004
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April 20, 2004
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July 26, 2004
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September 22, 2004
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September 29, 2004
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November 5, 2004
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May 5, 2004
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March 10, 2004
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July 30, 2004
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February 10, 2004
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July 19, 2004
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April 20, 2004
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March 9, 2004
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December 23, 2004
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September 13, 2004
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September 22, 2004
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October 27, 2004
GANESH BENZOPLAST LTD Vs. STATE
May 6, 2004
Ganesh Narayan Bhumkar Vs. State of Maharashtra
February 13, 2004
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November 5, 2004
GANESH S O PUNDALIK KARANKAR Vs. STATE OF MAHARASHTRA
October 25, 2004
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July 30, 2004
GANESH VISHWANATH DESHPANDE Vs. BALAJI CARRIERS TL
September 23, 2004
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October 27, 2004
GANGADHAR Vs. TRIMBAK
April 12, 2004
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February 12, 2004
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March 22, 2004
GANGAPUR CO OP SUGAR FACTORY LTD Vs. STATE OF MAHARASHTRA
December 6, 2004
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June 29, 2004
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July 19, 2004
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July 7, 2004
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April 27, 2004
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December 8, 2004
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January 16, 2004
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January 16, 2004
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February 6, 2004
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August 6, 2004
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March 29, 2004
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March 19, 2004
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April 1, 2004
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February 16, 2004
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October 15, 2004
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August 10, 2004
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August 24, 2004
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October 28, 2004
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February 16, 2004
Global Marketing Direct Limited Vs. GTL Limited
March 19, 2004
GLOBAL TRUST BANK LIMITED Vs. IN RE
May 6, 2004
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July 22, 2004
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June 15, 2004
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September 10, 2004
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February 23, 2004
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April 5, 2004
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July 16, 2004
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September 22, 2004
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July 6, 2004
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March 22, 2004
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November 2, 2004
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October 21, 2004
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December 1, 2004
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September 20, 2004
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July 21, 2004
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April 6, 2004
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June 10, 2004
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January 19, 2004
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April 12, 2004
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July 27, 2004
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September 3, 2004
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September 30, 2004
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September 8, 2004
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September 9, 2004
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June 28, 2004
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August 30, 2004
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October 27, 2004
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August 4, 2004
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June 29, 2004
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April 5, 2004
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July 15, 2004
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September 3, 2004
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March 16, 2004
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August 2, 2004
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April 29, 2004
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July 5, 2004
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July 29, 2004
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March 25, 2004
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September 21, 2004
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October 5, 2004
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August 2, 2004
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January 9, 2004
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April 6, 2004
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June 11, 2004
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August 24, 2004
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November 30, 2004
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January 27, 2004
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August 6, 2004
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February 24, 2004
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April 5, 2004
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April 30, 2004
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October 21, 2004
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September 13, 2004
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August 23, 2004
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July 26, 2004
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October 26, 2004
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May 6, 2004
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October 16, 2004
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June 22, 2004
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April 15, 2004
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April 2, 2004
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September 7, 2004
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January 20, 2004
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April 27, 2004
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April 30, 2004
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February 12, 2004
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July 19, 2004
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June 10, 2004
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April 16, 2004
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March 18, 2004
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November 2, 2004
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April 8, 2004
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September 3, 2004
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March 11, 2004
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July 22, 2004
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February 21, 2004
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December 17, 2004
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January 8, 2004
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August 4, 2004
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March 1, 2004
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September 15, 2004
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September 15, 2004
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September 2, 2004
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September 16, 2004
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April 1, 2004
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August 25, 2004
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September 22, 2004
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October 18, 2004
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January 29, 2004
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September 17, 2004
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April 1, 2004
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January 19, 2004
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July 28, 2004
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December 21, 2004
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February 25, 2004
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September 3, 2004
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December 2, 2004
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August 26, 2004
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March 4, 2004
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May 6, 2004
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August 28, 2004
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November 30, 2004
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April 23, 2004
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February 17, 2004
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August 19, 2004
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January 9, 2004
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July 15, 2004
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April 8, 2004
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July 19, 2004
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December 13, 2004
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December 14, 2004
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February 11, 2004
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August 12, 2004
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May 6, 2004
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May 3, 2004
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May 6, 2004
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May 6, 2004
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June 9, 2004
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April 27, 2004
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January 13, 2004
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September 8, 2004
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May 6, 2004
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March 23, 2004
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August 11, 2004
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June 11, 2004
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July 29, 2004
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January 6, 2004
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July 21, 2004
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October 14, 2004
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November 16, 2004
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October 27, 2004
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July 13, 2004
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June 18, 2004
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May 6, 2004
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August 11, 2004
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August 5, 2004
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May 6, 2004
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June 22, 2004
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April 30, 2004
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January 9, 2004
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July 30, 2004
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July 19, 2004
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June 18, 2004
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December 8, 2004
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March 4, 2004
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March 3, 2004
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January 23, 2004
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January 27, 2004
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July 16, 2004
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October 1, 2004
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May 6, 2004
J.H. PODDAR HIGH SCHOOL & ORS. Vs. STATE OF MAHARASHTRA & ORS.
March 26, 2004
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August 6, 2004
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October 29, 2004
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March 12, 2004
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August 6, 2004
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October 29, 2004
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June 17, 2004
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June 15, 2004
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June 5, 2004
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October 1, 2004
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September 10, 2004
JAGDISH SAGAR CHAUDHARI, SOMAN KUMAR CHOTU SOMNATH PACHKAUDI CHAUDHARI, SANTOSHKUMAR AJAY MAKKHAN CHAUDHARI Vs. STATE OF MAHARASHTRA
January 21, 2004
JAHANGIR ABDUL RASHID Vs. STATE OF MAHARASHTRA
January 23, 2004
JAHED HUSSAIN S O ALTAF HUSSAIN Vs. STATE OF MAHARASHTRA
September 15, 2004
JAICHANDRA DYANDEO TAYDE Vs. STATE OF MAHARASHTRA
February 12, 2004
JAIKISAN JAYNARAYAN BHAIYYA Vs. UNITED WESTERN BANK LTD
February 12, 2004
JAIN EXPORT P LTD Vs. NEW INDIA ASSURANCE CO LTD
February 23, 2004
JAINABAI WD/O GANGARAM UPRE Vs. RAVISHANKARSUKHDEO VAIRAGADE
April 1, 2004
JAINABI YUSUF LAMBE Vs. JAINABI ALLIMIYA WAGALE
March 25, 2004
JAIPRAKASH DATTATRAY PATADE Vs. USHA JAIPRAKASH PATADE
September 7, 2004
JAIRAM BADAN MAKODE Vs. BHAGIRATHABAI MITHARAM PATIL
October 12, 2004
JALINDAR KRISHNATH ALIAS KISHAN SHINDE Vs. STATE OF MAHARASHTRA
March 12, 2004
JAMBYA BIRMYA CHAVAN Vs. STATE OF MAHARASHTRA
August 27, 2004
JAMSHETIJEE JEEJEEBHOY BARONET Vs. STATE OF MAHARASHTRA
June 22, 2004
JANARDAN PANDURANG LIPANE Vs. SADHU DAVJI LIPANE
September 30, 2004
JANARDHAN VASANT YADAV Vs. VIDYADHAR KANDE ADDITIONAL MUNICIPAL COMMR
October 1, 2004
JANARDHAN VASANT YADAV Vs. STATE OF MAHARASHTRA
October 1, 2004
JANATA SAHAKARI BANK LIMITED Vs. PRABHAKAR RAJARAM GANGAN
October 29, 2004
JANKIBAI LAXMAN DHOKE Vs. RAMESH LXAMANRAO UIKE
January 9, 2004
JANKIRAM ATMARAM PATIL Vs. STATE OF MAHARASHTRA
January 15, 2004
JAO SALVADOR JESUS Vs. FATIMA ELECTRA JASMINA DSILVA
April 22, 2004
JASLOK HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA
December 17, 2004
JASMINE VIPUL BHATIA Vs. STATE OF MAHARASHTRA
February 20, 2004
JAVED SIRAJ KHAN ALIAS JAVED SIRAJ BHATI Vs. STATE OF MAHARASHTRA
September 1, 2004
JAYANT AGRO ORGANICS LTD. Vs. UNION OF INDIA (UOI)
March 29, 2004
JAYESH ASHOKKUMAR BHAVSAR Vs. UNION OF INDIA
November 10, 2004
JAYESH ASHOKKUMAR BHAVSAR Vs. UNION OF INDIA
March 11, 2004
JAYESH ASHOKKUMAR BHAVSAR Vs. UNION OF INDIA
March 10, 2004
JAYHIND VITHOBA MAHADIK Vs. GENERAL MANAGER MAHARASHTRA SCOOTERS LTD
April 13, 2004
JAYSHREE WIFE OF SHARAD TEMDHARE Vs. SHARD
August 26, 2004
JAYSING RANGARAO RAUT Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 8, 2004
JAYWANT PANDURANG SURVEY Vs. STATE OF MAHARASHTRA
September 10, 2004
JEETMAL MANGALCHAND SAKHLECHA Vs. NEELKANTH BUILDING CORPORATION
April 19, 2004
JEETMAL MANGALCHAND SAKHLECHA Vs. NEELKANTH BUILDING CORPN
April 30, 2004
JEEVAN PUNDLIKRAO KENDRE Vs. STATE OF MAHARASHTRA
September 10, 2004
JETHAMAL MOHANLAL KHIVANSARA Vs. UNION OF INDIA
March 4, 2004
JHON CLARO FERNANDES Vs. LUIZINHA AZAVEDO
October 21, 2004
JOAO MARIANO D’SOUZA GORVEL Vs. STATE OF GOA
April 20, 2004
JOAQUIM ANTHONY FERNANDES Vs. SEBASTIANA CARDOZE RODRIGUES
March 17, 2004
JOHN ALOYSIUS MACWANA Vs. MUNICIPAL CORPN OF GREATER BOMBAY
January 29, 2004
JOHNSON and JOHNSON EMPLOYEES UNION Vs. JOHNSON and JOHNSON LTD
July 14, 2004
JOSE CLAUDE RODRIGUES Vs. PEDRO SEBASTIAO RODRIGUES
November 5, 2004
Jose Manuel Fijardo Vs. Pascoal Antonio Fijardo Died
April 19, 2004
JOSEPH BAIN D SOUZA Vs. STATE OF MAHARASHTRA
February 4, 2004
JOSEPH PETER FERNANDES Vs. STATE OF MAHARASHTRA
January 30, 2004
JOSEPHINE D COSTA Vs. KHUSHALI GOVIND NAIK DESAI
