Home
Case Index
Title
Date
A C T O Vs. YASWANT AND COMPANY
October 1, 1993
A S CHAUHAN Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ANOTHER
January 29, 1993
AAD RAM Vs. STATE OF RAJASTHAN
September 14, 1993
ABDUL HALIM & 2 ORS Vs. STATE OF RAJASTHAN AND ORS
February 8, 1993
ABDUL QAIYUM Vs. ADDITIONAL DIVISIONAL COMMISSIONER & OTHERS
July 26, 1993
ABDUL RASHEED Vs. STATE OF RAJASTHAN
October 29, 1993
ABDUL REHMAN & ANR Vs. MAHESHWARI PANCHAYAT, KOTA & ANR
December 9, 1993
ABDUL REHMAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
July 21, 1993
ABDUL REHMAN KHAN Vs. R S E B
March 30, 1993
ACHLA RAM Vs. HASTIMAL
November 22, 1993
ADITYA MILLS LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
November 23, 1993
ADITYA SYNTHETICS PVT LTD Vs. UNION OF INDIA UOI
March 10, 1993
AGARWAL KHAD BHANDAR Vs. STATE OF RAJASTHAN
January 6, 1993
AGRICULTURE MARKET COMMITTEE Vs. PRESCRIBED AUTHORITY UNDER RAJASTHAN S AND CE ACT
July 9, 1993
AHMAD ALI Vs. MUNICIPAL COUNCIL & ANOTHER
February 17, 1993
AIDAN Vs. STATE OF RAJASTHAN
March 23, 1993
AJAYPAL SINGH Vs. JAINARAYAN VYAS UNIVERSITY JODHPUR
March 1, 1993
AJIT KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
February 16, 1993
AJMER SINGH Vs. STATE OF RAJASTHAN
December 16, 1993
AKHIL RAJASTHAN RAJYA HAND PUMP MISTRIES SANGHATHAN BANSWARA Vs. STATE OF RAJASTHAN
August 30, 1993
ALIMUDDIN & OTHERS Vs. STATE OF RAJASTHAN
April 9, 1993
ALLAHDEEN Vs. STATE OF RAJASTHAN
September 14, 1993
ALLANOOR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
May 17, 1993
AMAR SINGH Vs. UNION OF INDIA
August 13, 1993
AMBASSADOR DRY CLEANERS Vs. UNION OF INDIA
March 30, 1993
AMBICA DEVI Vs. STATE
February 4, 1993
AMILAL Vs. STATE OF RAJASTHAN & ORS
July 23, 1993
AMRA RAM Vs. STATE OF RAJASTHAN
July 29, 1993
AMRIT LAL DOSI AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
January 6, 1993
ANANT RAM SANKHLA Vs. JUDGE INDUSTRIAL TRIBUNAL
August 3, 1993
ANGREJ SINGH Vs. STATE OF RAJASTHAN
September 9, 1993
ANGREJ SINGH Vs. STATE OF RAJASTHAN
March 11, 1993
ANIL KUMAR Vs. STATE OF RAJASTHAN
March 1, 1993
ANIL KUMAR GUPTA Vs. STATE OF RAJASTHAN & OTHERS
March 15, 1993
ANIL KUMAR MODI Vs. STATE OF RAJASTHAN
February 3, 1993
ANIL NAYYAR Vs. UNIVERSITY OF RAJASTHAN AND
September 24, 1993
ANTIM RAMDEO Vs. STATE OF RAJASTHAN
December 20, 1993
ANUJ JOSHI Vs. STATE OF RAJASTHAN
October 7, 1993
ARISTO PULP & PAPER LTD Vs. RAJASTHAN FINANCIAL CORPORATION AND ANOTHER
November 6, 1993
ARNOD PANCHAYAT SAMITI Vs. STATE OF RAJASTHAN
October 6, 1993
ARUN KUMAR SAINI Vs. RAM DULARI
August 4, 1993
ARVIND KUMAR GOCHAR Vs. STATE OF RAJASTHAN
May 6, 1993
ASHA DEVI AND OTHERS Vs. STATE OF RAJASTHAN
December 25, 1993
ASHA RAM Vs. RAM CHANDRA AND ANOTHER
