Home
Case Index
Title
Date
A Abdul Khader Vs. State of Tamil Nadu
December 13, 2004
A ABDUL SAMATH Vs. UNION OF INDIA
July 23, 2004
A AMIRTHABAI Vs. KANAKARAJ
July 15, 2004
A Annamalai Vs. General Manager
December 21, 2004
A Antony Vs. State of Tamil Nadu
September 20, 2004
A AROKIARAJ Vs. HEAD MASTER CUM CORRESPONDENT
August 9, 2004
A Babu Vs. State
December 16, 2004
A Balasubramaniam Vs. State
September 30, 2004
A BALASUBRAMANIAM Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
January 27, 2004
A BHARATHI Vs. DISTRICT COLLECTOR
September 10, 2004
A Chinnanan Vs. State
November 8, 2004
A CHINNARAJU Vs. PERIYAR UNIVERSITY
March 31, 2004
A D Sakkaravarthi Vs. State of Tamil Nadu
March 16, 2004
A Durairaj Vs. Union of India
March 10, 2004
A G Devadoss Vs. S Jayabal
April 29, 2004
A G P TAMILVANAN Vs. STATE
March 17, 2004
A GNANAPRAKASAM Vs. DIRECTOR PERSONNEL BLOCK CORPORATE OFFICE NEYVELI
August 9, 2004
A GOPAL MUDALIYAR Vs. GOVERNMENT OF INDIA
January 30, 2004
A IRUDAYANATHAN Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT SOCIAL WELFARE DEPARTMENT
April 17, 2004
A JAYAKUMAR Vs. CHAIRMAN STATE LEVEL COMMITTEE
September 16, 2004
A JOHNSON Vs. DIRECTOR OF SCHOOL EDUCATION DPI COMPLEX NUNGAMBAKKAM
February 26, 2004
A KALIAPERUMAL Vs. UNION BANK OF INDIA
September 28, 2004
A KALIAPPA NADAR Vs. V S T JEYARAJ NADAR
February 25, 2004
A Karuppasamy Vs. Joint Commissioner Executive Officer
December 9, 2004
A KOMAN Vs. T S BALASUBRAMANIYAN
April 30, 2004
A LO Gopal Sah Vs. K P M Musthaffa
April 23, 2004
A M PALANISAMY Vs. STATE REP
March 22, 2004
A MANONMANI Vs. A SIVASUBRAMANIAN
July 22, 2004
A MOHAN Vs. NATESAN
July 16, 2004
A Murugesapandi Vs. Executive Engineer Operation and Maintenance OANDM
April 29, 2004
A N SRINIVASAKA NADAR and SONS Vs. UNION OF INDIA
February 16, 2004
A Nachimuthu Died Vs. Navaneethammal
March 6, 2004
A NATARAJAN Vs. STATE OF TAMIL NADU
January 28, 2004
A P BALAKRISHNAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT
October 19, 2004
A PONNUSAMY Vs. H H THE PRINCE OF ARCOT ENDOWMENTS TIRUCHIRAPPALLI
February 11, 2004
A R R Enterprises Vs. Asst Commissioner of Central Excise
March 19, 2004
A R Sampath Raghavan Vs. Managing Director
December 23, 2004
A RADHAKRISHNAN Vs. REGISTRAR TAMILNADU TAXATION SPECIAL TRIBUNAL SINGARAVELAN MALIGAI II FLOOR
April 1, 2004
A Rajadoss Vs. State of Tamil Nadu
December 1, 2004
A Rajendran Vs. Registrar of High Court
November 17, 2004
A S K Venkatachary Vs. M Meeran Saheb
March 18, 2004
A S M SHIPPING LTD Vs. LYUBARETS VIKTOR
April 17, 2004
A S P AMMAYAPPAN Vs. TAMIL NADU ELECTRICITY BOARD
April 1, 2004
A S Santhalatha Vs. District Collector
November 19, 2004
A Samivel Vs. Competent Authroity and Additional Commissioner
October 19, 2004
A Samundeeswari Vs. Government of Tamil Nadu
June 21, 2004
A Sankaralingam Vs. Presiding Officer
December 3, 2004
A SANTHANARAJ Vs. PUNJAB AND SIND BANK
August 12, 2004
A Shanmugham Vs. Government of Tamil Nadu
October 18, 2004
A SHANTHI Vs. GENERAL MANAGER
October 1, 2004
A SOWRI MUTHAMMAL Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 22, 2004
A SUBRMANIAN Vs. MUTHUKRISHNA
July 9, 2004
A Swamidoss Vs. Pattukottai Azhagiri Transport Corporation Limited
November 4, 2004
A T MAIDEEN Vs. STATE OF TAMIL NADU
February 18, 2004
A Thambidurai Vs. Union of India
November 24, 2004
A Thangavelu Vs. Appeals Committee
November 18, 2004
A VARADHARAJAN Vs. A KRISHNANKUTTY NAIR
August 30, 2004
A VIJAYASANKAR Vs. STATE
July 22, 2004
A. THIRUMALVALAVAN Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF PROHIBITION & EXCISE, FORT ST. GEORGE, CHENNAI,
December 6, 2004
Abbubacker died Vs. S Sheik Manzur
July 2, 2004
ABDUL HAMEED Vs. ARULMIGU SOMANATHASWAMY DEVASTHANAM
March 29, 2004
Abdul Majid Vs. J Seetha
February 23, 2004
ABDUL RAHEEM Vs. U P K MOHAMMED HANEEFA
March 26, 2004
ABDUL RAHIM Vs. PANDIAN
July 16, 2004
Abraham Lincoln Vs. State
September 16, 2004
ACCOMMODATION CONTROLLER Vs. SARASWATHI
June 15, 2004
Airport Director Vs. Gnanasekaran
April 30, 2004
AIYYASAMY Vs. STATE OF TAMILNADU
September 9, 2004
AJI MOHAMMED Vs. STATE OF TAMIL NADU
October 27, 2004
Ajit S Metha Vs. Government of Tamil Nadu
February 27, 2004
Alagaapuram R Mohan Raj Vs. Secretary to Government of Tamil Nadu
December 20, 2004
Alagammal Vs. District Revenue Officer
October 7, 2004
ALAGESAN Vs. STATE OF MADRAS
February 4, 2004
Alagu Pharmacy B Vs. Regional Provident Fund Commissioner
November 19, 2004
ALAMELU AMMAL Vs. TAMIZH CHELVI
August 10, 2004
Alandur Municipality Vs. Presiding Officer
October 7, 2004
ALBERT COLLINS Vs. STATE
July 12, 2004
Alis Vs. N Jayalakshmi
February 24, 2004
ALL INDIA INDIAN OVERSEAS BANK SCHEDULE CASTE AND SCHEDULE TRIBE EMPLOYEES WELFARE ASSOCIATION Vs. DISTRICT REGISTRAR
January 23, 2004
ALL INDIA MEDICAL AND ENGINEERING COLLEGES ASSOCIATION Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE TEST
September 8, 2004
ALL INDIA MEDICAL AND ENGINEERING COLLEGES ASSOCIATION Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON
August 25, 2004
ALL INDIA MEDICAL AND ENGINEERING COLLEGES ASSOCIATION Vs. STATE OF TAMILNADU
September 14, 2004
ALL INDIA OTHER BACKWARD COMMUNITY ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
July 30, 2004
ALL INDIA OVERSEAS BANK Vs. INDIAN OVERSEAS BANK
April 22, 2004
AMALORPAVA MARY A ARPUTHA JOSEPHINE Vs. KULANDAI AMMAL M ARULNATHAN SANTHANA MARY DURAI
February 6, 2004
AMALRAJ Vs. V LAKSHMANAN
April 29, 2004
AMARAVATHI CHITS INVESTMENTS Vs. T M VIDYANATHAN
October 28, 2004
AMEERBAI Vs. A MOHAMMED SALIAH
April 27, 2004
AMIRTHAVALLI Vs. SANTHANAM
March 11, 2004
Amirthlal Dariwal Vs. T U C S Ltd
May 12, 2004
AMMANI Vs. TIRUCHENGODE MUNICIPALITY
February 19, 2004
AMMASI Vs. STATE
June 23, 2004
AMSAVENI Vs. T UMAPATHY
March 8, 2004
Anandababu Vs. Selvaraj
June 24, 2004
Anbalagan Vs. Jeganathan
December 2, 2004
Anglo French Textiles Vs. Presiding Officer Labour Court Pondicherry
March 22, 2004
ANNA SELVAM AMMAL Vs. PONNU NADAR
April 1, 2004
Anna University rep Vs. S Seshachari
April 29, 2004
APPLE FINANCE LTD Vs. GAYATHRI SUGAR COMPLEX LTD
March 16, 2004
APPU ALIAS SANTHAKUMAR Vs. STATE
March 24, 2004
AR Alagappa Chettiar Vs. Income Tax Officer Ward I1 Karaikudi
April 1, 2004
AR ALAGAPPA CHETTIAR Vs. INCOME TAX OFFICER
April 19, 2004
ARASA KUMAR Vs. NALLAMMAL
March 19, 2004
Arasan Engineering Enterprises Vs. Regional Director
November 30, 2004
Arifunnisa Vs. Assistant Accounts Officer
March 10, 2004
ARJUNA PILLAI Vs. KANDAMMAL
April 22, 2004
Arjunan Vs. District Collector and District Magistrate
June 24, 2004
ARJUNAN Vs. MANAGING DIRECTOR CALAC PRIVATE LIMITED
February 4, 2004
AROKIA MARY LUCIA Vs. STATE OF TAMIL NADU
February 1, 2004
AROKIA MARY LUCIA Vs. STATE OF TAMIL NADU
February 13, 2004
Aruchamy Vs. State
October 12, 2004
Arulmighu Kabaleeswarar Temple Vs. Subbulakshmi
February 20, 2004
ARULMIGHU KARANEESWARAR TEMPLE Vs. STATE OF TAMIL NADU
July 23, 2004
ARULMIGHU MAHALAKSHMI TEMPLE Vs. M S SRINIVASA RAGHAVAN
July 7, 2004
ARULMIGU ADHISAKTHI SIVA BALA SUBRAMANYA TEMPLE Vs. EXECUTIVE OFFICER ARULMIGU VAMANAPURESWARAR TEMPLE
April 19, 2004
Arumugam Asirvatham Vs. State
April 23, 2004
ARUMUGATHAMMAL Vs. LAKSHMIAMMAL
February 6, 2004
Arumugham Vs. State
December 22, 2004
ARUN KUMAR Vs. DISTRICT COLLECTOR DHARMAPURI
April 30, 2004
ARUNACHALAM Vs. STATE OF TAMIL NADU
July 6, 2004
ARUNACHALAM Vs. ARASAZHAVAR AMMAL
March 19, 2004
ASHA VARGHESE Vs. LEELAMA PAILO
July 21, 2004
ASHARAF Vs. STATE OF TAMIL NADU
March 4, 2004
ASHOK ALIAS AROKIYA ASHOK Vs. STATE
November 5, 2004
ASHOK KUMAR Vs. STATE
October 26, 2004
Ashok Kumar Vs. K Gunasekaran
December 2, 2004
Ashok Kumar Vs. State rep
June 16, 2004
Ashok Kumar Jain Vs. Commissioner Corporation of Chennai
November 3, 2004
Ashok Leyland Limited Vs. Union of India Ministry of Defence
March 16, 2004
ASLAM K Vs. P O LABOUR COURT VELLORE
March 12, 2004
ASSISTANT COMMISSIONER Vs. KENCES FOUNDATION P LTD
October 7, 2004
Assistant Commissioner of Income tax Vs. C Subba Reddy Individual HUF
October 7, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A R ENTERPRISES
September 8, 2004
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. J. JAYALALITHA
September 9, 2004
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. KENCES FOUNDATION P. LTD
October 6, 2004
Assistant Estate officer Manager Government of India Vs. Manuneedhi Chozhan
April 30, 2004
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. GOVERNMENT OF TAMIL NADU
September 7, 2004
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. GOVERNMENT OF TAMIL NADU
July 20, 2004
ASST COMMISSIONER OF CENTRAL EXCISES THEN ASST COLLECTOR OF CENTRAL EXCISE HEAD QUARTERS PREVENTIVE UNIT CENTRAL EXCISE HOUSE 121 NUNGAMBAKKAM HIGH ROAD MADRAS Vs. BEAUTY DYERS
June 17, 2004
Auro Food LTD Vs. Commissioner of Income tax
November 18, 2004
Aurobindo Ashram Trust Vs. Bailochan Parida
December 17, 2004
Avaloor Arulmighu Dharmaraja Devasthanam and Mariamman Thirukovil Vs. Commissioner H R and C E Administration Dept
November 25, 2004
AVENTIS CROPSCIENCE INDIA LTD. Vs. NILGIRIS FERTILIZERS LTD.
June 15, 2004
AXLES INDIA WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU
September 29, 2004
AYYA NADAR JANAKI AMMAL COLLECT AUTONOMOUS SIVAKASI Vs. STATE OF TAMIL NADU
September 14, 2004
Ayyakannu Gounder Vs. Virudhambal Ammal
November 29, 2004
Ayyalurajan Vs. State of Tamil Nadu
March 11, 2004
AYYANAR RAJA Vs. PERIYA THALAIMALAIYAN
June 15, 2004
AYYANDURAI Vs. STATE
June 16, 2004
AZHAGARSWAMY Vs. STATE
April 22, 2004
Azhagiri Vs. Managing Director
December 29, 2004
AZHAGU KARUPPANAM AMBALAM Vs. DISTRICT REVENUE OFFICER
March 31, 2004
B and C MILLS STAFF UNION Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 27, 2004
B D V RANGARATHINAM Vs. BAKTHOSITHA PERUMAL TEMPLE SHOLINGHUR
March 6, 2004
B DHANALAKSHMI Vs. M SHAJAHAN
April 29, 2004
B JEEVANANDAM Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT AT DINDIGUL
April 8, 2004
B Jothi Naidu Vs. State of Tamilnadu
November 24, 2004
B Kamaraj Vs. Elumalai
November 3, 2004
B KAMSALA Vs. BOMMI
October 13, 2004
B LAKSHMI Vs. TAMIL NADU ELECTRICITY BOARD
September 27, 2004
B Madasamy Vs. S Sivakami Ammal
February 11, 2004
B Mari Vs. State
November 8, 2004
B Nanda Kumar Vs. Tamil Nadu Veternary and Animal Sciences University
December 1, 2004
B RAMASUBRAMANIAN Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI
February 20, 2004
B Uma Vs. State Level Caste Scrutiny Committee rep
September 27, 2004
Babu Vs. Govt of Tamil Nadu
February 6, 2004
BABU R Vs. TTK LIG LTD
March 1, 2004
Babubhai V Patel Vs. VPX Impex Pvt Ltd
December 21, 2004
BABY Vs. THIAGARAJAN LAKSHMI ESWARI
February 24, 2004
Baby Chitra Vs. K Radhakrishnan
June 14, 2004
Badaru Salma Vs. D Santhamurthi
February 25, 2004
BAGHAWANDAS MANGAL Vs. S MOHAMED IQBAL
August 16, 2004
BAGYALAKSHMI Vs. APPASAMY ASARI MURUGAN alias MURUGESAN MARIAPPAN
March 3, 2004
BALA AND CO Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
June 25, 2004
Balachandran Nair Vs. Kamalakshi Amma
February 13, 2004
BALAJI EDUCATIONAL AND CHARITABLE PUBLIC TRUST Vs. PONDICHERRY UNIVERSITY
September 2, 2004
Balaji Traders Vs. United India Insurance Co Ltd
December 15, 2004
Balakrishna Ammal Vs. Government of Tamilnadu rep
June 16, 2004
Balakrishna Pillai Vs. Robinson
March 6, 2004
BALASUBRAMANIAM Vs. NATARAJAN
July 14, 2004
Balasubramanya Gupta Vs. Saraswathi Ammal died
December 31, 2004
BASAMMA SAROJAMMA SARADHA Vs. S JETHENDRAIAH
January 22, 2004
BASAPPA Vs. BASAMMA
January 21, 2004
BATLAGUNDU STORES Vs. K S A MOHAMMED YOUSUF
July 16, 2004
Belmaks Metal Works Vs. Member Secretary
December 20, 2004
BEST AND CROMPTON ENGG LIMITED Vs. PRESIDING OFFICER
September 24, 2004
BETTER LABEL MANUFACTURING CO LTD Vs. COMMISSIONER OF CUSTOMS
March 31, 2004
Bharat Heavy Electricals LTD Vs. Dowel Erectors
December 20, 2004
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM EMPLOYEES UNION
March 27, 2004
BHARATH ENGINEERING Vs. LAVANYA HOTELS PVT. LTD.
September 15, 2004
BHAVANI MILLS LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 18, 2004
Bindiya Hillary Mehra Vs. Dipak R Mehra
December 22, 2004
BinjRajka Steel Tubes LTD Vs. State
November 8, 2004
Bishop Diocesan Office Vs. A Johnson
February 13, 2004
Bodinayakanur Tirumalapuram Nadargal Uravinmurai School Committee Vs. District Registrar
June 25, 2004
BOMMI Vs. MUNIRATHINAM
July 28, 2004
BOND FOOD PRODUCTS PRIVATE LTD Vs. PLANTERS AIRWAYS LTD
April 8, 2004
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. SALAT MARY VINAYAGAMOORTHY MANIVANNAN BRANCH MANAGER
February 4, 2004
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. S KADARSHAW ROWTHER
March 6, 2004
Brescon Financial Services LTD Vs. Government of Tamil Nadu
December 3, 2004
Brij and Associates Vs. Commercial Tax Officer
May 12, 2004
BSES LTD. Vs. FENNER INDIA LTD.
July 30, 2004
C AMALORPAVAM Vs. STATE OF TAMIL NADU
August 9, 2004
C ARUMUGAM Vs. T ARUMUGAM
March 24, 2004
C DURAISAMY Vs. COLLECTOR
October 18, 2004
C EDWARD GEORGE Vs. NAGERGOIL MUNICIPALITY
September 24, 2004
C J SANTHOSH REDDY Vs. CORPORATION OF MADRAS
September 28, 2004
C John Prakasam Vs. Revenue Divisional Officer
July 14, 2004
C K Krishnaswamy Vs. C R Dharanibai Ammal
December 2, 2004
C MANOHAR Vs. B R POORNIMA
July 13, 2004
C Muthumanickam Vs. Management of Kongarar Spinners Ltd
June 15, 2004
C NARAYANA REDDY Vs. STATE BANK OF INDIA AGRICULTURAL DEVELOPMENT
August 10, 2004
C P DEVASIA Vs. CHAIRMAN AND MANAGING DIRECTOR
April 2, 2004
C PADMAVATHY Vs. STATE OF TAMILNADU
February 6, 2004
C PARTHIBAN Vs. K MEENA
August 6, 2004
C PRABAKARA RAO Vs. CORPORATION OF CHENNAI
August 12, 2004
C R I Limited Vs. Murali Mani
April 28, 2004
C Raja Vs. District Revenue Officer
January 6, 2004
C Rajendran Vs. Joint Registrar of Co op Societies
November 5, 2004
C Ramamurthy Vs. Management Rural Unit
March 3, 2004
C RAMARAJ Vs. CHAIRMAN AND MANAGING DIRECTOR
October 29, 2004
C RANGANATHAN Vs. GOVT OF TAMIL NADU
October 13, 2004
C RATHINAM Vs. ASSISTANT DIRECTOR OF EMPLOYMENT AND TRAINING COIMBATORE
September 22, 2004
C RAVINDRAN Vs. STATE TRANSPORT AUTHORITY
March 30, 2004
C S KUPPURAJ Vs. STATE OF TAMIL NADU
April 19, 2004
C S NAGARAJAN Vs. STATE OF TAMIL NADU
February 11, 2004
C Sabapathy Vs. Indian Bank
March 5, 2004
C SANTHI Vs. CORESPONDENT C M S EVANGELICA SUVI MEMORIAL HR SEC SCHOOL
August 11, 2004
C SOUNDARAJAN Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
November 18, 2004
C SUBRAMANIAN C SIDDHERTHAN C MUTHAIYAN Vs. SUBRAMANIYAN ARUNACHALAM GANGEYAN
March 3, 2004
C T Meyammai Vs. S Mohamed Kamil
May 25, 2004
C THIRAVIAM Vs. MANAGING DIRECTOR TAMIL NADU AGRO ENGINEERING AND SERVICE CO OPERATIVE FEDERATION LTD
August 10, 2004
C VAIYAPURI GOUNDER Vs. COMMISSONER H R AND C E ADMINISTRATION DEPARTMENT CHENNAI
November 18, 2004
C VENKATASUBBU Vs. K N SOLAIRAJAN
October 1, 2004
CATHOLIC CENTRE Vs. PILOT PEN CO (INDIA) (P) LIMITED
July 6, 2004
CENTRAL BANK OF INDIA Vs. J MARIA JESU KENNADY J ANTHONIAMMAL R MADASAMY MARGARET alias MARGARET MARY
March 25, 2004
CENTRAL ORGANISATION OF TAMIL NADU Vs. TAMILNADU ELECTRICITY BOARD
March 31, 2004
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES, REP BY ITS GENERAL SECRETARY Vs. TAMIL NADU ELECTRICITY BOARD
June 15, 2004
CHAIRMAN KARUR VYSYA BANK LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
October 1, 2004
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. GOVINDASAMY NAIDU
July 19, 2004
CHANDIRA Vs. STATE OF TAMIL NADU
March 18, 2004
Chandra Vs. N Reddappa Reddy
April 23, 2004
Chandrasekar Vs. State
April 21, 2004
CHANDRASEKAR Vs. SELVAM
September 9, 2004
Chandrasekaran Vs. Director Institute of Road Transport
June 16, 2004
Chandrasekaran Vs. Palanisamy
February 7, 2004
CHELLAMMAL Vs. VENKITAMMAL
June 21, 2004
Chennai Metropolitan Water Vs. Khrunichev State Research and Production Space Centre
October 1, 2004
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. KHRUNICHEV STATE RESEARCH
October 14, 2004
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. KHRUNICHEV STATE RESEARCH AND PRODUCTION SPACE CENTRE
October 19, 2004
Chennai Vazhal Duraiyur Nadar Uravin Murai Magamai Sangam Vs. K A Gurusamy
January 30, 2004
CHENNI Vs. CHELLAMMAL
August 13, 2004
CHERAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
September 22, 2004
CHIDAMBARA PATHAR Vs. K R MANI ASARI
March 1, 2004
CHIEF ENGINEER Vs. BAKTHI CONSTRUCTIONS
September 10, 2004
CHIEF ENGINEER CHENNAI PORT TRUST Vs. AMUDHA ENGINEER CO LTD
October 1, 2004
CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU MADRAS Vs. MRS R SELVAM
April 21, 2004
CHIKKANAN Vs. A R PERUMAL
August 9, 2004
CHINNA THAMBI Vs. STATE
April 6, 2004
CHINNADURAI Vs. STATE OF TAMIL NADU
September 11, 2004
CHINNAMMAL Vs. PAPPAMMALALIAS RAMAKKAL
August 5, 2004
CHINNAMMAL Vs. KUPPUSAMY
July 19, 2004
CHINNAPPAN Vs. CHINNAMMAL
April 20, 2004
CHINNARAJU ASARI SARASWATHI AMMAL Vs. KAMSALAI AMMAL
March 1, 2004
CHINNASAMY A CHINNAPAIYAN Vs. STATE
June 18, 2004
CHINNASAMY ALIAS CHINNAN AND ANOTHER Vs. STATE, REPL. BY INSPECTOR OF POLICE KOMARAPALAYAM POLICE STATION, SALEM DISTRICT
July 8, 2004
Chinnasamy Gounder Vs. State
April 8, 2004
CHINNASAMY NAIDU Vs. K S SENGODA GOUNDER
February 27, 2004
CHINNASWAMY Vs. STATE
July 7, 2004
Chiristhuva Nathan Vs. State
October 26, 2004
CHOCKALINGA VETTAR Vs. DHANUSHKODI KONAR
January 19, 2004
CHOKHANI INTERNATIONAL LTD Vs. PACHIAPPAN ENTERPRISES
August 16, 2004
CHOKKAIYA CHETTIAR Vs. T SIVAKUMARAN
May 12, 2004
CHUDALAYANDI PILLAI T Vs. SECRETARY TO GOVERMENT HOUSING and URBAN DEVELOPMENT DEPARTMENT CHENNAI
March 5, 2004
CIT Vs. J.K. NARAYANAN
April 1, 2004
CIT Vs. INDIA EQUIPMENT LEASING LTD
September 24, 2004
CIT Vs. SOUTH INDIA VISCOSE LTD
July 8, 2004
CIT Vs. MINOR R. GANESH
July 12, 2004
CIT Vs. GOLDEN INVESTMENTS LTD.