September 17, 2004
JT COMMISSIONER OF INCOME TAX Vs. OCEANIC FARMS (EXPORT) (P) LTD.
January 29, 2004
JUHU CO OP HSG SOC LTD Vs. STATE OF MAHARASHTRA
February 24, 2004
K HARIDAS L SHENOY Vs. JOHNOSON and JOHNOSON LTD
October 15, 2004
K N MISHRA Vs. SHAKHEEL AHMED FAROOQU
June 22, 2004
K S MAMADAPUR AND BROS PWD CONTRACTOR Vs. UNION OF INDIA
August 6, 2004
K.S. KULKARNI Vs. INDIAN INSTITUTE OF TECHNOLOGY, BOMBAY.
July 7, 2004
KACHARDAS SHANKARLAL KARWA Vs. SHRIKRISHNA LADURAM SHARMA
September 22, 2004
KACHARU KESHAV KURHE Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE SHRIRAMPUR
November 5, 2004
KAILASH MANIKRAO KHANZODE Vs. STATE OF MAHARASHTRA
April 13, 2004
KAILASH NANDVALHAR JOSHI Vs. P S PASCRICHA
October 11, 2004
KAILASH RAGHUNATH AMBEKAR Vs. STATE OF MAHARASHTRA
August 6, 2004
KALAVATI BHARSINGH THAPA Vs. MAHARASHTRA PLASTIC INDUSTRIES
August 11, 2004
KAMAL LAMA ALIAS AKAL MAN TAMAN Vs. UNION OF INDIA
October 1, 2004
KAMAL VIRDICHANDJI GARG Vs. FIRE INDIA PVT LTD
March 22, 2004
KAMALABAI P LALJI Vs. J HIRJI and CO
August 17, 2004
KAMALABAI RAU DHANGAR Vs. MAHADEO GOPAL JAVANDAR
June 11, 2004
KAMALABAI WD O LAXMANSA JAWADE Vs. STATE OF MAHARASHTRA
August 5, 2004
KAMALAKAR GANESH SAMBHUS Vs. MASTER TEJAS KAMALAKAR SAMBHUS
August 17, 2004
KAMALSINGH Vs. STATE OF MAHARASHTRA
July 14, 2004
KAMGARANCHAO EKVOTT Vs. MUMBAI MAZDOOR SABHA
February 10, 2004
KAMGARANCHAO EKVOTT A TRADE UNION Vs. MUMBAI MAZDOOR SABHA
March 15, 2004
KAMLABAI Vs. SOHANLAL
July 12, 2004
KAMLAKAR B RANE Vs. AUTHORISED CHIEF SETTLEMENT COMMISSIONER
December 22, 2004
KAMLESH R. SHAH Vs. COMMISSIONER OF INCOME TAX
October 18, 2004
KAMLESHSINGH HARNAMSINGH CHOWHAN Vs. GANGASINGH MOTISINGH CHOWHAN
July 22, 2004
KANTA TALKATKAR Vs. STATE OF GOA
April 27, 2004
KANTABAI ARVIND SHAH Vs. ROHINI RAMESHCHANDRA JABLE
July 15, 2004
KANTILAL PANCHAL Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
October 12, 2004
KAPOL CO OPERATIVE BANK Vs. STATE OF MAHARASHTRA
August 5, 2004
KARAMCHAND THAPAR Vs. CENTRAL BANK OF INDIA
July 19, 2004
KARAN MARKETING Vs. SHAGUN MAHILA AUDYOGIK SAHAKARI SANSTHA MARYADIT
December 23, 2004
KARIM SHAIKH, ZALIUAB ABDUL KADIR SHAIKH Vs. ZAYEED PHARUKH
November 30, 2004
KASHIRAM Vs. JAIWANT
March 29, 2004
KAUSALYA SAMP Vs. RAJESH V GUJAR
July 22, 2004
KAUSALYA SAMPAT Vs. VASANT SAHAKARI BANK LTD
July 22, 2004
KAUSHIK RANJEETSINGH HOLKAR Vs. M R DESHPANDE, DESIGNATED MEMBER
June 15, 2004
KAUTURBA HEALTH SOCIETY Vs. STATE OF MAHARASHTRA
November 4, 2004
KEITH NAZARETH Vs. MIRIAM DOSSA
December 17, 2004
KEKI BOMI DADISETH Vs. STATE OF MAHARASHTRA
October 6, 2004
KERABAI GOVIND JADHAV Vs. PANDURANG GOPAL PATIL
June 8, 2004
KERBA GOVIND VHANALKAR Vs. RAJARAM YASHWANT DESHPANDE
August 18, 2004
KERU KONDIBA NITNAWARE Vs. STATE OF MAHARASHTRA
March 3, 2004
KESHAO KAWADU MARAL Vs. STATE OF MAHARASHTRA
October 28, 2004
KESHAV BHUJANGA KASBE Vs. STATE OF MAHARASHTRA
March 24, 2004
KESHAV DHONDI JADAV Vs. STATE OF MAHARASHTRA
January 6, 2004
KESHAV GANPATRAO HEDAU Vs. DAMODHAR UDARAMJI
August 3, 2004
KESHRIMAL JIVIJI SHAH Vs. BANK OF MAHARASHTRA
April 22, 2004
KESURAM LADDHARAM LAKHANI Vs. GOWARDHANDAS SURAJMAL MOR
July 9, 2004
KHAIRUL JABBAR Vs. L C T KOREA HORIZON
June 28, 2004
KHAJA MOHINUDDIN Vs. STATE OF MAHARASHTRA
January 27, 2004
KHAN AFZALKHAN MIYAKHAN Vs. MALEGAON MUNICIPAL CORPORATION
January 29, 2004
KHANDELWAL FERRO ALLOYS LTD Vs. WELFARE AND CESS COMMISSIONER
October 12, 2004
KHANDELWAL TRANDING COMPANY Vs. STATE OF MAHARASHTRA
March 5, 2004
KHEMRAJ BHAYYALAL SHARNAGAT Vs. STATE OF MAHARASHTRA
June 17, 2004
KHUBIRAM BODALRAM SHARMA Vs. RESIDENT DEPUTY COLLECTOR
July 1, 2004
KIDLAND Vs. INDUSLAND BANK LIMITED
September 29, 2004
KINETIC ENGINEERING LIMITED Vs. STATE OF MAHARASHTRA
June 25, 2004
KIRAN D JANI Vs. STATE OF MAHARASHTRA
January 19, 2004
KIRIT SOMAIYA Vs. CHIEF ELECTION COMMISSIONERS
June 25, 2004
KIRLOSKAR OIL ENGINES LIMITED Vs. UNION OF INDIA
April 30, 2004
KIRLOSKAR PNEUMATIC COMPANY LIMITED PUNE Vs. UNION OF INDIA
January 16, 2004
KIRTI KUMAR NARULLA Vs. STATE OF MAHARASHTRA
March 24, 2004
KISAN RAMCHANDRA TALEKAR Vs. GENERAL MANAGAR MAHARASHTRA STATE ROAD TRANS CORPN
August 16, 2004
KISAN RAMCHANDRA TALEKAR Vs. INTERNAL INSURANCE FUND MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
August 16, 2004
KISAN SUKHDEO LOKHANDE Vs. COLLECTOR AKOLA
March 12, 2004
KISHANCHAND OTTAMLAL ANANDANI Vs. SHANKAR BAPU SAWANT
July 2, 2004
KISHORE JOSHEPH JOB Vs. STATE OF MAHARASHTRA
December 15, 2004
KOKILA MANOHAR BHAVSAR Vs. SULOCHANA VASANT BHAVSAR
June 10, 2004
KOLHAPUR ENGINEERING ASSOCIATION KARAJGAR ROAD Vs. STATE OF MAHARASHTRA
March 19, 2004
KONDIBA LAXMAN HANMAR Vs. KRISHNARAO ANANDRAO DALAVI
June 28, 2004
KONDU DHUNDA WAKDIKAR Vs. DEPUTY CONSERATOR OF FOREST
September 23, 2004
KONKAN RAILWAY CORPORATION LTD Vs. PATEL ENGINEERING COMPANY LTD
August 19, 2004
KOTAK MAHINDRA FINANCE LTD Vs. MAFATLAL INDUSTRIES LTD
January 21, 2004
KRISHANA GANAPAT KASAR Vs. INDIA UNITED MILLS NO 2
April 7, 2004
KRISHNA BARKYA MANGAL RAJPUT Vs. STATE OF MAHARASHTRA
January 20, 2004
KRISHNA FILAMENTS LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
January 8, 2004
KRISHNA GUNAJI DEOGHRE Vs. GJANAN VITHAL DEOGHARE
September 29, 2004
KRISHNA KISAN RAJARAM KARVE Vs. DINKAR ANAJI KUMBHAR
July 22, 2004
KRISHNA KUMAR D THAKUR Vs. ZILLA PARISHAD AKOLA
March 9, 2004
KRISHNA POLYSTER LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 16, 2004
KRISHNA SAHEBRAOJI PATIL DOGANOKAR Vs. STATE OF MAHARASHTRA
July 26, 2004
KRISHNAKUMAR BANGERA Vs. RETURNING OFFICER MOGAVEERA COOPERATIVE BANK LTD
August 27, 2004
KRISHNANATH BABURAO NAIK Vs. DY COLLECTOR
July 12, 2004
KRUSHNA RADHESHYAM NANHE Vs. STATE OF MAHARASHTRA
January 13, 2004
KULSUM BAI Vs. JAGDISH
August 2, 2004
KUMAWAT COOPERATIVE CREDIT SOCIETY LTD Vs. SAMBHAJI GURAPPA KAPASHE
June 11, 2004
KUMUDINI DAMODAR MAGAR Vs. BHUSHAN DAMODAR MAGAR
April 29, 2004
KURSHNA RADHESHYAM NANHE Vs. STATE OF MAHARASHTRA
January 5, 2004
KUSHA LAXMAN WAGHMARE Vs. STATE OF MAHARASHTRA
January 9, 2004
KUSUMKANT T NAGDA Vs. MARIAM BI EBRAHIM
October 5, 2004
L and T FINANCE LIMITED Vs. T JAGADISHWARA RAO
April 5, 2004
L and T FINANCE LTD Vs. IN RE
May 6, 2004
LACHHOBAI G YADAO Vs. STATE OF MAHARASHTRA
February 12, 2004
LAHU ALIAS LAHUKUMAR RAMCHANDRA DHEKANE Vs. STATE OF MAHARASHTRA
August 31, 2004
LAKSHMIKANT BABURAO HAJARE Vs. MAHARASHTRA AGENCIES
September 29, 2004
Lakshon Electronics Pvt LTD Vs. Deputy Collector and S D O
April 19, 2004
LALBAHADUR RAM YADAV Vs. STATE OF MAHARASHTRA
April 6, 2004
LALCHAND MANRUPJI PARMAR Vs. PANVEL INDUSTRIAL CO OPERATIVE ESTATE LTD
June 9, 2004
LALCHAND MANRUPJI PARMAR Vs. KHEMCHAND MANRUPJI PARMAR
June 9, 2004
LALIT KUMAR PURUSHOTTAMDAS MOHTA Vs. OFFICIAL LIQUIDATOR HIGH COURT OF JUDICATURE AT BOMBAY
January 13, 2004
LALJI RAMNATH PANDE Vs. HAWABI ABDULLA SHAIKH
June 22, 2004
Land Acquisition Officer and Deputy Collector Vs. Babooia Bogvanta Niaque
April 21, 2004
LARSEN AND TOUBRO LIMITED Vs. STATE OF MAHARASHTRA
April 22, 2004
LATA SURESH JETHANI Vs. HILL CREST CO OPERATIVE HOUSING SOCIETY LTD
December 1, 2004
LATA VINAYAK BHATKULY Vs. SUNITA HARI PRABHU
January 9, 2004
Lavachandra Gaundalkar Vs. Sitaram Atmaram Naik
June 10, 2004
LAXI JAHU MAHALA Vs. U T OF DADRA and NAGAR HAVELI
December 22, 2004
LAXMAN DHONDI ZURALE Vs. YASHODABAI SRIPATRAO
July 16, 2004
LAXMAN IRAPPA HATTI Vs. STATE OF MAHARASHTRA
July 15, 2004
LAXMAN JAIRAM JADHAV Vs. STATE OF MAHARASHTRA
February 4, 2004
Laxman K Patil Vs. State of Goa
March 10, 2004
LAXMAN KHANDU SHINDA Vs. MANAGING DIRECTOR VASANTDADA SHETKARI SAKHAR KARKHANA LTD
June 11, 2004
LAXMAN NAMDEO TAMBAT Vs. JAYANT ANANT BELSARE
February 3, 2004
LAXMAN R SHIRVOIKAR Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY
April 12, 2004
LAXMAN R VAJAGE Vs. COLLECTOR OF BOMBAY
September 1, 2004
LAXMAN SHANKAR KALEDHONKAR Vs. HONORARY SECRETARY WALWA TALUKA EDUCATION SOC
August 3, 2004
LAXMANRAMJI DESHMUKH Vs. RAJABAI
February 10, 2004
LAXMI KOLI BABITA Vs. STATE OF MAHARASHTRA
September 9, 2004
LAXMI OIL MILLS Vs. MOHANLAL HARIKISAN KABRA
June 25, 2004
LAXMIBAI WD/O SHRIPAT KUMARE Vs. CHIEF EXECUTIVE OFFICER
June 23, 2004
LAXMIKANT GANGADHAR ANCHARWADKAR Vs. STATE OF MAHARASHTRA
December 22, 2004
LAXMINARAYAN MOTILAL GUPTA Vs. BHAGWANDAS BHAGONELAL SAHU
September 22, 2004
LIFE INSURANCE CORPN OF INDIA Vs. M RAMARAO
July 15, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. MAYA ALIAS MAHAMAYA MAHABALESHWAR DESSAI
May 6, 2004
LIKICK NIXON LIMITED Vs. GLOBAL TRUST BANK LIMITED
May 6, 2004
LILAVATI MATHURDAS VALLABHADAS Vs. VIJAYKUMAR NAROTTAM KAPADIA
June 16, 2004
LILLY MASCARNEHAS Vs. STATE OF MAHARASHTRA
April 21, 2004
LIMBRAJ WAMAN YEDE Vs. STATE OF MAHARASHTRA
January 12, 2004
LOCKWOOD INDUSTRIAL AND TRANSPORT SERVICES Vs. VICTORIA TIMBER SUPPLYING COMPANY
December 23, 2004
LOVIN FERRAO Vs. STATE OF GOA
July 12, 2004
M E L EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR
March 15, 2004
M G SHIRNATTI Vs. PURNIMA SHARMA
April 2, 2004
M I QUERESHI YASIN MOHAMMAD Vs. KHATOONBI M A QADAR
March 16, 2004
M ISMAIL Vs. STATE OF MAHARASHTRA
October 7, 2004
M N MISHRA Vs. SIEMENS
October 7, 2004
M R FERNANDES Vs. AIR INDIA LTD
January 7, 2004
M R GAWAI ENTERPRISE Vs. VIDARBHA URBAN CO OP BANK LTD
June 25, 2004
M R KULKARNI Vs. BANK OF MAHARASHTRA
February 13, 2004
M S E B CHIEF ENGINEER Vs. NARAYAN WADGUJI NAGPURE
October 29, 2004
M/S. HOUSE OF FURNITURE MAKERS AND OTHERS Vs. M/S. GOA ELECTRONICS LIMITED AND OTHERS
August 16, 2004
MAAN AGRO CENTRE Vs. EID PARRYA INDIA LTD
December 23, 2004
MACHINDRA JAYWANT BHOSALE Vs. STATE OF MAHARASHTRA
January 12, 2004
MACHINDRA TUKARAM RAKHAPASRE YERAWADA CENTRAL PRISON Vs. STATE OF MAHARASHTRA
September 7, 2004
MADANLAL TAPARIA Vs. BANK OF RAJASTHAN LTD
December 14, 2004
MADHAO SOMAJI SARODE Vs. JOTIBA DHYAN UPASAK SHIKSTHA DUDHALA
July 30, 2004
MADHAV VITHAI CHITALE Vs. BHADHTI VASUDEO RANADE
January 20, 2004
MADHAVRAO DIGAMBER RASANE Vs. STATE OF MAHARASHTRA
October 16, 2004
MADHU MALHOTRA Vs. IQBAL AKHTAR
November 5, 2004
MADHU MALHOTRA Vs. IQBAL AKHTAR
October 8, 2004
MADHUKAR DEOMAN PATIL Vs. STATE OF MAHARASHTRA
July 23, 2004
MADHUKAR GAIKWAD Vs. GENERAL INSURANCE CORPN OF INDIA
April 19, 2004
MADHUKAR GANESH JADHAV Vs. STATE OF MAHARASHTRA
September 29, 2004
MADHUKAR KISANRAO CHATUR Vs. STATE OF MAHARASHTRA
February 13, 2004
MADHUKAR PUNDLIK INGALE Vs. STATE OF MAHARASHTRA
January 29, 2004
MADHUKAR RAGHUNATH BHAVE Vs. WYAWAHARE and SONS
August 26, 2004
MADHUKAR RANGNATH KULKARNI Vs. NEW INSURANCE CO LTD
September 23, 2004
MADHUKAR RANGNATH KULKARNI Vs. UNION OF INDIA, MUMBAI
September 23, 2004
MADHUKAR S O NATHURAMSAO BIJWAR Vs. MOTIRAMJI NAGOJI ASHTIKAR
December 9, 2004
MADHUSUDAN WAMAN DESAI Vs. RATNAGIRI DISTRICT CENTRAL CO OPERATIVE BANK LTD
July 15, 2004
MAGNA GRAPHICS LTD Vs. PRAKASH SABDE
February 20, 2004
MAHAARASHTRA STATE ELECTRICITY BOARD Vs. UNION OF INDIA
April 21, 2004
MAHADEO LAXMAN KUMARE Vs. UNION OF INDIA
June 30, 2004
MAHADEO NATHAJI NEWASE Vs. SHANKAR KRISHNA VARPE
July 7, 2004
MAHADEO S O MOTIRAM GAWAI Vs. STATE OF MAHARASHTRA
July 19, 2004
MAHADEORAO GOVINDRAO RAUT Vs. STATE OF MAHARASHTRA
October 18, 2004
MAHADEV BALU GIRI Vs. STATE OF MAHARASHTRA
February 6, 2004
Mahadhan Real Estates LTD Vs. Anjali Real Estates Pvt Ltd
February 26, 2004
MAHADU GOVINDA KAPSE & ORS. Vs. GYANUJI AMRATA WAGHALE & ORS.
April 12, 2004
MAHALAKSHMI DYEING AND PRINTING (I) PRIVATE LIMITED Vs. UNION OF INDIA
December 22, 2004
MAHALAKSHMI DYEING AND PRINTING (I) PVT. LTD. Vs. UNION OF INDIA (UOI)
December 12, 2004
MAHANDRAKUMAR MOOLCHAND JAIN Vs. SATE OF MAHARASHTRA
June 17, 2004
MAHARANA PRATAP EDUCATION SOCIETY, DEHANI, YAVATMAL Vs. KEKHA WD/O VIJAY LATIAR
February 11, 2004
MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION Vs. MAHARASHTRA UNIVERSITY OF HEALTH
March 12, 2004
MAHARASHTRA CERTIFIED AUDITORS ASSOCIATION Vs. STATE OF MAHARASHTRA
August 13, 2004
MAHARASHTRA ENGINEERING PLASTIC AND GENERAL KAMGAR UNION Vs. LITTLE KIDS
December 17, 2004
MAHARASHTRA GENERAL KAMGAR UNION Vs. HALDYN GLASS WORKS
December 3, 2004
MAHARASHTRA GENERAL KAMGAR UNION Vs. PIX TRANSMISSION LTD
October 27, 2004
MAHARASHTRA GENERAL KAMGAR UNION Vs. J K CHEMICAL LIMITED
January 8, 2004
MAHARASHTRA JEEVAN PRADHIKARAN Vs. LARK CONSTRUCTION P
September 30, 2004
MAHARASHTRA MUDRAN PARISHAD Vs. STATE OF MAHARASHTRA
May 6, 2004
MAHARASHTRA POWER DEVELOPMENT Vs. DABHOL POWER COMPANY
March 31, 2004
MAHARASHTRA REGIONAL BOARD OF EDUCATION and JUNIOR COLLAGES OF EDUCATION OF THE CHURCH OF NORTH INDIA Vs. PRESIDING OFFICER ADDITIONAL SCHOOL TRIBUNAL
July 22, 2004
MAHARASHTRA STATE CO OP BANK LTD Vs. JALGAON DISTRICT SALE SOC CO OP FEDERATION LTD
June 29, 2004
MAHARASHTRA STATE COOP AGRICULTURAL and RURAL DEVELOPMENT BANK LTD Vs. VASANT MAHADEO GIRE
August 17, 2004
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DAMODHAR SAKHARAM BHOYAR
December 21, 2004
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SURESH RAMCHANDRA PARCHURE
July 12, 2004
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 11, 2004
MAHARASHTRA STATE FARMING CORPORATION LTD Vs. BELAPUR SUGAR AND ALLIED INDUSTRIES LTD
February 16, 2004
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. DEVIDAS K VIRKAR
May 5, 2004
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD Vs. LARSEN AND TOUBRO LIMITED
February 6, 2004
MAHARASHTRA STATE ROAD DEVERLOPMENT CORPN LTD Vs. LARSAN and TOUBRO LTD
February 20, 2004
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRASAD VASANTRAO DESHPANDE
September 8, 2004
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHASKAR KRISHNAJI RAUT
October 5, 2004
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI Vs. DARABKHAN
August 4, 2004
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. ABDUL RASID SK FARID
October 11, 2004
MAHARUKH ADENWALLA Vs. STATE OF MAHARASHTRA
August 13, 2004
MAHAYA CHAITYA OZARE Vs. STATE OF MAHARASHTRA
September 29, 2004
MAHENDRA SHANKARRAO GODBOLE Vs. PRABHAKAR HARIRAM GULHANE
July 15, 2004
MAHESH AGRICULTURE IMPLEMENTS AND FORGINGS LTD Vs. MEMBER INDUSTRIAL COURT NAGPUR
November 4, 2004
MAHESH APPARAO SURYAWANSHI Vs. TULSABAI BHAGWANRAO SURYAWANSHI
July 1, 2004
MAHESH MANSARAM PATIL Vs. STATE OF MAHARASHTRA
June 16, 2004
MAHESH MANSARAM PATIL Vs. STATE OF MAHARASHTRA
June 26, 2004
MAHESH RANKA Vs. STATE OF MAHARASHTRA
October 28, 2004
MAHESH SHIVAJI DIGHE Vs. STATE OF MAHARASHTRA
April 16, 2004
MAHESH SUBASHCHANDRA SINDAGI Vs. STATE
September 9, 2004
MAHIM CAUSEWAY MACCHIMAR CO OP HOUSING SOC LTD Vs. VASANT RAMBHAU TARE
September 1, 2004
MAHINDRA AND MAHINDRA Vs. SHARAD LAXMAN DALVI
August 23, 2004
MAHINDRA AND MAHINDRA WORKERS UNION Vs. SURESH J RANE
October 18, 2004
MAINA KHEMKA Vs. UNION OF INDIA
June 16, 2004
MAJID A OOMERBHOY Vs. RASHI S OOMERBHOY
September 28, 2004
Majid Yusuf Shaikh Vs. State of Maharashtra
February 11, 2004
MAKAJI N Vs. BAI M KAMBLE
July 2, 2004
MAKBOOL ABDUL RAZZAK Vs. STATE OF MAHARASHTRA
August 24, 2004
MAKBOOL ABDULRAZZAK Vs. STATE OF MAHARASHTRA
August 23, 2004
MAKER CHAMBER III CO OP HOUSING SOCIETY LTD Vs. S B I COMMERCIAL and INTERNATIONAL BANK LTD
March 3, 2004
MALAN MAROTI GAJBHE Vs. SUB AREA MANAGER
September 9, 2004
MALANBEE Vs. WAHED MIRZA BHURU MIRZA
March 31, 2004
MALHARI GANGARAM KALE Vs. SHENFAD NAMDEO TAYADE
June 25, 2004
MALLIKARJUN GUNDAPPA PATIL Vs. AMBADAS BABURAO VARDEKARA
August 19, 2004
MALPANI INFERTILITY CLINIC P LTD Vs. APPROPRIATE AUTHORITY PNDT ACT
September 17, 2004
MALU SHRIPATIGADEKAR Vs. RAOSAHEB
June 25, 2004
MANAGING DIRECTOR GOA IDC Vs. SADASHIVA S N SARDESSAI
September 15, 2004
MANGALA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
October 11, 2004
Mangala Raju Patel Vs. State of Maharashtra
February 10, 2004
MANGILAL NARSINGDAS GATTANI Vs. DAULAT S/O SRIPAT SHEWALE
August 29, 2004
MANGILAL S MUNDADA Vs. MANGALA M MUNDADA
February 9, 2004
MANIBEN PALJIBHAI PARMAR Vs. UNION OF INDIA
April 15, 2004
MANIBHADRA PROCESSORS Vs. ADDITIONAL COMMISSSIONER CENTRAL EXCISE
March 29, 2004
MANIK SAHADU BORSHE Vs. UNION OF INDIA
September 9, 2004
MANIK VITHALRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
March 8, 2004
MANISHA PRALHAD BHOSLE Vs. STATE OF MAHARASHTRA
January 29, 2004
MANISHA SANDEEP GADE Vs. SANDEEPVINAYAK GADE
October 1, 2004
MANJU ANWARALI KHATUN Vs. STATE OF MAHARASHTRA
December 22, 2004
MANJULABAI WD/O SHALIKRAM GOHATE Vs. BHAGIRATHIBAI WD/O GANESHRAO GOHATE
April 23, 2004
MANMATHAPPA VARAPPA HALKUDE Vs. BASAWRAJ SANGAPPA BELURE
December 7, 2004
MANOHAR BHATIA Vs. P K RAGHAVAN
April 7, 2004
MANOHAR G SCINDIA Vs. UNION OF INDIA
April 22, 2004
MANOHAR KUSHABA GANGURDE Vs. POLICE SUB INSPECTOR OF THE STATE OF MAHARASHTRA
June 10, 2004
Manohar Naik Vs. Fr Thomas Gonsalves
February 10, 2004
MANOHAR RUSTAM BUNDE Vs. STATE OF MAHARASHTRA
June 14, 2004
MANOHAR V BARAD Vs. UNION OF INDIA
February 13, 2004
MANOHAR WALMIK NARAYANRAO KABLE Vs. STATE OF MAHARASHTRA
October 4, 2004
MANOJ AMDAS INGLE Vs. MEMBER INDUSTRIAL COURT
March 19, 2004
MANORAMA Vs. LUKMANSHAH KASAMSHAH
April 26, 2004
MANORAMABAI AMRUTRAO DESHMUKH Vs. LAXMAN ATMARAM KATHALE
July 2, 2004
MANSARAM SAMPAT PATIL Vs. SAMBHU HARCHAND CHAUDHARY
June 30, 2004
MANSARAM SAMPAT PATIL Vs. SHAMBHU HARCHAND CHOUDHARI
March 18, 2004
MANSARAM SAMPAT PATIL Vs. SAMBHU HARCHAND CHOUDHARI
March 3, 2004
MANSOOR AHMED MOHD. HASHIM Vs. CHAIRMAN/GEN. SECRETARY, YATEEM KHANA & MADRASA, ANJUMAN KHAIRUL ISLAM & ORS.
