Case Index

Title
Date
A P S E B Vs. JOINT COMMISSIONER OF INCOME TAX
April 5, 2004
A P S E B Vs. JOINT COMMISSIONER OF I T SPECIAL RANGE I
April 5, 2004
ABDUL WAHID GEHLOT Vs. INCOME TAX OFFICER
September 21, 2004
ABODE CONSTRUCTION LTD Vs. INCOME TAX OFFICER
September 30, 2004
ACIT Vs. SHAKTI BUILDERS
December 27, 2004
ACIT Vs. LAVISH APARTMENTS P LTD
June 21, 2004
ACIT Vs. STAR FERRO ALLOYS P LTD
May 11, 2004
ACIT INV Vs. P N WRITER AND CO
August 6, 2004
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PRASANT AHLUWALIA
June 25, 2004
ADDITIONAL DIRECTOR OF INCOME TAX EXEMPTIONS Vs. N SELVARAJOULU
March 31, 2004
ADDL C I T SPL RG 15 Vs. ASHOK ALCO CHEM LTD
June 30, 2004
ADDL CIT Vs. KWALITY FROZEN FOODS LTD
October 5, 2004
ADDL CIT SPL RANGE 44 Vs. MRS MADHUR I TECKCHANDANEY
September 30, 2004
AJITKUMAR C KAMDAR Vs. DY CIT
February 26, 2004
ALELI CO P LTD Vs. DY CIT
August 31, 2004
ALELI CO P LTD Vs. DY CIT CIRCLE 6 2
September 29, 2004
ALL INDIA PERSONALITY ENHANCEMENT AND CULTURAL CENTRE FOR SCHOLARS AIPECS SOCIETY Vs. DCIT
June 25, 2004
ALL INDIA PRIMARY TEACHERS FEDERATION Vs. DIRECTOR OF INCOME TAX EXEMPTION
June 4, 2004
AMAN PORTFOLIO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 27, 2004
AMAR RAJA BATTERIES LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
April 27, 2004
AMAR RAJA BATTERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 27, 2004
AMRIT APARTMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 5, 2004
ANAND KUMAR AGARWAL HUF Vs. ASSTT CIT
August 4, 2004
ANAND PRAKASH GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 2004
ANANT R THAKORE Vs. ASSTT CIT
December 14, 2004
ANGOORI DEVI JAIN Vs. ITO
September 22, 2004
ANIL AGGARWAL Vs. ITO
January 23, 2004
ANIL GUPTA Vs. ASSESSING OFFICER
June 4, 2004
ANSAL PROPERTIES IND LTD Vs. DY CIT ASSTT
February 11, 2004
APOLLO TYRES LIMITED Vs. ACIT
March 23, 2004
ARCHITECHTURAL ASSOCIATES Vs. ACIT
November 3, 2004
ARTIST TREE P LTD Vs. INCOME TAX OFFICER
January 30, 2004
ARVIND BHARTIYA VIDYALAYA SAMITI Vs. INCOME TAX OFFICER
June 14, 2004
ASHOK KUMAR AGARWAL Vs. INCOME TAX OFFICER
June 29, 2004
ASSAM TEA CO Vs. INCOME TAX OFFICER
January 27, 2004
ASSIST COMMR OF INCOME TAX Vs. MALAYALA MANORAMA CO LTD
April 6, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HYT ENGG CO P LTD
September 1, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. FRANCO TOSSI INGEGNERIA S P A
February 23, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTA CHOPRA
December 30, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GANGA DEVI SANGANERIA L/R OF LATE MATADIN SANGANARIA
July 30, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRITAN HAPPY HOME P LTD
July 27, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HINDUSTAN STEEL INDUSTRIES INDIA
September 28, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VAISH BROS AND CO LTD
July 12, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LATE MANGI LAL THROUGH L/H BADRI PRASAD BHATIA
January 7, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HOTEL NAVARATNA COMPLEX
December 16, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANOOP KUMAR
December 28, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G P TAPARIA
February 27, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUPREME RAYONS P LTD
February 27, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PADAM CHAND BHANSALI
July 1, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JYOTI DEVI
June 9, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEHTAB CHAND PANNA LAL
March 19, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. N SASIKALA
December 7, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREMIER CONSOLIDATED CAPITAL TRUST I LTD
March 11, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOHAN LAL SWARNAKAR
November 29, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M M SALES AGENCIES
August 5, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARTHUR ANDERSON AND CO
December 31, 2004
ASSISTANT COMMISSIONER OF INCOME TAX RANGE I Vs. LITTLE FLOWER KURIES AND ENTERPRISES LTD
February 25, 2004
ASSISTANT COMMISSIONER OF WEALTH TAX INV Vs. RAMESH PERSHAD GOEL L/R OF SHRI GANESH PERSHAD GOEL DECEASED
January 30, 2004
ASSOCIATED HOTELS LTD Vs. JT CIT
September 10, 2004
ASST CIT Vs. PRIME SECURITIES LTD
March 10, 2004
ASST COMMISSIONER OF INCOME TAX Vs. MADAN MOHAN LAL SHRIRAM PVT LTD
December 12, 2004
ASSTT C I T SPL RANGE Vs. HUGHES SERVICES FE PTE LTD AS AGENT OF MR VESTEL HOWARD
November 30, 2004
ASSTT CIT Vs. RAMESH C SUGANDH
February 27, 2004
ASSTT CIT Vs. GIRISH SAREEN
September 27, 2004
ASSTT CIT Vs. S DHARAMCHAND JAIN