September 8, 2004
CITIZEN CONSUMER and CIVIC ACTION GROUP KRISHNASWAMY ASSOCIATES P LTD Vs. PRASAR BHARATHI
March 12, 2004
COL K MALAIPPAN Vs. GOVERNMENT OF INDIA
September 13, 2004
College House Lodging thro its Partne K Renganathan Vs. Madurai City Municipal Corporation
February 16, 2004
COMMANDANT Vs. S SELVAM
July 16, 2004
COMMISSIONER Vs. S KRISHNAN
July 23, 2004
Commissioner Vs. V Veeriah
November 4, 2004
COMMISSIONER Vs. S RAJAGOPALAN
November 4, 2004
Commissioner Vs. P Issac Jebamani
February 23, 2004
COMMISSIONER Vs. MANOHARAN
March 16, 2004
COMMISSIONER H R and C E ADMN DEPARTMENT Vs. SENTHAMARAI KANNAN
April 5, 2004
Commissioner of Gift tax Chennai Vs. Shree Shyam Sayee Corporation
April 29, 2004
COMMISSIONER OF GIFT-TAX Vs. ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM
April 19, 2004
COMMISSIONER OF INCOME TAX Vs. ASIAN PEROXIDES LTD.
September 7, 2004
COMMISSIONER OF INCOME TAX Vs. KODANANAD TEA ESTATES CO.
September 15, 2004
COMMISSIONER OF INCOME TAX Vs. CARBURETTORS LTD.
June 21, 2004
COMMISSIONER OF INCOME TAX Vs. ANNAMALAIAR TEXTILES (P) LTD.
January 20, 2004
COMMISSIONER OF INCOME TAX Vs. ANNAMALAIAR MILLS
January 20, 2004
COMMISSIONER OF INCOME TAX Vs. SUSAI KALYANAMANDAPAM (P) LTD.
August 27, 2004
COMMISSIONER OF INCOME TAX Vs. GOLDEN INVESTMENTS LTD
September 8, 2004
Commissioner of Income Tax Vs. M Chellappan
November 18, 2004
COMMISSIONER OF INCOME TAX Vs. P.R. PRABHAKAR
May 18, 2004
Commissioner of Income Tax Vs. Amaravathi Co operative Sugar Mills
November 5, 2004
Commissioner of Income Tax Vs. Janakiammal Ayyandar Trust
November 9, 2004
Commissioner of Income Tax Vs. Nameel Leathers and Uppers
November 9, 2004
Commissioner of Income Tax Vs. M Chellappan
November 9, 2004
Commissioner of Income Tax Vs. S N Sons
October 19, 2004
Commissioner of Income Tax Vs. Annamalai Finance Ltd
October 5, 2004
Commissioner of Income Tax Vs. Madurai Soft Drinks Pvt Ltd
October 6, 2004
Commissioner of Income tax Vs. Sundaram Fasteners Ltd
October 15, 2004
COMMISSIONER OF INCOME TAX Vs. T S K ENTERPRISES
July 26, 2004
COMMISSIONER OF INCOME TAX Vs. SULOCHANA
July 21, 2004
COMMISSIONER OF INCOME TAX Vs. ANANDHA METAL CORPORATION
July 23, 2004
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LIMITED
September 21, 2004
COMMISSIONER OF INCOME TAX Vs. A RADHAKRISHNAN
September 7, 2004
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LTD
July 15, 2004
COMMISSIONER OF INCOME TAX Vs. KAMALASELVARAJ
July 16, 2004
COMMISSIONER OF INCOME TAX Vs. TRICHY DISTILLERIES CHEMICALS LTD
July 12, 2004
COMMISSIONER OF INCOME TAX Vs. THIRU AROORAN SUGARS LTD
July 12, 2004
COMMISSIONER OF INCOME TAX Vs. VALLI MUTHIAH
July 13, 2004
COMMISSIONER OF INCOME TAX Vs. TAMILNADU MINERALS LIMITED
July 8, 2004
COMMISSIONER OF INCOME TAX Vs. VIJAY GRANITES P LTD
April 2, 2004
COMMISSIONER OF INCOME TAX CENT I Vs. M ETHURAJAN
July 15, 2004
COMMISSIONER OF INCOME TAX CHENNAI Vs. TRACTORS AND FARM EQUIPMENTS LTD
July 13, 2004
COMMISSIONER OF INCOME TAX COIMBATORE Vs. KWALITY TEXTILE ASSOCIATE PVT LTD
July 13, 2004
COMMISSIONER OF INCOME TAX COIMBATORE Vs. G R FAMILY TRUST
July 28, 2004
Commissioner of Income Tax I Vs. Bank of Madura Limited
October 14, 2004
COMMISSIONER OF INCOME TAX I COIMBATORE Vs. G R GOVINDARAJULU
September 7, 2004
Commissioner of Income Tax II Vs. G V Venugopal
December 6, 2004
COMMISSIONER OF INCOME TAX II Vs. PERIYAR DISTRICT CO OP
February 23, 2004
COMMISSIONER OF INCOME TAX II COIMBATORE Vs. BARMAG AG WEST GERMANY
July 15, 2004
COMMISSIONER OF INCOME TAX IV Vs. K CHIRANJEEVI
July 12, 2004
COMMISSIONER OF INCOME TAX MADURAI Vs. T V SUNDARAM IYENGAR
July 6, 2004
COMMISSIONER OF INCOME TAX MADURAI Vs. S P SUNDARAVALLI ACHI ARANMANAI SIRUVAYAL
July 20, 2004
COMMISSIONER OF INCOME TAX SPL RANGE II CHENNAI Vs. SANMAR HOLDINGS LTD
July 6, 2004
COMMISSIONER OF INCOME TAX TAMILNADU II CHENNAI Vs. ENGINE VALVES LTD
September 7, 2004
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. KARUR VYSYA BANK LTD
July 29, 2004
Commissioner of Income Taxa Vs. Ambur Co operative Sugar Mills Ltd
November 9, 2004
COMMISSIONER OF INCOME-TAX Vs. TAMIL NADU MINERALS LTD
June 16, 2004
COMMISSIONER OF INCOME-TAX Vs. AICAM ENGINEERING P. LTD
March 5, 2004
COMMISSIONER OF INCOME-TAX Vs. KOTHARI INDUSTRIAL CORPORATION LTD
March 15, 2004
COMMISSIONER OF INCOME-TAX Vs. SOUTH INDIA SUGARS LTD
September 29, 2004
COMMISSIONER OF INCOME-TAX Vs. S.S.C. SHOES LTD.
July 19, 2004
COMMISSIONER OF INCOME-TAX Vs. KAMALA SELVARAJ
July 16, 2004
COMMISSIONER OF WEALTH TAX Vs. T.N.K. GOVINDARAJU CHETTY
June 21, 2004
Commissioner of Wealth Tax Vs. Fagun Estates Pvt Ltd
September 22, 2004
COMMISSIONER OF WEALTH TAX Vs. INDIAN WAREHOUSING INDUSTRIES LTD
February 4, 2004
COMMISSIONER OF WEALTH TAX MADURAI Vs. CT CHIDAMBARAM KARAIKUDI
July 15, 2004
Consortium of Professional Arts and Science Colleges in Tamil Nadu Vs. Permanent Committee for the conduct of Common Entrance Test
July 13, 2004
CWT Vs. CT. CHIDAMBARAM
July 15, 2004
D Arumugam Vs. A G Aparaj
February 5, 2004
D BALAKUMAR ALIAS SELVAKUMAR Vs. VEDACHALAM
March 12, 2004
D Devaraj Vs. Inspector General of Registration cum Tamil Nadu Chief Revenue Controlling Authority
November 30, 2004
D DINESHCHAND Vs. SAROJINI
April 19, 2004
D Ganesa Gurukkal Vs. Dharbaranyeswaraswamy Devasthanam Thirunallar
December 14, 2004
D J Davidraj Panchamoni Vs. Presiding Officer
November 23, 2004
D Kumar Vs. Tmt V Gayathri Devi
December 16, 2004
D Maheswara Raju Vs. Commissioner Corporation of Chennai
December 16, 2004
D Mohana Vs. State
December 2, 2004
D MURALIDHARAN Vs. ZONAL MANAGER L I C OF INDIA
March 5, 2004
D Narmadha Vs. State of Tamilnadu
April 27, 2004
D Paramasivam Vs. Mahalakshmi Hardwares
November 22, 2004
D PAULRAJ Vs. S K MOHANRAM
March 22, 2004
D R SUBRAMANIAN Vs. V BANGARUSAMY
April 29, 2004
D S MURALIKRISHNAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD
September 3, 2004
D SETTU Vs. PRESIDING OFFICER LABOUR COURT VELLORE
September 22, 2004
D SHYLAJA Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT; SECRETARY, TNPCEE 2004, ANNA UNIVERSITY AND SECRETARY, SELECTION COMMITTEE FOR ADMISSION TO MBBS COURSE
June 15, 2004
D SUBRAMANI Vs. UNION OF INDIA
August 30, 2004
D SUBRAMANYAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
September 2, 2004
D SUNDARARAJ Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
August 12, 2004
D Ulaganathan Vs. Chairman Teachers Recruitment Board
November 5, 2004
D. NEELAMEGAM Vs. THE TAMIL NADU ADMINISTRATIVE TRIBUNAL
June 22, 2004
DAKU DEVI Vs. STATE OF TAMILNADU
September 21, 2004
DAMODARAN S Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT MADRAS
February 4, 2004
Damodharan Vs. State
March 1, 2004
DAMU ALIAS DAMODHARAN Vs. STATE
July 6, 2004
DANABAL ALIAS PALPUDI DANAPAL Vs. STATE
June 17, 2004
DANARAJ; PEAULAH DANARAJ Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT (ELECTRONICS, SCIENCE AND TECHNOLOGY DEPATMENT) AND LAND ACQUISITION OFFICER AND ASSISTANT COLLECTOR
October 13, 2004
DANIEL Vs. A R SAFIULLAH
January 28, 2004
Dasan Vs. State
February 20, 2004
DAVID CHRISTOPHER Vs. STATE OF TAMIL NADU
February 26, 2004
DAYANIDHI Vs. GOVT OF TAMIL NADU
September 15, 2004
DAYANIDHI Vs. GOVERMENT OF TAMIL NADU
September 5, 2004
DCM HYUNDAI LTD Vs. SITA WORLD TRAVELS I LTD
July 28, 2004
Deivasigamani ALIAS Kattamani ALIAS Mani Vs. District Magistrate and District Collector
February 23, 2004
DEMPLOYEES STATE INSURANCE CORPORATIONNGU @ KAVERI Vs. STATE BY INSPECTOR OF POLICE
October 6, 2004
Deputy Commissioner of Income tax Vs. United Nilgiris Tea Estate Company Ltd
November 5, 2004
DEPUTY GENERAL MANAGER BHARAT OVERSEAS BANK LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT CHENNAI
March 26, 2004
Deputy Inspector General of Police Vs. K Chandrasekaran
June 24, 2004
DEPUTY INSPECTOR GENERAL OF POLICE COIMBATORE RANGE COIMBATORE Vs. T K VASUDEVAN
August 12, 2004
DESINGU ALIAS KAVERI Vs. STATE
October 6, 2004
DEVAKI Vs. KUPPU AMMAL
March 3, 2004
DEVAN Vs. STATE
October 8, 2004
Devan Parameswaran Vs. Union of India rep
April 19, 2004
DEVARAJ Vs. STATE AND OTHERS
February 9, 2004
DEVARAJU PADAYACHI Vs. SIVASANKARA PADAYACHI
March 31, 2004
Dhandapani Vs. State
December 28, 2004
Dhandapani Vs. Commissioner of Police
September 23, 2004
DHARMALINGAM Vs. PAVALKODI
July 6, 2004
Dhavamani Vs. Radhkrishnan Chettiar
February 10, 2004
Dilip Bhandari Vs. Commissioner
November 10, 2004
Director General Vs. Central Administrative Tribunal
October 5, 2004
DIRECTOR GENERAL Vs. MOHAMMED ASMATHULLAH
February 1, 2004
DIRECTOR GENERAL E S I CORPORATION CHAIRMAN STANDING COMMITTEE E S I CORPORATION REGIONAL DIRECTOR E S I CORPORATION Vs. MOHAMMED ASMATHULLAH REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
February 7, 2004
DIRECTOR GENERAL OF FOREIGN TRADE UDYOG BHAWAN MINISTRY OF COMMERCE NEW DELHI Vs. R B
December 7, 2004
Director of Agriculture Vs. P Karuppannan
February 24, 2004
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. AGRI HORTICULTURAL SOCIETY CHENNAI
July 19, 2004
Director of Public Libraries Vs. T Arivarasu Pandian
April 30, 2004
DIRECTOR OF SCHOOL EDUCATION Vs. R S SRINIVASAN
March 5, 2004
DIRECTOR OF SCHOOL EDUCATION Vs. G VENKATESAN
September 1, 2004
Director of Teacher Education Research and Training Vs. P R Deivandran
March 4, 2004
DIRECTOR TAMILNADU ELEMENTARY EDUCATION Vs. LAKSHMI NARASIMHA VIDYALAYA
April 1, 2004
DISTRICT COLLECTOR PERIYAR DISTRICT ERODE Vs. NALLAMUTHU
April 1, 2004
District Forest Officer Vs. M Irulappan
November 3, 2004
Dove Investments Private LTD Vs. Gujarat Industrial Investment Corporation Ltd
December 30, 2004
DR. S. SOURUBARANI AND Vs. C. SELVI
October 20, 2004
Dunlop Factory Employees Union Vs. Dunlop India Ltd
December 21, 2004
DURAI ALIAS DURAISAMY Vs. STATE
July 2, 2004
Durai Kannu Naicker Vs. State
November 18, 2004
DURAISAMY Vs. STATE
June 21, 2004
E EKAMBARAM Vs. R DEENA DAYALU NAIDU
March 16, 2004
E Gowri Mahesh Kumar Vs. State of Tamil Nadu
May 5, 2004
E Guruvayi Vs. State of Tamil Nadu
January 29, 2004
E JAYANTHI Vs. STATE OF TAMIL NADU
August 10, 2004
E MANOHARAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD
September 27, 2004
E Mohamed Haneefa Vs. S P Adaikalavan
February 5, 2004
E Muthulakshmi Vs. Commissioner cum Executive Officer
December 16, 2004
E OLIVER Vs. TAHSILDAR
March 5, 2004
E PACHIAPPAN Vs. DISTRICT COLLECTOR AND CHAIRMAN
February 18, 2004
E RAVI KUMAR Vs. COMMR OF POLICE
February 13, 2004
E Rukmani Vs. State
February 8, 2004
E Sampath Vs. Secretary to Government of Tamil Nadu
February 6, 2004
E Subramani Vs. General Manager
February 18, 2004
E THANGASAMY RAJA Vs. EXECUTIVE OFFICER ETTAYAPURAM SELECTION GRADE
March 31, 2004
E Udayakumar Vs. State
December 14, 2004
E V ANANTHARA Vs. RAJAS EDUCATIONAL TRUST
October 7, 2004
E. KADER BATCHA Vs. R.M. VEERAMANI
December 27, 2004
E.N. KANDASAMY Vs. STATE OF TAMIL NADU
June 22, 2004
Edwin Vs. Ashok Kumar
November 18, 2004
EGMORE BENEFIT SOCIETY EMPLOYEES UNION Vs. GOVT OF TAMIL NADU
October 14, 2004
EL FORGE LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
October 14, 2004
Elite Engineering Corporation Vs. Secretary to Government Housing and Urban Development Department
June 29, 2004
ELLAMMAL Vs. DISTRICT COLLECTOR TIRUVANNAMALAI
January 29, 2004
ELUMALAI ALIAS CHANDRASEKARAN Vs. STATE OF TAMIL NADU
October 28, 2004
Enforcement Officer Vs. A Muthusamy
November 5, 2004
ENTERPRISING ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE VIII
April 1, 2004
Era C Murali Vs. Indian Overseas Bank
December 13, 2004
ERODE DISTRICT BUS OWNERS Vs. TRANSPORT COMMISSIONER
March 6, 2004
ERODE V MANIKANDAN Vs. STATE OF TAMIL NADU
June 16, 2004
EUREKA FORBES LIMITED, REPRESENTED BY ITS DIVISIONALAND SALES MANAGER Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM (S) AND RANGARAJ JAIN, ROSEWELL PHARMA DISTRIBUTORS
March 18, 2004
Executive Officer Vs. A Sankaran alias Vembu Gurukkal
April 1, 2004
Executive Officer Vs. Max Well Apparel Industries Limited
March 26, 2004
EXECUTIVE OFFICER KADATHUR TOWN PANCHAYAT HARUR TALUK DHARMAPURI DISTRICT Vs. V SWAMINATHAN
April 30, 2004
Fathima Beebi Vs. V Anwar Basha
February 4, 2004
FENNER INDIA LIMITED Vs. BSES LIMITED A COMPANY
July 30, 2004
Fidelity Industries LTD Vs. State rep
March 4, 2004
FLORENCE CONSULTANCY P LTD Vs. GOWRI MOTHA
June 25, 2004
FORWARD SEAMENS UNION OF INDIA REGD NO 9442 Vs. UNION OF INDIA
February 26, 2004
Fouress Engineering India P LTD Vs. V Krishnan
May 12, 2004
Fr John Joseph Vs. State of Tamil Nadu
February 9, 2004
G AKBAR Vs. UNION OF INDIA
March 1, 2004
G ANBALAGAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
February 9, 2004
G ASOKAN Vs. NEYVELI LIGNITER CORPORATION
June 2, 2004
G BABU Vs. TAMILNADU ELECTRICITY BOARD
March 16, 2004
G Bagyalakshmi Vs. State
December 21, 2004
G Bernatsan Vs. District Collector
November 19, 2004
G BOOPALAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD
August 9, 2004
G Chandra Vs. Marimuthu
April 17, 2004
G CHANDRASEKHARAN Vs. C R UMAPATHY
September 27, 2004
G Elumalai Vs. State
June 22, 2004
G Ganesan Vs. J Surendran
December 2, 2004
G Gengavarajan Vs. Chennai Metropolitan Development Authority
September 11, 2004
G JANAKIRAMAN Vs. G P SAVITHRI
July 15, 2004
G KRISHNA MOHAN RAO Vs. STATE OF TAMIL NADU
September 27, 2004
G LAKSHMI AMMAL Vs. AYYADURAI
March 10, 2004
G M GOPALAN NAMBIAR Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
August 16, 2004
G M KANDASAMY Vs. PALANIAMMAL
February 13, 2004
G NAGARAJAN AND N KARTHIKEYAN Vs. S RAYAPPAN
April 29, 2004
G PONNUSAMY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER PENSION
August 10, 2004
G Rajamanickam Vs. Tamil Nadu Electricity Board
October 20, 2004
G RAMACHANDRAN Vs. VIMALA alias KUPPAMMAL
March 19, 2004
G RATHINAKUMAR Vs. DIRECTOR OF COLLEGIATE EDUCATION
August 9, 2004
G Ravichandran Vs. Presiding Officer Labour Court
March 30, 2004
G S Chakravarthi Asokar ALIAS G S Ashokar Vs. Therasitta Santhi
January 23, 2004
G Selvam Vs. Rajarathinam
April 8, 2004
G Selvamariappan Vs. State of Tamil Nadu
November 9, 2004
G SENBAGARAMAN Vs. N MARIMUTHU
July 7, 2004
G Srinivasa Pillai Vs. G Meganathan
April 8, 2004
G T PARTHASARTHY Vs. SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT; COMMISSIONER, CORPORATION OF CHENNAI AND ASSISTANT COMMISSIONER (GA AND P) CORPORATION OF CHENNAI
June 17, 2004
G T THANGARAJAN Vs. STATE OF TAMILNADU
September 13, 2004
G THAYUMUNASAMY Vs. V GOVINDASWAMY
April 30, 2004
G V H Prasad alias Jothi Prasad Vs. K R Rajaram
September 20, 2004
G V Srinivasan Chettiar Trust Vs. Inspector General of Registration
November 1, 2004
G VELUMANI Vs. DIRECTOR OF MEDICAL EDUCATION
August 4, 2004
G Vidya Vs. S Manivarma
December 21, 2004
G. CHANDRAMOHAN Vs. STATE
October 15, 2004
G. MAHESWARI Vs. STATE
March 16, 2004
Gajalakshmi Vs. R Saravanan
April 15, 2004
GAJAPATHY Vs. STATE OF TAMIL NADU
August 27, 2004
GANAPATHY INDUSTRIES Vs. ASSISTANT ENGINEER DISTRIBUTION SIPCOT MEDC NORTH
January 29, 2004
GANAPATHY MILLS COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR TIRUNELVELI
January 21, 2004
GANAPATHY MOTOR SERVICE Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 29, 2004
Ganesan Vs. Porkilai
February 3, 2004
Ganesan Vs. State
March 3, 2004
Ganesan Vs. State of Tamilnadu rep
June 24, 2004
GEETHA RAMANI Vs. DISTRICT EDUCATIONAL OFFICER
August 12, 2004
GEM GRANITES Vs. GOVERMENT OF TAMIL NADU
April 23, 2004
General Manager Vs. V Prabhakaran
February 17, 2004
GENERAL MANAGER INDIAN OVERSEAS BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
February 18, 2004
GENERAL MANAGER SWADESHI COTTON MILLS Vs. PRESIDING OFFICER LABOUR COURT
September 28, 2004
GENERAL MANAGER TAMIL NERD INDIAN OIL CORPORATION LTD Vs. S THANIGAIMANI
September 27, 2004
GENERAL MANAGER TELECOMMUNICATIONS TRICHY Vs. K NATRAYAN
March 22, 2004
GENERAL MANAGER, ORDINANCE FACTORY Vs. V SURESH
June 18, 2004
GEORGE THOMAS Vs. T SELVAPATHY
April 5, 2004
GETIT INFORMDIARY LIMITED Vs. PRINCIPAL GENERAL MANAGER TELECOMMUNICATIONS BHARAT SANCHAR NIGAM LIMITED COIMBATORE
May 17, 2004
GNANAM SANTHANAM Vs. SATHYALAKSHMI ENTERPRISES
June 24, 2004
GOJAN EDUCATIONAL TRUST Vs. GOVERNMENT OF TAMIL NADU
August 10, 2004
GOUNDAPPA GOUNDER Vs. PERIAMMAL DIED
December 9, 2004
GOURI Vs. KAMALAKSHI
March 30, 2004
GOVERNMENT OF TAMIL NADU Vs. UNION OF INDIA
February 4, 2004
Government of Tamil Nadu Vs. A Azeez John
December 10, 2004
GOVERNMENT OF TAMIL NADU Vs. G A KANNAIYAN
August 31, 2004
GOVERNMENT OF TAMIL NADU Vs. SECRETARY
September 14, 2004
Government of Tamil Nadu Vs. P Venkatachalam Retired Village Administrative Officer
October 14, 2004
GOVERNMENT OF TAMIL NADU AND ORS Vs. ESWARI EDUCATIONAL TRUST
April 29, 2004
Government of Tamilnadu Vs. S Prabakar
November 30, 2004
GOVINDA KOUNDAR Vs. P NATARAJAN
April 1, 2004
Govindammal died Vs. Ramayi died
February 17, 2004
Govindan ALIAS Govindasamy Vs. State
November 8, 2004
GOVINDARAJA MILLS LTD Vs. BANQUE DE COMMERCE ET DE PLACEMENTS
April 1, 2004
Govindarajan Vs. T S Viswanathan
March 4, 2004
Govindaraju died Vs. Rathinammal
April 21, 2004
GOVINDASAMY Vs. KALIAYAPERUMAL PADAYACHI
April 17, 2004
GOVT OF TAMIL NADU Vs. MANOHARA BAUXITE MINES
November 4, 2004
GREEN INDIA ENTERPRISES Vs. CHECK-POST OFFICER TIRUNELVELI
August 18, 2004
GUNA ALIAS GUNASEKARAN Vs. INSPECTOR OF POLICE
February 12, 2004
GUNASEKARAN Vs. STATE
April 29, 2004
Gundan ALIAS Venkatachalam Vs. State
October 29, 2004
GURU DEV ENTERPRISES Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
December 15, 2004
H BASEER Vs. STATE OF TAMIL NADU
March 9, 2004
H OMKARAPPA Vs. BRIGADIER CHAITANYA PRAKASH
August 11, 2004
H VIJAYA SAMUNDEESWARI Vs. DINDIGUL DISTRICT CO OP MILK PRODUCERS UNION LIMITED
March 24, 2004
Habibullah Vs. Mohamed Sultan
March 6, 2004
Hariharaputhra Plantations LTD Vs. Kanyakumari Market Committee
April 23, 2004
