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Case Index
Title
Date
A.N.RAMAKRISHNA Vs. ANUPAMA ELECTRIC CO.
October 12, 1993
A.V.HUILGOL Vs. UNION OF INDIA
June 29, 1993
AJITHKUMAR D.MAMIGI Vs. DIVISIONAL CONTROLLER, KSRTC DIVISIONAL OFFICE
December 20, 1993
ASHOK Vs. ORIENTAL INSURANCE CO.LTD., BIJAPUR
December 30, 1993
ASSISTANT MANAGER (ADMN.),MAHARASHTRA HYBRID SEEDS CO.LTD. Vs. S.V.BADAGOUDARA
November 6, 1993
B.G.BHASKAR Vs. KARTHIK GAS AGENCIES
February 15, 1993
B.SURESH NAYAK Vs. CHAIRMAN, KARNATAKA ELECTRICITY BOARD
August 17, 1993
B.V.NAGARAJU Vs. ORIENTAL INSURANCE CO.LTD.
July 19, 1993
BANGALORE DEVELOPMENT AUTHORITY Vs. K.S.BHAT
April 29, 1993
BHAMY V.SHENOY Vs. MANAGING DIRECTOR, MYSORE MILK UNION LTD.
April 8, 1993
C.M.PUTTANNA Vs. L.M.L.LTD.
October 15, 1993
CHITRALEKHA Vs. SECRETARY, K.H.B.
April 8, 1993
DEVAIAH CHOURIRA Vs. CYMA EXPORTS PVT.LTD.
October 28, 1993
ELECTRO DYNAMICS Vs. MANAGING DIRECTOR, SRI.HALASIDHANATH
December 9, 1993
FAKROUDINE ADAMJEE Vs. YUSUFF ABDULLA
March 20, 1993
H.V.JAYARAM Vs. SUB-POST MASTER
November 2, 1993
JAI HIND ROADWAYS Vs. H.NARENDRA JAIN
December 21, 1993
K.C.THIMMAIAH (RTD.) Vs. BAJAJ ELECTRONICS
May 6, 1993
KAPPAGAL NABISAB Vs. BRANCH MANAGER, STATE BANK OF MYSORE
March 20, 1993
KARNATAKA VYAVASAYA VARTHAKA SANGHA Vs. B.KRISHNA RAI
June 29, 1993
KIRAN STEEL SALES Vs. RATNAKAR BANK LTD.
July 8, 1993
M.J.RODRIGUES Vs. CYMA EXPORTS PVT.LTD.
July 17, 1993
MAHADEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
April 8, 1993
MAHARASHTRA HYBRID SEEDS CO.LTD. Vs. SIDDANNA
October 23, 1993
MALAPRABHA NEERWARI BALAKEDARARA(IRRIGATION CONSUMER) CO-OPERATIVE SANGHA LTD. Vs. STATE OF KARNATAKA, DEPARTMENT OF AGRICULTURE
December 15, 1993
MAN-JOG Vs. LATHA PARTHASARATHY
June 26, 1993
MAN-JOG ASSOCIATES Vs. D.SHEKANTA RAO
August 9, 1993
MAN-JOG ASSOCIATES Vs. P.HANUMAPPA
October 12, 1993
MANAGER, KARNATAKA STATE FINANCIAL CORP. Vs. SYED IQBAL HUSSAIN
November 2, 1993
N.CHIKKE GOWDA Vs. CYMA EXPORTS (PVT.) LTD.
December 16, 1993
NAMASTE EXPORTS LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
April 22, 1993
NAVAGIRI FINANCE AND INVESTMENTS (P) LTD. Vs. MANAGER, KARNATAKA BANK LTD.
December 16, 1993
PREM SAJANANI Vs. RANKA DEVELOPERS
January 25, 1993
PREMIER CLIMATE CONTROLS PVT.LTD. Vs. M.PAIS & SONS
March 20, 1993
REGISTRAR (EVALUATION) BANGALORE UNIVERSITY Vs. PARIDA ANSARI
April 22, 1993
S.P.DHAVASKAR Vs. HOUSING COMMISSIONER, KARNATAKA HOUSING BOARD
March 27, 1993
S.VIJAYA Vs. MARKETING MANAGER, DIVISIONAL OFFICE, LIC OF INDIA
December 6, 1993
S.VIJAYA Vs. MARKETING MANAGER, DIVISIONAL OFFICE, LIC OF INDIA
June 12, 1993
SENIOR SUPDT.OF POST OFFICES, MYSORE DIVISION Vs. G.A.K.SWAMY
December 6, 1993
SHRIKANT HANUMANTHRAO PADASALAGI Vs. CHIEF OFFICER, TOWN MUNICIPAL COUNCIL
October 26, 1993
SOWBHAGYA PRASAD Vs. STATE OF KARNATAKA
November 6, 1993
SRINATH B.MUGALI Vs. HUBLI DHARWAD MUNICIPAL CORPN.
October 23, 1993
STANISLAUS SUARES Vs. HOYSALA BUILDING DEVELOPMENT CO.PVT.LTD.
August 21, 1993
STATE BANK OF MYSORE Vs. N.G.RAMU
November 30, 1993
TOLAHUNSE MANDAL PANCHAYAT Vs. B.R.NAGARAJ
May 10, 1993
U.K.ASHOKA RAO Vs. CYMA CONSTRUCTIONS
May 10, 1993
UMA DEVI Vs. LIFE INSURANCE CORPORATION
January 25, 1993
UMADEVI Vs. LIFE INSURANCE CORP.OF INDIA
November 25, 1993
UNIVERSAL PRINTERS Vs. EXECUTIVE MEMBER, KARNATAKA INDL.AREA DEVELOPMENT BOARD
June 26, 1993
UNNI KODERY MENON Vs. CYMA EXPORTS PVT.LTD.
August 19, 1993
V.S.HUBLI Vs. UNION BANK OF INDIA
May 10, 1993
VASUDA Vs. N.R.SULOCHANA
October 7, 1993
VISWALAKSHMI SASIDHARAN Vs. BRANCH MANAGER, SYNDICATE BANK
March 27, 1993
WEBB SHIRLEY Vs. CITI BANK CARD CENTRE
April 8, 1993
YASHWANT AMBADAS DABEER Vs. SENIOR BRANCH MANAGER, L.I.C.OF INDIA
July 12, 1993