March 29, 1993
ASHA RAM Vs. STATE OF RAJASTHAN
May 3, 1993
ASHOK KHURANA Vs. STATE OF RAJASTHAN
July 28, 1993
ASHOK KUMAR Vs. STATE OF RAJASTHAN
September 28, 1993
ASHOK KUMAR AND 9 ORS Vs. STATE FARM CORPN OF INDIA LTD
February 22, 1993
ASHOK KUMAR ASERI Vs. UNIVERSITY OF JODHPUR
October 8, 1993
ASHOK KUMAR GARG Vs. STATE OF RAJASTHAN
September 6, 1993
ASSISTANT COMMERCIAL TAXES OFFICER Vs. LAXMI UDYOG
November 9, 1993
ASSISTANT COMMERCIAL TAXES OFFICER Vs. INSULATOR AND CERAMIC INDIA PVT LTD
February 16, 1993
ASSOCIATED STONE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 19, 1993
AVADESH SINGH Vs. STATE OF RAJASTHAN
September 3, 1993
BABU Vs. STATE OF RAJASTHAN
February 16, 1993
BABU LAL AND ORS. Vs. STATE OF RAJASTHAN
December 17, 1993
BABU LAL SHARMA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN & OTHERS
December 15, 1993
BABURA Vs. STATE OF RAJASTHAN
March 17, 1993
BACHAN SINGH Vs. STATE OF RAJASTHAN
January 8, 1993
BACHUBHAI SHANTIBHAI AND BROS Vs. COMMISSIONER OF INCOME TAX
October 15, 1993
BADAMILAL Vs. HARSHVARDHAN
July 15, 1993
BAHADUR SINGH Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT
February 24, 1993
BAJRANG LAL JAT Vs. STATE OF RAJASTHAN
August 20, 1993
BAL MIKAND S/O BITHAL PRASAD Vs. STATE OF RAJASTHAN
November 5, 1993
BALA RAM Vs. STATE OF RAJASTHAN
March 18, 1993
BALKISHAN Vs. SECRETARY, GROUND WATER DEPARTMENT, JAIPUR AND ANOTHER
April 9, 1993
BALUNATH Vs. STATE OF RAJASTHAN
August 5, 1993
BANNE SINGH Vs. BANK OF BARODA & ANOTHER
July 22, 1993
BANSHI ALIASBANSHIDHAR AGARWAL Vs. LAXMI NARAIN
August 27, 1993
BANWARI Vs. STATE
September 9, 1993
BANWARI S/O RAM RAKH Vs. STATE OF RAJASTHAN
July 13, 1993
BANWARILAL & MST GINI DEVI Vs. MANGILAL ESTATE PVT LTD CO
March 29, 1993
BASANT BAHAR RESTAURANT Vs. RAM GOPAL SHARMA
January 17, 1993
BATTI LAL Vs. STATE OF RAJASTHAN
August 19, 1993
BAWLA KHAN Vs. DISTRICT MAGISTRATE
March 31, 1993
BHABHUTA RAM Vs. STATE OF RAJASTHAN
May 5, 1993
BHAG CHAND PALIWAL Vs. STATE OF RAJASTHAN AND OTHERS
September 15, 1993
BHAGIRATH Vs. HARDAYAL
May 19, 1993
BHAGWAN DAS RAJAK Vs. STATE OF RAJASTHAN
March 18, 1993
BHAGWAN DEVI Vs. UNION OF INDIA
February 22, 1993
BHAGWAN DHAN Vs. RAJASTHAN HOUSING BOARD JAIPUR
April 12, 1993
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
February 15, 1993
BHAGWANA RAM Vs. STATE OF RAJASTHAN
February 25, 1993
BHAGWATI PRASAD Vs. CHIRANJI LAL
September 23, 1993
BHAIRON LAL Vs. CHANDMAL
December 2, 1993
BHAIRON LAL Vs. RAM BHAROSI LAL
February 5, 1993
BHAIYA @ AMEER UL Vs. STATE OF RAJASTHAN
August 12, 1993
BHAJAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
March 12, 1993
BHANU Vs. SMT. DHAPA
November 3, 1993
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 20, 1993
