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Case Index
Title
Date
AGGARWAL SWEET PALACE Vs. ASSISTANT REGISTRAR OF TRADE MARKS
September 9, 2004
APPLE LABORATORIES LIMITED Vs. BOOTS COMPANY PLC
July 9, 2004
ATLAS CYCLE INDUSTRIES LIMITED Vs. RALSON INDIA LIMITED
August 27, 2004
AYSHA HOSIERY FACTORY PVT LTD Vs. ASHA HOSIERIES
June 16, 2004
B MOHAMED YOUSUFF Vs. P DORAISAMY GOUNDER
August 6, 2004
BABULAL G JAIN Vs. GOLDEN VIEW ELECTRICAL INDUSTRIES PVT LTD
October 27, 2004
BALAJI CONSUMER PRODUCTS OF INDIA Vs. CHINNASWAMI
August 3, 2004
BALAJI INDUSTRIES Vs. NARULA INDUSTRIES
October 1, 2004
BATA INDIA LIMITED Vs. DEPUTY REGISTRAR OF TRADE MARKS
August 31, 2004
BEECHAM GROUP PLC Vs. S R K PHARMACEUTICALS
January 29, 2004
BERKEFELD FILTER ANALAGENBAU GMBH Vs. REGISTRAR OF TRADE MARKS
October 1, 2004
BHAGWANT LAL CHAMAN LAL Vs. SHULTON INC
October 27, 2004
BINNY LIMITED Vs. MAHAVIR POLYMERS PRIVATE LIMITED
February 5, 2004
BOMBAY ENTERPRISES Vs. B R MECHANICAL CORPORATION
January 21, 2004
CADILA LABORATORIES LIMITED Vs. BURROUGHS WELLCOME INDIA LTD
September 8, 2004
CADILA LABORATORIES LTD Vs. KHANDELWAL LABORATORIES LTD
September 8, 2004
CAVINKARE PVT LTD Vs. LATHA C MOHAN
July 7, 2004
CHAMPAGNE MOET AND CHANDON Vs. MOETS
October 27, 2004
CHANDRA PRAKASH VARLANI Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
July 7, 2004
CHATEAU DE COGNAC S A Vs. SHAW WALLACE AND CO LTD
October 27, 2004
DIFFUSION ENGINEERS LTD Vs. EUTETIC CORPORATION
July 1, 2004
FENA PRIVATE LIMITED Vs. NIPA CHEMICALS PVT LTD
February 4, 2004
FLOWER TOBACCO COMPANY Vs. REGISTRAR OF TRADE MARKS
August 6, 2004
HANUMAN MAL CHORADIA Vs. F W WOOLWORTH CO
September 2, 2004
HARJEET KAUR Vs. DEPUTY REGISTRAR OF TRADE MARKS
October 1, 2004
I K SONS Vs. PRAKASH BRASSWARE INDUSTRIES
August 27, 2004
JACQUES JAUNET S A Vs. NEW MAN
August 3, 2004
JANARDAN PRASAD SINGH Vs. JITENDRA KUMAR
October 1, 2004
JINDAL ROLLING MILLS LTD Vs. GANESH ROLLING MILLS
October 1, 2004
JUPITER INFOSYS LTD Vs. INFOSYS TECHNOLOGIES LIMITED
September 9, 2004
KALYANPURI FLOUR MILLS PVT LTD Vs. JAGMOHAN KUMAR
June 28, 2004
KAMALA DEVI Vs. P M PALANI MUDALIAR AND CO
August 4, 2004
KONINKLIJKE PHILIPS ELECTRONICS NV Vs. KAY KAY HOME APPLIANCES PVT LTD
August 4, 2004
KURIAN AND ASSOCIATES Vs. MALHOTRA RETRADING PRODUCTS
September 9, 2004
LATHA C MOHAN Vs. CAVINKARE PVT LTD
July 7, 2004
MADAN GOPAL HOSIERY Vs. ASSISTANT REGISTRAR OF TRADE MARKS
February 5, 2004
MARCONI ELECTRONICS Vs. MARCONI COMPANY LTD
January 29, 2004
MOTOR INDUSTRIES COMPANY LIMITED Vs. CAPITAL AUTOMOBILES
