Case Index

Title
Date
A H MAHALAKSHMI Vs. JAWAHARLAL NEHRU MEDICAL COLLEGE BELGAUM
October 15, 2004
A HASAN BAVA Vs. P V UPADHYA
June 11, 2004
A M E TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
August 6, 2004
A M KHAITHAN Vs. M SHESHAPPA
July 23, 2004
A MADHAVA ACHARYA Vs. STATE OF KARNATAKA
April 1, 2004
A MANAVALAGAN Vs. A KRISHNAMURTHY
April 17, 2004
A N SRINIVASA MURTHY Vs. BANGALORE ELECTRICITY SUPPLY CO LTD
October 29, 2004
A S N MURTHY Vs. UNION OF INDIA UOI
April 6, 2004
A S PATTABIRAMAN Vs. SHOBHA S HADLI
March 11, 2004
A SATHYAPAL Vs. YASMIN BANU ANSARI
February 27, 2004
A. Kannan (deceased) by L.Rs. Vs. Smt. Khatun Bee and another
April 2, 2004
A.N. Visweswaraiah Vs. Bangalore Development Authority
July 16, 2004
ABDUL KAREEM ALIAS MOHAMMED SALEEM Vs. ASSISTANT COMMISSIONER
July 14, 2004
ABDUL KHADER Vs. SRI DANDU MARIYAMMAN TEMPLE TRUST
January 23, 2004
ABDUL RAZAK Vs. STATE OF KARNATAKA
January 12, 2004
ABDUL RAZAK Vs. ASSISTANT COMMISSIONER DAVANAGERE SUB DIVISION DAVANAGERE
November 17, 2004
ABRAHAM G KARIMPANAL Vs. NIL
March 8, 2004
ACHARYA PATHASHALA EDUCATION TRUST Vs. STATE OF KARNATAKA
August 31, 2004
Additional Central Provident Fund Commissioner and another Vs. A. Narayan
November 22, 2004
ADIVELU Vs. NARAYANACHARI
December 18, 2004
AEG AKTIENGESLLSCHAFT Vs. COMMISSIONER OF INCOME TAX
March 17, 2004
AFROZ BANU Vs. NANDARAM
January 14, 2004
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. ASSISTANT COMMISSIONER CUM LAND ACQUISITION OFFICER
June 24, 2004
AJITH SINGH Vs. GENERAL MANAGER MYSORE TELECOME DISTRICT
January 6, 2004
ALL INDIA VIJAYA BANK OFFICERS ASSOCIATION Vs. VIJAYA BANK BANGLORE
June 18, 2004
AMEER Vs. STATE OF KARNATAKA
July 30, 2004
AMIT VIKRAM RAINA Vs. B R AMBEDKAR MEDICAL COLLEGE
February 16, 2004
ANAND TRANSPORT MYLAPORE CHENNAI Vs. KARNATAKA POWER CORPORATION LIMITED BANGALORE
December 13, 2004
Ananth Agarbathi Co. Vs. East India Transport Agency
June 17, 2004
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GIRIRAJ N KINAGI
February 19, 2004
ANIL ROY Vs. SHANTESH GUREDDI
January 28, 2004
ANKOLA URBAN CO OPERATIVE BANK LIMITED ANKOLA Vs. STATE OF KARNATAKA
September 13, 2004
ANNEPPA CHANNAPPA SHETKAR Vs. BANDEVVA
February 23, 2004
ANSYS SOFTWARE PVT LTD Vs. STATE
July 28, 2004
ANWAR BAIG ALIAS SARDAR SAHEB Vs. ABDUL KHADIR
March 17, 2004
APPASAHEB VAMAN SHINGE Vs. DEPUTY COMMISSIONER FOR TRANSPORTS BELGAUM DIVISION BELGAUM
November 4, 2004
APPAYYA KALLAPPA KHANADALE Vs. STATE OF KARNATAKA
January 27, 2004
ARAVINDA PARIMALA WORKS Vs. ENFORCEMENT OFFICER
July 26, 2004
ASHBI Vs. FAZIYABI
July 19, 2004
Ashok Vs. Assistant Commissioner
September 16, 2004
ASHOK KADEMANI Vs. STATE OF KARNATAKA
October 28, 2004
ASHOK MAHAJAN Vs. KAINDI INDIA PVT LTD
September 24, 2004
ASHOKA MOTORS Vs. H IBRAHIM
March 19, 2004
ASSISTANT EXECUTIVE ENGINEER Vs. ASHOK SHIVAPPA KAPALI
February 16, 2004
ASSOCIATED CEMENT CO LTD Vs. STATE OF KARNATAKA
April 13, 2004
ASSOCIATED DUPLICATOR COMPANY P LTD Vs. KARNATAKA ELECTRICITY BOARD
January 30, 2004
Authorised Officer and Deputy Conservator of Forests and another Vs. B. Ganapayya Shetty
January 12, 2004
AVASARAJA AUTOMATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 2004
Avasarala Automation Ltd. Vs. Deputy Commissioner of Income Tax
January 21, 2004
Avinahs Illur Vs. Special Officer Common Entrance Test Cet Cell
November 24, 2004
B BENNARI Vs. STATE OF KARNATAKA
June 16, 2004
B D MANJUNATH Vs. STATE OF KARNATAKA
October 29, 2004
B DANMAL Vs. STATE OF KARNATAKA
February 5, 2004
B DHANRAJ Vs. CENTRAL BANK OF INDIA
March 16, 2004
B H AMAR VENKATESH Vs. SENIOR SUPERINTENDENT OF POST OFFICES
February 19, 2004
B H VASUDEVA PAI AND SONS Vs. STATE OF KARNATAKA
June 2, 2004
B L SRINIVASA GOWDA HUF Vs. ASST COMMISSIONER OF AGRICULTURAL INCOME TAX
February 25, 2004
B M ARIF Vs. BOSTON TEA INDIA LTD
March 24, 2004
B M ARIF Vs. BOSTON TEA INDIA LIMITED
March 26, 2004
B M RAJANNA Vs. K S LINGAPPA
November 24, 2004
B MANJUNATHA PRABHU Vs. C G SRINIVAS
December 18, 2004
B NAGENDRAPPA Vs. RUDRANAIKA
January 8, 2004
B PRAKASH CHAND Vs. S V GYANCHAND JAIN
January 30, 2004
B R AMBEDKAR MEDICAL COLLEGE BANGALORE Vs. UNION OF INDIA
October 7, 2004
B R AMBEDKAR MEDICAL COLLEGE BANGALORE Vs. UNION OF INDIA
August 13, 2004
B S MOHAN KUMAR Vs. B K NIRMALA
April 17, 2004
B SANKAPPA RAI Vs. K EKANANDA
February 17, 2004
B SANKAPPA RAI Vs. CENTRAL REGISTRAR OF CO OPERATIVE SOCIETIES
July 5, 2004
B SHIVANNA Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT
February 21, 2004
B SRINIVAS Vs. DIRECTOR RESEARCH AND DEVELOPMENT ORGANISATION AERONAUTICAL DEVELOPMENT
April 15, 2004
B T L EDUCATION TRUST Vs. STATE OF KARNATAKA
July 26, 2004
B U UGRAPPA Vs. EXECUTIVE SECRETARY KARNATAKA STATE
January 20, 2004
B V GURUSHANTHAPPA Vs. STATE OF KARNATAKA
January 22, 2004
B V NAGARATHNA Vs. BASANAGOUDA
February 25, 2004
B V SUBBA REDDY Vs. DEPUTY COMMISSIONER
August 12, 2004