January 27, 2004
Mansur A Khan Vs. State of Maharashtra
February 27, 2004
MARATHWADA BANJARA SEVESANGH Vs. STATE OF MAHARASHTRA
April 12, 2004
Maria Greta Soarese Matos Sequeira Vs. Aleixo Caetano Colaco alias Caetano ColacoDied
June 10, 2004
MARINE CONTAINER SERVICES Vs. RAJESH DHIRAJLAL VORA
December 10, 2004
MARUTI SHAMRAO WADKAR Vs. STATE OF MAHARASHTRA
February 17, 2004
MARUTIRAO VISHWANATH BAGAL Vs. DINKAR KASHINATH MORE
July 26, 2004
MASTER SALIM IKRAMUDDIN ANSARI Vs. OFFICER IN CHARGE
August 13, 2004
MATRU ASHISH CO OPERATIVE HOUSING SOC LTD Vs. BHAGWAN V MOORJANEY
February 25, 2004
MATYABAI @ PARBATABAI W/O DHUNDILAL KUTARHE Vs. GODABAI W/O GODHAN SULAKHE
April 23, 2004
MAYARAJU GHAVGHAVE Vs. RETURNING OFFICER
March 26, 2004
MD RAFIQ MD TAJODDIN Vs. STATE OF MAHARASHTRA
November 25, 2004
MD.HASSAN S/O MD.YAQUB Vs. MUNICIPAL COUNCIAL, DARYAPUR
September 3, 2004
MEHBOOB SAYEED Vs. STATE OF GOA THROUGH CHIEF SECRETARY
January 29, 2004
MERIND LTD Vs. STATE OF MAHARASHTRA
May 6, 2004
METAL BOX INDIA LTD Vs. STATE OF MAHARASHTRA
April 30, 2004
MHATARBA LAXMAN DONGARE Vs. CENTRAL BANK OF INDIA
December 9, 2004
MILLS CO LTD Vs. MANGALDAS & SONS
August 12, 2004
MINERAL SALES PVT LTD Vs. OTOKLIN PLANTS AND EQUIPMENTS LTD
June 21, 2004
MINGUELIN LOBO Vs. ARCHANA SAWANT
September 10, 2004
MIRZA AFZAL BAIG Vs. REGIONAL PASSPORT OFFICE THANE
June 24, 2004
MIRZA MUSHAQUE Vs. M S R T C
March 10, 2004
MISS ARLAND RODRIGUES Vs. STATE
July 1, 2004
MODERN BUILDERS Vs. STATE OF MAHARASHTRA
September 16, 2004
MOHAMMAD HANIF ABDUL MASJID ISANE Vs. JUNED MOHAMMAD JALAL
September 8, 2004
MOHAMMAD SALIM BASHIR SHAIKH Vs. STATE OF MAHARASHTRA
March 24, 2004
MOHAMMED ALI MCPO II Vs. CHIEF OF THE NAVAL STAFF
April 16, 2004
MOHAN BHANUDAS MOHITE Vs. STATE OF MAHARASHTRA
March 31, 2004
MOHAN CHHATURMAL Vs. STATE OF MAHARASHTRA
January 7, 2004
MOHAN N BHAWE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 29, 2004
MOHAN SADHU KAWALE Vs. STATE OF MAHARASHTRA
June 9, 2004
Mohan Shrawan Bhoir Vs. State of Maharashtra
February 3, 2004
MOHAN SHRAWAN BHOIR Vs. STATE OF MAHARASHTRA
March 3, 2004
MOHANBAI WD O RAMRATAN RATHI Vs. KHAIRATILAL KHADAKRAM PANJABI
December 9, 2004
MOHANLAL VANMALIDAS AND COMPANY BOMBAY Vs. COLLECTOR OF CUSTOMS PREVENTIVE AND GOLD CONTROL BOMBAY
January 21, 2004
MOHANRAJ BHIKU GANDHI Vs. KADAMMA NANUMANTA
November 25, 2004
MOHD AISANULLAH Vs. RAMESH DATTATRAYA ITHAPE
September 30, 2004
MOHD AYUB ALIMUDDIN SHAIKH ALIAS CHIKANA AYUB Vs. M N SINGH
January 6, 2004
MOHMAD YUSUF ANSARI Vs. G M SHARFUDDIN
July 26, 2004
Monica Lobo Vs. Sports Authority of Goa
January 21, 2004
MONISH H BHALLA Vs. SATYA PARKASH BAHI
October 19, 2004
MORAJEE GOCULDAS SPG and WVG CO LTD Vs. STATE OF MAHARASHTRA
May 6, 2004
MORARJEE GOCULDAS SPG & WVG CO LTD Vs. MORARJEE GOCULDAS SPG & WVG CO LTD
May 6, 2004
MOTILAL S O RAGHUDAYAL SRIVASTAVA Vs. STATE OF MAHARASHTRA
January 13, 2004
MOTIRAM BAPUNA WAGH Vs. STATE OF MAHARASHTRA
March 11, 2004
MOTIRAM JAGANNATH BHOIR Vs. RAJAARAM GOPAL MHASKAR
July 16, 2004
MR. BELARBINA DIAS MANDOLI AND OTHERS Vs. MR. G.A. A. GONSALVES, RESIDENT OF GUJIRA, SANTA CRUZ, ILHAS, GOA AND OTHERS
October 12, 2004
MR. FLOYD COUTINHO Vs. MRS. BEATRICA DIAS AND STATE
March 23, 2004
MUKAND LTD Vs. ITS WORKMEN
April 5, 2004
MUKESH RAMCHANDRA RAJPUT Vs. STATE OF MAHARASHTRA
December 10, 2004
MUKTABAI MAHADEO ANDHALE Vs. STATE OF MAHARASHTRA
April 15, 2004
MUKUND L VORA Vs. UNION OF INDIA
January 22, 2004
MUKUND LIMITED Vs. HINDUSTAN PETROLEUM CORPO LTD
December 17, 2004
MUKUND SYAMARAO KALE Vs. SAHEBRAO RODBAJI SABLE
October 29, 2004
MUKUNDA RAMJI DUNEDAR Vs. SITABAI
June 23, 2004
MUKUNDBHAI Vs. BANTHIA TRADING CO
April 21, 2004
MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
September 3, 2004
MUMBAI MAZDOOR SANGH Vs. AIR INDIA
December 14, 2004
MUNICIPAL COROP OF GREATER MUMBAI Vs. VINAYAK RAOJI SUNKERSETT SATYAVATI V SUNKERSETT and NARENDRA V SUNKERSETT
November 30, 2004
MUNICIPAL CORPN OF GREATER BOMBAY Vs. VASUDEO SHIVRAM WORLIKAR
April 21, 2004
MUNICIPAL CORPORATION Vs. SHAIKH MOHAMMEDSHAIKH YUSUFSAHEB
March 5, 2004
MUNICIPAL CORPORATION Vs. COMMISSIONER THANE MUNICIPAL CORPORATION HAVING, STATE OF MAHARASHTRA, STATE OF MAHARASHTRA
September 22, 2004
MUNICIPAL CORPORATION OF GREATER Vs. SUBHASH KONDIRAM MORE
August 12, 2004
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. STATE BANK OF INDIA
December 17, 2004
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BABU BHAROSE DHOBI
December 16, 2004
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. DOLLY THAKORE
April 20, 2004
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SUBHASH KONDIRAM MORE
July 22, 2004
MUNICIPAL CORPORATION OF GREATER MUMBAI A BODY CORPORATE CONSTITUTED UNDER THE BOMBAY MUNICIPAL CORPORATION ACT, 1888 AND HAVING ITS HEAD OFFICE AT MAHAPALIKA MARG, FORT, MUMBAI Vs. SPECIAL LAND ACQUISITION OFFICER(1) BOMBAY MUNICIPAL CORPORATION
November 30, 2004
MUNSHAW INDUSTRIES PROPRIETOR TEXIND CORPN P LTD Vs. EMPLOYEES STATE INSURANCE CORPN
October 7, 2004
MURLIDHAR ROONGTA Vs. S JAGANNATH TIBREWALA
August 16, 2004
MURLIDHAR SAHAJRAM SADHAWANI Vs. RESIDENT DEPUTY COLLECTOR WASHIM
February 17, 2004
MURLIDHAR SHIVRAM PATEKAR Vs. STATE OF MAHARASHTRA
January 20, 2004
MURLIMANOHAR BHANGDE Vs. PRABHA BHATTACHARYA
December 23, 2004
MUSAJI MOHAMADALI MASTER Vs. GULAMALI DADABHAI AMRELIWALA
October 26, 2004
MX ELECTRONICS Vs. UNION OF INDIA
December 10, 2004
MYSORE FRUIT PRODUCTS LTD Vs. CUSTODIAN
July 28, 2004
N C SHARMA Vs. UNION OF INDIA
February 10, 2004
N H KHURANA Vs. COMMISSIONER OF POLICE
July 28, 2004
N J NAYDU and CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 5, 2004
N K P SALVE INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTER Vs. STATE OF MAHARASHTRA
August 17, 2004
N M WADIA CHARITABLE HOSPITAL STATION ROAD Vs. ASHOK VYANKATESH APATE
August 23, 2004
N R SHINDE Vs. SHOBHADEVI SHINDE
February 9, 2004
NAGAR YUWAK SHIKSHAN SANSTHAS NAGPUR COLLEGE OF PHARMACY NAGAR Vs. STATE OF MAHARASHTRA
December 23, 2004
NAGDEVI KAMGAR SABHA Vs. K.M.DESAI
October 15, 2004
NAGNATH KAULWAR AND SONS Vs. GOVINDRAM SHYAMSUNDER
March 25, 2004
NAGORAO ONKAR TAYADE Vs. RANJANA NAGORAO TAYADE
October 14, 2004
NAGPUR GAS AND DOMESTIC APPLIANCE Vs. STATE OF MAHARASHTRA
August 2, 2004
NAGPUR LAND DEVELOPERS ASSOCIATION Vs. STATE OF MAHARASHTRA
December 22, 2004
NAKSHATRAM KANAKRAJ NADAR Vs. COMMISSIOER OF POLICE
July 16, 2004
NALINI Vs. VIJAYPRASAD
April 29, 2004
NALINI NARENDRA DESHMUKH Vs. NAGPUR MUNICIPAL CORPORATION
April 1, 2004
NAMDEO DAJI NARAKE Vs. PARUBAI W/O PIRAJI NARKE
August 4, 2004
NAMDEO S O ADKOOJI HEDAU Vs. STATE OF MAHARASHTRA
September 10, 2004
NAMDEO SHAMRAO WAGHMARE Vs. RAMDAS SHRIPAT WAGHMARE
September 30, 2004
NANA ALIAS DNYANESHWAR MAHADEO GOHATE Vs. STATE OF MAHARASHTRA
February 12, 2004
NANDED MUNICIPAL COUNCIL Vs. MOHD YUSUF MOHD RAMJAN
January 1, 2004
NANDED MUNICIPAL COUNCIL Vs. MOHD YUSUFMOHD RAMZAN
April 13, 2004
NANDKISHOR DAULATRAO SHELKE Vs. BABAN VITTHAL MHASKE
September 13, 2004
NANDKISHOR SHRIMANTRAO DESHMUKH Vs. PRESIDING OFFICER TAHSILDAR JAFRABAD
February 27, 2004
Nandu Janu Patil Vs. State of Maharashtra
January 29, 2004
NANDU S O MADHUKAR GAWALI Vs. STATE OF MAHARASHTRA
December 15, 2004
NARASU APPA PATIL Vs. STATE OF MAHARASHTRA
June 8, 2004
NARAYAN Vs. STATE OF MAHARASHTRA
June 23, 2004
NARAYAN ATMARAM BORASE Vs. STATE OF MAHARASHTRA
October 7, 2004
NARAYAN BALA PATIL Vs. STATE OF MAHARASHTRA
October 18, 2004
NARAYAN KOTHIRAMJI BAWANE Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
April 8, 2004
NARAYAN MAHADEORAO KOLHE Vs. STATE OF MAHARASHTRA
January 29, 2004
NARAYAN RAGHOJI GANGAWANE Vs. STATE OF MAHARASHTRA
June 30, 2004
NARAYAN SUKLAL KOLI Vs. STATE OF MAHARASHTRA
March 11, 2004
NARAYAN VITHOBAJI PACHBHAIYEE Vs. UMAKANT MAHADEO PACHBHAIYEE
April 30, 2004
NARESH RANE Vs. DISTRICT DEPUTY REGISTRAR
March 3, 2004
NARHARI BALKU KAVADE Vs. HANMANTA TIMMA PUJARI
April 2, 2004
NARHARI KISAN KHODAVE Vs. STATE OF MAHARASHTRA
April 8, 2004
NARIELWADI ZOPADPATTI WELFERE SOCIETY Vs. MUNICIPAL CORPO OF GREATER BOMBAY JOINT MUNICIPAL COMMISSIONER
November 4, 2004
NARIMAN NASSARWANJI DUBASH Vs. CLOVER CO OPERATIVE HOUSING SOC LTD
August 18, 2004
NARMADABAI Vs. STATE OF MAHARASHTRA
August 17, 2004
Narmadabai Damodar Diukar Vs. Chandrakant V Pilankar
March 5, 2004
NASHIM S CHAND Vs. DIRECTOR VOCATIONAL EDUCATION and TRAINNING
March 25, 2004
NASIMBI ABDUL GAFFAR Vs. SINDHUTAI MADHUKAR MALLEWAR
April 29, 2004
NASIMKHAN SIKANDARKHAN Vs. STATE OF MAHARASHTRA
September 21, 2004
NASIR YUSUF SHAIKH Vs. STATE OF MAHARASHTRA
August 19, 2004
NATIONAL FEDERATION OF BLIND Vs. STATE OF MAHARASHTRA
July 22, 2004
NATIONAL INSURANCE CO LTD Vs. SHANTI DEVI
July 28, 2004
NATIONAL INSURANCE COMPANY LTD Vs. SHANTIDEVI
July 28, 2004
NATIONAL INSURANCE COMPANY LTD Vs. SWARNA KAUR SOKHI
June 21, 2004
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
January 8, 2004
NATIONAL SHIPPING COMPANY OF SAUDI ARABIA Vs. SENTRANS INDUSTRIES LIMITED
January 12, 2004
NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LTD Vs. T M MANTRI MEMBER OF THE INDUSTRIAL COURT
January 21, 2004
NATIONAL TEXTILE CORPORATION S M LTD Vs. GANGARAM ATMARAM VISHWASRAO
September 1, 2004
NATIONAL TILES AND MARBLE COMPANY Vs. JOSHI AND SONS
September 9, 2004
NAUSHAD ALI ABDUL HASAN SHAIKH Vs. STATE OF MAHARASHTRA
September 9, 2004
NAVIN J SURTI Vs. MODI RUBBER LIMITED
January 9, 2004
NAVIN LTD Vs. UNION OF INDIA
September 30, 2004
NAVNATH MOTIRAM SHIRALE Vs. RETURNING OFFICER ASSISTANT REGISTRAR CO OP SOCIETIES PATODA DIST BEED
December 2, 2004
NAVNATH NAMDEO MASKE Vs. STATE OF MAHARASHTRA
August 18, 2004
NAVODAYA VIDYALAYA, GADCHIROLI Vs. STATE OF MAHARASHTRA
September 7, 2004
NAZMA SHAFI SHAIKH Vs. ASHOK PANNALAL GANDHI
August 25, 2004
NECTAR BEVERAGES P LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX ASSESSMENT
February 10, 2004
NEELAM ASHWINIKUMAR KHURANA Vs. GULAB HIRASINGH
April 26, 2004
NEENA MURUDESHWAR Vs. KEY PUBLICATION LTD
July 9, 2004
NEMINATH JAIN BHRAMHACHARYA ASHRAM Vs. RAJENDRA SITARAM NIKAM
February 6, 2004
NETAJI KRISHNAJI PAWAR Vs. MANAGING DIRECTOR AJINKYATARA SAHAKARI SAKHAR
June 25, 2004
NETAJI PRATISTHA Vs. GOVERMENT OF MAHARASHTRA
August 30, 2004
NEW DELHI ASSURANCE CO LTD Vs. PRAVIN MOHD GAUS RAFIUDDIN
September 15, 2004
NEW GREAT EASTERN SPINNING AND WEAVING CO LTD Vs. VASANT MAHADEO BIDIA
July 7, 2004
NEW INDIA ASSURANCE CO LTD Vs. BAPUSAO NARAYAN TENDULKAR
June 17, 2004
NEW INDIA ASSURANCE CO LTD Vs. ROSHAN BI MAGDUM
September 23, 2004
NEW INDIA ASSURANCE CO LTD Vs. J D FERNANDES
October 7, 2004
NEW INDIA ASSURANCE CO LTD Vs. SHASHIKALABAI
October 27, 2004
NEW INDIA ASSURANCE CO LTD Vs. GANESH
May 5, 2004
NEW INDIA ASSURANCE CO LTD Vs. TULSHIRAM PANDURANGE MOHOD
June 8, 2004
NEW INDIA ASSURANCE CO LTD Vs. MOHAMMAD YUSUF INAMUDDIN PIRJADE
June 17, 2004
NEW INDIA ASSURANCE CO LTD Vs. CHAND BI
March 25, 2004
NEW INDIA ASSURANCE CO. LTD Vs. VEERAPA NAIDU
October 11, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. DADARAO GOVINDRAO YADGIRE
April 1, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. URMILA WD/O SUDHAKAR GANGARE
June 9, 2004
NEW INDIA ASSURANCE COMPANY LTD, Vs. STATE OF MAHARASTRA
February 27, 2004
NEW PHALTAN SUGAR WORKS LTD Vs. STATE OF MAHARASHTRA
January 23, 2004
NEW QUEST CORPATION P LTD Vs. IN RE
June 18, 2004
NEW STANDARD ENGINEERING CO LTD Vs. ASHOK H HIRE
April 8, 2004
Nicholas Piramal India LTD Vs. STATE OF MAHARASHTRA
May 6, 2004
NILESH JAP DARU Vs. STATE OF MAHARASHTRA
August 19, 2004
NILKANTH DHONDIBA CHAVAN Vs. UMABAI ANANT DESAI
September 3, 2004
NILKANTH S O KRISHNA THAKRE Vs. STATE OF MAHARASHTRA
December 17, 2004
NIRANJAN UMESHCHANDRA JOSHI Vs. MRUDULA JYOTI RAO
February 4, 2004
NIRANJANBAI CHANDRAKANT VIRA Vs. PRAMILA BAI BALKRISHNA ZADE
April 28, 2004
NIRMALA JAYAWANTRAO PATIL Vs. BHIMA YESABA KAMBLE
July 23, 2004
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April 29, 2004
NIRMALABAI JAISINGH PATEL Vs. POONAM SIYARAM MAHARAJ VYAS
December 22, 2004
NISHA SANJAY GOSWAMI Vs. STATE OF MAHARASHTRA
April 23, 2004
NISHITKUMAR SWAIKA Vs. HAZARIMAL MISHRILAL BAFNA
September 21, 2004
NITIN SOPAN MEHETRE Vs. STATE OF MAHARASHTRA
March 19, 2004
NIVRUTTI DAJI NARAKE Vs. JANABAI PIRAJI NARKE
August 4, 2004
NIVRUTTI SHANKAR SHEWALE Vs. STATE OF MAHARASHTRA
April 2, 2004
NIVRUTTINATH YATRA DONATION TRUST NASIK Vs. SUB DIVISIONAL OFFICER DAHANU
October 29, 2004
NOORJAHAN M ASLAM ANSARI Vs. STATE OF MAHARASHTRA
January 28, 2004
NOVARTIS AG Vs. MEHAR PHARMA
December 23, 2004
O J COELHO Vs. A L ALASPURKAR
September 16, 2004
O J COELHO Vs. FGP LIMITED
September 16, 2004