BHANWAR SINGH Vs. STATE OF RAJASTHAN
December 10, 1993
BHANWARLAL Vs. KISHORILAL PARSI
January 8, 1993
BHARAT CONSTRUCTION CO Vs. STATE OF RAJASTHAN
August 17, 1993
BHEEM SEN GARG Vs. STATE OF RAJASTHAN
June 10, 1993
BHERARAM & 2 ORS Vs. THE STATE OF RAJ & OTHERS
February 26, 1993
BHIM SINGH Vs. BAKHTAWAR LAL
March 10, 1993
BHINYA RAM Vs. STATE OF RAJASTHAN
August 19, 1993
BHOJMAL Vs. DISTRICT TRANSPORT OFFICER
November 10, 1993
BHOLURAM Vs. STATE OF RAJASTHAN
January 13, 1993
BHOOR SINGH Vs. DIST MAGISTRATE BARMER
March 31, 1993
BHOPAL SINGH Vs. STATE OF RAJASTHAN
May 19, 1993
BILBAR Vs. STATE OF RAJASTHAN
May 20, 1993
BISHNA RAM Vs. STATE OF RAJASTHAN
September 15, 1993
BOARD OF LNDIAN MEDICINE RAJASTHAN Vs. RADHEY SHYAM SHARMA
July 8, 1993
BRIJ NARAIN Vs. KANCHAN SINGH
March 18, 1993
BRIJENDRA SINGH Vs. STATE OF RAJASTHAN
March 5, 1993
BRIJESH SHARMA Vs. DISTRICT JUDGE JAIPUR DISTRICT JAIPUR
December 9, 1993
C I T Vs. SHREE TEXTILES
May 11, 1993
C T O Vs. RADIANT INDUSTRIES OF INDIA
November 22, 1993
C T O Vs. BARAN CO-OPERATIVE MARKETING SOCIETY LTD
September 22, 1993
C T O Vs. ASSAM ROLLER FLOUR MILLS
October 1, 1993
C T O Vs. BHONRI LAL JAIN
October 26, 1993
C T O JAIPUR Vs. CHAMPALAL JAIN AND CO
October 4, 1993
C T O SPECIAL CIRCLE-I JAIPUR Vs. DELHI CLOTH AND GENERAL MILLS LTD
September 16, 1993
CHAIN SINGH Vs. STATE OF RAJASTHAN
October 26, 1993
CHAMKOR SINGH Vs. STATE OF RAJASTHAN
November 10, 1993
CHANAN RAM Vs. STATE OF RAJASTHAN
January 28, 1993
CHANDRA PRAKASH AGRAWAL Vs. STATE OF RAJASTHAN
March 22, 1993
CHANDRA SHEKHAR Vs. STATE OF RAJASTHAN
September 10, 1993
CHETRAM Vs. KISHA LAL @ DHURIYA
December 17, 1993
CHHATRABHUJ Vs. REGIONAL DIRECTOR INSURANCE
February 18, 1993
CHHIDDI SINGH Vs. LABOUR COURT, JAIPUR AND ANOTHER
April 7, 1993
CHHINDER SINGH Vs. STATE OF RAJASTHAN
February 9, 1993
CHHOGA RAM Vs. STATE
February 1, 1993
CHIDDA SINGH Vs. STATE OF RAJASTHAN & OTHERS
March 11, 1993
CHOKHA RAM Vs. STATE OF RAJASTHAN
September 8, 1993
CHOUTH RAM Vs. STATE OF RAJASTHAN
March 3, 1993
COLONEL S M MEHTA Vs. UNION OF INDIA
May 28, 1993
COMMERCIAL TAXES OFFICER Vs. KIRAN TRADING
November 9, 1993
COMMERCIAL TAXES OFFICER AJMER Vs. DEPUTY CONTROLLER OF STORES WESTERN RAILWAY AJMER
September 21, 1993
COMMERCIAL TAXES OFFICER CIRCLE E JAIPUR Vs. HINDUSTAN SAFETY GLASS WORKS LTD
October 26, 1993
COMMERCIAL TAXES OFFICER JAIPUR Vs. TATA IRON AND STEEL COMPANY LTD
October 8, 1993
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE BHARATPUR Vs. DALMIA DAIRY INDUSTRIES
September 21, 1993
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE KOTA Vs. MANGALAM CEMENTS LTD
October 13, 1993
COMMERCIAL TAXES OFFICER SPL. CIRCLE I, JODHPUR Vs. M/S INDIAN RAYON AND INDUSTRIES LTD.