August 16, 2004
ASSTT CIT Vs. MAXCARE LABORATORIES LTD
June 22, 2004
ASSTT CIT Vs. X L PETROCHEM P LTD
May 3, 2004
ASSTT CIT Vs. P Z ESTATES P LTD
December 20, 2004
ASSTT CIT Vs. REKHA BHANDARI
March 23, 2004
ASSTT CIT Vs. UMA BADHIA
August 9, 2004
ASSTT CIT Vs. NAFFAR CHANDRA JUTE MILLS LTD
February 25, 2004
ASSTT CIT Vs. LAXMI SAILAJA TRADERS
September 8, 2004
ASSTT CIT Vs. RAM SAHAI WOOL COMBERS P LTD
June 25, 2004
ASSTT CIT Vs. PANACHAYIL INDUSTRIES
January 1, 2004
ASSTT COMMISSIONER OF INCOME TAX Vs. PODDAR PROJECTS LTD
October 18, 2004
ASSTT COMMISSIONER OF INCOME TAX Vs. GIAN CHAND DHAWAN
January 21, 2004
ASSTT COMMISSIONER OF INCOME TAX Vs. MAXCARE LABORATORIES LTD
June 22, 2004
ASSTT COMMR OF INCOME TAX Vs. KULDIP CHAND AND SONS
December 1, 2004
ATMARAM MAHIPAL Vs. INCOME TAX OFFICER
September 14, 2004
AUSTRIA MICRO SYSTEMS INTERNATIONAL AG Vs. INCOME TAX OFFICER
September 30, 2004
B D PANDA Vs. JOINT CIT
February 23, 2004
B SUBHADRA L/R OF B PAPARAJU Vs. INCOME TAX OFFICER
July 30, 2004
BABU RAM Vs. ITO
February 23, 2004
BAI SONABAI HIRJI AGIARY TRUST Vs. 5TH I T O
September 22, 2004
BAIJNATH PRASAD GOYAL Vs. INCOME TAX OFFICER
December 17, 2004
BAJAJ AUTO HOLDINGS LTD Vs. DY CIT SPECIAL RANGE 3
June 17, 2004
BAJAJ AUTO HOLDINGS LTD Vs. D C I T SPECIAL RANGE 3
June 17, 2004
BAJAJ AUTO LTD Vs. JOINT CIT
August 5, 2004
BAJAJ HINDUSTHAN LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
May 19, 2004
BAJRANG LAL BANSAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 18, 2004
BAJRANG TEXTILES Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 19, 2004
BALKRISHNA R NAIK Vs. JOINT CIT
August 30, 2004
BANK OF BARODA Vs. JOINT CIT
December 16, 2004
BARMATICS Vs. DY CIT
December 28, 2004
BATIVALA KARANI Vs. ASSTT CIT
December 28, 2004
BECHTEL INDIA PRIVATE LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX
August 27, 2004
BHAGWANDAS V KALRO Vs. WTO
October 1, 2004
BIYANI CHAMBAL KA MAHABHANDAR Vs. INCOME TAX OFFICER
September 13, 2004
BPL REFRIGERATION LIMITED Vs. ASST COMMISSIONER OF INCOME TAX
March 30, 2004
BPL REFRIGERATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 30, 2004
BRIJ BHUSHAN AGARWAL Vs. CIT
October 25, 2004
BROSWEL PHARMACEUTICAL INC Vs. INCOME TAX OFFICER
January 12, 2004
BURHANI TRADING COMPANY Vs. ITO
March 30, 2004
BURLINGTONS EXPORTS TAJ MAHAL HOTEL Vs. ACIT
June 25, 2004
BUS OPERATORS ASSOCIATION Vs. ASSTT CIT
September 9, 2004
C N ANANTHARAM Vs. ASSTT CIT
July 30, 2004
C P NANDA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 25, 2004
CAMBRIAN HALL EDUCATIONAL TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 11, 2004
CAPT J G JOSEPH Vs. JOINT COMMISSIONER OF INCOME TAX
July 28, 2004
CH RAGHVENDRA SINGH Vs. ASSTT CIT
July 23, 2004
CHEMPLAST SANMAR LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 22, 2004
CHHATAR EXTRACTIONS P LTD Vs. INCOME TAX OFFICER
January 9, 2004
CHHOTULAL AJITSINGH AND CO Vs. INCOME TAX OFFICER
June 3, 2004
CONTAINER CORPORATION OF INDIA LTD Vs. DCIT
October 12, 2004
CORROSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 13, 2004
CORROSSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 1, 2004
CORROSSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 13, 2004
CRAY RESEARCH INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 26, 2004
CREDIT LLYONNAIS Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2004
D C I T Vs. MANGAL DAYAK CHIT FUND P LTD
August 31, 2004
D C I T SPECIAL RANGE 34 Vs. INVESTWEL PUBLISHERS PVT LTD
October 8, 2004
DALAL ASSOCIATES Vs. DY CIT
August 13, 2004
DATAMATICS FINANCIAL SERVICES LTD Vs. JCIT SPECIAL RANGE 25
August 25, 2004
DAVID DHAWAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 21, 2004
DCIT Vs. LAB INDIA INSTRUMENTS P LTD
December 20, 2004
DCWT Vs. NB SYED JAFFAR ALI KHAN
August 18, 2004
DEESHE APPLIANCES PVT LTD THROUGH DIRECTOR SHEHANSHAH TALWAR Vs. ACIT
February 24, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAPAN AIRLINES CO LTD
November 24, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. GVS INVESTMENTS P LTD
June 22, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROSHAN SINGH
December 30, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHAMAN LAL AND SONS
July 30, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIVEK PAUL
January 16, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. E STANTONE
May 31, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA REFRACTORIES LTD
September 13, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA SPONGE IRON LTD
April 28, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. DELHI IRON AND STEEL CO LTD