O K VASUDEVAN Vs. PARAS DARSHAN CO OP HSG SOC LTD
March 10, 2004
O N G C LTD Vs. SURYA PAINTS and OIL WORKS
March 11, 2004
OCEAN DRIVING CENTER LTD Vs. UNION OF INDIA
March 5, 2004
OCTAVIANO TEOGONO ALCACOAS Vs. ROSA MILAGRINA A
October 1, 2004
OIL & NATURAL GAS CORPORATION LTD Vs. OIL FIELD INSTRUMENTATION
July 14, 2004
OIL AND NATURAL GAS COMMISSION Vs. CITY and INDISTRUAL DEVELOPMENT CORPORATION OF MAHARASHTRA
July 28, 2004
OIL AND NATURAL GAS COMMISSION Vs. OIL FIELD INSTRUMENTATION
July 1, 2004
OIL AND NATURAL GAS CORPORATION LIMITED Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
July 28, 2004
OIL AND NATURAL GAS CORPORATION LTD Vs. OFF-SHORE ENTERPRISES INC
July 28, 2004
OIL NATURAL GAS COMMISSION LTD Vs. GARWARE SHIPPING CORPORATION LTD
December 7, 2004
OM JAI SHRI GURUKRUPA CO OPERATIVE HOUSING SOC LTD Vs. VASUDHA VASANT DHAVALE
July 20, 2004
OM JAI SHRI GURUKRUPA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. S V PADHYE
July 20, 2004
OMAN PURUSHOTTAMAN NAIR Vs. LIFE INSURANCE CORPO OF INDIA
October 21, 2004
OMANA PURUSHOTHAMAN NAIR Vs. L I C OF INDIA
October 21, 2004
OMPRAKASH SHRAWAN DESHPANDE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
December 8, 2004
ORIENTAL INSURANCE CO LTD Vs. SANGITA DATTATRAYA JAMDADE
August 11, 2004
ORIENTAL INSURANCE CO LTD Vs. PRAKASH CHUNILAL MIRGANY
April 23, 2004
ORIENTAL INSURANCE CO TLD Vs. ASHOK RAMVILASJI VYAS
April 1, 2004
OSWAL PETROCHEMICALS Vs. GOVERMENT OF MAHARASHTRA
October 14, 2004
OSWAL PETROCHEMICALS ANIK Vs. GAMBHIR CATERING SERVICES, SUMATI P GAMBHIR
October 14, 2004
OWN RICHARD BERNARD RONCON OF MUMBAI Vs. MARY PHILOMENA ALIAS MILLIE RONCON NEE DSOUZA OF MUMBAI
August 24, 2004
P A INAMDAR Vs. STATE OF MAHARASHTRA
August 17, 2004
PACIFIC ENGINEERING CO PVT LTD Vs. EAST INDIA HOTELS LTD
May 5, 2004
PADMAVATI BALASO CHAVARE Vs. NEW INDIA ASSURANCE CO LTD
July 2, 2004
PADMINI NAIR Vs. COLLECTOR, NASIK REGION
April 22, 2004
PANDIT BALKRISHNA CHAVAN Vs. KOLHAPUR MUNICIPAL CORPORATION
March 23, 2004
PANDIT BALKRISHNA CHAVAN Vs. STATE OF MAHARASHTRA
March 25, 2004
PANDIT WAMAN MORE Vs. STATE OF MAHARASHTRA
September 30, 2004
PANDURANG ALIAS SANJAY GANGARAM PAWAR ALIAS BHOSALE Vs. STATE OF MAHARASHTRA
April 22, 2004
PANDURANG KESHAV SORWADKAR Vs. PAPER AND PULP CONVERSIONS LTD
August 11, 2004
PANDURANG NARAYAN MANGLE Vs. AKOLA DISTRICT CENTRAL CO OP BANK LTD
December 13, 2004
PANDURANG NARAYAN RAKHONDE Vs. RETURNING OFFICER, ZILLA PARISHAD & PANCHAYAT SAMITI ELECTION, KHAMGAON
February 9, 2004
PANDURANG PARSHURAM TAPRE Vs. SCHOOL TRIBUNAL AMRAVATI and AURANGABAD DIVISION AURANGABAD
March 3, 2004
PANDURANG S O KRISHNA JADHAV Vs. STATE OF MAHARASHTRA
December 6, 2004
PANDURANG SANJAY GANGARAM PAWAR Vs. STATE OF MAHARASHTRA
April 22, 2004
PANJABRAO DESHMUKH MEMORIAL EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
February 26, 2004
PANNALAL TILOKCHAND KHEDKAR Vs. RUKHABSAO NATHUSAO JAIN
September 24, 2004
PARADIGM HOTELS PRIVATE LTD Vs. EDC LIMITED
April 28, 2004
PARASHRAM BHIKAJI RAUT Vs. MAHARASHTRA REVENUE TRIBUNAL
November 22, 2004
PARASHRAM UDHAO PUNWATKAR Vs. STATE OF MAHARASHTRA
October 12, 2004
PARKASH ANANT PAWAR Vs. STATE OF MAHARASHTRA
July 9, 2004
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February 17, 2004
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April 23, 2004
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September 2, 2004
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March 26, 2004
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January 23, 2004
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December 9, 2004
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November 4, 2004
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July 29, 2004
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June 28, 2004
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March 3, 2004
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June 8, 2004
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July 19, 2004
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December 8, 2004
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March 26, 2004
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April 27, 2004
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January 16, 2004
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July 6, 2004
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April 21, 2004
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November 3, 2004
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July 16, 2004
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March 9, 2004
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September 10, 2004
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March 10, 2004
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February 17, 2004
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January 5, 2004
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September 10, 2004
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June 9, 2004
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April 27, 2004
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July 7, 2004
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September 30, 2004
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November 25, 2004
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September 6, 2004
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May 6, 2004
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December 22, 2004
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August 31, 2004
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January 21, 2004
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August 4, 2004
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April 22, 2004
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April 12, 2004
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September 29, 2004
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October 29, 2004
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April 21, 2004
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September 6, 2004
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January 23, 2004
RUTH FURTADO Vs. STATE BANK OF INDIA
September 2, 2004
S A MODI Vs. T A RANA
June 10, 2004
S BALAKRISHNAN Vs. STATE OF MAHARASHTRA
March 17, 2004
S C CHANDWANI Vs. UNION OF INDIA
April 23, 2004
S F REGO Vs. STATE OF MAHARASHTRA
June 22, 2004
S H RAWAT Vs. VOLTAS LTD
June 28, 2004
S K MANJREKAR Vs. GOA UNIVERSITY
July 28, 2004
S R AHMAD Vs. QAZI SHAHABUDDIN
March 17, 2004
S R Phal Vs. His Excellency the Visitor of Goa University
January 13, 2004
S S DHINGRA Vs. MINISTRY OF DEFENCE
August 26, 2004
S S GOSAVI Vs. B K GAWALI
August 5, 2004
S SAMPATH KUMAR Vs. STATE OF MAHARASHTRA
October 1, 2004
SACHIN JAGANNATHRUIKME Vs. UNITED INDIA INSURANCE CO LTD
July 23, 2004
SACHIN SUDHAKAR NIKAM Vs. A N ROY
December 6, 2004
SACHINDRANATH DEY Vs. SUPERINTENDENT MUMBAI
July 29, 2004
SADASHIV CHANDER BHAMGARE Vs. EKNATH PANDHARINATH NANGUDE
April 16, 2004
SADASHIV CHANDER BHAMGARE Vs. EKNATH PANDHARINATH NANGUDE
April 4, 2004
SADASHIV GANGARAM LAMBE Vs. SUBHASH AKARAM GOTKHINDE
December 23, 2004
SADASHIV SAKHARAM NAVAGHANE Vs. ADDITIONAL DIRECTOR GENERAL AND SPECIAL INSPECTOR
August 3, 2004
SADASHIV VIRTUJI PETKAR Vs. STATE OF MAHARASHTRA
March 25, 2004
SADHANA SATISH KOLVANKAR Vs. SATISH SACHIDANAND KOLVANKAR
July 15, 2004
SAHEBRAO DAULATRAO NIMBHORKAR Vs. MUNICIPAL COUNCIL MORSHI
October 20, 2004
SAHYADRI PUNARVASAN GAOTHAN VIKAS SANSTHA Vs. PANDHARPUR MUNICIPAL COUNCIL
December 6, 2004
SAI TRADERS Vs. SURYAKANT KASHINATH OVHAL
July 27, 2004
SAILESH SHYAM PARSEKAR Vs. BABAN ALIAS VISHVANATH S GODGE
September 2, 2004
SAJEDA NIHAL AHMED Vs. MALEGAON MUNICIPAL CORPN
August 12, 2004
SAJEDA NIHAL AHMED, HAJAR KHOLI, MALEGAON, SAJIDA NIHAL AHMED Vs. STATE OF MAHARASHTRA, MOHAMED SABIR GAUHAR
August 12, 2004
SAKHARAM BHOJU RATHOD Vs. STATE OF MAHARASHTRA
June 29, 2004
SALIM IKRAMUDDIN ANSARI Vs. OFFICER-IN-CHARGE, BORIVALI POLICE STATION
August 13, 2004
SAMEEP MAHARAJ PADORA Vs. PRIYANSHA SAMEEP PADORA
March 22, 2004
SAMEER SURENDRA DESAI Vs. STATE OF MAHARASHTRA
April 28, 2004
Samiro Mascarenhas Vs. Valente DCosta
June 11, 2004
SANDEEP ALIAS SANJAY VITHAL SHINDE Vs. STATE OF MAHARASHTRA
July 5, 2004
SANDIP VASANTRAO LATHARE Vs. STATE OF MAHARASHTRA
December 23, 2004
SANDU JAMALUDDIN Vs. MARUTI TRIMBAK
April 7, 2004
SANDVIK ASIA LTD Vs. COMMISSIONER OF INCOME TEX
January 16, 2004
SANGLI BANK LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT
March 23, 2004
SANJAY AATMARAM PATIL Vs. STATE OF MAHARASHTRA
February 27, 2004
SANJAY BHAGWAN BARGE Vs. PRESIDENT NAGRIK SAHAYYA KENDRA MUMBAI
September 28, 2004
SANJAY G KHEMUKA Vs. STATE OF MAHARASHTRA
March 10, 2004
SANJAY GOPINATH DESHMUKH Vs. STATE OF MAHARASHTRA
January 13, 2004
SANJAY KANUBHAI PATEL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
July 19, 2004
SANJAY KEWALCHAND BHONDKAR Vs. CHAIRMAN MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
March 25, 2004
SANJAY MAHENDRA PAWAR Vs. MALEGAON MUNICIPAL CORPORATION
October 29, 2004
SANJAY MORESHWAR POTE Vs. STATE OF MAHARASHTRA
July 14, 2004
SANJAY PANDURANG WAGH Vs. SPECIAL LAND ACQUITION OFFICER
July 21, 2004
SANJAY PRALHADRAO SINGALWAR Vs. ZILLA PARISHAD
October 19, 2004
SANJAY PURSHOTTAM AGRAWAL Vs. NIRMALADEVI SHANTILAL RUPAREL
January 9, 2004
SANJAY SANWARMAL AGARWAL Vs. UNION OF INDIA
March 31, 2004
SANJEEV M. DESHMUK Vs. COMPETENT AUTHORITY
December 23, 2004
SANJIV KALIDAS SARKAR Vs. STATE OF MAHARASHTRA
September 7, 2004
SANJIVANI ASHOK CHAVAN Vs. JAYANT ANANT BELSARE
February 3, 2004
SANMAN TRADE IMPEX PVT LTD Vs. STATE OF MAHARASHTRA
August 23, 2004
SANTA RITA GOMES Vs. STATE MARGOA TOWN POLICE STATION
July 5, 2004
SANTAN FINANCERS and REAL ESTATE PVT LTD Vs. DEVAPA A SARVI
December 10, 2004
SANTOSH DATTARAM NADKARNI Vs. NEW INDIA INDUSTRIES LTD
February 26, 2004
SANTOSH NAIK Vs. STATE
July 16, 2004
SANTOSH RAGHUNATH GHAVRE Vs. MUNICIPAL CORPN OF GREATER BOMBAY
April 22, 2004
SANVIJAY ALLOYS P LTD Vs. STATE OF MAHARASHTRA
May 6, 2004
SANYOGITA SHIVNAATH NANEDKAR Vs. SURPRABHA RAJENDRA JUNGHARE
May 5, 2004
SAQUIB ABDUL HAMEED NACHAN Vs. STATE OF MAHARASHTRA
November 5, 2004
SAQUID ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
December 21, 2004
Sarabhai Piramal Pharmaceuticals Pvt LTD Vs. STATE OF MAHARASHTRA
April 27, 2004
SARASWATI DALMIA Vs. COLLECTOR OF BOMBAY
August 18, 2004
SARAWATI S WAGHMODE Vs. STATE OF MAHARASHTRA
April 7, 2004
SARGAM SPICES PVT LTD Vs. GHARKUL INDUSTRIES PVT LTD
September 28, 2004
SARVA SHRAMIK SANGH SANGLI Vs. STATE OF MAHARASHTRA
September 14, 2004
SARVARI ANSARI Vs. A N ROY
September 14, 2004
SASHIKALA Vs. MORESH EKNATH JAMBHULKAR
June 22, 2004
SATISH ARJUN SURVE Vs. STATE OF MAHARASHTRA
February 9, 2004
SATISH S O LIMBRAJ ADATRAO Vs. STATE OF MAHARASHTRA
December 1, 2004
SATISH S O NANDIKISHOR TIWARI Vs. STATE OF MAHARASHTRA
December 21, 2004
SATTAR ABDUL MEMON Vs. STATE OF MAHARASHTRA
April 22, 2004
SATVANKAUR HARJITSINGH VIG Vs. AARTI JAYANT LALWANI
November 2, 2004
SATYADEVSINGH JAYRAMSINGH THAKUR Vs. STATE OF MAHARASHTRA
October 26, 2004
SATYAVATI DHARMA POROB, (SINCE DECEASED REPRESENTED BY HER LEGAL HEIRS) AND OTHERS Vs. RAJARAM PANDU FADTE AND ANOTHER
March 17, 2004
SATYENDRAKUMAR L SHUKLA Vs. STATE OF MAHARASHTRA
October 20, 2004
SAU RUKHMABAI Vs. STATE OF MAHARASHTRA
April 29, 2004
SAURABH S PAKALE Vs. MAHARASHTRA STATE SECONDARY AND HIGHER SEC EDU BOARD
October 18, 2004
SAVLARAM SHANKAR SATARDEKAR Vs. GAJANAN SHANKAR SATARDEKAR
June 25, 2004
SAYAJI HANMAT BANKAR Vs. STATE OF MAHARASHTRA
August 11, 2004
SAYALI SANJAY MALVANKAR Vs. CHIEF OFFICER VENGURLA MUNICIPAL COUNCIL VENGURLA
January 29, 2004
SAYARABI SAYYAD ABDUL AJIJ (DECEASED) THROUGH L.RS. Vs. SHRI. ABDUL RASHID ABDUL MAJID
July 13, 2004
Scheme of Amalgamation of Bhilosa Synthetics Pvt LTD Vs. STATE OF MAHARASHTRA
April 27, 2004
SCHEME OF AMALGAMATION OF CANERE Vs. NICHOLAS PIRAMAL INDIA LTD
May 6, 2004
SECRETARY LUCY SEQUEIRA TRUST Vs. SUSHMA PRAMOD UPADHYAY
July 15, 2004
SECURITIES and EXCHANGE BOARD OF INDIA Vs. CABOT INTERNATIONAL CAPITAL CORPORATION
March 3, 2004
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SKDC CONSULTANTS LTD
March 12, 2004
SELVARANI COTTON MILLS PVT LTD Vs. STATE OF MAHARASHTRA
October 29, 2004
SESA GOA LIMITED Vs. MORMUGAO WATERFRONT WORKERS UNION
October 29, 2004
SESA GOA LTD Vs. JOINT COMMISSIONER OF INCOME-TAX
May 6, 2004
SESHRAO RAIBHAN INGALE Vs. SHILPA SHESHRAO INGALE
November 13, 2004
SEWANTABAI W/O. TILAKCHAND BAGE Vs. GANGARAM S/O. CHAITANYA KOLTE & ANR.
