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Case Index
Title
Date
A.BASHEER Vs. SECRETARY, NAGALAND STATE LOTTERY
March 30, 1993
A.LAKSHMANAN Vs. ANJALEEM ENTERPRISES
February 26, 1993
A.MOHAMMED YASIN Vs. NEW INDIA ASSURANCE CO.LTD.
May 12, 1993
A.N.RAJU Vs. INDIAN BANK
March 30, 1993
B.DAMODHARAN Vs. UNION COMPANY (MOTORS) PVT.LTD.
March 2, 1993
BABU S.RANGANATHAN Vs. MANAGER, STATE BANK OF SAURASHTRA
September 30, 1993
BAGAWATHI COMBINES Vs. SKYPAK COURIER LTD.
October 20, 1993
C.R.SANDHYA Vs. SHRIRAM CHITS & INVESTMENTS (P) LTD.
June 29, 1993
C.V.DEVARAJULU Vs. PUNJAB NATIONAL BANK
February 16, 1993
CHAIRMAN, TAMILNADU HOUSING BOARD Vs. D.JAWAHAR
August 18, 1993
CHENDUR FORGINGS PVT.LTD. Vs. DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO.LTD.
October 29, 1993
CHIEF COMMERCIAL SUPERINTENDENT Vs. COIMBATORE DISTRICT CONSUMER AWARENESS CENTRE
October 15, 1993
COLLECTOR Vs. A.ARUCHAMY
November 8, 1993
COMMISSIONER, PANCHAYAT UNION Vs. S.M.PACHIYAPPAN
November 8, 1993
COROMANDEL ENGINEERING CO.LTD. Vs. NATIONAL INSURANCE CO.LTD.
September 20, 1993
D.G.RAJAN Vs. K.B.SUBRAMANIAN & ASSOCIATES
April 1, 1993
D.PARAMESWARAN Vs. C.R.PARTHASARATHY
June 10, 1993
DHARANI SUGARS & CHEMICALS LTD. Vs. P.GURUPET
November 15, 1993
E.L.KRISHNAMOORTHY CHETTIAR Vs. COMMISSIONER, TINDIVANAM MUNICIPALITY
March 10, 1993
E.USHMAN SHERIFF Vs. K.A.S.SEKAR
June 4, 1993
G.A.MOHAMMED RAFI SAIT Vs. SHRIRAM CHIT & INVESTMENTS PVT.LTD.
July 12, 1993
G.SUBRAMANIAN Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
April 30, 1993
G.T.SUBRAMANIAN Vs. V.S.C.AGENCIES
May 12, 1993
GREEN FIELD DIARY MEAT & MILK PRODUCTS Vs. MUTHURAMALINGAM
June 30, 1993
INDIAN OIL CORPORATION Vs. V.RAMAKRISHNAN
August 5, 1993
J.SWARAJ Vs. STIC TRAVELS
April 1, 1993
JOTHI ENGINEERING WORKS Vs. STATE BANK OF BIKANER
May 12, 1993
JUPITER PAPER & ALLIED INDUSTRY Vs. ELECTRO-PLAST AUTOMATIONS
July 27, 1993
K.A.M.ASHRAF Vs. NATIONAL INSURANCE CO.LTD.
June 10, 1993
K.EASWARAMOORTHY Vs. V.KRISHNAMOORTHY
November 3, 1993
K.SENTHILRAJAN Vs. MALAYSIA AIRLINES
December 15, 1993
KADARKARAI NADAR Vs. RAKKAPPAN
October 8, 1993
KALAISELVI Vs. SENIOR BRANCH MANAGER, L.I.C.OF INDIA
September 29, 1993
KALEESWARI INDUSTRIES Vs. MATHER & PLATT (INDIA) LTD.
May 17, 1993
KAMAL STEEL CORPORATION Vs. SINDURI CHIT FUNDS PVT.LTD.
June 30, 1993
KOHINOOR POLYMERS Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORP.LTD.
October 15, 1993
KRIS APARTMENTS OWNERS ASSOCIATION Vs. KRIS ENTERPRISES
February 8, 1993
LIONS CLUB TRUST Vs. GOVERNMENT OF TAMIL.NADU.
February 23, 1993
M.KESAWAN Vs. ORIENTAL INSURANCE CO.LTD.
September 1, 1993
N.RAVIKIRAN Vs. S.RAMANATHAN
May 6, 1993
N.T.SUBRAHMANYAM Vs. B.KRISHNA RAO & WILLINGDON NURSING HOME
June 28, 1993
NANDAKUMAR R.DAVE Vs. DHANALAKSHMI CONSOLIDATED INDUSTRIES LTD.
May 12, 1993
ORIENTAL APPLIANCES PVT.LTD. Vs. PATEL ROADWAYS LTD.