November 22, 1993
COMMISSIONER OF GIFT TAX Vs. LAL CHAND DEOMAL
October 28, 1993
COMMISSIONER OF INCOME TAX Vs. ASSAM ROLLER AND FLOUR MILLS
October 28, 1993
COMMISSIONER OF INCOME TAX Vs. NATIONAL BEARING COMPANY LIMITED
October 28, 1993
COMMISSIONER OF INCOME TAX Vs. PAREKH DR K L
October 28, 1993
COMMISSIONER OF INCOME TAX Vs. JATANLAL
October 14, 1993
COMMISSIONER OF INCOME TAX Vs. GUPTA SAND STONE COMPANY
October 14, 1993
COMMISSIONER OF INCOME TAX Vs. ANJUMAN MOINIA FAKHARIA
October 14, 1993
COMMISSIONER OF INCOME TAX Vs. HOTEL RAM BAGH PALACE
October 8, 1993
COMMISSIONER OF INCOME TAX Vs. SHREE BHAGPATIA FOOD INDUSTRIES
October 8, 1993
COMMISSIONER OF INCOME TAX Vs. RAJESHWAR PRASAD
October 8, 1993
COMMISSIONER OF INCOME TAX Vs. FUNDILAL RIKHABCHAND
October 12, 1993
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHREE UMMED MILLS
October 8, 1993
COMMISSIONER OF INCOME TAX Vs. AMBER CORPORATION
October 8, 1993
COMMISSIONER OF INCOME TAX Vs. POWER PLANTS SALE AND SERVICES PRIVATE LIMITED
October 8, 1993
COMMISSIONER OF INCOME TAX Vs. S M S INVESTMENT CORPORATION PRIVATE LIMITED
September 21, 1993
COMMISSIONER OF INCOME TAX Vs. RASHMIKANT DURLABHJI
November 9, 1993
COMMISSIONER OF INCOME TAX Vs. MAHESH TRANSPORT SERVICE
November 10, 1993
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED SOAP STONE DISTRIBUTING COMPANY PRIVATE LIMITED
November 10, 1993
COMMISSIONER OF INCOME TAX Vs. YAMATAKE HONEYWELL COMPANY LIMITED
November 10, 1993
COMMISSIONER OF INCOME TAX Vs. SHAH ENGINEERING PRIVATE LIMITED
October 28, 1993
COMMISSIONER OF INCOME TAX Vs. ADITYA MILLS LIMITED
October 28, 1993
COMMISSIONER OF INCOME TAX Vs. DHANDIA GEMS CORPORATION
October 29, 1993
COMMISSIONER OF INCOME TAX Vs. BRIJRAJ SINGH
November 2, 1993
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA UDHAVDASS
December 10, 1993
COMMISSIONER OF INCOME TAX Vs. YEMATAKE HONEYWELL COMPANY LIMITED
December 9, 1993
COMMISSIONER OF INCOME TAX Vs. ISPAT LIMITED R G
December 9, 1993
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE WAREHOUSING CORPORATION
December 1, 1993
COMMISSIONER OF INCOME TAX Vs. KASHMIR BOOT HOUSE
September 17, 1993
COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL RAMGOPAL KAWAI
September 17, 1993
COMMISSIONER OF INCOME TAX Vs. PREM KUMARI SURANA
September 9, 1993
COMMISSIONER OF INCOME TAX Vs. PADAM KUMARI SURANA
September 9, 1993
COMMISSIONER OF INCOME TAX Vs. KASLIWAL R L
September 14, 1993
COMMISSIONER OF INCOME TAX Vs. TEXTILES
May 11, 1993
COMMISSIONER OF INCOME TAX Vs. BHAGWAN BROKER AGENCY
May 11, 1993
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED
April 30, 1993
COMMISSIONER OF INCOME TAX Vs. MOHAN ENTERPRISES
May 19, 1993
COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND GOPI CHAND
March 31, 1993
COMMISSIONER OF INCOME TAX Vs. LAL CHAND
March 30, 1993
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL SHRINIWAS
March 30, 1993
COMMISSIONER OF INCOME TAX Vs. MAHAVIR COMPANY PRIVATE LIMITED
March 30, 1993
COMMISSIONER OF INCOME TAX Vs. DHARMA CHAND
March 30, 1993
