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Case Index
Title
Date
A AMINA Vs. T BABY
August 23, 2004
A JANARDHANAN Vs. C V JAYACHANDRAN
November 8, 2004
A K MUHAMMED Vs. ARAVINDAKSHAN NAIR
August 23, 2004
A K SUKUMARAN NAIR Vs. STATE OF KERALA
December 20, 2004
A. KAMARUDEEN Vs. ASSISTANT COMMISSIONER (ASSMT.) AND ORS.
June 2, 2004
A.C. ASHRAF Vs. M.P. FATHIMA
February 24, 2004
A.C. CHUMMAR. Vs. T.P. VISWANATHA IYYER
September 17, 2004
A.M. ZAINALABDEEN MUSALIAR Vs. CHIEF COMMISSIONER OF INCOME TAX
November 12, 2004
ABBAS Vs. STATE OF KERALA
February 20, 2004
ABDUL AZEEZ Vs. PUNJAB NATIONAL BANK
December 1, 2004
ABDUL AZEEZ K Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
October 12, 2004
ABDUL BASHEER Vs. STATE OF KERALA
October 12, 2004
ABDUL HAKEEM HAJI Vs. NANDAGOPALAN
October 5, 2004
ABDUL HAMEED Vs. K A MOHAMMED NIZZAR
December 1, 2004
ABDUL HAMEED Vs. FOUSIYA
November 18, 2004
ABDUL HAQUE Vs. PATHUMMA
September 27, 2004
ABDUL MAJEED Vs. STATE OF KERALA
November 23, 2004
ABDUL RAHIMAN Vs. RAJAN
July 8, 2004
ABDUL RASHEED Vs. STATE OF KERALA
October 29, 2004
ABDUL RASHEED Vs. TAHSILDAR
July 21, 2004
ABOOBACKER Vs. R T A
November 26, 2004
ABOOBACKER Vs. ISMAIL
July 5, 2004
ABRAHAM Vs. ELIKULAM SERVICE CO OPERATIVE BANK LTD
August 2, 2004
ACADEMY OF MEDICAL SCIENCES Vs. REGINA M
October 1, 2004
ACHAMMA Vs. UNION OF INDIA
June 22, 2004
ADMINISTRATION Vs. NADERKOYA
December 20, 2004
ADMINISTRATOR U T OF LAKSHADWEEP Vs. M MUSTHAK
April 1, 2004
AIDED HIGHER SECONDARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF KERALA
November 4, 2004
AISWARYA CASHEW CO Vs. KRIMPEXX OVERSEAS P LTD
August 12, 2004
ALL INDIA LAWYERS UNION Vs. STATE OF KERALA
August 19, 2004
ALL KERALA TOURIST TAXI ASSOCIATION Vs. SECRETARY TO GOVERNMENT
September 28, 2004
AMBIKADEVI Vs. M EASWARI
June 30, 2004
AMEER ALI Vs. S KODER
February 20, 2004
AMINA Vs. STATE OF KERALA
February 4, 2004
AMMUTTY AMMA Vs. STATE OF KERALA
August 25, 2004
ANANTHARAJAN Vs. STATE OF KERALA
March 11, 2004
ANDREW E K Vs. STATE BANK OF INDIA
October 12, 2004
ANIKAD GRAMA PANCHAYATH Vs. BAIJU
October 25, 2004
ANIL AKKARA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES THIRUVANANTHAPURAM
April 19, 2004
ANIL KUMAR Vs. DIRECTOR OF AGRICULTURE
March 11, 2004
ANILKUMAR Vs. STATE OF KERALA
November 17, 2004
ANITHA Vs. KANJIRAPPILLY BLOCK PANCHAYAT
August 18, 2004
ANNIE Vs. HEDWIN
August 3, 2004
ANNIE THOMAS Vs. ASST. PROVIDENT FUND COMMISSIONER
June 15, 2004
ANTONY Vs. RANA
November 5, 2004
AOMANATHAN Vs. DEPUTY DIRECTOR DAIRY DEVELOPMENT SOCIETY
June 22, 2004
APPKUTTAN CHETTIYAR Vs. LATHIKADEVI AMMA
December 3, 2004
ARAVINDAN Vs. STATE REP
November 19, 2004
ARIAMMA SACHARIAH Vs. ROSE ELIZABETH KURIAN
February 26, 2004
ARUNKUMAR Vs. STATE OF KERALA
January 16, 2004
ASHOKAN Vs. STATE OF KERALA
July 23, 2004
ASHRAF Vs. FATHIMA
February 26, 2004
ASOKAN CHETTIAR Vs. INDUSTRIAL TRIBUNAL
March 18, 2004
ASSOCIATE AGENCIES Vs. STATE OF KERALA
June 9, 2004
ASSOO HAJEE Vs. K I ABDUL LATHEEF
June 1, 2004
AUTOKASAT LTD Vs. STATE OF KERALA
October 28, 2004
AYANIKKAL ACHUNNI Vs. BHANUMATHI
November 17, 2004
AYURVEDA MEDICAL ASSOCIATION OF INDIA Vs. STATE OF KERALA
October 12, 2004
AYYAPPAN Vs. STATE OF KERALA
August 9, 2004
AZAD RAHIM Vs. GIFT TAX OFFICER
January 21, 2004
B SUBBAYA RAI Vs. K KARUNAKARAN NAMBIAR
October 29, 2004
BABU Vs. PADMANABHAN
June 1, 2004
BABY MARINEX SARASS Vs. TRITON MARINEX
November 4, 2004
BALACHANDRAN NAIR Vs. STATE OF KERALA
May 25, 2004
BALACHANDRAN PILLAI Vs. STATE OF KERALA
August 18, 2004
BALAN Vs. BIJINA
July 2, 2004
BASHEER Vs. STATE OF KERALA
May 17, 2004
BASHEER Vs. MAHASAKTHI ENTERPRISES
October 11, 2004
BEEBI SHEIKENTEVEEDU Vs. ADMINISTRATOR
February 16, 2004
BENHUR LIQUORS Vs. SALES TAX OFFICER
August 24, 2004
BHAGVATHY PRASAD AGARWAL Vs. THRIVENI GLASS HOUSE
February 13, 2004
BHARATI CELLULAR LIMITED Vs. STATE OF KERALA
June 4, 2004
BHASKARA HEGDE Vs. STATE OF KERALA
June 30, 2004
BHASKARAN Vs. VIJAYARAGHAN
December 3, 2004
BIJU C VALIAVANADAN Vs. STATE OF KERALA
April 2, 2004
BIJU CHACKO Vs. DEPUTY DIRECTOR, MINING AND GEOLOGY
December 21, 2004
BIJU JACOB Vs. ANNIE MATHEW
May 21, 2004
BIJU K FRANCIS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
August 9, 2004
BOBBY CYRIAC Vs. MOHAMOOD
June 11, 2004
BRANCH MANAGER KERALA STATE FINANCIAL ENTERPRISES LTD Vs. MEENACHIL CO OP AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
September 15, 2004
BUSINESS BANKERS Vs. K ANANDAN
December 8, 2004
C A CHACKO Vs. STATE OF KERALA
September 7, 2004
C A JACOBKUTTY Vs. STATE OF KERALA
March 18, 2004
C B I Vs. P I BABU
September 20, 2004
C HAMSA Vs. STATE OF KERALA
November 25, 2004
C K SALEEM KUMAR Vs. STATE OF KERALA
July 2, 2004
C K SUNNY Vs. ADDITIONAL SALES TAX OFFICER-I SALES TAX OFFICE I CIRCLE KOTTAYAM
February 10, 2004
C M BONNY Vs. KOSHI P JOHN
December 20, 2004
C P ANTONY Vs. STATE OF KERALA
September 14, 2004
C P JOSE Vs. STATE OF KERALA
April 6, 2004
C S VIDYASAGAR Vs. KERALA AGRICULTURAL UNIVERSITY
May 18, 2004
CANAAN KURIES AND LOANS P LTD Vs. INCOME TAX OFFICER
September 16, 2004
CANARA BANK Vs. STATE OF KERALA
November 10, 2004
CENTRAL BUREAU OF INVESTIGATION Vs. K G PREMSANKAR
November 30, 2004
CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY PROSECUTOR Vs. P I BABU
August 20, 2004
CHACKO Vs. K S E B
November 3, 2004
CHACKO Vs. ABDUL RAHIMAN
May 28, 2004
CHAKKIATH ENGINEERING WORKS Vs. SALES TAX OFFICER
September 25, 2004
CHANDRAKALA Vs. SOMAN
September 17, 2004
CHANDRAMOHAN Vs. REVENUE DIVISIONAL OFFICER
November 16, 2004
CHANDRAN Vs. STATE OF KERALA
November 25, 2004
CHANDRAN Vs. SUNIL KUMAR
August 3, 2004
CHEMMAYYA GOWDA Vs. STATE
June 16, 2004
CHERINJUMPATTY THAMPURATTY Vs. STATE OF KERALA
July 23, 2004
CHITTUR THATHAMANGALAM MUNICIPALITY Vs. SHAHUL HAMEED
September 9, 2004
CHRIST NAGAR S S SCHOOL Vs. UNION OF INDIA
June 23, 2004
CHUMMATTU THOZHILALI UNION Vs. KERALA HEADLOAD WORKERS WALFARE BOARD
May 24, 2004
CIRCLE INSPECTOR OF EXCISE Vs. SUPER STAR DISTILLERIES
April 19, 2004
COCHIN DEVASWOM BOARD Vs. RAMACHANDRA KURUP AND ORS.