July 13, 1993
ORIENTAL INSURANCE CO.LTD. Vs. KRISHNAVENI LAKSHMANAN
August 17, 1993
P.DURGAPRASAD Vs. CORPORATION OF MADRAS
October 11, 1993
P.MUNIASAMY GOUNDER Vs. DISTRICT COLLECTOR & PRESIDENT, NORTH ARCOT DISTRICT FISHERIES DEVELOPMENT CORPORATION
March 12, 1993
P.N.RANGASWAMY Vs. RUPERT J.BARNABAS
March 29, 1993
P.PATTU KONE Vs. SPECIAL OFFICER, CHENGAM CO-OPERATIVE PRIMARY LAND DEVELOPMENT BANK LIMITED
March 31, 1993
P.R.ABILASH Vs. P.J.ALEXANDER
May 28, 1993
P.RAMANKUTTY Vs. STERLING COMPUTERS LIMITED
April 29, 1993
P.S.GOVINDARAJAN Vs. GENERAL MANAGER, INTEGRAL COACH FACTORY
February 16, 1993
POST MASTER Vs. LAKSHIMI
November 11, 1993
POSTMASTER, ELAPPAKKAM Vs. A.SELVARAJ
November 11, 1993
PUDUKOTTAI DISTRICT CO-OPERATIVE SPINNING MILLS LTD. Vs. MANAGING DIRECTER, REKHI ROAD LINES PVT.LTD.
January 17, 1993
R.ANTHONY DOSS Vs. BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY
January 12, 1993
R.BALRAJ Vs. MANAGER, GRINDLAYS BANK
February 8, 1993
R.R.GOPALA RAJAGOPAL Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
January 11, 1993
R.S.MANI Vs. SINGAPORE AIRLINES
June 18, 1993
R.SETHURAMAN Vs. MANAGER, INDIAN OVERSEAS BANK
July 7, 1993
R.SIVASUBRAMANIYAM Vs. TAMILNADU HOUSING BOARD
December 31, 1993
R.VENKATARAMAN Vs. INDU CHIT FUNDS LTD.
June 30, 1993
RAJ KAMAL MOTORS Vs. P.S.SUBRAMANIAM
August 18, 1993
RAJIV & CO. Vs. NATIONAL INSURANCE CO.LTD.
January 6, 1993
REAVATHY AKKUR Vs. THIRUVALLUVAR TRANSPORT CORP.LTD.
June 30, 1993
REGIONAL PROVIDENT FUND COMMISSIONER Vs. AWUDAI AMMAL
October 20, 1993
RUPKALA Vs. INLAND COURIER (P) LTD.
May 19, 1993
S.IQBAL KHAN Vs. CHILD TRUST HOSPITAL, MADRAS
October 20, 1993
S.K.KUMARA SWAMY Vs. INDIAN OVERSEAS BANK
February 16, 1993
S.PALANISAMY Vs. GENERAL MANAGER, SOUTHERN RAILWAY
April 13, 1993
S.PUSHPA DEVI JAMAD Vs. NEW INDIA ASSURANCE CO.LTD.
April 6, 1993
S.R.SATHYA KUMAR Vs. AIR INDIA
October 11, 1993
S.VENKATRAMAN Vs. M.CHANDRASEKARAN
August 20, 1993
SATISH ARORA Vs. DHANALAKSHMI CONSOLIDATES FINANCE & INDUSTRIAL INVESTMENTS
June 15, 1993
SMN CONSUMER PROTECTION COUNCIL Vs. GANGA HOSPITAL
October 4, 1993
SOUTH EASTERN ROADWAYS Vs. STATE HANDLOOM SOCIETY
September 7, 1993
SOUTH INDIA SURGICAL CO.LTD. Vs. PUNJAB & SIND BANK
August 23, 1993
SPECIAL OFFICER, ATTUR AGRI.PRODUCTION CO-OP.MARKETING SOCIETY LTD. Vs. SELLAKANNU
November 9, 1993
SRUSHTI APPARELS PVT.LTD. Vs. BLUE DART EXPRESS PVT.LTD.
February 10, 1993
STERLING COMPUTERS LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
December 13, 1993
T.G.KUTHA BAKSH Vs. COMMISSIONER, MADURAI CORPORATION
May 5, 1993
T.KRISHNASWAMY VANDAYAR Vs. VARUNA CONSTRUCTION & DESIGN CO.
September 1, 1993
TAMIL NADU KHADI & VILLAGE INDUSTRIES BOARD Vs. NATIONAL TEXTILE CORPORTION LTD.
May 10, 1993
TELECOM DISTRICT ENGINEER Vs. N.KUDIARASU
November 17, 1993
THE COROMANDEL ENGINEERING COMPANY LTD. Vs. NATIONAL INSURANCE CO.LTD.
December 29, 1993
THIAGARAJA FINANCE LTD. Vs. GOVERNMENT OF TAMIL NADU
June 9, 1993
THILAGAVATHY Vs. LIFE INSURANCE CORPORATION OF INDIA
June 28, 1993
THIRU DHARMAN Vs. STATE OF TAMIL NADU
March 1, 1993
THUKARAM NEURO DIAGNOSTIC CENTRE Vs. NICCO CORPORATION LTD.
June 16, 1993
THUKARAM NEURO DIAGNOSTIC CENTRE Vs. NICCO CORPORATION LTD
June 17, 1993
UNION OF INDIA THROUGH GENERAL MANAGER, SOUTHERN RAILWAY Vs. G.GUNASEKHARAN
November 4, 1993
UNITED GRANITES PVT.LTD. Vs. MADRAS HARDTOOLS AGENCIES (P) LTD.
January 6, 1993
V.BALASUBRAMANIAN Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD.
April 7, 1993
V.E.NIRANJAN Vs. R.PALANIVELU, PROPRIETOR, M/S.PALSONS FABRICATORS
October 11, 1993
V.JAMES Vs. CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
July 7, 1993
VENKAT TUBE INDUSTRIES Vs. STATE BANK OF INDIA
August 2, 1993