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Case Index
Title
Date
ALNOORI TOBACCO PRODUCTS Vs. COLLECTOR OF C EX
March 29, 1993
APOLLO CHEMICAL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
August 25, 1993
ASOKA WAFERS Vs. COLLECTOR OF CENTRAL EXCISE
August 19, 1993
ATLAS WIRES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 20, 1993
AVIS INTERNALITONAL (P) LTD AND Vs. COLLECTOR OF CUSTOMS
April 7, 1993
BATA INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 20, 1993
BERRYSONS INDIA (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 19, 1993
BHOLA PRASAD Vs. COLLECTOR OF CENTRAL EXCISE
May 28, 1993
BLACK DIAMOND BEVERAGES LTD Vs. COLLECTOR OF C EX
September 3, 1993
BRITANNIA INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 10, 1993
CABLE CORPN. OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
March 1, 1993
CHLORIDE INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 3, 1993
COLLECTOR OF C EX Vs. PIYUSH CHEMICALS AND PHARMACEUTICALS P LTD
October 28, 1993
COLLECTOR OF C EX Vs. ALUMINIUM INDUSTRIES LTD
November 26, 1993
COLLECTOR OF C EX AND CUSTOMS Vs. ORISSA CEMENT LTD
January 28, 1993
COLLECTOR OF CENTRAL EXCISE Vs. TATA IRON AND STEEL CO LTD
June 4, 1993
COLLECTOR OF CENTRAL EXCISE Vs. ORIENT PAPER MILLS
April 15, 1993
COLLECTOR OF CENTRAL EXCISE Vs. HIRA CEMENT WORKS
January 18, 1993
COLLECTOR OF CENTRAL EXCISE Vs. I T C LIMITED
February 26, 1993
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN MOTORS LTD
July 15, 1993
COLLECTOR OF CENTRAL EXCISE Vs. SUNITA TEXTILES LTD.
February 19, 1993
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN TUBE CO
December 7, 1993
COLLECTOR OF CENTRAL EXCISE AND Vs. POLYCHEM LTD.
August 20, 1993
COLLECTOR OF CUSTOMS Vs. JAGRAN MICRO MOTORS LTD
October 13, 1993
COLLECTOR OF CUSTOMS Vs. YIKIKI ZIPPERS
June 14, 1993
COLLR OF C EX Vs. TATA ENGG AND LOCOMOTIVE CO LTD
August 17, 1993
COLLR OF C EX Vs. MULTILAYER COMPOSITES PVT LTD
August 4, 1993
COLLR OF C EX Vs. LAXMI IRON AND STEEL WORKS PVT LTD
January 29, 1993
COLLR OF C EX Vs. SREERAM DRINKS P LTD
October 6, 1993
DAYA ENG WORKS SLEEPER PVT LTD Vs. COLLECTOR OF C EX
October 11, 1993
DELTA PANEL PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 14, 1993
DIPALI DEY Vs. COLLECTOR OF CUSTOMS
March 3, 1993
EXTRUSIONS Vs. COLLECTOR OF CUSTOMS
November 12, 1993
FUGI REPROGRAPHIC INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
September 6, 1993
GLOBE ENTERPRISES Vs. COLLECTOR OF CUSTOMS
January 11, 1993
GRIFFON LABORATORIES PVT. LTD Vs. COLLECTOR OF C. EX.