COMMISSIONER OF INCOME TAX Vs. L K KASLIWAL
April 19, 1993
COMMISSIONER OF INCOME TAX Vs. RAJA NARENDRA
March 10, 1993
COMMISSIONER OF INCOME TAX Vs. BHAGWATI REROLLING MILLS
December 16, 1993
COMMISSIONER OF INCOME TAX THE JODHPUR Vs. RAJASTHAN SPINNING AND WEAVING MILLS LIMITED BHILWARA
July 7, 1993
COMMISSIONER OF INCOME-TAX Vs. K L PARIKH
October 28, 1993
COMMISSIONER OF WEALTH TAX Vs. AMAR SINGH RATHORE
November 1, 1993
COMMISSIONER OF WEALTH TAX Vs. JYOTSANA BAID
November 10, 1993
COMMISSIONER OF WEALTH TAX Vs. SETH GOKUL DASS PRADEEP KUMAR NO 2
November 9, 1993
COMMISSIONER OF WEALTH TAX Vs. KALYANI SHARMA
December 7, 1993
COMMISSIONER OF WEALTH TAX Vs. R L KASLIWAL
December 9, 1993
COMMISSIONER OF WEALTH TAX Vs. RATHORE A S
September 22, 1993
COMMISSIONER OF WEALTH TAX Vs. ABHEMAL SHAH
September 27, 1993
COMMISSIONER OF WEALTH TAX Vs. BHAGPATIA FOOD INDUSTRIES
October 8, 1993
COMMISSIONER OF WEALTH TAX Vs. SETH GOKULDAS PRADEEP KUMAR NO 1
October 14, 1993
COMMISSIONER OF WEALTH TAX Vs. MAN BAHADUR SINGH
October 14, 1993
COMMISSIONER OF WEALTH TAX Vs. ASHA MITTAL
October 28, 1993
COMMISSIONER OF WEALTH TAX Vs. SHRINIWAS SHARMA
March 30, 1993
CONTROLLER OF ESTATE DUTY Vs. SAGARMAL DAGA LATE
April 27, 1993
CONTROLLER OF ESTATE DUTY Vs. DROPADI J NAGPAL
December 16, 1993
CONTROLLER OF ESTATE DUTY Vs. SIREH MAL JI NAWALKHA
December 9, 1993
CONTROLLER OF ESTATE DUTY JAIPUR Vs. LATE SAGARMAL DAGA A/P SHRI MOTICHAND DAGA JAIPUR
April 27, 1993
D K NAGAR Vs. UNIVERSITY OF RAJASTHAN
May 28, 1993
DALPAT RAJ BHANDARI Vs. PRESIDENT OF INDIA
July 6, 1993
DAMA Vs. STATE OF RAJASTHAN
April 7, 1993
DAMODAR LAL SHARMA AND 13 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
December 8, 1993
DARSHAN SINGH Vs. STATE OF RAJASTHAN
February 25, 1993
DAUD ALI Vs. STATE OF RAJASTHAN
November 25, 1993
DAYA SAINI Vs. DIRECTOR OF PRIMARY AND SECONDARY EDUCATION BIKANER AND OTHERS
February 17, 1993
DAYANAND & ORS. Vs. STATE OF RAJASTHAN
August 16, 1993
DEEP CHAND Vs. GOPI RAM
February 11, 1993
DEEPA AND ORS. Vs. STATE OF RAJASTHAN
December 7, 1993
DEEPA RAM Vs. STATE OF RAJASTHAN
November 17, 1993
DEO KARAN Vs. STATE OF RAJASTHAN
August 4, 1993
DESH RAJ Vs. STATE OF RAJASTHAN
September 2, 1993
DEV DUTT VYAS Vs. STATE OF RAJASTHAN
January 6, 1993
DEV KUMARI & 2 OTHERS Vs. STATE & OTHERS
January 15, 1993
DHAN SINGH Vs. STATE OF RAJASTHAN
January 2, 1993
DHARJI Vs. STATE OF RAJASTHAN
March 17, 1993
DHARMA Vs. STATE OF RAJASTHAN
September 28, 1993
DHIM SINGH Vs. STATE OF RAJASTHAN
January 2, 1993
DHIRENDRA SHARMA Vs. STATE OF RAJASTHAN
August 18, 1993
DHIRENDRA SHARMA Vs. STATE OF RAJASTHAN
August 8, 1993
DHOLPUR STONE COMPANY KARAULI Vs. STATE OF RAJASTHAN
March 22, 1993
DILAWAR SINGH Vs. STATE OF BAJASTHANÂ
July 28, 1993
DILAWAR SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
July 8, 1993
DILIP K SHARMA Vs. STATE OF RAJ
December 15, 1993
DILIP SINGH Vs. REGISTRAR COOPERATIVE
February 1, 1993
DINESH Vs. STATE
March 19, 1993
DINESH AND ANOTHER Vs. STATE OF RAJASTHAN
September 21, 1993
DR. D.S. TOMAR & DR. SHOBHA TOMAR Vs. STATE OF RAJASTHAN & ORS.