March 10, 2004
SHABANA MOHSIN GHAZI Vs. MOHSIN MAHFOOZ GHAZI
July 20, 2004
SHABANA MOHSIN GHAZI ALIAS SHAIKH Vs. HANIF AZMI ELIYAS AZAMI
July 20, 2004
Shabane Mustaque Naik Vs. STATE OF MAHARASHTRA
April 21, 2004
SHAIKH ABDUL KADAR Vs. STATE
August 17, 2004
SHAIKH AFSAR SHAIKH AKBAR Vs. STATE OF MAHARASHTRA
February 10, 2004
SHAIKH ASIF SHARPHODDIN Vs. STATE OF MAHARASHTRA
February 17, 2004
SHAIKH BADARUNNISA BEGUM SHAIKH ABBAS Vs. STATE OF MAHARASHTRA
February 9, 2004
SHAIKH QUARIM SHAIKH ABDUL Vs. STATE OF MAHARASHTRA & ANR.
July 7, 2004
SHAIKH YASIN SAYIDULLAH Vs. KASIM ABU HUSSEIN
April 5, 2004
SHAILADEVI DAMODARPRASAD BHADANI Vs. HARISHCHANDRA ANANT PANDIT
December 17, 2004
SHAILENDRA V NAIK Vs. SPECIAL LAND ACQUISITION OFFICER
August 23, 2004
SHAILESH HARILAL POONATAR Vs. DISTRICT COLLECTOR OF STAMPS
August 26, 2004
SHAKIL AHMED SHAIKH Vs. STATE OF MAHARASHTRA
October 1, 2004
SHALAN TUKARAM MASKAR Vs. STATE OF MAHARASHTRA
February 12, 2004
SHAM KESHAV GORE Vs. STATE OF MAHARASHTRA
August 31, 2004
SHAM SHANKAR KANKARIA, DATTATRAYA VINAYAK BOTHARE, KHANDU DEORAM ABHANG, SANJAY ALIAS JAYA NANDKUMAR RANBHISE, RAJESH BAJIRAO BHAVAR, RAJU AYYUB PATHAN, STATE OF MAHARASHTRA, STATE OF MAHARASHTRA, RAJU AYYUB PATHAN, SANJAY NANDKUMAR RANBHISE Vs. SHAM SHANKAR KANKARIA, STATE OF MAHARASHTRA
September 14, 2004
SHAMEER CARVALHO Vs. STATE OF GOA
August 24, 2004
SHAMINA AMIRALI MUKADAM Vs. NEW INDIA ASSURANCE COMPANY LTD
August 3, 2004
SHAMLAL RATANLAL BUMB Vs. UTTAMCHAND SUGANCHAND MARWADI
July 1, 2004
SHAMLAL RATANLAL BUMB Vs. UTTAMCHAND SUGANCHAND MARWADI
July 26, 2004
SHAMMANGALDAS MANWANI Vs. STATE OF MAHARASHTRA
April 7, 2004
SHAMRAO DADARAO JADHAV Vs. STATE OF MAHARASHTRA
March 24, 2004
SHAMSUNDER PANDHARINATH YADNURWAR Vs. WASUDEO GANPATI BOBDE
February 25, 2004
SHANGRILA FOOD PRODUCTS LTD Vs. SUMERSING SHEKHAWAT
May 6, 2004
SHANKAR CHIMA SHINGE Vs. STATE OF MAHARASHTRA
September 10, 2004
SHANKAR DAJI VHANALKAR Vs. VISHNU DAJI VHANALKAR
August 18, 2004
SHANKAR DIWAL WADU Vs. STATE OF MAHARASHTRA
September 24, 2004
SHANKAR GENU GANESHKAR Vs. KRISHNA APPA TELI
September 16, 2004
SHANKAR GOPAL PAGIRE Vs. STATE TRANSPORT CO OP BANK LTD
June 9, 2004
SHANKAR KESHAV MADANE Vs. STATE OF MAHARASHTRA
February 13, 2004
SHANKAR NARHARI KAWADE Vs. HANMANTA TIMMA PUJARI
April 2, 2004
SHANKAR SHANTARAM DIGHE Vs. STATE OF MAHARASHTRA
July 28, 2004
SHANKARANARAYANA CONSTRUCTION CO Vs. KONKAN RAILWAY CORPORATION LTD
February 13, 2004
SHANKARANARAYANA CONSTRUCTION CO Vs. KONKAN RAILWAY CORPORATION LTD
February 10, 2004
SHANKARGIR GULABGIR GOSAVI Vs. STATE OF MAHARASHTRA
March 5, 2004
SHANKARRAO RANGNATH GHODAKE Vs. RAMCHANDRA BAPU KOPARDE
April 5, 2004
SHANTA TUKARAM KASARE Vs. FATHER MILTON GONSALVES
October 18, 2004
SHANTABAI DADA KOLI Vs. BHUJGONDA ADAGONDA PATIL
October 7, 2004
SHANTABAI GOVINDRAO GHORPADE Vs. INDUBAI RAGHUNATH CHARMORE
July 23, 2004
SHANTABAI KRISHNA ZAMRE Vs. UNION OF INDIA
April 8, 2004
SHANTARAM GENUJI SATAV Vs. B A I F LABORATORIES LTD
June 18, 2004
SHANTARAM N. PAWAR Vs. STATE OF GOA
September 9, 2004
SHANTILAL SHOBHCHAND FIRODIA Vs. STATE OF MAHARASHTRA
February 27, 2004
SHANTINAGAR NAGRIK MANDAL Vs. STATE OF MAHARASHTRA
October 8, 2004
SHANTINIKETAN AIR INDIA CO OP HOUSING SOC LTD Vs. PRAJAKTA ENGINEERING AND CONSTRUCTIONS PVT LTD
August 16, 2004
SHARAD Vs. BALDEO
January 23, 2004
SHARAD CHHAJJURAM AGGARWAL Vs. BOMBAY BUILDERS COMPANY PVT LTD
March 12, 2004
SHARAD PRABHAKAR AMBAKAR Vs. AURN PRABHAKAR MHALASKANT
October 1, 2004
SHARAD PRABHUDAS Vs. CHIEF SECRETARY GOVT OF GOA
May 6, 2004
SHARAD S O CHAMPATRAO ASHRATWAR Vs. STATE OF MAHARASHTRA
August 5, 2004
SHARAD WASUDEORAO KALMEGH Vs. LEENA SHARAD KALMEGH
October 19, 2004
SHARADCHANDRA VENKATRAO RATNALIKAR Vs. GENERAL SECRETARY S B E S
June 18, 2004
Shashikala Kakodkar Vs. Reserve Bank of India
April 15, 2004
SHASHIKALA VASANT BAVISKAR Vs. MUNICIPAL CORPORATION FOR CITY OF JALGAON
September 24, 2004
SHASHIKANT LAMINARAYAN SHARMA Vs. STATE OF MAHARASHTRA
September 9, 2004
SHASHIKANT SHANKAR PATNE Vs. STATE OF MAHARASHTRA
February 17, 2004
SHASHIKUMAR NAGNATHRAO DIXIT Vs. STATE OF MAHARASHTRA
December 6, 2004
SHEETAL MOHANLAL PATEL Vs. P RAMBHAI and CO
March 11, 2004
SHEIKH MEHEBOOB ALIAS HETAK Vs. STATE OF MAHARASHTRA
February 12, 2004
SHENECTADY HERDILLA LTD Vs. BANIBAI DHONDU SUTAR
September 2, 2004
SHESHRAO Vs. SHILPA SHESHRAO
November 3, 2004
SHESHRAO BHIKAJI KALE Vs. DAMODHAR KUKAJI PANDHARE
February 10, 2004
SHESHRAO S O GURAPPA BOLEGAVE Vs. SHTVRAM S O AMRUTRAO PATEL
October 19, 2004
SHESHRAOSURYABHAN BARHATE Vs. SADANANDPURSHOTTAM TAPSWI
June 25, 2004
SHEWANTABAI WD/O KISANRAO INGLE Vs. CHANDRAKALABAI W/O SHEKOJI UDAKHE
April 12, 2004
SHIBANAND NEPAL KARAMKAR Vs. STATE OF MAHARASHTRA
November 5, 2004
SHIPPING CORPORATION OF INDIA Vs. OYSTER MARINE INC
September 1, 2004
SHIVA RAGHO KUMBHAR Vs. KALYAN KRISHNAJI KURNE
June 18, 2004
SHIVAJI KRISHNA ZUNJARE Vs. STATE OF MAHARASHTRA
July 23, 2004
SHIVAJI NATHU GARADE Vs. STATE OF MAHARASHTRA & ORS.
April 19, 2004
SHIVAJI TUKARAM PATDUKHE Vs. STATE OF MAHARASHTRA
June 17, 2004
SHIVAMRUT DUDH UTPADAK SAHAKARI SANGH Vs. STATE OF MAHARASHTRA
February 25, 2004
SHIVANAND MADANMOHAN MISHRA Vs. UNIVERSAL FERRO AND ALLIED CHEMICALS
April 8, 2004
SHIVKUMAR RAVIKUMAR GAUDA Vs. STATE OF MAHARASHTRA
September 17, 2004
SHIVSHAKTI SHIKSHAN SANSTHA KOTHA VENI Vs. NILKANTH KAWADUJI SHIVSHANKAR
October 26, 2004
SHOBHA SATYANARAYAN BIRLA Vs. JANABAI PARSHURAM PAWAR
January 9, 2004
SHOBHATAI WD O KRISHNARAO ZOTING Vs. JOINT CHARITY COMMISSIONER
December 23, 2004
SHRAVAN VITHOBA DEKATE Vs. ADDITIONAL COMMR
July 9, 2004
SHREE KRISHNA POLYSTER LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
October 16, 2004
SHREENU @ SHRINIUTAS RAJANNA PENDARI Vs. STATE OF MAHARASHTRA
October 11, 2004
SHRI CEDRIC DE SOUZA FARIA ALIAS CEDRIC DE SOUZA Vs. SHRI RICARDO SEQUEIRA
February 6, 2004
SHRI DAMODAR R. PAI DUKLE AND OTHERS Vs. JAIRAM AND ANOTHER
December 14, 2004
SHRI DEVRAJ CHANDRABALI RAI SHANKAR WADI, PARSI CHAWL Vs. V L KAMBLE MEMBER INDUSTRIAL COURT, AURN CHAMBERS
August 18, 2004
SHRI FRANCISCO DE CASTRO PEREIRA, OF FULL AGE, AND OTHERS Vs. LALCHAND NATHALAL SHAH (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES
April 23, 2004
SHRI ORLANDO DIAS AND ANOTHER Vs. THE ADDITIONAL DEVELOPMENT COMMISSIONER, GOA, DAMAN AND DIU, PANAJI, GOA AND OTHERS
June 21, 2004
SHRI PANDURANG BABLO KANOLKAR, BICHOLIM, TALUKA Vs. ANTONIO FRANCIS DSOUZA AND ANOTHER
March 26, 2004
SHRI RAJESH KUMAR VARMA, R/AT GANGANAGAR, KURTI, PONDA Vs. STATE OF GOA
April 23, 2004
SHRI RAMNATH PARWATKAR, PAINTER, GOA MEDICAL COLLEGE, BAMBOLIM AND OTHERS Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY, SECRETARIAT PANAJI AND THE DEAN, GOA MEDICAL COLLEGE, BAMBOLIM AND OTHERS
April 1, 2004
SHRI SANTAN MARTIN FERNANDES Vs. SHRI DOMNIC A. COLACO AND ANOTHER
June 18, 2004
SHRI SHANTA SHIVRAM KOMARPANT AND OTHERS Vs. SHRI NAGUESH SHIVRAM KOMARPANT AND HIS WIFE
April 13, 2004
SHRI. ANIL RAMDAS MEDE Vs. STATE OF MAHARASHTRA & ORS.
August 26, 2004
SHRI. BAIJNATH G. YADAV Vs. THE SECRETARY, BOMBAY HINDI SAHITYA PARISHAD & ORS.
August 5, 2004
SHRIDHAR MAYAJI PARAB Vs. HINDUSTAN SPINNING AND LEAVING MILLS LTD, VEER SAVARKAR MARG, PRABHADEVI, BOMBAY
April 15, 2004
SHRIDHAR MAYAJI PARAB SHASTRINAGAR Vs. HINDUSTAN SPINNING AND WEAVING MILLS LTD
April 16, 2004
SHRIGOPAL PREMPRAKASH MANDHANIYA Vs. NAGPUR UNIVERSITY
July 5, 2004
Shriji Builders Vs. Wibro Construction Company
June 10, 2004
SHRIKANT Vs. STATE OF MAHARASHTRA
September 6, 2004
SHRIKRISHNA S BHAGWAT Vs. S N SONI COMMISSIONER OF INCOME TAX
January 7, 2004
SHRINIVAS VISHWAMBAR DESSAI Vs. YESHWANT VISHNU GAUDO
September 10, 2004
SHRINIVASA RAO SITARAMAIAH GUNMADIDALA Vs. DEAN AND CHAIRMAN P G SELECTION COMMITTEE MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCES SEWAGRAM
February 27, 2004
SHRIPAD DHARMA NAIK Vs. DEVALAIA OF GOD BETAL OF FATORPA
August 6, 2004
SHRIRAM BHAGWAN SALAWADE Vs. APPELLATE AUTHORITY AND MEMBER, INDUSTRIAL COURT, SOLAPUR
June 29, 2004
SHUBH SHANTI SERVICES LTD Vs. MANJULA S AGERWALLA
April 8, 2004
SHYAM GOVINDRAO KALAMKAR Vs. PRESIDING OFFICER
October 21, 2004
SHYAM SUNDER SETH Vs. S M LIMAYE
April 1, 2004
SHYAMSUNDER AMARLAL HOTCHANDANI Vs. ARTI ALIAS SUNITA SHYAMSUNDER HOTCHANDANI
March 16, 2004
SICOM LIMITED Vs. PRASHANT S TANNA
March 4, 2004
SICOM LIMITED Vs. HARIJINDERSINGH
April 23, 2004
SIDAPPA RAMA PATIL Vs. SATTUR LAXMAN KOLE
June 23, 2004
SIDDHARTH SRIVASTAVA Vs. STATE OF MAHARASHTRA
September 1, 2004
SIDDIVINAYAK SHIKSHAN PRASARAK MANDAL Vs. NATIONAL COUNSEL FOR TEACHERS EDUCATION
April 28, 2004
SIDHARTH RAMESH JANMEJAY Vs. STATE OF MAHARASHTRA
October 16, 2004
SIDHARTH RAMESH JANMEJAY Vs. STATE OF MAHARASHTRA
September 16, 2004
SIMTA KRISHNA SHETTY Vs. VINAY SHANKAR SHETTY
February 10, 2004
SINDHU SUKHEDEO WAGHMARE Vs. STATE OF MAHARASHTRA
December 13, 2004
SINDHU UTTAMRAO HOLE Vs. STATE OF MAHARASHTRA
October 14, 2004
SITABAI BABURAO PATHARE Vs. GANPAT NAMDEO SALUNKE
March 29, 2004
SITAKANT M GHARSE Vs. SPECIAL LAND ACQUISITION OFFICER
October 13, 2004
SITARAM DHONDOO HADKAR Vs. NATIONAL TEXTILE CORPN LTD
March 3, 2004
Sitaram Gangadhar Shende Vs. Special Land Acquisition Officer
September 19, 2004
SITARAM GOVIND PARDHI Vs. STATE OF MAHARASHTRA
March 8, 2004
SITARAM NARAYAN SHINDE Vs. IBRAHIM ISMAIL RAIS
June 21, 2004
SIYARAM SILK MILLS LTD Vs. TESSIVAL S P A
July 7, 2004
SK AHMED SK QUADER Vs. STATE OF MAHARASHTRA
February 6, 2004
SMT. ASHALATA BHANDARI 1(B) SHRI MAHESH BHANDARI 1(C) SMT. ARUNA MAHESH BHANDARI 1(D) SMT. SANDHYA S. BHANDARI 1(E) SHRI SHYAMSUNDAR A. BHANDARI 1(F) SMT. SUMA S. BHANDARI ALL RESIDING AT VOIKUNTH NIWAS, DOTOR BHAT, ELA, OLD GOA Vs. SPECIAL LAND ACQUISITION OFFICER, NORTH GOA DISTRICT(K.R.C.) PANAJI, GOA
October 18, 2004
SMT. HAVABI XEC, WIFE OF LATE XEC HAIDER AND OTHERS Vs. SHRI YAKUB AGA AND OTHERS
June 17, 2004
SMT. NANDA DEVA GAIKWAD Vs. UNION OF INDIA & ORS.