June 29, 1993
HARENDRA PROSAD Vs. COLLECTOR OF CUSTOMS PREVENTIVE
February 22, 1993
HEMANT KUMAR AGARWAL Vs. COLLECTOR OF CUSTOMS PREV
February 3, 1993
HIMADRI ELECTRICALS P LTD Vs. COLLECTOR OF C EX
November 9, 1993
HIMADRI ELECTRICALS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 29, 1993
HIND INDUSTRIES Vs. COLLECTOR OF CUSTOMS
August 20, 1993
HINDUSTAN LEVER LTD Vs. COLLECTOR OF C EX
November 16, 1993
ICI INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
October 27, 1993
IDL CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 15, 1993
INDER RAJ KAPUR Vs. COLLECTOR OF CUSTOMS
July 6, 1993
INDIAN ALUMINIUM CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
May 14, 1993
IPITRON TIMES LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 11, 1993
J.K. SYNTHETICS LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 19, 1993
JANCO STRUCTURAL ENGINEERS Vs. COLLECTOR OF CENTRAL EXCISE
August 20, 1993
JEEVAN DIESELS Vs. COLLECTOR OF CENTRAL EXCISE
July 6, 1993
JHUNU RANI SAHA Vs. COLLECTOR OF CUSTOMS PREVENTIVE
July 28, 1993
JIBAN KUNDU Vs. COLLECTOR OF CUSTOMS PREV
August 18, 1993
KAKATIYA CEMENTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 6, 1993
KAMAL KUMAR JAIN Vs. COLLECTOR OF CUS AND C EX
September 28, 1993
KHALILUDDIN ABDUL SATTAR Vs. COLLECTOR OF CENTRAL EXCISE
February 3, 1993
KIRLOSKAR OIL ENGINES LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 18, 1993
KONARK CEMENT AND ASBESTOS LTD Vs. COLLR OF C EX
April 30, 1993
KWALITY REFRIGERATION CO Vs. COLLECTOR OF CENTRAL EXCISE
January 7, 1993
LUDHIANA STEEL LTD AND ANTARTIC Vs. COLLECTOR OF CENTRAL EXCISE
June 7, 1993
LUPIN LABORATORIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 7, 1993
MAHABIR ENGG. WORKS Vs. COLLECTOR OF CENTRAL EXCISE
June 7, 1993
MAHAVIR SPG. MILLS Vs. COLLECTOR OF CUSTOMS
April 23, 1993
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. COLLECTOR OF C EX
October 15, 1993
MC NALLY BHARAT ENGINEERING CO LTD Vs. COLLECTOR OF C EX
June 22, 1993
MEENA ENGINEERING WORKS Vs. COLLR. OF C. EX. AND CUSTOMS
June 11, 1993
MODEL SOAP COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
January 29, 1993
MODI RUBBER LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 10, 1993
MOKHTAR MISTRY Vs. ADDL COLLECTOR OF CUSTOMS PREVENTIVE
November 15, 1993
NAMASTE PAINTS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 29, 1993
NIRMAL BISWAS Vs. COLLECTOR OF CUSTOMS PREVENTIVE
February 15, 1993
OM PRAKASH MODI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
February 3, 1993
ORIENT PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
October 13, 1993
ORISSA CEMENT LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 13, 1993
ORISSA CEMENT LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 15, 1993
ORISSA INDUSTRIES LTD Vs. COLLECTOR OF C EX
June 4, 1993
ORISSA SYNTHETICS LTD Vs. COLLECTOR OF C EX
September 17, 1993
PELICAN VALVES AND ENGG WORKS Vs. COLLECTOR OF CENTRAL EXCISE
March 15, 1993
RAMESH CHANDER Vs. COLLECTOR OF CUSTOMS
August 20, 1993
RAMNATH SAH Vs. COLLECTOR OF CUSTOMS PREVENTIVE
August 5, 1993
RANADEY MICRONUTRIENTS PVT. LTD Vs. COLLECTOR OF C. EXCISE
June 1, 1993
RECKITT AND COLMAN OF INDIA LTD Vs. COLLECTOR OF C EXCISE
May 27, 1993
SHARMA METAL ROLLING MILLS Vs. COLLECTOR OF CUSTOMS AND CEN.
June 10, 1993
SHEONATH PRASAD SURAJ PRASAD Vs. COLLECTOR OF CUSTOMS
October 25, 1993
SHREE MAROLIVIBHAG KHAND UDYOG Vs. COLLR. OF C. EX.
June 7, 1993
SHYAM SUNDAR AGARWAL Vs. COLLECTOR OF CUSTOMS PREV
October 7, 1993
SIEMENS LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 30, 1993
SIRDAR CARBONIC GAS CO LTD Vs. COLLECTOR OF C EX
June 9, 1993
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
November 11, 1993
SUBARBAN INDUSTRIAL WORKS LESSEE Vs. COLLECTOR OF CENTRAL EXCISE
May 27, 1993
SURENDRA OVERSEAS LTD Vs. COLLECTOR OF CUSTOMS
May 11, 1993
TATA OIL MILLS CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 16, 1993
TEE DEE CASTING Vs. COLLECTOR OF CENTRAL EXCISE
May 21, 1993
TUBE INVESTMENTS OF INDIA LTD Vs. COLLR. OF C. EX.
November 30, 1993
UNIVERSAL HYDROCARBONS CO PVT LTD Vs. COLLR OF C EX
June 9, 1993
USHA MARTIN INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 15, 1993
VATS INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
June 11, 1993
YOGI INDUSTRIES PVT LTD Vs. COLLECTOR OF CUSTOMS
April 20, 1993