Case Index

Title
Date
(DR.) KALPEN KANUBHAI PATEL Vs. G.P.S.C. NOTICEN SERVED THROUGH
September 23, 2004
(SHRI) TRIKAMLAL N. SHAH Vs. BANK OF INDIA THROUGH ITS CHAIRMAN
September 6, 2004
A K DOSHI Vs. DY DIRECTOR DIST CENSUS HAND BOOK UNIT
February 13, 2004
A K PATEL and CO CONSTRUCTION PVT LTD Vs. STATE OF GUJARAT
September 29, 2004
A K SINHA Vs. MANAGER AIRPORT AUTHORITY OF INDIA
August 11, 2004
A S CHANDEKAR Vs. STATE OF GUJARAT
July 22, 2004
AAKANKSHA METALS PVT LTD Vs. UNION OF INDIA
January 20, 2004
AAKASH PRAKASH PATEL Vs. COMMISSIONER OF HIGHER EDU
October 26, 2004
ABAD MUNICIPAL COMMISSIONER Vs. HIRALAL DAHYABHAI RATHOD
October 19, 2004
ABDUL MUSABHAI SETA Vs. CHIEF OFFICER
December 24, 2004
ABDUL RAWOOF ALIAS RAWOOF ABDUL KADAR Vs. STATE OF GUJARAT
December 29, 2004
ABDUL SATTARBHAI MOHMED HUSSAIN SHAIKH Vs. STATE OF GUJARAT
March 4, 2004
ABDULKADAR GULAMMOHMED MULLA Vs. CHIEF MANAGER and DISCIPLINARY AUTHORITY
April 1, 2004
ADAMBHAI SULEMANBHAI AJMERI Vs. UNION OF INDIA
September 20, 2004
ADANI EXPORTS LIMITED Vs. UNION OF INDIA
July 23, 2004
ADROJA DILIPBHAI VASHRAMBHAI Vs. STATE OF GUJARAT
March 29, 2004
AFRIQUE TRADELINKS PRIVATE LIMITED Vs. UNION OF INDIA
February 3, 2004
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. RAMESH D DEVNANI
October 15, 2004
AHMEDABAD MUNICIPAL CORPORATION Vs. RATAJI GANDAJI THAKORE
October 30, 2004
AHMEDABAD MUNICIPAL CORPORATION Vs. CHAUHAN NAYANKUMAR NALINKANT
January 23, 2004
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. AMIRULLAH SALIM ANSARI
March 29, 2004
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. MOHMAD SALIM J SHAIKH
March 23, 2004
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. RAMESHCHANDRA AMRATLAL MODI
July 13, 2004
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. BALDEVSINH AJITSINH ZALA
August 23, 2004
AJANBHAI LADHABHAI PATEL Vs. STATE OF GUJARAT
March 24, 2004
AJENDRAPRASADJI NARENDRAPRASADJI PANDE Vs. SWAMI KESHAVPRAKASHDASJI NARAYANPRAYDASJI
May 6, 2004
AJIT D PADIWAL Vs. STATE OF GUJARAT
September 15, 2004
AJIT JAYANTIBHAI PATEL Vs. ARVINDBHAI DEVJIBHAI ROHIT
October 29, 2004
AJIT KUMAR SINGH Vs. UNION OF INDIA
October 14, 2004
AKBARKHAN ABBASKHAN PATHAN Vs. STATE OF GUJARAT
April 6, 2004
AKSHAR CORPORATION Vs. VIVEKANAND MILLS LTD
September 29, 2004
ALASKA INDUSTRIES Vs. UNION OF INDIA
November 3, 2004
AMARSINH SHANAJI THAKORE Vs. STATE OF GUJARAT
August 13, 2004
AMBALAL NANDLALA Vs. STATE OF GUJARAT
August 5, 2004
AMBALAL SOMABHAI PARMAR Vs. STATE OF GUJARAT
June 21, 2004
AMBIKA TRADERS CO Vs. SHREE BANSIDHAR PVT LTD
August 2, 2004
AMC Vs. DEVJIBHAI KARSANBHAI VADHER
March 3, 2004
AMICHAND M ADHWAN Vs. BANASKANTHA DISTRICT PANCHAYAT
February 12, 2004
AMITBHAI D PARIKH Vs. RAJPIPALA NAGAR PALIKA
December 8, 2004
AMRELI DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF GUJARAT
March 26, 2004
AMRELI MUNICIPALITY Vs. GUJARAT PRADESH MUNICIPAL EMPLOYEES UNION
July 9, 2004
AMRELI NAGAR PALIKA Vs. YOGESH H THAKAR
April 6, 2004
AMRISH MAHENDRA TRIVEDI Vs. STATE OF GUJARAT
July 29, 2004
AMRISH NATUBHAI PATEL Vs. KARAMSAD MUNICIPAL BOROUGH
March 11, 2004
AMRUTLAL CHANDMAL JAIN Vs. COMPETENT AUTHORITY AND ADMINISTRATION MUMBAI
April 2, 2004
AMRUTLAL GOKALDAS TANNA Vs. MANAGING DIRECTOR
April 7, 2004
AMTS Vs. AHMEDABAD MUNCIPALITY NOKAR MANDAL
September 8, 2004
ANAND R. BHATT Vs. GUJARAT STATE CIVIL SUPPLIES CORPORATION LTD.
March 1, 2004
AOP OF SANJAYBHAI R PATEL Vs. ASSESSING OFFICER
January 15, 2004
APPROPRIATE AUTHORITY Vs. RASIKLAL M. DHARIWAL
October 27, 2004
ARADHANA INDUSTRIES PVT LTD Vs. UNION OF INDIA
September 20, 2004
ARVIND MILLS LTD. Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
March 3, 2004
ARVIND MILLS LTD. Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
August 19, 2004
ARVINDBHAI RAMANBHAI SHAH Vs. SPECIAL LAND ACQUISITION OFFICER
August 2, 2004
ASHOKA COTSYAN Vs. DUNGARBHAI DAHYABHAI PARMAR
September 17, 2004
ASHOKBHAI JETHABHAI JADAV Vs. CHIEF OFFICER
October 18, 2004
ASHPI MANCHERSHA DADABHAI Vs. STATE OF GUJARAT
January 29, 2004
ASHVINBHAI NAGDAN JINJUWADIA Vs. STATE OF GUJARAT
September 23, 2004
ASHWIN ALIAS KANA FULSING THAKOR Vs. COMMISISONER OF POLICE
December 22, 2004
ASIF ABDUL KARIM BIDIWALA Vs. UNION OF INDIA
December 9, 2004
ASSOCIATION Vs. UNION OF INDIA
December 28, 2004
ATUL PREMSHANKAR PATHAK Vs. STATE OF GUJARAT
April 22, 2004
AVLESH OIL MILLS Vs. GUJARAT ELECTRICITY BOARD
May 4, 2004
AYESABEN NUR MOHAMMAD Vs. COMPETENT AUTHORITY S A F E M A
August 25, 2004
B AND BROTHERS ENGINEERING WORKS CHHAKODIA MAHADEV Vs. UNION OF INDIA
October 6, 2004
B ENGINEEING WORKS CHHAKODIA MAHADEV Vs. UNION OF INDIA
October 6, 2004
B J PATEL Vs. GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED
January 29, 2004
B K SHARMA Vs. UNION OF INDIA
December 9, 2004
B L TRIVEDI Vs. STATE OF GUJARAT
December 7, 2004
B M RAO Vs. STATE OF GUJARAT
November 2, 2004
B T MALAMPARA Vs. STATE OF GUJARAT
September 2, 2004
B V PATEL Vs. GUJARAT WATER SUPPLIES and SEWERAGE BOARD
March 10, 2004
BABAR MAHESH DHIRUBHAI Vs. STATE OF GUJARAT
April 1, 2004
BABUBHAI BACHUBHAI BHABHOR Vs. STATE OF GUJARAT
August 12, 2004
BABUBHAI BACHUBHAI BHABHOR Vs. STATE OF GUJARAT
May 12, 2004
BABUBHAI K JOSHI Vs. GUJARAT STATE WAREHOUSING CORPORATION
September 27, 2004
BABUBHAI MERVANBHAI PATEL Vs. STATE OF GUJARAT
September 24, 2004
BALVANTBHAI D. BAROT Vs. STATE OF GUJARAT
February 23, 2004
BALWA SEVA SAHAKARI MANDLI LTD Vs. KISHORKUMAR JAYANTILAL KANSAGARA
February 20, 2004
BANARASISINGH C RAJPUT Vs. STATE OF GUJARAT
April 8, 2004
BANK OF BARODA RETIRED OFFICERS ASSOCIATION Vs. BANK OF BARODA
April 12, 2004
BANK OF BARODA RETIRED OFFICERS ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR BANK OF BARODA
March 4, 2004
BARAD PRAVINSINH ROOPSINH Vs. STATE OF GUJARAT
March 26, 2004
BARIA LILABEN MULJIBHAI Vs. KHEDA DIST EDUCATION COMMITTEE
March 26, 2004
BARODA DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF GUJARAT
April 29, 2004
BARODA ISPAT PVT LTD Vs. RAMGOPAL M PATEL
September 9, 2004
BARODA RAYON CORPORATION LTD Vs. SAROJ S JACOB
February 23, 2004
BASHIRBHAI R KHILJI Vs. UNION OF INDIA
February 4, 2004
BATUKBHAI DAMAJIBHAI Vs. JERAMBHAI K RUPARELIYA
January 20, 2004
BENU CHATTERJI Vs. UNION OF INDIA
September 29, 2004
BHAGWATIBEN J SHARAF Vs. DIST PRIMARY EDUCATION OFFICER
March 19, 2004
BHAGYODAYA RESTAURANT Vs. AHMEDABAD MUNICIPAL CORPORATION
October 12, 2004
BHAILABHAI T PATEL Vs. ELECTRICAL INSPECTOR
July 29, 2004
BHALCHANDRA J DHIVAR Vs. SHANGVI INDUSTRIES
March 25, 2004
BHANUBEN L CHOVATIYA Vs. STATE OF GUJARAT
November 5, 2004
BHANUBEN PANCHAL AND CHANDRIKABEN PANCHAL LEGAL HEIRS Vs. CHIEF COMMISSIONER OF INCOME TAX
March 5, 2004
BHANULAL KHIMJIBHAI SOLANKI Vs. DEPUTY EXECUTIVE ENGINEER
July 21, 2004
BHARAT OVERSEAS BANK LIMITED Vs. ASHIMA LIMITED
April 12, 2004
BHARATBHAI DAHYABHAI VAGHARI Vs. STATE OF GUJARAT
February 12, 2004
BHARATBHAI RAMJIBHAI PARMAR Vs. DISTRICT PRIMARY EDUCATION OFFICER
November 1, 2004
BHARATKUMAR ALIAS BHOPO KALIDAS Vs. STATE OF GUJARAT
March 29, 2004
BHARATKUMAR HARILAL TRIVEDI Vs. GENERAL MANAGER OPERATION STATE BANK OF SAURASHTRA
February 11, 2004
BHARATSINH PRATPSINH PARMAR Vs. STATE OF GUJARAT
September 21, 2004
BHARWAD VASHRAMBHAI NAGJIBHAI Vs. STATE OF GUARAT
December 20, 2004
BHARWAD VELA MEPA LEGAL HEIR OF BHARWAD MEPA Vs. STATE OF GUJARAT
December 8, 2004
BHATT INDRAVADAN NATHALAL Vs. STATE OF GUJARAT
February 11, 2004
BHAVESH H DHRUVE Vs. UNION OF INDIA
October 6, 2004
BHAVNA WATER SUPPLIERS Vs. NOTIFIED AREA OFFICER
April 28, 2004
BHAVNABEN SHAMJIBHAI Vs. DINESH PREMJIBHAI KAPADIA
March 17, 2004
BHAVNAGAR DISTRICT PANCHAYAT Vs. NIRMALABEN N DAVE
July 16, 2004
BHAVNAGAR DISTRICT PANCHAYAT Vs. G S UPADHYAY
July 16, 2004
BHAVNAGAR SAHAKARI HAT MADHYASTHA BHANDAR LTD Vs. BACHUBHAI M RAJPURA C O MAZDOOR PANCHAYAT
February 19, 2004
BHAVYA APPARELS PVT. LTD. Vs. UNION OF INDIA
October 4, 2004
BHIKHABHAI B SOLANKI Vs. SPORTS AUTHORITY OF INDIA
February 19, 2004
BHIKHUBHAI BHAJGOVIND DAVE Vs. STATE OF GUJARAT
March 15, 2004
BHIKHUBHAI BHAJGOVIND DAVE Vs. STATE OF GUJARAT
March 12, 2004
BHIKHUSHA AHSHA Vs. NAROTTAM PARSOTTAM JETHVA
August 11, 2004
BIJALBHAI BHAGWANBHAI NAKUM Vs. STATE OF GUJARAT
December 16, 2004
BIPINBHAI S PATEL Vs. POST MASTER
June 30, 2004
BIPINCHANDRA GAMANLAL CHOKSHI Vs. COMPETENT AUTHORITY UNDER SAFEMA
August 18, 2004
BIRLA VXL LTD. Vs. UNION OF INDIA
September 20, 2004
BLUE STAR LTD Vs. COMMISSISONER OF LABOUR
November 4, 2004
BOARD OPINION Vs. NANIKRAM SOBHRAJ MILLS LTD.