Hema ALIAS Hemalatha Vs. Sathiavendan
November 25, 2004
Himu Accessories Private LTD Vs. Assistant Commissioner of Central Excise
November 25, 2004
HINDUSTAN CONSTRUCTION CO Vs. TAMIL NADU ELECTRICITY BOARD
August 4, 2004
HINDUSTAN COTTON SPINNING MILLS Vs. M S BHASKAR
February 17, 2004
His Holiness Sri Jeyendra Saraswathi Swamigal Vs. State
November 22, 2004
HOTEL SOUTHERN PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT
November 5, 2004
Hyderabad Industries Limited Vs. Commercial Tax Officer
April 1, 2004
I ISMAIL Vs. WAKF BOARD COLLEGE THROUGH THE CHAIRPERSON
February 16, 2004
I JAIRAJ Vs. PRAFUL KUMAR PUKHRAJ
April 1, 2004
I James Robert Nax Vs. Senior Intelligence Officer
March 22, 2004
I Nisar Ahmed Khan Vs. Loss of Ecology Authority
November 5, 2004
I O B EMPLOYEES TRADE UNION Vs. CHAIRMAN AND MANAGING
August 9, 2004
I T C LIMITED VIRGINIA HOUSE CALCUTTA Vs. UNION OF INDIA
January 20, 2004
I VIJAYAKUMAR Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD METTUR ELECTRICITY DISTRIBUTION
January 20, 2004
IIT Capital Services Limited Vs. S AND S Industries and Enterprises Limited
October 26, 2004
INCOME TAX OFFICER Vs. RAO BAHADUR AKD DHARMARAJ EDUCATION CHARITY TRUST
July 15, 2004
INDIA PISTONS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 16, 2004
INDIAN ADDITIVES LTD Vs. INDIAN ADDITIVES EMPLOYEES UNION
December 14, 2004
INDIAN BANK EMPLOYEES ASSOCIATION Vs. GENERAL MANAGER
April 20, 2004
INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
September 23, 2004
Indian Oil Corporation rep Vs. Iyappa Auto Centre
April 17, 2004
INDIRA DEVI Vs. INSPECTOR GENERAL OF REGISTRATION NO 120 SANTHOME HIGH ROAD CHENNAI
October 14, 2004
INDIRANI Vs. SUNDARAMMAL
March 11, 2004
Indra Vs. State
December 8, 2004
Inspector General of Police Vs. Hariharan
March 16, 2004
INTAS LABORATORIES PVT LTD Vs. NOVARITIS A G SCHWARZWALDALLEE 215
December 20, 2004
INTEGRAL COACH FACTORY Vs. V PRABHAKARAN
August 9, 2004
INTEGRAL COACH FACTORY Vs. VELU VEERASAMY
August 26, 2004
ISITHOR PRINCE Vs. STATE ADDITIONAL SUPERINTENDENT OF POLICE, PROHIBITION WING, NAGERCOIL KANYAKUMARI POLICE STATION
September 1, 2004
Ismailkhan Gori Vagaiyara Rajapalayam Vs. Secretary Tamil Nadu Wakf Board
March 19, 2004
IWL INDIA LIMITED Vs. ASSISTANT COMMISSIONER
September 23, 2004
IYYANKANNU ALIAS KANNAN Vs. STATE
October 14, 2004
J Abdul Hakeem Vs. State of Tamilnadu
December 10, 2004
J BALAJI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING
March 5, 2004
J D P ASSOCIATES Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
September 9, 2004
J David Vs. J Solomon
June 21, 2004
J Indira Vs. District Magistrate and District Collector
October 29, 2004
J JONAH Vs. UNION OF INDIA
October 13, 2004
J K ANSELL LTD Vs. TTK LIG LTD
March 1, 2004
J KALIYAPERUMAL Vs. NEYVELI LIGNITE CORPORATION
January 20, 2004
J MAHALINGAM Vs. STATE
July 19, 2004
J Murugesan Vs. State
February 11, 2004
J RAJAN BABU Vs. DISTRICT COLLECTOR PUDUKOTTAI
February 12, 2004
J RAVICHANDRAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
December 30, 2004
J SYED AHMED BASHA Vs. MUMTAJ
March 16, 2004
J Vijaya Bhaskar Vs. J Jayalakshmi
April 19, 2004
J. DHINESH BABU Vs. S. JE. RAMESH BABHU
June 18, 2004
JAGADEESWARAN TEXTILES LIMITED, REP BY ITS MANAGING DIRECTOR, P GOVINDASAMY THUNGAVI Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
June 21, 2004
JAGANNATHAN Vs. RAMAYEE
January 22, 2004
JAGATHAMBIGAL NAGAR CO OPERATIVE HOUSE SITE SOCIETY Vs. STATE OF TAMIL NADU
March 31, 2004
JAIGOPAL GARODIA FOUNDATIONS CHENNAI Vs. T R SRIVASAN IAS
April 1, 2004
JAINABI Vs. STATE OF TAMIL NADU ADDITIONAL COLLECTOR
February 3, 2004
JAIRAJ Vs. B CHAMPALAL JAIN
February 18, 2004
JAMBULINGAM Vs. STATE
July 15, 2004
JAMEELA BEEVI Vs. STATE OF TAMIL NADU
January 28, 2004
Janak C Mehta Vs. State rep
April 29, 2004
JANAK SINGH Vs. STATE
April 17, 2004
Janaki Ammal Vs. Saminathan died
February 18, 2004
Janaki Devi Vs. R Vasanthi
December 9, 2004
Jayakumari Babu Vs. B Amilnathan
November 18, 2004
JAYANDRA SARASWATHY SWAMIGAL Vs. STATE OF MADRAS
November 20, 2004
JAYANT RAJAN Vs. S LAKSHMANAN
January 20, 2004
JAYARAMAKRISHNAN Vs. MOOKAN PATTAM KETTIYAR
June 25, 2004
Jayashankar Vs. Union Territory of Pondicherry
October 19, 2004
JEEVA @ JEEVARAJ Vs. THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE OF TIRUNELVELI DISTRICT, TIRUNELVELI, AND ANOTHER
September 7, 2004
JEPPIAR ENGINEERING COLLEGE ESTABLISHED Vs. STATE OF TAMIL NADU
April 22, 2004
Jeyakumar Vs. State
November 9, 2004
JOHNSON Vs. STATE OF TAMIL NADU
June 21, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. KALPANA AGENCIES
September 16, 2004
JOINT REGIONAL DIRECTOR SUB REGIONAL OFFICER E S I CORPN LTD Vs. FENNER INDIA LTD
April 8, 2004
Jolen Inc Vs. Shobanlal Jain
April 30, 2004
JONES Vs. STATE
February 20, 2004
Joseph Dominic Britto Vs. Sampoorna Mary alias Philo
December 23, 2004
JOTHI Vs. EVANGELICAL CHURCH OF INDIA
July 16, 2004
JOTHIBASU Vs. STATE
September 27, 2004
K Badrinarayanan Vs. S S Ravikumaran
December 15, 2004
K BALACHANDRAN Vs. TAMIL NADU HOUSING BOARD
July 16, 2004
K BALAKRISHNAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED
February 17, 2004
K C A D Gnanagiri Vs. State of Tamil Nadu
October 6, 2004
K C PALANISAMY Vs. REGISTRAR OF FIRMS COIMBATORE
February 7, 2004
K C Palanisamy Vs. State rep
March 23, 2004
K C RAMASAMY NACHI MUTHU GOUNDER SARASWATHI VIJAYALAKSHMI Vs. STATE OF TAMILNADU
January 30, 2004
K CHELLATHANGAM Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA CENTRAL OFFICE YOGAKSHAEMA
March 17, 2004
K CHENNIMALAI GOUNDER Vs. C IYYASAMY
March 11, 2004
K Chockalingam Vs. K R Ramasamy Iyer
April 8, 2004
K DHANABALAN Vs. PARVATHI AMMAL
May 2, 2004
K Dhanabalan Vs. Parvathi Ammal
May 12, 2004
K DHANALAKSHMI Vs. STATE
February 16, 2004
K DHANASEKARAN K KRISHNAMOORTHY Vs. BOBBA AVIATION SERVICES P LTD
January 21, 2004
K Durai Thirunavukkarasu Vs. Devathal
March 10, 2004
K G Priya Vs. V Balasubramanian
November 25, 2004
K Gnanambal Vs. K Mani
March 31, 2004
K GNANAPRAKASOM NADAR MUTHU Vs. AYYAPPAN ASARI
March 16, 2004
K Gopal Vs. District Collector
December 28, 2004
K JAYAPRAKASH Vs. UNION OF INDIA
February 6, 2004
K JAYASHREE VIJAYA CHITRA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
April 3, 2004
K K A Ananthalwan Vs. State of Tamil Nadu
March 26, 2004
K K MOHAMMED Vs. MANDOKKARA SUBBAN CHETTY
March 16, 2004
K K Sankarappan Vs. Managing Director
December 16, 2004
K K Senthilkumaran Vs. Secretary Tamil Nadu Public Service Commission
April 2, 2004
K KANAKARAJAN Vs. UNION OF INDIA
February 23, 2004
K KANDASAMY Vs. CHAIRMAN AND MANAGING DIRECTOR
April 7, 2004
K Kannan Chettiar Vs. Commissioner HR and CE Administration Department
April 22, 2004
K KRISHNAN Vs. IDOL OF SREE MUNISWARASWAMY
March 17, 2004
K Kumar Vs. Superintendent of Police
December 15, 2004
K KUMAR Vs. STATE OF TAMILNADU
July 22, 2004
K Lal Robert Nadakkavu Vs. Tamil Nadu Electricity Board
December 23, 2004
K LINGAM Vs. E THANDAYUTHAPANI
March 15, 2004
K M KRISHNAN Vs. K CHOCKALINGAM
July 28, 2004
K M SANKARAN Vs. DISTRICT COLLECTOR COIMBATORE
January 30, 2004
K MAJEED Vs. PAPPA ALIAS MADURAMBAL
February 17, 2004
K MANOHARAN Vs. DIRECTOR GENERAL CENTRAL INSTITUTE OF PLASTICS ENGINEERING and TECHNOLOGY GUINDY CHENNAI
March 3, 2004
K Mohamed Muthu Vs. Habeeba Beebi
March 31, 2004
K N Palaniswamy Gounder Vs. P Subramanian
December 16, 2004
K N Ramesh Babu Vs. Union of India rep
April 22, 2004
K N VIJAYALAKSHMI Vs. R S SIVAKUMAR
April 6, 2004
K NAGARANI Vs. DIRECTOR OF SCHOOL EDUCATION
July 16, 2004
K Natesan Vs. M A Srinivasan
May 17, 2004
K Natesan Vs. K Ramasamy
March 26, 2004
K P Jayaraman Vs. Union of India
February 10, 2004
K P Kalatharamenan Vs. P Ravi
November 18, 2004
K P Kuppusamy Vs. State of Tamil Nadu
February 25, 2004
K P PERUMAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
March 1, 2004
K P Perumal Vs. Tamil Nadu Industrial Investment Corporation Ltd
March 9, 2004
K P S Palanivel Rajan Vs. State of Tamil Nadu
July 6, 2004
K P VENKATACHALAM Vs. PONNUSAMI
March 22, 2004
K PACKRISAMY Vs. UNION BANK OF INDIA
September 30, 2004
K Palanisami Vs. R Gomathi
December 1, 2004
K PALANISAMI Vs. R GOMATHI
December 14, 2004
K Periyanayagam Vs. J K Savithri
February 25, 2004
K R Govindarajulu Vs. K Govindaraj
December 15, 2004
K R KUMAR; A ALAGARSAMY; K KRISHNAMURTHY; V RAMARAJ AND J A E PADMAVATHI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
July 8, 2004
K R N Balamurugan Vs. State of Tamilnadu rep
March 9, 2004
K R N BALAMURUGAN Vs. STATE OF TAMILNADU
March 17, 2004
K R RAMALINGAM Vs. STATE OF TAMIL NADU
November 5, 2004
K R RAMKUMAR Vs. STATE
January 20, 2004
K R S Mani Vs. Anugraha Jewellers Limitd
March 15, 2004
K R Sathyamoorthy Vs. Tamil Nadu Dr M G R Medical University
December 29, 2004
K R SRINATH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 20, 2004
K RAJAMANICKAM Vs. PERIYAR SELF RESPECT PROPAGANDA INSTITUTION TIRUCHIRAPALLI
March 10, 2004
K RAJU Vs. COMMANDANT CISF UNIT
August 9, 2004
K RAMACHANDRA NAIDU TELUGU MINORITIES EDUCATIONAL AND CHARITABLE TRUST Vs. TAMILNADU DR M G R MEDICAL UNIVERSITY
August 9, 2004
K RAMAKRISHNAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
October 1, 2004
K RAMALINGAM Vs. UNION OF INDIA
July 30, 2004
K Ramalingam Vs. Secretary to Government
December 13, 2004
K Raman Vs. State of Tamil Nadu
December 17, 2004
K RASAIYYA Vs. STATE OF TAMILNADU
March 15, 2004
K RAVI SANKAR Vs. GOVERNMENT OF TAMIL NADU
September 10, 2004
K Ravichandran Vs. Commissioner
December 1, 2004
K RAVICHANDRAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD
March 25, 2004
K S ANANTHANARAYANAN Vs. S VAIDY
August 9, 2004
K S CHAKKARAVARTHY Vs. TAMIL NADU CIVIL SUPPLIES CORPN LTD
August 9, 2004
K S Ganapathya Pillai Vs. Deputy Commissioner
November 1, 2004
K S LAKXMI Vs. VENKATESWARAN
March 5, 2004
K S MANI Vs. DIRECTOR NATIONAL INSTITUTE OF TECHNICAL TEACHERS TRAINING INSTITUTE
July 7, 2004
K S Ramu died Vs. Rukmani Sundaram
June 15, 2004
K S SORNAM Vs. MINOR S VENKATASUBBAIAN
April 1, 2004
K S Subramaniam Vs. State of Tamil Nadu
April 30, 2004
K SAMPATH Vs. COMMISSIONER KANDILI PANCHAYAT UNION TIRUPPATTUR TALUK NORTH ARCOT AMBEDKAR DISTRICT
June 18, 2004
K Samy Vs. Sulochana
February 25, 2004
K SANGANATHAN Vs. UNION OF INDIA
March 29, 2004
K Seenu Vs. Presiding Officer Labour court
November 19, 2004
K SELVAM ALIAS SELAVAPERUNTHAGAI Vs. STATE REP
April 19, 2004
K SELVARAJ Vs. STATE
April 1, 2004
K SHANMUGAM Vs. STATE OF TAMIL NADU
October 20, 2004
K SIDHICKA BANU Vs. DISTRICT COLLECTOR
August 5, 2004
K SIVAKUMAR Vs. DIRECTOR GENERAL OF POLICE
May 11, 2004
K SIVAKUMAR Vs. V SELVARAJ
March 10, 2004
K Srinivasan Vs. State of Tamil Nadu
November 24, 2004
K Subburamu Vs. State of Tamilnadu
October 15, 2004
K Subramani Vs. President Adi Dravida Auto Rickshaw Drivers Ind Co op Society
February 10, 2004
K Subramanian Vs. S Balashanmugam
February 16, 2004
K SUBRAMONIAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 13, 2004
K SURESH KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR HEAD OFFICE UCO BANK
August 25, 2004
K Thambi Durai Vs. Tahsildar
June 25, 2004
K Thangavel Vs. Navaladian Small Farmers
December 23, 2004
K Thinakaran Vs. Presiding Officer
November 8, 2004
K V PURUSHOTHMA NAIDU Vs. DISTRICT COLLECTOR NORTH ARCOT AMBEDKAR DISTRICT VELLORE
April 7, 2004
K V Singh Vs. Union of India
March 25, 2004
K Varalakshmi Vs. Susil Finance and Leasing Company
March 4, 2004
K VASANTHA DEVI Vs. MAHESH KUMAR RATHI
March 26, 2004
K Vasuki Vs. Correspondent Kalyani Primary Schools Pandapuli
November 25, 2004
K.R. KUMAR Vs. STATE OF TAMIL NADU
July 8, 2004
KADAMBUR PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT SALEM
April 27, 2004
KAILASAM Vs. HTL LTD
August 6, 2004
Kalaimani Vs. Chinnapaiyan alias Perumal Gounder
November 23, 2004
KALAISELVAN Vs. STATE
February 10, 2004
KALAVATHY Vs. ANNAMMAL KANAKA NEELAMBAL DURAIAMMAL RAMALINGAM SHANTHI
January 30, 2004
Kaliammal Papathy Vs. T G Varadharajan
March 26, 2004
Kallumai Vs. State of Tamil Nadu
June 24, 2004
KALYANI AMMAL Vs. STATE
December 3, 2004
KAMADHENU SUPER MARKET Vs. AGURCHAND MANMULL JAIN COLLEGE MANAGED
August 5, 2004
KAMALAM Vs. STATE OF TAMIL NADU
September 3, 2004
KAMALAM Vs. STATE OF TAMIL NADU
February 9, 2004
KAMALAVENI K Vs. MANAGING DIRECTOR SUBBATHAL SPINNING MILLS P LTD
July 6, 2004
KANAGAMBARAM AMMAL Vs. KAKAMMAL
August 19, 2004
KANAKAMANI Vs. KITTAN ALIAS KITTUSAMY
July 12, 2004
Kanchana Vs. State of Tamil Nadu
January 28, 2004
KANDASAMY Vs. RANGASAMY
April 26, 2004
Kandavel Vs. Chidambara Padayachi
April 29, 2004
KANNA PILLAI Vs. OYAMALLI alias MALLIKA AMMAL
March 24, 2004
Kannada Veera Saiva Saineegar Sangam Vs. State of Tamilnadu
November 20, 2004
Kannadasan Vs. Assistant Engineer Public Works Department
December 1, 2004
KANNAGE Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR; SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION (LAW AND ORDER-F) DEPARTMENT, GOVERNMENT OF TAMIL NADU AND SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS, DEPARTMENT OF INTERNAL SECURITY
June 24, 2004
KANNAIYAN Vs. STATE
September 9, 2004
Kannaiyan Vs. State of Tamilnadu
October 20, 2004
KANNAIYAN Vs. CHINNAMMAL
July 9, 2004
Kannammal Vs. State
December 10, 2004
KANNU GOUNDER Vs. NATESA GOUNDER
March 30, 2004
Kannuchamy Vs. Periyathal
March 31, 2004
Kannuperumal Vs. Suseela
May 17, 2004
KANYAKUMARI DISTRICT Vs. DIRECTOR DIRECTORATE OF COLLEGIATE EDUCATION CHENNAI
March 11, 2004
Karaikal Municipality Vs. Nabissa Ummal
March 24, 2004
KARPOORA SUNDARAPANDIAN RAMALAKSHMI AMMAL KALVI VALARCHI KUZHU Vs. DIRECTOR OF SCHOOL EDUCATION
July 22, 2004
Karthick Vs. State
March 18, 2004
KARUNA @ MONOHARAN AND OTHERS Vs. INSPECTOR OF POLICE DNAGAR, POLICE STATION ORLEANPET, PONDICHERRY
August 16, 2004
KARUNAMOORTHY Vs. STATE
October 26, 2004
Karunanidhi Vs. State
February 9, 2004
KARUPANNA GOUNDER Vs. P SAMIYAPPA GOUNDER
August 23, 2004
KARUPASAMY Vs. STATE
February 18, 2004
Karuppa Gounder Vs. M Palanisamy
February 11, 2004
KARUPPALAGU Vs. STATE OF TAMIL NADU
August 13, 2004
Karuppan alias Karuppusamy Vs. State
October 29, 2004
Karuppanna Gounder Dharmakartha Vs. Special Commissioner AND Commissioner of Land Administration
October 1, 2004
KARUPPASAMI Vs. STATE
February 1, 2004
KARUPPASAMI Vs. STATE
January 30, 2004
KARUPPASAMI MUNIASAMI ACCUSED 1 AND 2 Vs. STATE
February 24, 2004
KARUPPIAH Vs. INSPECTOR OF POLICE
February 24, 2004
KARUPPIAH Vs. STATE OF TAMIL NADU
April 17, 2004
KARUPPUSAMY Vs. STATE
February 23, 2004
KARUR VYSYA BANK LIMITED HAVING ITS BRANCH OFFICER TIRUPUR Vs. CORPORATION BANK SSI BRANCH TIRUPPUR
September 22, 2004
KASAYI ALIAS SAMINATHAN Vs. STATE
October 11, 2004
Kasi Vs. State
February 27, 2004
Kasi Viswanathan Vs. Jayalakshmi
March 26, 2004
KASTHURI Vs. COMMISSIONER OF CUSTOMS
August 10, 2004
KASTHURI Vs. STATE
July 20, 2004
Kasturi Gandhi Vs. B Shanmugaraja
April 22, 2004
KATTABOMMAN TRANSPORT CORPORATION Vs. VELLAI DURAICHI MINOR MALAYARASI MINOR SHANMUGATHAI VADIVAMMAL
January 30, 2004
KAVITHA RAJAGOPAL Vs. REGISTRAR THE TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
December 1, 2004
KAZHUGUMALAI RAJA Vs. RAJAPALAYAM PALAYAPALAYAM BOOPALARAJAPTTI ILLATHAR SAMUGA POTHU NALA FUND
February 7, 2004
KAZHUGUMALAI RAJA A K RAJAGOPALARAJA Vs. RAJAPALAYAM PALAYAPALAYAM
February 7, 2004
KEDARNATH BRIJLAL MADURAI Vs. UNION OF INDIA
February 13, 2004
Keen Engineers Vs. Vijayalakshmi Jayaraman
February 7, 2004
KEMALAMUTHU CHATRAM Vs. S R S SANKARASUBRAMANIA PILLAI
March 31, 2004
Kesari Jabamani Vs. V Radhakrishnan
March 30, 2004
Kesavalu Naidu Vs. State
March 12, 2004
KETAN ENTERPRISES Vs. UNION OF INDIA
July 9, 2004
KHIVRAJ MOTORS LIMITED Vs. ASSISTANT COMMISSIONER CT FAST TRACK ASSESSMENT CIRCLE III CHENNAI
April 16, 2004
KILBURN ELECTRICALS LTD Vs. MACNEILL AND MAGOR KILBURN GROUP COMPANIES EMPLOYEES UNION
April 30, 2004
KOKILA Vs. SWATHANTHIRA
April 2, 2004
KOKILA Vs. SWATHANTHIRA
March 25, 2004
KOKILA Vs. A C RAYAN
January 21, 2004
KOKILA Vs. A C RAYAN DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD
January 22, 2004
Koppaiyan Vs. K Ramaraj
April 17, 2004
Koppinedi Vs. Union Territory of Pondicherry
November 23, 2004
Kotak Mahindra Finance LTD Vs. T N Balasubramanian
June 25, 2004
Kothandarama Pillai Vs. Varadharaju Dasari
March 18, 2004
KOTHUR PRIMARY AGRICULTURAL CO OP BANK LTD Vs. G SRIRAMULU
September 21, 2004
Kotti Vs. A M Rangabhashyam
April 23, 2004
Krishna Builders Vs. Secretary to Government of Tamil Nadu
April 17, 2004
KRISHNA SMELTERS LTD Vs. TAMIL NADU ELECTRICITY BOARD
April 8, 2004
KRISHNASAMY Vs. STATE
July 12, 2004
Kumar Vs. State
December 2, 2004
KUMAR ALIAS KUMARASAMY Vs. STATE
June 30, 2004
Kumari Vs. State of Tamil Nadu
June 16, 2004
KUPPUSAMY CHETTIAR Vs. N KANNAN UDAYAR
March 18, 2004
KUPPUSWAMI NAIDU Vs. KRISHNASAMI NAIDU
October 11, 2004
KURESH A KAPADIA Vs. STATE OF TAMIL NADU
January 29, 2004
KURUVAMMAL ALIAS SHEELA DEVI Vs. M MOSES M SOLEMON M SARGUNAM
March 4, 2004
L H VIDYAPOORNAN Vs. L H PREMAVATHY
November 10, 2004
L K K KANDASAMY Vs. S P NATESAN
July 9, 2004
L Kathiresan Vs. State
November 18, 2004
L KUMAR ALIAS SIVAKUMAR Vs. STATE OF TAMIL NADU
June 17, 2004
L LOGANATHAN Vs. MANAGING DIRECTOR
September 15, 2004
L MUTHUSAMY Vs. ELECTION COMMISSION OF INDIA NIRVACHAN SADAN
April 23, 2004
L NADARAJAN Vs. CHAIRMAN JAWAHARLAL NEHRU COLLEGE OF AGRICULTURE AND RESEARCH INSTITUTE PAJANCOA
September 8, 2004
L NARAYAN REDDY Vs. P NARAYAN REDDY
July 16, 2004
L NARAYANAN Vs. NIL
August 16, 2004
L Narayanasamy Vs. Inspector of Police C C I W CID
November 22, 2004
L Prakash Vs. State
December 2, 2004
L SAVITHRI Vs. P SELVARAJ
April 27, 2004
L VENKATACHALAM Vs. UNITED COMMERCIAL BANK
January 20, 2004
L. NIRANJAN KUMAR Vs. UNIVERSITY OF MADRAS
December 21, 2004
L.K.S. GOLD PALACE Vs. L.K.S. GOLD HOUSE P. LTD.