December 3, 2004
MURUGAN PAINTS CORPORATION Vs. R KRISHNAMURTHY
August 3, 2004
NARENDRA KUMAR TANK Vs. CLASSIC ELECTRICALS LIMITED
February 4, 2004
NEW NANDI SEEDS CORPORATION Vs. M V SUBBAIAH
June 11, 2004
NUTRINE CONFECTIONERY CO LTD Vs. AYYAN FIREWORKS FACTORY PVT LTD
August 27, 2004
P DORAISAMY GOUNDER ESWARAMURTHY Vs. B MOHAMED YOUSUFF
August 6, 2004
P KAMALA DEVI CHORDIA Vs. P GANESHAN
August 4, 2004
P M DIESEL PVT LTD Vs. THUKRAL MECHANICAL WORKS
October 27, 2004
P MITTULAUL LALAH AND SONS Vs. LAL PRODUCTS
September 9, 2004
PEE CEE SOAP AND CHEMICALS LIMITED Vs. REGISTRAR OF TRADE MARKS
October 25, 2004
PRASHANT SHARMA Vs. ASSISTANT REGISTRAR OF TRADE MARKS
September 2, 2004
PRESTIGE HOUSEWARES INDIA LIMITED Vs. REGISTRAR OF TRADE MARKS
October 1, 2004
R AYYA NADAR KARTHIK Vs. P IYA NADAR CHARITABLE TRUST
December 3, 2004
R K CABLE COMPANY Vs. REGISTRAR OF TRADE MARKS
August 31, 2004
RAJAPALAYAM INDUSTRIAL AND COMMERCIAL SYNDICATE LTD Vs. P IYA NADAR CHARITABLE TRUST
December 3, 2004
RAM GOPAL SOAP FACTORY Vs. GODREJ SOAPS LTD
September 8, 2004
RAM TIKAI ENGINEERING WORKS Vs. BATA INDIA LIMITED
January 21, 2004
RAMESH L VADODARIA Vs. ASSITANT REGISTRAR OF TRADE MARKS
September 9, 2004
RANBAXY LABORATORIES LIMITED Vs. V ANAND PRASAD AND 4 ORS
January 29, 2004
RANBAXY LABORATORIES LTD Vs. VETS FARMA PRIVATE LTD
October 1, 2004
S K PATEL Vs. DEPUTY REGISTRAR OF TRADE MARKS
August 27, 2004
S V SIVALINGA NADAR AND SONS Vs. JOINT REGISTRAR OF TRADE MARKS
September 3, 2004
SAKTHI TRADERS Vs. SAKTHI SUGARS
July 7, 2004
SANDOZ LIMITED Vs. HICO PRODUCTS
September 8, 2004
SHALIMAR AGARBATTI COMPANY Vs. N RANGA RAO AND SONS
June 3, 2004
SHANTI SAGAR Vs. NEW SHANTHI SAGAR
October 25, 2004
SILCO SILK MILLS Vs. SHANTI SILKS
October 1, 2004
SITARAM RAWAL AND MADANLAL RAWAL Vs. SUBHASH CHANDER GUPTA
October 25, 2004
SIVANESAN AND CO Vs. DEPUTY REGISTRAR OF TRADE MARKS
February 4, 2004
SMITHKLINE AND FRENCH LABORATORIES LTD Vs. EROS PHARMA P LTD
September 3, 2004
SOCIETE DES PRODUITS Vs. V M CONFECTIONERY LIMITED
August 27, 2004
SOLVAY AND CIE Vs. MEXIN MEDICAMENTS PRIVATE LIMITED
August 27, 2004
SONA TEA HOUSE Vs. SONA SPICES PRIVATE LTD
August 4, 2004
SWASTIK PIPES LTD Vs. RIKAB CHAND JAIN
January 30, 2004
SYLVANIA LAXMAN LIMITED Vs. B L AND SONS
August 27, 2004
UNITED BREWERIES LIMITED Vs. BALBIR AND SON AGENCIES
October 27, 2004
USHA RANI Vs. REGISTRAR OF TRADE MARKS
August 27, 2004
V S DHANASEKAR Vs. K LOKAIYAN
February 5, 2004
VIMAL MILLS INDIA Vs. HARISH TEXTILE MILLS
September 8, 2004