August 12, 2004
BOMIN PVT LIMITED Vs. GUJARAT MAJDOOR PANCHAYAT
January 13, 2004
BORISAGAR JAGDISH ARJUNLAL Vs. STATE OF GUJARAT
March 19, 2004
BRANCH MANAGER COMMERCIALCLEARING AGENCIES PVT LIMITED Vs. MANIBHAI D BHOJANI
January 17, 2004
BUTHABHAI MERABHAI BHARWAD Vs. STATE OF GUJARAT
December 22, 2004
C H MAKWANA Vs. REGISTRAR
August 9, 2004
C J BHATT Vs. STATE OF GUJARAT
December 29, 2004
C M S TRAFFIC SYSTEMS LTD Vs. MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD
July 22, 2004
C R PATIL Vs. C E PATIL
October 16, 2004
C R PATIL and C E PATIL Vs. STATE OF GUJARAT
October 6, 2004
CAMA HOTELS LTD Vs. AIRPORTS AUTHORITY OF INDIA
April 16, 2004
CC Vs. DEV KRUPA SHIP BREAKING
December 6, 2004
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF GUJARAT
January 15, 2004
CENTURION BANK LIMITED Vs. LERSEN and TUBRO LIMITED
May 3, 2004
CENTURY ENKA LTD Vs. RAMA FILAMENT PVT LTD
September 23, 2004
CHANDAN PANALAL JAISWAL Vs. STATE OF GUJARAT
February 25, 2004
CHANDAN PANALAL JAISWAL Vs. STATE OF GUJARAT
February 29, 2004
CHANDULAL P PATEL Vs. STATE OF GUJARAT
April 23, 2004
CHATURBHAI PATEL Vs. DEVANG NAVINCHANDRA DAVE & ORS.
March 3, 2004
CHAUHAN ISHWARBHAI DUDHABHAI Vs. STATE OF GUJARAT
July 30, 2004
CHAUHAN VANRAJSINH RATANSINH Vs. DISTRICT PRIMARY EDUCATION OFFICER
March 25, 2004
CHAVDA AMITKUMAR DINESHBHAI Vs. A U PATEL VICE CHANCELLOR
July 1, 2004
CHEMBOND CHEMICALS LTD Vs. INDIAN OIL CORPORATION
February 11, 2004
CHETAN SOMABHAI PARMAR Vs. THE DESK OFFICER, GOVT. OF INDIA
August 31, 2004
CHETANKUMAR RAMESHCHANDRA SHAH Vs. STATE OF GUJARAT
May 7, 2004
CHETNABEN Vs. NATWARLAL FOOLSHANKER JOSHI
April 22, 2004
CHHABILDAS RAMJIBHAI VAGHELA Vs. DISTRICT DEVELOPMENT OFFICER SURENDRANAGAR
October 8, 2004
CHHAYABEN LABHSHANKER MEHTA Vs. STATE OF GUJARAT
December 1, 2004
CHHITUBHAI NARANBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
August 10, 2004
CHIMANLAL CHAKUBHAI Vs. STATE OF GUJARAT
September 29, 2004
CHISTIA TEXTURISING Vs. UNION OF INDIA
November 1, 2004
CLIT JEMKAY ENGINEERS PVT LTD Vs. UNION OF INDIA
September 14, 2004
CMC INDIA PROPRIETORY Vs. SAVITABEN ATMARAM SOLANKI
March 22, 2004
COLD CAP TYRES PVT. LTD. Vs. ADDITIONAL CHIEF SECRETARY
September 10, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. MEDICO LABS
September 21, 2004
COMMISSIONER OF GIFT TAX Vs. RAMNIKLAL M BAMBHANIA
January 21, 2004
COMMISSIONER OF GIFT TAX Vs. KAMRUDDIN M RAVJI
January 21, 2004
COMMISSIONER OF GIFT TAX Vs. RAMESHCHANDRA RAVJIBHAI
January 29, 2004
COMMISSIONER OF INCOME TAX Vs. AMOD STAMPING
January 28, 2004
COMMISSIONER OF INCOME TAX Vs. TRIMURTI BUILDERS
January 28, 2004
COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LTD
January 27, 2004
COMMISSIONER OF INCOME TAX Vs. BHANUMATI AND SONS TRUST
February 5, 2004
COMMISSIONER OF INCOME TAX Vs. MANI ENTERPRISES
January 22, 2004
COMMISSIONER OF INCOME TAX Vs. SYNBIOTICS LTD
January 22, 2004
COMMISSIONER OF INCOME TAX Vs. MADHAV INDUSTRIAL CORPN
January 15, 2004
COMMISSIONER OF INCOME TAX Vs. P B CORPORATION
January 15, 2004
COMMISSIONER OF INCOME TAX Vs. SINIVALI TRUST
February 11, 2004
COMMISSIONER OF INCOME TAX Vs. AKME ELECTRONICS and CONTROL PVT LTD
February 12, 2004
COMMISSIONER OF INCOME TAX Vs. ANANG POLYFIL PVT LTD
February 12, 2004
COMMISSIONER OF INCOME TAX Vs. SUNDEEP CONSTRUCTION P LTD
March 18, 2004
COMMISSIONER OF INCOME TAX Vs. INDIA GELATINE and CHEMICALS LTD
April 8, 2004
COMMISSIONER OF INCOME TAX Vs. ADVANCE CONSTRUCTION CO P LTD
November 25, 2004
COMMISSIONER OF INCOME TAX Vs. PRATIK PRINTS
December 15, 2004
COMMISSIONER OF INCOME TAX Vs. MANOHARSINHJI P JADEJA
December 9, 2004
COMMISSIONER OF INCOME TAX Vs. MAYUR FOUNDATION
December 29, 2004
COMMISSIONER OF INCOME TAX Vs. MANDHARSINHJI P. JADEJA
December 10, 2004
COMMISSIONER OF INCOME TAX Vs. LAXMI TALKIES
December 15, 2004
COMMISSIONER OF INCOME TAX Vs. INDIA GELATINE AND CHEMICALS LTD.
April 7, 2004
COMMISSIONER OF INCOME TAX Vs. S.C. SHAH
December 9, 2004
COMMISSIONER OF INCOME TAX Vs. JUPITER CONSTRUCTION CO.
December 2, 2004
COMMISSIONER OF INCOME TAX Vs. P. PRAVIN
November 30, 2004
COMMISSIONER OF INCOME-TAX Vs. PEASS INDUSTRIAL ENGG. PVT. LTD.
December 29, 2004
COMMISSIONER OF INCOME-TAX Vs. SAYAJI IRON AND ENGG. PVT. LTD.