March 9, 2004
COCHIN REFINERIES OFFICERS ASSOCIATION Vs. UNION OF INDIA
March 12, 2004
COHIN NAVAL BASE CIVILIAN EMPLOYEES CO OP SOCIETY LTD Vs. M RAJAN KURUP
October 28, 2004
COMMANDING OFFICER NAVAL BASE Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
March 8, 2004
COMMISSIONER OF CUSTOMS Vs. MOTISONS INTERNATIONAL
February 16, 2004
COMMISSIONER OF EXAMINATIONS Vs. G R ARUNSHEKHAR
January 27, 2004
COMMISSIONER OF INCOME TAX Vs. A J ABRAHAM ANTHERAPER
April 6, 2004
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST P LTD
April 1, 2004
COMMISSIONER OF INCOME TAX Vs. HOTEL CLASSIC
June 10, 2004
COMMISSIONER OF INCOME TAX Vs. OUSEPH CHACKO
July 13, 2004
COMMISSIONER OF INCOME TAX Vs. VICTORY AQUA FARM LTD
October 14, 2004
COMMISSIONER OF INCOME TAX Vs. ALPHONSA JOSEPH
November 30, 2004
COMMISSIONER OF INCOME TAX Vs. DEEP ARTS
December 1, 2004
COMMISSIONER OF INCOME TAX Vs. ABAD HOTELS INDIA P LTD
October 5, 2004
COMMISSIONER OF INCOME TAX Vs. JOHN MATHEW LR OF LATE N.J. MATHEW
August 20, 2004
COMMISSIONER OF INCOME TAX Vs. P.K. NARAYANAN
September 17, 2004
COMMISSIONER OF INCOME TAX Vs. A.M. MOOSA, BHARATH SEA FOODS
August 2, 2004
COMMISSIONER OF INCOME TAX COCHIN Vs. TRAVANCORE CHEMICALS AND MFG CO LTD
October 14, 2004
COMMISSIONER OF INCOME TAX COCHIN Vs. T J MATHAI CONTRACTOR COCHIN
June 3, 2004
COMMISSIONER OF INCOME TAX COCHIN Vs. FOBBES EWART AND FIGGIES PVT LTD
June 2, 2004
COMMISSIONER OF INCOME TAX COCHIN Vs. A N HABEEB
March 8, 2004
COMMISSIONER OF WEALTH TAX Vs. KIL KOTHAGIRI TEA AND COFFEE ESTATE CO LTD
June 14, 2004
CONFEDERATION OF CONSUMER VIGILANCE CENTRE Vs. STATE OF KERALA
November 15, 2004
CORPORATE EDUCATIONAL AGENCY Vs. LILLY
October 7, 2004
COUNCIL OF PRINCIPALS OF COLLEGES Vs. STATE OF KERALA
June 24, 2004
CYRIAC MATHEW KOTTAYAM Vs. COMMISSIONER FOR WORKMEN COMPENSATION
July 8, 2004
CYRIL XAVIER Vs. V V SIMON
April 7, 2004
D VIJAYALAKSHMI Vs. KERALA STATE FINANCIAL
December 20, 2004
DAISY PUTHRAN Vs. RECOVERY OFFICER
February 11, 2004
DAMODARAN Vs. STATE OF KERALA
February 26, 2004
DAMODARAN, K. K. Vs. STATE OF KERALA
February 23, 2004
DEPUTY COMMISSIONER Vs. K N S MOHAMMED IYOOB LABBAI SAHIB
November 12, 2004
DEPUTY GENERAL MANAGER S B I Vs. ROY SAMUEL
June 11, 2004
DHIRAJLAL RAMCHAND Vs. STATE OF KERALA
June 7, 2004
DINESAN Vs. EXCISE COMMISSIONER
February 25, 2004
DINESH MENON Vs. GOMATHY AMMA
March 31, 2004
DIRECTOR TOURISM DEPARTMENT THIRUVA Vs. INDUSTRIAL TRIBUNAL KOLLAM
November 8, 2004
DIVISIONAL PERSONNEL OFFICER Vs. GENERAL SECRETARY DAKSHINA RAILWAY CASUAL LABOUR UNION
November 23, 2004
DIVL. PERSONNEL OFFICER Vs. KARTHIYANI
May 18, 2004
DUNGARSI RANCHHODAS JAYESH NIWAS Vs. MOOLJI VISANJI
March 18, 2004
DY COMMISSIONER OF SALE TAX LAW Vs. S S VENKITASWAMY
December 21, 2004
E J DAVIS Vs. STATE OF KERALA
February 3, 2004
E MICHEAL RAJ Vs. INTELLIGENCE OFFICER
August 25, 2004
E RAJARATHINAM Vs. STATE
May 26, 2004
E S I CORPORATION Vs. JOSEPH
August 10, 2004
E.P. ALAVIKUTTY Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
November 26, 2004
EANU HAJI Vs. MUSTAFA
March 9, 2004
EDGER FERUS Vs. ABRAHAM ITTYCHERIA
February 10, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. JULIER SHERLY DCOUTHO
February 10, 2004
ENGLISH INDIAN CLAYS LTD Vs. UNION OF INDIA
September 17, 2004
ERNAKULAM CHAMBER OF COMMERCE Vs. STATE OF KERALA
September 28, 2004
ERNAKULAM DISTRICT CO OPERATIVE BANK Vs. ASSISTANT COMMISSIONER OF INCOME TAX TDS
August 24, 2004
EUGENIA ARCHETTI ABDULLAH Vs. STATE OF KERALA
April 7, 2004
EULER WALDEMAR Vs. STATE OF KERALA
June 4, 2004
EXE OFFICER SULTHAN BATHERY Vs. DAMODARAN
August 3, 2004
F A C T Vs. GOPINATHA PANICKER
March 26, 2004
FAST AND SAFE TRANSPORTS PVT LTD Vs. STATE OF KERALA
September 28, 2004
FEDERAL BANK OFFICERS ASSOCIATION Vs. UNION OF INDIA
March 12, 2004
FERNANDEZ, E. M. Vs. UNION OF INDIA
June 16, 2004
FLEMINGO DFS PRIVATE LTD Vs. STATE OF KERALA
September 10, 2004
FOOD INSPECTOR Vs. SUBRAMANIAN
February 17, 2004
FR ABRAHAM VELLAMTHADATHIL Vs. STATE OF KERALA
April 2, 2004
FR SIMON Vs. FR SKARIA
October 7, 2004
FRANCIS Vs. JESSY
November 26, 2004
FRANCIS Vs. JOHN BRITTO
October 21, 2004
FRANCIS Vs. PRADEEP
April 13, 2004
FRANCIS Vs. SARADA
February 17, 2004
FRANCIS M D Vs. CARMEL ENGLISH MEDIUM HIGH SCHOOL
July 28, 2004
GENERAL AUTO SALES Vs. VIJAYALAKSHMI D PROPRIETRY
August 4, 2004
GENERAL MANAGER Vs. P L LILLY
October 7, 2004
GEORGE ISSAC Vs. UNION OF INDIA
February 19, 2004
GEORGE ISSAC Vs. STATE OF KERALA
February 4, 2004
GEORGE MATHEW ALIAS KUTTACHAN Vs. PAULOSE VARKEY ALIAS OVID
March 26, 2004
GEORGE THOMAS Vs. GEONDY JOSEPH
December 14, 2004
GEROGE KURIAN Vs. STATE OF KERALA
May 28, 2004
GIRILAL Vs. CORPORATION OF COCHIN
March 19, 2004
GLADIS SIMON Vs. P.L. LILLY AND ORS.