July 30, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHALASA GASES AND CHEMICALS P LTD
April 1, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. MURRAH LIVE STOCK AGENCY
March 4, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. ORIENTAL GENERAL INSURANCE CO LTD
September 29, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. VENKATESWAR INVESTMENT AND FINANCE P LTD
December 1, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALL RUSSIA SCIENTIFIC RESEARCH INSTITUTE OF CABLE INDUSTRY
September 29, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIAN HOTELS CO LTD
June 17, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANMIT ARCADE P LTD
September 17, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARCHNA DEVI
May 12, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. METALLIZING EQUIPMENT CO P LTD
November 18, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MILK FOOD MFRS LTD
November 30, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOVINDLAL M PARIKH
November 16, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUNIL UMASHANKAR RUNGTA
April 28, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. NARENDRA MOHAN BAGROY
March 4, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. B ARUNKUMAR TRADING LTD
December 29, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR
December 27, 2004
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 14 AND DY CIT SPL RG 1 Vs. INDIAN HOTELS CO LTD
August 23, 2004
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 2 Vs. MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD
August 19, 2004
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 35 Vs. GALAXY DYEING AND PRINTING MILLS PVT LTD
March 9, 2004
DEV RAJ Vs. INCOME TAX OFFICER
November 19, 2004
DEVSHI RAMJI MAKWANA Vs. ITO
August 24, 2004
DHANSUKHLAL C PATEL Vs. ITO
September 30, 2004
DILEEP NAGESHWARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 29, 2004
DINESH CHAND Vs. JOINT CIT SPECIAL RANGE MORADABAD
May 20, 2004
DINESH K SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 30, 2004
DISTINCTIVE PROPERTIES LEASING LTD Vs. ITO
July 30, 2004
DURDANA KHATOON Vs. DY CIT
October 29, 2004
DURGA TRADERS Vs. ITO
June 11, 2004
DY C I T Vs. GOPAL KRISHAN BUILDERS
April 30, 2004
DY CIT Vs. DEEPAK SETH
August 27, 2004
DY CIT Vs. MAHENDRA KUMAR GUPTA
June 29, 2004
DY CIT Vs. HARYANA WAREHOUSING CORPN
September 15, 2004
DY CIT Vs. NARENDRA KUMAR LUNAWAT
June 29, 2004
DY CIT Vs. R R B CONSULTANTS ENGINEER P LTD
August 6, 2004
DY CIT Vs. R R B CO TANTS ENGINEER P LTD
August 6, 2004
DY CIT Vs. SWAGAT MOTORS GENERAL FINANCE CO P LTD
August 24, 2004
DY CIT Vs. SHREYANS INDUSTRIES LTD
August 23, 2004
DY CIT Vs. NIDHISH TRADING CO
October 28, 2004
DY CIT Vs. UNITHERM ENGINEERS P LTD
August 23, 2004
DY CIT Vs. DAMODARDAS JERAMBHAI WADHWA
April 2, 2004
DY CIT CIRCLE 6 1 V B ARUNKUMAR TRADING LTD Vs. STATE
December 29, 2004
DY CIT SPECIAL RANGE 34 Vs. INVESTWEL PUBLISHERS P LTD
October 8, 2004
DY COMMISSIONER OF I T SR 3 Vs. TATA HONEYWELL LTD
December 8, 2004
DY COMMISSIONER OF INCOME TAX Vs. UDAY S KOTAK KOTAK MAHINDRA BANK LTD
June 28, 2004
DY COMMISSIONER OF INCOME TAX Vs. KONKAN BARGE BUILDERS P LTD
March 4, 2004
DY COMMISSIONER OF INCOME TAX Vs. MURRAH LIVE STOCK AGENCY
January 22, 2004
DY COMMISSIONER OF INCOME TAX Vs. VENKATESWAR INVESTMENT AND FINANCE P LTD
December 1, 2004
DY COMMISSIONER OF INCOME TAX DIVN I Vs. SRI C P KUNHIMOHAMMED
December 15, 2004
DY COMMISSIONER OF INCOME TAX SPL RANGE Vs. SRI NARENDRA MOHAN BAGROY
January 22, 2004
DY COMMN OF INCOME TAX Vs. SUDARSHAN CHEMICALS LTD
July 22, 2004
DY COMMR OF INCOME TAX Vs. MAHARAJA SHREE UMAID MILLS LTD
August 9, 2004
EAST WEST RESCUE PVT LTD Vs. DY CIT SPL RANGE 14
March 5, 2004
ELEGANT CHEMICALS ENTERPRISES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2004
ENSCO MARITIME LIMITED AS AGENT OF MR JERRY SAMUEL GRENINGAR Vs. DCIT SPL RANGE
July 26, 2004
EQBAL AHMED CO Vs. ITO
April 22, 2004
EUREKA SALES CORPN Vs. ASSTT CIT
June 14, 2004
EXCELLENT ASSOCIATES Vs. JT COMMISSIONER OF INCOME TAX SPL RANGE 52
October 7, 2004
EXECUTIVE ENGINEER PH DIVISION BERHAMPUR Vs. ADDL CIT
March 25, 2004
F F E MINERALS INDIA P LTD Vs. JOINT COMMISSIONER OF INCOME TAX
July 21, 2004
F RAMESH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 21, 2004
FIFTY FIFTY FINANCE AND MANAGEMENT CONSULTANTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 2004
FIFTY FIFTY FINANCE MANAGEMENT CONSULTANTS P LTD Vs. ASSTT CIT
September 29, 2004
GAL OFFSHORE SERVICES LIMITED NOW THE GREAT EASTERN SHIPPING CO LTD Vs. ASST COMMISSIONER OF INCOME TAX
June 7, 2004
GMS TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 16, 2004