February 26, 2004
COMMISSIONER OF SALES TAX Vs. VADILAL DAIRY FROZEN FOOD INDUSTRIES
December 17, 2004
COMMISSIONER OF SALES TAX Vs. PURE BEVERAGES LTD
December 3, 2004
COMMISSIONER OF WEALTH TAX Vs. DEVAR KAVASJI T MODI EXECUTORSAND TRUSTEE OF LATE DR T D EDU
January 15, 2004
COMMISSIONER OF WEALTH TAX Vs. PARWATIBAI TRUST
January 15, 2004
COMMISSIONER OF WEALTH TAX Vs. ABDULSAEED ABDULHAMID PATEL
May 5, 2004
COMMISSIONER OF WEALTH TAX Vs. C.D.R. LAXMIDEVI
December 2, 2004
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA DALJIT SINGHJI
December 8, 2004
COMMISSIONER OF WEALTH TAX Vs. SHASHIBEN
December 2, 2004
CONTROLLER OF ESTATE DUTY Vs. HEMKUNVERBEN KALYANJI A P OF LATE KALYANJI BACHUMAL
February 4, 2004
CONTROLLER OF ESTATE DUTY Vs. LALITKUMAR SAVJIBHAI A P OF VALLABHJI RATANSHI
February 4, 2004
CONTROLLER OF ESTATE DUTY Vs. G K SWARUP
January 28, 2004
COOKVEL FOODS INDIA PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 25, 2004
CORE HEALTHCARE LIMITED Vs. STATE OF GUJARAT
March 31, 2004
CREATIVE INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX
March 18, 2004
D L PANDYA Vs. STATE OF GUJARAT
December 15, 2004
D M PARMAR Vs. PANCHMAHAL VADODARA GRAMIN BANK
August 13, 2004
DADABHAI ABHELBHAI DARBAR Vs. WEST END SPORTS CLUB
October 11, 2004
DAHIBEN C PATEL Vs. STATE OF GUJARAT
March 1, 2004
DAHYABHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT
October 8, 2004
DALWADI GOVINDBHAI AMARSHIBHAI Vs. STATE OF GUJARAT
March 10, 2004
DASHRATHBHAI BHOLIDAS PATEL Vs. STATE OF GUJARAT
February 23, 2004
DASHRATHBHAI MANABHAI PARMAR Vs. STATE OF GUJARAT
April 16, 2004
DAVIDAS MADHUKAR Vs. STATE OF GUJARAT
September 6, 2004
DAWOOD OSMAN KUMBHAR Vs. UMAR AHMAD JUNEJA
March 1, 2004
DAXABEN KUBERBHAI PANDYA Vs. P V PATEL
February 19, 2004
DEEPAKBHAI J SHAH Vs. STATE OF GUJARAT
August 31, 2004
DENISH INDUSTRIES LTD. Vs. INCOME TAX OFFICER
July 15, 2004
DEVA GOVA Vs. DISTRICT PANCHAYAT
April 23, 2004
DEVANG CO OPERATIVE HOUSING SOCEITY LTD Vs. SUB POST MASTER
July 14, 2004
DEVANG CO-OPERATIVE HOUSING SOCIETY LTD. Vs. SUB POST MASTER
August 17, 2004
DEVAYANI PROCESSORS PVT. LTD. Vs. UNION OF INDIA
September 24, 2004
DEVERSONS PRIVATE LIMITED Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
July 1, 2004
DHANESH B PARIKH Vs. PRESIDENT
April 16, 2004
DHANJIBHAI M. RATHVA Vs. STATE OF GUJARAT
August 18, 2004
DHANLAXMIBEN LILADHAR SUCHAK Vs. DIRECTOR OF AYURVED GUJARAT STATE
March 15, 2004
DHANSUKHBHAI BALWANTRAI MODI Vs. STATE OF GUJARAT
October 21, 2004
DHANVANTRAI CHAMPAKLAL KAUSHIK Vs. STATE OF GUJARAT
February 3, 2004
DHARMENDRABHAI GORDHANDAS TULSIYANI Vs. DEPUTY COMMISSIONER ENFORCEMENT
March 8, 2004
DHIRAJLAL B PATEL Vs. STATE OF GUJARAT
April 28, 2004
DHIRAJLAL GORDHANBHAI PATEL Vs. STATE OF GUJARAT
December 7, 2004
DID FRENCHISEES ASSO Vs. CHIEF GENERAL MANAGER
August 9, 2004
DILIP BABUBHAI MANDALIA Vs. GUJARAT WATER SUPPLY and SEWERAGE BOARD
February 24, 2004
DILIP SAGAR Vs. DEPUTY GENERAL MANAGER SYNDICATE BANK
August 13, 2004
DILIPSINH PRAVINSINH Vs. SUVINDHA BUILDERS
February 10, 2004
DINESH GOPALBHAI RATHOD Vs. STATE OF GUJARAT
July 29, 2004
DINESH H. JADAV Vs. CENTRAL BANK OF INDIA
September 28, 2004
DINESH NAGINDAS SHAH Vs. COMMISSIONER OF INCOME TAX
July 16, 2004
DINESHBHAI HARISHBHAI SONKUSARE Vs. STATE OF GUJARAT
September 8, 2004
DIVISIONAL CONTROLLER Vs. BALVANTBHAI B KHACHHAR
September 10, 2004
ELECON ENGINEERING CO. LTD. Vs. UNION OF INDIA
October 19, 2004
ELECON ENGINEERING CO. LTD. Vs. UNION OF INDIA
June 21, 2004
EMMERICH JAEGAR Vs. COMMISSIONER OF INCOME TAX
November 25, 2004
EQUITY BEARINGS PVT LTD Vs. UNION OF INDIA
October 21, 2004
EVERGREEN EXIM PVT LTD Vs. UNION OF INDIA
September 27, 2004
EXECUTIVE ENGINEER Vs. VADANSINGH MADANSINH PARMAR
October 19, 2004
EXECUTIVE ENGINEER Vs. THAKORE BHIKHAJI MANAJI
January 16, 2004
EXECUTIVE ENGINEER PANCHAYATS ROADS and BUILDINGS DISTRICT PANCHAYAT SURENDRANAGAR Vs. FATEHMOHAMAD AMIRJIBHAI
August 19, 2004
EXPRESS HOTELS PRIVATE LTD Vs. STATE OF GUJARAT
March 31, 2004
EZY SLIDE FASTNERS LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX
February 5, 2004
FLOATING SERVICES LTD Vs. MV SAN FRANSCECO DIPALOLA
March 9, 2004
FOREIGH COMPANY Vs. VISHAL EXPORT OVERSEAS LTD
November 3, 2004
FORUM OF RETIRED OFFICERS EMPLOYEES OF GUJARAT Vs. STATE OF GUJARAT
September 29, 2004
FORWARD EDUCATION TRUST Vs. STATE OF GUJARAT
August 13, 2004
G M THAKER Vs. STATE OF GUJARAT
March 24, 2004
G S F MEDICAL AND PARA MEDICAL ASSOCIATION Vs. STATE OF GUJARAT
June 24, 2004
G S R T C Vs. GUNVANTBHAI RATILAL PANCHAL
August 18, 2004
G S R T C Vs. LALLUBHAI K PATEL
August 4, 2004
G S R T C THRO THE MANAGING DIRECTOR Vs. PRAVINCHANDRA C NAYAK
February 25, 2004
GANDABHAI DALPATBHAI PATEL Vs. STATE OF GUJARAT
August 25, 2004
GANDHINAGAR DIST MILK PRODUCERS UNION LTD Vs. UPENDRAKUMAR M BRAHMBHATT
April 9, 2004
GANESH COTTON AGENT Vs. GALDOS S J
May 4, 2004
GANESH SAHAKARI GRAH MANDLI LTD Vs. COLLECTOR
October 7, 2004
GANPATLAL MOHANLAL VISHNOY Vs. STATE OF GUJARAT
February 26, 2004
GARDEN FINANCE LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
February 26, 2004
GAS AUTHORITY OF INDIA LTD Vs. ESSAR STEEL LTD
May 4, 2004
GASFULBHAI MOHMADBHAI BILAKHIA Vs. STATE OF GUJARAT
November 4, 2004
GEETABEN RAMANBHAI PATEL Vs. SABARKANTHA DISTRICT PRIMARY EDUCATION SELECTION COMMITTEE
January 29, 2004
GHELUBHAI R MADAM Vs. A K MEHTA OF SUCCESSOR COMPT AUTHORITY
April 22, 2004
GIRISHKUMAR MOHANBHAI PATEL Vs. UNION OF INDIA
September 22, 2004
GIRISHKUMATR MOHANBHAI PATEL Vs. UNION OF INDIA
September 17, 2004
GITABEN MAHMAD NIZAM SAIYED AND ANOTHER Vs. STATE OF GUJARAT
January 30, 2004
GOPAL JALAN Vs. O L OF JALAN ISPAT CASTING LTD
July 30, 2004
GOPALBHAI CHATURBHAI AMIN Vs. STATE OF GUJARAT
December 6, 2004
GOVINDBHAI NANJIBHAI MEKHIYA Vs. JOINT SECRETARY REVENUE DEPARTMENT
December 6, 2004
GOVINDJI CHHABAJI Vs. PRANT OFFICER
March 31, 2004
GSRTC Vs. JAYANTILAL GAMBHIRJI BAROT
April 15, 2004
GSRTC Vs. VITHALBHAI LAXMANBHAI SARVAIYA
January 23, 2004
GSRTC Vs. CHHAGANBHAI D JAMBU
October 4, 2004
GUJ STATE CIVIL SUPPLIES CORPN Vs. AMBALAL MATHURBHAI PATEL
March 26, 2004
GUJ. SRTC Vs. HIMMATBHAI DAHYABHAI PARMAR
October 7, 2004
GUJARAT AMBUJA CEMENT PVT LTD Vs. N D RATHOD C O NASANTBHAI PAMNANI
May 14, 2004
GUJARAT BLACKTRAP QUARRY INDUSTRIES ASSOCIATION Vs. STATE OF GUJARAT
October 14, 2004
GUJARAT CYPROMET LTD Vs. ASSISTANT P F COMMISSIONER
July 26, 2004
GUJARAT ELECTRICITY BOARD Vs. NALIN PREMSHANKER RAWAL
August 27, 2004
GUJARAT ELECTRICITY BOARD Vs. S A GHADIYALI
September 9, 2004
GUJARAT FOREST PRODUCERS GATHERERS and FOREST WORKERS Vs. STATE OF GUJARAT
April 12, 2004
GUJARAT HINDI SAMAJ Vs. STATE OF GUJARAT
July 29, 2004
GUJARAT HOMEOPATHIC SOCIETY Vs. JAYANTILAL RAMANLAL JAYASWAL
January 12, 2004
GUJARAT HOUSING BOARD Vs. GUJARAT RAJYA GRUH NIRMAN KARAMCHARI SANGH