B.M. Geetha Manjappa Gowda Vs. The State of Karnataka and others
September 13, 2004
B.M. Rajashekariah Vs. State of Karnataka and others
August 4, 2004
B.V. ANANTHAPPA (DEAD) BY L.RS Vs. G. HANUMANTHAPPA
July 5, 2004
BABU SHIROLE Vs. KSHAMA BABU SHIROLE
November 26, 2004
BALAKRISHNA HATCHERIES Vs. CLARIFICATION AND ADVANCE RULING AUTHORITY
January 16, 2004
BALAPPA NARASAPPA KARADE Vs. GOVIND NARASAPPA KARADE
July 13, 2004
BAMDEVNAYAK Vs. STATE OF KARNATAKA
January 19, 2004
Bangalore Development Authority Vs. M.K. Chakrapani and another
September 1, 2004
Bangalore Development Authority and another Vs. B.B. Ramaswamy Gowda
September 16, 2004
BANGALORE EDUCATION TRUST Vs. DIRECTOR OF INCOME TAX
January 29, 2004
BANGALORE PRINTING AND PUBLISHING CO LTD Vs. SOUKAR T PREMANATH
July 28, 2004
Bangalore Turf Club Limited Vs. N Sundaraswamy
August 5, 2004
BANK OFFICERS AND OFFICIALS HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED BANGALORE Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES III CIRCLE BANGALORE
November 10, 2004
BAPU Vs. YASHWANT SATTEPPA NIKAM
February 13, 2004
BASANAGOUDA Vs. LAND TRIBUNAL RALCHUK
May 11, 2004
BASANAGOUDA Vs. SOCIAL ECONOMIC CULTURAL ASSOCIATION
June 10, 2004
BASAVARAJ GUDDAPPA MALEBENNUR Vs. NINGAPPA GUDDAPPA MALEBENNUR
July 20, 2004
BASAVARAJ YELLAPPA KALGUDI Vs. KARNATAKA AYURVEDIC UNANI PRACTITIONERS BOARD
June 8, 2004
BASAVARAJ YELLAPPA KALGUDI Vs. K A U P BOARD BANGALORE
August 6, 2004
BASAVARAJA Vs. NAGAPPA
January 8, 2004
BASHIRUDDIN HALHIPPARGA Vs. RAJESHEKHAR BASAVARAJ PATIL
July 22, 2004
BASHU SAHEB Vs. VEERANAGOUDA
July 5, 2004
BENNY PAUL Vs. MANAGER PERSONNEL CENTRAL
June 3, 2004
BHAGAWAN Vs. DWARAKANATH
October 26, 2004
BHANDARI METALS Vs. STATE OF KARNATAKA
March 8, 2004
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF KARNATAKA
June 10, 2004
Bheemappa Vs. Halyanaika and others
August 31, 2004
BHIMAPPA RAMACHANDRAPPA AMATE Vs. SHRIKANT MARUTHI MIRAJAKAR
August 26, 2004
BHIMASHANKAR CO-OPERATIVE SUGAR FACTORY LIMITED Vs. SPL LAND ACQUISITION OFFICER AND ASST COMMISSIONER
August 11, 2004
BLUE NILE ADVERTISING PRIVATE LIMITED BANGALORE Vs. COMMISSIONER BANGALORE MAHANAGARA PALIKE
October 27, 2004
BOBY MATHEW Vs. STATE OF KARNATAKA
March 15, 2004
BPL LIMITED Vs. STATE OF KARNATAKA
January 30, 2004
Branch Manager Vs. Siddappa
May 12, 2004
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. SIDDAPPA
March 12, 2004
BUSINESS PROCESS OUTSOURCING INDIA PRIVATE LIMITED Vs. AUTHORITY FOR CLARIFICATION AND ADVANCE RULINGS
March 10, 2004
BYRAPPA Vs. STATE OF KARNATAKA
January 5, 2004
C BASAVARAJU Vs. UNIVERSITY OF MYSORE
August 2, 2004
C CHANNE GOWDA Vs. HIGH COURT OF KARNATAKA
September 10, 2004
C J SHERI Vs. SAVITRI CHAGULE
April 13, 2004
C JAYARAM IFS Vs. UNION OF INDIA UOI
February 27, 2004
C KRISHNA Vs. UNIVERSITY OF MYSORE
November 26, 2004
C N Aswath Narayan Vs. Rajiv Gandhi University of Health Sciences
March 5, 2004
C P SRINIVAS RAO Vs. S S NAGARAJ
July 30, 2004
C S RAVISHANKAR Vs. SHOBHA RANI
November 5, 2004
C. Basavaraju Vs. University of Mysore and others
August 2, 2004
CANARA BANK Vs. CHANDRAKANT A PURANIK
June 1, 2004
CATERING INN Vs. ADDL DEPUTY COMMISSIONER
January 22, 2004
CHAIRMAN BLDE ASSOCIATION Vs. KASTURIBAI
March 12, 2004
CHAIRMAN GOGTE COLLEGE OF COMMERCE Vs. SIDDAPPA
March 1, 2004
CHAMU JINAPPA SHERI Vs. SAVITRI YESHWANTRAO CHAGULE
January 21, 2004
CHAMUNDI ROLLER FLOUR MILLS Vs. STATE OF KARNATAKA
July 28, 2004
Chandrabanda Hobli Murthedarara Sevasahakara Sangha Niyamita and others Vs. The State of Karnataka and others
July 29, 2004
CHANDU Vs. STATE
July 5, 2004
CHANNABASAYYA Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
May 28, 2004
CHANNAMMA Vs. SHANTKUMAR S O LATE MAREPPA
January 29, 2004
CHATRAPPA Vs. NIYAJ AHMED KHAN
July 16, 2004
CHEMBRA ORCHARD PRODUCE LIMITED Vs. NIL
January 7, 2004
CHIEF COMMISSIONER OF INCOME TAX Vs. SHANTAVVA
February 20, 2004
CHIEF SERCRETARY GOVT OF KARNATAKA Vs. RAMESH
April 6, 2004
CHIKKAPUTTEGOWDA Vs. PATEL DASE GOWDA
February 9, 2004
CHINNAPPA Vs. CORPORATION CITY OF BANGALORE
May 28, 2004
CHIRAMITH PRECISION Vs. DY COMMR OF CUSTOMS
March 30, 2004
Chowdappa Vs. State Of Karnataka
August 11, 2004
CITIBANK Vs. SUDEEP SINGH
March 4, 2004
CITY MUNICIPAL COUNCIL Vs. S A LATEEF
February 27, 2004
CLIFFORD GEORGE PINTO Vs. M R SHENAVA
April 8, 2004
COMATINFOSCRIVE P LTD Vs. IN RE
March 23, 2004
COMMISSIONER OF C EX Vs. SHREE KRISHNA PIPE INDUSTRIES
January 29, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. SUNITHA SHETTY
September 14, 2004
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. HYDROMATIC BELGAUM PVT LTD
December 17, 2004
COMMISSIONER OF CUSTOMS, BANGALORE Vs. HMT
March 10, 2004
COMMISSIONER OF INCOME TAX Vs. BHARAT EARTH MOVERS LTD
March 23, 2004
COMMISSIONER OF INCOME TAX Vs. MCDOWELL AND CO LTD
March 15, 2004
Commissioner of Income Tax and another Vs. Century Building Industries P. Ltd.
