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Case Index
Title
Date
BIHAR SCHOOL EXAMINATION BOARD Vs. ARUN KUMAR MISHRA
October 14, 2004
CHAIRMAN LIC OF INDIA Vs. SUDHIR SHAH
April 16, 2004
ELECTRICAL EXECUTIVE ENGINEER Vs. SIYA DEVI
May 12, 2004
ELECTRICAL EXECUTIVE ENGINEER Vs. SHYAM SUNDAR PODDAR
September 21, 2004
ELECTRICAL EXECUTIVE ENGINEER & ANR Vs. ASHWANI KUMAR SAH
September 3, 2004
L I C OF INDIA Vs. RINKU PANDEY
January 11, 2004
LIC OF INDIA Vs. MANJU DEVI
July 14, 2004
RAKESH RANJAN SINHA Vs. S K DAS
January 29, 2004
RAM AUTAR SANTORIA Vs. BIHAR STATE ELECTRICITY BOARD
March 4, 2004
SHIVNANDAN SINGH Vs. LIC
April 6, 2004
SUNIL HASSARIA ELECTRONIC CENTRE Vs. LALAN RAI
April 16, 2004
SUSHMA DEVI Vs. BALGOBIND BISWAS
November 25, 2004
TATA FINANCE LIMITED Vs. PANCHANAND OJHA
April 9, 2004
YAHIYA Vs. INDIAN POST AND TELEGRAPHS DEPARTMENT
July 7, 2004