March 6, 2004
LA SHANMUGHA DESIKA GNANASAMBANDA PARAMACHARYA SWAMYGAL AVARGAL DHARMA ADHEENAM DHARMAPURAM Vs. N RANGASAMY
March 16, 2004
LAKSHMI Vs. M MUTHIAH
March 4, 2004
LAKSHMI VILAS BANK Vs. S G PURUSHOTHAMAN 58 VYSIAL STREET PONDICHERY
March 26, 2004
Lalchand Menghraj Vs. S V Mathaprasad
April 27, 2004
Lalitha ALIAS Kateeja Vs. State
November 24, 2004
Lalji Rao Vs. Jayarama Rao
April 23, 2004
Lawrance Vs. Deputy General Manager Zonal Manager Reviewing Authority Central Bank of India
April 5, 2004
Life Insurance Corporation of India Vs. Life Insurance Corporation of India
December 29, 2004
Lingam Vs. State of Tamil Nadu
March 16, 2004
LOGANATHAN L Vs. M D TAMIL NADU EXPRESS STATE TRANS CORPN
September 15, 2004
LOORDHU AMMAL EDUCATIONAL TRUST Vs. UNIVERSITY OF MADRAS
December 6, 2004
LORDS INSULLATIONS INDIA PRIVATE LIMITED Vs. REGIONAL DIRECTOR DEPARTMENT OF COMPANY AFFAIRS
August 13, 2004
LOURDUMARY Vs. STATE
January 20, 2004
M A Perumal Raja Manager Vs. Managing Director Tamil Nadu Textile Corporation Ltd
September 1, 2004
M A PERUMAL RAJA MANAGER PURCHASE TAMIL NADU TEXTILE CORPORATION LIMITED COIMBATORE Vs. MANAGING DIRECTOR TAMIL NADU TEXTILE CORPORATION LIMITED COIMBATORE
September 23, 2004
M ANANDAN Vs. TAMILNADU ELECTRICITY BOARD
March 16, 2004
M ANNADURAI Vs. SMT C MANGALAM
April 16, 2004
M ASIK ALI Vs. STATE OF TAMIL NADU
April 19, 2004
M BALADANDAPANI Vs. SECRETARY
August 12, 2004
M Balasubramaniam Vs. Gopalakrishna Odayar
December 1, 2004
M Bhaskara Rao Vs. Commanding Officer Sainik Aspatal Military Hospital
June 29, 2004
M C Thangavelan Vs. T S Sivarama Rao
February 11, 2004
M CHINNAPPAN Vs. M RANGANATHAN
October 18, 2004
M CHITARAIKANI Vs. STATE
September 9, 2004
M CHOKKAPPAN Vs. C SELVARAJ
April 7, 2004
M D R KANIYAN MINOR Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
August 6, 2004
M DEVRAJ Vs. JOHANSON
September 9, 2004
M DURAI Vs. STATE OF TAMIL NADU
July 15, 2004
M Ekambaram Vs. State of Tamil Nadu
October 29, 2004
M G Singaravelu Vs. State
November 25, 2004
M GANESHMOORTHY Vs. S KALIAPERUMAL
December 10, 2004
M GUNASEELAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
September 21, 2004
M Jayaraman Vs. Chief of the Army General
December 16, 2004
M Joseph Rathnasamy Vs. Government of Tamil Nadu
November 25, 2004
M K G SELVARAJAN Vs. STATE
January 21, 2004
M K KANDASAMI Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
September 10, 2004
M K MUHAMMAD FATHIMA ABDUL HAMEED ABDUL KAREEM BALKIS BEEVI RAHMATUNNISA JALMANACHIA Vs. M K MUHAMMED IBRHIM THANJAVUR CO OPERATIVE MARKETING FEDERATION LTD
January 30, 2004
M K S Mohammed Rafi Vs. Joint Commissioner of Customs
December 3, 2004
M K Santhanam Vs. State of Tamil Nadu
January 1, 2004
M K SIRAJUDEEN Vs. STATE
April 23, 2004
M KAYETHEY AJAM Vs. ANANTHI alias AMEENA BIVI
August 16, 2004
M KOTHANDAPANI Vs. DHANAMMAL
February 20, 2004
M KRISHNAMURTHI Vs. T SAMARAKODI
June 22, 2004
M KRISHNASWAMY Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
September 17, 2004
M KUMARASAMY COLLEGE OF ENGINEERING Vs. GOVERNMENT OF TAMIL NADU
August 23, 2004
M L R Company V P Lakshmanasamy Vs. Revenue Divisional Officer
February 17, 2004
M LATCHUMANAN Vs. UNION TERRITORY OF PONDICHERRY
October 29, 2004
M Madhanraj Vs. Managing Director
February 24, 2004
M MOHAMED MOHIDEEN Vs. ASHA GOLD COVERING WORKS
April 28, 2004
M Mohamed Sherief Vs. Deputy Registrar of Co operative Societies
February 16, 2004
M Mohammed Zhaoor Vs. Sub Inspector of Police
December 7, 2004
M MURUGAN Vs. QUEEN JHANSI VETRIKODI
March 10, 2004
M Murugan Vs. L A Muthu
June 21, 2004
M MUTHUSAMY NAICKER Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER
November 1, 2004
M Muthusamy Udayar died Vs. Special Commissioner
October 14, 2004
M Nagarajan alias M A Nagaraja Pillai Vs. R Selvaraj
February 16, 2004
M NALLUSAMY Vs. K SUBRAMANIAM
November 30, 2004
M NATARAJAN Vs. GOVT OF TAMIL NADU
March 30, 2004
M P ANANDAM PILLAI Vs. STATE
August 13, 2004
M PANDURANGAN Vs. GOVERNMENT OF TAMIL NADU
January 29, 2004
M PARVATHI AMMAL Vs. JAYALAKSHMI AMMAL
February 16, 2004
M PITCHAI Vs. EXECUTIVE OFFICER MOONGILANAI KAMATCHIAMMAN TEMPLE
April 1, 2004
M PRAMILA Vs. CHENNAI PORT TRUST
August 26, 2004
M R Palanisamy Vs. Thanthai Periyar Transport Corporation Limited
November 4, 2004
M RADHESHYAMLAL Vs. SHAILESH
September 22, 2004
M RAJAN ISSAC Vs. CHAIRMAN and MANAGING DIRECTOR
April 29, 2004
M RAJARATHINAM Vs. GENERAL MANAGER ADMN TAMIL NADU STATE EXPRESS TRANSPORT CORP LTD
September 29, 2004
M RAMARAJU Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES TIRUCHIRAPPALLI REGION
August 13, 2004
M Ramesh Vs. State of Tamil Nadu
February 19, 2004
M Rathinasabapathi Vs. State of Tamil Nadu rep Secretary to Government
April 19, 2004
M S Ahamed Mohideen Vs. Salson
November 25, 2004
M S Kumanan Vs. S S Mari Chettiar Trust
April 30, 2004
M S Ummar Sahib Vs. M P Stanes
May 25, 2004
M S Vasudev Bhat alias Vs. Boniface
February 3, 2004
M S Venkataraman ALIAS Venkatesh Vs. State
November 24, 2004
M SAILAPPAN Vs. EXECUTIVE OFFICER
August 10, 2004
M Sakthivel Vs. Union of India
September 17, 2004
M SAMPATH Vs. GEETHANJALI INVESTMENTS
March 26, 2004
M SARAVANACHELVAM Vs. COMMISSIONER R S MANGALAM PANCHAYAT UNION
October 15, 2004
M Sathiyapriya Vs. Secretary to Government
December 23, 2004
M Seela Vs. District Elementary Educational Officer
June 25, 2004
M SHAJAHAN Vs. B DHANALAKSHMI
March 4, 2004
M SHANMUGAM Vs. MAHESWARAN
June 16, 2004
M SHANTHI Vs. CHANCELLOR MADURAI KAMARAJ UNIVERSITY
March 17, 2004
M Sivabalan Vs. State of Tamil Nadu
March 13, 2004
M SIVABALAN Vs. STATE OF TAMIL NADU
February 13, 2004
M SIVAKUMAR Vs. GOVERNMENT OF TAMIL NADU
September 23, 2004
M Sivashankari Vs. Principal Government Law College
December 6, 2004
M Suryakumar Vs. Mani
December 2, 2004
M TATABAI Vs. B KRISHNAMURTHY AND OTHERS
March 24, 2004
M THANGAMANI Vs. DEPUTY INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
August 18, 2004
M Thangaraj Vs. Union of India rep
March 3, 2004
M Thangarajan Vs. Deputy Commissioner
February 27, 2004
M Thangavelu Vs. Inspector of Police
December 15, 2004
M Thiagarajan Vs. M Maruthachalam
December 1, 2004
M U A ARUMUGAPERUMAL AND SONS Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER FAC SRIVILLIPUTTUR
July 30, 2004
M U MOHAMMED IBRAHIM Vs. SECRETARY TAMIL NADU WAKF BOARD NO 3 SANTHOME HIGH ROAD MADRAS 6
March 19, 2004
M Uttam Reddi Vs. Inspector of Factories
March 1, 2004
M UTTAM REDDI Vs. INSPECTOR OF FACTORIES CIRCLE V CHENNAI
March 5, 2004
M V Ganesh Vs. Commercial Tax Officer
May 18, 2004
M VASANTHA Vs. REGISTRAR OF COOPERATIVE SOCIETIES
February 5, 2004
M VEERAGNANALAKSHMI Vs. L I C OF INDIA
September 3, 2004
M Veerappan Vs. State of Tamil Nadu
June 24, 2004
M VELMURUGAN Vs. P SRINIVASAN
August 13, 2004
M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY V Vs. M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL REP
February 10, 2004
M Venkatesh Vs. Presiding Officer
October 29, 2004
M VENUGOPAL Vs. G MANOHAR
July 23, 2004
M. THIAGARAJAN Vs. M. MARUTHACHALAM
February 1, 2004
M.T. CHIDAMBARAM Vs. ELECTION COMMISSIONER, STATE ELECTION COMMISSION
November 23, 2004
MADALAIMARY Vs. STATE
July 19, 2004
Madhavaram Milk Colony Madhavaram Milk Colony Vs. State of Tamilnadu
December 3, 2004
MADRAS CEMENTS LIMITED, REP BY T R LAKSHMI NARAYANAN Vs. VUGGAM SAMBASIVA RAO, PROPRIETOR OF SAMBASIVA CEMENT STORES
June 17, 2004
MADRAS EDUCATION AND RESEARCH INTEGRATED TRUST MERIT Vs. PERIYAR UNIVERSITY
November 25, 2004
MADRAS SHEET GLASS WORKS PVT LTD Vs. STATE OF TAMIL NADU
August 10, 2004
Madura Coats Vs. Deputy Commissioner of Income Tax
December 15, 2004
Madura Coats Workers Co operative Stores LTD Vs. Union of India
December 7, 2004
MADURA SUGARS STAFF UNION Vs. MADURA SUGARS MILLS
December 14, 2004
Madura Sugars Staff Union Vs. Madura Sugar Mills
October 20, 2004
MADURAI DISTRICT PANDIYAN CONSUMER CO-OPERATIVE WHOLESALE STORES LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENTS ACT 5/2 KOOTURAVU MALIGAI INDRA NAGAR ANNA NAGAR EAST Ï 625 020
March 31, 2004
MADURAI GANESAN ALAGUSUNDARAM GANESAMOORTHY Vs. STATE OF TAMIL NADU
February 17, 2004
MADURAI GANESAN ALAGUSUNDRAM GANESAMOORTHY VEERA ILAVARASAN BOOMINATHAN P S MANIAM SIVANTHIAPPAN NAGARAJAN Vs. STATE OF TAMILNADU
January 12, 2004
Madurai Ganesan ALIAS Ganesan Vs. State rep
April 7, 2004
MADURAI KAMARAJAR UNIVERSITY PALKALAI KALAGA ANAITHU VIDHUTHI OOLIYARGAL SANGAM Vs. REGISTRAR MADURAI KAMRAJ UNIVERSITY
January 27, 2004
MADURAI MANAGER OLD MOTOR SPARE PARTS DEALERS' ASSOCIATION Vs. MADURAI CITY MUNICIPAL CORPORATION
February 17, 2004
MADURANTAKAM CO-OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 6, 2004
Magalakshmi Vs. State of Tamilnadu
June 22, 2004
MAGI ALIAS MAHENDRAN ALIAS RAVI Vs. COMMISSIONER OF POLICE
September 28, 2004
MAHALAKSHMI TRADING HOUSE 7/64 BHIM GHALI VISHWAS NAGAR SHAHDARA DELHI 110 032 Vs. TAMIL NADU TAXATION SPECIAL TIRUBNAL CHENNAI?
September 30, 2004
MAHALAKSHMI TRUST Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMINISTRATION
July 16, 2004
Mahboob Basha Vs. Nannima alias Hajara Bibi
February 9, 2004
MAHESWARI Vs. COMMISSIONER OF POLICE
November 17, 2004
MALAIARASAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR RAMANATHAPURAM STATE OF TAMIL NADU
January 27, 2004
MALLADI PROJECTS MANAGEMENT CENTRE PVT LTD Vs. D C M FINANCIAL SERVICES LTD
January 22, 2004
Mamoola Begum alias Vs. Shabbir Ahmed
February 4, 2004
MANAGEMENT ARUL ANANDAR COLLEGE KARUMATHUR Vs. PRESIDING OFFICER LABOUR COURT MADURAI
March 17, 2004
MANAGEMENT NEDUNKULAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
October 8, 2004
MANAGEMENT OF BEST AND CROMPTON ENGG LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT AND R
July 28, 2004
MANAGEMENT OF CENTRAL THEATRE Vs. CONTROLLING AUTHORITY PAYMENT OF GRATUITY ACT
February 24, 2004
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER
November 3, 2004
MANAGEMENT OF COIMBATORE DISTRICT CONSUMER CO OP Vs. INSPECTOR OF LABOUR
June 24, 2004
MANAGEMENT OF COIMBATORE DISTRICT CONSUMERS CO OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT
February 18, 2004
MANAGEMENT OF COIMBTORE DISTRICT CENTRAL CO OPERATIVE BANK Vs. PRESIDING OFFICER LABOUR COURT
November 3, 2004
MANAGEMENT OF COMERIN CREPE MILL Vs. G AYYAPPAN
April 21, 2004
Management of Devala Tea Division Vs. Presiding Officer
September 29, 2004
Management of Dheeran Chinnamalai Transport Corporation LTD Vs. Presiding Officer
March 6, 2004
MANAGEMENT OF EID PARRY INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
November 18, 2004
MANAGEMENT OF GE POWER CONTROLS PVT LTD Vs. WORKMEN OF GE POWER CONTROLS PVT LTD
December 17, 2004
MANAGEMENT OF HOTEL SOUTHERN (P) LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND M THANGAVEL
November 5, 2004
Management of Indotech Electric Company Vs. Presiding Officer
November 19, 2004
MANAGEMENT OF JEERSTEX ENGINEERING LIMITED COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
January 29, 2004
Management of Kancheepuram Co Operative House Mortgage Society Vs. E Senthilkumar
June 16, 2004
MANAGEMENT OF KANCHEEPURAM MURUGAN SILK WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 13, 2004
MANAGEMENT OF KASTURI MILLS LIMITED COIMBATORE Vs. COMMISSIONER OF LABOUR
March 3, 2004
MANAGEMENT OF KATTABOMMAN TRANSPORT CORPORATION LTD Vs. P SUNDARAM
December 15, 2004
MANAGEMENT OF KONGANAPURAAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. P O LABOUR COURT
March 16, 2004
MANAGEMENT OF LAKSHMI VILAS BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR
September 23, 2004
MANAGEMENT OF MAHALAKSHMI BUILDERS Vs. A GOVINDASWAMY
January 27, 2004
MANAGEMENT OF METKAM SILICON LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM
April 19, 2004
Management of National Cooperative Sugar Mills LTD Vs. Presiding Officer Labour Court
April 26, 2004
MANAGEMENT OF RANE BRAKE LININGS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
February 16, 2004
MANAGEMENT OF RAS THEATRE Vs. P O LABOUR COURT SALEM
February 26, 2004
MANAGEMENT OF SALEM STEEL PLANT Vs. PRESIDING OFFICER LABOUR COURT
September 17, 2004
MANAGEMENT OF SECALES LIMITED Vs. P O LABOUR COURT
April 8, 2004
Management of Sundaram Abex LTD Vs. Presiding Officer
February 11, 2004
MANAGEMENT OF TAMIL NADU CEMENTS CORPORATION LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
November 18, 2004
MANAGEMENT OF TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
March 9, 2004
MANAGEMENT OF TAMIL NADU STATE APEX CO OPERATIVE BANK Vs. WORKMEN REP
November 20, 2004
Management of Thanthai Periyar Transport Vs. R Jagadeesan
December 21, 2004
MANAGEMENT OF THIRUMAYAM RURAL ELECTRIC CO OPERATIVE SOCIETY LTD Vs. S PACKIAM
February 11, 2004
MANAGEMENT OF TIRUCHENDUR SARVODAYA SANGAM Vs. A NATARAJAN
November 9, 2004
MANAGEMENT OF VOLLORE CO OP SUGAR MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
September 27, 2004
MANAGEMENT PALAYAMKOTTAI URBAN COOPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
September 17, 2004
MANAGEMENT RANI MANGAMMAL TRANSPORT CO LTD Vs. S MURUGAVEL
January 28, 2004
MANAGEMENT TUTICORIN PORT TRUST Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
September 22, 2004
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. BALAMURUGAN
August 25, 2004
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. V BALAMURUGAN
August 25, 2004
MANAGING DIRECTOR PALLAVAN TRANSPORT Vs. Y GANESAN
August 25, 2004
Managing Director Tamil Nadu State Transport Corporation Vs. Lakshmi
April 8, 2004
Managing Director Tamil Nadu State Transport Corporation Limited Vs. Rajaraman
June 29, 2004
Managing Director Tamil Nadu State Transport Corporation LTD Vs. Angammal
April 7, 2004
Managing Director Thanthai Periyar Transport Corporation Vs. G Kuppan
November 25, 2004
MANGAIYARKARASI Vs. STATE OF TAMILNADU
September 22, 2004
Mangalambal Vs. Anjali Devi
October 15, 2004
Mani Vs. State
February 10, 2004
MANI ALIAS SUBRAMANI Vs. E V VISWANATHAN
March 19, 2004
MANIMALAN Vs. K SUBRAYAN
April 19, 2004
MANOHARAMMMA HOTELS AND INVESTMENTS PVT LTD Vs. ARUNA HOTELS LTD
February 20, 2004
MANOHARAN Vs. STATE
March 18, 2004
Manokaran Vs. Rajeswari
July 8, 2004
MANSOOR ALI Vs. GOVERNMENT OF TAMIL NADU
August 10, 2004
MARAPPAN MARIAMMAL Vs. COLLECTOR DHARMAPURI DISTRICT
February 9, 2004
MARI UDAYAR Vs. RAMASAMI UDAYAR
March 17, 2004
MARIA SUSAI ALIAS FELIX Vs. STATE OF PONDICHERRY
December 9, 2004
Mariadoss Vs. Manohari Fernandal
June 15, 2004
MARIAMMAL Vs. MYMOON BIBI
March 29, 2004
Mariammal Vs. State of Tamil Nadu
December 30, 2004
Mariappa Gounder Vs. District Collector
March 8, 2004
MARIAPPAN Vs. STATE
December 14, 2004
Mariappan Vs. State
December 1, 2004
MARIAPPAN ALIAS MUTHAN Vs. V SELVAN
March 16, 2004
MARIAPRAKASAM Vs. UPAKARAMARY
November 17, 2004
MARIMUTHU Vs. STATE
March 26, 2004
Mariya Selvam Vs. State
December 20, 2004
MARIYAM BEEVI ALIAS MURBHY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PUBLIC SC DEPARTMENT SECRETARIAT CHENNAI 600 009
March 23, 2004
MARUDHAKASI A KASI Vs. DEPUTY INSPECTOR GENERAL OF POLICE TIRUCHIRAPALLI RANGE and INCHARGE COMMISSIONER OF POLICE TIRUCHIRAPALLI CITY TIRUCHIRAPALLI
March 9, 2004
Maruthachalam Vs. Balaraman
February 26, 2004
MARUTHI MINERALS Vs. STATE OF TAMIL NADU
February 3, 2004
Mary Rajasekaran Vs. Presiding Officer First Additional Labour Court
March 24, 2004
MASANAM UTHAMAPURAM CUMBAM Vs. STATE THROUGH INSPECTOR OF POLICE C S C I D UTHAMAPALAYAM
March 6, 2004
Masiammal Vs. Narasakka
November 8, 2004
Masilamani Vs. Deputy Commissioner of Labour I
October 29, 2004
MASILAMANI Vs. MURUGESAN
April 16, 2004
Masilamani Vs. Raghurama Gounder
May 24, 2004
MATHIAYAN Vs. STATE
July 8, 2004
MAYA APPLIANCES PRIVATE LIMITED NO 2 OLD NO 8 BOAT CLUB I AVENUE CHENNAI 28 Vs. PIGEON APPLIANCES PRIVATE LIMITED NO 27 I FLOOR MALIGE COMPLEX SUBRAMANYA ROAD CHICKALASANDRA BANGALORE 560 061
August 18, 2004
Mayil alias Mayilvahanan Vs. State
June 23, 2004
MD. MUZAM @ THAMBI Vs. INTELLIGENCE OFFICER, N.C.B.