March 11, 2004
CONTINENTAL EXPORTERS REPTD Vs. BHAVNAGAR TEXTILES PVT LTDTD
June 10, 2004
D H VENKATA RAMAIAH Vs. STATE OF KARNATAKA
January 20, 2004
D N VENKATESH REDDY Vs. CHIEF ENGINEER B W S S B
August 24, 2004
D Narayanappa Vs. State of Karnataka
November 20, 2004
D PARTHASARATHY Vs. VINAYAPRABHA
April 15, 2004
D SANGYA NAIK Vs. DEPARTMENT OF TELECOM
October 5, 2004
D SUDHAKAR Vs. STATE OF KARNATAKA
September 28, 2004
D. Narayanaswamy and others Vs. The State of Karnataka
September 15, 2004
D. Rajendran Vs. State by Police Inspector, B.O.I.
March 4, 2004
DAKSHINA KANNADA SAHAKARI SAKKARE KARKANE LIMITED Vs. N NARAYANA SHETTY
May 25, 2004
DEPUTY CHIEF ENGINEER GAUGE CONVERSION SOUTHERN RAILWAY Vs. R S RAMANATH
April 12, 2004
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. BELLARY STEELS AND ALLOYS LIMITED
May 31, 2004
Deputy Commissioner of Commercial Taxes and others Vs. B.V. Subba Reddy
December 10, 2004
DEVAMMA Vs. DEPUTY COMMISSIONER MANDYA DISTRICT
March 1, 2004
DEVE GOWDA Vs. STATE OF KARNATAKA CHIEF SECRETARY
March 27, 2004
DEVI Vs. PRABHAKAR
January 22, 2004
DEVINDRAPPA Vs. STATE OF KARNATAKA
January 7, 2004
DHAREPPA Vs. RENUKA
November 18, 2004
DIVISIONAL CONTROLLER NORTH EAST KARNATAKA ROAD TRANSPOART CORPO Vs. SANGAMMA
June 15, 2004
Divisional Controller, NEKRTC Vs. Sangamma and others
June 15, 2004
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. GUJJAMMA
January 16, 2004
DLF UNIVERSAL LIMITED Vs. ADDITIONAL CHIEF ENGINEER
July 12, 2004
DODDAMMA Vs. MUNIYAMMA
November 24, 2004
DOOMANNASHETTY Vs. BACCHA ALIAS GOPALA SHETTY DEAD
June 30, 2004
DUNDEGOWDA Vs. ASSISTANT COMMISSIONER
September 28, 2004
DUREGAPPA Vs. STATE OF KARNATAKA
February 10, 2004
DURGAMBA MOTERS Vs. DY COMMISSIONER FOR TRANSPORT
June 15, 2004
E G SHIVANANJAPPA Vs. SHANTHA ALIAS USHADEVI
March 11, 2004
EASI TECHNOLOGIES PVT LTD Vs. S K SANNAKALEGOWDA
February 20, 2004
EHG ELEKTROHOLDING GMBH Vs. NGEF LIMITED
January 5, 2004
EL MUSTAFA EL FATHI Vs. STATE OF KARNATAKA
September 7, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. K UTTAM CHAND JAIN
August 3, 2004
ENERCON INDIA LTD Vs. STATE OF KARNATAKA
August 18, 2004
Fakirasab Vs. Syedusab
August 11, 2004
FORBES GOKAK LIMITED Vs. J H JADHAV
April 16, 2004
FURKHAN ALI Vs. STATE OF KARNATAKA
November 25, 2004
G D MARISWAMY Vs. STATE OF KARNATAKA
June 23, 2004
G GOVINDAPPA Vs. TAYAMMA
January 28, 2004
G K VENKATASHIVA REDDY Vs. KARNATAKA STATE ROAD TRANS CORPN
August 6, 2004
G M R ARADHYA Vs. STATE OF KARNATAKA
December 2, 2004
G N NARAYANA Vs. K SHESHAGIRIYAPPA
June 14, 2004
G NANJEGOWDA Vs. STATE OF KARNATAKA
February 13, 2004
G P PILLAI Vs. STATE
November 18, 2004
G SHOUKATH Vs. V CHANDRAPRAKASH
June 24, 2004
G V RAJU Vs. L K GOWRAMMA
February 6, 2004
G V SRINIVASA IYER Vs. KHAISER JAHAN
June 1, 2004
GADIGI MARISWAMAPPA Vs. SIVAMURTHY
December 13, 2004
Ganapati @ Ganapayya Naik Vs. The State of Karnataka
January 27, 2004
GANESHAN Vs. UNION OF INDIA
June 24, 2004
GANESHAPPA Vs. KRISHNAMMA
June 30, 2004
GANJAM NAGAPPA AND SON TRUST EMBASSY SQUARE Vs. DIRECTOR OF INCOME TAX EXEMPTION
January 8, 2004
GAVADU Vs. SURESH KALLAPPA MAKAVI
November 9, 2004
GLOBE COGENERATION POWER LTD Vs. HIRANYAKESHI SAHAKARI SAKKERE KARKHANE NIYAMIT SANKESHWAR
March 16, 2004
Government Employees Housing Co operative Society Vs. State of Karnataka
August 25, 2004
GOVERNMENT OF MEGHALAYA Vs. UNDER SECRETARY TO GOVERNMENT OF KARNATAKA DEPARTMENT OF FINANCE ADMINISTRATION AND ADVANCES BANGALORE
November 17, 2004
GOVINDA NAIK Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
June 1, 2004
Govindamma Vs. Thimmakka
April 6, 2004
Govt Of Meghalaya Vs. Under Secretary
November 17, 2004
GRACE SHANTHAPPA Vs. VIJAY SHROFF
April 16, 2004
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. STATE OF KARNATAKA
January 23, 2004
Gromax Papers and Boards LTD Vs. Ramgopal Paper Mills Ltd
September 2, 2004
GUDDAPPA KARIYAPPA Vs. FAKIRAPPA DURGAPPAILEKAR
March 18, 2004
Guddappa Kariyappa (Deceased) by L.Rs Vs. Fakirappa Durgappa Ilekar and others
March 18, 2004
GUNDAMMA Vs. SHIVSHARANAPPA
March 12, 2004
GURAPPA MALLAPPA KOTYAPPAGOL Vs. JAGANNATH
October 26, 2004
GURUKRUPA CO OPERATIVE HOUSING SOCIETY LIMITED BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY
December 9, 2004
H Abdul Rasheed Vs. Madrasa E Arabia
August 6, 2004
H AZIZ KHAN Vs. MUNIYAMMA
March 26, 2004
H CHANDRAPPA Vs. TOWN MUNICIPAL COUNCIL
August 11, 2004
H M MALLIKARJUNA Vs. STATE OF KARNATAKA
June 25, 2004
H M NAMRATHA Vs. JAYANTHI PRAKASH
June 4, 2004
H M PRAKASH ALIAS DALI Vs. STATE OF KARNATAKA
March 19, 2004
H M SATHYANARAYANA SETTY Vs. CHIEF COMMISSIONER OF INCOME TAX
February 25, 2004
H MUTHUNANJAIAH Vs. C G INDIRAMMA
May 27, 2004
H R SHIVA KUMAR Vs. STATE OF KARNATAKA
September 20, 2004
H RAGHAVENDRA RAO Vs. BUCKEYE CORPORATION INDIA LIMITED
March 27, 2004
H RAJAPPA Vs. HARONAHALLI GRAMA PANCHAYAT CHANNAGIRI TALUK DAVANGERE DISTRICT
November 26, 2004
H S INDIRESH Vs. N RAVI
January 22, 2004
H V KRISHNA RAO Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER SHIMOGA SUB DIVISION
March 5, 2004
HABIB Vs. JAYAMMA
July 13, 2004
HALDIRAM BHUJIAWALA LTD Vs. HALDIRAM FOODS INTERNATIONAL
August 17, 2004
Harish Hegde Vs. Rukmini Heggadathi
March 31, 2004
Harison Vs. Additional Commissioner of Commercial Taxes
December 15, 2004
HONNURI Vs. STATE OF KARNATAKA
February 9, 2004
HUNUMAN TRANSPORT COMPANY P LTD Vs. R T O
July 5, 2004
Hutti Gold Mines Co LTD Vs. H G M L Copper Units
March 27, 2004
ICICI BANK LTD Vs. SHIVMONI STEEL TUBES LTD
December 16, 2004
IJBULRAHIMAN ISMAILSAB BHAISARKAR Vs. MALLIKARJUN VEERABHADRAPPA
September 17, 2004
IMPACT COLLEGE OF EDUCATION AND APPLIED SCIENCES Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
August 18, 2004
IN RE: SHIVMONI STEEL TUBES EMPLOYEES ASSOCIATION Vs. STATE
December 13, 2004
In Re: Titan Springs Ltd. Vs.
August 2, 2004
INDIAN EDUCATION SOCIETY R REP Vs. COMMISSIONER BDA
July 29, 2004
INDIAN INSTITUTE OF SCIENCE SC ST EMPLOYEES WELFARE ASSOCIATION Vs. INDIAN INSTITUTE OF SCIENCE
June 7, 2004
INDIAN MEDICAL ASSOCIATION KARNATAKA STATE Vs. COMMISSIONER BANGALORE MAHANAGAR PALIKE
July 27, 2004
Indital Constructions Machinery LTD Vs. Deputy Commissioner of Commercial Taxes
August 5, 2004
INTELLIGENCE OFFICER D R I Vs. ARSHAD SALEEM KHAN
February 25, 2004
IRANNA Vs. MOHAMMADALI KHADARSAB MULLA
March 18, 2004
IRAPAWWA ALIAS IRAWWA Vs. CHANNABASAWWA
November 2, 2004
ISHWAR SADEPPA NANDENNAVAR Vs. STATE OF KARNATAKA
January 30, 2004
ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA
August 9, 2004
Isubu @ Yusuff Vs. State Represented by State Public Prosecutor and another
September 2, 2004
J BABY AMMAL Vs. P SUMITHRA DEVI AND
June 25, 2004
J Devikarani Vs. Secretary North Coorg Higher Educational Society
August 30, 2004
J M MOHAMMED SHAFIULLA Vs. M ABDUL ZAHIR
January 28, 2004
J. Baby Ammal W/o Sri Jayaram Vs. P. Sumithra Devi and D/o S. Ponnuswamy, Major
June 25, 2004
J.N. Gurappa Reddy Vs. The State of Karnataka and others
August 10, 2004
JAIN CLOTH STORES Vs. NARANGI BAI
January 28, 2004
Janakibai and another Vs. Shyamasundar Rander
July 21, 2004
JAVEED ASGAR Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
February 16, 2004
Jaya Andrews Vs. Yusuf (deceased) by L.Rs.