October 15, 1993
DURGA COTTON INDUSTRIES Vs. STATE OF RAJASTHAN
December 10, 1993
DURGA SINGH Vs. STATE OF RAJASTHAN
December 20, 1993
DVL PERSONNEL OFFICER WESTERN RLY Vs. ASHIYA BEGAM
September 2, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. JAIPUR ENTERPRISES
April 6, 1993
FALCON GULF CERAMICS LTD Vs. INDUSTRIAL DESIGNS BUREAU
March 22, 1993
FATEH CHAND SONI Vs. STATE OF RAJASTHAN AND OTHERS
September 21, 1993
FATEH MOHMMED Vs. STATE OF RAJASTHAN
August 17, 1993
FATEH RAJ Vs. SH. NAR SINGH BHAGWAN MANDIR
September 13, 1993
FOJA RAM Vs. STATE OF RAJASTHAN
January 28, 1993
G L VERMA Vs. STATE OF RAJASTHAN
February 15, 1993
GANESH LAL & OTHERS Vs. BALU LAL & OTHERS
January 6, 1993
GANESH RAM S/O SURTA Vs. HANSA RAM S/O NAGJI
March 3, 1993
GANGA RAM AND Vs. STATE OF RAJASTHAN
August 26, 1993
GANGA RAM S/O SHRI BAKSA RAM Vs. STATE OF RAJASTHAN
August 10, 1993
GANI KHAN Vs. UNION OF INDIA
February 4, 1993
GANPAT AND OTHERS Vs. STATE OF RAJASTHAN
August 13, 1993
GATTU DEVI Vs. LADU NARAIN
May 28, 1993
GAURAV VIDEO LIBRARY Vs. PREM KUMAR GUPTA
April 27, 1993
GAURI SHANKAR Vs. STATE OF RAJASTHAN
August 17, 1993
GAYATRI VIDEO Vs. STATE
August 13, 1993
GEETA ENTERPRISES Vs. STATE OF RAJASTHAN
May 28, 1993
GENA RAM Vs. STATE OF RAJASTHAN
August 4, 1993
GENA RAM BISHNOI Vs. STATE OF RAJASTHAN
September 17, 1993
GHANSHYAM Vs. STATE OF RAJASTHAN
August 16, 1993
GHANSHYAM Vs. STATE OF RAJASTHAN
January 15, 1993
GHANSHYAM LAL MATHUR Vs. STATE
February 9, 1993
GHANSHYAM SONI Vs. UNION OF INDIA
August 26, 1993
GHULAM MUSTAFA Vs. STATE OF RAJASTHAN
May 28, 1993
GIRENDRA PAL DR Vs. STATE OF RAJASTHAN
June 7, 1993
GODU RAM BHATI S/O PUNARAM Vs. STATE OF RAJASTHAN
March 23, 1993
GOLCHA PROPERTIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 9, 1993
GOPAL Vs. HIRA CHAND
August 17, 1993
GOPAL SYNTHETICS Vs. WORKMENS COMPENSATION COMMISSIONER
December 17, 1993
GOPAL VERMA Vs. STATE OF RAJASTHAN
August 13, 1993
GORA SINGH Vs. STATE OF RAJASTHAN
November 5, 1993
GOURI SHANKAR Vs. STATE OF RAJASTHAN
December 20, 1993
GOVIND RAM Vs. STATE OF RAJASTHAN
February 1, 1993
GOVIND RAM Vs. JAI NARAIN VYAS UNIVERSITY
March 10, 1993
GOVIND SINGH Vs. STATE OF RAJASTHAN
January 12, 1993
GOVIND SINGH Vs. STATE
March 19, 1993
GUR SHARAN KAUR Vs. STATE
January 21, 1993
GURRAJ SINGH Vs. STATE OF RAJASTHAN
January 25, 1993
GURSHARAN KAUR Vs. STATE OF RAJASTHAN
January 21, 1993
GURUBACHAN SINGH Vs. STATE OF RAJASTHAN
August 3, 1993
GYAN CHAND Vs. STATE OF RAJASTHAN
February 15, 1993
GYARSA Vs. STATE OF RAJASTHAN
December 17, 1993
HAJARI RAM Vs. PREMA RAM
August 18, 1993
HALIYA Vs. STATE OF RAJASTHAN
March 17, 1993
HANGAMI LAL Vs. STATE OF RAJASTHAN
February 15, 1993
HANJA Vs. RAM KISHAN AHIR
September 11, 1993
HANJA Vs. RAM KISHAN AHIR
September 13, 1993
HANUMAN SINGH Vs. STATE OF RAJASTHAN
May 21, 1993
HARBHAJAN SINGH Vs. STATE OF RAJASTHAN
August 24, 1993
HARENDRA ALIAS HARI SINGH Vs. STATE OF RAJASTHAN
May 5, 1993
HARI GYAN SINGH DR Vs. STATE OF RAJASTHAN
April 9, 1993
HARI RAM Vs. SURESH CHAND & ORS
October 1, 1993
HARI SHANKAR SHARMA Vs. STATE OF RAJASTHAN
November 3, 1993
HARI SINGH Vs. RAM KUMAR