GOA CARBON LTD Vs. DY CIT
December 27, 2004
GODAVARI CAPITAL LTD Vs. DY CIT
June 30, 2004
GODAVARI CAPITAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 30, 2004
GOVIK ELECTRICALS P LTD Vs. JOINT CIT SPECIAL RANGE 15
December 27, 2004
GOVIK ELECTRICALS PVT LTD Vs. JCIT SPL RG 15
December 27, 2004
GOVINDARAJ GANESH ENTERPRISES Vs. INCOME TAX OFFICER
May 18, 2004
GRASIM INDUSTRIES LTD Vs. INCOME TAX OFFICER
November 2, 2004
GRINDWELL NORTON LTD Vs. DCIT SPL RG 23
August 31, 2004
GURPARSHAD TRUST REGD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 29, 2004
GYARSI LAL GUPTA AND SONS PROP OF HOTEL GOYAL Vs. INCOME TAX OFFICER
October 21, 2004
H M SATYANARAYANA SETTY AND SON CO Vs. INCOME TAX OFFICER
June 29, 2004
H P STATE FOREST CORPN LTD Vs. DY COMMISSIONER OF INCOME TAX SPL RANGE
December 24, 2004
HAJI NAZIR HUSSAIN Vs. INCOME TAX OFFICER
June 30, 2004
HARENDRAPAL SINGH BRATIA Vs. CIT
June 11, 2004
HARISH SETH Vs. DY CIT
July 29, 2004
HCL LTD Vs. ASSTT CIT
August 31, 2004
HERO CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 2004
HIND BOOK HOUSE Vs. INCOME TAX OFFICER
November 9, 2004
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. JT COMMISSIONER OF INCOME TAX T D S RANGE: 50
March 24, 2004
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 30, 2004
HINDUSTAN TIN WORKS LTD Vs. DEPUTY CIT
July 19, 2004
HINDUSTAN TIN WORKS LTD Vs. D C OF INCOME TAX
July 19, 2004
HISSARIA BROS Vs. ITO
March 19, 2004
HISSARIA BROTHERS Vs. INCOME TAX OFFICER
March 19, 2004
HOTEL KUMAR PALACE Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 19, 2004
HUKAMCHAND S OSWAL Vs. INCOME TAX OFFICER
May 17, 2004
I C B LIMITED Vs. I T O
May 27, 2004
IMPSAT P LTD Vs. ITO
July 28, 2004
INCHCAPE INDIA PRIVATE LIMITED Vs. ACIT
February 25, 2004
INCOME TAX OFFICER Vs. SHEKHAR SOOD
November 30, 2004
INCOME TAX OFFICER Vs. KANCHAN OIL INDUSTRIES LTD
October 19, 2004
INCOME TAX OFFICER Vs. PRAKASHCHAND SONI
July 30, 2004
INCOME TAX OFFICER Vs. DILIP SHIRODKAR
January 27, 2004
INCOME TAX OFFICER Vs. M S KUMARASWAMY
January 30, 2004
INCOME TAX OFFICER Vs. SELCHEM ENGINEERS P LTD
April 16, 2004
INCOME TAX OFFICER Vs. SOMNATH NAIK AND SONS HUF
June 28, 2004
INCOME TAX OFFICER Vs. MOOLCHAND NAHTA
September 16, 2004
INCOME TAX OFFICER Vs. NATIONAL AUTOMOBILES
October 18, 2004
INCOME TAX OFFICER Vs. C CHHOTALAL TEXTILES P LTD
March 22, 2004
INCOME TAX OFFICER Vs. PUKHRAJ N JAIN
March 22, 2004
INCOME TAX OFFICER Vs. CHAROMATIC DYESTUFF LTD
July 16, 2004
INCOME TAX OFFICER Vs. AUSTRIA MICRO SYSTEMS INTERNATIONAL AG
September 30, 2004
INCOME TAX OFFICER Vs. CHOTULAL AJIT SINGH
December 1, 2004
INCOME TAX OFFICER Vs. VIVEK PRABHAKAR KUNTE
July 21, 2004
INCOME TAX OFFICER Vs. KIRAN ENTERPRISES
July 1, 2004
INCOME TAX OFFICER Vs. ASHOK KUMAR
July 30, 2004
INCOME TAX OFFICER Vs. CHOHTAN CONSTRUCTION CO
March 5, 2004
INCOME TAX OFFICER Vs. UDAI MOHAN AND CO
August 17, 2004
INCOME TAX OFFICER Vs. RESMA DEVI
November 17, 2004
INCOME TAX OFFICER Vs. SUJATA DEVI
September 14, 2004
INCOME TAX OFFICER Vs. PREM RAHEJA
September 14, 2004
INCOME TAX OFFICER Vs. KAILASH SHARMA AND SONS
June 10, 2004
INCOME TAX OFFICER Vs. SATYA PRAKASH GUPTA
July 23, 2004
INCOME TAX OFFICER Vs. PEARL ORGANIC COATINGS
July 1, 2004
INCOME TAX OFFICER Vs. PURNIMA DEVI GUPTA
January 30, 2004
INCOME TAX OFFICER Vs. KUNDANMAL SURANA
March 24, 2004
INCOME TAX OFFICER Vs. SHEETAL SUNDAR TRUST
July 5, 2004
INCOME TAX OFFICER Vs. M S ADVANCE P LTD
August 31, 2004
INCOME TAX OFFICER Vs. RAJ KUMAR BANSAL
December 8, 2004
INCOME TAX OFFICER Vs. PRAKASH CHAND
December 22, 2004
INCOME TAX OFFICER TDS Vs. MALAYALA MANORAMA CO LTD
March 19, 2004
INDIRA MOTORS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 20, 2004
INDO AMERICAN SOCIETY Vs. ASSTT DIT EXEMPTION
May 10, 2004
INSILCO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
June 22, 2004
INTERNATIONAL AIRPORT AUTHORITY OF INDIA LTD Vs. DCIT SPECIAL RANGE 14
December 27, 2004
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA LTD Vs. DY CIT
December 27, 2004
INTERSIL INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX SPECIAL RANGE 30
October 29, 2004
ITO Vs. MIDAS TOUCH EXPORTS
August 24, 2004
ITO Vs. SURINDER KUMAR GUPTA
June 9, 2004
ITO Vs. B R SPINNERS P LTD
April 8, 2004
ITO Vs. YASHWANTRAO CHAVAN INSTITUTE OF SCIENCE
March 25, 2004
ITO Vs. TOLARAM PHUSARAM
January 6, 2004
ITO Vs. NEETA RANI
June 28, 2004
ITO Vs. N K DUBEY
June 25, 2004
ITO Vs. PRAKASH CHAND LUNIA
September 15, 2004
ITO Vs. SHAM LAL
June 29, 2004
ITO Vs. DURGA DASS DEVKI NANDAN KANGRA
September 22, 2004
ITO Vs. SURANA TRADERS C/O S G SALECHA AND CO
