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Title
Date
IN THE MATTER OF ACCESS BY BSES TO INTERVENING TRANSMISSION FACILITIES OF TPC AND MSEB Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 29, 2004
IN THE MATTER OF AGREEMENT FOR PURCHASE OF POWER BY MSEB THROUGH M/S. KOYELA ENERGY RESOURCES PVT. Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 1, 2004
IN THE MATTER OF ALLEGED BREACH OF PERMISSION GRANTED TO M/S. BHUSHAN STEEL & STRIPS LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 3, 2004
IN THE MATTER OF ALLEGED ILLEGAL RECOVERY OF SERVICE LINE Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 3, 2004
IN THE MATTER OF APPLICATION OF BSES LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 17, 2004
IN THE MATTER OF APPLICATION OF REDAM FOR COMPLIANCE Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 27, 2004
IN THE MATTER OF APPOINTMENT OF COMMITTEE FOR STUDY OF SUBSIDY, AND RELATED MATTERS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 13, 2004
IN THE MATTER OF APPOINTMENT OF FOREIGN FIRM AS MANAGEMENT CONSULTANT BY MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 8, 2004
IN THE MATTER OF APPROVAL OF ENERGY WHEELING AND BANKING AGREEMENT BETWEEN VHPL Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 6, 2004
IN THE MATTER OF APPROVAL OF M/S BSES LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
June 18, 2004
IN THE MATTER OF APPROVAL OF M/S BSES LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 1, 2004
IN THE MATTER OF APPROVAL OF M/S TATA POWER COMPANY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
June 1, 2004
IN THE MATTER OF CAPTIVE POWER AND REDUCTION OF CONTRACT DEMAND OF OIL & NATURAL GAS CORPORATION Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 13, 2004
IN THE MATTER OF CERTAIN CONDITIONALITIES APPLIED BY MSEB Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 21, 2004
IN THE MATTER OF CHANGE OF CATEGORY FROM SIZING TO POWERLOOM AND RELATED MATTERS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 10, 2004
IN THE MATTER OF COMPENSATION TO M/S SAGAR ROLLINGS & FORGINGS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 11, 2004
IN THE MATTER OF DETERMINATION OF ANNUAL REVENUE REQUIREMENT AND TARIFF Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
June 11, 2004
IN THE MATTER OF DETERMINATION OF RENEWABLE PURCHASE OBLIGATION (RPO) FOR DISTRIBUTION LICENSEES Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 3, 2004
IN THE MATTER OF DISPUTE BETWEEN BSES LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 27, 2004
IN THE MATTER OF DRAWAL OF POWER BY TPC FROM MSEB, AND COMPLIANCE OF TPC Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 7, 2004
IN THE MATTER OF IMPLEMENTATION AND MONITORING OF SAFETY STANDARDS INCLUDING SAFETY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
March 22, 2004
IN THE MATTER OF JAI BAMLESHWARI RICE MILL Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 24, 2004
IN THE MATTER OF MSEB TARIFF RATE APPLICABLE TO STREETLIGHT SERVICES FOR MURBAD AND ADDL. MURBAD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 19, 2004
IN THE MATTER OF NON RELEASE OF ADDITIONAL LOAD BY MSEB TO M/S. TRANSPARENT ENERGY SYSTEMS PVT. LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
December 7, 2004
IN THE MATTER OF PERMITTING COMPETITION IN MUMBAI IN ELECTRICITY SUPPLY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 7, 2004
IN THE MATTER OF PETITION FILED BY M/S. PUDUMJEE PULP & PAPER MILLS LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 22, 2004
IN THE MATTER OF PETITION OF EAST INDIA HOTELS LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
June 30, 2004
IN THE MATTER OF POWER PURCHASE FROM MUNICIPAL SOLID WASTE TO ENERGY PROJECTS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 6, 2004
IN THE MATTER OF PROVISION OF ENERGY METERS BY MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 13, 2004
IN THE MATTER OF RECOVERY OF COST OF METER AND RELATED MATTERS IN RESPECT OF LT Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
July 9, 2004
IN THE MATTER OF REVIEW OF BAGASSE BASED CO-GENERATION Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 20, 2004
IN THE MATTER OF REVIEW OF ORDER DATED 24.11.2003 FOR PROCUREMENT OF WIND ENERGY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 10, 2004
IN THE MATTER OF REVIEW OF TARIFF APPLICABLE TO LIFT IRRIGATION SCHEMES Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 2, 2004
IN THE MATTER OF SLC CHARGES AND ORC SCHEME Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 10, 2004
IN THE MATTER OF STATE GOVERNMENT SUBSIDY IN RESPECT OF AGRICULTURAL AND POWERLOOM CONSUMERS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 18, 2004
IN THE MATTER OF STATE GOVERNMENT SUBSIDY IN RESPECT OF IMPLEMENTATION OF KRISHI SANJIVANI YOJANA Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 28, 2004
IN THE MATTER OF STATE GOVT. SUBSIDY FOR PROVIDING FREE ELECTRICITY SUPPLY TO AGRICULTURAL CONSUMERS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
September 23, 2004
IN THE MATTER OF STATE GOVT. SUBSIDY FOR PROVIDING FREE ELECTRICITY SUPPLY TO AGRICULTURAL CONSUMERS Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 23, 2004
IN THE MATTER OF THE DISPUTE BETWEEN BSES LIMITED AND TATA POWER COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 31, 2004
IN THE MATTER OF VIOLATION OF DIRECTIONS ON MERIT ORDER DISPATCH BY MSEB AND UNWANTED PURCHASE OF EXPENSIVE ENERGY FROM DABHOL POWER Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 3, 2004
IN THE MATTER OF WRONGFUL GRANT OF REBATES BY M/S. BSES LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
February 20, 2004