January 7, 1993
HARIYA Vs. STATE OF RAJASTHAN
March 22, 1993
HARJITENDRA SINGH Vs. STATE OF RAJASTHAN
May 20, 1993
HARMINDRA PAL KAUR Vs. STATE OF RAJASTHAN
April 20, 1993
HARPHOOL Vs. THE STATE OF RAJASTHAN
August 20, 1993
HAZARILAL Vs. ADDITIONAL SENIOR SUB JUDGE
October 11, 1993
HAZI MOHAMMED SON OF GULAM MOHAMMED & 2 ORS Vs. SARJU BAI WIFE OF RATANJIBHAT, CHANDOSA
March 16, 1993
HAZI MUKHTIAR Vs. STATE
May 4, 1993
HEERALAL AND ANR. Vs. STATE OF RAJASTHAN
July 29, 1993
HEMA RAM Vs. STATE OF RAJASTHAN
March 1, 1993
HIMMAT JAIN Vs. STATE
November 5, 1993
HIMMAT MAL Vs. SUMMATI ROOPCHAND
August 18, 1993
HINDUSTAN DEVELOPMENT CORPORATION LTD. Vs. RAJASTHAN UDYOG AND OTHERS
December 1, 1993
HINDUSTAN MACHINE TOOLS LTD Vs. LABOUR COURT
March 11, 1993
HINDUSTAN MACHINE TOOLS LTD Vs. INDUSTRIAL TRIBUNAL
January 6, 1993
HIRA LAL DHANPAT RAI Vs. LAXMICHAND
April 6, 1993
HIRALAL Vs. LAXMI CHAND
April 6, 1993
IBRAHIM Vs. JAHOOR AND SONS
August 12, 1993
IGYAR DASS VAISHNAV Vs. STATE OF RAJASTHAN
March 17, 1993
IKRAMUDDIN Vs. STATE
March 1, 1993
IMRAN KHAN Vs. STATE OF RAJASTHAN
May 14, 1993
INDERJIT SAHDEV Vs. UNION BANK OF INDIA
January 13, 1993
INDIAN ASSOCIATION OF LAWYERS Vs. STATE OF RAJASTHAN
April 12, 1993
INDIAN HOTELS COMPANY LTD & ORS Vs. STATE OF RAJASTHAN AND ANOTHER
August 4, 1993
INDRA KUMAR Vs. JUDGE LABOUR COURT
March 30, 1993
INDRAJ MEENA Vs. STATE OF RAJASTHAN AND OTHERS
March 11, 1993
IQBAL SINGH Vs. STATE OF RAJASTHAN
March 19, 1993
ISHWAR SINGH Vs. GANGA SINGH
July 6, 1993
JABAR KHAN S/O AHMED KHAN Vs. STATE OF RAJASTHAN
October 5, 1993
JAGANNATH JOSHI Vs. STATE OF RAJASTHAN
February 9, 1993
JAGDISH Vs. STATE OF RAJASTHAN
August 24, 1993
JAGDISH LAL Vs. MADAN GOPAL
December 17, 1993
JAGDISH NARAIN SHARMA Vs. RAJASTHAN PATRIKA LTD
June 21, 1993
JAGDISH PRASAD SHARMA Vs. GOPAL
August 13, 1993
JAGDISH PRASAD SHARMA Vs. RAJASTHAN STATE SOCIAL WELFARE ADVISORY BOARD
August 18, 1993
JAGDISH PRASAD SINGHAL Vs. STATE OF RAJASTHAN AND OTHERS
September 15, 1993
JAGDISH PRASAD SINGHAL Vs. STATE OF RAJASTHAN
September 2, 1993
JAGDISH RAI & ORS. Vs. STATE OF RAJASTHAN
December 7, 1993
JAGDISHMAL BHANSALI Vs. UNITED INDIA INSURANCE CO LTD
November 3, 1993
JAGMALA RANI Vs. JEET MAL
December 6, 1993
JAGMOHAN SINGH Vs. STATE OF RAJASTHAN
April 23, 1993
JAGROOP SINGH Vs. STATE OF RAJASTHAN
November 4, 1993
JAGRUP SINGH Vs. STATE
February 18, 1993
JAI NARAIN MEENA & 2 OTHERS Vs. STATE OF RAJASTHAN
May 18, 1993
JAI SINGH Vs. UNION OF INDIA
January 28, 1993
JAI SINGH Vs. RAMSINGH
April 28, 1993
JAI SINGH Vs. STATE OF RAJASTHAN
March 23, 1993
JAIN DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 29, 1993
JAIPUR CINEMA KARMCHARI UNION AND ANOTHER Vs. JAIPUR DEVELOPMENT AUTHORITY AND ANOTHER
January 25, 1993
JAIPUR DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY Vs. BANWARI LAL
September 3, 1993
JAIPUR DIVISION IRRIGATION EMPLOYEES UNION Vs. STATE OF RAJASTHAN
October 5, 1993
JALAM SINGH Vs. STATE OF RAJASTHAN
September 20, 1993
JALANI KARYALAYA Vs. COMMERCIAL TAXES OFFICER CIRCLE D JODHPUR
November 22, 1993
JAMEELA Vs. ALIMUDDIN
March 22, 1993
JEET SINGH Vs. STATE OF RAJASTHAN