August 31, 2004
ITO Vs. GOPICHAND P GODHWANI
October 11, 2004
ITO Vs. ALLIED METAL ENGG
September 8, 2004
ITO Vs. VIJAY SINGH
January 28, 2004
ITO V D B TARAPOREVALA SONS CO P LTD Vs. STATE
August 26, 2004
J B ADVANI AND CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
September 30, 2004
J B EDUCATIONAL SOCIETY Vs. ASSTT DIT
July 26, 2004
J C I T SPECIAL RANGE Vs. ARIHANT THREADS LTD
January 7, 2004
J C I T SPL RANGE 14 Vs. NATIONAL AGRICULTURE CO OPERATIVE MARKETING FEDERATION OF INDIA
June 28, 2004
J S KAMATH Vs. GIFT TAX OFFICER
February 27, 2004
JAGAN NATH SINGH LODHA Vs. INCOME TAX OFFICER
June 15, 2004
JAGATDAL JUTE INDUSTRIES LTD Vs. DY CIT
July 21, 2004
JAGDISH LAL Vs. INCOME TAX OFFICER
November 22, 2004
JAIHIND BOTTLING CO P LTD Vs. ASSTT CIT
December 13, 2004
JAIN METAL COMPONENTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2004
JAIN UDHAY HOSIERY P LTD Vs. ASSTT CIT
August 17, 2004
JAMES MACKINTOSH AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 28, 2004
JAMMU RURAL BANK Vs. INCOME TAX OFFICER
September 20, 2004
JANKI PRASAD GARDEN ENCLAVE P LTD Vs. ASSTT CIT
July 20, 2004
JANKI PRASAD GARDEN ENCLAVE P LTD Vs. ACIT RANGE 1
July 20, 2004
JASWANT SINGH Vs. INCOME TAX OFFICER
October 29, 2004
JAYA JAWAHAR KANUNGO Vs. ITO
September 1, 2004
JAYASREE ROYCHOWDHURY Vs. ASSTT COMMISSIONER OF INCOME TAX
October 8, 2004
JCIT Vs. GOVIND ROHIRA ALIAS SRICHAND ROHRA
July 6, 2004
JCIT SPECIAL RANGE 22 Vs. SHREYAS S MORAKHIA
January 28, 2004
JINDAL EXPORTS LTD Vs. ITO
September 30, 2004
JOHREE SAREE HOUSE Vs. INCOME TAX OFFICER
June 29, 2004
JOINT CIT Vs. GOVIND ROHIRA ALIAS SRICHAND ROHRA
July 6, 2004
JOINT CIT Vs. WEST BENGAL TRADING AGENCY
January 30, 2004
JOINT CIT Vs. SUMATINATH ENTERPRISES
August 31, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. DIGITAL EQUIPMENTS INDIA LTD
March 10, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. CITICROP OVERSEAS SOFTWARES LTD
July 5, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. REDDYS LABORATORIES LTD
February 25, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. SWASTIKA AGROILS P LTD
September 24, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. JAMUNA AUTO INDUSTRIES LTD
August 24, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. SILICON GRAPHICS SYSTEMS INDIA P LTD
November 8, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. ESCORTS JBC LTD
September 23, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. MODI OLIVETTI LTD
June 29, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. HYUNDAI HEAVY INDUSTRIES CO LTD
March 3, 2004
JOINT COMMR OF INCOME TAX SPL RANGE Vs. DEVA SINGH SHAM SINGH
November 5, 2004
JT CIT Vs. MIDLAND SERVICES LTD
September 17, 2004
JT CIT Vs. SARVODAYA HOSPITAL
March 16, 2004
JT CIT Vs. INFOCON INTERNATIONAL LTD
July 28, 2004
JT CIT Vs. DINESH KUMAR GUPTA
August 12, 2004
JT CIT Vs. LATIKA V WAMAN
September 27, 2004
JT CIT Vs. PIEM HOTELS LTD
August 24, 2004
JT CIT RANGE III Vs. DEV RAJ AGARWAL
August 24, 2004
JUSTICE GIRISH KUMAR MATHUR Vs. ITO
June 10, 2004
JYOTI PAT RAM Vs. INCOME TAX OFFICER
August 26, 2004
JYOTI PAT RAM Vs. ITO
August 26, 2004
K A ABDUL SALAM Vs. ITO
October 19, 2004
KAMAL KISHORE MODI Vs. INCOME TAX OFFICER
May 25, 2004
KAMAL KISHORE SWAMI Vs. INCOME TAX OFFICER
July 2, 2004
KANTILAL PRABHUDAS PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX INVESTIGATION
November 3, 2004
KAPCOMPANY GENERAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 26, 2004
KINETICS TECHNOLOGY INDIA LTD Vs. JCIT TDS
December 22, 2004
KOTAK MAHINDRA FINANCE LIMITED Vs. DY COMMISSIONER OF INCOME TAX
October 29, 2004
KRISHNA KR PATHAK HUF Vs. ITO
March 12, 2004
KRISHNA WANTI BATRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 20, 2004
L G ELECTRONICS INC Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 10, 2004
LALITA DALMIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 6, 2004
LALSONS ENTERPRISES Vs. DCIT
February 25, 2004
LATE SHRI DINESH CHAND THROUGH L/H MS PRIYANKA GUPTA M S PALLAVI AGGARWAL MS PRACHI AGGARWAL Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE
May 20, 2004
LATE SHRI K M BIJLI THROUGH LEGAL HEIR SHRI AJAY BIJLI Vs. DCIT SPL RANGE 35
March 12, 2004
LATE SMT KRISHNA DEVI L/H OF SHRI CHANDER KUMAR Vs. A C I T
January 28, 2004
LEGATO SYSTEMS INDIA P LTD Vs. INCOME TAX OFFICER
November 30, 2004
LETAPE INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 21, 2004
LUFTHANSA CARGO INDIA PRIVATE LTD Vs. DCIT
June 30, 2004
LUFTHANSA GERMAN AIRLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 12, 2004
M ASHOK KUMAR PORWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 14, 2004
