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Case Index
Title
Date
CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ SINGH RANA
July 9, 2004
ELECTROLUX LIMITED Vs. HARYANA STATE AGENCY
October 11, 2004
HARYANA STATE THROUGH CIVIL SURGEON, HISSAR Vs. GUDDI
September 22, 2004
HARYANA STORES PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
November 30, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MUNSHI RAM
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SOM NATH
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SAURABH AGGARWAL
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ MEHTA
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHANTI DEVI
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MOHAN LAL GOYAL
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ LAXMI
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VINAY KUMAR
September 27, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ KUMAR RATHI
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. C.L.TANEJA
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURINDER KUMAR GOEL
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. JAI BHAGWAN
September 27, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHAKUNTALA DEVI
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. K.C.KAD
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PIYUSH BABBARWAL
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NIRMAL MITTAL
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DARSH KUMAR
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. S.P.GUPTA
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. REKHA SHARMA
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SITA RAM
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHITAL PARSHAD JAIN
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ KUMAR
January 13, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIJAY AGGARWAL
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUMAN BANSAL
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. A.K.RAMPAL
July 28, 2004
NOBAL HARYANA EMPLOYEES COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. ANIL KUMAR SHARMA
November 22, 2004
RAVINDER KUMAR Vs. STATE OF HARYANA
January 15, 2004