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Case Index
Title
Date
A.K.HAZARIKA Vs. SARAIGHAT X-RAY & CLINICAL LABORATORY
October 9, 1993
ASHOK GAS SERVICE Vs. PARAMESH CHANDRA MUKHARJEE
August 14, 1993
ASSOCIATED GASES (ASSAM) PVT.LTD. Vs. GREAVES COTTON & CO.LTD.
April 3, 1993
BINOY BHUSHAN CHOUDHURY Vs. INDIAN AIRLINES
October 9, 1993
CHARU MAHANTA Vs. FOOD & CIVIL SUPPLIES, GOVT.OF ASSAM
July 17, 1993
DIPALI BARUAH Vs. UNIT TRUST OF INDIA
March 6, 1993
GAUHATI PUBLIC CALL OFFICE ASSOCIATION Vs. DISTRICT MANAGER, TELEPHONES, KAMRUP
October 6, 1993
GURDEV SINGH Vs. NATIONAL INSURANCE CO.LTD.
April 24, 1993
GURDEV SINGH Vs. NATIONAL INSURANCE CO. LTD.
April 3, 1993
JEWEL BARUA Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
September 4, 1993
JOSEPH SEBASTIAN @ S.JOGEPH Vs. UNION OF INDIA
August 4, 1993
MANOJ KUMAR ADHIKARY Vs. COMMISSIONER, ASSAM STATE HOUSING BOARD, GUWAHATI
September 18, 1993
MUKUL MAHANTA Vs. TELECOM DISTRICT MANAGER
September 18, 1993
MUKUL MAHANTA Vs. TELECOM DISTRICT MANAGER
August 1, 1993
N.BASUMATRI Vs. D.TAYE
October 20, 1993
NANURAM AGARWALA Vs. NEW INDIA ASSURANCE COMPANY LTD.
October 15, 1993
NATHMAL HANSARIA Vs. UNION OF INDIA
September 18, 1993
PRADIP INDUSTRIES Vs. GOYAL MOTOR FINANCIERS
March 6, 1993
SADANANDA DAS Vs. U.O.I.
September 4, 1993
SHUSAMA RANI CHAKRABORTY Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
August 11, 1993
SHUSAMA RANI CHAKRABORTY Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED
January 1, 1993
SULOCHANA KAUR Vs. UNION OF INDIA
March 13, 1993
SULOCHANA KAUR Vs. UNION OF INDIA
June 25, 1993
SURESH KUMAR AGARWAL Vs. ALLAHABAD BANK
June 12, 1993