March 8, 2004
SMT. RENUKADEVI Vs. SURENDRASINGH
July 7, 2004
SNEH SADAN CO OP HSG SOCY LTD Vs. STATE OF MAHARASHTRA
April 7, 2004
SOLAPUR TALUKA KHADI GRAMODYOG Vs. DATTATRAYA SHANKARRAO KONDEWAR
July 30, 2004
SOLAPUR TALUKA KHADI GRAMODYOG Vs. DATTATRAYA SHANKARRAO KONDEWAR
July 29, 2004
SOLE PROPRIETORY CONCERN Vs. ASSTT COMMISSIONER OF CUSTOMS (PREV), STATE OF MAHARASHTRA
June 9, 2004
SOMNATH J UBALE Vs. DEPUTY DIRECTOR OF EDUCATION PUNE
June 24, 2004
SOMSING CHANDRASING THAKUR Vs. HEAD MASTER CAPT R M GAK HIGH SCHOOL
February 9, 2004
SONU Vs. STATE OF MAHARASHTRA
December 1, 2004
SONU ELECTRICALS Vs. AMRAVATI MUNICIPAL CORPN
January 21, 2004
SOPAN GOKUL KASHIKAR Vs. STATE OF MHARASHTRA
August 9, 2004
SOPHISTICATED MARBLES AND GRANITE INDUSTRIES Vs. UNION OF INDIA
January 22, 2004
SOU INDUMATI LAXMAN BHAKARE Vs. STATE OF MAHARASHTRA
March 17, 2004
SOUTHERN PETROCHEMICALS INDUSTRIES CORPN LTD Vs. ADMINISTRATOR OF SPECIFICED UNDERTAKING
August 10, 2004
Span Diagnostics Pvt LTD Vs. State of Maharashtra
April 8, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. BALKRISHNA GOVIND RAUT DESSAI
April 12, 2004
Special Land Acquisition Officer Vs. Jose Milagres Cardozo
April 23, 2004
Special Land Acquisition Officer Vs. Bombay Telephones
April 22, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. RUSSI C TROMBAYWALLA
August 5, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. RAMA GOVIND RAUT
July 21, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. ELESBAO PEREIRA
March 9, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. EDGAR SILVEIRA
March 11, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. MARIANO CAETANO CLARIMUNDO FRANCISCO JOSE DE PIEDADE MENEZES
September 28, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. FRANCISCO ANTONIO ABEL PEREIRA E SILVEIRA
September 1, 2004
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND OTHERS Vs. AURORA M.F. DO BARRETTO XAVIER, NEAR HOLY SPIRIT CHURCH, MARGAO, GOA AND OTHERS
August 31, 2004
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. VINAYAK J THALI
August 24, 2004
SRINIVASA CUT PIECES CLOTH SHOP RAJAHMUNDRI A P Vs. STATE OF MAHARASHTRA
March 12, 2004
ST ULAI HIGH SCHOOL Vs. DEVENDRAPRASAD JAGANNATH SINGH
April 13, 2004
STAE OF MAHARASHTRA Vs. SURENDRARAM SANKARATIRAM JAIRAJ SETH CHAWL
July 7, 2004
STATE Vs. RAJESH PAGI ALIAS DHURI
September 24, 2004
STATE Vs. SUBHASH PAGI
August 5, 2004
STATE 0F MAHARASHTRA Vs. ICICI BANK LTD
September 1, 2004
STATE BANK OF INDIA Vs. JAIRAM P KAMAT
March 24, 2004
STATE BANK OF INDIA Vs. BRIHANMUMBAI MUNICI CORPO
July 28, 2004
STATE BANK OF INDIA Vs. GANESH VISHVAMBER PUNDE
April 2, 2004
STATE BANK OF INDIA Vs. JAIRAM P KAMAT
March 22, 2004
State of Goa Vs. K Hassainer
March 11, 2004
State of Goa Vs. Prabhakar Shivram Naik Pankar
April 2, 2004
STATE OF GOA Vs. RADHABHAI VOIKUNTH GHODE
April 8, 2004
STATE OF GOA Vs. KUNDA JAGANNATH SUKHTANKAR
July 14, 2004
STATE OF GOA Vs. PRESIDENT OF OUR LADY OF PIETY CHURCH
November 3, 2004
STATE OF GOA Vs. JULIET ELIZABETH COUTINHO
July 29, 2004
STATE OF GOA Vs. LAXMIKANT N VAIDYA
September 2, 2004
STATE OF GOA Vs. LIVRAMENTA EUGENIA VIEGAS
July 15, 2004
STATE OF GOA Vs. MATCHES GOA PVT LTD
August 10, 2004
STATE OF GOA AND ANOTHER Vs. KISSAN V. GAONKAR
June 29, 2004
STATE OF GOA AND OTHERS Vs. ANTONIO ALMEIDA AND ANOTHER
June 23, 2004
STATE OF GOA THROUGH DEPUTY COLLECTOR Vs. BERNADETTE DE SA E COTTA
July 23, 2004
STATE OF MAHARASHTRA Vs. SHRIDHAR RAMCHANDRA MOKADAR
June 22, 2004
STATE OF MAHARASHTRA Vs. JANARDAN PUNDIK KAMBALE
June 10, 2004
STATE OF MAHARASHTRA Vs. ARUN UMAJI BANSODE
June 10, 2004
STATE OF MAHARASHTRA Vs. MOHAN SHANKARRAO JANRAO
June 8, 2004
STATE OF MAHARASHTRA Vs. NITIN SOPAN GOTHE
June 11, 2004
STATE OF MAHARASHTRA Vs. LAXMAN RAMCHANDRA PARANDWAL
June 11, 2004
STATE OF MAHARASHTRA Vs. RAMJILAL PRABHUDAYAL AGRAWAL
June 11, 2004
STATE OF MAHARASHTRA Vs. DATTA RAJARAM NAIK
June 11, 2004
STATE OF MAHARASHTRA Vs. RAMDAS DHAYA PATIL
April 22, 2004
STATE OF MAHARASHTRA Vs. MEHARUNNISA MAHAMADALLI KHOT
April 22, 2004
STATE OF MAHARASHTRA Vs. RAMCHANDRA KESHAV BHALA
April 16, 2004
STATE OF MAHARASHTRA Vs. SATYENDRA DAYAL
April 19, 2004
STATE OF MAHARASHTRA Vs. SIND CO OPERATIVE HOUSING SOCIETY
April 20, 2004
STATE OF MAHARASHTRA Vs. VIJAY KASHINATH RAUT
April 28, 2004
STATE OF MAHARASHTRA Vs. MADHAVDAS JANKIDSJI MOHTA
April 29, 2004
STATE OF MAHARASHTRA Vs. SAHEBRAO RAMSING DESHMUKH
July 28, 2004
STATE OF MAHARASHTRA Vs. ASHOK KERBA SHENDKAR
July 30, 2004
STATE OF MAHARASHTRA Vs. SUBHASH PAGI
July 30, 2004
STATE OF MAHARASHTRA Vs. CHIMANLAL GIOPALJI DHRUWAMALKAN
August 4, 2004
STATE OF MAHARASHTRA Vs. G B AGASKAR
August 3, 2004
STATE OF MAHARASHTRA Vs. MANOHAR S O RAGHOBA PATIL
August 2, 2004
STATE OF MAHARASHTRA Vs. UDHAO PANDURANG AGLAWE
July 26, 2004
STATE OF MAHARASHTRA Vs. BHARATSING GANPATSING THAKUR
July 22, 2004
STATE OF MAHARASHTRA Vs. SURENDRARAM SANKARATIRAM JAIRAJ SETH CHAWL
July 6, 2004
STATE OF MAHARASHTRA Vs. SHIVAJI alias DADYA SHANKAR ALHAT
July 8, 2004
STATE OF MAHARASHTRA Vs. RENUKABAI ALIAS RINKU ALIAS RATAN
September 8, 2004
STATE OF MAHARASHTRA Vs. AMBARNATH BAPUSAHEB GADE
July 1, 2004
STATE OF MAHARASHTRA Vs. GANPAT KAWADU DHANDE
June 29, 2004
STATE OF MAHARASHTRA Vs. BABASAHEB RAMCHANDRA SAWANT
June 30, 2004
STATE OF MAHARASHTRA Vs. GAJANAN CHINTMAN RUIKAR
April 1, 2004
STATE OF MAHARASHTRA Vs. KAMALI KESHAV MHATRE
March 31, 2004
STATE OF MAHARASHTRA Vs. PRABHAKAR SAMPAT SONGIRE
March 16, 2004
STATE OF MAHARASHTRA Vs. HARI VIRUMAL KARACHIWALA
March 19, 2004
STATE OF MAHARASHTRA Vs. TUKARAM NIVRATI MANE
March 18, 2004
STATE OF MAHARASHTRA Vs. NILAPPA SHANKARAPPA CHAKURE
March 17, 2004
STATE OF MAHARASHTRA Vs. DEVAPPA SIDAPPA KAMBALE
March 16, 2004
STATE OF MAHARASHTRA Vs. JAGDISH SAGAR CHAUDHARI
January 21, 2004
STATE OF MAHARASHTRA Vs. POPAT PANACHAND SHAH
January 30, 2004
STATE OF MAHARASHTRA Vs. VIJAYKUMAR NAGNATH BARGAJE
January 12, 2004
STATE OF MAHARASHTRA Vs. SHANKAR BAPURAOJI GHADGE
January 9, 2004
STATE OF MAHARASHTRA Vs. CHANDRABHAGABAI BABURAO MANE
February 12, 2004
STATE OF MAHARASHTRA Vs. NATWARLAL NANABHAI SURATWALA
February 16, 2004
STATE OF MAHARASHTRA Vs. ANJANABAI SHANKARRAO DESHMUKH
February 16, 2004
STATE OF MAHARASHTRA Vs. MADHU BHISHAM BHATIA
February 16, 2004
STATE OF MAHARASHTRA Vs. OFFICIAL LIQUIDATOR OF RELIANCE HEAT TRANSFER PVT LTD
February 17, 2004
STATE OF MAHARASHTRA Vs. DILIP AATMARAM AUTI
February 24, 2004
STATE OF MAHARASHTRA Vs. NITENDRASINGH alias NITIN KUMARSINGH PATIL
December 22, 2004
STATE OF MAHARASHTRA Vs. CHANDRABHAGABAI BABURAO MANE
February 22, 2004
STATE OF MAHARASHTRA Vs. JKIYABEGAM M ALI KHOT
April 22, 2004
STATE OF MAHARASHTRA Vs. HARIBHAU RAMCHANDRA PARANDWAI
June 11, 2004
STATE OF MAHARASHTRA Vs. DINESH MAHADU WAGH
June 11, 2004
STATE OF MAHARASHTRA Vs. SHEKHAR GANGARAM BARATHE
June 11, 2004
STATE OF MAHARASHTRA Vs. JANARDAN PUNDLIK KAMBALE
June 9, 2004
STATE OF MAHARASHTRA Vs. RADHU GOPALA PADWAL
July 1, 2004
STATE OF MAHARASHTRA Vs. AGRAWAL TRADING COMPANY, MURLIDHAR RAMJILAL AGRAWAL
September 14, 2004
STATE OF MAHARASHTRA Vs. POPATLAL SAMNAJI JAIN
December 14, 2004
STATE OF MAHARASHTRA Vs. HARBHAGWAN HARBHAJANLAL
December 10, 2004
STATE OF MAHARASHTRA Vs. IBRAHIM YAKUB SHAIKH
December 9, 2004
STATE OF MAHARASHTRA Vs. GANGADHAR ANGADRAO BHONSALE
December 7, 2004
STATE OF MAHARASHTRA Vs. DNYANDEO SUDAM WAGHMARE
December 1, 2004
STATE OF MAHARASHTRA Vs. ROOPSAHEB RAMGONDA PATIL
December 1, 2004
STATE OF MAHARASHTRA Vs. PRALHAD S O CHAMPATRAO DESHBHRATAR
December 1, 2004
STATE OF MAHARASHTRA Vs. NAGNATH ANNAJI BARGAJE
January 12, 2004
STATE OF MAHARASHTRA Vs. PRABHAKAR S THAKUR
December 17, 2004
STATE OF MAHARASHTRA Vs. SAHEBRAO ALIAS NAVNATH SOPANKALE
October 11, 2004
STATE OF MAHARASHTRA Vs. NAMDEO DAGO GOLHAR
October 8, 2004
STATE OF MAHARASHTRA Vs. SURESH S O TUKARAM WAGHADE
October 14, 2004
STATE OF MAHARASHTRA Vs. SUKDEO MOTIRAM TOBRE
October 19, 2004
STATE OF MAHARASHTRA Vs. BHUPENDRA THAKARSI PAREKH
October 21, 2004
STATE OF MAHARASHTRA Vs. MANOHAR S O MUKINDRAO TAYADE
October 20, 2004
STATE OF MAHARASHTRA Vs. WAMAN S O CHARANDAS PATIL
October 26, 2004
STATE OF MAHARASHTRA Vs. RUPRAO HARISCHANDRA TAYADE
November 22, 2004
STATE OF MAHARASHTRA Vs. PURUSHOTTAM S O NAGORAO PATHE
November 23, 2004
STATE OF MAHARASHTRA Vs. ABBAS FIROZ KANCHWALA ALIAS TALIWALA
October 29, 2004
STATE OF MAHARASHTRA Vs. MANOHAR RAMBHAU DAHIBHAJAN
November 2, 2004
STATE OF MAHARASHTRA Vs. KAWADU S O ADKU SODRUWAR
November 2, 2004
STATE OF MAHARASHTRA Vs. LAXMAN SAMBHAJI SHEJUL
September 2, 2004
STATE OF MAHARASHTRA Vs. LAHU ALIAS LAHUKUMAR RAMCHANDRA DHEKANE
August 31, 2004
STATE OF MAHARASHTRA Vs. TATYARAO NAMDEO GAWANDE
August 23, 2004
STATE OF MAHARASHTRA Vs. CHANDRABHAN S O RAMAJI SANTAPE
August 23, 2004
STATE OF MAHARASHTRA Vs. SUHAS S O AJABRAO MANKAR
August 6, 2004
STATE OF MAHARASHTRA Vs. ARJUN DATTARAM BHEKARE
August 6, 2004
STATE OF MAHARASHTRA Vs. SHAKUNTALA
August 11, 2004
STATE OF MAHARASHTRA Vs. DINKAR BALKRISHNA PALANDE
August 12, 2004
STATE OF MAHARASHTRA Vs. NASIR CHHANNUMAL SHAIKH
August 19, 2004
STATE OF MAHARASHTRA Vs. EKNATH SHANKAR DUMBARE
September 10, 2004
STATE OF MAHARASHTRA Vs. GAJANAN BABURAO PHAKATKAR
September 7, 2004
STATE OF MAHARASHTRA Vs. RAMESH JAGANNATH DHADIL
September 8, 2004
STATE OF MAHARASHTRA Vs. FAKIRRAO DAMODHAR POPALGHAT
September 3, 2004
STATE OF MAHARASHTRA POLICE STATION OFFICER Vs. DEVENDRA CHHATTIJA ATTHURAM
May 14, 2004
STATE OF MAHARASHTRA, THROUGH COLLECTOR, YAVATMAL Vs. ANJANABAI WD/O SHANKARRAO DESHMUKH
February 6, 2004
STATE THROUGH PUBLIC PROSECUTOR, PANAJI Vs. SHRI JAINATH PAL AND OTHERS
April 22, 2004
STATE TRANSPORT CO OPERATIVE BANK LTD Vs. SHANKAR GOPAL PAGIRE
August 31, 2004
STATION SUPERINTENDENT INTER STATE POLICE WIRELESS TRANSMITTING STATION PANAJI Vs. COMUNIDADE OF BAMBOLIM GOA
September 13, 2004
STATS OF MAHARASHTRA Vs. BANPAT DAGADU RAUT
April 28, 2004
SUBAIYAA ALIAS KUMAR MATTU PANDIANKONAR Vs. STATE OF MAHARASHTRA
February 12, 2004
SUBHADRABAI DATTATRAYA GAYKAR Vs. ASSTT DIRECTOR OF TOWN PLANING KALYAN MUNICIPAL CORPORATION KALYAN
January 30, 2004
SUBHADRABAI KACHARI KHANDAGALE Vs. BALWANTA NARAYAN JADHAV
July 1, 2004
SUBHASH BHIMASHANKAR KALASE Vs. STATE BANK OF INDIA
August 7, 2004
SUBHASH BHIMASHANKAR KALASE Vs. STATE BANK OF INDIA
August 9, 2004
SUBHASH CHOUDHARY Vs. DEEPAK JYALA
September 20, 2004
SUBHASH MATAJI PULATE Vs. LAXMIBAI SOMAJI KHILLARE
December 2, 2004
SUBHASH S O MATAJI PULATE Vs. LAXMIBAI WD O SOMAJI KHILLARE
December 10, 2004
SUBHASH VITHALRAO GATLEWAR Vs. DATTATRAYA KESHAVRAO SHINDE
August 25, 2004
SUBHEDAR KHAN S O SHER KHAN Vs. STATE OF MAHARASHTRA
September 23, 2004
SUDAM EKNATH KATE Vs. STATE OF MAHARASHTRA
October 25, 2004
SUDARSHAN MARKETING Vs. CHIEF COMMERCIAL MANAGER WESTERN RAILWAY
January 12, 2004
SUDARSHAN STEEL MANUFACTURING CO Vs. MUMBAI LABOUR UNION
April 7, 2004
SUDHA KANKARIYA SAI SURYA NETRALAYA Vs. COMMISSIONERS OF INCOME TAX
January 21, 2004
SUDHA SUHAS NANDANVANKAR Vs. SUHAS RAMRAO NANDANVANKAR