August 24, 2004
GUJARAT HOUSING BOARD Vs. VIPUL CORPORATION
June 21, 2004
GUJARAT INDUSTRIAL CO OP BANK LTD Vs. D G JOBANPUTRA
April 9, 2004
GUJARAT INSECTICIDES LTD. Vs. UNION OF INDIA (UOI)
November 13, 2004
GUJARAT LEASE FINANCING LTD. Vs. STATE
July 12, 2004
GUJARAT MARITIME BOARD Vs. GANGUBEN TAPUGIRI GOSWAMI
November 2, 2004
GUJARAT MARITIME BOARD Vs. KANJI NATHA KARMATA
January 29, 2004
GUJARAT MARITIME BOARD Vs. GANGUBEN TAPUGIRI GOSWAMI
November 12, 2004
GUJARAT PARAFFINS PRIVATE LIMITED Vs. JOINT SECRETARY TO THE GOVT OF INDIA
February 3, 2004
GUJARAT RAJYA ARDH SAKARI AUDHIYOGICK KARMACHARI SANGH Vs. STATE OF GUJARAT
September 8, 2004
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. AMAR TRADING COMPANY
May 4, 2004
GUJARAT STATE CO OP AGRI and RURAL DEVELOP BANK LTD Vs. YOGINIBEN ANILKUMAR JOSHI
May 14, 2004
GUJARAT STATE CO OPERATIVE UNION Vs. SHANKARLAL JIVRAJBHAI CHAUDHARY
April 22, 2004
GUJARAT STATE FERTILIZERS and CHEMICALS LIMITED Vs. SURENDRA T AMIN
August 9, 2004
GUJARAT STATE FOREST DEVELOPMENT CORP LTD Vs. RAMANBHAI RANCHHODBHAI PATEL
April 21, 2004
GUJARAT STATE JUDICIAL DEPARTMENT CLASS III EMPLOYEES Vs. STATE OF GUJARAT
July 16, 2004
GUJARAT STATE KHADI GRAMODYOG BOARD Vs. GUJARAT STATE KHADI GRAMODYOG PENSIONERS ASSO
July 23, 2004
GUJARAT STATE MARKETING CO OP FEDERATION LTD Vs. STATE OF GUJARAT
June 10, 2004
GUJARAT STATE MARKETING CO OP FEDERATION LTD Vs. STATE OF GUJARAT
June 15, 2004
GUJARAT STATE ROAD TRANSPORT CORPN Vs. HARJIVAN BHAGWANJI PATEL
April 12, 2004
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MADHAVJI GOVINDJI GOHIL
April 13, 2004
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. THAKOREBHAI BHUDARBHAI BAROT
March 25, 2004
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. B D ZALA
March 10, 2004
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHANDRAKANT TAPUBHAI VYAS
February 11, 2004
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHARATKUMAR PURSHOTAM THAKKAR
February 19, 2004
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JETHABHAI GANDABHAI RATHOD
April 19, 2004
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMBALAL GOBARBHAI PARMAR
April 17, 2004
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RANJITSINH BHAIJIBHAI PADHIYAR
April 30, 2004
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HANSRAJ M CHUDASAMA
August 16, 2004
GUJARAT STATRE ROAD TRANSPORT CORPORATION Vs. VASUDEV HARGOVANDAS PANCHAL
April 23, 2004
GUJARAT STATRE ROAD TRANSPORT CORPORATION Vs. RANAJI CHAGANJI CHAUHAN
February 16, 2004
GUJARAT UNIVERSITY Vs. M R PATEL
July 29, 2004
GUJARAT UNVERSITY Vs. GUJARAT UNIVERSITY GENERAL EMPLOYEES UNION
April 17, 2004
GUJARAT VIDHYAPITH Vs. BECHARBHAI NAGAJIBHAI BHARWAD
October 14, 2004
GULSHANKUMAR ARORA Vs. DEPUTY CONSERVATOR OF FOREST
December 14, 2004
GURJARGRUVERS PVT LIMITED Vs. AKBARKHAN HAVALDARKHAN
January 20, 2004
H B GORASIA Vs. NEW INDIA ASSURENCE CO LTD
September 2, 2004
H Z VYAS Vs. STATE OF GUJARAT
April 7, 2004
HABIBKHAN USMANKHAN PATHAN Vs. STATE OF GUJARAT
March 4, 2004
HABIBKHAN USMANKHAN PATHAN Vs. STATE OF GUJARAT
May 4, 2004
HAFEZ RUSTOM DALAL Vs. REGISTRAR OF COMPANIES
December 30, 2004
HAKKIMCHAND G. TRIVEDI Vs. DIST. SUPERINTENDENT OF POLICE
September 13, 2004
HALOL MERCANTILE CO OP BANK LTD Vs. STATE OF GUJARAT
July 21, 2004
HAMBURG BULK CARRIERS GMBH FOREIGN COMPANY Vs. VISHAL EXPORTS OVERSEAS LTD
November 3, 2004
HARENBHAI R PAREKH Vs. SATISHBHAI ASANDAS KRISHNANI ADMINISTRATOR OF VINAY ARCADE
May 4, 2004
HARESH JODHABHAI ZINZALA Vs. STATE OF GUJARAT
July 20, 2004
HARESH MAFATLAL MAKWANA Vs. STATE OF GUJARAT
December 18, 2004
HARIBHAI CHANABHAI VORA Vs. KESHUBHAI HARIBHAI VORA
December 2, 2004
HARIBHAI MANGALBHAI Vs. STATE OF GUJARAT
September 27, 2004
HARIJAN JOITARAM DANABHAI Vs. ADDITIONAL REGISTRAR APPEALS
December 18, 2004
HARIJAN SEVAK SANGH Vs. JOINT CHARITY COMMISSIONER
June 28, 2004
HARILAL MANEKCHAND BAVISHI Vs. DHORAJI NAGARPALIKA
July 23, 2004
HARJI P. KATARIA Vs. COMMISSIONER OF POLICE
September 6, 2004
HARSHADBHAI MANGALBHAI PATEL Vs. STATE OF GUJARAT
December 8, 2004
HARSHESHBAHI KANUBHAI SHAH Vs. STATE OF GUJARAT
May 4, 2004
HARSIHBHAI BHOGILAL TAILAR Vs. STATE OF GUJARAT
September 2, 2004
HARUNBHAI BACHUBHAI GANJA Vs. STATE OF GUJARAT
September 9, 2004
HASHMIKANT M SHETH Vs. STATE OF GUJARAT
June 28, 2004
HDFC BANK LTD Vs. COMMISSIONER OF CUSTOMS
November 5, 2004
HEMANTKUMAR MANGUBHAI PATEL Vs. STATE OF GUJARAT
December 2, 2004
HIMANSHU J GUPTA Vs. EXECUTIVE ENGINEER R and B PANCHAYAT DIVISION MEHSANA
April 5, 2004
HIMSON TEXTILE ENGG INDUSTRIESPVT LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 2004
HINDUSTAN PETROLEUM CORPN LTD Vs. GUJARAT ELECTRICITY BOARD
December 17, 2004
HINDUSTAN SALTS LTD Vs. NOORADRAJ M PATHAN
March 3, 2004
HIRALAL GOPALDAS THAKKER Vs. KANTILAL NATHALAL
August 13, 2004
HITENDRA VRAJLAL TIRVEDI Vs. DEPUTY LABOUR COMMISIONER
August 18, 2004
HITENDRASINH ALIAS HITUBHA AJITSINH JADEJA Vs. STATE OF GUJARAT
December 22, 2004
I B P CO LTD Vs. STATE OF GUJARAT
September 30, 2004
I C TEXTILES LIMITED Vs. STATE OF GUJARAT
November 26, 2004
I O C LTD Vs. UNION OF INDIA
February 13, 2004
IMRAN ALI RAJABHAI POLARA Vs. STATE OF GUJARAT
January 17, 2004
INDIAN FARMERS FERTILISER CO-OP LTD Vs. D D PANDYA AND ORS
September 17, 2004
INDIAN METAL TRADERS Vs. UNION OF INDIA
September 24, 2004
INDIAN OIL CORPORATION LTD Vs. ASSOCIATED PETROLEUM CORPN
June 29, 2004
INDIAN PETROCHEMICALS CORP LTD Vs. AJITDAN GULABDAN GADHVI
July 22, 2004
INDIRABEN NAVNITBHAI PATEL Vs. LEGAL HEIRS AND REP OF NATHA BHAI ASHABHAI VALAND
October 30, 2004
INDUMATI SADASHIV DESHMUKH Vs. MOHANLAL DAHYABHAI GANDHI
February 27, 2004
INDUSTEEL INDUSTRIES Vs. STATE OF GUJARAT
August 16, 2004
INSTITUTE OF RURAL MANAGEMENT Vs. ALL INDIA COUNCIL FOR TECTNICAL EDUCATION
May 20, 2004
ISHWAR DHARSING THAKOR Vs. STATE OF GUJARAT
December 21, 2004
ISHWARBHAI BHARUMAL SADHWANI Vs. PRAKASH KANAIYALAL PARK and 1
April 21, 2004
ISHWARBHAI GULABBHAI PATEL Vs. MANJULABEN BHAGUBHAI MAISURIYA
June 17, 2004
ISMAIL ADAM MITHA Vs. STATE OF GUJARAT
August 19, 2004
ISMAIL KALUBHAI GHARASIA Vs. STATE OF GUJARAT
September 14, 2004
J A DESAI Vs. GUJARAT HOUSING BOARD NOTICE SERVED
August 26, 2004
J C PARMAR Vs. GUJARAT PUBLIC SERVICE COMMISSION
September 16, 2004
J C PARMAR Vs. GUJARAT PUBLIC SERVICE COMMISSION
November 16, 2004
J J DAVE Vs. STATE BANK OF SAURASHTRA
December 10, 2004
J SUBRAMANIAN COMMERCIAL MANAGER Vs. VIJAY N TEWAR SECRETARY VIJAY N TEWAR CO
April 21, 2004
JABBARSINH BHAVARSINH DEVDA Vs. STATE OF GUJARAT
April 9, 2004
JAGATSINH ADESINH JHALA Vs. RAKHIYAL GRAM PANCHAYAT
July 29, 2004
JAGDISHBHAI M PARMAR Vs. ADDITIONAL DISTRICT MAGISTRATE
July 23, 2004
JAGDISHCHANDRA KACHARABHAI NAY Vs. COLLECTOR
December 2, 2004