M R ALLOYS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 13, 2004
M SIVARAMAKRISHNAIAH AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 12, 2004
MADANLAL GUPTA FAMILY TRUST Vs. JOINT CIT
August 31, 2004
MAFATLAL INDUSTRIES LIMITED Vs. WEALTH TAX OFFICER
September 28, 2004
MAFATLAL INDUSTRIES LTD Vs. WTO
September 28, 2004
MAHALAKSHMI TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 19, 2004
MAHARASHTRA SCOOTERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 17, 2004
MAHES GULABRAI JOSHI Vs. CIT A WARD 21 1 3
July 19, 2004
MAHES GULABRAI JOSHI Vs. C I T A
July 19, 2004
MAHINDRA SINTERED PRODUCTS LTD Vs. DY CIT
March 30, 2004
MANGALYA TRADING AND INVESTMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 23, 2004
MANGILAL RAMESHWARLAL SONI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 19, 2004
MANHARKUMAR R BHANSALI Vs. INCOME TAX OFFICER
July 13, 2004
MANJU KATARUKA Vs. INCOME TAX OFFICER
April 7, 2004
MANOJ KUMAR GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 28, 2004
MANOJ PRABHAKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 24, 2004
MANSUKHI DEVI BIHANI JAN HITKARI TRUST Vs. COMMISSIONER OF INCOME TAX
February 20, 2004
MARKWELL HOSE INDUSTRIES PVT LTD Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 26
January 30, 2004
MARUTI UDYOG LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 11, 2004
MC DERMOTT ETPM INC Vs. DCIT
September 14, 2004
MCDERMOTT ETPM INC Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 14, 2004
MEGHANA COMMERCIAL CO LTD Vs. ITO
March 15, 2004
MILAN ENTERPRISE Vs. ASSTT CIT CIRCLE 12 5
March 26, 2004
MILAN ENTERPRISE Vs. ASSTT COMMISSIONER OF INCOME TAX
March 26, 2004
MITTAL BHAI INVESTMENT P LTD Vs. INCOME TAX OFFICER
September 13, 2004
MMTC LTD CORE 1 Vs. JT CIT
January 19, 2004
MOHAN MEAKIN LTD Vs. INCOME TAX OFFICER
April 27, 2004
MOHAN SINGH DECD THROUGH L/H SWARAN SINGH Vs. INCOME TAX OFFICER
December 8, 2004
MOHANLAL K SHAH HUF Vs. ITO
September 22, 2004
MOHANLAL K SHAH HUF Vs. INCOME TAX OFFICER
September 22, 2004
MOHANLAL R DAGA Vs. INCOME TAX OFFICER
September 22, 2004
MOHD ASLAM Vs. INCOME TAX OFFICER
September 13, 2004
MONA RAI Vs. INCOME TAX OFFICER
November 22, 2004
MOREPEN LABORATORIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
October 5, 2004
MOTOR AND GENERAL FINANCE LTD Vs. DCIT SPL RANGE 16
January 29, 2004
MS RUBAB M KAZERANI Vs. JT COMMISSIONER OF I T
September 10, 2004
MUKESH K SHAH Vs. INCOME TAX OFFICER
May 12, 2004
MURALI TRADERS Vs. INCOME TAX OFFICER
September 20, 2004
MURALI TRADERS Vs. ITO
September 20, 2004
MURLIDHAR SOHANLAL FOUNDATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 6, 2004
MUSLIM URBAN CO OP CREDIT SOCIETY LTD Vs. JOINT CIT SANGLI
March 25, 2004
N B I INDUSTRIAL FINANCE CO LTD Vs. DY CIT
August 19, 2004
N KAASIVISALAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 12, 2004
N SANDEEP REDDY S/O N MAL REDDY Vs. ACIT CIRCLE 1 1
December 21, 2004
NADEEM AKHTAR SAIFEE Vs. JOINT CIT
August 23, 2004
NAHAR EXPORTS LTD Vs. A C I T C C V
November 8, 2004
NAMRA MAHILA AVAM BAL KALYAN SAMITI Vs. CIT
February 27, 2004
NAT WEST SECURITIES B V Vs. DY CIT
October 28, 2004
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. DY CIT
December 31, 2004
NATIONAL ORGAWC CHEMICAL INDUSTRIES LTD Vs. DY CIT
December 31, 2004
NATIONAL THERMAL POWER CORPORATION LTD Vs. ADDL COMMISSIONER OF INCOME TAX
May 26, 2004
NAVEEN PROJECTS LTD Vs. DY CIT
September 20, 2004
NAVIN BHARAT INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 5
March 10, 2004
NAYEK PAPER CONVERTERS Vs. ASSTT COMMISSIONER OF INCOME TAX
November 30, 2004
NEELACHAL ISPAT NIGAM LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 2004
NEHA PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 2004
NEMICHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
December 21, 2004
NEW ALFA Vs. DY CIT
August 24, 2004
NIRANJAN THAKUR Vs. JOINT COMMISSIONER OF INCOME TAX
December 20, 2004
NIRMITI CONSTRUCTION Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 11, 2004
NOPANY EDUCATION TRUST Vs. ADDITIONAL DIRECTOR OF INCOME TAX EXEMPTION
November 24, 2004
OM PRAKASH SHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 5, 2004
ONKAR CAPITAL GROWTH PVT LTD Vs. DY COMMR OF INCOME TAX
July 29, 2004
ONKAR ENGINEERS P LTD Vs. INCOME TAX OFFICER
June 28, 2004
ORIENTAL INSURANCE CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 2, 2004
OSWAL SUGARS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 5, 2004
P AND G ENTERPRISES P LD Vs. DCIT
November 18, 2004
P AND G ENTERPRISES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 18, 2004
P MAHENDER REDDY Vs. ASSTT CIT