October 7, 2004
GOPALAKRISHNAN Vs. STATE OF KERALA
October 29, 2004
GOPALAKRISHNAN NAIR Vs. COMMISSIONER OF INCOME TAX
May 18, 2004
GOPALAN Vs. STATE OF KERALA
December 13, 2004
GOPI Vs. SALIM
January 21, 2004
GOPINATHAN Vs. RAMAN
April 2, 2004
GULERI Vs. DIRECTOR GENERAL C I S F
March 26, 2004
GURUMOORTHY GOPALAKRISHNAN Vs. LAKSHMI BAI
December 3, 2004
GURUVAYOOR PRATHIKARANA VEDI Vs. SECRETARY TO GOVERNMENT
March 5, 2004
HAJI ABDUL SALAM Vs. STATE OF KERALA
November 4, 2004
HALLIN JACOB K Vs. STATE OF KERALA
August 18, 2004
HARRISIONS MALAYALAM LTD Vs. JOINT COMMISSIONER OF INCOME TAX
November 9, 2004
HIGASHIMARU FEEDS INDIA LTD Vs. UNION OF INDIA
August 8, 2004
HIGASHIMARU FEEDS INDIA LTD Vs. UNION OF INDIA
August 3, 2004
I BASHEER Vs. KERALA STATE HOUSING BOARD
November 18, 2004
I.R.E. STAFF AND WORKERS UNION Vs. INDIAN RARE EARTHS LTD.
July 6, 2004
INTERNATIONAL CREATIVE FOODS LTD Vs. STATE OF KERALA
October 4, 2004
ISSAC Vs. ELAMMA
December 1, 2004
JACOB Vs. K T MOHAMMED
January 15, 2004
JACOB GEORGE Vs. JACOB CHERIYAN
May 24, 2004
JALEEL Vs. STATE OF KERALA
June 3, 2004
JALEEL ASSOCIATES Vs. HOTEL SAGAR
December 3, 2004
JAMEELA KHADER Vs. STATE OF KERALA
April 2, 2004
JAMES Vs. STATE OF KERALA
March 16, 2004
JANADAS Vs. VEDANAYAGAM
July 28, 2004
JANARDHANAN Vs. T A ANEEFA RAWTHER
June 23, 2004
JAYAKUMAR Vs. RAJAMMA
June 8, 2004
JAYARAJAN Vs. VADAKARA NAGARASABHA
April 2, 2004
JAYRAJ Vs. V T THOMAS
July 2, 2004
JENSON ALIAS MATHAN Vs. STATE OF KERALA
June 24, 2004
JIJU MARAN Vs. NARCOTIC CONTROL BUREAU
May 27, 2004
JISHA Vs. KERALA PUBLIC SERVICE COMMISSION
March 3, 2004
JITHIN T N Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
August 23, 2004
JOHN Vs. A A MANUEL
August 20, 2004
JOHN Vs. STATE OF KERALA
February 10, 2004
JOHN ROJI Vs. MARRIAGE OFFICER
January 5, 2004
JOHNSON Vs. STATE OF KERALA
November 17, 2004
JOHNY KURUVILLA Vs. RESERVE BANK OF INDIA
May 26, 2004
JOSE Vs. ANTONY
November 18, 2004
JOSE A THOMAS Vs. KOOTHATTUKULAM PANCHAYATH
March 5, 2004
JOSEPH Vs. SALES TAX OFFICER
November 8, 2004
JOSEPH A A Vs. UNION BANK OF INDIA
November 2, 2004
JOSEPH CYRIAC DIED Vs. STATE OF KERALA
August 20, 2004
JOSEPH MOOLAYIL Vs. K.M. DEVAKI AMMA
January 21, 2004
JOSHY Vs. STATE OF KERALA
December 1, 2004
JOSHY CYRIAC Vs. KALPETTA MUNICIPALITY
February 5, 2004
JOY VARGHESE Vs. STATE OF KERALA
November 24, 2004
K A ABDUL VAHID Vs. STATE OF KERALA
December 15, 2004
K A LOUIZ Vs. A A AUGUSTIN
May 26, 2004
K ABDUL AZEEZ Vs. STATE OF KERALA
October 12, 2004
K BHASKARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 4, 2004
K C MADHAVAN EMBRANTHIRI Vs. M M THOMAS
May 27, 2004
K C MAMMEN Vs. COMMISSIONER OF GIFT TAX
April 5, 2004
K GOVINDAN Vs. COMMISSIONER OF GIFT TAX COCHIN
June 11, 2004
K H SHIRAJ Vs. HIGH COURT OF KERALA
August 6, 2004
K K ACHUTHAN Vs. STATE OF KERALA
October 28, 2004
K K VALSAN Vs. C M FURTAL
November 8, 2004
K L LAXMIKANTHA Vs. K L VIJAYALAXMI
March 5, 2004
K M ASOKAN NAMBIAR Vs. STATE OF KERALA
August 2, 2004
K M CHITAHARANJAN Vs. RAVI MOHAN
August 2, 2004
K M SALIM Vs. ADDITIONAL SALES TAX OFFICER
September 29, 2004
K O MATHEW Vs. THOMAS
October 27, 2004
K P HARIHARA KUMAR Vs. UNION OF INDIA
May 18, 2004
K P MOHAMMED SAYYED Vs. COMMISSIONER OF INCOME TAX
December 21, 2004
K P SADANANDAN NAIR Vs. M VIMALA
March 31, 2004
K R VENKITARAMANAN Vs. RAJAMMA
November 9, 2004
K RAJENDRAN Vs. STATE OF KERALA
September 9, 2004
K S GOPINATHA PILLAI Vs. STATE OF KERALA
August 4, 2004
K S MAHADEVA IYER Vs. STATE OF KERALA
April 2, 2004
K S R T C Vs. VARGHESE
March 24, 2004
K S R T C Vs. REGIONAL TRANSPORT AUTHORITY
November 25, 2004
K T BHASKARAN DIED Vs. TRAVANCORE DEVASWOM BOARD
August 12, 2004
K T LALU Vs. KALAM
August 5, 2004
K V GOPINATHAN Vs. KANNANKAV DEVASOM UDAMA
April 2, 2004
K V JOSEPH and SONS Vs. SURYA CONSTRUCTIONS
December 15, 2004
K V KADER HAJI DIED Vs. COMMISSIONER OF INCOME TAX COCHIN
April 2, 2004
K VASUDEVAN Vs. STATE OF KERALA
June 24, 2004
K VENUGOPALAN Vs. MOOSA K B
February 23, 2004
K VENUGOPALAN NAMBIAR Vs. UNION OF INDIA
December 2, 2004
K VIJAYAN Vs. K K T HARIDASAN
June 11, 2004
K. JOY Vs. REGIONAL TRANSPORT OFFICER
July 1, 2004
K. RADHAKRISHNAN Vs. REVENUE RECOVERY OFFICER, DRT
June 23, 2004
KADAKAM SERVICE CO OP BANK LTD Vs. M NARAYANA BHAT
January 27, 2004
KADEEJA Vs. CHANDRIKA
March 31, 2004