JAGDISHCHANDRA MAGANLAL TRIVEDI Vs. STATE BANK OF INDIA
December 23, 2004
JAGDISHCHANDRA MAGANLAL TRIVEDI Vs. STATE BANK OF INDIA
April 15, 2004
JAGRUTI J VYAS Vs. STATE OF GUJARAT
October 30, 2004
JAGUBHAI NARANBHAI HARIJAN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
January 21, 2004
JAIN TRANSPORT SERVICES Vs. INSPECTOR OF MOTOR VEHICALES
October 14, 2004
JANAKBA ABHESHINH ZALA Vs. STATE OF GUJARAT
December 7, 2004
JASIBEN HARIBHAI PATEL Vs. NARANBHAI KIKABHAI NAGAR GARASIA
June 23, 2004
JAY BHARAT STEEL CO Vs. UNION OF INDIA
September 20, 2004
JAY CHEMICAL INDUSTRIES PROPRIETORY CONCERN Vs. UNION OF INDIA
June 17, 2004
JAY FORMULATIONS LTD Vs. STATE OF GUJARAT
April 13, 2004
JAYA GHANSHYAMDAS CHELLANI Vs. KANDLA PORT TRUST
February 5, 2004
JAYANTIBHAI BABALDASBHAI DARJI Vs. STATE OF GUJARAT
December 21, 2004
JAYANTIBHAI JAVABHAI Vs. STATE OF GUJARAT
August 25, 2004
JAYANTILAL BABALDAS PATEL Vs. LIQUIDATION OFFICER SAHYOG CO OP BANK LTD
March 11, 2004
JAYANTILAL JETHALAL SONI Vs. STATE OF GUJARAT
September 28, 2004
JAYANTILAL MAKWANA TRANSPORT MANAGER Vs. AHMEDABAD MUNICIPAL CORPO
October 20, 2004
JAYANTILAL SANUBHAI TAILOR Vs. RALCHEM LTD
November 5, 2004
JAYESH G RAMANI Vs. STATE OF GUJARAT
July 20, 2004
JAYESH MAGANALAL VADHER Vs. STATE OF GUJARAT
September 6, 2004
JAYESHBHAI ALIAS PANCHABHAI MULJIBHAI SATODIYA Vs. STATE OF GUJARAT
March 5, 2004
JAYESHBHAI JAYANTIBHAI MANIAR Vs. STATE OF GUJARAT
October 26, 2004
JAYISINGBHAI KANJIBHAI Vs. DHRANGADHAR CHEMICALS WORKS LTD
March 1, 2004
JAYRAJSINH TEMUBHA JADEJA Vs. STATE OF GUJARAT
April 30, 2004
JERAM KANJI PRAJAPATI Vs. STATE OF GUJARAT
August 18, 2004
JETHABHAI LALJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
August 18, 2004
JETHABHAI MEPABHAI MAKWANA Vs. STATE OF GUJARAT
June 20, 2004
JETHABHAI MEPABHAI MAKWANA Vs. STATE OF GUJARAT
June 30, 2004
JEWELFAB LIMITED Vs. UNION OF INDIA
October 6, 2004
JIGNISHABEN JASAVANTSINH PARMAR Vs. SARDAR VALLABHBHAI PATEL INSTITUTE OF TECHNOLOGY
November 4, 2004
JITENDRA NARAYANBHAI RAJGOR Vs. STATE OF GUJARAT
August 12, 2004
JITENDRABHAI CHUNIBHAI PATEL Vs. STATE OF GUJARAT
July 9, 2004
JIVANBHAI SHIVABHAI GARODA Vs. UNION OF INDIA
August 2, 2004
JIVRAJ MEHTA SMARAK TRUST SANCHALIT Vs. PROVIDENT FUND COMMISSIONER
March 26, 2004
JIVRAJ VASHRAMBHAI KANJARIA Vs. STATE OF GUJARAT
August 3, 2004
JOSHI DIVYANKA KIRANKUMAR Vs. STATE OF GUJARAT
June 28, 2004
JOSHI TUSHAR TANSUKHBHAI Vs. STATE OF GUJARAT
February 25, 2004
JUBILEE HOTEL Vs. RAMESHBHAI HAMIRBHAI RATHOD
May 4, 2004
JYOTI M. SHAH Vs. STATE OF GUJARAT
October 5, 2004
JYOTI SWITCH GEARS LIMITED Vs. DIPSINGH D RATHOD
September 8, 2004
K CHANDRAN Vs. CHIEF ADMINISTRATIVE OFFICER
December 30, 2004
K J DHULIA Vs. STATE OF GUJARAT
March 18, 2004
K K ATARA Vs. BAGASARA NAGAR PALIKA
August 26, 2004
K K PARMAR Vs. OFFICIAL LIQUIDATOR
December 21, 2004
K M ADHVARYU Vs. STATE OF GUJARAT
November 30, 2004
K M SHAH Vs. DY C I T
May 7, 2004
K N PATEL Vs. V A SATHE
November 5, 2004
K P JADAV Vs. STATE OF GUJARAT
October 11, 2004
K P UPADHYAY Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
February 12, 2004
K S PATEL Vs. SUCCESSOR IN OFFICE OF THE COLLECTOR
September 16, 2004
K V RANGA REDDY Vs. D G BSF FHQ BSF
September 29, 2004
K.B. RAVAL Vs. STATE OF GUJARAT
July 27, 2004
K.S.MEHROTRA Vs. OIL AND NATURAL GAS CORPORATION LTD
September 21, 2004
KALAJI LAXMANBHAI THAKORE Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
February 6, 2004
KAMDAR LADAT SIMITI OF NANIKTAM SHOBRAJ MILLS LIMITED Vs. NANKRAM SHOBRAJ MILLS LIMITED
June 17, 2004
KAMDHENU FINANCIAL SERVICES PVT LTD Vs. STATE OF GUJARAT
March 4, 2004
KAMLESH KANAIYALAL JANI C O MUKESH KANAIYALAL JANI Vs. ORIENTAL BANK OF COMMERCE
March 26, 2004
KAMLESH R BHRAMBHATT Vs. MAHEMDABAD EDUCATION SOCIETY
March 19, 2004
KAMLESHBHAI B MEHTA Vs. REGISTRAR HIGH COURT OF GUJ
September 3, 2004
KANABHAI BABARBHAI PATEL Vs. BARODA MUNICIPAL CORPORATION, BARODE AND ANOTHER
August 4, 2004
KANAIYALAL DAHYABHAI PATEL Vs. GOVERNMENT OF INDIA
February 26, 2004
KANDLA PORT TRUST Vs. PUSHPA BHATRYANI
August 17, 2004
KANJIBHAI KALUBHAI GAMARA Vs. PRESIDENT
February 27, 2004
KANJIBHAI PUNJABHAI PAMAR Vs. STATE OF GUJARAT
October 19, 2004
KANKARI J PUROHIT Vs. STATE OF GUJARAT
December 1, 2004
KANTABEN CHANDULAL SHAH Vs. GAJIBEN WD O UMEDJI ABHRAJJI
August 28, 2004
KANTABEN CHANDULAL SHAH Vs. GAJIBEN WD O UMEDJI ABHRAJJI
August 27, 2004
KANTABEN MOHANLAL PARMAR Vs. GUJARAT ELECTRICITY BOARD
April 28, 2004
KANTI SARDUL BHARVAD Vs. STATE OF GUJARAT
June 23, 2004
KANTILAL S. PATEL Vs. STATE OF GUJARAT
October 11, 2004
KANUBHAI CHHAGANBHAI PATEL Vs. DIRECTOR OF AGRICULTURAL MARKETNG AND RURAL FINANCE
September 10, 2004
KANUBHAI CHUNIBHAI PATEL Vs. ANANDIBEN PATEL
June 25, 2004
KANUBHAI J. PATEL Vs. STATE OF GUJARAT
August 31, 2004
KANUBHAI TAPUBHAI Vs. STATE OF GUJARAT
September 15, 2004
KAPOOR DEVIERWALA HOTELS Vs. SURAT TEXTILE MARKET CO OP SHOPS and WAREHOUSING SOC LTD
October 20, 2004
KAPURAM BHURAJI Vs. PATEL STEEL and RE ROLLING MILLS
September 21, 2004
KAPURAM BHURAJI Vs. PATEL STEEL & RE
August 21, 2004
KARIMABEN K BAGAD Vs. STATE OF GUJARAT
March 29, 2004
KARJAN MUNICIPALITY Vs. SHASHIKANT KAMALAKAR SHUKLA
July 16, 2004
KARSHANBHAI K RABARI Vs. STATE OF GUJARAT
March 10, 2004
KARTIK KIRTIBHAI PAREKH Vs. STATE OF GUJARAT
June 17, 2004
KASHIRAM BHAVDUBHAI BHOY Vs. REVENUE SECRETARY APPEALS
September 3, 2004
KASHISH SILK MILLS PVT. LTD. Vs. UNION OF INDIA
September 13, 2004
KAUSHIK J GANDHI Vs. SANDESH LTD
March 3, 2004
KEDIYA CERA TILES PVT. LTD. Vs. UNION OF INDIA
April 28, 2004
KESARBEN WD O DALPATBHAI RAJABHAI HARIJAN Vs. STATE OF GUJARAT
February 11, 2004
KETAN ENTERPRISE Vs. ULKIT NARENDRABHAI AMIN
April 2, 2004
KEYUR BIPINCHANDRA DESAI Vs. STATE OF GUJARAT
March 26, 2004
KHACHAR GODADBHAI PITHUBHAI Vs. STATE OF GUJARAT
February 17, 2004
KHANBHAI ESOOFBHAI Vs. UNION OF INDIA
April 12, 2004
KHANTUNBIBI MOHMAD SHAFI Vs. STATE OF GUJARAT
August 27, 2004
KHODAJI MANGAJI Vs. STATE OF GUJARAT
September 21, 2004
KHODIYAR COTTON INDUSTRIES Vs. MANAGER GUJARAT STATE FINANCE CORPN
July 15, 2004
KHUSHI EXPORTS P LTD Vs. STATE OF GUJARAT
November 28, 2004
KHUSHI EXPORTS PVT LTD Vs. STATE OF GUJARAT
October 28, 2004
KIKUBHAI PARSHOTTAMBHAI PATEL Vs. BABUBHAI VALLABHBHAI PATEL
December 16, 2004
KILARA POWER PVT LTD Vs. JYOTI LTD
July 22, 2004
KIRITSINH GOPALSINH SARDAR Vs. STATE OF GUJARAT
July 26, 2004
KIRPALSINGH PRATAPSINGH ORI Vs. BALVINDER KAUR HARDIPSINGH LOBANA
April 7, 2004
KISHORBHA8I BHANABHAI CHAVDA Vs. STATE OF GUJARAT
March 31, 2004
KOLETY GUM INDUSTRIES Vs. UNION OF INDIA
October 11, 2004
KOLI BIJALBHAI NATHUBHAI Vs. V C TRIVEDI
July 2, 2004
KOLI RAMA RUGNATH Vs. MAMLATDAR and AGRICULTURE
December 30, 2004
KOTHARI OIL PRODUCTS CO Vs. NATIONAL DAIRY DVELOPMENT BOARD
June 17, 2004
KRISHNA BEHARI Vs. AIR INDIA LTD.