March 27, 2004
JAYHIND ENGINEERING Vs. STATE OF KARNATAKA
January 28, 2004
JINDAL THERMAL POWER COMPANY LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
April 8, 2004
Junjamma Vs. Bangalore Development Authority
September 30, 2004
K C AJJANNA Vs. S M NAGARAJA
February 10, 2004
K CHENNAKESAVALU Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
June 11, 2004
K DODDANAGOWDA Vs. V RAMACHANDRA REDDY
July 15, 2004
K G HADPAD Vs. REGISTRAR KARNATAKA UNIVERSITY
September 2, 2004
K M JOSEPH Vs. MARY JACOBITE SYRIAN ORTHODOX CHURCH
August 20, 2004
K M MAREGOWDA Vs. SEVEN HILLS EX IMPORT CO BANGALORE
July 26, 2004
K NARASIMHA MURTHY Vs. MANAGER ORIENTAL INSURANCE CO LTD
February 21, 2004
K P DEVAIAH Vs. STATE OF KARNATAKA
March 5, 2004
K P KRISHNAKUMAR Vs. RADHALAKSHMI AMMA
May 25, 2004
K P NATARAJ Vs. COMMISSIONER AND DIRECTOR OF FOOD AND CIVIL SUPPLIES
August 3, 2004
K R SATHYANARAYANA SHETTY Vs. DEPUTY COMMISSIONER DAVANAGERE DISTRICT DAVANAGERE
November 9, 2004
K RAMALINGAM AND CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 22, 2004
K RAVIKUMAR Vs. BANGALORE UNIVERSITY
October 4, 2004
K RAVINDRANATHA SHETTY Vs. MAIRE HENGASU
February 26, 2004
K S NAGAMMA Vs. M P MANEKSHAH
March 22, 2004
K S SRINIVAS Vs. V RAMKUMAR
January 30, 2004
K SATISH KUMAR Vs. OFFICIAL LIQUIDATOR
January 30, 2004
K SRINIVASA Vs. KASHINATH
September 16, 2004
K SRINIVASA Vs. KARNATAKA ELECTRICITY BOARD
August 19, 2004
K SUSHEELA Vs. BANGALORE MAHANAGARA PALIKE
January 28, 2004
K TAUSEEF ALI Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
February 16, 2004
K VARADARAJA PAI Vs. CORPORATION BANK
March 29, 2004
K. Chandrakantha Shenoy and others Vs. The Deputy Registrar of Co-operative Societies and another
April 16, 2004
K.C. Ajjanna and another Vs. S.M. Nagaraja and others
February 10, 2004
K.M. Maregowda Vs. Seven Hills Ex-Import Corporation
July 26, 2004
K.N. Radhakrishna Vs. R.V. Bhaskar and others
July 9, 2004
K.P. Devaiah and another Vs. State of Karnataka and others
March 5, 2004
K.S.R.T.C Vs. Duttaiah and another
January 19, 2004
KALLI HUTCHA NAYAKA Vs. STATE OF KARNATAKA
March 1, 2004
KANNADA NADU PARTY Vs. ELECTION COMMISSION OF INDIA
March 29, 2004
KANORIA INDUSTRIES LTD Vs. STATE OF KARNATAKA
February 17, 2004
KANYAKUMARI VIDYA SAMSTHE Vs. STATE OF KARNATAKA
February 13, 2004
KARBA SAPPA Vs. STATE
January 12, 2004
KARIYA BOMMAGOUDA Vs. ASSISTANT COMMISSIONER
July 23, 2004
KARNATAKA ELECTRICITY BOARD Vs. NITHEN KUMAR SHETH
March 15, 2004
KARNATAKA ITHIHASA ACADEMY R Vs. STATE OF KARNATAKA
July 16, 2004
Karnataka Lorry Malikara Okkuta Vs. State Of Karnataka
August 17, 2004
KARNATAKA RAJYA SOUHARDHA SAHAKARI SAMYUKTA SAHAKARI NIYAMITHA BANGALORE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES BANGALORE
November 5, 2004
KARNATAKA STATE FINANCIAL CORPORATION Vs. SPAN PROJECTS PVT LTD
August 19, 2004
KARNATAKA STATE FINANCIAL CORPORATION Vs. JAYA MENON
May 25, 2004
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD Vs. STATE BANK OF INDIA
February 3, 2004
KARNATAKA STATE POLLUTION CONTROL BOARD Vs. STATE OF KARNATAKA
June 9, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION STAFF AND WORKERS FEDERATION
August 10, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. WORKMEN KSRTC STAFF AND WORKERS FEDERATION
October 28, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DUTTAIAH
January 19, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K S R T C EMPLOYEES DEATH CUM RETIREMENT BENEFIT FUND
April 16, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT AUTHORITY
December 16, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. POOJA TRAVELS BHALKI BIDAR DISTRICT
November 17, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. C S UDAYASHANKAR
November 29, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KSRTC STAFF WORKERS FEDERATION BANGALORE
January 29, 2004
KAVERIPATNAM SUBBARAYA SETTY ANNAIAH SETTY CHARITIES TRUST Vs. S K VISWANATHA SETTY
July 22, 2004
Kempamma (Deceased) by L.Rs. Vs. M. Shivakumara and another
June 22, 2004
Kempamma and others Vs. Muniswamy M.
August 13, 2004
KENCHATHAYAMMA Vs. NIL
January 9, 2004
KHALID SALEEM Vs. MANJAIAH
March 17, 2004
KHANDELWAL BROTHERS COMPANY LIMITED Vs. G S NISAR AHMED
June 2, 2004
KHAZIA MOHAMMED MUZZAMMIL Vs. STATE OF KARNATAKA
July 9, 2004
KRISHNABAI Vs. SPECIAL LAND ACQUISITION OFFICER
July 30, 2004
KUMAR V JAHGIRDAR Vs. CHETHANA RAMATHEERTHA
January 29, 2004
KUMARI SHUBHA Vs. STATE OF KARNATAKA
June 7, 2004
KUMARI SHUBHA Vs. STATE OF KARNATAKA
May 14, 2004
Kunal Steel Corporation Vs. State Of Karnataka
August 20, 2004
KURATTI VEERAPPA Vs. STATE OF KARNATAKA
September 10, 2004
L MOHAN Vs. MOHAN NAIDU
January 9, 2004
L SHANTHAKUMARI IAS Vs. STATE OF KARNATAKA
February 6, 2004
LAKSHMANA NAIK Vs. STATE OF KARNATAKA
May 28, 2004
LARSEN AND TOUBRO LTD Vs. PRINCIPAL SECRETARY DEPT
March 16, 2004
LAXMAVVA BHIMAPPA KAMBALI Vs. SIDDROAD
June 19, 2004
LAXMI RAO Vs. UNION OF INDIA
March 3, 2004
LEELAVATHAMMA Vs. UNION OF INDIA
January 8, 2004
LIBERAL HOUSING SOUHARDHA SAHAKARA NIYAMITHA Vs. STATE OF KARNATAKA DEPT OF CO OPERATION
August 26, 2004
LIYAKHATH ALI Vs. H N LOHITHESHWAR
February 26, 2004
M A MOHD AMANULLA Vs. B R CHANDRASHEKAR
August 23, 2004
M A SREENIVASAN Vs. H V GOWTHAMA
December 9, 2004
M C NARAYANA Vs. STATE OF KARNATAKA
September 23, 2004
M C VENKATESHAPPA Vs. K N SADASHIVAIAH
February 6, 2004
M CHELUVIAH Vs. AMRUTHAMMA
August 20, 2004
M GANGAPPA Vs. DEPUTY COMMISSIONER
June 9, 2004
M JAVERILAL Vs. N ACHALRAJ JAIN
October 12, 2004
M K VENUGOPAL Vs. AWATHAMA
August 30, 2004
M M J HARSHAVARDHAN Vs. STATE OF KARNATAKA
July 26, 2004
M M MALLESHAIAH Vs. K GURURAJ
February 27, 2004
M MUNIKENCHAPPA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT
February 3, 2004
M N NILUGAL Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA
January 27, 2004
M NARAYANSWAMY Vs. M VASU
September 1, 2004
M P KALEGOWDA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
September 21, 2004
M R HEERA SINGH Vs. HMT LTD
April 5, 2004
M RAMESH Vs. BANGALORE DEVELOPMENT AUTHORITY
November 30, 2004
M V CHOWDAPPA Vs. MOHAN BREWERIES DISTILLERIES LIMITED
March 19, 2004
M V DIXIT Vs. STATE OF KARNATAKA
June 18, 2004
M V RAJASHKHAR Vs. M V RAJAMMA
January 30, 2004
M.V. Rajashekhar Vs. Smt. M.V. Rajamma (deceased by L. Rs.) and others
January 30, 2004
M/S. MYSORE CEMENT LTD., (REP. BY ITS EXECUTIVE VICE PRESIDENT) Vs. VEERAIAH D/O T.G. MARIYAPPA, RETIRED JUDGE
July 28, 2004
MADHURI Vs. VENKAVVA
June 15, 2004
MAHALINGAPPA Vs. KENCHAMMA
September 16, 2004
Maharashtra Apex Vs. Nil
October 8, 2004
Mahesh Prakash Vs. The State of Karnataka and others
July 29, 2004
MALLAMMA Vs. DEPUTY COMMISSIONER HASSAN
December 1, 2004
MALLIKARJUN BASALINGAPPA BALIPADI Vs. STATE OF KARNATAKA
December 1, 2004
MANAGEMENT OF MANIPAL POWER PRESS Vs. SADANANDA DEVADIGA
March 31, 2004
MANAGER CITY CO-OPERATIVE BANK LTD Vs. STATE OF KARNATAKA
September 1, 2004
Manche Gowda Vs. State Of Karnataka
August 31, 2004
Mandya Zilla Raithara Vs. Government Of Karnatka
August 5, 2004
MANGALORE GANESH BEEDI WORKS Vs. WORKMENS REP
June 3, 2004
MANGILAL S JAIN Vs. COMMISSIONER OF INCOME TAX
January 7, 2004
MANJULA Vs. CHIEF MINISTER GOVERNMENT OF KARNATAKA
April 8, 2004
MANJULA Vs. STATE OF KARNATAKA
October 11, 2004
Mario Pereira Vs. Deputy Commissioner for Transports
December 15, 2004
MARITAMMAPPA Vs. KALAPPA
September 23, 2004
MARIYAPPA Vs. N THIMMARAYAPPA
April 1, 2004
MEDREICH STERILAB LTD Vs. UNION OF INDIA
March 30, 2004
MEHBOOB BI Vs. AIRPORT AUTHORITY
September 6, 2004
MICHAEL B FERNANDES Vs. C K JAFFER SHARIEF
February 5, 2004
Michael B. Fernandes Vs. C.K. Jaffer Sharief and others
February 5, 2004
MITHU SUJAY Vs. JT COMMR ADMN KENDRIYA VIDYALAYA SANGHATHAN
December 2, 2004
MMT INDIA PVT LTD Vs. STATE OF KARNATAKA
March 17, 2004
MOHAMMED ANWAR Vs. SABIR
March 8, 2004
MOHAMMED SALEEM Vs. STATE OF KARNATAKA
September 17, 2004
MOTOR AND GENERAL FINANCE LIMITED BANGALORE Vs. DEPUTY COMMISSIONER OF TRANSPORT BANGALORE
February 17, 2004
MUNEER AHMED SHERIFF Vs. JAVEERIA NUSRATH
June 22, 2004
MUNIGURAPPA Vs. DODDATHIMMAIAH
March 3, 2004
MUNIRAJ Vs. KARNATAKA APPELLATE TRIBUNAL
January 20, 2004
MUNISWAMAPPA Vs. MUNISWAMY ALIAS GANGAPPA
February 25, 2004
MUNIYAMMA Vs. KUMBAIAH
June 17, 2004
MVR GAS Vs. COMMISSIONER OF COMMERCIAL TAXES
February 21, 2004
MYSORE CITY CORPORATION Vs. D V RAGHURAM
December 14, 2004
MYSORE COFFEE CURING WORKS LTD Vs. STATE OF KARNATAKA
March 10, 2004
Mysore Coffee Curing Works Ltd. Vs. State of Karnataka and another
March 25, 2004
MYSORE KIRLOSKAR LIMITED Vs. STATE OF KARNATAKA
February 3, 2004
N K SUPARNA Vs. UNION OF INDIA
September 23, 2004
N KRISHNA SHETTY Vs. N MRUTHYUNJAYA
July 16, 2004
N LAKSHMINARAYANA ACHAR Vs. DISTRICT MAGISTRATE
December 17, 2004
N RANGAPPA Vs. STATE OF KARNATAKA
November 5, 2004
N S SRIKANTA SASTRY Vs. SECRETARY DEPARTMENT OF HEALTH AND FAMILY
March 24, 2004
N SAMPATH KUMAR Vs. UNION OF INDIA
November 26, 2004
N SHIVANNA Vs. DEPUTY COMMISSIONER CHAMARAJANAGAR
July 30, 2004
N SRIRAMAN Vs. UNION OF INDIA UOI
March 25, 2004
NADEEM AHMED Vs. STATE
July 30, 2004
NAGANNA B NINGAPA Vs. SHIVANNA B NIGAPPA
January 8, 2004
NAGARAJ Vs. GOWRAMMA
April 16, 2004
NAGAWWA Vs. MALLAPPA
March 15, 2004
NAIK RAJA C Vs. OIC SIGNALS RECORDS
May 25, 2004
NANDAKISHORE INDUSTRIES Vs. STATE OF KARNATAKA
December 15, 2004
NARAYANSA Vs. MEERABAI
June 17, 2004
NATHAPPA Vs. VENKATARAYAPPA BIN NARAPPA
January 5, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. SIDDU C M
February 13, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. GADIGEWWA
March 1, 2004
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED HYDERABAD Vs. STATE OF KARNATAKA
May 24, 2004
NATIONAL TEXTILE CORPORATION APKK AND M LIMITED GULBARGA Vs. COMMISSIONER OF LABOUR GOVERNMENT OF KARNATAKA BANGALORE
November 22, 2004
NEELAGANGAWA Vs. BASAYYA
October 12, 2004
NEELAKANTAPPA Vs. DEPUTY COMMISSIONER
March 24, 2004
NEELESH KUMAR ALIAS NEELESH JAIN Vs. JANARDHANA
July 21, 2004
NEW INDIA ASSURANCE CO LTD Vs. BASAVVA HANUMATHA
July 27, 2004
New India Assurance Co LTD Vs. Shanta Lakshmi
January 8, 2004
NEW INDIA ASSURANCE CO LTD Vs. SHANTA LAKSHMI
November 8, 2004
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUBHAS
April 17, 2004
NIJAGUNI Vs. STATE OF KARNATAKA
November 29, 2004
NIMBAPPA Vs. REGISTRAR ADMISSION AND EVALUATION KARNATAKA STATE OPEN UNIVERSITY MANASAGANGOTRI MYSORE
February 27, 2004
NIRMAL LOUIS Vs. STATE
November 3, 2004
NIRVANAPPA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
October 6, 2004
NOEL F C PINTO Vs. MAGDELIEN MASCARENHAS
September 21, 2004
NOOLI CHANNAYYA SMARAKA Vs. STATE OF KARNATAKA
August 18, 2004
North West Karnataka Road Transport Corporation Vs. Sri. Madhav Naik and another
December 16, 2004
NRI Film Production Associates P LTD Vs. Twentieth Century Fox Film Corporation
August 18, 2004
Omni Forge Pvt LTD Vs. Assistant Commissioner Of Commercial Taxes
August 16, 2004
OMNI FORGE PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
August 23, 2004
ORIENTAL INSURANCE CO LTD Vs. YASODA M
February 26, 2004
ORIENTAL INSURANCE CO LTD Vs. K SUNDARAMMA
April 8, 2004
ORIENTAL INSURANCE COMPANY LIMITED Vs. BASANAGOUDA
February 25, 2004
OXFORD TEACHERS TRAINING INSTITUTION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
March 25, 2004
P RAJAPPA ALIAS B P RAJAPPA Vs. STATE OF KARNATAKA
April 6, 2004
P. Jayaseela Rao Vs. Union of India (UOI) and others
March 5, 2004
P. Sheshagiri Vs. The State of Karnataka and others
October 6, 2004
PADMASIVASWAMY Vs. U P VATSALA
February 4, 2004
PALI CHEMICAL INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I