KADER Vs. STATE OF KERALA
November 12, 2004
KADER HAJI Vs. CIT
April 2, 2004
KALIJANI AMMA Vs. SAROJINI AMMA
July 2, 2004
KALLIL MOOSSA Vs. MANNAMKANDIYIL LAKSHMANAN
March 30, 2004
KALYAN PRODUCTS Vs. UNION OF INDIA
June 22, 2004
KALYANI BHARATHAN Vs. N ABDUL MUTHALIF
December 14, 2004
KAMBIVELI UNNI Vs. STATE OF KERALA
August 12, 2004
KANJOOR KSHEERA ULPADAKA CO OP SOCIETY LTD Vs. P K PAPPACHAN
September 14, 2004
KANTHIMATHY PLANTATIONS (P) LTD. Vs. S. VEERA SUBRAMONIA SARMA
January 15, 2004
KARTHIYAYANI Vs. S N D P SAKHA YOGAM
September 16, 2004
KARTHYAYANI Vs. ANANDAN
March 8, 2004
KARUNAKARAN Vs. HIGH COURT OF KERALA
August 13, 2004
KAY TEE SONS Vs. STATE OF KERALA
July 29, 2004
KELU KURUP Vs. STATE
June 1, 2004
KERALA COMMUNITY DEVELOPMENT EXTENSION OFFICERS ASSOCIATION Vs. STATE OF KERALA
September 17, 2004
KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD Vs. WILLIAM RAYNOLD
June 29, 2004
KERALA PROVATE HOSPITAL ASSOCIATION Vs. SECRETARY LABOUR AND REHABILITATION
September 8, 2004
KERALA SELF FINANCING ENGINEERING COLLEGE Vs. STATE OF KERALA
September 8, 2004
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
June 8, 2004
KERALA STATE CIVIL SUPPLIES CORPORATION Vs. M G M TRANSPORTS REGISTERED
December 9, 2004
KERALA STATE CO OPERATIVE BANK LTD Vs. KERALA CO OPERATIVE TRIBUNAL
October 5, 2004
KERALA STATE ELECTRICITY BOARD Vs. C NAJEEB
December 8, 2004
KERALA STATE FINANCIAL ENTERPRISES LTD Vs. MEENACHIL CO OPERATIVE AGRICULTRUAL AND RURAL DEVELOPMENT BANK LTD
September 13, 2004
KERALA STATE FINANCIAL ENTERPRISES LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA
March 11, 2004
KERALA STUDENTS UNION Vs. SOJAN FRANCIS
February 20, 2004
KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI Vs. STATE OF KERALA
May 28, 2004
KILKOTAGIRI TEA & COFFEE ESTATES Vs. COMMISSIONER OF INCOME TAX
June 14, 2004
KIRLOSKAR BROTHERS LTD Vs. STATE OF KERALA
March 8, 2004
KOCHI REFINERIES LTD Vs. G OMANAKUTTAN
April 7, 2004
KOOSHY TITUS Vs. CRYSTAL BISCUITS INDIA PRIVATE LTD
August 18, 2004
KOTTILLIL MUHAMMEDKUTTY HAJI Vs. ATHANICKAL SARADA
August 24, 2004
KRISHNA IYER Vs. STATE OF KERALA
September 13, 2004
KRISHNAKUMAR Vs. STATE OF KERALA
November 15, 2004
KRISHNAKUMARI Vs. VENUGOPAL
December 14, 2004
KRISHNAN NAIR Vs. VASUDEVA PANICKER
July 20, 2004
KRISHNAN RAVEENDRA BABU Vs. PAPUKUTTY VENUGOPALAN
August 25, 2004
KRISHNAN SREEMATHY Vs. PADMANABHAN GANGADHARAN
September 22, 2004
KRISHNANKUTTY Vs. STATE OF KERALA
December 17, 2004
KRISHNANKUTTY NAIR Vs. ASHOKAN
December 20, 2004
KUNCHU Vs. JANAKI
September 20, 2004
KUNCHU Vs. VASU MASTER
September 20, 2004
KUNCHU Vs. VASU MASTER
September 9, 2004
KUNHALEEMMA T T P Vs. MUSTAFA
December 15, 2004
KUNJAMMA Vs. CHELLAPPAN
September 24, 2004
KUNJAMMA CHERIYAN Vs. SOLOMAN MEENATHETHIL VEEDU
August 11, 2004
KUNJU KUNJU Vs. STATE OF KERALA
September 16, 2004
KUNJUMON Vs. STATE OF KERALA
June 17, 2004
KURIACHAN JOSEPH Vs. STATE OF KERALA
June 2, 2004
KURIAN THOMAS Vs. N SREEDHARAN MENON
July 23, 2004
KURIEN E KALATHIL Vs. THOMAS
June 7, 2004
KUTTAPPAN ACHARI Vs. STATE OF KERALA
October 28, 2004
L.I.C. OF INDIA AND ANOTHER Vs. K.J. JOHN
March 1, 2004
LABOUR ENFORCEMENT OFFICER Vs. C V AVARACHAN
February 16, 2004
LALITHAMBIKA Vs. VARGHESE
October 18, 2004
LAZAR NADAR EDUCATION AND RESEARCH FOUNDATION Vs. STATE OF KERALA
January 30, 2004
LEELA Vs. STATE OF KERALA
January 5, 2004
LEKHA NANDAKUMAR Vs. JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE
June 24, 2004
LEKHA ROSE Vs. PALAKKAD MUNICIPALITY
February 13, 2004
LIC OF INDIA Vs. K J JOHN
March 18, 2004
LILLY Vs. RAGESH
October 11, 2004
LISSIE ASUPATHRI THOZHILALI UNION Vs. DY. REGISTRAR OF TRADE UNIONS
February 24, 2004
LISSIE ASUPATHRI THOZHILALI UNION Vs. DEPUTY REGISTRAR OF TRADE UNIONS
February 26, 2004
LISSIE ASUPATHRI THOZHILALI UNION Vs. DY REGISTRAR OF TRADE UNIONS
February 2, 2004
LIZY KURIAN Vs. STATE OF KERALA
March 31, 2004
M DIVYA Vs. P B SAJITH
April 7, 2004
M K UMMER KOYA Vs. P R SREEDHARAN
November 5, 2004
M M MERCY Vs. STATE OF KERALA
June 18, 2004
M NARAYANA SHETTY Vs. KRISHNAMMA
October 4, 2004
M P ABDUL NAZAR Vs. S V DILEEPKUMAR
August 5, 2004
M PRABHAKARAN NAIR Vs. STATE OF KERALA
October 5, 2004
M S E S ATTARWALA Vs. STATE OF KERALA
August 6, 2004
M SASIDHARAN Vs. SAROJA
June 9, 2004
M SHAMSUDHEEN Vs. V P SOUNDER RAJAN