September 15, 2004
SUDHAKAR Vs. STATE OF MAHARASHTRA
March 27, 2004
SUDHAKAR ANANDA ATRAM Vs. STATE OF MAHARASHTRA
January 28, 2004
SUDHAKAR BANDOPANT KOLHAPURE Vs. ARUN RAMGONDA PATIL
March 1, 2004
SUDHAKAR RAMA ALAM Vs. STATE OF MAHARASHTRA
June 25, 2004
SUDHAKAR SUKHDEV RAMTEKE Vs. STATE OF MAHARASHTRA
March 17, 2004
SUDHAKARRAO SHANKARRAO SARNAIK Vs. BHANUDAS N DESHMUKH
March 16, 2004
SUDHIR Vs. KANAYALAL MADANLAL FACTORY
February 10, 2004
SUDHIR JANARDHAN DESAI Vs. HYPHOSPHITE and CO
June 16, 2004
SUDHIR M VORA Vs. COMMISSIONER OF POLICE FOR GENERAL BOMBAY
January 16, 2004
SUDHIR R KOLI Vs. MAHARASHTRA POLLUTION CONTROL BOARD
July 1, 2004
SUDHIR R KOLI Vs. MAHARASHTRA POLLUTION CONTROL BOARD
June 17, 2004
SUGRABIBI IMAMUDDIN FAKKI Vs. STATE OF MAHARASHTRA
June 18, 2004
SUHAS MALOJI PAUIAR AND ORS Vs. STATE OF MAHARASHTRA
September 8, 2004
Suhasini Krishna Patil Vs. R S Sharma
January 16, 2004
SUJAN SURESH SAWANT Vs. KAMLAKANT SHANTARAM DESAI
July 22, 2004
SUJAN SURESH SAWANT Vs. KAMLAKANT SHANTARAM DESA
July 27, 2004
SUJIT VASANT PATIL Vs. STATE OF MAHARASHTRA
August 6, 2004
SUKHDEO B ALKUNTE Vs. LALJI PRASAD
July 2, 2004
SUKHDEO PARASHRAMJI BHUGUL Vs. WAMANRAO NAGORAO CHARHAT
April 16, 2004
SUKHDEV SINGH JAMWAL Vs. SACHINDRANATH DEY
August 17, 2004
SUKHDEV SINGH JAMWAL Vs. STATE OF MAHARASHTRA
August 17, 2004
SUKHSAGAR CO OP HOUSING SOC LTD Vs. STATE OF MAHARASHTRA
June 22, 2004
SULEMAN KANHA JATOO Vs. STATE BANK OF INDIA
October 6, 2004
SUMAN ARJUN SHEGOKAR Vs. PRASAD GOPALRAO CHIRKURI
June 30, 2004
SUMAN WAMANRAO NAIK Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION AMRAVATI
October 11, 2004
SUMANGAL PRESS P LTD Vs. MUNICIPAL CORPN OF THE CITY OF KALYAN
August 11, 2004
SUMESH PRAKASH INAMDAR Vs. BALAJI CARRIERS
September 23, 2004
SUMIKIN BUSSAN INTERANATIONAL Vs. MANHARLAL T MODY
April 5, 2004
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. WYETH HOLDINGS CORPORATION
January 14, 2004
SUNANDA HANUMANTA Vs. STATE OF MAHARASHTRA
April 27, 2004
SUNDER N MIRPURI Vs. UNION OF INDIA
July 13, 2004
SUNDERABHAI MAROTHI METKAR Vs. STATE OF MAHARASHTRA
July 7, 2004
SUNGANDH SAGUN SIRSAT Vs. CENTRAL BANK OF INDIA
September 21, 2004
SUNIL CHHATRAPAL KEDAR Vs. Y S BAGDE
June 17, 2004
SUNIL SHRIRANG PHAD Vs. STATE OF MAHARASHTRA
November 25, 2004
SUNILSING SHANKARSING THAKUR Vs. STATE OF MAHARASHTRA
April 7, 2004
SUNITA HARIDAS DHAIT Vs. B R AMBEDKAR SHIKSHAN SANSTHA
October 5, 2004
SUO MOTU CRIMINAL CONTEMPT PETITION Vs. RAJIV PHONDU GUDE
December 7, 2004
SUPER FASTNER COR Vs. SHASHIKANT SALUNKE
July 23, 2004
SUPERINTENDING ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD Vs. SUSHAELA V DHONGADE
June 11, 2004
SURAJ ALIAS BALAN CHODANKAR Vs. STATE THROUGH PUBLIC PROSECUTOR
March 26, 2004
SURAJBEN NAVALCHAND SHAH Vs. ASIAN FOOD PRODUCTS LIMITED
January 23, 2004
SURENDRA SINGH LAL SINGH Vs. BOMBAY MUNICIPAL CORPORATION
December 1, 2004
SURENDRAKUMAR RAMSWAROOPSINGH Vs. STATE OF MAHARASHTRA
February 10, 2004
SURENDRAKUMAR T AGGARWAL Vs. STATE OF MAHARASHTRA
September 16, 2004
SURESH Vs. SUDHAKAR TUKARAM BALPANDE
April 7, 2004
SURESH FULCHAND BUMB Vs. SHANTIKUMAR K DAMANI
March 10, 2004
SURESH GANPAT KAMBLE Vs. STATE OF MAHARASHTRA
March 17, 2004
SURESH ISHWAR PHALKE Vs. STATE OF MAHARASHTRA
April 6, 2004
SURESH JAYKUMAR SAMUEL GODAVARI Vs. STATE OF MAHARASHTRA
October 15, 2004
SURESH K. BHAGAT Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 29, 2004
SURESH KISAN UDE Vs. STATE OF MAHARASHTRA
February 6, 2004
SURESH MURLIDHAR BHAGAT Vs. STATE OF MAHARASHTRA
June 21, 2004
SURESH NAGORAO MATHANE Vs. PRABHAKAR MOHANJI BHELE
January 8, 2004
SURESH NARHARI KAWADE Vs. VIDYANAND THOMAS HIREKESAR
March 15, 2004
SURESH SAHEBRAO KAMBLE Vs. STATE OF MAHARASHTRA
January 22, 2004
SURESH SHETYE Vs. PRASAD KHALIDAS DIVKAR
December 2, 2004
SURESH SHIORAMJI TAYAWADE Vs. STATE OF MAHARASHTRA
January 12, 2004
SURESHCHANDRA PRAKASHCHANDRA MEHTA Vs. ANANDRAO BHIMSHANKAR THOBADE
July 15, 2004
SURESHKUMAR VALLABHDASJI JAJOO Vs. STATE OF MAHARASHTRA
September 28, 2004
SURJITSINGH BEANTSINGH BHATIA Vs. SUBHASH RAMBILAS BANG
October 14, 2004
SURYAKANT K KAVLEKAR Vs. STATE THROUGH CBI ACB
March 11, 2004
SUSHILABAI Vs. NAVNITBHOJRAJ LAKHOTIYA
July 30, 2004
SUSHILABAI HARIKISAN BARODIA Vs. SURAJNARAAN BHOLANATH PANDE
January 5, 2004
SUSHILABAI NARAYAN RAUT Vs. NAVNIT BHOJRAJ LAKHOTIYA
August 3, 2004
SUSHILABAI WIFE OF RADHAKISAN BHAGWAT Vs. LAXMAN BALWANT KALASKAR
April 20, 2004
SUTEJA SURESH MATHKAR Vs. SAROJ SADAN CO-OPERATIVE HOUSING SOCIETY LTD
September 2, 2004
SWAN MILLS LIMITED Vs. SAKHARAM DHONDU PANCHAL
July 30, 2004
SWAPNIL ENTERPRISES Vs. CHANDRAKALA
February 6, 2004
SWASTIK RUBBER PRODUCTS LTD Vs. VASANTRAO MAHADEO DHATINGAN
July 16, 2004
SYAD YOUSUF S O SYED LAL Vs. STATE OF MAHARASHTRA
August 17, 2004
SYED HUSSAIN ASSRAF Vs. DENA BANK
October 18, 2004
SYED KASIM Vs. ADDL COMMR
July 28, 2004
SYED KASIM @ SYED RUSTAM, SYED KASIM SYED RUSTAM Vs. ADDITIONAL COMMISSIONER, AMRAVATI, ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
July 7, 2004
SYNDICATE BANK Vs. EAST INDIA HOTELS LTD
October 12, 2004
TABAJI RAMCHANDRA CHOUGULE Vs. STATE OF MAHARASHTRA
September 8, 2004
TABASSUM KHAN KAYYUM KHAN Vs. STATE OF MAHARASHTRA
September 23, 2004
TAHERBHAI ABDULLABHAI Vs. MOHAMMED HUSSAIN ABDULLABHAI
September 1, 2004
TAIBA QUARESHI Vs. MARINA SEQUERIA LOURDES
April 15, 2004
TAKI AHMED KHALIL AHMED KHAN Vs. STATE OF MAHARASHTRA
September 16, 2004
TALUKA SANGOLA Vs. SHAIKH AMINABAI ABBUBKAR
March 17, 2004
TANAJI ABASO PAWAR Vs. STATE OF MAHARASHTRA
September 8, 2004
TANAJI SHANKARRAO RAJOLE Vs. STATE OF MAHARASHTRA
September 8, 2004
TANBA N MAHAJAN Vs. PANDHARI N MAHAJAN
May 5, 2004
TANGERINE ELECTRONICS SYSTEMS PRIVATE LIMITED MUMBAI DECREE HOLDER Vs. INDIAN CHEMICALS
March 4, 2004
TANUJA BHAT Vs. STATE OF GOA
August 10, 2004
Tanveer Khatib Vs. State of Goa
March 12, 2004
TAPRIA TOOLS LIMITED Vs. EASTMAN CAST AND FORGE LIMITED
April 7, 2004
TARABAI MAKBULKHAN BARGIR Vs. TARABAI DASHRATH SHINDE
August 19, 2004
TARACHAND S O CHUDAMAN GHEVARE Vs. STATE OF MAHARASHTRA
June 22, 2004
TATA MOTORS LIMITED Vs. PIMPRI CHINDCHWAD MUNICIPAL CORPORATION
July 9, 2004
TATA POWER COMPANY LIMITED Vs. RELIANCE ENERGY LIMITED
December 24, 2004
TATE POWER COMPANY LTD Vs. MAHARASHTRA POLLUTION CONTROL BOARD
September 22, 2004
TCE CONSULTING ENG.LTD. Vs. TATA CONSULTING ENG. & ASSOCIATES STAFF UNION
October 25, 2004
TEHMINABAI E BANDUKWALA Vs. MANIBAI PADMAN PATIL
August 4, 2004
THEATRE EMPLOYEES UNION Vs. DEEPAK TALKIES
April 5, 2004
TIRUMALA SERVICES Vs. GOA SHIPYARD LIMITED
June 30, 2004
TRACKPARTS OF INDIA LIMITED Vs. COSMOS CO OPERATIVE BANK LTD
February 25, 2004
TRANSPORT MANAGER KOLHAPUR MUNICIPAL TRANSPORT Vs. PRAVIN BHABHUTLAL SHAH
July 2, 2004
TRANSPORT MANAGER, KOLHAPUR MUNICIPAL TRANSPORT UNDERTAKING, KOLHAPUR Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972, PUNE
July 2, 2004
TRANSPORT NAGAR FREE ZONE COOPERATIVE SOCIETY LTD Vs. NAGPUR IMPROVEMENT TRUST NAGPUR
September 20, 2004
TRIMBAK P RATHOD Vs. STATE OF MAHARASHTRA
July 9, 2004
TRIMURTY BALAK MANDIR SHIKSHAN SANSTHA Vs. AURANGABAD MUNICIPAL CORPORATION
July 8, 2004
TUKARAM BAKSHU Vs. DHONDIBA BALIRAM
January 8, 2004
U V BENDIKAR Vs. N G KULKARNI
August 6, 2004
UDAIPUR DISTILLERIES CO LTD Vs. O D MOHINDRA
May 5, 2004
UDHAV SITARAM NAIKNAVARE Vs. STATE OF MAHARASHTRA
February 13, 2004
UJAWALA ATHARE Vs. ASHA RAVINDRA PARANJAPE
February 11, 2004
UJAWALA ATHARE PATIL Vs. ASHA RAVINDRA PARANJAPE
March 9, 2004
ULTRA DRYTECH ENGINEER LTD Vs. VAIBHAV LAXMAN SURVKAR
June 22, 2004
UltraTech CemCo Limited Vs. STATE OF MAHARASHTRA
April 22, 2004
UMA GANGADHAR GANDHI Vs. AKUBAI KERU PATIL BABAN KERU PATIL and DILIP KERU PATIL
August 24, 2004
UMAKANT NAIK Vs. STATE THROUGH PUBLIC PROSECUTOR
April 20, 2004
UMAKANT SHYAMPAL AGNIHOTRI Vs. STATE OF MAHARASHTRA
July 16, 2004
UMESH DUKHAN MANDAL Vs. STATE OF MAHARASHTRA
April 12, 2004
UMESH GANESH DESHPANDE Vs. BALAJI CARRIERS
September 23, 2004
Umesh S Bangera Vs. Union of India
March 16, 2004
UNION OF INDIA Vs. POTTI YESHWANT KUMAR
April 6, 2004
UNION OF INDIA Vs. ABDUL KARIM ABDUL RAHIM AND CO
April 5, 2004
Union of India Vs. Fateh Bahadur Singh
February 20, 2004
UNION OF INDIA Vs. M I SOLKAR
February 9, 2004
Union of India Vs. Presiding Officer
February 6, 2004
UNION OF INDIA Vs. SUMATI PANDURANG PADAVE
July 9, 2004
UNION OF INDIA Vs. M V DAMODAR
April 20, 2004
UNION OF INDIA Vs. SHINE ENTERPRISE
July 19, 2004
UNION OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT
October 25, 2004
UNION OF INDIA Vs. S.B.DAMLE
August 31, 2004
UNION OF INDIA Vs. A M ATTAR
June 8, 2004
UNION OF INDIA Vs. KM CHAUDHARI
December 15, 2004
UNION OF INDIA Vs. SURESH KALYANJI BHAGAT
December 8, 2004
UNION OF INDIA Vs. P J RASTOGI
December 6, 2004
UNION OF INDIA Vs. CEASEFIRE SAFTEY ENGINEERS P LTD
September 2, 2004
UNION OF INDIA Vs. OSWALD ANTHONY ATHAYDE
September 1, 2004
UNION OF INDIA Vs. MADHO SINGH SAMANTH
October 11, 2004
UNION OF INDIA Vs. ARCTIC INDIA
November 24, 2004
UNION OF INDIA Vs. NARESH K GUPTA
November 5, 2004
UNION OF INDIA, MINISTRY OF LABOUR, THROUGH THE WELFARE COMMISSIONER, LABOUR WELFARE ORGANISATION, C60, COMPLEX (BLOCK `C), SEMINARY HILLS, NAGPUR (M.S.) Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, NO.2, MUMBAI AND OTHERS
November 1, 2004
UNION OF INDIA, REPRESENTED BY THE EXECUTIVE ENGINEER, GOA CENTRAL DIVISION, CENTRAL PUBLIC WORKS DEPARTMENT, BAMBOLIM, GOA Vs. M/S. S.N. ASSOCIATES & BUILDERS (PVT.) LTD. MUKUND, GR. FLOOR, OPP. VIDHYA BHAVAN, COMBA, MARGAO, GOA
June 10, 2004
UNIQUE CO ORDINATORS Vs. UNION OF INDIA
February 9, 2004
UNITED INDIA INSURANCE CO LTD Vs. FAHMIDA BEGUM MOHAMMAD KHAN
June 30, 2004
UNITED INDIA INSURANCE CO LTD Vs. PRAKASH GOVINDRAO KAWRE
August 25, 2004
UNITED INDIA INSURANCE CO. LTD. Vs. IQBAL SINGH CHANDA SINGH GILL AND ANOTHER
November 2, 2004
UNITED LABOUR UNION Vs. AIR INDIA LTD
July 14, 2004
UNIVERSAL FERRO and ALLIED CHEMICALS LTD Vs. CUSTOMS EXCISE AND SERVICE TAX
March 17, 2004
UNIVERSITY OF MUMBAI Vs. NEELA BANE
December 6, 2004
UPPER INDIA COUPER PAPER Vs. MANGALDAS and SONS
August 12, 2004
USHA A KALWANI Vs. S N SONI
January 22, 2004
USHA P KAMAT NEE USHA R PAI Vs. STATE OF GOA THROUGH THE SECRETARY
April 21, 2004
Ushanes Nrupendra Mehta Vs. State of Maharashtra
March 5, 2004
UTTAM AMBADAS GAWALI Vs. STATE OF MAHARASHTRA
July 23, 2004
UTTAM DULAL MANDAL Vs. STATE OF MAHARASHTRA
September 29, 2004
Uttam Krishna Caskar Vs. Shankar Sajro Caskar
April 19, 2004
V K S SOCIETY LTD Vs. TUKARAM DASHRATH TAKATE
July 23, 2004
V K SABOO Vs. ADDITIONAL COLLECTOR NAGPUR
August 11, 2004
V L MAHAJAN Vs. CHIEF EXCUTIVE OFFICER
June 9, 2004
VAIBHAV VASANT PAWAR Vs. STATE OF MAHARASHTRA
June 23, 2004
VAIDIK SEVA ASHRAM Vs. SHIVANAND RAMJI DASARWAR D
February 26, 2004
VAISHALI AROMATIC IND PVT LTD Vs. DEOGIRI NAGRI SAHAKAR BANK LTD
October 14, 2004
VAISHNAV SHORILAL PURI AND ORS. AND SEAWORLD SHIPPING AND LOGISTICS P. LTD. AND ANR. Vs. KISHORE KUNDANLAL SIPPY AND ORS.