December 30, 2004
P NARASAMMA Vs. INCOME TAX OFFICER
July 9, 2004
P S CARS P LTD Vs. INCOME TAX OFFICER
May 27, 2004
PARAS TRANSPORT CO Vs. INCOME TAX OFFICER
August 18, 2004
PARASMAL DANGI ALIAS PARASMALL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 12, 2004
PARKAR CYCLE INDUSTRIES Vs. ITO
April 22, 2004
PARMESHWARI TEXTILES Vs. INCOME TAX OFFICER
June 24, 2004
PATEL ENGINEERING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 22, 2004
PATHI DESIGNS Vs. DY CIT
September 30, 2004
PAUL JOHN DELICIOUS CASHEW CO Vs. INCOME TAX OFFICER
June 29, 2004
PERFECT PHARMACISTS P LTD Vs. JOINT CIT
April 16, 2004
PHILLIPS INDIA LTD EARLIER PUNJAB ANAND LAMP INDUSTRIES LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
October 21, 2004
PICRIC LIMITED Vs. JCIT SPECIAL RANGE 3
April 22, 2004
PLASSER INDIA P LTD Vs. JOINT COMMISSIONER OF INCOME TAX
June 30, 2004
PLASTIBLENDS INDIA LTD Vs. I T O
February 10, 2004
POWMEX STEELS LTD Vs. JOINT CIT
February 17, 2004
PRADEEP AGARWAL Vs. INCOME TAX OFFICER
June 24, 2004
PRAMOD KUMAR SAHU HUF Vs. INCOME TAX OFFICER
October 14, 2004
PREM CHADHA Vs. INCOME TAX OFFICER
August 2, 2004
PREMIER TYRES LTD Vs. ASSTT CIT
December 14, 2004
PREMLATA SURYA Vs. GIFT TAX OFFICER
May 21, 2004
PRESIDENT SETH MALUKCHAND HIRACHAND DIGAMBER JAIN GOTH BEES PANTHI MANDIR DHARMIK AVAM PARAMARTHIK TRUST Vs. CIT
May 31, 2004
PRINT POINT Vs. ASST CIT
July 27, 2004
PUNJAB TRADERS Vs. ITO
February 24, 2004
PUSHPALATA KANODIA Vs. WTO
September 15, 2004
R IMBAVALLI Vs. INCOME TAX OFFICER
February 24, 2004
R K DAVE Vs. INCOME TAX OFFICER
August 9, 2004
R M SABOO Vs. ASSTT CIT
September 30, 2004
R P DWIVEDI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 19, 2004
RAJASTHAN VANASPATI PRODUCTS P LTD Vs. DEPUTY COMMISSIONER [ASSESSMENT]
May 10, 2004
RAJESH JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 27, 2004
RAJESH KUMAR KABRA Vs. INCOME TAX OFFICER
October 15, 2004
RAKESH GUPTA Vs. INCOME TAX OFFICER
June 30, 2004
RAM KISHORE NAND KISHORE Vs. ITO
February 27, 2004
RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDATION Vs. ADDITIONAL DIRECTOR OF INCOME TAX
November 16, 2004
RAMAIYA REDDY Vs. DY CIT INV
November 5, 2004
RAMESH CHAND GUPTA Vs. INCOME TAX OFFICER
March 10, 2004
RAMESH CHAND LUDHANI PROP BHAROSA AGARBATTI WORKS Vs. ASSTT COMMR OF INCOME TAX
October 16, 2004
RAMESH CHANDER SINGLA Vs. INCOME TAX OFFICER
May 20, 2004
RAMESH K SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 16, 2004
RAMESH K SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 27, 2004
RAMESHCHAND LUDHANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 28, 2004
RAMESHCHAND LUDHANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 14, 2004
RAMESHWAR LAL SONI S/O LATE SHRI MANGILAL Vs. A C I T INV
February 17, 2004
RASHPAL SINGH Vs. ASSTT COMMISSIONER OF INCOME TAX NOW A C I T RANGE III
February 9, 2004
RATI RAM GOTEWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2004
RELIANCE CONSOLIDATED ENTERPRISES PVT LTD Vs. ACWT
September 13, 2004
REUTERS INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2004
RISHI KUMAR GUPTA Vs. CIT
February 11, 2004
ROCKMAN CYCLE EMPLOYEES WELFARE TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 2004
ROHINI CAPITAL SERVICES LTD Vs. DCIT
October 18, 2004
S B RESHELLERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 17, 2004
S P HINDUJA BIGGER HUF Vs. ITO
July 8, 2004
S P HINDUJA BIGGER HUF Vs. I T O
July 8, 2004
S S JAIN Vs. INCOME TAX OFFICER
October 21, 2004
SALWAN FURNISHING CO Vs. JT CIT
June 16, 2004
SAMAJ RAM SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 17, 2004
SAMTEX FASHIONS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 4, 2004
SANCHAY FINANCE CO LTD Vs. INCOME TAX OFFICER
November 10, 2004
SANJEEV MALHOTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 18, 2004
SANTOSH KUMAR Vs. DY CIT
June 17, 2004
SARITA DEVI KAJARIA Vs. INCOME TAX OFFICER
January 6, 2004
SAROJ NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 23, 2004
SATENDRA SINGH Vs. ASSTT CIT
September 21, 2004
SATYAM ENTERPRISES Vs. JOINT COMMISSIONER OF INCOME TAX
December 31, 2004
SAVANI FINANCIALS LTD Vs. ITO
August 30, 2004
SCHENECTADY BECK INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 2
May 10, 2004
SEAMIST PROPERTIES PVT LTD Vs. ITO
August 23, 2004
SEWARI CHEMICALS P LTD Vs. DY CIT
August 23, 2004
SH N C GUPTA Vs. ACIT
April 13, 2004
SH SURINDER PAL VERMA Vs. A C I T
January 7, 2004
SHADI RAM AND SONS Vs. DY CIT
July 26, 2004
SHAH LA INVESTMENTS FINANCIAL CONSULTANTS P LTD Vs. DY CIT
November 3, 2004
SHAM LAL Vs. ITO
June 29, 2004
SHAMRAJ MOORJANI Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 30, 2004