November 5, 2004
Panchalinga Panchappa Pattanashetti and others Vs. The Commissioner for Cane Development and Director of Sugar and others
September 1, 2004
PARUSHURAM NEMANI KUDUCHAKAR Vs. SHANTABAI RAMACHANDRA KUDUCHAKAR
June 17, 2004
Parvatevva Vs. Shivayya
September 28, 2004
PEMANAND SHETTY K Vs. STATE OF KARNATAKA
June 25, 2004
PERCY FERNANDES Vs. ANITA PATRAO
July 26, 2004
PONDS INDIA LTD Vs. STATE OF KARNATAKA
July 6, 2004
Poovappa Bangera Vs. Land Tribunal
August 20, 2004
PRAKASHA Vs. STATE
October 26, 2004
Premier Traders Vs. ACCT
March 3, 2004
PRIMARY AGRICULTURAL CREDIT CO OPERATIVE BANK LIMITED Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
January 16, 2004
PROF S N HEGDE Vs. LOKAYUKTA BANGALORE
February 4, 2004
PUTHU POOJARY Vs. DEPUTY COMMISSIONER
June 19, 2004
Puttalingamma Vs. Asst Commisisoner
August 12, 2004
PUTTAMMA Vs. H K RAMEGOWDA
January 22, 2004
QUEENS SAREE COLLECTION Vs. INCOME TAX SETTLEMENT COMMISSION
June 23, 2004
R BABU SHANKAR Vs. STATE OF KARNATAKA
February 25, 2004
R JAGANNATHA Vs. HONBLE HIGH COURT OF KARNATAKA
October 11, 2004
R Paramesh Vs. Univeristy of Agricultural Sciences
September 15, 2004
R SHAILAJA Vs. STATE OF KARNATAKA
December 30, 2004
R SHARIFF Vs. A MOHAMMED NOOR
January 9, 2004
R UMAPRASAD Vs. DEPUTY COMMISSIONER FOR DETECTION OF AND UNDER VALUATION OF STAMPS BANGALORE
January 5, 2004
RABIYA BI KASSIM M Vs. COUNTRY WIDE CONSUMER FINANCIAL SERVICE LIMITED
April 5, 2004
RACHAPPA Vs. SUJATA
December 8, 2004
RADHA ALIAS PARIMALA Vs. N RANGAPPA
March 3, 2004
RAGHOTHAMAN Vs. STATE OF KARNATAKA
February 12, 2004
Raghunathgowda Vs. Director Of D G P Karnataka State
August 30, 2004
RAHIMAN SAB Vs. LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER RAICHUR
December 15, 2004
RAHIMUNNISA Vs. BANGALORE UNIVERSITY
June 2, 2004
RAJA AFROZ Vs. STATE OF KARNATAKA
July 29, 2004
RAJA ALIAS DOSAVAL Vs. STATE
July 23, 2004
Raja Brick and Tile Industries Vs. Addl Commissioner Of Commercial Taxes
November 18, 2004
RAJASHREE CEMENT Vs. STATE OF KARNATKA
June 19, 2004
RAJASHREE CEMENT Vs. DEPUTY DIRECTOR I BANGALORE
April 17, 2004
RAJIV BHANDARY Vs. REGIONAL TRANSPORT OFFICER UDUPT
June 3, 2004
RAJU NARAYANAPPA Vs. REGISTRAR HIGH COURT OF KARNATAKA
February 19, 2004
RAMA BALAWANT HEGDE Vs. FOOD INSPECTOR NIPPANI MUNICIPALITY
February 17, 2004
RAMA BALAWANT HEGDE Vs. FOOD INSPECTOR, NIPPANI MUNICIPALITY
February 17, 2004
RAMA RALAWANT HEGDE Vs. FOOD INSPECTOR NIPPANI MUNICIPALITY
February 27, 2004
RAMACHANDRA NARAYAN NAIK Vs. STATE OF KARNATAKA
March 27, 2004
Ramachandra Narayan Naik Vs. State of Karnataka
May 27, 2004
RAMAKKA Vs. BANGALORE MAHANAGARA PALIKE
July 28, 2004
RAMAPPA Vs. STATE OF KARNATAKA
October 12, 2004
RAMESH BABULAL BAHETI Vs. CENTRAL BUREAU OF INVESTIGATION BANGALORE
January 22, 2004
Ranganatha Industries Vs. State of Karnataka
September 26, 2004
RANGANATHA INDUSTRIES Vs. STATE OF KARNATAKA
September 28, 2004
Rangappa and others Vs. R. Siddaramappa and others
January 12, 2004
RANGASWAMY Vs. T A PRABHAKAR
September 17, 2004
RAO SAHEB MAHADEV GAYAKWAD Vs. LIFE INSURANCE CORPN OF INDIA
June 8, 2004
RATHNAKALA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
June 15, 2004
RATNACHUDAMANI S UTNAL Vs. INCOME TAX OFFICER
May 25, 2004
RAVINDRA RAVINDRA VIDYA SAMSTHE REP Vs. STATE OF KARNATAKA
August 30, 2004
Ravindra Ravindra Vidya Samsthe, rep. by its Secretary and another Vs. State of Karnataka, rep. by Secretary, Department of Revenue and others
August 30, 2004
RAVINDRANATH H R Vs. SYNDICATE BANK
October 29, 2004
REVATHI SANJEEV SHETTY Vs. REGIONAL TRANSPORT OFFICER BANGALORE
November 17, 2004
Riddhi Siddhi Starch and Chemicals LTD Vs. Addl Deputy Commissioner Of Commercial Taxes
August 9, 2004
RISHABCHAND BHANSALI Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 2004
ROBIN TULI Vs. JAWAHARLAL MEDICAL COLLEGE BELGAUM
December 7, 2004
ROHLNI BAI Vs. B L RAJASHRI
July 16, 2004
ROSANE JEROME DSOUZA Vs. BHAGVANDAS GANGARAM KAMBLE
January 23, 2004
Rudra Vs. State of Karnataka
March 29, 2004
Rukhiya Begum Vs. KPSC and another
June 1, 2004
S B HALAPPANAVAR Vs. STATE OF KARNATAKA
October 27, 2004
S BALASUBRAMANIYAM Vs. P JANAKARAJU
April 29, 2004
S CHANDRAPRAKASH Vs. REGIONAL TRANSPORT OFFICER BANGALORE CENTRAL
December 9, 2004
S D SRIDHAR Vs. UNION OF INDIA
June 15, 2004
S FAIYAZ Vs. NISAR AHMED
March 23, 2004
S G CHANDRA Vs. ENFORCEMENT OFFICER E D
February 26, 2004
S G NAYAK Vs. CANARA BANK
December 3, 2004
S JAGANATHAN Vs. ASST COMMISSIONER OF INCOME TAX CENTRAL CIRCLE III
January 8, 2004
S K SABIR AHMED Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
July 14, 2004
S KUMARA BANGARAPPA Vs. SPECIAL DEPUTY COMMISSIONER OF DETECTION OF UNDER VALUATION OF STAMPS AND
March 18, 2004
S M SURESH Vs. G P VAMANA RAO
November 18, 2004
S MALLIGAMMA ALIAS MALLIGAVVA Vs. STATE OF KARNATAKA
November 17, 2004
S Malligamma ALIAS Malligavva Vs. State of Karnataka
January 17, 2004
S MALLIGAMMA ALIAS MALLIGAWA Vs. STATE OF KARNATAKA
October 15, 2004
S MALLIKARJUNAPPA Vs. STATE OF KARNATAKA
January 8, 2004
S MARY FATHIMA Vs. ANNA MARY VIJAYA
June 16, 2004
S MURARI Vs. STATE OF KARNATAKA
March 4, 2004
S N ASHVIN Vs. UNION OF INDIA
March 11, 2004
S N CHANDRASHEKAR Vs. STATE OF KARNATAKA
April 2, 2004
S P BOBATI Vs. MAHADEV VIRUPAXAPPA LATTI
November 19, 2004
S PUSHPA Vs. GOVERNMENT OF KARNATAKA
February 23, 2004
S THIPPERUDRAPPA Vs. STATE OF KARNATAKA
November 3, 2004
S V HIREMATH Vs. VEERABHADRAGOUDA
April 16, 2004
Sadananda Bhandarkar Vs. Shantharam Achuth Bhandarkar and another
November 8, 2004
Sadashiva Bhandary Vs. Sri. B. Sheik Mohammad
April 16, 2004
SAGAR ENTERPRISES Vs. REGISTRAR CITY CIVIL COURT
August 13, 2004
Saifulla M Vs. Karnataka Power Transmission Corporation Ltd
August 11, 2004
Salarpuria Housing (P.) Ltd. Vs. NGEF Ltd.