September 21, 2004
MEENAKSHI SAW MILL Vs. CAUVERY TIMBER COMPANY PRIVATE LIMITED
February 5, 2004
MEENAKSHIAMMAL Vs. GOPALAKANNAN
June 25, 2004
MEHRUNNISSA Vs. ANNAMMAL
April 2, 2004
Member Appropriate Authority Income tax Department Vs. M Ravindranath
November 18, 2004
Member Secretary Vs. Pauls Teacher Training Institute
December 13, 2004
MERIT SCADA AUTOMATION PVT LTD Vs. SANMAR INDUSTRIAL SYSTEM LTD
July 26, 2004
METROPOLITAN TRANSPORT CORPORATION Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
March 15, 2004
METROPOLITAN TRANSPORT CORPORATION CHENNAI DN I LTD Vs. PADMINI SIVARAMAKRISHNAN
September 16, 2004
METROPOLITAN TRANSPORT CORPORATION LTD Vs. U DURAIKANNAU
August 26, 2004
MGMT OF BEST and CROMPTON ENGINEERING LTD Vs. P OFFICER
July 28, 2004
Michael Mary Vs. Ramesh
March 12, 2004
MICROMERITICS ENGINEERS PVT. LTD. Vs. S. MUNUSAMY
August 2, 2004
MINOR D RAM Vs. JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH
August 12, 2004
MINOR SARATHY Vs. REFFEKUNNISSA BEGUM
July 22, 2004
MIRDHULA KUMARI Vs. WALAJABAD CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
August 9, 2004
Mohamed Haneefa Vs. T S Arulanandam
March 19, 2004
Mohamed Rehmatullah Vs. Sankaran
February 9, 2004
MOHAMMED IDROSE Vs. DUGAR INSULTATION INDIA PVT LTD
March 23, 2004
MOHAMMED MOHIDEEN LEBBAI Vs. MOHAMMED ASAN THARAGANAR
March 10, 2004
MOHAN Vs. STATE
March 29, 2004
MOHAN Vs. INSPECTOR OF POLICE THANDARAMPET CIRCLE THANIPADI
September 3, 2004
MOHAN Vs. STATE
October 28, 2004
MOHAN ALIAS MOHANDAS Vs. STATE
March 5, 2004
MOHAN ALIAS MOHANKUMAR Vs. STATE
October 27, 2004
Mohan Breweries and Distilleries Limited Vs. Commercial Tax Officer
September 10, 2004
MOHAN S Vs. PRESIDING OFFICER LABOUR COURT
January 30, 2004
Mohana Sundari Vs. State of Tamilnadu
April 2, 2004
Mohanraj Sakthivel Vs. District Magistrate and District Collector
November 17, 2004
Mohideen Meera Natchi Vs. P S M Segu Mohamed
June 18, 2004
MOOKANDI @ SAMUDRAM; PONNAIAH KONNAR @ PULIVEERA KONAR AND KRISHNAN KONAR Vs. STATE BY INSPECTOR OF POLICE
February 16, 2004
Mookandi ALIAS Samudram Vs. State
February 16, 2004
MOOLCHAND EXPORTS P LTD Vs. MAN PRODUCTEN ROTTERDAM BV
July 26, 2004
Moorthy Vs. State
December 9, 2004
MR O ULAGANATHAN Vs. REVENUE DIVISIONAL OFFICER
November 24, 2004
Mubeena Zakriah Vs. Commissioner of Police Greater
March 8, 2004
MUNICIPAL CORPORATION OF COIMBATORE Vs. GOVINDASAMY NAIDU HOSPITAL
March 15, 2004
MUNIRAJ Vs. STATE
April 21, 2004
MUNUSAMY Vs. STATE
September 1, 2004
Murthuzaviya Oriental High School Vs. State of Tamil Nadu rep
May 18, 2004
MURUGAMPAKKAM PRIMARY AGRICULTURAL CO OP BANK Vs. DEPUTY COMMISSIONER OF LABOUR
October 8, 2004
Murugan Vs. State
December 28, 2004
MURUGAN Vs. STATE OF TAMIL NADU
January 20, 2004
MURUGAN A SENTHILVEL A KUMAR Vs. DISTRICT COLLECTOR and DISTRICT MAGISTRATE KANYAKUMARI DIST
April 29, 2004
MURUGAN AGENCIES Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT AT KANCHEEPURAM
February 19, 2004
MURUGAN FINANCE Vs. P V PERUMAL
July 13, 2004
MURUGAN THEATRE Vs. ENTERTAINMENT TAX OFFICER DCTO
July 16, 2004
Murugappan Vs. Syndicate Bank
March 30, 2004
Murugesa Naicker died Vs. Govindaraja Nattar
November 1, 2004
MURUGESA NAICKER DIED Vs. GOVINDARAJA NATTAR
November 10, 2004
MURUGESAN Vs. SUBBANNA GOUNDER
July 1, 2004
Muslim Middle School Vs. Vedavalli Ammal Trust
December 17, 2004
MUTHAMILSELVAN Vs. A. MANICKAM
August 27, 2004
MUTHIAH KONAR Vs. STATE
November 4, 2004
Muthu Vs. K V Padmavathi
September 17, 2004
Muthu Vs. State
November 30, 2004
Muthu Ganesh Vs. Commissioner
December 27, 2004
MUTHU K Vs. PRESIDING OFFICER
October 15, 2004
MUTHUKRISHNAN Vs. NATESAN
March 24, 2004
MUTHUSAMY Vs. AMMASI ALIAS MUTHU GOUNDER
June 23, 2004
MYLSAMY N POLLACHI Vs. CHERAN TRANSPORT CORPORATION LIMITED COIMBATORE
February 9, 2004
N AMARAVATHY Vs. STATE OF TAMILNADU
January 23, 2004
N AMARAVATHY Vs. V RAMAKRISHNAN
January 23, 2004
N AMEETHA BEGUM Vs. COMMISSIONER MARUGAPURI PANCHAYAT UNION TIRCHY
November 18, 2004
N BALASUBRAMANIAM Vs. STATE OF TAMIL NADU, REP BY INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION
June 1, 2004
N BALASUBRAMANIAM Vs. STATE OF TAMIL NADU
June 18, 2004
N Boraiah Vs. N Eswaran
March 26, 2004
N Durai Vs. Ramamurthy
November 18, 2004
N DURAIKANNU Vs. UNION OF INDIA
September 30, 2004
N GANESAPANDI Vs. PRESIDING OFFICER LABOUR COURT MADURAI
March 5, 2004
N HARIHARAN Vs. CHAIRMAN INDIAN OIL CORPORATION
March 26, 2004
N KAMATCHI NADAR Vs. GOVERNMENT OF TAMILNADU
February 13, 2004
N Krishnan Vs. Orange Valley Tea Industry
November 11, 2004
N Kuppusamy Vs. Superintending Engineer
December 8, 2004
N L C Labour and Staff Union CITU Vs. Chief General Manager PANDA K P AND A Department
October 18, 2004
N L LAKSHMI Vs. C P SESHADRI
December 6, 2004
N M S Kamaraj Polytechnic College Vs. Director of Technical Education O o Directorate of Technical Education
September 16, 2004
N Murari Vs. State of Tamil Nadu
December 3, 2004
N Murugan Vs. Superintendent
January 30, 2004
N Nachiappan Vs. Umayal Achi
March 1, 2004
N NATARAJAN Vs. STATE BANK OF INDIA
July 16, 2004
N NEELAKANTAN Vs. NIRMALA SETHURAMAN
June 25, 2004
N Nirmala Vs. Tamil Nadu Public Service Commission
February 11, 2004
N Packirisamy Vs. Chairman cum Managing Director
March 25, 2004
N Rajasundaram Vs. Tamil Nadu Water Supply and Drainage Board
October 20, 2004
N RAMALINGAM Vs. UNION OF INDIA
September 28, 2004
N Ramu Vs. District Collector Perambulur Thirvalluvur Dt
March 9, 2004
N RIZWAN AHMED Vs. PERIASAMI PILLAI
February 25, 2004
N RUKMANI AMMAL Vs. JANAKAMMAL
April 1, 2004
N S Spance Vs. D S Kanagarajan
December 14, 2004
N Sampath Kumar Vs. Executive Engineer
April 21, 2004
N Selvan Vs. Inspector General of Police Southern Sector
December 29, 2004
N SOMASUNDARAM Vs. BOARD OF DIRECTORS TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
March 31, 2004
N Suramanian Vs. Indian Bank
November 30, 2004
N Suriyamuthu Vs. Management of T I Diamond Chain Ltd
March 31, 2004
N V R KAPALI Vs. UNIVERSITY OF MADRAS
February 23, 2004
N V V KRISHNA Vs. UNION OF INDIA
March 26, 2004
N Vasu Chandra Babu Vs. Presiding Officer
September 20, 2004
N. SRINIVASAN Vs. TMT. UMA RANI
June 24, 2004
Nachimuthu Vs. State
November 29, 2004
NAEEM Vs. STATE
September 2, 2004
Nagaraj Vs. State
March 23, 2004
Nagarathinam Vs. State
June 23, 2004
NAGARATHINAM Vs. THE STATE
October 11, 2004
NAGASUBRAMANIAN Vs. HOPE KNITTING HOME
March 11, 2004
NALLASIVAM Vs. DAKSHINAMURTHY
February 7, 2004
NALLATHAMBI Vs. SUPERINTENDENT OF POLICE
December 29, 2004
NALLUSWAMI Vs. KAMSALA
March 17, 2004
Namath Watch Co Vs. G Vijayakumar
April 17, 2004
NARASIMHAN Vs. JAYAKUMARI
July 9, 2004
Narayana Educational Guidance Society at Tellichery Vs. Permanent Admission Committee
November 25, 2004
NARAYANASAMY Vs. SUBURAYAN NAGAMUTHU
January 29, 2004
NARAYANASWAMI NAIDU Vs. GOVINDARAJU NAIDU
March 24, 2004
NATARAJA AGENCIES Vs. SECRETARY MINISTRY OF PETROLEUM AND NATURAL GAS GOVERNMENT OF INDIA NEW DELHI
December 7, 2004
NATARAJAN Vs. MARAPPA GOUNDER
September 24, 2004
NATESA PADAYACHI Vs. NARAYANASAMY PADAYACHI
March 17, 2004
NATIONAL AGENCY Vs. K NANDA GOPAL CHETTY
March 29, 2004
National Elementary School Vs. R M Sundaram
April 17, 2004
NATIONAL GENERAL EMPLOYEES UNION CENTRAL CATTLE BREEDING FARM BRANCH ALAMATHI CHENNAI 52 Vs. DIRECTOR CENTRAL CATTLE BREEDING FARM ALAMATHI
February 20, 2004
NATIONAL INSTITUTE OF EPIDEMIOLOGY Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
July 23, 2004
NATIONAL INSURANCE CO LTD Vs. V PRABHU DAS
August 23, 2004
NATIONAL INSURANCE CO LTD Vs. P SUBHASHINI PERUMAL
September 20, 2004
NATIONAL INSURANCE CO LTD Vs. CHITRA
November 16, 2004
NATIONAL SMALL INDUSTRIES CORPORATION Vs. PRESIDING OFFICER
September 20, 2004
NAZIR MARICAR Vs. MARSHALLS SONS AND CO INDIA LTD
November 26, 2004
Nedungadi Bank LTD Vs. Pondy Metal Rolling Mills Pvt Ltd
March 31, 2004
NEELAKANTA PILLAI Vs. CHELLAPPAN PILLAI
April 27, 2004
NELAMMAI Vs. COMMISSIONER COLACHEL MUNICIPALITY KANYAKUMARI DISTRICT SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF MUNICIPAL ADMINISTRATION FORT
February 3, 2004
New Ambadi Estates Private Limited Vs. State of Tamil Nadu
September 23, 2004
NEW BHARATH ENTERPRISES MADRAS Vs. U MOHAN RAO MADRAS
September 30, 2004
NEW HOWRAH TRANSPORT COMPANY DELHI Vs. METAL BOX INDIA LIMITED
January 30, 2004
NEW INDIA ASSURANCE CO LTD Vs. R LOGANATHAN
February 4, 2004
NEW INDIA ASSURANCE CO LTD Vs. RAHAMED
March 9, 2004
NEW INDIA ASSURANCE CO LTD Vs. MANI
July 7, 2004
New India Assurance Co LTD Vs. R Venkataraman
November 23, 2004
NEW INDIA ASSURANCE COMPANY Vs. MINOR KRISHNAN
March 25, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. KRISHNAN
March 25, 2004
New India Assurance Company LTD Vs. K Revathy
October 19, 2004
New Woodlands Hotel Private LTD Vs. Presiding Officer First Additional Labour Court
September 21, 2004
NEYVELI LIGNITE CORPORATION LIMITED, REP BY THE CHIEF MARKETING MANAGER, MARKETING BRANCH Vs. ESWARI ENTERPRISES, REP BY ITS MANAGING PARTNER - MR R ASHOKAN
April 30, 2004
NIIT Limited Vs. Ashish Deb
February 13, 2004
Niskalp Investments and Trading Company Limited Vs. Arun Shankar
November 23, 2004
NIVARAM PHARMA PVT LTD Vs. CUSTOMS
October 15, 2004
NORTH ARCOT DISTRICT CIVIL COURT PUBLIC SERVANTS CO OPERATIVE SOCIETY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
August 13, 2004
NORTH COIMBATORE FCI WORKERS KOVAI MAVATTA BARAM THOOKKUVOOR Vs. UNION OF INDIA
March 26, 2004
NOUSHAD Vs. STATE OF TAMIL NADU
February 6, 2004
NOVARTIS AG Vs. ADARSH PHARMA
April 28, 2004
O Fernandes Vs. Tamil Nadu Pollution Control Board
December 17, 2004
O M S SHAIK UDUMAN AALIM SAHIB Vs. TAMIL NADU WAKF BOARD
July 21, 2004
O U SINDHA MADHAR Vs. SPECIAL TAHSILDAR ADHI DRAVIDA WELFARE LAND ACQUISITION TENKASI NELLAI KATTABOMMAN DISTRICT
April 7, 2004
Official Trustee of Tamil Nadu Vs. Assistant Commissioner of Urban Land Tax
March 29, 2004
OM SINDHOORI CAPITAL INVESTMENTS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
December 3, 2004
OP Mani Vs. AMS Thaikka Lebbai
January 23, 2004
ORIENTAL INSURANCE CO LTD Vs. S RAMESH
September 16, 2004
ORIENTAL INSURANCE CO LTD Vs. T S SWAMIKANNU
August 25, 2004
Owners and Residents of Middle Income Group Units of Pondicherry Vs. Pondicherry Housing Board
March 11, 2004
Owning Integral Coach Factory Vs. Presiding Officer
March 23, 2004
P Vs. STATE
March 17, 2004
P A G HUSSAIN MOULANA Vs. UNION OF INDIA
October 20, 2004
P A K Habib Vs. State of Tamil Nadu
April 16, 2004
P A MOHAMMED IQBAL Vs. DEPUTY COMMERCIAL TAX OFFICER
September 11, 2004
P ADHIKESAVELU Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT THIRUVALLUR
March 9, 2004
P Agasthian Vs. Oil and Natural Gas Corporation Ltd
April 6, 2004
P Akbar Basha Vs. Sarojini
May 12, 2004
P Arunachalakani Vs. State of Tamil Nadu
October 7, 2004
P C ABRAHAM Vs. UNION OF INDIA
July 30, 2004
P Dayaldas died Vs. O Dhanapal
July 12, 2004
P DEVADOSS Vs. STATE OF TAMILNADU
August 12, 2004
P DHANAPAKKIAM Vs. SECRETARY HOLY ANGEL HIGH SCHOOL MADURAI
April 2, 2004
P Gnanambal Vs. Member Secretary
September 30, 2004
P GUNABALAN Vs. A SUBBIYAN
March 11, 2004
P JEYA Vs. UNION OF INDIA
August 16, 2004
P JOHN SAMUEL Vs. STATE OF TAMILNADU
September 21, 2004
P K M Shahul Hammed Vs. A Santhanalakshmi
February 5, 2004
P K Ravichandran Vs. Chairman Tamil Nadu Electricity Board
October 18, 2004
P KALIDASS Vs. CENTRAL BOARD OF FILM CERTIFICATION
September 15, 2004
P Kalyani Vs. Secretary to Government Education Department
November 26, 2004
P KALYANI Vs. STATE OF TAMIL NADU
March 6, 2004
P Kamalam Vs. R Renukadevi
April 30, 2004
P LAKSHMI Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
August 20, 2004
P M ANBU MANI Vs. CHAIRMAN AND MANAGING DIRECTOR THE STATE TRADING CORPORATION OF INDIA LTD
August 11, 2004
P M S MUHAMMAD SUHAIL Vs. SUBRAMANYAN
April 17, 2004
P Madanagopal Vs. N Gangabavani
February 27, 2004
P Mallika Vs. State of Tamil Nadu
March 12, 2004
P MEENAKSHIAMMAL Vs. G MURALIDHARAN
September 21, 2004
P MEISHAK Vs. MANAGEMENT OF MRF LIMITED, REPRESENTED BY ITS GENERAL MANAGER
September 17, 2004
P MUNIAMMAL Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMILNADU CIVIL SUPPLIES CORPORATION LTD
March 8, 2004
P Muthiah Vs. Khadi and Village Industries Board
September 24, 2004
P MUTHUKARUPPAN Vs. PALANIAMMAL
March 11, 2004
P N PERUVAZHUTHI Vs. REGISTRAR PONDICHERRY UNIVERSITY R VENKATARAMAN NAGAR
March 9, 2004
P N S GOPINATH Vs. DISTRICT COLLECTOR THENI
April 27, 2004
P NACHIMUTHU Vs. MATHURAIVELAN
April 17, 2004
P NEELAKANDAN Vs. CHIEF ENGINEER NORTH CHENNAI THERMAL POWER STATION
August 13, 2004
P NOOHUKHAN Vs. PAUL RAJ
March 23, 2004
P Pachiyappan Vs. R Palanisamy
December 2, 2004
P PALANI Vs. TAMIL NADU WAREHOUSING CORPORATION
July 23, 2004
P Palanisamy Vs. State
November 18, 2004
P PARAMASIVAM Vs. STATE OF TAMIL NADU
September 27, 2004
P PATHIMA MARY Vs. UNION OF INDIA
April 20, 2004
P PITCHUMANI Vs. MANAGEMENT OF SRI CHAKRA TYRES LTD
May 5, 2004
P R Sampath Giri Vasan Vs. Presiding Officer
April 30, 2004
P R Senniappan Vs. Revenue Divisional Officer
November 25, 2004
P Rajaram Vs. State of Tamil Nadu
March 25, 2004
P Rajendran Vs. District Collector
June 17, 2004
P Ramadoss Vs. Revenue Divisional Officer Sivakasi
March 31, 2004
P Ravi Vs. Union of India
March 11, 2004
P Rayappan Vs. Special Tahsildar Land Acquisiton
September 27, 2004
P S A THAMOTHARAN Vs. DALMIA CEMENTS B LTD
September 27, 2004
P S ARUNACHALAM Vs. SAKTHI FINANCE LIMITED
March 4, 2004
P S BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU
April 15, 2004
P S Hajee Abdul Kareem Sahib Vs. Jaibunnisa Bi
January 22, 2004
P S Janakavalli Ammal Vs. Regional Manager
June 29, 2004
P S K FINANCE AND CHIT FUNDS LTD Vs. R GOVINDHAN
October 20, 2004
P Shanmugasamy Vs. Kausalya alias Krishnaveni
June 29, 2004
P SHANMUGASUNDARAM Vs. DISTRICT REVENUE OFFICER TIRUNELVELI NELLAI KATTABOMMAN DISTRICT
November 16, 2004
P SIVALINGAM Vs. DIRECTOR OF ELEMENTARY EDUCATION
July 16, 2004
P Subbarayan Vs. Union of India
December 6, 2004
P Sundaram Vs. Deputy Registrar Co operative Society Krishnagiri
April 28, 2004
P SUNDARI NADACHI Vs. APPIAMMA NADACHI
August 16, 2004
P SURBRAMANIAN Vs. ORIENTAL INSURANCE CO LTD
April 2, 2004
P Surya Rao Vs. Oil and Natural Gas Corporation Ltd
April 29, 2004
P SUSILA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
September 14, 2004
P Telsa Vs. Chairman Tamilnadu Electricity Board
November 5, 2004
P Thangavelu Vs. Mangayarkarasi
February 13, 2004
P THIRIKOODA RAJAPPAN Vs. CHAIRMAN AND MANAGING DIRECTOR VIJAYA BANK HEAD OFFICE BANGALORE
July 7, 2004
P V Deenathayalan Vs. Hanumantha Rao
April 23, 2004
P V SURYAPRAKASH Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS CHENNAI
April 29, 2004
P VALLIAMMAL Vs. STATE OF TAMILNADU
July 22, 2004
P VENKATARAMA REDDY Vs. R ASWATHNARAYANASETTY
April 26, 2004
P VISWANATHAN Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL CHENNAI
July 13, 2004
P ZAINULABIDEEN Vs. KMH SAHUL HAMEED ALIAS ABU ABDULAH
February 25, 2004
P. ANAND NARSIMHA RAJ Vs. DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY
November 18, 2004
P.R. PRABHAKAR Vs. COMMISSIONER OF INCOME TAX, COIMBATORE
May 18, 2004
Pachiappan Vs. Govt of Tamil Nadu
January 29, 2004
PACKIRISAMY Vs. STATE OF PONDICHERRY
July 12, 2004
PADANILAM WELFARE TRUST Vs. STATE GOVERNMENT OF TAMILNADU
September 11, 2004
Padma Vs. State
February 16, 2004
PADMANABHAN Vs. STATE BY INSPECTOR OF POLICE
June 16, 2004
Padmavathi Vs. State of Tamil Nadu
December 29, 2004
PADMAVATHI AMMAL Vs. TAMIL NADU ELECTRICITY BOARD
February 13, 2004
PADMAVATHI AMMAL Vs. S MUTHIAH
July 16, 2004
PALANI Vs. CHELLIAH
August 26, 2004
Palani Vs. State
December 13, 2004
Palanisamy Vs. State
October 28, 2004
PALANIVELU Vs. STATE
July 15, 2004
PALANIVELU @ VELU Vs. STATE BY INSPECTOR OF POLICE, VIRALIMALAI POLICE STATION
March 6, 2004
PALANIYAMMAL Vs. SELLAPPAN
July 6, 2004
Palaniyandi Vs. Vairaperumal
November 19, 2004
Pallavan Transport Corporation LTD Vs. T Mallika
December 30, 2004
PALLAVAN TRANSPORT CORPORATION LTD Vs. V P JALEEL
September 9, 2004
PANDI Vs. SEENIAMMAL
March 26, 2004
PANDIAN Vs. STATE
June 23, 2004
PANDIAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