October 19, 2004
M SHAMSUDHEEN Vs. STATE OF KERALA
October 19, 2004
M SUBRAMANIAN Vs. DEVICOLAM TALUK PLANTATION WORKERS CO OP CREDIT SOCIETY LTD
September 22, 2004
M V GANESH Vs. P V VARGHESE
November 19, 2004
M V GANESH Vs. P V VARGHESE
November 18, 2004
M V MUSAFFIR AHAMMED Vs. STATE OF KERALA
May 31, 2004
M V SUDHAKARAN Vs. UNIVERSITY OF KERALA
October 29, 2004
M VIMALA Vs. K P SANKARANKUTTY NAIR
March 31, 2004
M.A. ABRAHAM Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER
November 8, 2004
M.N. MONI, EXECUTOR FOR E.K. VIJAYAN Vs. COMMISSIONER OF AGRICULTURAL
October 15, 2004
MADHAVI Vs. SCRUTINY COMMITTEE
July 1, 2004
MAHESWARI Vs. JAIDEEP
June 3, 2004
MAJEED Vs. STATE OF KERALA
May 17, 2004
MALABAR OXYGEN CO Vs. ADDITIONAL SALES TAX OFFICER
June 22, 2004
MALABAR OXYGEN COMPANY Vs. ADDITIONAL SALES TAX OFFICER
June 1, 2004
MALLIKA Vs. STATE OF KERALA
January 20, 2004
MAMMU Vs. GOPALAN
January 6, 2004
MANAGER K A M U P SCHOOL Vs. DEEPA K K
March 30, 2004
MANAGER SREE NARAYANA COLLEGES Vs. N RAVEENDRAN
February 13, 2004
MANAGER, AIDED U. P. SCHOOL Vs. T. N. MAHESH
January 20, 2004
MANI K V Vs. KERALA AGRICULTURAL UNIVERSITY
October 15, 2004
MANIYOOR PARAKKUM PUZHAKKAL KUNHIRAMAN Vs. ANJUKANDATHIL KUMARAN
April 2, 2004
MANOJ Vs. STATE OF KERALA
December 3, 2004
MAR APPRAEM KURI COMPANY LTD Vs. DIX
January 9, 2004
MARIYAKUTTY Vs. NOORJAHAN
August 25, 2004
MARTIN Vs. STATE OF KERALA
June 29, 2004
MASTER GEORGY K JOSEPH Vs. STATE OF KERALA
February 11, 2004
MATHAI ALIAS JOY Vs. STATE OF KERALA
May 19, 2004
MATHAI ANTONY Vs. ABRAHAM
July 16, 2004
MATHEW Vs. RANGE OFFICER CHEDELATH
June 11, 2004
MATHEW JOSEPH Vs. JOHNY SUNNY
June 24, 2004
MATHEW LUKE Vs. STATE OF KERALA
May 27, 2004
MEAT PRODUCTS OF INDIA LTD Vs. STATE OF KERALA
September 25, 2004
MEDICAL ACCIDENT PREVENTION SOCIETY Vs. COMMISSIONER OF INCOME TAX
September 17, 2004
MEDICAL TRUST HOSPITAL Vs. STATE OF KERALA
March 26, 2004
MEDIVISION SCAN AND DIAGNOSTIC RESEARCH CENTRE PVT LTD Vs. MEDIVISION IND DIAGNOSTIC CENTRE
May 17, 2004
MEENA Vs. CORPORATION OF COCHIN
July 27, 2004
MESSRS MERCHEM LTD Vs. KERALA STATE POLLUTION CONTROL BOARD
August 31, 2004
MOHAMMED Vs. STATE OF KERALA
June 17, 2004
MOHAMMED ISMAIL Vs. SHAMSUDDEEN
March 23, 2004
MOHAMMED ISMAIL Vs. STATE OF KERALA
July 19, 2004
MOHANA PAI Vs. JABBAR
June 11, 2004
MOHANACHANDRAN NAIR Vs. ANDOORKONAM SERVICE CO OPERATIVE BANK LTD
July 8, 2004
MOHANAN Vs. STATE OF KERALA
June 22, 2004
MOHANKUMAR Vs. GURUVAYUR DEVASWOM BOARD
October 29, 2004
MOIDEENKUTTY Vs. STATE OF KERALA
May 24, 2004
MOOPPAN COMPLEX MERCHANTS ASSOCIATION Vs. RAVEENDRAN
October 8, 2004
MOTHER SUPERIOR Vs. KERALA WATER AUTHORITY
December 8, 2004
MOUVANAL SURENDRA Vs. EDACHERIAN RAMACHANDRAN
February 20, 2004
MUHAMMED KUNJU Vs. UNION OF INDIA
November 5, 2004
MUJEEB RAHMAN Vs. STATE OF KERALA
December 17, 2004
MULLOOR CHIT FUND Vs. PATHUMMA BEEVI
July 20, 2004
MUNDAKKAYAM SADASIVAN Vs. GREATER COCHIN DEVELOPMENT
August 16, 2004
MUNEERUL ISIAM SANGHAM Vs. VALIYA PEEDIKAKKAL KUNHAMU
June 18, 2004
MURALIDHARAN NAIR Vs. STATE OF KERALA
May 21, 2004
MUSTAFA HAJI Vs. UMBICHI
July 2, 2004
N C K TOURIST HOME PVT LTD Vs. KOZHIKODE NAGARA SABHA
June 22, 2004
N KRISHNAN NAIR Vs. SIVASANKARAN PILLAI
November 8, 2004
N N SASI Vs. STATE OF KERALA
June 4, 2004
N P KARTHIAYANI Vs. KALKULANGARA ANANDAN
March 8, 2004
N RAMCHANDRAN POTTI Vs. KUMARI THANKAM K K
July 15, 2004
N RAVEENDRAN Vs. MANAGER SREE NARAYANA COLLEGES
December 17, 2004
N U JOSEPH Vs. COMMISSIONER OF INCOME TAX
December 3, 2004
NADEERA Vs. STATE OF KERALA
December 3, 2004
NARAYANA DHARMASABHA Vs. SATHIAPALAN
March 19, 2004
NARAYANAN Vs. VINOD
May 27, 2004
NASEERA BEEVI Vs. STATE ELECTION COMMISSION
March 9, 2004
NATIONA INSURANCE COMPANY LIMITED Vs. ABDUL LATHEEF
January 20, 2004
NATIONAL INSURANCE CO LTD Vs. VEENA
January 14, 2004
NATIONAL THERMAL POWER CORPORATION LTD Vs. RAGHUL CONSTRUCTIONS PVT LTD
December 20, 2004
NAZAR Vs. STATE OF KERALA
March 25, 2004
NEELALOHITHADASAN NADAR Vs. STATE OF KERALA
December 14, 2004
NEW INDIA ASSURANCE CO LTD Vs. LALITHA BAI AMMA
January 20, 2004
NEW MADEENA SAW MILLS Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME TAX AND SALES TAX
November 9, 2004
NOBEL T FRANCIS Vs. SALEENA JOS
August 16, 2004
NORTH MALABAR GRAMIN BANK OFFICER ASSOCIATION Vs. RESERVE BANK OF INDIA