September 23, 2004
KRISHNAMURARILAL G AGARWAL Vs. UNION OF INDIA
February 11, 2004
KRISHNARAM GORDHANRAM BISHNOI Vs. STATE OF GUJARAT
November 3, 2004
KRUNAL OIL MARKETING LIMITED Vs. COMMISSIONER OF SALES TAX
June 21, 2004
KRUNAL OIL MARKETING LIMITED Vs. COMMISSIONER OF SALES TAX
June 18, 2004
KUNDANBEN JAYANTILAL SANGHVI Vs. STATE BANK OF SAURASHTRA
July 7, 2004
KUOK OILS and GRAINS PTE LTD Vs. TOWER INTERNATIONAL PVT LTD
July 14, 2004
KWALITY STEEL SUPPLIERS Vs. COMMISSIONER OF INCOME TAX
August 6, 2004
L M PATEL Vs. STATE OF GUJARAT
September 16, 2004
LALBHAI R PATEL Vs. STATE OF GUJARAT
September 27, 2004
LALJI SHAMJI KUHADA Vs. PORBANDAR NAGARPALIKA
January 19, 2004
LALSINGH BHIKHABHAI CHAUDHARY Vs. STATE OF GUJARAT
April 22, 2004
LATTABEN A S LAXMIBEN L PARIKH Vs. UNION OF INDIA
April 1, 2004
LAVE NARENDRASINHJI JAGATSINHJI VAGHELA Vs. O L OF KALOL MILLS LTD
December 21, 2004
LAXMAN BAPU SONAR Vs. STATE OF GUJARAT
January 19, 2004
LAXMI NARAYAN SYNTHETICS Vs. UNION OF INDIA
April 27, 2004
LAXMIKANT H. MAHARISHI SINCE DIED THROUGH HIS LEGAL HEIRS AND OTHERS Vs. GUJARAT AYURVED UNIVERSITY, JAMNAGAR
May 6, 2004
LAXMINARAYAN EDUCATION AND WELFARE TRUST Vs. EDUCATION OFFICER SURAT
August 16, 2004
LEENABEN Vs. AHMEDABAD ELECTRICITY CO LTD
September 10, 2004
LEGAL HEIRS and REPRESENTATIVE OF DECD Vs. STATE BANK OF INDIA
December 23, 2004
M B PHANSE Vs. STATE OF GUJARAT
February 3, 2004
M G FORESTS PRIVATE LIMITED Vs. M V PROJECT WORKSHIP
February 24, 2004
M J BARAIYA Vs. STATE BANK OF SAURASHTRA
August 25, 2004
M J PREM Vs. STATE OF GUJARAT
July 13, 2004
M P SAIYED PRESIDENT Vs. STATE OF GUJARAT
March 1, 2004
M R CHOKSI Vs. STATE OF GUJARAT
June 17, 2004
M S RAGHUNATHAN Vs. RAJESH SHAH and CO
September 3, 2004
M S TRIVEDI Vs. SUPERENTENDING ENGINEER
October 21, 2004
M.K.PANCHIWALA,ASSISTANT TYPIST Vs. SUPERINTENDING ENGINEER
July 15, 2004
MADRESA E GARIBNAWAZ Vs. STATE OF GUJARAT
July 14, 2004
MAFATBHAI POPATBHAI PATEL Vs. DISTRICT DEVELOPMENT OFFICER
June 28, 2004
MAHAGUJART MEDICAL SOCIETY Vs. DEPUTY LABOUR COMMISSIONER
April 1, 2004
MAHAMAYA OVERSEAS PVT LIMITED Vs. UNION OF INDIA
January 23, 2004
MAHENDRA PETROCHEMICALS LIMITED Vs. UNION OF INDIA
January 13, 2004
MAHENDRABHAI RAVJIBHAI PATEL Vs. AMBALAL PRABHUDAS PATEL
July 26, 2004
MAHENDRABHAI VASUDEV RAJGOR Vs. STATE OF GUJARAT
December 13, 2004
MAHENDRAKUMAR INDRASINHJI PVT. LTD. Vs. STATE OF GUJARAT AND OTHERS
August 24, 2004
MAHENDRAKUMAR RAMANLAL THAKKERPROP LAXMI ALUMINIUM IND Vs. VANECHAND MORARJI DESAI HEIROF DECD DHANKUVERBEN VANECHAND
April 5, 2004
MAHESHCHANDRA N PATEL Vs. STATE OF GUJARAT
April 6, 2004
MAKWANA VARSHABEN NATVARLAL Vs. NORTH GUJARAT UNIVERSITY
December 18, 2004
MALPATI SEVASANGH Vs. GUJARAT STATE KHADI and VILLAGE INDUSTRIES BOARD
April 15, 2004
MAMVADA SEVA SAHKARI MANDALI LIMITED Vs. STATE OF GUJARAT
September 10, 2004
MANAGER BOB HOUSING FINANCE LTD Vs. BHASKARCHANDRA MAHENDRAPRASAD JOSHI
September 29, 2004
MANAGING DIRECTOR Vs. VANMALIBHAI VAJUBHAI BAROLIYA
April 26, 2004
MANAVADAR BANTVA TALUKA CO OP PURCHASE and SALES UNION LTD Vs. STATE OF GUJARAT
July 6, 2004
MANGALSINH BALUSINH PARMAR Vs. STATE OF GUJARAT
April 8, 2004
MANHAR K DARJI Vs. AHMEDABAD MUNICIPAL CORPORATION
December 29, 2004
MANHARBHAI ALIAS MANUBHAI Vs. STATE OF GUJARAT
April 2, 2004
MANIBEN S PANDYA Vs. SHANSHIKANT P SHRIGALOR
July 1, 2004
MANISH N MODI Vs. STATE OF GUJARAT
September 3, 2004
MANISHBHAI VINODBHAI PATEL Vs. STATE OF GUJARAT
September 28, 2004
MANJIBHAI GOVINDBHAI CHIKANI Vs. MULJI LAKHA and CO
December 8, 2004
MANJITSINGH RANJIT SINGH Vs. JATINDERKAUR
April 5, 2004
MANOJ PROCESSORS Vs. UNION OF INDIA
September 27, 2004
MANOJBHAI RAVJIBHAI RADADIYA Vs. KESHAVLAL DAYARAM DHANANI
June 15, 2004
MANSING R DODIYA 7TH JOINT CIVIL JUDGE Vs. HIGH COURT OF GUJARAT
September 1, 2004
MANUBHAI K PATEL Vs. THAKOR ANARJI RAVAJI
October 13, 2004
MARAJI SIDHAJI CHAUHAN Vs. DHULABHAI JENABHAI BHOI
October 6, 2004
MARUTI INTERIOR PRODUCTS PVT. LTD. Vs. UNION OF INDIA
January 12, 2004
MARUTI INTERIOR PRODUCTS PVT. LTD. Vs. UNION OF INDIA (UOI)
October 12, 2004
MAVJIBHAI HARIBHAI PATEL Vs. STATE OF GUJARAT
October 1, 2004
MAYOORIBEN J THAKORE Vs. GUJARAT AGRO INDUSTRIES
February 6, 2004
MAYUR DYE CHEM INTERMEDIATES LTD Vs. STATE OF GUJARAT
April 8, 2004
MEGHDOOT AUTOMOBILES Vs. AHMEDABAD ELECTRICITY CO LTD
June 25, 2004
MEHTA AMARCHAND TEJASIBHAI Vs. BHACHAU DEVELOPMENT AUTHORITY AREA
August 3, 2004
MEHTA KRINITA ASHOKBHAI Vs. STATE OF GUJARAT
July 28, 2004
MEHTA NARBHERAM JASABHAI Vs. AMRELI DISTRICT PANCHAYAT
September 15, 2004
MEHTA OXYGEN PVT LTD Vs. STATE OF GUJARAT
July 19, 2004
MEHTA PRAFULLABEN DALPATRAI Vs. NITIN A MEHTA
April 15, 2004
MEMON KADARBHAI DAUDBHAI Vs. DISTRICT COLLECTOR MEHSANA
July 23, 2004
MISTRI JAYANTILAL MAGANLAL THRO POH BHARATBHAI DAMODARDA Vs. PRAJAPATI KANTILAL HARIBHAI
March 29, 2004
MODI RAJKUMAR KISHANLAL Vs. SWASHRYI MAHILA SEVA SANGH
July 6, 2004
MOHAMAD ANSAR KUTUBUDDIN ANSARIS Vs. STATE OF GUJARAT
October 30, 2004
MOHAMMED IQBAL RAHIMBHAI MIRZATHRO P O A ABDUR RAZAK LATIF Vs. STATE OF GUJARAT
November 26, 2004
MONMOHJAR LAL ANJANA Vs. STATE OF GUJARAT
October 25, 2004
MONPARA BRIJESHKUMAR VITHALBHAI Vs. STATE OF GUJARAT
July 6, 2004
MORBI MUNCIPALITY Vs. REJESH NARANDAS
March 25, 2004
MOTI POLYMERS PVT LTD Vs. UNION OF INDIA
June 22, 2004
MOTIBHAI R CHAUDHARY Vs. REGISTRAR CO OPERATIVE SOC
August 12, 2004
MULCHANDBHAI N PARMAR Vs. DISTRICT SUPERINTENDET OF POLICE
December 9, 2004
MULJIBHAI LEGHERBAI Vs. STATE OF GUJARAT
April 9, 2004
MULLAJI PRINTS PVT LTD Vs. UNION OF INDIA
May 4, 2004
MUNICIPAL BOROUGH OF TALOD Vs. MANUBHAI KHODIDAS RAJGOR
February 4, 2004
MUNICIPAL COMMR BARODA Vs. FOR and ON BEHALF OF NARSING SURING
August 24, 2004
MUNICIPAL NOKARIYAT MANDAL Vs. MUNICIPAL CORPO OF THE CITY OF BHAVNAGAR
August 10, 2004
N C NAVIN Vs. GENERAL MANAGER BANK OF INDIA
September 6, 2004
N D PATEL N D PARMAR Vs. STATE OF GUJARAT
December 9, 2004
N G PATEL Vs. STATE OF GUJARAT
July 6, 2004
N L PATEL Vs. SADASHIV VISHVANATH
December 2, 2004
N M PATEL Vs. GUJ AGRICULTURAL UNI
December 30, 2004
N P DESAI Vs. STATE OF GUJARAT
July 1, 2004
N R ZALA Vs. BANK OF INDIA
July 21, 2004
N.D. CHOKSHI Vs. STATE OF GUJARAT
August 6, 2004
NAGARBHAI GORDHANBHAI Vs. SERVAJANIK VIDYARTHI GRUHA DHANDHUKA
June 30, 2004
NAGINBHAI HARIBHAI PATEL Vs. STATE OF GUJARAT
July 15, 2004
NAGJIBHAI DAHYABHAI DESAI Vs. STATE OF GUJARAT
February 26, 2004
NAGJIBHAI MATHURBHAI GOHIL Vs. STATE OF GUJARAT
July 2, 2004
NANDUBHAI B BAROT Vs. JITU BHAGAT VIDYAVIHAR PRIMARY SCHOOL
February 9, 2004
NANLABHAI KUKABHAI RATHWA Vs. STATE OF GUJARAT
December 1, 2004
NARANBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT
September 27, 2004
NARENDRAKUMAR N NATHANI Vs. STATE OF GUJARAT
December 10, 2004
NARESH GOVINDBHAI PATEL Vs. STATE OF GUJARAT
August 31, 2004
NARPATSINH HARISINH VANSIYA Vs. AUTHORISED OFFICER AND CO OP OFFICER MARKETING
April 22, 2004
NASIR GANIBHAI SHAIKH Vs. STATE OF GUJARAT
January 29, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. HEIRS OF DECD RAMESH MANSUKHLAL PATEL
March 5, 2004
NATVARBHAI J RATHOD Vs. MODASA MUNICIPALITY
August 18, 2004