December 21, 2004
PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER
December 21, 2004
PANDIARAJAN AND OTHERS Vs. KORANGI THYAGARAJAN AND OTHERS
December 8, 2004
Pandiyan Vs. Inspector of Police
December 8, 2004
Pandiyan Roadways Corporation LTD Vs. Commercial Tax Officer Mahal Assessment Circle
April 30, 2004
Pandurangan Vs. Sakkubai
September 24, 2004
Panneer alias Arularasu Vs. Mohanan
March 17, 2004
Panneerselvam Vs. Special Officer Avudayarkoil Primary Agricultural and Rural Development Bank Ltd
April 7, 2004
PANNERSELVAM Vs. MUTHUKRISHNA NAIDU
April 8, 2004
PANNERSELVAM Vs. STATE THROUGH THE INSPECTOR OF POLICE CBI SPE MADRAS
April 16, 2004
Pappannan Vs. State of Tamil Nadu
September 13, 2004
PARANTHAMAN S O KASI VISWANATHAN Vs. STATE
April 5, 2004
PARITHI ILAMVAZHUTHI Vs. THIRU RAJENDRA KUMAR INSPECTOR OF POLICE L AND O
October 29, 2004
Parry and Co LTD Vs. Deputy Commissioner of Income Tax
March 29, 2004
PARVATHY Vs. POST MASTER GENERAL
October 15, 2004
Patel Mohallah Sunnah Jamath Majeeth Vs. S S Mohammed Kasim
March 18, 2004
PATEL ROADWAYS Vs. SESHASAYEE INDUSTRIES LTD
August 20, 2004
PATTUMANI Vs. UTHRAMBAL
March 17, 2004
Pauldas Vs. State
July 15, 2004
PAULRAJ Vs. T M MATHALAI NADAR SONS
March 23, 2004
Pavadai Vs. State
February 5, 2004
Pavandeep Singh Vs. State Transport Authority
July 9, 2004
PERIASAMY Vs. STATE
June 28, 2004
Periaswamy Vs. State
July 13, 2004
PERIYANAYAKAM Vs. GEORGE JEYASEELAN
December 29, 2004
Periyasamy Vs. State
November 22, 2004
Perumal Vs. State
November 19, 2004
Perumal Vs. State
December 23, 2004
Perumal Vs. State
October 19, 2004
PERUMAL Vs. SUPERINTENDENT OF POLICE KANCHEEPURAM DISTRICT
June 17, 2004
PERUMAL Vs. STATE
February 13, 2004
PERUMAL JEYARAMAN Vs. STATE OF TAMILNADU
April 29, 2004
Perumal Mandadi Vs. Special Tahsildar Adi Dravidar Welfare
March 29, 2004
PERUMAL NAICKER Vs. RATHINA NAICKER
June 15, 2004
PERUMAL P S L Vs. K BALIAH
February 6, 2004
Perundurai Citizens Welfare Society Vs. Tamil Nadu Pollution Control Board
December 20, 2004
PETCHIAMMAL Vs. STATE
March 17, 2004
PETER Vs. STATE
July 21, 2004
Peter Francis Vs. State
December 21, 2004
PETER JHON AND ANOTHER Vs. THE SUPERINTENDENT OF CUSTOMS, CUSTOMS SEA BASE PARTY, TIRUCHENDURE
April 2, 2004
Petharan Vs. State
December 3, 2004
PETROMARINE PRODUCTS LTD Vs. OCEAN MARINE SERVICES CO LTD
January 1, 2004
PHI SEEDS LIMITED Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR TEYNAMPET CHENNAI 6
March 9, 2004
Philips India Limited Vs. Assistant Commissioner CT
May 18, 2004
Philomina Vs. State
February 26, 2004
PILLAPPA Vs. STATE OF TAMIL NADU
August 31, 2004
PL RAMANATHAN Vs. K GEETHA
August 16, 2004
Ponnachi Vs. Ranjitha Bai
March 12, 2004
Poomayil Vs. District Collector
September 22, 2004
POONGAVANAM Vs. PANDURANGAN alias PANDU
March 10, 2004
Poorna Thayammal Vs. Y Anwar
April 2, 2004
POOSARI ALIAS SEERANGAN Vs. STATE
October 28, 2004
Pope John Paul Vs. Permanent Admission Committee
November 25, 2004
PPN POWER GENERATING COMPANY LIMITED Vs. PPN MAURITIUS COMPANY
October 8, 2004
PR JAYAKUMAR Vs. AMIRTHARAJ AND OTHERS
March 9, 2004
PRABHAKARAN Vs. Secretary To Government
February 13, 2004
PRABHAKARAN Vs. STATE
February 13, 2004
PRANAVA ALLOY CASTINGS P LTD Vs. STATE OF TAMIL NADU
September 7, 2004
PREMA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
September 9, 2004
President Savriyarpattinam Village Panchayat Vs. Santhiyagu
January 22, 2004
Principal Sessions Judge Vs. State
March 26, 2004
PUNJAB NATIONAL BANK LTD Vs. A K JAYAPRAKASH
December 10, 2004
PURATCHI THALAIVAR M G R TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADRAS
March 4, 2004
Pushparaj Vs. Chellan
February 27, 2004
Pushparaj Vs. A S Devan
March 24, 2004
PUSHPAVALLI Vs. DISTRICT COLLECTOR
August 9, 2004
PVG INDUSTRIES Vs. PREMIER INDUSTRIES DRIVES P LTD
November 1, 2004
R Arockiasamy Vs. District Collector
July 7, 2004
R Ayyanar Vs. State
November 24, 2004
R B ANDSons Vs. Director General of Foreign Trade Udyog Bhawan Ministry of Commerce
January 23, 2004
R BOOPATHY Vs. DIRECTOR MOTOR VEHICLE AND MAINTENANCE DEPARTMENT GOVERNMENT OF TAMIL NADU
August 13, 2004
R Britto Anand alias Bharat Anand Vs. State
November 16, 2004
R C ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU
September 14, 2004
R DEIVANAI AMMAL Vs. MEENAKSHI AMMAL
July 13, 2004
R Elangovan Vs. Tamil Nadu Government
September 24, 2004
R G BHUWANESH Vs. G USHA RANI
September 7, 2004
R Ganesan Vs. State
December 28, 2004
R Henry Manoharan Vs. Tahsildar
November 18, 2004
R JAMES ARULAPPA Vs. C ARUL THIAGARAJA
March 5, 2004
R Janarthanan Vs. Institute of Company Secretaries of India
June 25, 2004
R JANSI RANI Vs. STATE OF TAMIL NADU
August 31, 2004
R JAYABALAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
August 31, 2004
R Jeyapal Vs. Sattur Municipality
March 3, 2004
R K MADHAVAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
March 24, 2004
R Kaaruppan Vs. Baljit Singh Sethi
April 17, 2004
R KARTHIK Vs. DEAN STANLEY MEDICAL COLLEGE
April 16, 2004
R KASIAMMAL Vs. STATE
July 20, 2004
R Krishnaraj Vs. Syndicate of Alagappa University
October 20, 2004
R KRISHNAVENI Vs. A SHANMUGHAVELGANI
April 17, 2004
R Lakshmanan Vs. Mannarsami
October 19, 2004
R LINGASWAMI Vs. D KUBER
March 15, 2004
R LOURDRAJ JOHN DE BRITTO Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
September 24, 2004
R M S Mahendra Gupta Vs. Chinni Subbiah Chetty
May 24, 2004
R Marimuthu Vs. P Palaniammal
October 26, 2004
R MARUTHAMUTHU Vs. STATE
October 27, 2004
R Maruthamuthu Vs. State
October 13, 2004
R Mittalal Jain Vs. Johny DCouta
April 20, 2004
R MITTALAL JAIN Vs. JOHNY DCOUTA
April 1, 2004
R Nagarajan Vs. R N Nachimuthu
November 8, 2004
R NAGESWARAN Vs. S JAYARAJ
April 22, 2004
R Nanjappan Vs. District Collector
December 29, 2004
R Natesan Vs. District Registrar
December 6, 2004
R Natesan Vs. State of Tamilnadu
March 11, 2004
R Neelamegam Vs. State of Tamil Nadu
March 11, 2004
R P RAJAH Vs. CHAIRMAN TAMIL NADU MERCANTILE BANK LTD
August 10, 2004
R P Sharma Vs. State
November 18, 2004
R PARAMASIVAM Vs. INSPECTOR OF POLICE METTUPALAYAM POLICE STATION COIMBATORE DISTRICT
November 20, 2004
R PARAMASIVAM Vs. UNION OF INDIA
March 29, 2004
R Parvathi Vs. Kaliyaperumal
May 12, 2004
R PRABAKARAN Vs. AMBUJATHAMMAL
March 18, 2004
R PRIYADARSHINI Vs. STATE OF TAMILNADU
August 18, 2004
R RAGHAVAN Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
February 18, 2004
R Raja Vs. State
November 16, 2004
R Rajendra Narasimhan Vs. Superintendent of Police
December 21, 2004
R RAJESWARI Vs. SWAMIDOSS
July 16, 2004
R RAJI Vs. GOVERNMENT OF TAMIL NADU
August 31, 2004
R Rajkumar Vs. State of Tamil Nadu
October 8, 2004
R RAJU Vs. BRANCH MANAGER LIC OF INDIA MAIN BRANCH
August 12, 2004
R RAMACHANDRAN Vs. VAIBHAV AGARWAL
June 29, 2004
R S Raman Vs. Trushar J Seth
March 6, 2004
R SARATHKUMAR Vs. INSPECTOR OF POLICE C 9 POLICE STATION NEELANKARAI CHEENAI
March 10, 2004
R SEKAR Vs. S RAJENDRAN
February 4, 2004
R Sekhar Vs. Rangasami Chettiar
January 29, 2004
R SELVARAJ Vs. STATE
March 9, 2004
R SHANTHI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT
March 26, 2004
R Sivabala Devi Vs. D Paul Wiebe Principal
February 25, 2004
R SRIDHAR Vs. R SUKANYA
October 29, 2004
R Srinivasan Vs. R Natarajan
November 29, 2004
R SUNDARA NAICKER Vs. S CHINNAMAL
February 9, 2004
R SURESH KUMAR Vs. UNION OF INDIA
March 11, 2004
R Thirunavukarasu Vs. Registrar University of Madras
July 7, 2004
R VARADARAJAN Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING
April 2, 2004
R VENKATARAMANAN Vs. NEW INDIA ASSURANCE CO LTD
September 22, 2004
R Venkatesan Vs. District Collector
October 19, 2004
R Venu Vs. State Level Scrutiny Committee and Secretary to Government
October 29, 2004
R Vijayalakshmi Vs. P P R Hariharan
November 1, 2004
RADHA ALIAS RADHAKRISHNAN Vs. STATE
March 9, 2004
Radhakrishnan Vs. State
March 1, 2004
RADHAKRISHNAN ALIAS THAMBA Vs. STATE
March 15, 2004
RADHAKRISHNAN R Vs. PRESIDING OFFICER LABOUR COURT
March 17, 2004
Rafeeq Vs. State
October 5, 2004
RAGHAVENDRA SWAMI MUTT Vs. PANCHAPAKESA IYER
October 1, 2004
RAGHUMAYEE RAMAN Vs. R PADMA
February 4, 2004
RAGHUNATHAN Vs. STATE BYINSPECTOR OF POLICE SAIDAPET POLICE STATION
July 13, 2004
RAGU Vs. STATE OF TAMIL NADU
August 3, 2004
RAHIMA PRINTERS Vs. L M KISHAN CHAND
July 8, 2004
Rahmania Higher Secondary School Vs. Government of Tamilnadu
October 20, 2004
RAHMATH BEEVI Vs. ER MOHAMMEDAMMAL BEEVI
July 9, 2004
Raj Kumar Vs. Registrar of Companies
November 10, 2004
RAJA EDUCATIONAL and CHARITABLE TRUST Vs. GOVERNMENT OF TAMIL NADU
February 23, 2004
RAJA MURALI ADVERTISING CONSULTANCY Vs. STATE OF TAMIL NADU
November 4, 2004
Rajagopal Reddiar Vs. Ramasami Reddiar
April 27, 2004
RAJAGOPAL S Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN BANK
October 18, 2004
RAJALAKSHMI Vs. PRESIDING OFFICER
October 8, 2004
RAJALAKSHMI ENGINEERING COLLEGE Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
July 13, 2004
RAJAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
September 15, 2004
RAJAMANI Vs. STATE EXPRESS TRANSPORT CORPORATION LTD
April 1, 2004
RAJAMANICKAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR TIRUCHIRAPPALLI DISTRICT
March 12, 2004
RAJAMANU Vs. STATE EXPRES TRANSPORT CORPORATION LTD
April 1, 2004
RAJAN TANEJA Vs. T RAM NARESH TIRIPATHI
January 23, 2004
RAJAPPA Vs. STATE
January 23, 2004
Rajarathna Mills LTD Vs. Commercial Tax Officer 1 Palani
April 20, 2004
Rajasekaran Vs. State
March 5, 2004
Rajendra Finance Vs. S Alosius Thairiyanatham
November 30, 2004
Rajendra Kumar Vs. K N V Natarajan
March 12, 2004
RAJENDRAN Vs. STATE REP
April 8, 2004
RAJENDRAN Vs. STATE
June 28, 2004
Rajeswari Vs. Commissioner of Land Administration
February 24, 2004
Rajiv Sharma Vs. India Textile Company
November 18, 2004
Raju Vs. State
November 20, 2004
RAJU NAICKER Vs. EKANATHAN
April 30, 2004
RAM NARAYAN BHATTAD Vs. KRISHNA BAI JHAVER HARIKRISHNA JHAVER D K JHAVER J K JHAVER V K JHAVER VIMALA JHAVER PUSHPA MUNDRA
March 1, 2004
RAMA MUTHURAMALINGAM Vs. DEPUTY SUPERINTDENT OF POLICE MANNARGUDI
December 3, 2004
Rama Muthuramalingam State Propaganda Committee Member Thanthai Periyar Dravidar Kazhagam Vs. Deputy Superintendent of Police
November 23, 2004
RAMACHANDRAN Vs. REGISTRAR
August 11, 2004
RAMACHANDRAN Vs. ANGAMUTHU AMMAL
March 11, 2004
RAMAKRISHNA NAIDU Vs. SETHURAMAN
October 15, 2004
Ramakrishna Raja Vs. Registrar of Companies
March 29, 2004
Ramakrishnan Vs. K Shankar
November 29, 2004
RAMALINGAM Vs. SPECIAL TAHSILDAR L A NEIGHBOURHOOD SCHEME SALEM
July 16, 2004
Raman Vs. Balammal
March 26, 2004
RAMAN Vs. ALAMELU AMMAL
March 17, 2004
RAMANARAYAN MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
June 24, 2004
RAMASAMI Vs. STATE
February 25, 2004
RAMASAMY Vs. STATE
February 1, 2004
Ramasamy Muthaiyan Vs. Jayanthi
March 30, 2004
RAMASAMY NAIDU VIDYALAYAM Vs. REMBERT S PACKIAM
February 13, 2004
RAMASAMY PANDITHAR Vs. RAMALINGA KOUNDER
April 22, 2004
RAMASAMY PITTER ALIAS RAMASAMYALIAS Vs. STATE
February 20, 2004
Ramaswamy alias Manikantan Vs. Executive Officer
March 6, 2004
RAMASWAMY GOUNDER Vs. NANJAPPA GOUNDER
April 26, 2004
RAMDAS Vs. KALIAMOORTHY DIED
February 11, 2004
RAMEEJA Vs. STATE OF TAMILNADU
August 3, 2004
RAMU SERVAI Vs. MANDHACHI
March 5, 2004
RANGA Vs. C JAGANATHAN
April 5, 2004
RANGANATHA GOUNDER Vs. SAHADEVA GOUNDER
August 20, 2004
RANGANATHAN Vs. STATE
October 26, 2004
RANGASAMY ALIAS RANGAN Vs. STATE OF TAMIL NADU
November 9, 2004
RANGASAMY GOUNDER Vs. R. RAJENDRAN
July 15, 2004
RANGASAMY GOUNDER Vs. RATHINAMBAL
April 8, 2004
Ranjit Kumar Vs. State
February 23, 2004
RAP MFRS Employees Welfare Union Vs. Deputy Commisioner of Labour
December 15, 2004
RASAKANNU Vs. STATE
October 26, 2004
Rasu Pillai Vs. Muthukumaran
November 10, 2004
RATHINAM Vs. STATE AND ANOTHER
November 17, 2004
Rathinamani Vs. Home Secretary Tamil Nadu Government
December 17, 2004
RATHINATHAMMAL Vs. MUTHUSAMY
April 26, 2004
Rathna Bai Vs. K S Mani
April 2, 2004
RAVI Vs. STATE
April 1, 2004
Ravi Vs. State rep
March 1, 2004
Ravi Vs. State
December 21, 2004
Ravi and Co Vs. Asst Commissioner of Income tax Circle I1 Erode
April 28, 2004
RAVICHANDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE ANNAMALAI NAGAR
March 30, 2004
Ravikumar Vs. State
November 29, 2004
RAVIKUMAR P Vs. CHIEF MANAGER CREDIT AND DISCIPLINARY AUTHORITY BANK OF INDIA
April 26, 2004
REETA Vs. THE INSPECTOR OF POLICE, SEVAAPET POLICE STATION, TIRUVALLORE, DISTRICT
September 2, 2004
Regency Ceramics Limited Vs. V Krishnan Prop N N Enterprises
March 26, 2004
Regional Director Vs. Venkateswara Training Institute
December 23, 2004
Regional Director Vs. Krishnasamy Reddiar Educational Trust
December 13, 2004
REGIONAL DIRECTOR E S I CORPO MADRAS Vs. ARUNA STORES PROPRIETRIX J SHANTHA
December 28, 2004
REGIONAL DIRECTOR ESI CORPORATION Vs. CHEMFAB ALKALIS LIMITED
February 27, 2004
Regional Manager United India Insurance Co LTD Vs. B Rajamani
February 25, 2004
RENGAMMAL Vs. A RAGHAVAN
April 28, 2004
RENIL HOLIDAY RESORTS (INDIA) LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 10, 2004
RETIRED OFFICIALS ASSOCIATION Vs. STATE OF TAMILNADU
April 27, 2004
Retnasawamy Vs. Justin
July 9, 2004
Rev Samuel D Stephens Vs. Pastor A Samuel Ramasamy
December 29, 2004
Revenue Divisional Officer Vs. K Subbanna Gounder
September 24, 2004
RITA ENTERPRISES Vs. MANAGER CENTRAL WAREHOUSING CORPORATION CHENNAI
October 8, 2004
Rm L Ramanathan Vs. Asst General Manager
June 18, 2004
ROHINI KUMAR Vs. HASSAN MOHAMED
July 2, 2004
Rohini Premkumari Vs. Annamalai
February 27, 2004
ROHIT SHARMA Vs. CONTROLLER OF EXAMINATIONS PONDICHERY
November 22, 2004
RUKMANI Vs. STATE
January 22, 2004
RUKMANI AMMA Vs. P DEVAKI AMMA
March 16, 2004
Rukumani Vs. State of Tamil Nadu
February 6, 2004
S AMBUROSE Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
July 6, 2004
S AMEER Vs. VIVEK ENTERPRISES
November 20, 2004
S Ameer Vs. Vivek Enterprises
November 1, 2004
S ANBUKARASI Vs. STATE OF TAMIL NADU
July 20, 2004
S ARUMUGHAM Vs. STATE OF TAMIL NADU
July 7, 2004
S ASHOK Vs. TAMILNADU MERCANTILE BANK LIMITED
November 16, 2004
S AYINULMARLIYA Vs. COMMISSIONER RAMANATHAPURAM MUNICIPALITY
September 21, 2004
S B G TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU
February 27, 2004
S BALAN Vs. SRINIVASALU
October 15, 2004
S Balusamy Vs. State of Tamil Nadu
June 25, 2004
S Betrai Gowder Vs. State of Tamilnadu
September 21, 2004
S C Natarajan Vs. State of Tamil Nadu
April 17, 2004
S Chellasamy Vs. A Athilakshmi
March 19, 2004
S Chinnasamy Vs. Seeds Inspector
December 3, 2004
S DAMODARAN Vs. PRESIDING OFFICER
February 4, 2004
S Dhanasekaran Vs. Zonal Manager Appellate Authority
December 1, 2004
S DHANASEKARAN Vs. ZONAL MANAGER/APPELLATE AUTHORITY LIFE INSURANCE CORPORATION OF INDIA SOUTHERN ZONAL OFFICE CHENNAI
November 29, 2004
S DHARANI PRAKASH Vs. AMBEDKAR LAW UNIVERSITY
September 17, 2004
S DURAI RAJ Vs. PRESIDING OFFICER
July 16, 2004
S E CIVIL HYDRO PROJECT Vs. S SIVAMANI
November 4, 2004
S Ethendra Babu Vs. State of Tamil Nadu
October 5, 2004
S G S SOUNDARAPANDIAN Vs. P M R MUTHUKARUPPAN SERVAI
March 26, 2004
S GANAPATHY Vs. KUNJAMMAL
March 11, 2004
S GANESAN Vs. REGIONAL DIRECTOR E S I CORPORATION
February 20, 2004
S Gnanasekaran Vs. State
November 26, 2004
S GNANASIGAMANI Vs. G BANGIRAS
March 29, 2004
S IQBAL ALIAS JAMAL Vs. STATE OF TAMIL NADU
March 31, 2004
S JAGANNATHAN Vs. COMMISSIONER TANJORE MUNICIPALITY
March 25, 2004
S James David Vs. Headmaster cum Correspondent
June 24, 2004
S JAYALAKSHMI Vs. E PRABU
November 24, 2004
S JAYARAJ Vs. UNION OF INDIA
February 23, 2004
S Jayaraman Vs. Disciplinary Authority Cum Senior Personal Manager
November 19, 2004
S Je Ramesh Babhu Vs. Executive Magistrate cum Revenue Divisional Officer
April 29, 2004
S JEGANNATHAN Vs. ASSISTANT GENERAL MANAGER
February 27, 2004
S JEYABALAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, REP BY MANAGING DIRECTOR
July 7, 2004
S KAMARAJ Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY REVENUE DEPARTMENT
February 13, 2004
S KAMARAJ V SHANMUGAM ALIAS SELVARAJ P PASUMALAI NADAR M YESURAJAN M PARIMALA SELVAM T RAMACHANDRANA A GNANA ATHISIYA SELVAM Vs. S KAMARAJ V SHANMUGAM alias SELVARAJ P PASUMALAI NADAR