August 3, 2004
Salarpuria Housing Private LTD Vs. NGEF Limited
August 3, 2004
SALOT BROTHERS Vs. STATE OF KARNATAKA
January 21, 2004
SANGA REDDY Vs. BASAMMA
July 20, 2004
SANGANAGOUDA Vs. TAHSILDAR SHORAPUR GULBARGA DISTRICT
September 21, 2004
SANGAPPA Vs. ASSISTANT COMMISSIONER BIJAPUR DISTRICT
January 28, 2004
Sanjeev A Vs. Union Of India
November 23, 2004
SANJEEVAMMA Vs. G KRISHNA
February 21, 2004
SANNASOMANNARA SOMASHEKARAPPA Vs. STATE OF KARNATAKA
September 21, 2004
SANNATAMMA Vs. STATE OF KARNATAKA
February 11, 2004
SANTOSH ALIAS SANTOSHAYYA SHANTAYYA HIREMATH Vs. HUBLI DHARWAD MUNICIPAL CORPORATION
July 27, 2004
SARASWATI Vs. STATE OF KARNATAKA
February 11, 2004
SAROJAMMA Vs. K M VENKATESH
September 16, 2004
SATAPPA Vs. DEPUTY COMMISSIONER BAGALKOT DISTRICT
September 30, 2004
SECRETARY DEPARTMENT OF COMMERCE AND INDUSTRIES BANGALORE Vs. KARNATAKA STATE TEXTILES LIMITED IN LIQUIDATION
October 15, 2004
SEEMA Vs. PRAMOD CHANDRAKANT VERNEKAR
June 23, 2004
SELVI Vs. STATE
September 10, 2004
SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. VICE PRESIDENT LIC EMPLOYEES UNION
August 3, 2004
SEVA SAHAKARI BANK LIMITED Vs. STATE OF KARNATAKA
January 5, 2004
Shabirabhiyamma Vs. Sri Thimmaiah
October 4, 2004
SHAKUNTALA Vs. ASSISTANT COMMISSIONER
August 12, 2004
Shakunthala Vs. Akhila Bharatha Billawara Union
September 27, 2004
SHANKARANARAYANA CONSTRUCTION CO Vs. STATE OF KARNATAKA
March 25, 2004
Shankuntala Vs. Assistant Commissioner
August 12, 2004
SHANTALA G RAO Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION
July 30, 2004
SHANTAMMA Vs. BANGAJLORE MAHANAGAR PALIKE
October 6, 2004
SHANTHABAI B BOHI Vs. CHIEF EXECUTIVE OFFICER ZILLA PANCHAYATH GULBARGA DISTRICT
November 24, 2004
SHANTI ENTERPRISES Vs. STATE OF KARNATAKA
January 16, 2004
Sharfunnissa Vs. Deputy Commissioner
August 12, 2004
SHARMA TRANSPORTS BANGALORE Vs. STATE OF KARNATAKA
November 18, 2004
SHEKARGOUDA MALLANAGOUDA DESAI Vs. DEPUTY COMMISSIONER
July 26, 2004
SHETTYS CONSTRUCTION COMPANY PRIVATE LIMITED Vs. KRISHNA BHAGYA JALA NIGAM LIMITED
March 1, 2004
SHIBANI MOTHA Vs. EMPLOYEESPROVIDENT FUNDS ORGANISATION BANGALORE
March 12, 2004
SHIMOGA BUS OWNERS ASSOCIATION REGISTERED SHIMOGA Vs. UNION GOVERNMENT
November 25, 2004
SHIVAJI YALLAPPA WAGMODE Vs. HUBLI DHARWAD MUNICIPAL CORPORATION HUBLI
November 22, 2004
SHIVANNA Vs. STATE
December 17, 2004
SHIVAPPA MALLAPPA JIGALUR Vs. LAND ACQUISITION OFFICER
June 1, 2004
SHIVAPRASAD RAI M Vs. VIJAYA BANK M G ROAD BANGALORE
October 27, 2004
SHREESHYLA CO-OPERATIVE INDUSTRIAL ESTATE LTD Vs. SREESHYLA GEARS AND PINIONS LTD
February 20, 2004
SHRI SHEKAR Vs. STATE OF KARNATAKA
September 16, 2004
SHRI SIDDEGOWDA Vs. MALLAMMA
January 20, 2004
SHRIMANTI Vs. KRISHNA DEVA MADIWAL
June 4, 2004
SHRIMANTI Vs. KRISHNA DEVA MADIWAL
April 29, 2004
SHRISHAILA GRANITES & MARBLES LTD. Vs. UNION OF INDIA
December 9, 2004
SIDDANAGOUDA Vs. STATE OF KARNATAKA
February 25, 2004
SIDHARAM Vs. STATE OF KARNATAKA
August 10, 2004
Silva Uddin Vs. Sri Nagaraju
September 3, 2004
SOMASEKHAR Vs. ASSISTANT COMMISSIONER KOPPAL SUB DIVISION
September 8, 2004
SOMAYYA & ORS. Vs. STATE OF KARNATAKA & ORS.
January 20, 2004
Soore Detergents Vs. D Mohanraj
July 30, 2004
SOUTHERN GAS LTD Vs. STATE OF KARNATAKA
January 5, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. FAKIRAPPA MUGUBASAPPA
February 23, 2004
SPEEDWAY IMPEX Vs. BANGALORE MAHANAGARA PALIKE
July 22, 2004
Sridhar Vs. State Of Karnataka
September 13, 2004
Sridhara Vs. State of Karnataka
December 9, 2004
SRIKANTH P HUTAGEE Vs. GANGAHDAR S HUTAGEKAR
July 16, 2004
SRINGERI PRITHVIRAJ Vs. STATE OF KARNATAKA
April 12, 2004
SRINGERI PRITHVIRAJ Vs. STATE OF KARNATAKA
January 12, 2004
Srinivas V. Kini Vs. The Deputy Conservator of Forests and another
November 2, 2004
Srinivasa Elecricals Vs. Additional Commissioner
October 29, 2004
STATE Vs. AKKAMAHADEVI
November 4, 2004
STATE Vs. B GOVINDARAJU
January 6, 2004
STATE Vs. M HANEEF
January 20, 2004
STATE Vs. MANJUNATHA
March 4, 2004
STATE Vs. SHALLIGHATTADA NARAYANAPPA
March 22, 2004
STATE BANK OF INDIA Vs. T N JAYARAM
January 16, 2004
STATE BANK OF MYSORE Vs. DAKSHAYANI PREMESH
May 25, 2004
State by Gowribidanur Police Station Vs. Thimmappa and others
February 6, 2004
State by Upparpet Police Station Vs. Sampangi and others
January 14, 2004
STATE OF KARNATAKA Vs. ANNI POOJARI
December 17, 2004
STATE OF KARNATAKA Vs. ECE INDUSTRIES LIMITED
November 10, 2004
STATE OF KARNATAKA Vs. SHABBIRUDDIN NAWAZ
November 16, 2004
STATE OF KARNATAKA Vs. MADIVALAPPA FAKIRAPPA KODLIWAD
May 27, 2004
STATE OF KARNATAKA Vs. VASAVADUTTA CEMENTS
June 1, 2004
STATE OF KARNATAKA Vs. SANGAM SOLVENT TEXTILES LTD
June 3, 2004
STATE OF KARNATAKA Vs. G M SUMANABAI
June 16, 2004
STATE OF KARNATAKA Vs. C S KRISHNAMURTHY
June 10, 2004
STATE OF KARNATAKA Vs. RAMESH
July 22, 2004
STATE OF KARNATAKA Vs. BINARY SYSTEMS PVT LTD
June 28, 2004
STATE OF KARNATAKA Vs. SHIVARAJ
June 25, 2004
STATE OF KARNATAKA Vs. HINDUSTAN COPPER LTD
July 26, 2004
STATE OF KARNATAKA Vs. K P THIMMAPPA
September 17, 2004
STATE OF KARNATAKA Vs. THIRUMALA DISTILLERIES
September 23, 2004
STATE OF KARNATAKA Vs. MARIGOUDA
August 25, 2004
STATE OF KARNATAKA Vs. H DASAPPA AND SONS P LTD
August 12, 2004
STATE OF KARNATAKA Vs. MANIKYA
January 5, 2004
STATE OF KARNATAKA Vs. GANGAYYA VEERAYYA GADIGEPPANAVAR
January 12, 2004
STATE OF KARNATAKA Vs. M HANEEF
January 10, 2004
STATE OF KARNATAKA Vs. THIMMAPPA
February 6, 2004
STATE OF KARNATAKA Vs. KRISHNAPPA
February 27, 2004
STATE OF KARNATAKA Vs. VENUGOPAL