SHANTI DEVI Vs. ITO
July 22, 2004
SHANTILAL R LUNKAD Vs. ASSTT CWT
May 17, 2004
SHANTILAL R LUNKAD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
May 17, 2004
SHANTINATH JAIN MANDIR PEDHI BHESWARA Vs. INCOME TAX OFFICER
October 15, 2004
SHARAD HOLDING LEASING P LTD Vs. ASSTT CIT CIR 1 1
March 31, 2004
SHARMA AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 14, 2004
SHARMILA TAGORE Vs. JOINT COMMISSIONER OF INCOME TAX
June 14, 2004
SHARP CREDIT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 15, 2004
SHAW WALLACE DISTILLERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 29, 2004
SHELL INDIA PRIVATE LIMITED Vs. ADDL COMMISSIONER OF INCOME TAX SPECIAL RANGE 5
December 22, 2004
SHRIRAM CHITS INVESTMENTS P LTD Vs. ASSTT CIT
May 21, 2004
SHYAM OIL CAKE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 25, 2004
SIAL SBEC BIOENERGY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 26, 2004
SINGAPORE AIRLINES LTD Vs. ACIT
October 19, 2004
SKYLAND BUILDERS P LTD Vs. I T O
August 18, 2004
SMITA N SHAH Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 7
July 7, 2004
SONAL GARMENTS Vs. JOINT CIT SPECIAL RANGE 33
April 21, 2004
SOUTHERN PETRO CHEMICAL INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 20, 2004
SRI ARUN KUMAR BAGLA Vs. DY COMMISSIONER OF INCOME TAX
November 17, 2004
SRI BAJAJ ASHOK CHUNNILAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 30, 2004
SRI BIDYUT KUMAR SETT Vs. INCOME TAX OFFICER
October 8, 2004
SRI RENUKESWARA RICE MILLS Vs. INCOME TAX OFFICER
August 27, 2004
SRINIVASA CYSTINE LIMITED Vs. JCIT ASSTS
September 27, 2004
STALLION SECURITIES LTD Vs. INCOME TAX OFFICER
June 24, 2004
STAR AGENCIES Vs. ITO
October 27, 2004
STATE BANK OF PATIALA Vs. JOINT COMMISSIONER OF INCOME TAX
October 28, 2004
SUKHJIT STARCH AND CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2004
SUKHWINDER SINGH Vs. INCOME TAX OFFICER
May 21, 2004
SUMITOMO CORPN INDIA P LTD Vs. ADDITIONAL CIT
July 20, 2004
SUPER THREADING INDIA P LTD Vs. ASSTT CIT
June 15, 2004
SWARUP VEGETABLE PRODUCTS INDUS LTD Vs. JT COMMISSIONER OF INCOME TAX ASSTT SPECIAL RANGE
June 30, 2004
SWATANTRATA SENANI R D SOMANI SHIKSHA SANSTHAN Vs. COMMISSIONER OF INCOME TAX
December 20, 2004
SWATANTRATA SENANI R D SOMANI SHIKSHA SANSTHAN Vs. CIT
December 20, 2004
SYNTHETIC INDUSTRIAL CHEMICALS LTD Vs. DY COMMISSIONER OF INCOMETAX
January 30, 2004
T C I FINANCE LTD Vs. ASSTT CIT RANGE 3
July 30, 2004
T K INTERNATIONAL LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX
July 30, 2004
TECHNOVA IMAGING SYSTEMS LTD Vs. DY CIT
July 30, 2004
TEJ RAM Vs. ITO
July 28, 2004
TIVOLI INVESTMENT TRADING CO P LTD Vs. ASSTT CIT
September 13, 2004
TOCHEUNGLEE STATIONERY MFG CO P LTD Vs. INCOME TAX OFFICER COMPANY WARD III 1
June 21, 2004
TRACSTAR INVESTMENT P LTD Vs. DY CWT
September 13, 2004
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. DCIT
November 22, 2004
TRIVENI PHARMA Vs. INCOME TAX OFFICER
September 15, 2004
TRIVENI PHARMA Vs. INCOME TAX OFFICER
October 14, 2004
UNITED HOTELS LTD Vs. INCOME TAX OFFICER
November 11, 2004
USHA BHARDWAJ Vs. INCOME TAX OFFICER
September 15, 2004
UTTAM AIR PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 28, 2004
V C NANNAPANENI Vs. ASSTT CIT
December 31, 2004
V NARAYANA Vs. ITO
February 26, 2004
V P OSWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX INV
September 21, 2004
V T R MARKETING Vs. ASSTT CIT
April 28, 2004
VARINDER DASS Vs. INCOME TAX OFFICER
October 7, 2004
VASUNDHARA LPG P LTD Vs. INCOME TAX OFFICER
April 8, 2004
VICTOR CYCLE P LTD Vs. ASSTT CIT
June 22, 2004
VIJAY SOLVEX LTD Vs. ASSTT COMMR OF INCOME TAX
October 14, 2004
VIJAY SOLVEX LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 13, 2004
VIMALABAI JIJI NEELKANTH JATAR CHARITABLE TRUST Vs. INCOME TAX OFFICER
September 13, 2004
VINIR ENGINEERING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX INV
February 27, 2004
VINOD KHATRI Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 14, 2004
VITTA KRISTAPPA Vs. INCOME TAX OFFICER
October 8, 2004
WESTERN MAHARASHTRA FLOURINE CHEMICAL INDUSTRIES Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 32
August 23, 2004
WHIRLPOOL INDIA HOLDINGS LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
July 21, 2004
WIG BROS B E Vs. ASSTT CIT
August 1, 2004
WINNER ESTATES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 8, 2004
WINNER ESTATES PVT LTD Vs. DY C I T
June 8, 2004
WIPRO LTD Vs. INCOME TAX OFFICER
December 30, 2004
WORLD WIDE EXPORTS P LTD Vs. INCOME TAX OFFICER
June 8, 2004
Y SUBBARAJU AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 9, 2004