February 13, 2004
S Karuppannan Vs. Union of India
March 5, 2004
S KULANDAIVELU Vs. SOWRASHTRA VIPRA SABHA NAMAKKAL
April 7, 2004
S Kumaran Vs. Presiding Officer
November 5, 2004
S Loganathan Vs. V Thirumoorthy
May 12, 2004
S LOUIS MARAN Vs. STATE OF TAMIL NADU
December 29, 2004
S M GARMENTS PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION
June 21, 2004
S MANI Vs. DISTRICT COLLECTOR SALEM DISTRICT
August 11, 2004
S MANIAM AND CO CHIT FUNDS Vs. STATE OF TAMIL NADU
October 8, 2004
S MANICKAM Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT; MANAGING DIRECTOR, TAMIL NADU MAGNEMPLOYEES STATE INSURANCE CORPORATIONTE LIMITED AND INDIA MAGNEMPLOYEES STATE INSURANCE CORPORATIONTE PRODUCTS LIMITED, REP BY ITS CHAIRMAN
June 25, 2004
S MATHARAIYAN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER PENSION
February 25, 2004
S Mathias Vs. State of Tamilnadu
October 29, 2004
S MEENA Vs. STATE OF TAMIL NADU
March 4, 2004
S Mohamed Raja Vs. Managing Director
February 24, 2004
S MOHAMMED IBRAHIM Vs. ANNAVASAL PANCHAYAT UNION
February 18, 2004
S MOHAMMED ISMAIL Vs. S FATHIMMAL BEEVI
April 6, 2004
S MOHAN Vs. PRESIDING OFFICER
January 30, 2004
S N S COLLEGE OF TECHNOLOGY Vs. STATE OF TAMIL NADU
April 22, 2004
S Nagarajan Vs. Gudlu K Ranagasamy Chettiar
June 29, 2004
S NALLARASAN Vs. DEPUTY SUPERINTENDENT OF POLICE Q BRANCH CID
March 4, 2004
S NITHYANANDAM Vs. SECRETARY TO GOVT HOME SC DEPT
September 24, 2004
S P G RAMASAMY NADAR AND SONS Vs. COMMERCIAL TAX OFFICER-III VIRUDHUNAGAR
February 25, 2004
S P S Jayam and Co Vs. Registrar Tamilnadu Taxation Special Tribunal
April 1, 2004
S Padmavathi Vs. R Subbathal
March 6, 2004
S PADMAVATHI Vs. DIRECTOR GENERAL OF NATIONAL POWER TRAINING INSTITUTE
January 22, 2004
S Palani Vs. State
October 28, 2004
S Palani Samy Vs. Chief Executive Officer
December 16, 2004
S PANDI Vs. MADURAI KAMARAJ UNIVERSITY
August 10, 2004
S PANDIAN Vs. UNION OF INDIA
September 27, 2004
S PONNUTHAI Vs. P MUTHUSAMY
April 8, 2004
S PRABHAKARAN Vs. S RANGANAYAKI
July 22, 2004
S PREMNAZIR Vs. STATE OF TAMIL NADU
February 11, 2004
S PRINCE Vs. L SANTHI
July 23, 2004
S Purushothaman Vs. K M Gopalakrishnan
April 30, 2004
S R K Engg College rep Vs. All India Council for Technical Education rep
April 28, 2004
S R SURENDIRARAJ Vs. KOMALAVALLI
August 16, 2004
S Rajagopal Vs. Chairman and Managing Director
October 18, 2004
S RAJAGOPAL Vs. STATE
April 8, 2004
S RAJALAKSHMI Vs. OFFICIAL LIQUIDATOR HIGH COURT
July 26, 2004
S Rajeswaran Vs. Tamil Nadu Administrative Tribunal
April 1, 2004
S RAJKUMAR Vs. STATE
April 26, 2004
S RAMACHANDRAN Vs. G SUBBARAJ
April 16, 2004
S RAMAKRISHNAN Vs. R M SUBBIAH
July 14, 2004
S RAMAR PANDIAN Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD KURALAGAM CHENNAI 600 108
January 30, 2004
S S Ummul Habiba Proprietor Vs. B Rajendran
April 2, 2004
S SELVARAJ Vs. ASSISTANT DIRECTOR KHADI AND VILLAGE INDUSTRIES
August 11, 2004
S Selvarani Vs. Commissioner Karaikudi Municipality
December 21, 2004
S SHANMUGA PRIYA Vs. K SANTHOSH
June 24, 2004
S SHANMUGAM Vs. PRESIDING OFFICER
November 23, 2004
S Shanmugam Vs. Director of School Education
September 29, 2004
S Shanmughavadivel Vs. Director of School Education
November 23, 2004
S SIVALINGA Vs. CHIEF EDUCATIONAL OFFICER ERODE DISTRICT
April 20, 2004
S SUDALAIMANI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
August 27, 2004
S SUNDAR SINGH OFFICE ASSISTANT CANARA BANKBEACH ROAD BRANCH TUTICORIN Vs. DEPUTY GENERAL MANAGER CANARA BANK MADURAI CIRCLE OFFICE
August 9, 2004
S Sunderraj Vs. Union Territory of Pondicherry
April 2, 2004
S Suresh Vs. Vishnu Shree
November 29, 2004
S Swaminathan Vs. Director of Industries and Commerce
April 26, 2004
S TAMILMANI Vs. INSPECTOR GENERAL OF REGISTRATION
September 28, 2004
S THANAPACKIYAM Vs. GOVERNMENT OF TAMIL NADU
September 21, 2004
S THANGAVELU Vs. S KANNAMMAL
October 18, 2004
S THANGIAH Vs. CHIEF ENGINEER PERSONNEL
January 21, 2004
S THIAGARAJAN Vs. COMMISSIONER KARUR MUNICIPALITY KARUR
March 19, 2004
S Thuraisingam Proprietor Vs. Enforcement Officer Directorate of Enforcement Shastri Bhavan Southern Zone
October 26, 2004
S USHA Vs. STATE OF TAMIL NADU
September 14, 2004
S V S OIL MILLS Vs. S V N AGRO REFINERIES
June 28, 2004
S VASANTH KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION; VICE CHAIRMAN AND CORRESPONDENT, THIAGARAJAR COLLEGE OF ENGINEERING; T KANNAN, VICE CHAIRMAN AND CORRESPONDENT, THIAGARAJAR COLLEGE OF ENGINEERING
June 18, 2004
S VENKATARAMAN Vs. TAMILNADU WATER SUPPLY AND DRAINAGE BOARD
March 25, 2004
S VISVALINGAM Vs. STATE OF TAMIL NADU
August 13, 2004
S. DORAI RAJ Vs. OFFICIAL LIQUIDATOR
July 6, 2004
S. MANIAM AND CO. CHIT FUNDS, REP. BY ITS MANGING DIRECTOR, S. PARAMASIVAM, 41, NATTUKOTTAI CHETTY STREET, TUTICORIN, V.O.C. DISTRICT Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY AND COMMISSIONER OF COMMERCIAL TAXES DEPARTMENT, FORT ST. GEORGE, MADRAS
October 8, 2004
S. PRABHAKARAN Vs. S. RANGANAYAKI
July 27, 2004
SADAN TOOLS ROOM PVT LTD Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
January 23, 2004
Sadayandi a Jayaraman Vs. State
October 19, 2004
Sahadevan Vs. State
December 1, 2004
SAKKIMANGALAM ELLAMPALLAM VAAIKKAL Vs. DISTRICT COLLECTOR MADURAI DISTRICT
April 2, 2004
Sakthivel ALIAS Sakthi Vs. State
December 28, 2004
Sakunthala Vs. Ramaswami
November 30, 2004
Sakunthala Vs. V Ganapathy
May 25, 2004
Salammal Vs. State of Tamil Nadu
November 25, 2004
Salem District Central Co op Bank Vs. Secretary to Government Co operation Food and Consumer Protection Department
September 14, 2004
SALEM DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
January 28, 2004
SALEM TEXTILES LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
July 16, 2004
SAM DANIEL Vs. S JOHN
February 23, 2004
SAMINATHAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE DISTRICT
July 20, 2004
Samsu ALIAS Samsudeen Vs. State
July 14, 2004
SANKAR Vs. STATE
April 29, 2004
Sankar Vs. State
November 25, 2004
Sankara Bala Vidyalaya Matriculation School Vs. Commissioner and Secretary to the Govt of Tamil Nadu Education Department
October 29, 2004
SANKARA NARAYANAN Vs. PADMANABHA IYER
March 11, 2004
Santha Bai Vs. Ponnamma
February 23, 2004
SANTHAKUMARI Vs. LAKSHMIAMMAL
March 16, 2004
Santhanakrishnan Vs. Abirami Electricals
February 9, 2004
Santhanalakshmi Vs. Pushpa
May 12, 2004
SANTHANAM KANTHIMATHI Vs. MANONMANIAM SUNDARANAR UNIVERSITY
March 6, 2004
SARAMMAL Vs. S DILSHAD BEGUM
March 31, 2004
SARATHY ENTERPRISES Vs. SELVARAJ
February 10, 2004
Sarathy Enterprises Vs. Selvaraj
February 9, 2004
SARGUNAMARRI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE CUDDALORE DISTRICT
September 1, 2004
Sasikumar Vs. State
October 28, 2004
SASIKUMAR Vs. STATE
October 27, 2004
SATHAPPAN Vs. SANTHAYEE
March 18, 2004
SATHIYAMOORTHY Vs. STATE REP BY ITS INSPECTOR OF POLICE
June 17, 2004
Sathya ALIAS Sathyamoorthi Manoj Vs. Inspector of Police
November 20, 2004
SATHYAMOORTHY CO OPERATIVE BUILDING SOCIETY LIMITED Vs. T R SRINIVASAMOORTHY
March 31, 2004
SATHYANARAYANA CO Vs. ASSISTANT DIRECTOR
April 28, 2004
SAVEETHA MEDICAL and EDUCATIONAL TRUST Vs. UNION OF INDIA
March 18, 2004
Savithri Gupta Vs. State
October 28, 2004
SCHEDULED CASTES UPLIFT UNION Vs. GENERAL MANAGER PERSONNEL BHARATH HEAVY ELECTRICALS LTD
September 22, 2004
SEC MINISTARY OF RAILWAYS Vs. S SANTHANAMARY
April 22, 2004
Secretary Vs. T K Damodharan
June 15, 2004
Secretary Vs. District Educational Officer
December 22, 2004
SECRETARY SALIAR MAHAJANA HIGHER SECONDARY SCHOOLS ARUPPUKOTTAI VIRUDHUNAGAR DISTRICT Vs. G SUBBURAJ
December 16, 2004
Secretary Sridevi Girls Hr Sec School Vs. S Vijayalakshmi Amma
October 13, 2004
SECRETARY TAMIL NADU HOUSING BOARD NANDANAM MADRAS Vs. STATE OF TAMIL NADU
December 21, 2004
Secretary to Government Vs. S Nithiyanandam
December 7, 2004
Secretary to Government Vs. A Subramani
November 23, 2004
Secretary to Government Commercial Taxes Department Vs. S Thangaraj
December 16, 2004
SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. V H MOHAMMED HANEEFA
August 4, 2004
Secretary to Government of Tamil Nadu Vs. M T Sikkannan
April 1, 2004
SECRETARY, THE SIMPSON AND GROUP COMPANIES EMPLOYEES CO Vs. THE JOINT REGISTRAR OF CO
August 10, 2004
SEEMATTI Vs. SEC GOVT OF T N HOME DEPT
August 12, 2004
SEENIAMMAL Vs. KANNAN ALIAS RAJAGOPALSWAMI NAICKER
March 10, 2004
SEERANGAN Vs. FOREST RANGE OFFICER
October 27, 2004
Seevathathai Vs. Rajkumar
January 28, 2004
Sekar Vs. State
October 19, 2004
SEKAR Vs. STATE BY SUB INSPECTOR OF POLICE
November 9, 2004
SEKAR R Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
July 16, 2004
SELLAMMAL Vs. SELLAKUMARASWAMI GOUNDER
September 16, 2004
Sellappa Gounder Vs. State of Tamil Nadu
November 8, 2004
Sellappa Gounder Vs. Nachimuthu Gounder
April 26, 2004
Selvaganesh Vs. State
November 5, 2004
SELVAM Vs. STATE OF TAMIL NADU
June 22, 2004
SELVAM ALIAS CEYLON SELVAM Vs. STATE
March 5, 2004
SELVAM ALIAS SELVAKUMAR Vs. STATE
June 21, 2004
Sengodan Vs. Sengodan
January 22, 2004
SENTHAMARAI Vs. SIVAKUMAR
March 31, 2004
SENTHILKUMAR Vs. DHANDAPANI
June 25, 2004
SESHASAYEE PAPER AND BOARDS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX SPECIAL RANGE
September 15, 2004
SHAHUL HAMMEED Vs. STATE
March 18, 2004
SHAKUNTHALA DEVI Vs. K S NAIDU
July 26, 2004
SHAMUGHA THEVAR Vs. STATE
February 27, 2004
Shamugha Thevar Accused Vs. State
February 1, 2004
SHANKAR ALIAS JAISHANKAR Vs. INSPECTOR OF POLICE
February 13, 2004
SHANKAR SUNDARAM Vs. AR AS and P V P V
February 27, 2004
Shankaran Krishnaswamy Vs. Nandita
April 30, 2004
SHANMUGAIAH Vs. THIRUMALAYANDI ALIAS THIRUMALAI PANDARAM
March 17, 2004
Shanmugam Vs. Mir Sultan Mohideen
March 15, 2004
SHANMUGAM Vs. VIJAYARANGAM
February 12, 2004
Shanmugam Vs. State
October 12, 2004
SHANMUGAM AND SUNDARAM @ MEENAKSHI SUNDARAM Vs. STATE: INSPECTOR OF POLICE
June 21, 2004
Shanmugavel Vs. Tmt Radha Swaminathan
November 22, 2004
Shanmughasundaram Vs. Jothi
November 16, 2004
SHANMUGHVELU Vs. STATE
February 23, 2004
SHANTHI Vs. STATE OF TAMIL NADU
February 5, 2004
SHANTHI Vs. DISTRICT MAGISTRATE
April 19, 2004
Shanthi Alloys Pvt LTD Vs. Union of India rep
May 25, 2004
Shanthibai Kent Vs. Government of Tamil Nadu
December 23, 2004
Shasun Drugs and Chemicals Vs. Customs Excise and Service Tax Appellate Tribunal SZB
November 2, 2004
Shaw Walace Co LTD Vs. Deputy Commissioner of Customs Manifest Clearance Department Customs House
July 7, 2004
Shaw Wallace and Co LTD Vs. Union of India
October 20, 2004
Shenbagam Lorry Service Vs. K G V Geetha Mai
March 6, 2004
SHENBAGAM W/O. SENTHIL @ SETHILKUMAR Vs. SHENBAGAM THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
October 27, 2004
SHENBAGARAJ S Vs. ADDITIONAL COMMISSIONER OF INDUSTRIES AND COMMERCE
January 23, 2004
SHIPPING CORPN OF INDIA LTD Vs. UNION OF INDIA
July 7, 2004
SHMPATH GIRI VASAN P R Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 30, 2004
Shobana Kumari Vs. T T Suresh
December 22, 2004
Showkath Ali Vs. Commissioner
March 19, 2004
Shri Bharath Bhushan Goyal Vs. State
April 1, 2004
Shriram General Finance P Limited Vs. Regional Provident Fund Commissioner
December 3, 2004
SIDDIQ Vs. N BORIAH
March 9, 2004
Signals and Systems I Pvt LTD Vs. M Rajini
December 29, 2004
SINGA MUTHU DIED Vs. GOVINDAMMAL
January 30, 2004
SINGADURAI Vs. S CHANDRASEKAR
July 26, 2004
SIR M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL STAFF ASSOCIATION Vs. SIR M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL
February 10, 2004
SISTER J VANASELVI Vs. DISTRICT EDUCATIONAL OFFICER KOILPATTI
March 26, 2004
SIVABAKKIAM NATARAJAN Vs. MOTOR VEHICLES INSPECTOR N T INCOMING
February 18, 2004
Sivagami Vs. Superintendent of Jail
January 23, 2004
SIVAKUMAR Vs. STATE
June 24, 2004
SIVAKUMAR ALIAS KUMAR Vs. STATE
June 22, 2004
SIVALOKAM ESTATE, REPRESENTED BY ITS MANAGING PARTNER A L N RAMANATHAN CHETTIAR Vs. COLLECTOR OF KANYAKUMARI AND REVENUE INSPECTOR
June 18, 2004
SIVASAMY Vs. RAJU MUDALIAR
April 27, 2004
Sivasamy Vs. Rajavannian
February 23, 2004
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. COIMBATORE CEMENT PRODUCTS PVT LTD
March 24, 2004
SMT MADHUKANTA S JABAJUAM CHENNAI Vs. R PURUSHOTHAMAN CHENNAI
October 20, 2004
Solai Ammal Vs. Chellammal
September 23, 2004
SOLAIMUTHU Vs. STATE
February 7, 2004
SOLOMON Vs. JAINI BAI
June 18, 2004
SOUTH INDIA CORPORATION LTD Vs. DEPUTY PORT CONSERVATOR
October 20, 2004
Southern Insecticides and Fertilizers Vs. P N M Company
November 18, 2004
SP LAKSHMANAN Vs. SECRETARY TO GOVERNMENT HIGHWAYS DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI
December 10, 2004
SPECIAL DEPUTY COLLECTOR Vs. RANGANAYAGI
July 15, 2004
SPECIAL OFFICER Vs. C POONGODI
October 28, 2004
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. AYESA BEEVI
April 22, 2004
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE PARAMAKUDI Vs. HYDER ALI
April 22, 2004
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE SIVAGANGAI Vs. MUTHU KONAR
April 27, 2004
SPECIAL TAHSILDAR L A DAE PROJECT KALPAKKAM AT BIG MELAMAIYUR CHENGALPATTU Vs. P CHINNAKANNU NAICKAR
April 30, 2004
SPECIAL TAHSILDAR LA ADI DRAVIDAR WELFARE KRISHNAGIRI Vs. MUNIRATHINAMMA
June 25, 2004
SPIC EMPLOYEES UNION Vs. STATE OF TAMIL NADU
September 28, 2004
SPIC JEL ENGINEERING CONSTRUCTION LTD. Vs. GAYATRI SUGAR COMPLEX LTD.
September 21, 2004
Sri Govindaraja Mills LTD Vs. Banque de Commerce et de Placements
April 9, 2004
Sri Vaasththava Gaayasthaa Mandali a Regd Sangam Vs. Angalamman Temple
March 4, 2004
Sridevan Nair Vs. State of Tamil Nadu
April 17, 2004
Sridhar Vs. State
November 26, 2004
SRILASRI KUNDRAKUDI Vs. RAJAMURTHY ALIAS SOUNDARARAJAN
July 14, 2004
SRINATH PRASAD Vs. STATE
April 6, 2004
Srinivasa Talkies Vs. State of Tamilnadu
December 8, 2004
SRINIVASAMURTHY Vs. STATE OF TAMIL NADU
February 18, 2004
Srinivasan Vs. State
December 1, 2004
SRINIVASMURTHY MANDIRAM Vs. GNANASOUNDARI
June 25, 2004
Sriram Educational Trust Vs. State of Tamil Nadu
November 4, 2004
SRIVARI PAPER SYNDICATE REPRESENTED BY ITS MANAGING PARTNER A SRINIVASAN Vs. ANDHRA PRINTERS LIMITED, REPRESENTED BY C H VENKATESA RAO
November 5, 2004
State Vs. Sathasivam
December 13, 2004
STATE Vs. S SANKARAN
December 21, 2004
STATE Vs. K V RAJENDRAN
October 1, 2004
STATE Vs. RATNAGIRI BUILDING PRODUCTS LTD
August 2, 2004
STATE Vs. CHINNARAJI
June 29, 2004
State Vs. Eyewin
March 24, 2004
STATE Vs. T K BEEMA GOWDER
March 25, 2004
STATE Vs. SANTHANA KUMAR
February 18, 2004
State Vs. Gangadharan
February 17, 2004
State Vs. Jafar Ali
February 16, 2004
STATE Vs. PAULRAJ
February 11, 2004
STATE Vs. A N DHYANESWARAN
February 6, 2004
STATE Vs. SANTHANA KUMAR
February 1, 2004
STATE Vs. UDAYAKUMAR
March 6, 2004
STATE Vs. UDAYAKUMAR
March 8, 2004
State Vs. S R Sankaralingam
March 19, 2004
STATE AGRICULTURAL MARKETING BOARD Vs. S JAGANATHAN
August 4, 2004
State Bank of India Officers Association Vs. State Bank of India
December 6, 2004
State Government of Tamilnadu Vs. Padanilam Welfare Trust
December 2, 2004
STATE OF TAMIL NADU Vs. A K RAJU
December 1, 2004
State of Tamil Nadu Vs. Tamil Nadu Driving School
December 7, 2004
State of Tamil Nadu Vs. R Rajasekar
December 16, 2004
STATE OF TAMIL NADU Vs. DEVAGIRI ESTATE
June 24, 2004
STATE OF TAMIL NADU Vs. K LAKSHMINARAYANAN
August 3, 2004
STATE OF TAMIL NADU Vs. A ELANGOVAN
August 20, 2004
STATE OF TAMIL NADU Vs. M NOOR MOHAMED
August 18, 2004
State of Tamil Nadu Vs. Aroma Organix Sapthamaliga Apartments
March 16, 2004
STATE OF TAMIL NADU Vs. S NAGARAJ
March 8, 2004
STATE OF TAMIL NADU Vs. ST ALPHONSAL HIGH SCHOOL
March 9, 2004
State of Tamil Nadu Vs. S Mariappan
February 25, 2004
State of Tamil Nadu Vs. R N Jagadeesan
February 12, 2004
STATE OF TAMIL NADU Vs. R PASUPATHY
February 7, 2004
STATE OF TAMIL NADU Vs. R C VIJAYALAKSHMI
February 24, 2004
STATE OF TAMIL NADU Vs. PALLIVASAL PRIMARY SCHOOL
April 2, 2004
STATE OF TAMIL NADU Vs. POWN AMMAL
May 12, 2004
State of Tamil Nadu rep Vs. P Krishnamoorthy
May 11, 2004
STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT HOME (PROHIBITION AND EXCISE) DEPARTMENT AND ORS. Vs. TVL.SOUTH INDIAN SUGAR MILLS ASSOCIATION (TAMIL NADU) REP. BY ITS SECRETARY AND ORS.
