Case Index

Title
Date
A P M G PLI ORISSA CIRCLE Vs. MUKUNDALAL PANDA
September 3, 2004
BIRABHADRA SAHOO Vs. MANAGING DIRECTOR SHRIRAM CITY UNION FINANCE LTD
June 21, 2004
CESCO Vs. NIRMAL CHANDRA NAYAK
September 3, 2004
L I C OF INDIA Vs. SNEHALATA NAYAK
September 17, 2004
SUB-POSTMASTER MALISAHI POST OFFICE Vs. BANSIDHAR GURU
September 3, 2004
SWAPU GAS AGENCIES Vs. SHAKTI PRASANNA NAYAK
May 17, 2004