Case Index

Title
Date
ABDUS SATTAR (MD) Vs. GOVERNMENT OF BANGLADESH
March 31, 1993
ABU TALEB Vs. GOVERNMENT OF BANGLADESH
January 31, 1993
ABUL KALAM AZAD Vs. SUNHAR ALI
August 5, 1993
ADDITIONAL DEPUTY COMMISSIONER (REVENUE), MANIKGONJ Vs. MD. SIDDIQUR RAHMAN
June 23, 1993
AKM NURUL ALAM Vs. BANGLADESH
July 26, 1993
ALFU MIAH Vs. GOVERNMENT OF BANGLADESH
January 19, 1993
ANSARUDDIN AHMED Vs. ELECTION TRIBUNAL
June 14, 1993
BABAR ALI PRAMANIK Vs. MOSAR ALI PRAMANIK
February 7, 1993
BANGLADESH Vs. SUBASH CHANDRA DAS
November 15, 1993
BANGLADESH Vs. UTTAR JAMALGARH MATSAJIBI SAMABAYA SAMITY LTD.
May 23, 1993
BANGLADESH BANK Vs. MOHAMMAD ABDUL MANNAN
July 12, 1993
BANGLADESH SHILPA RIN SANGSTHA Vs. HAQUE BROTHERS (CARBIDE) LTD.
August 5, 1993
BANGLADESH TELECOM (PVT.) LTD. Vs. BANGLADESH TELEGRAPH AND TELEPHONE BOARD
April 19, 1993
BANK OF CREDIT AND COMMERCE (OVERSEAS) LTD. Vs. TAJUL ISLAM CHOWDHURY
February 23, 1993
CHITTAGONG CHEMICAL COMPLEX Vs. CHAIRMAN, LABOUR COURT
November 30, 1993
COAL CONTROLLER, GOVERN­MENT OF BANGLADESH Vs. VENTURA INDUSTRIES LTD.
August 19, 1993
GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. ABDUL MOTALEB DEWAN
April 20, 1993
HAJI SK MD. L RAHMAN Vs. CHAIR, COURT OF SETTLEMENT, BD ABANDONED BUILDING
January 21, 1993
JAHIRUDDIN MOLLAH (MD) Vs. HOSNE ARA BEGUM
April 21, 1993
MOMTAZUDDIN Vs. YAKUB ALI
May 27, 1993
NAZIMUDDIN MOLLA Vs. GOVERNMENT OF BANGLADESH
March 29, 1993
NEW IDEAL ENGINEERING WORKS LTD. Vs. BANGLADESH SHILPA BANK
February 16, 1993
QUAZI NAZRUL ISLAM Vs. BANGLADESH HOUSE BUILDING FINANCE CORPORATION
April 22, 1993
RUPALI BANK LTD. Vs. TOBACCO INDUSTRIES LTD.
July 20, 1993
SECRETARY OF AIRCRAFT ENGINEERS OF BANGLADESH Vs. REGISTRAR OF TRADE UNION
August 18, 1993
SYED A JALIL Vs. MAHBUB ALAM (BABUL)
July 4, 1993