February 5, 2004
O K GOPI Vs. T F JOSEPH
March 8, 2004
O K MOIDU DIED Vs. O K AYISHA UMMA
June 3, 2004
OMANAKUTTAN Vs. SAJAN THOMAS
April 6, 2004
ORIENTAL INSURANCE CO LTD Vs. RASHEED
May 31, 2004
ORIENTAL INSURANCE CO LTD Vs. USHA GOPALAKRISHNAN
June 3, 2004
ORIENTAL INSURANCE CO LTD Vs. JOHN VARGHESE
September 17, 2004
P C SIVADASAN Vs. STATE
November 26, 2004
P H RUKHIYA BEEVI Vs. STATE OF KERALA
June 30, 2004
P J FRANCIS Vs. A PRADEEP
July 13, 2004
P N SALIM Vs. P J THOMAS
February 6, 2004
P R UMADEVI Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES LTD
September 7, 2004
P RAJENDRAN Vs. STATE CO OPERATIVE ELECTION
February 13, 2004
P S LEELA Vs. REGISTRAR HIGH COURT OF KERALA
January 9, 2004
P S RAJESH Vs. ALUVA MUNICIPALITY
November 24, 2004
P U K MENON Vs. EXCELADS P LTD
April 6, 2004
P V JOSEPH Vs. DISTRICT COLLECTOR KOTTAYAM
June 25, 2004
P V SATHEESH ALLEPPEY Vs. E M THOMAS
December 1, 2004
P&P RUBBER CO Vs. INTELLIGENCE OFFICER
February 26, 2004
P. M. ABRAHAM Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
June 24, 2004
PADMACHANDRAN Vs. STATE OF KERALA
June 28, 2004
PADMACHANDRAN Vs. STATE OF KERALA
June 29, 2004
PADMAKUMAR Vs. UNNIKRISHNAN
February 16, 2004
PADUPPU KSHEEROLPADAKA SAHAKARANA SANGHAM LTD Vs. C VARGHESE
February 25, 2004
PAKRAN Vs. KUNHIRAMAN NAMBIAR
January 20, 2004
PALLIPURAM SERVICE CO OPERATIVE BANK Vs. LABOUR WELFARE FUND INSPECTOR
May 19, 2004
PAN INDIA NETWORK INFRAVEST PVT LTD Vs. STATE OF KERALA
December 21, 2004
PANKAJAKSHY Vs. STATE BANK OF TRAVANCORE
July 28, 2004
PAPPACHAN Vs. MUTHU
November 15, 2004
PAPPINISSERY VISHA CHIKILSA SOCIETY Vs. STATE OF KERALA
November 24, 2004
PARAMAN Vs. STATE OF KERALA
February 4, 2004
PARAMEKKAVU DEVASWOM Vs. RAMCHANDARAN
September 16, 2004
PARAMESWARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
June 2, 2004
PARAMESWARAN Vs. STATE OF KERALA
February 11, 2004
PAREEKUTTY Vs. UNION OF INDIA
July 9, 2004
PARUKUTTY AMMA Vs. THANKAM AMMA
February 5, 2004
PATHOOTTY Vs. DISTRICT COLLECTOR
June 15, 2004
PATHUMMA Vs. STATE ELECTION COMMISSION
May 25, 2004
PAUL AND SONS WOOD DESIGNS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
March 22, 2004
PAUL MATHEW AND CO. Vs. COMMISSIONER OF INCOME-TAX
November 5, 2004
PAVANA AGENCY Vs. STATE OF KERALA
April 28, 2004
PAZHUKKAMATTOM DEVASWOM Vs. KUNJU MUHAMMED
December 17, 2004
PEN BOOKS P LTD Vs. PADMARAJ
April 6, 2004
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF KERALA
January 7, 2004
PERAVOOR GRAMA PANCHAYAT Vs. K P RAFI
May 25, 2004
PERIYAR AND PAREEKANNI RUBBERS LTD Vs. STATE OF KERALA
March 25, 2004
PETER Vs. STATE OF KERALA
March 28, 2004
POOLAKKAL AYISAKUTTY Vs. PARAT ABDUL SAMAD
November 12, 2004
PRAKASH BABU Vs. STATE OF KERALA
June 17, 2004
PRASANTH U T ASSISTANT SUREGON PUBLIC HEALTH CENTRE Vs. DIRECTOR OF HEALTH SERVICES
January 30, 2004
PRATHAPAN Vs. P R RAMA WARRIER
April 2, 2004
PREMLAL Vs. GOVERNMENT OF KERALA
March 22, 2004
PRINCIPAL GOVT HIGHER SECONDARY SCHOOL KOTTAPPURAM Vs. PAIKKARATHODI SAKEER
January 23, 2004
PRINCIPAL SECRETARY TO GOVERNMENT Vs. K P JAYAPRAKASH
March 10, 2004
PUNALUR PAPER MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOMETAX CIRCLE I
November 23, 2004
PURUSHAN Vs. STATE OF KERALA
November 10, 2004
PURUSHOTHAMAN Vs. RADHAKRISHNAN
July 2, 2004
PURUSHOTHAMAN Vs. STATE OF KERALA
July 12, 2004
PUSHPANGADHAN Vs. STATE OF KERALA
June 16, 2004
PUTHUKKUDI MALIAKKAL SAIFFUDDIN Vs. PRAKASAN
April 2, 2004
R BABU Vs. C SURESH
May 17, 2004
R GEETHA Vs. UNION OF INDIA
September 8, 2004
R NAGARAJAN Vs. INTELLIGENCE OFFICER
March 29, 2004
R P PATEL Vs. ASST DIRECTOR OF INCOME TAX
December 21, 2004
R RANGANATHA REDDIAR Vs. INCOME TAX OFFICER
December 2, 2004
R SURESH KUMAR Vs. STATE OF KERALA
August 6, 2004
R. BHARATHAN Vs. COMMISSIONER OF INCOME TAX
December 2, 2004
RADHA Vs. DY DIRECTOR EDUCATION
August 18, 2004
RADHIKA DEVI Vs. VASANTHA
January 30, 2004
RAGHAVA PODUVAL Vs. SPECIAL TAHSILDAR
August 13, 2004
RAGHUNATHAN Vs. STATE OF KERALA
March 27, 2004
RAJAMONY Vs. DIRECTOR OF COLLEGIATE EDUCATION
March 25, 2004
RAJAN Vs. SADANANDAN
July 27, 2004
RAJAN Vs. STATE OF KERALA
December 9, 2004
RAJAN S O VASU Vs. EXCISE INSPECTOR KASARAGOD RANGE
March 12, 2004
RAJAPPAN Vs. SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCE AND TECHNOLOGY