NATVARLAL HIRALAL WAGHELA Vs. STATE OF GUJARAT
September 13, 2004
NATVARLAL U MODI Vs. AHMEDABAD DIST CO OP MILK PRODUCERS UNION LTD
September 20, 2004
NAVINCHANDRA NATHALAL DOSHI Vs. JAGDISHBHAI SHANKERLAL MODI
April 16, 2004
NAVRANG DYEING & PRINTING MILLS Vs. UNION OF INDIA
January 19, 2004
NAYA GUJARAT KAMDAR UNION Vs. MECRURY ANTIBIOTICS PVT LTD
April 15, 2004
NAZIR AHMEDD USMANGANI DIGMAR HEIR AND LEGAL Vs. COMPETENT AUTHORITY UNDER THE SAFEM ACT
April 16, 2004
NEENA R MIRCHANDANI Vs. GENERAL MANAGER
January 21, 2004
NETLON INDIA Vs. BIPIN V PATEL
December 2, 2004
NIHARIKA J CHRISTOPHERSON Vs. GOPAL SWAMI OR HIS SUCCESSOR
January 29, 2004
NILOFAR and NILAM USMAN SHAIKH Vs. STATE OF GUJARAT
October 14, 2004
NINABEN J ANDHARIYA Vs. STATE OF GUJARAT
March 8, 2004
NIRAJ JAYANTIBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
July 9, 2004
NIRAJANBHAI BHAGWANBHAI PATEL Vs. STATE OF GUJARAT
September 23, 2004
NIRMALA J JHALA Vs. STATE OF GUJARAT
August 25, 2004
NIRMALDAN NARHARIDAN GADHVI Vs. NARMADA NIGAM LTD
May 7, 2004
NISHAT KARIMI Vs. IFFEKHAR A KARIMI
May 5, 2004
NITIN P SHAH ALIAS MODI Vs. DY C I T
December 16, 2004
NITIN P SHAH ALIAS MODI Vs. DY C I T
December 23, 2004
NOORBIBI MALANGBHAI MANSURI Vs. STATE OF GUJARAT
October 1, 2004
NOORMOHMED JAMALBHAI LATIWALA Vs. STATE OF GUJARAT
April 15, 2004
O L OF ARYODAYA SPG and WEAVINGMILLS CO LTD Vs. CHARANSINGH DHUPSINGH
April 16, 2004
O L OF PIRAMAL FINANCIAL SERVICES LTD Vs. DENA BANK
July 2, 2004
O N G C LTD Vs. O L OF AMBICA MILLS CO LTD
October 1, 2004
OIL AND NATURAL GAS COMMISSION Vs. SAMARTH BUILDERS
September 30, 2004
OIL AND NATURAL GAS COMMISSION Vs. UNION OF INDIA
November 2, 2004
OIL AND NATURAL GAS COMMISSION LABOUR UNION Vs. UNION OF INDIA
March 17, 2004
OM PRAKASH B KHARE Vs. STATE OF GUJARAT
May 20, 2004
OM PRAKASH S O GURU CHARAN DASS Vs. O N G C
December 23, 2004
OM PRAKESH B KHARE Vs. STATE OF GUJARATE
April 27, 2004
OMPRAKASH GOEL Vs. UNION OF INDIA
March 12, 2004
ONGC EMPLOYEES MAZDOOR SABHA Vs. UNION OF INDIA
December 18, 2004
ONGC LABOUR UNION Vs. UNION OF INDIA
November 26, 2004
ORIENTAL INSURANCE CO LTD Vs. GUJARAT STATE WAREHOUSING CORPORATION
December 4, 2004
ORIENTAL INSURANCE COMPANY LIMITED Vs. RATNAKAR MANIKNARAYAN KASHYAP
January 20, 2004
P J PATEL Vs. STATE OF GUJARAT
July 23, 2004
P K THOMUS Vs. DHIMANTKUMAR KANTILAL SHAH
March 11, 2004
PADMANABH SILK MILLS Vs. UNION OF INDIA
October 7, 2004
PADMAVATI TUBES Vs. UNION OF INDIA
May 6, 2004
PAMOL DUDH UTPADAK SAHKARI MANDALI LTD Vs. STATE OF GUJARAT
December 21, 2004
PANCHMAHAL DISTRICT PANCHAYAT Vs. SALAMBHAI BAVABHAI PARMAR
August 19, 2004
PANKAJBHAI M BAVISI Vs. STATE OF GUJARAT
October 29, 2004
PAPER CONES AND BOBBINS FACTORY Vs. UNION OF INDIA
June 22, 2004
PARAG R MISSER VIRAM Vs. GUJARAT STATE EXPORT CORP LTD
March 5, 2004
PARASNATH RAMESHWAR PRASAD Vs. MANAGER
March 10, 2004
PARESHKUMAR RAMESHCHANDRA THAKKAR Vs. VIJAY COMMERCIAL COOPERATIVE BANK LIMITED
April 7, 2004
PARIYA GRAM PANCHAYAT Vs. DEVELOPMENT COMMISSIONER
December 14, 2004
PARMAR ALPABEN SANABHAI Vs. STATE OF GUJARAT
September 27, 2004
PARMAR KARSANBHAI RAGHUBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
September 3, 2004
PARMAR PRIYANK CHANDRASINH Vs. JOINT ADMISSION COMMITTEE FOR PROFESSIONAL COURSES
September 2, 2004
PARMAR PRIYANK CHANDRASINH MINOR THRO FATHER Vs. STATE OF GUJARAT
September 29, 2004
PARMESHWAR DYEING and PRINTING MILLS LTD Vs. UNION OF INDIA
April 28, 2004
PATEL BHAGIBEN Vs. STATE OF GUJARAT
October 8, 2004
PATEL DINESHBHAI MOHANBHAI Vs. NARANBHAI RAMDAS
September 24, 2004
PATEL ENGINEERING LTD Vs. STATE OF GUJARAT
April 2, 2004
PATEL GITABEN RAMANLAL Vs. STATE OF GUJARAT
December 20, 2004
PATEL PRAKASH SOCIETY Vs. STATE OF GUJARAT
June 25, 2004
PATEL RAJNIKANT DHULABHAI Vs. PATEL CHANDRAKANT DHULABHAI
March 26, 2004
PATEL SCRAP TRADERS Vs. STATE OF GUJARAT
June 25, 2004
PATEL TARABEN SOMABHAI Vs. VIDYA SAHAYAKS SAMITI
September 15, 2004
PATEL VISHUBHAI SHIVRAMBHAI Vs. STATE OF GUJARAT
June 24, 2004
PATHAN ABBASKHAN IBRAHIMKHAN Vs. DIRECTOR GENERAL OF POLICE OR HIS SUCCESSOR IN THE OFFICE
October 6, 2004
PATHAN UMRAVKHAN AMIRKHAN Vs. SHAKINABEN W D UMRAVMIYA
July 2, 2004
PATIDAR OIL CAKE INDUSTRIES Vs. DY COMISSIONER OF INCOME TAX
June 23, 2004
PENDIYALA SURESHKUMAR RAMARAO Vs. SOMPALLY ARUNABINDU
July 29, 2004
PINKIBEN JIVABHAI PATEL Vs. STATE OF GUJARAT
July 28, 2004
PIRMOHMAD KARIM MOHMAD PATHAN Vs. SAYAJI IRON AND ENGINEERING CO LTD
September 17, 2004
PITAMBAR RAMANBHAI BIRADE Vs. STATE OF GUJARAT
July 28, 2004
PIYUSH HARSHADRAI DESAI Vs. UNION OF INDIA
May 20, 2004
POLYOLEFINS RUBBER CHEMICALS LTD Vs. UNION OF INDIA
April 1, 2004
PORBANDAR COMMERCIAL COOP BANK LTD Vs. CHAM EXPORT
August 19, 2004
POUL CYRIL PARMAR Vs. DISTRICT EDUCATION OFFICER
March 1, 2004
PRABHATBHAI S DESAI Vs. AHMEDABAD ELECTRICITY CO LTD
June 30, 2004
PRAGJIBHAI DEVRAJ VALAND Vs. STATE OF GUJARAT
April 12, 2004
PRAJAPATI MAFATLAL KANJIDAS Vs. MEHSANA NAGRIK SAHAKARI BANK LIMITED
April 22, 2004
PRANLALBHAI D KAKRECHA Vs. PRESIDENT JUNAGADH NAGAR PALIKA
July 27, 2004
PRAVIN NATHALAL SHAH Vs. GOVERNMENT OF INDIA
March 31, 2004
PRAVINBHAI AMBALAL PATEL Vs. KADI MUNICIPALITY
February 20, 2004
PRAVINCHANDRA GIRDHARLAL PANDYA Vs. STATE OF GUJARAT
April 2, 2004
PRAVINCHANDRA VRAJLAL PANDYA Vs. COMMISSIONER
September 15, 2004
PRESIDENT INDUSTRIAL COURT GUJARAT Vs. RASIKBHAI PARSHOTAMDAS PATEL
April 29, 2004
PRESIDENT OF KOLAVADA JUTH KELAVANI MANDAL Vs. RANCHHODBHAI AMBALAL PATEL
February 12, 2004
PRIME POLYCHEM Vs. DY DIR OF ENFORCEMENT, ENFORCEMENT DIRECTORATE
August 11, 2004
PRINCIPAL SHRI JIVKOR VANITA VISHRAM Vs. SAVITA SAYMON PARMAR
March 5, 2004
PRIYAMVADAN MAGANLAL PATEL Vs. HARIBHAI VISWANATH SHUKLA
March 29, 2004
PRIYAMVADAN MAGANLAL PATEL Vs. HARIBHAI VISWANATH SHUKLA
September 29, 2004
PROTO PUMPS AND MOTORS PVT LTD Vs. ASSTT PROVIDENT FUND COMMISSIONER E P F O
April 12, 2004
PRUTHVISINH AMARSINH CHAUHAN Vs. K D RAWAT OR HIS SUCCESSOR IN OFFICE SECRETARY
April 28, 2004
PURSHOTTAMDAS DEVABHAI PATEL Vs. STATE OF GUJARAT
July 23, 2004
PUSHPABEN BALWANTRAI Vs. NANDKUMAR RAMANLAL
February 11, 2004
PUSHPABEN JITENDRAKUMAR SHAH Vs. UNION OF INDIA
June 25, 2004
PWD EMPLOYEES UNION Vs. STATE OF GUJARAT
October 14, 2004
R D KALVA Vs. HOUSING COMMISSIONER
August 5, 2004
R M MODI Vs. AGR PRODUCE MARKET COMM
February 25, 2004
R M SHAH Vs. UNITED INDIA INSURANCE CO LTD
July 5, 2004
R N NAIK HIGH SCHOOL Vs. B S JHA
August 9, 2004
R R PAYAK Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
February 17, 2004
RAAJRATNA METAL INDUSTRIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
January 20, 2004
RADHABEN ALIAS SITABEN M KHER Vs. STATE OF GUJARAT
April 1, 2004
RADHANPUR KELAVANI MANDAL Vs. VASANTLAL ACHHARATLAL PAREKH
October 4, 2004
RAFIK KHAN ASGARKHAN PATHAN Vs. STATE OF GUJARAT
June 30, 2004
RAGHUNATH HIRMAN WAGH Vs. STATE OF GUJARAT
August 5, 2004
RAGNATHBHAI PREMABHAI PATEL Vs. STATE OF GUJARAT
March 3, 2004
RAIBEN SHIVIBEN Vs. RAMESHCHANDRA BHAIYAJI
January 21, 2004
RAJANI DEVELOPERS PRIVATE LIMITED Vs. VASANTBA JESINHJI JADEJA
July 27, 2004
RAJEEBEN KALIDAS SENMA Vs. ELECTION OFFICER