March 16, 2004
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT OF COMMERCIAL TAXES DEPARTMENT AND THE COMMISSIONER OF COMMERCIAL TAXES Vs. A RAJARAMAN, ASSISTANT COMMISSIONER (CT)/SENIOR LECTURER, COMMERCIAL TAXES STAFF TRAINING INSTITUTE AND REGISTRAR,TAMIL NADU ADMINISTRATIVE TRIBUNAL
June 17, 2004
State of Tamilnadu Vs. Alfred Berg and Co Pvt Ltd
December 1, 2004
STATE REP Vs. K KALIMUTHU
March 31, 2004
STATE TRADING CORPORATION OF INDIA LTD Vs. COMMERCIAL TAX OFFICER RATTAN BAZAAR CHENNAI
March 4, 2004
STATE TRANSPORT EMPLOYEES UNION Vs. METRO TRANSPORT CORPORATION CHENNAI LTD
August 2, 2004
STEEL RAVI Vs. KPS JAYACHANDRAN AND OTHERS
January 19, 2004
SUBAM MEDICALS Vs. ZUBAIDA BEGUM
April 5, 2004
SUBASH Vs. STATE OF TAMILNADU
September 16, 2004
SUBASHINI Vs. K SEKAR
June 17, 2004
SUBBIAH Vs. STATE
February 13, 2004
SUBBIAH CHETTY AND CO Vs. KANAGAVEL TRADING CO
July 9, 2004
Subiksha Trading Services P Limited Vs. Century Flour Mills Limited
October 19, 2004
Subramaniam Vs. A Arumugam
July 12, 2004
Subramaniam alias Ramasamy Vs. State
July 12, 2004
Subramanian Vs. State
March 1, 2004
SUBRAMANIAN Vs. STATE
March 6, 2004
SUBRAMANIAN SWAMY Vs. T T V DINAKARAN ELECTION COMMISSION OF INDIA SECRETARY GENERAL
February 9, 2004
SUBRAMANIYAN S Vs. PRESIDING OFFICER LABOUR COURT SALEM
March 30, 2004
Sudarsanam Spinning Mills Vs. Tamil Nadu Pollution Control Board
November 16, 2004
SUGUNA POULTRY FARM LTD Vs. ARUL MARIAMMAN TEXTILES LTD
July 28, 2004
Suma Vs. Inspector of Police
December 21, 2004
SUMAN Vs. STATE OF TAMILNADU
September 14, 2004
SUMATHI DEVI Vs. STATE OF TAMIL NADU
January 29, 2004
SUNDARA DEMPLOYEES STATE INSURANCE CORPORATIONKACHARIAR AND ORS Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE (ADMN) ENDOWMENT DEPARTMENT AND CHAKRAPANI BHATTACHARIAR
June 2, 2004
SUNDARAM ALIAS SUNDARARAJAN Vs. STATE
October 29, 2004
SUNDARAM AND ANOTHER Vs. STATE
February 24, 2004
SUNDARAM NAIDU Vs. STATE OF TAMIL NADU
March 1, 2004
SUNDARAMMAL Vs. STATE AND OTHERS
August 26, 2004
Sundararaj died Vs. Logia Aided Middle School
March 6, 2004
SUNDARAVALLI Vs. N NARAYANASAMY
November 26, 2004
SUNDARI Vs. K G SIVASUBRAMANIAN
April 23, 2004
SUNDARI GOPAL Vs. CHIEF IMMIGRATION OFFICER CHENNAI
September 3, 2004
Sunny Vs. State rep
June 18, 2004
SUO MOTU Vs. R KAARUPPAN
April 17, 2004
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
July 23, 2004
SUPERINTENDING ENGINEER Vs. SANKUPATHY
October 29, 2004
Superintending Engineer Vs. S Sivamani
November 4, 2004
SUPERINTENDING ENGINEER HIGHWAYS AND RURAL WORKS Vs. D G DEIVASIGAMANI
July 8, 2004
SURESH Vs. STATE
March 25, 2004
Suresh Vs. State
February 17, 2004
SURESH ALIAS SANKAR Vs. STATE OF MADRAS
December 9, 2004
SURESH ALIAS SURESHKUMAR ALIAS THENNARASU Vs. STATE
August 3, 2004
SURYA ESTATE FINANCE Vs. STATE OF TAMILNADU
August 13, 2004
SURYAKANT V KANAKIA Vs. V MUTHUKUMARAN
February 10, 2004
SURYAKANT V KANAKIA Vs. V MUTHUKUMARAN
February 1, 2004
SUSAI Vs. SOWRIAMMAL
June 16, 2004
SWAMY PREMANANDA Vs. ENFORCEMENT OFFICER
January 23, 2004
Swathi Creations Vs. Sivanandham Agencies
December 17, 2004
Syed Barkath Vs. State of Tamil Nadu
October 8, 2004
Syed Malik Batcha Vs. Syed Ahmed Batcha
June 15, 2004
SYED MNUEER AHMED Vs. DIRECTORATE OF REVENUE INTELLIGENCE SENIOR INTELLIGENCE OFFICER NO 25 GOPALAKRISHNA IYER ROAD T NAGAR CHENNAI
April 17, 2004
T Bhagyaraj Vs. Director of Elementary Education
January 28, 2004
T CHUDALAYANDI PILLAI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT CHENNAI
March 5, 2004
T GUNASEELAN Vs. M THAMILSELVI
March 22, 2004
T GUNASUNDARI Vs. B CHITRA
July 9, 2004
T INDRA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY EGMORE CHENNAI 8
March 16, 2004
T K AYUB Vs. MOHAMMED HANIF
February 19, 2004
T Krishnapandian Vs. State
February 16, 2004
T Kumaravel Vs. Railway Protection Force
March 15, 2004
T KUMARAVELU Vs. CHIEF EXECUTIVE OFFICER COLLECTOR OF CUDDALORE DISTRICT
March 5, 2004
T Latha Selva Rani Vs. Government of Tamil Nadu
April 6, 2004
T MANOKARAN Vs. SUPERINTENDING ARCHAEOLOGIST ARCHAEOLOGICAL SURVEY OF INDIA
September 17, 2004
T Maruthamuthu Vs. Government of Tamilnadu
September 30, 2004
T MEER ISMAIL ALI Vs. TAMIL NADU ELECTRICITY BOARD
April 6, 2004
T Narayanan Vs. Sankaranarayanan
March 10, 2004
T R Dasappan Vs. Union Bank of India
March 17, 2004
T R GOVINDASAMY Vs. T R NATARAJAN
July 16, 2004
T R VARADARAJAN Vs. REGIONAL TRANSPORT OFFICER VIRUDHUNAGAR
February 10, 2004
T RAJU R LAKSHMI Vs. GOVERNMENT OF TAMILNADU
January 29, 2004
T S BASKARAN Vs. DIRECTOR OF COLLEGIATE EDUCATION COLLEGE ROAD CHENNAI 6
March 19, 2004
T S BELLIERAJ Vs. VINODHINI KRISHNAKUMAR
March 30, 2004
T S Chandrasekaran Vs. Commissioner Madurai Corporation
October 8, 2004
T S Ramu Vs. Neelakandan
March 18, 2004
T S S FINANCE COMPANY SOWDESWARI FINANCE SOW FINANCE JAYASREE INVESTMENTS Vs. STATE
January 6, 2004
T Saravanan Vs. Chennai Metropolitan Water Supply and Sewerage Board
December 10, 2004
T Sivakumar Vs. K Prabhakaran
November 17, 2004
T Stanes and Company Limited Vs. Tamil Nadu Taxation Special Tribunal
September 16, 2004
T Subramanian Vs. V Kaliappan alias Kalirajan
March 29, 2004
T T SARAVANAN Vs. STATE OF TAMILNADU
August 26, 2004
T THANGARASU Vs. SUPERINTENDENT OF POLICE
November 23, 2004
T V GOPALAN Vs. GOVERNMENT OF TAMILNADU
July 8, 2004
T Veeran Vs. Commissioner of Municipal Administration
December 23, 2004
T VELLAIYAN Vs. REGISTRAR STATE HUMAN RIGHTS COMMISSION TAMILNADU
February 18, 2004
TAAI CHENNAI Vs. EASTMAN TRAVEL AND TOURS M PVT LTD
March 24, 2004
TAMIL NADU CEMENTS CORPORATION LTD Vs. N PANDURANGAN
February 1, 2004
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. D GOPAL
March 11, 2004
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
September 29, 2004
TAMIL NADU CO-OPERATIVE OIL SEEDS GROWERSÏ¿½ FEDERATION EMPLOYEESÏ¿½ UNION Vs. STATE OF TAMIL NADU
June 25, 2004
TAMIL NADU DR M G R MEDICAL UNIVERSITY Vs. ARULMIGHU KALASALINGAM COLLEGE OF PHARMACY
September 29, 2004
TAMIL NADU ELECTRICITY BOARD Vs. S THANICKACHALAM
September 21, 2004
Tamil Nadu Higher Secondary Post Graduate Teachers Association Vs. Secretary to Government of Tamil Nadu
November 24, 2004
TAMIL NADU HIGHER SECONDARY VOCATIONAL PART TIME TEACHERS ASSOCIATION Vs. STATE OF TAMIL NADU
September 30, 2004
TAMIL NADU HIGHWAYS ROADWAYS EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF TAMILNADU
September 8, 2004
TAMIL NADU HOUSING BOARD Vs. A SIVAGAMINATHAN
October 8, 2004
TAMIL NADU HOUSING BOARD Vs. P K NATARAJAN GOVERNMENT OF TAMILNADU
February 23, 2004
TAMIL NADU HOUSING BOARD HOUSE ALLOTTEES WELFARE ASSOCIATION Vs. CHAIRMAN TAMIL NADU HOUSING BOARD NANDANAM MADRAS 35
March 17, 2004
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. MILLENIUM BUSINESS SOLUTIONS PVT LTD
December 20, 2004
TAMIL NADU INDUSTRIAL INVESTMENT CORPORTION AMBATTUR BRANCH CHENNAI 58 Vs. R ANANDHI V SUGUMAR CENTRAL BANK OF INDIA
February 24, 2004
Tamil Nadu Mahajana Sangam Vs. Balaguru
April 26, 2004
TAMIL NADU MEDICAL COUNCIL Vs. CHAIRMAN CENTRAL BOARD OF FILM CERTIFICATION
August 6, 2004
TAMIL NADU NEWSPRINT AND PAPER LTD Vs. RAMA DAMODARAN
December 17, 2004
Tamil Nadu Pollution Control Board Vs. State Human Rights Commission Tamil Nadu
November 4, 2004
TAMIL NADU POLLUTION CONTROL BOARD EMPLOYEES ASSOCIATION Vs. TAMIL NADU POLLUTION CONTROL BOARD
January 28, 2004
TAMIL NADU SAMUGA SEVA SANGHAM Vs. REGISTRAR OF SOCIETIES DISTRICT REGISTRAR
April 20, 2004
TAMIL NADU VETERINARY AND ANIMAL Vs. STATE OF TAMIL NADU
March 8, 2004
Tamil Nadu Water Supply and Drainage Board Administrative Staff Association No 2230 Vs. Tamil Nadu Water Supply and Drainage Board
November 19, 2004
TAMILAGA ASIRIYAR KOOTTANI Vs. GOVERNMENT OF TAMILNADU
October 13, 2004
TAMILNADU ELECTRICITY BOARD Vs. A MOHANAKRISHNAN
October 8, 2004
TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE III CHENNAI
July 15, 2004
TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. K MAHESWARI
August 5, 2004
TARAJYOT POLYMERS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER CHENNAI
September 30, 2004
Teakon Vs. State
October 20, 2004
Techmo Car SPA Vs. Madras Aluminium Company Ltd
March 18, 2004
TEJRAJ SARAMMAL Vs. BAJRANGLAL DAMANI
March 31, 2004
Thambi Gounder alias Kandiannan Vs. District Collector Erode Periyar District
April 17, 2004
Thambu ALIAS Suthas Vs. State
June 22, 2004
Thandayuthapani Vs. District Registrar
December 20, 2004
Thangappan Vs. Sreekumar
March 9, 2004
Thangappan Pillai Vs. State
March 10, 2004
THANGASAMY Vs. MADASAMI
March 29, 2004
Thanjai Tamil Palkalaikazhaga Aasiriyar Peravai Vs. Tamil University
October 29, 2004
THANJAVUR MUNICIPALITY Vs. R SWAMINATHAN
June 18, 2004
THASI NAIDU VELLIAH NAIDU ANGAMMAL PERUMAL NAGARAJAN SELVARAJ Vs. R VASANTHA NAGAMMAL MINOR LAKSHMI REP
January 19, 2004
THE GOVERNMENT OF TAMIL NADU REP. BY ITS COMMISSIONER AND SECRETARY INDUSTRIES DEPARTMENT, Vs. MANOHARA BAUXITE MINES REP. BY ITS POWERHOLDER T. BALAKRISHNAN AND THE GOVERNMENT OF INDIA REP. BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF MINES, MINISTRY OF STEEL AND MINES
November 4, 2004
THE SUPERINTENDING ENGINEER, THIRUVANNAMALAI ELECTRICITY SYSTEM, TAMIL NADU ELECTRICITY BOARD Vs. THE PRESIDING OFFICER, LABOUR COURT AND K. NATARAJAN, LINEMAN
June 17, 2004
Theatre Mathi Vs. Indian Bank
November 29, 2004
Theatre Mathi Vs. Indian Bank
February 3, 2004
THIRIKOODA RAJPPA P Vs. CHAIRMAN AND MANAGING DIRECTOR
July 7, 2004
THIRU KAILASAM MEMORIAL HIGH SCHOOL Vs. STATE OF TAMIL NADU
November 4, 2004
THIRU KRISHNASWAMY GOVINDAN Vs. SECRETARY GOVT OF TAMILNADU
March 23, 2004
THIRU R GANDHI Vs. UNION OF INDIA
March 30, 2004
Thirumoorthy Vs. State
November 30, 2004
THOMAS M VINOTH Vs. STATE REP BY INSPECTOR OF POLICE
June 22, 2004
THOOTHUKUDI DISTRICT ELECTRICITY BOARD PENSIONERS ASSOCIATION Vs. GOVERNMENT OF TAMILNADU
March 17, 2004
Tiruchendoor Muruhan spinning Mills P LTD Vs. State of Tamil Nadu rep Secretary
March 1, 2004
Tmt Amsa Vs. State
October 26, 2004
Tmt Grace Subanandam Vs. Revenue Divisional Officer
November 5, 2004
Tmt R Nalini Vs. State
December 31, 2004
TRAVEL AGENTS ASSOCIATION OF INDIA Vs. EASTMAN TRAVEL AND TOURS M PVT LTD
March 24, 2004
TRICHY ENGINEERING COLLEGE Vs. ANNA UNIVERSITY
October 6, 2004
Trichy Prime Tannery Vs. Tamil Nadu Pollution Control Board
December 23, 2004
Trilux Technologies Singapore Pvt LTD Vs. Boon Technologies
March 29, 2004
Tu Ka Nataraja Vs. State of Tamil Nadu Rep
March 31, 2004
TUBE INVESTMENTS OF INDIA LTD Vs. SPECIAL TAHSILDAR LAND ACQUISITION MISCELLANEOUS SCHEME MADRAS
June 24, 2004
Tuticorin Port Trust Democratic Staff Union Vs. Tuticorin Port Trust
June 17, 2004
TUTICORIN THERMAL STATION INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. DEPUTY REGIONAL DIRECTOR
December 17, 2004
TVL ASCARD SPINNERS P LIMITED Vs. COMMERCIAL TAX OFFICER
October 20, 2004
TVL Kwality Granites and Marbles Madurai Vs. Registrar Tamil Nadu Taxation Special Tribunal
February 19, 2004
TVS FINANCE AND SERVICES LTD. Vs. ORIENT VISION LTD.
January 20, 2004
U BHASKARAN Vs. BANK OF INDIA
January 29, 2004
U UPASENA AMARASURIYA Vs. GOVERNMENT OF TAMIL NADU
April 8, 2004
UMA MAHESWARI Vs. V MATHIVANAN
March 4, 2004
UMA SHANKAR NARAYANAN Vs. STATE OF TAMIL NADU
August 2, 2004
Umapathy Ramaswamy Vs. General Manager
November 23, 2004
Union of India Vs. Central Administrative Tribunal
November 24, 2004
Union of India Vs. Registrar
November 29, 2004
Union of India Vs. Central Administrative Tribunal
December 7, 2004
UNION OF INDIA Vs. REGISTRAR
July 23, 2004
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BRANCH CHENNAI
August 12, 2004
Union of India Vs. D Ramadoss
August 12, 2004
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
August 26, 2004
Union of India Vs. National Association of Pensioners
November 5, 2004
UNION OF INDIA Vs. V SEKAR
October 1, 2004
Union of India Vs. G Ramachandra Reddy and Co
October 4, 2004
UNION OF INDIA Vs. T VARADARAJU
October 18, 2004
Union of India Vs. B Somasundaram
February 27, 2004
Union of India Vs. K Varadarajan
March 9, 2004
Union of India Vs. Honble Central Administrative Tribunal
January 20, 2004
UNION OF INDIA Vs. ASST DIRECTOR GENERAL SGT
January 20, 2004
Union of India Vs. Vasantha Carbide Company Ltd
February 5, 2004
Union of India Vs. K Senthil Kumar
February 18, 2004
Union of India Vs. S Dilli Babu
February 18, 2004
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
April 5, 2004
UNION OF INDIA Vs. ILANGO
April 2, 2004
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 24, 2004
UNION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
March 23, 2004
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH REP
March 25, 2004
Union of India Vs. M Kannaiya
June 21, 2004
UNION OF INDIA Vs. M K SANTHOSH
July 12, 2004
UNION OF INDIA GENERAL MANAGER GOVERNMENT OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 24, 2004
UNION OF INDIA SENIOR SUPERINTENDENT OF POST OFFICES Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
February 24, 2004
UNION OF INDIA SR SUPDT OF POST OFFICES Vs. S MURUGESAN REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH
January 22, 2004
UNION OF INDIA, REP BY ITS SECRETARY TO GOVERNMENT, MINISTRY OF ENVIRONMENT AND FORESTS Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY, REP BY ITS MEMBER SECRETARY G SANTHANAM
August 27, 2004
UNITED INDIA INSURANCE CO LTD Vs. VELUCHAMY
December 29, 2004
UNITED INDIA INSURANCE CO LTD Vs. ALEX
October 19, 2004
United India Insurance Co LTD Vs. R Sathiyanarayanan
November 10, 2004
UNITED INDIA INSURANCE CO LTD Vs. CORDIAL COMPANY
February 6, 2004
UNITED INDIA INSURANCE CO. LTD Vs. R. MADANAGOPAL
June 24, 2004
UNITED INDIA INSURANCE CO. LTD. Vs. J. SENTHIL KUMAR
December 31, 2004
United India Insurance Company Limited Vs. Chinnakannan
September 2, 2004
UNITED SOLVENT EXTRACTIONS PRIVATE LIMITED Vs. TAMILNADU CIVIL SUPPLIES CORPORATION LTD
August 4, 2004
Unnamalai Vs. Bharat Sanchar Nigam Ltd
September 21, 2004
UNNAMALAI ALIAS VIMALA Vs. P SUBRAMANIAN
September 9, 2004
UOI Vs. M Mani
December 14, 2004
Uppalla Thozhilar Sangham Vs. General Secretary Deputy Salt Commissioner
February 26, 2004
URC CONSTRUCTION P LTD Vs. INDIAN INSTITUTE OF TECHNOLOGY GUINDY
November 9, 2004
USHA KUMAR Vs. STATE OF TAMIL NADU
February 18, 2004
USHA RANGANATHAN Vs. ARULMIGHU ANJANEYASWAMY THIRUKOIL
October 1, 2004
USV LIMITED D BLOCK 1ST FLOOR 9 SOUTH BOAG ROAD ADWAVE TOWER T NAGAR CHENNAI 600 017 Vs. SYSTOPIC LABORATORIES LIMITED NO 11 1ST STREET RAILWAY COLONY MEHTHA NAGAR CHENNAI 600 029
January 20, 2004
V BALASUBRAMANIAN Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
March 19, 2004
V C Sundaram Vs. C Venkatesan
March 12, 2004
V Chandrakanth Vs. State of Tamil Nadu Department of Housing and Urban Development
November 1, 2004
V CHELLAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION EZHILAGAM
January 22, 2004
V Devendran Vs. General Superintendent
September 28, 2004
V ELANGOVAN Vs. HOME SECRETARY STATE OF TAMIL NADU
September 17, 2004
V Jaganathan Vs. District Collector Collectorate Trichy
April 23, 2004
V K B HOTELS INDIA PVT LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
September 16, 2004
V K K NAIR Vs. D SHITTAL KUMAR
July 22, 2004
V K RAMAPRASATH Vs. C R SIVANANDAM
March 17, 2004
V KALIYAPERUMAL Vs. CHIEF EDUCATIONAL OFFICER AND CHAIRMAN
August 12, 2004
V KANNIAN Vs. COLLECTOR SALEM DISTRICT SALEM
April 7, 2004
V KRISHNAMURTHY Vs. AIRPORTS AUTHORITY OF INDIA
March 12, 2004
V KUMAR Vs. JOINT COMMISSIONER EXECUTIVE OFFICER
March 23, 2004
V Kumar Vs. District Collector Vellore District
November 29, 2004
V Kuppusamy Reddiar Vs. Collector
November 29, 2004
V L B TRUST Vs. REGIONAL TRANSPORT OFFICER
September 22, 2004
V L Devarajan Vs. S Nandagopal
March 12, 2004
V LINGASAMY Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT CHENNAI
December 31, 2004
V Manikandan Vs. P Ramesh
December 2, 2004
V Mathiyazhagan Vs. Superintending Engineer
November 23, 2004
V Munusamy Vs. M Suguna
December 31, 2004
V MURUGESAN Vs. PRESIDING OFFICER
September 20, 2004
V Murugesan Vs. Secretary to Government of Tamil Nadu
April 17, 2004
V Nachiappan Vs. Madurai Municipal Corporation
March 1, 2004
V NATARAJAN Vs. SALIYUR MAHAJANA SANGAM
July 9, 2004
V Ponnusamy Padayachi Vs. Rathina Padayachi
March 15, 2004
V R Raghavan Vs. Telecom District Engineer
June 17, 2004
V Ramanujam Vs. Rajamani
March 19, 2004
V RAMASAMY AND V JAYARAMAN Vs. KALYANAM
April 28, 2004
V Ravichandran Vs. Chief General Manager Mine I AND IA Neveli Lignite Corporation Limited
September 14, 2004
V RENGANAYAGI Vs. STATE OF TAMIL NADU
March 19, 2004
V S Kamaruddin Vs. M A Abdul Majid
May 25, 2004
V S M Syed Ali Vs. Muthammal
April 8, 2004
V S Manickasundaram Vs. V S Ramalinga Gounder
March 16, 2004
V S Noor Mohammed Vs. General Manager
January 23, 2004
V S RAMASUBRAMANIAM Vs. STATE OF TAMIL NADU
January 30, 2004
V SHANMUGA KONAR Vs. P SUBRAMANIAN
April 16, 2004
V Srinivasan Vs. Commissioner of Gift tax TamilNadu V
April 30, 2004
V Subramanian Vs. J Venkatraman
February 18, 2004
V Subramanian Vs. Union of India
October 8, 2004
V Sundaram Vs. L Karupusamy
February 4, 2004
V Sundaram Vs. E Santhalingam
March 8, 2004
V SUNDARARASU Vs. GOVERNMENT OF TAMILNADU
February 25, 2004
V SUNDARRAJAN S/O VENU Vs. DIRECTOR, NATIONAL INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH; K S RAJU, CHAIRMAN, BOG, TTTI, NAGARJUNA FERTILIZERS CHEMICALS LIMITED
June 25, 2004
V THANGAVELU Vs. STATE OF TAMIL NADU
August 4, 2004
V Thayumanavan Vs. District Revenue Officer Nagapattinam
April 30, 2004
V UMA SHENBAGAM Vs. GOVERNMENT OF TAMIL NADU
March 10, 2004
V V Kannan Vs. K Sridhar
April 30, 2004
V V Palanisamy Vs. State
October 29, 2004
V VAIRAMANI AMMAL Vs. P KALYANA SUNDARAM P VASUDEVAN
January 27, 2004
V Vaithinatha Gowndar Vs. Kasthuribai Ammal
March 15, 2004
V Valliappan Vs. S M Ramanathan
October 19, 2004
V VARADHARASU Vs. UNION OF INDIA
April 21, 2004
V VEERAMANI Vs. CHIEF SECURITY COMMISSIONER
March 9, 2004
V Vijaya Raghavalu Vs. State of Tamil Nadu
June 30, 2004
V. KOUSALYA Vs. DIRECTOR OF TRAINING, TAMIL NADU ELECTRICITY BOARD, CHENNAI
January 27, 2004
V.R. VENKATARAMAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
December 28, 2004
VAIKO Vs. UNION OF INDIA
April 29, 2004
VAIRASUNDARAM Vs. DISTRICT COLLECTOR
October 11, 2004
VAITHILINGA THEVAR Vs. VADIVEL ASARI
August 5, 2004
VAITHINATTAR Vs. SAKKUBAI AMMAL
April 16, 2004
Valliammal Vs. Official Assignee
June 18, 2004
VALLIAMMAL SOCIETY Vs. STATE OF TAMIL NADU
October 1, 2004
VALLIAMMAL SOCIETY REP BY ITS CHAIRMAN T R PACHAMUTHU Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPT; SPECIAL TAHSILDAR (LAND ACQUISITION) TAMIL NADU HOUSING BOARD SCHEME; MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
October 11, 2004
Varadhan Vs. Kannammal
April 27, 2004
Varadharaja Perumal Temple Vs. Jeyakumar
November 30, 2004
VARADHARAJAN Vs. SRI SAKTHI MURUGAN FINANCE
April 8, 2004
VARDHAN ALIAS THENGAI VARDHAN Vs. STATE
July 5, 2004
VARTHAGA SANGHAM Vs. CUDDALORE MUNICIPALITY
February 7, 2004
Vasantha Vs. District Magistrate and the District Collector
March 31, 2004
VASANTHA ALIAS ARUMBU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR PERAMBALUR DISTRICT
July 20, 2004
Vasantha Mills Limited Vs. Board for Industrial Financial Reconstruction
November 25, 2004
VASANTHI Vs. S ARUMUGAM
July 15, 2004
Vatsala Vs. Meenakshi
November 25, 2004
VEERAIYAN Vs. STATE
October 4, 2004
VEERAMMAL Vs. PAPPUSAMI
April 7, 2004
VEERAPANDIAN Vs. TAMILVANAN
March 17, 2004
Veeraraghavan a Venkatesh Vs. Collector
February 13, 2004
VEERASAMY ALIAS SULAIMAN ALIAS THEEVIRAVADHI Vs. STATE OF TAMIL NADU
September 29, 2004
Velappar Spinning Pvt LTD Vs. Tamilnadu Taxation Special Tribunal rep
March 17, 2004
Velimalai Rubber Co LTD Vs. State of Tamilnadu
October 14, 2004
Vellai Thurai Vs. State
December 28, 2004
VELLAMMAL Vs. MINOR RAMALAKSHMI
March 29, 2004
VELLIPALAYAM CO OPERATIVE MILK SUPPLY SOCIETY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
April 7, 2004
Velmurugan Vs. State
November 1, 2004
VELMURUGANATARAJA PILLAI Vs. CHINNIAH PILLAI
March 5, 2004
VELU ALIAS JAVELU Vs. STATE
June 22, 2004
VELU MUTHIRIYAR Vs. STATE, REP BY INSPECTOR OF POLICE
July 15, 2004
VELUSAMY Vs. PP DURAISAMY
September 17, 2004
Venco Jewellers Vs. S Subramaniam
May 12, 2004
VENGAIVASAL VILLAGE PANCHAYAT Vs. STATE OF TAMIL NADU
December 22, 2004
VENKADASAN K Vs. CHAIRMAN CUM DIRECTOR N L C
December 17, 2004
VENKATESAN Vs. STATE OF TAMILNADU
February 19, 2004
VENKATESH ALIAS VENKATESAN Vs. STATE REP
April 5, 2004
VENUGOPALALIASALAGARSAMY DIED Vs. BAJANAI ALAGARSAMY
June 16, 2004
VENUS CHIT FUND AND FINANCE Vs. PONDICHERY CO OPERATIVE
March 30, 2004
Vetrivel Vs. State
November 5, 2004
VIDEOCON POWER LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
December 9, 2004
Vijai Vs. State
December 9, 2004
VIJAYA COAL SALES Vs. N KRISHNAMOORTHY MUDALIAR TRUST
June 25, 2004
VIJAYALAKSHMI Vs. STATE
April 17, 2004
VIJAYAN Vs. COMMISSIONER OF POLICE
September 22, 2004
VIJAYARAJ Vs. GITHEYON RAJ
March 1, 2004
VIJAYARAJ Vs. GITHEYON RAJ STATE OF TAMIL NADU
March 3, 2004
VINAYAK CHEMICALS Vs. STATE OF TAMILNADU
September 13, 2004
Vishvesh Textiles Vs. M K Chandrakanth
May 12, 2004
VISWANATHAN Vs. SAVARIMOUTHURAYAN
March 4, 2004
Vivekananda Teacher Training Institute for Women run Vs. Regional Director
November 9, 2004
VOICE OF GOD TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHERS EDUCATION CSD BUILDING
July 16, 2004
W B VASANTHA Vs. DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
October 20, 2004
WALAJAH CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED ARCOT Vs. PRESIDING OFFICER LABOUR COURT VELLORE
December 22, 2004
Western India Cashew Co Vs. TamilNadu Taxation Special Tribunal
April 2, 2004
Wilfred Prakash Vs. State of Tamil Nadu
November 25, 2004
WORKMEN Vs. PRESIDING OFFICER
July 23, 2004
Workmen Vs. Presiding Officer
February 9, 2004
Workmen of GE Power Controls India Pvt LTD Vs. Management of GE Power Controls India Pvt Ltd
April 26, 2004
Y R PREMA Vs. MOTOR VEHICLES INSPECTOR GRADE I HOSUR UNIT OFFICE HOSUR DHARMAPURI DISTRICT
January 6, 2004
Y S SHAH MANAGING PARTNER SECUNDERABAD Vs. G SRINIVASAN VICE PRESIDENT WORKS DCW LTD SAHAPURAM THOOTHUKUDI
August 1, 2004
Y.S. SHAH Vs. G. SRINIVASAN
October 8, 2004
YAMAHA KANNAN @ KANNAN Vs. STATE, BY THE INSPECTOR OF POLICE, ERODE TOWN POLICE STATION, ERODE. (CRIME NO. 213/2001)
September 29, 2004
Yashoda Vs. Perumal
April 16, 2004
Yasuddin Vs. Inspector of Police
October 15, 2004
ZONAL MANAGER Vs. A NAFIZUR RAHIMAN
November 18, 2004