January 14, 2004
RAJENDRA KAMMATH Vs. ANAND BAI
November 9, 2004
RAMACHANDRAN Vs. K DINESHAN
November 4, 2004
RAMACHANDRAN Vs. STATE OF KERALA
November 30, 2004
RAMAN NAIR & OTHERS Vs. V.S.E. VASUDEVA PANICKER & OTHERS
July 20, 2004
RAMAYYAN Vs. RAJAGOPAL
August 4, 2004
RASHEED Vs. TAHSILDAR
October 28, 2004
RASHINLAL Vs. REGIONAL TRANSPORT AUTHORITY
February 11, 2004
RASI Vs. STATE OF KERALA
March 10, 2004
RATHEESH BABU Vs. UNIVERSITY GRANTS COMMISSION
August 13, 2004
RAVI S O KOCHAPPAN Vs. STATE OF KERALA
March 23, 2004
RAZAK Vs. UNION OF INDIA
November 22, 2004
REEJA Vs. STATE OF KERALA
June 8, 2004
REETA GEORGE Vs. SPECIAL TAHSILDAR
November 15, 2004
REGHUNATH Vs. THIRUVALLA MUNICIPALITY
July 21, 2004
REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. K O JOHN
August 16, 2004
REJEENA Vs. STATE OF KERALA
December 3, 2004
REJIMOL Vs. ASST EDUCATIONAL OFFICER
June 29, 2004
REJIMOL V ASST EDUCATIONAL OFFICER Vs. STATE
June 29, 2004
RETNAKARAN Vs. ROSY
July 19, 2004
RETNAKARAN Vs. THIMOTHY DIED
July 19, 2004
RICETECH AGRO MILLS P LTD Vs. SALES TAX OFFICER
September 23, 2004
ROSAMMA MATHEW Vs. STATE OF KERALA
June 30, 2004
ROSHAN Vs. STATE OF KERALA
November 5, 2004
S E P R EMPLOYEES ASSOCIATION Vs. NATIONAL PRODUCTIVITY COUNCIL
June 4, 2004
S SANTHA KUMAR Vs. CHERUKATTU KARTHIAYANI
April 2, 2004
S SUNIL KUMAR Vs. P PRAKASH
November 10, 2004
S. E. P. R. EMPLOYEES ASSOCIATION Vs. ADDITIONAL LABOUR COMMISSIONER
June 4, 2004
S. PARAMESWARAN Vs. STATE OF KERALA AND ORS.
May 28, 2004
S. RATNAM PILLAI (DECD.) THROUGH LR Vs. COMMISSIONER OF INCOME TAX
November 17, 2004
S.N. COLLEGES Vs. RAVEENDRAN
February 13, 2004
SACHIDANANDAN Vs. CHETTISSERY KHADER
February 6, 2004
SADANANDA SWAMY Vs. UNION OF INDIA
April 7, 2004
SAFIA USMAN Vs. HABEEBAH
December 1, 2004
SAGAR THOMAS Vs. STATE
September 16, 2004
SAILESH Vs. STATE OF KERALA
June 23, 2004
SAINABA Vs. SHAMSUDEEN
June 30, 2004
SAJ FLIGHT SERVICES PVT LTD Vs. LOUIS PEREIRA
November 1, 2004
SAJEEV T K Vs. PROVIDENT FUND COMMISSIONER
May 25, 2004
SAJU K ABRHAM Vs. INCOME TAX OFFICER
September 28, 2004
SALEEM KUMAR Vs. STATE OF KERALA
June 2, 2004
SALES TAX OFFICER Vs. LOUIS DREYFUSS INDIA PVT LTD
January 30, 2004
SALI Vs. STATE OF KERALA
December 21, 2004
SALI GEORGE Vs. STATE OF KERALA
February 26, 2004
SALIJA Vs. UNNIKRISHNAN
May 27, 2004
SALLY THOMAS Vs. STATE OF KERALA
January 23, 2004
SALMA BEEVI Vs. NALINI
December 17, 2004
SAMPANNA KURIES (P) LTD. Vs. INCOME TAX OFFICER
September 16, 2004
SAMUEL Vs. STATE OF KERALA
August 24, 2004
SANJO POULTRY FARM Vs. STATE OF KERALA
April 6, 2004
SANTHAPPU ALI Vs. BHASKARAN
October 12, 2004
SARADA Vs. PRADEEP KUMAR
August 18, 2004
SAROJINI RADHAMMA Vs. BHASKARAN PILLAI
October 1, 2004
SATHEESH KUMAR Vs. TRAVANCORE DEVASWOM BOARD
November 24, 2004
SEBASTIAN Vs. A K MOHAMED THAMIM
October 13, 2004
SEBASTIAN Vs. STATE OF KERALA
April 7, 2004
SECRETARY Vs. K P RAFI
May 25, 2004
SECRETARY COCHIN DEVASWOM BOARD TRICHUR Vs. RADHAKRISHNAN KURUP
March 9, 2004
SECRETARY THALAVOOR GRAMA PANCHAYAT Vs. SALIM
August 12, 2004
SECRETARY TO GOVERNMENT Vs. MARY
June 25, 2004
SELVARAJ FRANCIS Vs. RETURNING OFFICER
October 21, 2004
SHAHUL HAMEED Vs. KERALA STATE
September 15, 2004
SHAJI Vs. STATE CO OPERATIVE ELECTIONS
July 1, 2004
SHAJI Vs. STATE OF KERALA
January 7, 2004
SHAJILAL Vs. V LEENA
January 15, 2004
SHAMSUDDHIN Vs. STATE OF KERALA
July 6, 2004
SHAMSUDEEN Vs. TAHSILDAR
October 24, 2004
SHANMUGAM Vs. KERALA WATER AUTHORITY
February 16, 2004
SHANMUKHAN Vs. JOINT REGISTRAR
February 12, 2004
SHEIK ABDUL SALAM Vs. SAIBUNNISA
February 13, 2004
SHERAFUDDIN Vs. STATE OF KERALA
June 16, 2004
SHERRY JACOB Vs. CANARA BANK
November 10, 2004
SHIBU C F Vs. DEPUTY DIRECTOR OF PANCHAYATH
September 10, 2004
SHREYAS KUMAR Vs. DIRECTOR KERALA STATE LOTTERIES
December 14, 2004
SIBY JOSEPH Vs. STATE ELECTION COMMISSION
July 30, 2004
SIMI DAVIS Vs. COMMISSIONER OF INCOME TAX
September 7, 2004
SIRAJ Vs. HIGH COURT OF KERALA
August 6, 2004
SIVARAMAN NAIR Vs. PLANTATION CORPORATION OF KERALA LTD
September 9, 2004
SIVASAKTHI ENGINEERING AND FABRICATORS Vs. SALES TAX OFFICER II CIRCLE PALAKKAD
August 9, 2004
SOBHA B NAIR Vs. UNIVERSITY OF KERALA
January 22, 2004
SOBHA KUMAR Vs. STATE OF KERALA
June 9, 2004
SOBHANA K Vs. STATE OF KERALA
August 18, 2004
SOMAN Vs. GEOLOGIST
August 24, 2004
SOMAN Vs. K S R T C
December 24, 2004
SOUTHERN RAILWAY LABOUR UNION Vs. UNION OF INDIA
July 23, 2004
SR EASTHALA Vs. KERALA WATER AUTHORITY
December 8, 2004
SREEDHARAN NAMBOODIRI Vs. DEVAKI ANTHARJANAM
March 31, 2004
SREEKUMAR Vs. TRAVANCORE DEVASWOM BOARD
November 24, 2004
SREEKUMAR S MENOM Vs. STATE OF KERALA
February 19, 2004
ST JOHNS JACOBITE SYRIAN CHURCH Vs. FR JOHN MOOLAMATTOM
November 3, 2004
STANDARD STONEWARES AND TILES Vs. APPEELLATE AUTHORITY
March 15, 2004
STATE BANK OF TRAVANCORE Vs. DISTRICT COLLECTOR
January 12, 2004
STATE BANK OF TRAVANCORE Vs. JUDY THOMAS
November 5, 2004
STATE BANK OF TRAVANCORE AND ORS. Vs. JUDY THOMAS
November 6, 2004
STATE OF KERALA Vs. C CHATHAN
November 17, 2004
STATE OF KERALA Vs. UNNI
October 6, 2004
STATE OF KERALA Vs. SURYA CONSTRUCTIONS
December 15, 2004
STATE OF KERALA Vs. KUTTAPPAN
November 30, 2004
STATE OF KERALA Vs. MARIYAMMA
November 26, 2004
STATE OF KERALA Vs. M AYOOB
August 2, 2004
STATE OF KERALA Vs. K M JOSEPH
August 16, 2004
STATE OF KERALA Vs. SOMA THAMAS
January 15, 2004
STATE OF KERALA Vs. ABDUL SATHAR P
January 15, 2004
STATE OF KERALA Vs. RIYA MUHAMMED
January 27, 2004
STATE OF KERALA Vs. M GOPALAN
January 30, 2004
STATE OF KERALA Vs. JAYASREE K M
March 10, 2004
STATE OF KERALA Vs. T K KURUVILLA
March 3, 2004
STATE OF KERALA Vs. PEPSICO INDIA HOLDINGS PVT LTD
June 15, 2004
STATE OF KERALA Vs. SIRAJ TIMBERS
April 6, 2004
STATE OF KERALA Vs. ANTONY
May 24, 2004
STATE OF KERALA Vs. SHAJI
May 24, 2004
SUBAIDA BEEVI S Vs. STATE OF KERALA
November 4, 2004
SUBAIR Vs. STATE OF KERALA
June 23, 2004
SUBIN K VALSAN Vs. STATE OF KERALA
December 17, 2004
SUBRAMANIAN Vs. RADHAKRISHNAN
November 12, 2004
SUBRAMONIAN Vs. RADHAKRISHNAN
March 18, 2004
SUDHA BEEVI Vs. STATE OF KERALA
April 2, 2004
SUDHAKARA KURUP Vs. RETURNING OFFICER
July 13, 2004
SUDHAKARAN Vs. STATE OF KERALA
May 27, 2004
SUDHAKARAN Vs. PSC
June 18, 2004
SUDHEER Vs. KSRTC
August 18, 2004
SUGANDHI KAMAL Vs. INTELLIGENCE OFFICER SQUAD NO II COMMERCIAL TAXES ALAPPUZHA
June 24, 2004
SUGATHAN Vs. COCHIN DEVASWOM BOARD
August 3, 2004
SUKESINI AMMA Vs. NAGARAJALU
February 25, 2004
SUKUMARAN NAIR Vs. STATE OF KERALA
September 8, 2004
SULAIKHA CLAY MINES Vs. ALPHA CLAYA
August 9, 2004
SULEKHA Vs. STATE LEVEL COMMITTEE FOR SALES TAX
May 28, 2004
SUNDARAM Vs. RAJEEV
February 27, 2004
SUPRA HI-TECH ELECTRO EQUIP. (P) LTD. Vs. DY. COMMR. OF C. EX.