April 15, 2004
RAJENDRAKUMAR A PARMAR Vs. L N PATEL JOINT SECRETARY G P S C
October 28, 2004
RAJENDRAPRASAD SHANKARLAL PUROHIT Vs. EXECUTIVE ENGINEER
September 17, 2004
RAJENDRASINH JAIDEVSINH DABHI Vs. STATE OF GUJARAT
November 2, 2004
RAJESH MAHENDRABHAI JOSHI Vs. BHAVNAGAR UNIVERSITY
April 7, 2004
RAJESH NIMAICHANDRA NITTAL Vs. STATE OF GUJARAT
May 6, 2004
RAJESHBHAI GAMAJBHAI IDAYAT Vs. STATE OF GUJARAT
August 24, 2004
RAJESHKUMAR RAMESHCHANDRA RAO Vs. GUJARAT POLLUTION CONTROL BOARD
March 19, 2004
RAJKOT MUNICIPAL CORPORATION Vs. PUNJABHAI RATUBHAI WAGHELA
January 20, 2004
RAJKOT MUNICIPAL CORPORATION Vs. RAMA RAVA HARIJAN
September 10, 2004
RAJNIKANT RAMSHANKAR VYAS Vs. STATE OF GUJARAT
November 25, 2004
RAJUBHAI NARANBHAI Vs. STATE OF GUJARAT
September 8, 2004
RALLI ENGINE LTD. Vs. UNION OF INDIA
April 27, 2004
RAM MANGARAM MIRCHANDANI Vs. MAHARAJA SAYAJIRAO UNIVERSITY
December 30, 2004
RAM SHIKSHA SADAN TRUST Vs. PARAS EDUCATION TRUST
April 19, 2004
RAMAKANT GOPALSHARAN SHAHU Vs. STATE OF GUJARAT
September 3, 2004
RAMANBHAI MAHIJIBHAI Vs. SPECIAL LAND ACQUISITION OFFICER
August 2, 2004
RAMANBHAI PARSHOTTAMBHAI HARIJAN Vs. DISTRICT DEVELOPMENT OFFICER
October 21, 2004
RAMANLAL DALPATRAM LOKHANDWALA Vs. SURAT MUNICIPAL CORPORATION
August 25, 2004
RAMANLAL KESHAVLAL PATEL Vs. STATE OF GUJARAT
September 10, 2004
RAMANLAL R KHORSMA I C PRINCIPAL Vs. VIRABHAI TALSIBHAI PARMAR
March 24, 2004
RAMBO INTERNATION EXHIBITION ORGANIZER Vs. PRESIDENT
October 4, 2004
RAMESH CHHANABHAI PATEL Vs. STATE OF GUJARAT
October 19, 2004
RAMESH GANPATRAO BENDBAR Vs. JIVANLAL MANGALDAS SHAH
December 16, 2004
RAMESH GOVINDBHAI HERMA Vs. ASSISTANT COMMISSIONER
June 29, 2004
RAMESH M PARMAR Vs. STATE OF GUJARAT
July 15, 2004
RAMESHBHAI PUNJAMJI MAJI RANA Vs. STATE OF GUJARAT
March 18, 2004
RAMESHBHAI PUNJAMJI MAJI RANA BHIL Vs. STATE OF GUJARAT
April 8, 2004
RAMESHBHAI RAMANLAL PATEL Vs. BANSIDHAR PVT LTD
September 16, 2004
RAMESHBHAI SOMABHAI PATEL Vs. DINESHBHAI ACHALANAND RATHI
January 28, 2004
RAMESHCHANDRA JIVANLAL BHATT Vs. STATE OF GUJARAT
February 27, 2004
RAMESHCHANDRA MOHANLAL Vs. CHANDABEN WD O MOHANLAL BHOLANATH
September 3, 2004
RAMESHCHANDRA V BHAGAT Vs. GUJARAT AGRO INDUSTRIES CORPN LTD
December 22, 2004
RAMSHRAY RAMSUKH VERMA Vs. RELIANCE INDUSTRIES LTD
August 4, 2004
RASAYANIK KAMDAR SANGH Vs. AMAL PRODUCTS LTD
June 16, 2004
RASIKBHAI SANKALESHWAR TRIVEDI Vs. SANJAYBHAI BABUBHAI PATEL
June 16, 2004
RASUBHA NITUBHA JHALA Vs. DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPORATION
April 16, 2004
RATILAL H. NAYAK Vs. UNION OF INDIA
August 19, 2004
RATUBHA JILUBHA Vs. DY COMMISSIONER OF POLICE
December 23, 2004
RAVI ARJUN SHAH Vs. PRINCIPAL SECRETARY
March 18, 2004
RAVINDRA RAMJORBHAI OZA Vs. WESTERN RAILWAY
April 22, 2004
RAVJIBHAI PATEL Vs. UNION OF INDIA
October 7, 2004
REKHABEN YOGENDRAKUMAR MANIAR Vs. STATE OF GUJARAT
March 1, 2004
RELIANCE INDUSTRICT LTD Vs. UNION OF INDIA
October 5, 2004
REMO MARKETING PVT LTD Vs. STATE OF GUJARAT
April 19, 2004
REVAGIRI RAMGARI GOSAI Vs. DISTRICT PANCHAYAT KUTCH
September 24, 2004
RIN RAJYAPATRIT TECHNICAL KARMACHARI MANDAL Vs. STATE OF GUJARAT
December 29, 2004
ROHIT CHUNUBHAI MEHTA Vs. GUJARAT STATE FERTILIZER COMPANY LIMITED
January 17, 2004
ROHIT S MANKAD Vs. BANK OF INDIA
August 31, 2004
RUKNUDDIN B. SHAIKH AND ORS. Vs. STATE OF GUJARAT AND ORS.
August 17, 2004
RUPSINGBHAI TERSINGBHAI BHEDI Vs. STATE OF GUJARAT
October 7, 2004
S G KADIA Vs. O N G C
April 7, 2004
S K PARMAR Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
July 7, 2004
S R KOSHTI Vs. COMMISSIONEER OF INCOME TAX
December 28, 2004
S T NIVRUTTA RETIRED KARMACHARI SANGH Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
July 26, 2004
S.B.KAPDI Vs. STATE OF GUJRAT
September 29, 2004
SAGAR ENTERPRISE Vs. STATE OF GUJARAT
July 1, 2004
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March 18, 2004
SAINATH INDUSTRIES Vs. SAINATH AUTO INDUSTRIES
March 25, 2004
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May 7, 2004
SAIYED ASPAK ALI SHAUKAT ALI Vs. DIRECTOR OF MUNICIPALITY GANDHINAGAR
December 18, 2004
SAIYED FAIZMOHMED NOORMOHMED Vs. K KAILASNATHAN IAS
June 30, 2004
SAIYED H SARFULLA Vs. STATE OF GUJARAT
October 30, 2004
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August 25, 2004
SAKHEE DYEING AND PRINTING MILLS PVT. LTD. Vs. UNION OF INDIA
September 15, 2004
SALIM YUNUS SOPARIWALA Vs. STATE OF GUJARAT
June 17, 2004
SAMASTA GUJARAT RAJYA MOCHI SAMAJ Vs. UNION OF INDIA
February 5, 2004
SAMEER ENGINEERING WORKS Vs. DISTRICT COLLECTOR
October 14, 2004
SAMIBEN SULEMAN Vs. BHARVAD BAI KHIMIBEN NANUBHAI & ORS
March 11, 2004
SAMIXA CHHANABHAI PATEL Vs. STATE OF GUJARAT
May 5, 2004
SANDVIK ASIA LIMITED Vs. ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER
April 17, 2004
SANJAYBHAI R PATEL Vs. ASSESSING OFFICER ASSTT COMMISSIONER OF INCOME TAX
January 15, 2004
SANJAYKUMAR BHAGWANDAS ACHARYA Vs. STATE OF GUJARAT
October 18, 2004
SANJAYKUMAR JAYANTILAL Vs. STATE OF GUJARAT
October 29, 2004
SANMUKHBHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT
October 29, 2004
SARAL INDUSTRIES Vs. UNION OF INDIA
October 12, 2004
SARDAR PATEL UNIVERSITY Vs. MEGHNABEN NILINKANTBHAI PATEL
December 8, 2004
SAROJBEN Vs. RAMJI MANDIR TRUST
July 29, 2004
SARPIN PHARMACAL Vs. UNION OF INDIA
March 31, 2004
SARVA VIDHYALAYA KELAVANI MANDA Vs. STATE OF GUJARAT
August 19, 2004
SATISHKUMAR DINUBHAI DESAI Vs. PATAN NAGARPALIKA
October 14, 2004
SATYAKALYAN CO OP FARMING SOCIETY LTD Vs. STATE OF GUJARAT
December 28, 2004
SAUKEM EDUCATION SOCIETY Vs. STATE OF GUJARAT
December 17, 2004
SAURASHTRA EDUCATION FOUNDATION Vs. COMMISSIONER OF INCOME TAX
February 4, 2004
SAURASHTRA GRAM VIKASH TRUST Vs. ADDL DEVE COMMISSIONER
December 21, 2004
SAURASHTRA UNIVERSITY KARMACHARI PARIVAR Vs. SAURASHTRA UNIVERSITY
February 25, 2004
SAVITABEN GOVINDBHAI PATEL Vs. STATE OF GUJARAT
June 17, 2004
SECRETARY Vs. VARSHA DEVENDRAPRASAD PUROHIT
February 25, 2004
SECRETRAY Vs. ANIMA MAHAD
February 26, 2004
SHAH TEXTILES LIMITED Vs. UNION OF INDIA
August 3, 2004
SHAIKH ASIABIBI USMANGANI Vs. STATE OF GUJARAT
July 6, 2004
SHAILENDRA KANH BEHARILAL Vs. SURAT DYES
August 24, 2004
SHAILENDRA KANH BEHARILAL AGRAWAL Vs. SURAT DYES AND OTHERS
July 2, 2004
SHAKIL ALIAS TEJA GULAMHUSSAIN SHAIKH Vs. STATE OF GUJARAT
September 22, 2004
SHAKTI VIJAY IRON and STEEL INDUSTRIES Vs. STATE OF GUJARAT
June 17, 2004
SHANABHAI BALUBHAI NAYAK Vs. STATE OF GUJARAT
August 16, 2004
SHANTABEN R. CHOKSI Vs. COMMISSIONER OF INCOME TAX
July 1, 2004
SHANTI PRAKASH DYEING & AMP; PRINTING MILLS PVT LTD Vs. UNION OF INDIA
May 6, 2004
SHASHIBALA SHARMA TRUSTEE and PRINCIPAL Vs. STATE OF GUJARAT
May 3, 2004
SHEIKH MADINABIBI MUSTAFABHAI Vs. STATE OF GUJARAT
October 12, 2004
SHELL EXPORTS KANDLA Vs. UNION OF INDIA
November 3, 2004
SHETH CONSTRUCTION CO. Vs. INCOME-TAX OFFICER
December 30, 2004
SHIVRAM VISHWANATH DESHMUKH Vs. P. SAXENA, COMMISSIONER OF INCOME TAX
April 12, 2004
SHIVRAM VISHWANATH DESHMUKH Vs. APPROPRIATE AUTHORITY
December 22, 2004
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September 14, 2004
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