March 31, 2004
STATE OF KARNATAKA Vs. T CHANDRASHEKHAR
April 7, 2004
STATE OF KARNATAKA Vs. AKKAMAHADEVI
April 11, 2004
STEEL AUTHORITY OF INDIA Vs. VISL EMPLOYEES ASSOCIATION
June 3, 2004
SUBBAYYAJOGA NAIK Vs. NARAYANAI
June 16, 2004
SUBHASCHANDRA Vs. INDUBAI
February 3, 2004
SUNDRA BAI Vs. SONUBAI
February 25, 2004
SUNEETHA NAYAK Vs. B G HARSHADEVARA MATH
November 3, 2004
SUNILA JAIN Vs. UNION OF INDIA
March 30, 2004
SURESH Vs. MAHADEVAPPA SHIVAPPA DANANNAVAR
February 17, 2004
SURESH BACHA PUJARI Vs. BANDU S CHOUGALA
September 9, 2004
SYED ENAYATHULLA Vs. STATE OF KARNATAKA
January 6, 2004
Syed Nazeer Ahmed Vs. B Saifulla Khan
March 3, 2004
SYED PASHA Vs. STATE OF KARNATAKA
July 30, 2004
SYNDICATE BANK Vs. MAHALAXMI GINNING FACTORY
May 28, 2004
SYNDICATE BANK Vs. STATE OF KARNATAKA
January 28, 2004
T D YOGITHA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
November 2, 2004
T K Lakshman Vs. State Of Karnataka
August 16, 2004
T L NAGENDRA BABU Vs. MANOHAR RAO PAWAR
December 16, 2004
T S RAGHAVAN Vs. APPROPRIATE AUTHORITY
April 5, 2004
T S SUBBARAJU Vs. T A SHIVARAMA SETTY
April 1, 2004
T SHANKARE GOWDA Vs. RETURNING OFFICER KERAGODU EDUCATION SOCIETY
September 22, 2004
T SRIJNIVASAN Vs. STATE
June 15, 2004
T SUSHEELA Vs. STATE
April 8, 2004
TAM TAM PEDDA GURUVA REDDY Vs. STATE OF KARNATAKA
September 16, 2004
TARA A PRABHU Vs. STATE OF KARNATAKA
December 17, 2004
TARALABALU JAGADGURU EDUCATION SOCIETY SIRIGERE CHITRADURGA DISTRICT Vs. STATE OF KARNATAKA
December 14, 2004
THAMANNA SHIVALINGAPPA TELI Vs. STATE OF KARNATAKA
March 26, 2004
THAMMAIAH CHARI Vs. STATE OF KARNATAKA
February 9, 2004
Thimmamma Vs. Executive Officer
August 31, 2004
TIMBER MERCHENTS ASSOCIATION Vs. GOVT OF KARNATAKA
September 17, 2004
Titan Springs Limited In Liquidation Vs. Nil
August 2, 2004
Torgal Distilleris Pvt LTD Vs. Deputy Commissioner Of Commercial Taxes Assessment
March 29, 2004
TOWNSHIP ENTERPRISES BANGALORE Vs. STATE OF KARNATAKA
November 16, 2004
TULSAMMA Vs. JAGANNATH
August 2, 2004
U G SRINIVASA RAO Vs. VINAYKUMAR S RAO
March 24, 2004
U.B.M.C. Trust Association and Coorg Vs. The Land Tribunal and others
October 27, 2004
UGAR SUGAR WORKS LIMITED Vs. STATE OF KARNATAKA
April 16, 2004
UGAR SUGAR WORKS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
June 16, 2004
UNION OF INDIA Vs. ESKAY TOURS AND TRAVELS
April 17, 2004
UNION OF INDIA Vs. UNNI MENON
April 12, 2004
UNION OF INDIA Vs. C SUBBA REDDY
February 6, 2004
UNION OF INDIA AND OTHERS Vs. G. MAHESWARAPPA AND OTHERS
December 3, 2004
UNION OF INDIA UOI Vs. K MURUGESAN
March 25, 2004
UNION OF INDIA UOI Vs. W R SARODE
March 31, 2004
UNION OF INDIA UOI Vs. V B PUJARI
December 3, 2004
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUSHEELA
January 9, 2004
UNITEDINDIA INSURANCE CO LTD Vs. SYED MAHABOOB
September 20, 2004
URBAN DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
April 13, 2004
V B Ramakrishna Vs. Bangaramma
March 26, 2004
V MAHADEVA Vs. MANAGING DIRECTOR
June 3, 2004
V N KRISHNA RAO Vs. TURNKEY CONSTRUCTIONS P LTD
April 17, 2004
V PRAKASH Vs. STATE OF KARNATAKA
November 30, 2004
V S MUNIRATHANAM Vs. P SUNDARAM
January 8, 2004
V SATYANARAYANA Vs. SANDEEP ENTERPRISES
September 16, 2004
V SHIVANANDA KUMAR Vs. S GURUSIDDAPPA
August 3, 2004
VANITHA K BHAT Vs. SMS SOFTWARE PVT LTD
July 28, 2004
VARADARAJA PAI K Vs. CORPORATION BANK
March 20, 2004
VARADARAYA NAYAK Vs. STATE OF KARNATAKA
January 7, 2004
VATTIKOTI KANTAMMA Vs. T SURYANARAYANA
April 8, 2004
Veerabhadraiah Vs. Land Tribunal
August 10, 2004
VEERABHADRAPPA Vs. MANAGER STATE BANK MYSORE BANGALORE
March 4, 2004
VENKATARAMANAPPA Vs. NARASAIAH
February 5, 2004
Venkataravanaji Vs. State of Karnataka
September 21, 2004
VENKATESH ALIAS TIGER VENKATESH ALIAS ENGLISH VENKATESH Vs. STATE
November 25, 2004
VENKATESH GURURAO KURATTI Vs. SYNDICATE BANK
April 16, 2004
Venkateshwara Engineering Works Vs. Additional Commissioner Of Commercial Taxes
October 29, 2004
VERANNA VEERABHADAPPA KORIHALLI Vs. DISTRICT REGISTRAR
September 29, 2004
VIDYA RAMAKRISHNAIAH Vs. R N VIKRAM
July 30, 2004
VINAYAK Vs. SUHAS PADMAKAR ASUKAR
August 12, 2004
VINAYAKA DEV IDAGUNJI HONNAVAR Vs. SHIVARAM
January 28, 2004
VISHAKANTIAIAH T N Vs. MANATEMENT OF MYSORE PERTO CHEMICALS LTD
February 9, 2004
VISWANATHA RAO B Vs. MANAGEMENT OF CANARA BANK HEAD OFFICE
October 12, 2004
VITTAL JANARDHAN JADHAV Vs. COMMISSIONER OF INCOME TAX
January 23, 2004
VITTAL POOJARY Vs. S J YATISH
January 16, 2004
VITTAL POOJARY Vs. S J YATISH
January 6, 2004
VOLTAS LIMITED Vs. STATE OF KARNATAKA
January 30, 2004
WELCOMEGROUP WINDSOR MANOR SHERATON Vs. STATE OF KARNATAKA
April 6, 2004
WHIRLPOOL OF INDIA LTD Vs. AUTHORITY FOR CLARIFICATION AND ADVANCE RULING VINIJYA THERIGE KARYALAYA
January 20, 2004
Y N GANGADHARA SETTY Vs. KARNATAKA MILK FEDERATION
March 31, 2004
Y RAJENDRA DEPUTY COMMISSIONER OF INCOME TAX Vs. KHODAY ESHWARSA AND SONS
February 17, 2004
Y VENKATASWAMY REDDY Vs. BANGALORE UNIVERSITY
January 29, 2004
Y. Rajendra, Deputy Commissioner of Income Tax Vs. Khoday Eshwarsa and Sons and others
February 17, 2004
YASHODAMMA H S Vs. COMMON CADRE COMMITTEE FOR KARNATAKA
May 25, 2004
Yashwanth Bhandary Vs. State Of Karnataka
July 29, 2004
YELLAPPA Vs. STATE OF KARNATAKA
August 3, 2004
YENEPOYA MINERALS Vs. MAHARASHTRA APEX CORPORATION
January 5, 2004
YENEPOYA MINERALS AND GRANITES LIMITED Vs. MAHARASHTRA APEX CORPORATION LIMITED
February 5, 2004
ZAREENA TAJ Vs. KHURMATHUNNISA
March 4, 2004
Zeenath Banu Vs. Assistant Commissioner
August 4, 2004