February 20, 2004
SURENDRAN Vs. RAMACHANDRAN
February 20, 2004
SURESH BABU Vs. STATE
June 11, 2004
T M KURUVILLA Vs. ASST COMMISSIONER ASSESSMENT
July 15, 2004
T N DEVI Vs. A C HARIDAS
August 19, 2004
T O ALIAS Vs. T O ABRAHAM and CO
July 12, 2004
T P KAMALAKSHMI AMMA Vs. SPECIAL TAHASILDAR
June 2, 2004
T PAVEEN Vs. STATE OF KERALA
July 30, 2004
T RAJAPPAN ACHARI Vs. MADHAVA KAMMATHI
November 26, 2004
TASHI DELEK GAMING SOLUTIONS PVT LTD Vs. STATE OF KERALA
April 28, 2004
TELECOM DISTRICT MANAGER Vs. LABOUR COURT
March 4, 2004
THANKACHAN Vs. UNION OF INDIA
February 10, 2004
THAZHATHE PUTHEN VEETTIL KRISHNAN NAIR Vs. MOHAMMED
March 9, 2004
THE DIRECTOR GENERAL OF SHIPPING AND ANR. Vs. A.M. GEORGE
June 15, 2004
THOMAS Vs. REGIONAL TRANSPORT AUTHORITY
August 17, 2004
THOMAS Vs. K C THOMAS
October 9, 2004
THOMAS Vs. SUB ORDINATE JUDGES COURT
February 27, 2004
THOMAS K VARGHESE Vs. FAMILY COURT
April 28, 2004
THOMAS MATHEW Vs. SECRETARY TO GOVERNMENT
March 31, 2004
THRESIA Vs. CORPORATE MANAGER C M S SCHOOLS
December 6, 2004
THRIUMBADI RUBBER CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 10, 2004
THULASI Vs. STATE OF KERALA
December 6, 2004
TOJA TYRES and TREADS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 10, 2004
TOURISM DEPARTMENT Vs. INDUSTRIAL TRIBUNAL,KOLLAM
November 8, 2004
TRIVANDRUM CO OPERATIVE AGRICULTURAL and RURAL DEVELOPMENT BANK LTD Vs. STATE OF KERALA
June 2, 2004
TVS SRICHAKRA LTD Vs. STATE OF KERALA
February 3, 2004
UDAYAKARAN Vs. AHAMMEDKANNU
May 25, 2004
UMESH Vs. STATE OF KERALA
November 25, 2004
UMMERKOYA Vs. C K LAZAR
October 11, 2004
UNION OF INDIA Vs. ALL INDIA FEDERATION OF CUSTOMS
December 17, 2004
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 13, 2004
UNION OF INDIA & ORS. Vs. N.V. ALEX & ANR.
December 17, 2004
UNITED INDIA INSURANCE CO LTD Vs. RAVI
August 6, 2004
UNITED TOURS and TRAVELS Vs. COMMISSIONER OF INCOME TAX
November 29, 2004
UNITED UMBRELLA MART Vs. STATE OF KERALA
November 10, 2004
UNIVERSITY OF KERALA Vs. SANKARAN NAMPOOTHIRY
December 17, 2004
UNIVERSITY OF KERALA Vs. MOLLOY FRANCIS
July 21, 2004
V AISHA KUNJU Vs. DEPUTY DIRECTOR OF EDUCATION
March 17, 2004
V J ANTONY Vs. STATE OF KERALA
December 6, 2004
V MOHANDAS Vs. COMMISSIONER OF INCOME TAX
August 12, 2004
V R PRAVEEN Vs. ISMAYIL
June 29, 2004
V SUSEELAN Vs. T P LEELA
January 22, 2004
V V GEORGE Vs. STATE OF KERALA
February 13, 2004
V Z CHERIAN Vs. JESSY WAS
March 19, 2004
V.K. PRASAD Vs. UNION OF INDIA
March 12, 2004
VAIJAYANTHI Vs. MARY
June 3, 2004
VAISAKUMAR Vs. SUPREME FINANCIERS
August 19, 2004
VALIYAVEETTIL KOCHUKALAN RAGHAVAN Vs. VALIYAVEEDU PARAMBIL VALSARAJ
July 15, 2004
VARGHESE Vs. KRISHNAN NAIR
May 26, 2004
VARGHESE Vs. STATE OF KERALA
March 10, 2004
VARKEY JACOB Vs. COMMISSIONER OF INCOME TAX
November 26, 2004
VARKISONS ENGINEERS Vs. KINETIC FOUNDATIONS PVT LTD
November 26, 2004
VARNANA JEWELLERY Vs. STATE OF KERALA
February 26, 2004
VASANT GORDHANDAS Vs. COMMISSIONER OF INCOME TAX
August 6, 2004
VASUDEVAN NAIR Vs. STATE OF KERALA
November 30, 2004
VASULAL INTERNATIONAL Vs. ADDITIONAL SALES TAX OFFICER II 1ST CIRCLE
August 3, 2004
VEEBROS FREIGHT CARRIERS Vs. ESHITA AGENCY KOCHI
June 3, 2004
VELIMALAI RUBBER CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
July 29, 2004
VENUGOPAL Vs. KRISHNANKUTTY
June 30, 2004
VIDYUT METALIC LIMITED Vs. INTELLIGENCE OFFICER
September 7, 2004
VIJAYA Vs. KABEER
December 20, 2004
VIJAYAKUMARAN NAIR V Vs. STATE BANK OF TRAVANCORE
October 27, 2004
VIJAYALAKSHMI Vs. RAJASEKHARAN NAIR
October 19, 2004
VIJAYAN Vs. KERALA PUBLIC SERVICE COMMISSION
September 16, 2004
VIJAYAN Vs. STATE OF KERALA
August 19, 2004
VIJAYAN Vs. COCHIN DEVASWOM BOARD
August 25, 2004
VIJAYAN Vs. CHANGANASSERY MUNICIPALITY
February 10, 2004
VIJAYAN Vs. STATE OF KERALA
March 23, 2004
VIMAL ARAKKAL Vs. CORPORATION OF COCHIN
September 23, 2004
VIMAL ARAKKAL Vs. CORPORATION OF COCHIN
December 6, 2004
VINOD Vs. SASEENDRAN NAIR
November 17, 2004
VIPINACHANDRAN Vs. XAVIER
April 2, 2004
WEST FORT HOSPITAL Vs. STATE OF KERALA
August 6, 2004
WILSON Vs. LALITHA BAI AMMA
January 20, 2004
WONDER HOUSE PRODUCTIONS PVT. LTD Vs. STATE OF KERALA
March 5, 2004
YESBEE CARBOTIC PVT LTD Vs. STATE OF KERALA
November 4, 2004