February 23, 2004
VAMANRAO SAWALARAM BHOSALE Vs. VITHAL TUKARAM KADAM
November 17, 2004
VANDANA NARAYANRAO CHITNAVIS Vs. STATE OF MAHARASHTRA
February 6, 2004
VARDEN T JAMES Vs. FARHANG AZHAR
October 1, 2004
VASANT CO OP SHETKARI GINNING AND PRESSING FACTORY LTD Vs. DIVISIONAL JOINT REGISTRAR CO OP SOCIETY
October 28, 2004
VASANT DNYANESHWAR TAPPE Vs. STATE OF MAHARASHTRA
November 23, 2004
VASANT JOBANPUTRA Vs. BANK OF INDIA STAFF SAMPADA CO OPERATIVE HOUSING SOC LTD
September 3, 2004
VASANT MAROTRAO KARARE Vs. STATE OF MAHARASHTRA
January 28, 2004
VASANT RAMCHANDRA DESHPANDE Vs. STATE OF MAHARASHTRA
September 30, 2004
VASANT RAMCHANDRA DESHPANDE Vs. UNIVERSITY OF POONA
September 30, 2004
VASANT RAO UDHAVRAO SHIVALE Vs. WAMANRAO GENUJI SHIROLE
September 16, 2004
VASANT S O JAIRAM BADODEKAR Vs. PRAKASH S O BHIKHU W ARHADE
June 15, 2004
VASANT S O PANDHARI SHRIPAD Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE NAGPUR
December 20, 2004
VASANTA SAHADEOJI BHOYAR Vs. WALMIK SHIVAJI BANSOD
July 15, 2004
VASANTRAO DYNANOBA CHAVAN Vs. SMT. DULABAI RAOSAHEB PATIL (DECEASED BY LRS)
December 20, 2004
VASANTRAO MUKUNDRAO DESHMUKH Vs. PURUSHOTTAM BALWANTRAO AGARKAR
October 18, 2004
VASANTRAO S O SHANKARRAO KALE Vs. SHRIKANT S O ANANTRAO JOSHI
August 31, 2004
VASANTRAO VINAYAKRAO DESHMUKH Vs. TULSABAI
October 7, 2004
VASANTRAO VISHNU MANGORE Vs. STATE OF MAHARASHTRA
January 14, 2004
VASCO URBAN CO OP CREDIT SOCIETY LTD Vs. SHOBHA D KORGAONKAR
October 15, 2004
VASCO URBAN CO-OP CREDIT SOCIETY LTD Vs. SHOBHA D KORGAONKAR
October 21, 2004
VASHISHTHA RAMBHAU ANDHALE Vs. CENTRAL BUREAU OF INVESTIGATION
June 15, 2004
VASHISHTHA RAMBHAU ANDHALE Vs. STATE OF MAHARASHTRA
June 15, 2004
VASHIST PUNDLIK JADHAV Vs. STATE OF MAHARASHTRA
April 13, 2004
VASSUDEV G QUENIM Vs. BANDEKAR BROTHERS PVT LTD
July 31, 2004
Vassudev Tamba Vs. S T Puttaraju
February 9, 2004
VASUDEO DHARANIDHAR JOSHI Vs. BOMBAY TEXTILE RESEARCH ASOCIATION
July 27, 2004
VASUDEOBHAI S O JADHAOJI RATHOD Vs. NEELA
December 9, 2004
VATSALA NARAYAN MASKE Vs. STATE OF MAHARASHTRA
November 3, 2004
VATSALA NARAYAN MASKS Vs. STATE OF MAHARASHTRA
October 5, 2004
VATSALBAI VISHWANATH NAKHATE Vs. MADHAORAO LAXMANRAO THAKARE
June 11, 2004
VATTEKKTTE MADHAVAN NAIR Vs. SHIPPING CORPORATION OF INDIA LTD
July 1, 2004
VED PRAKASH AGARWAL Vs. RAMA PETROCHEMICALS LTD
March 31, 2004
VED PRAKASH AGRWAL Vs. RAMA PETROCHEMICALS LTD
April 21, 2004
VEENA SHAMRAO KAKDE Vs. PRESIDING OFFICER UNIVERSITY and COLLEGE TRIBUNAL NAGPUR
March 1, 2004
VENEET AGARWAL Vs. UNION OF INDIA
June 29, 2004
VENKATAPATHY KRISHNA MURTI Vs. V SRINIVASAN
January 30, 2004
VENUBAI DAGADU BOTHE Vs. PANDHARINATH PUNJA KATORE
July 26, 2004
VENUGOPALAN NAIR B Vs. UNION OF INDIA AND ORS
June 1, 2004
VERITAS EXPORTS AA SOLE PROPRIETORY CONCERN Vs. UNION OF INDIA
June 9, 2004
VICTORIA MARCEL ENO Vs. OFFICERS N CELL CUSTOMS BOMBAY
July 21, 2004
VIDARBHA DISTILLERS Vs. VIDARBHA BOTTLERS PVT LTD
December 10, 2004
VIDARBHA ENGINEERING INDUSTRIES Vs. UNION OF INDIA
February 20, 2004
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 27, 2004
VIDYADHAR PANDURANG RANE Vs. BOARD OF TRUSTEES OF PORT OF MUMBAI
September 30, 2004
VIDYADHAR VINAYAK MATHANE Vs. STATE OF MAHARASHTRA
January 27, 2004
VIDYASAGAR S O BABARAO ASHTAKE Vs. STATE OF MAHARASHTRA
May 6, 2004
VIDYAWATI DHARMAVEER MADAN Vs. NANDKUMAR SHANKARRAO SANE
February 3, 2004
VIDYUT KARMACHARI PAT SANSTHA MARYADIT NAGPUR Vs. RATANSINGH RAMSINGH KHANDE
October 6, 2004
VIJAY DATTARAM NAKASHE Vs. A N ROY COMMISSIONER OF POLICE
October 18, 2004
VIJAY HIRALAL JAISWAL Vs. JAWAHARLAL NEHRU PORT TRUST
November 24, 2004
VIJAY KAMALKANT PATKAR Vs. STATE BANK OF INDIA
July 14, 2004
VIJAY MALLYA Vs. STATE OF MAHARASHTRA
December 23, 2004
VIJAY SURYABHANJI KSHIRSAGAR Vs. STATE OF MAHARASHTRA
February 12, 2004
VIJAYA IRAPPA KATTIMNI Vs. STATE OF MAHARASHTRA
July 1, 2004
VIJAYAN Vs. WIMCO LIMITED
July 9, 2004
VIJAYKUMAR HANUMANPRASAD GOENKA Vs. STATE OF MAHARASHTRA
January 16, 2004
VIJAYKUMAR RAMRANG CHAUDHAR Vs. D K SOONAWALLA
December 20, 2004
VIJAYMALA S KADAM Vs. DIVISIONAL CORNTROLLER M S R T C
March 23, 2004
VIJENDRASINGH LADUSINGH SHEKHAWAT Vs. LODI INDUSTRIES LTD
June 29, 2004
VIKAS SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
July 20, 2004
VIKRAM DHONDU AWHALE Vs. DASHRATH KACHARU KAKDE
July 20, 2004
VILAS KERU EDAKE Vs. STATE OF MAHARASHTRA
September 24, 2004
VILAS KUNDANMAL LODHA Vs. SUNILKUMAR POPATLAL BAMB
July 6, 2004
VILAS SHRIRAM MAHALLE Vs. RAJDHANIPRASAD RAHINPRASAD TIWARI
December 1, 2004
VILASRAO SARJERAO PATIL Vs. ASARONDI PANCHKROSHI SHIKSHAN PRASARAK MANDAL
August 23, 2004
VILLAGE PANCHAYAT OF CALANGUTE Vs. DEPUTY DIRECTOR OF PANCHAYATS NORTH GOA
June 25, 2004
VIMAL DEVI G MAHESHWARI Vs. D D MOHINDRA CHIEF ENGINEER
April 13, 2004
VIMOCHIT SAMAJ CO OPERATIVE HOUSING SOC LTD Vs. ASSESSOR AND COLLECTOR
March 9, 2004
VINAY MADHAV CHITALE Vs. BHARATI VASUDEO RANADE, VINAV MADHAV CHILALE
January 20, 2004
VINAYAK DNYANOBA GAIKWAD Vs. STATE OF MAHARASHTRA
April 5, 2004
VINAYAK GANPAT SALVE Vs. SAU UJWALA V SALVE
May 6, 2004
VINAYAK KISAN JADHAO Vs. DISTIRCT AND SESSIONS JUDGE BULDANA
August 27, 2004
VINAYAK S O SHIVAJIRAO Vs. STATE OF MAHARASHTRA
December 5, 2004
VINEET KUMAR Vs. STATE THROUGH PUBLIC PROSECUTOR
April 5, 2004
VINOD S KHARE Vs. STATE OF MAHARASHTRA
September 14, 2004
VINOD SHASHANK CHAKOR P LTD Vs. H D MERCHANT
June 24, 2004
VINOD SHIKSHAN SANSTHA, TQ. Vs. JOINT CHARITY COMMISSIONER, NAGPUR & ORS.
April 15, 2004
VINOD SHRIKRISHNA RAO TAMBE Vs. SHIWAJI BABURAO PAWAR
July 13, 2004
VINOD VYANKAT Vs. SUNIL D POSHETTIWAR
June 15, 2004
VINODCHANDRA MATHUBHAI BHATT Vs. SHAH MALLABEL CASTINGS LTD
June 29, 2004
VINODKUMAR SUDARSHAN KELKAR Vs. UNION OF INDIA
September 21, 2004
VIRENDRA SINGH A CHANDOK Vs. STATE OF MAHARASHTRA
September 28, 2004
VISHNU DOMAJI CHAWARE Vs. COLLECTOR BULDANA
July 14, 2004
VISHNU KUMAR Vs. STATE OF MAHARASHTRA
September 21, 2004
VISHRAM SHRIRAM PANDIT Vs. M/S. BALAJI CARRIERS AND OTHERS
September 23, 2004
VISHWANATH B. BORKAR AND ORS. Vs. PANDURANG VINAYAK NAIK AND ORS.
August 26, 2004
VISHWANATH RAM MHATRE Vs. STATE OF MAHARASHTRA
March 11, 2004
VISHWAS PANDURANG DHIVAR Vs. STATE OF MAHARASHTRA
October 20, 2004
VISHWESHWAR SHANKARRAO DESHMUKH Vs. NARAYAN VITHOBA PATIL
May 6, 2004
VISWARAO BHAURAO BHOITE Vs. STATE OF MAHARASHTRA
September 10, 2004
VITAL IMPORT EXPORT Vs. HANIL ERA TEXTILES LTD
September 15, 2004
VITHAL DINKAR KUMBHAR Vs. H M MOHITE, RAMCHANDRA TUKARAM RAJAPURE, RAMCHANDRA TUKARAM RAJAPURE
July 22, 2004
VITHAL MAHADA KAMBLE Vs. WATSALABAI
December 14, 2004
VITHAL V GAITONDE Vs. SPECIAL LAND ACQUISITION OFFICER
September 9, 2004
VITHOBA N ADEL Vs. VIJAYA BANK
July 6, 2004
VITTHAL RAMCHANDRA CHINTALWAR Vs. STATE OF MAHARASHTRA
October 16, 2004
VITTHAL RAMMAYA PULLA Vs. GENERAL MANAGER NURSING GIRAJI MILLS
September 6, 2004
VIVEK SHETTY Vs. DRAUPADI DUDHANI
April 20, 2004
VOLTAS LIMITED Vs. STATE OF MAHARASHTRA
January 16, 2004
VOLTAS LIMITED Vs. UNION OF INDIA
September 16, 2004
VOLTAS LTD Vs. UNION OF INDIA
September 6, 2004
VYANKAATI RAGHOBAJI PARBAT Vs. VARSHA VINOD DESHPANDE
October 16, 2004
WALHA GANPAT TADGE Vs. RAMCHANDRA BALA SANGALE
December 1, 2004
WALMIKRAO JAYARAM KAJALE Vs. UTTAM BUVAJI RAUT
March 25, 2004
WAMAN LAXMAN SAWANT Vs. ASHOK ANAND SAWANT
October 16, 2004
WAMAN MADHAV SAKHAKAR Vs. STATE OF MAHARASHTRA
March 24, 2004
WAMAN NARAYAN TRIMBAKKAR Vs. CROMPTON GREAVES LTD
July 16, 2004
WAMAN PUNJARAM PATHRABE (DECEASED) & ORS. Vs. TUKARAM PUNJARAM PATHRABE (DECEASED) & ORS.
April 19, 2004
WAMAN S O MAHADEO PENDORE Vs. STATE OF MAHARASHTRA
October 8, 2004
WAMAN VYANKATESH DEHSPANDE Vs. ATUL PANDURANG ALSHI
September 3, 2004
WARANA PROJECT CIRCLE Vs. HANMANTRO VASANTRAO BENGAL
December 20, 2004
WASUDEO S. BAGMARE Vs. KONDU M. BAGMARE AND OTHERS
September 30, 2004
WELSPUN INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 2, 2004
WHAIRMAN Vs. REGISTRAR, SHIVAJI UNIVERSITY
March 12, 2004
WILFRED JOHN ALBUQUERQUE Vs. CUSTODIO D'COSTA
July 22, 2004
WILSON FERNANDES Vs. NITIN PANDURANG
April 5, 2004
WOOLLEN KAMGAR SANGHATANA Vs. SETH INDUSTRIES LTD
July 19, 2004
YAMUNABAI LAXMAN CHAVAN Vs. SARUBAI TUKARAM JADHAV
February 13, 2004
YASHWANT MAHADEO CHAVAN Vs. KOHINOOR MILLS
August 5, 2004
YASHWANT VASUDEO NATU Vs. STATE OF MAHARASHTRA
June 8, 2004
YELLAWWABAI MALKAPPA MALI VITHABAI NAGER KOUDE ALIAS KYADE Vs. YESU SADA DHANE
August 12, 2004
YELLAWWABAI MALKAPPA MALI, VITHABAI NAGER KOUDE, SAKHUBAI @ SAKUBAI BABA MALI Vs. MUKTABAI @ MUGABAI
August 12, 2004
YESHODI CHANDRU NAIK Vs. GURUNATH RAGHUVIR SHETYE
July 1, 2004
YOUTH LEAGUE RECREATION CENTRE Vs. MUNICIPAL COUNCIL BULDHANA
October 25, 2004
YUNUKHAN YUSUFKHAN PATHAN Vs. STATE OF MAHARASHTRA
August 11, 2004
YUNUSKHAN YUSUFKHAN PATHAN Vs. STATE OF MAHARASHTRA
August 10, 2004
YUSUF SULEMAN Vs. STATE OF MAHARASHTRA
August 13, 2004
YUSUF SULEMAN Vs. STATE OF MAHARASHTRA
April 13, 2004
ZAHIR JAHANGIR VAKIL Vs. PUNE MUNICIPAL CORPORATION
December 23, 2004
ZARINA R IRANI Vs. SHAPUR JAWANMARDI
July 20, 2004
ZARINA R IRANI Vs. SHAPUR JAWANMARDI
July 19, 2004
ZAVEED PHARUKH Vs. STATE OF MAHARASHTRA
November 30, 2004
ZENITH LTD Vs. DY COMMR OF INCOME TAX
October 11, 2004
ZILLA PARISHAD Vs. MORESHWAR VITHOBAJI MENDHEKAR
February 13, 2004
ZILLA PARISHAD SOLAPUR Vs. ANANADRAO CHANDRAM HEGDE
November 17, 2004
ZOOM DEVELOPERS P LTD Vs. VIRAL ENTERPRISES
March 24, 2004
ZUBEDABEUM ABDUL HAI Vs. UNION OF INDIA
August 18, 2004
ZYNAB HYDARI Vs. STATE OF MAHARASHTRA
March 18, 2004