December 17, 1993
JUGAL KISHORE KARVA AND OTHERS Vs. CENTRAL BANK OF INDIA
February 8, 1993
K L SHARMA Vs. UCO BANK
August 3, 1993
K M MOHNOT Vs. CHAIRMAN BANK OF RAJASTHAN
September 17, 1993
K P MISRA Vs. STATE OF RAJASTHAN
February 11, 1993
K P SINGHAL Vs. STATE OF RAJASTHAN
February 1, 1993
KAILASH AND 5 OTHERS Vs. STATE OF RAJASTHAN
April 8, 1993
KAILASH CHAND Vs. STATE OF RAJASTHAN
September 8, 1993
KAILASH CHANDRA Vs. DEVKINANDAN & ANR
February 25, 1993
KAILASH GUPTA Vs. STATE OF RAJASTHAN
November 10, 1993
KAJOD Vs. STATE OF RAJASTHAN
August 6, 1993
KALAWATI Vs. STATE OF RAJASTHAN
September 10, 1993
KALU RAM Vs. CHARAN SINGH
January 4, 1993
KANHAIYA LAL & ORS Vs. ADDITIONAL COLLECTOR, KOTA AND OTHERS
March 16, 1993
KANKUDI Vs. STATE OF RAJASTHAN
January 27, 1993
KANNAIYALAL Vs. STATE
January 21, 1993
KANWAR DEVI Vs. UNION OF INDIA UOI
December 6, 1993
KARAN SINGH Vs. STATE OF RAJASTHAN
March 1, 1993
KEDAR NATH Vs. STATE OF RAJASTHAN
August 5, 1993
KENDRIYA VIDHYALAYA SANGTHAN Vs. M L MUDGAL
May 25, 1993
KENDRIYA VIDYALAYA SANGTHAN Vs. M L MUDGAL
October 28, 1993
KHANCHAND Vs. AUTHORISED CHIEF COMMISSIONER
April 13, 1993
KHARTARAM Vs. STATE OF RAJASTHAN
June 4, 1993
KHEM CHAND Vs. SENIOR REGIONAL MANAGER FOOD
August 3, 1993
KHETA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
July 12, 1993
KHUDA BUX Vs. ABDUL RAHIM
March 1, 1993
KHUMAN SINGH Vs. STATE OF RAJASTHAN
November 5, 1993
KHUSHIA Vs. STATEÂ
July 14, 1993
KHYALI RAM MEENA Vs. MANAGING DIRECTOR, R F C & ORS
November 1, 1993
KISHAN CHAND NAGDEV Vs. STATE OF RAJASTHAN
May 21, 1993
KISHAN LAL Vs. STATE OF RAJASTHAN
August 26, 1993
KISHAN LAL SHARMA Vs. STATE OF RAJASTHAN
September 3, 1993
KISHAN SINGH Vs. STATE OF RAJASTHAN
July 6, 1993
KISHAN SINGH Vs. DISTRICT MAGISTRATE
March 31, 1993
KISHORE SUKAN RAJ JAM Vs. STATE OF RAJASTHAN
June 18, 1993
KOTA CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 12, 1993
KOTA CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 8, 1993
KRANTI KUMAR JAIN Vs. RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER AND OTHERS
December 17, 1993
KRISHAN GOPAL TIWARI Vs. STATE OF RAJASTHAN
May 27, 1993
KRISHNA KUMARI Vs. STATE OF RAJASTHAN
April 19, 1993
KULWANT SINGH Vs. JASBIR SINGH & ORS.
August 17, 1993
KUMARI RENU CHOUHAN Vs. GOVT COLLEGE AJMER
January 8, 1993
KUNDAN MAL Vs. NAND KISHORE
August 16, 1993
KUODAN S/O NARAIN Vs. STATE OF RAJASTHAN
November 3, 1993
KUSUM Vs. KAILASH CHOUDHARY
August 26, 1993
LADU SINGH Vs. STATE OF RAJASTHAN
April 9, 1993
LAL CHAND Vs. STATE OF RAJASTHAN
June 29, 1993
LALCHAND Vs. U O I
January 20, 1993
LALU KHAN Vs. STATE OF RAJASTHAN
May 28, 1993
LATA BAI Vs. MOHAN LAL SUKHADIA UNIVERSITY
January 18, 1993
LAXMI NARAIN Vs. RAJASTHAN STATE ELECTRICITY BOARD
September 23, 1993
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
May 26, 1993
LEELA & ORS. Vs. STATE OF RAJASTHAN
December 15, 1993
LEELA DEVI Vs. SURESH KUMAR
July 5, 1993
LEGAL REPRESENTATIVE OF GHASI RAM Vs. LAXMINARAIN
August 5, 1993
LEGAL REPRESENTATIVES Vs. STATE OF RAJASTHAN
March 5, 1993
LEGAL REPRESENTATIVES OF MAGA RAM Vs. KANA RAM
August 13, 1993
LEGAL REPRESENTATIVES OF MOHD. SAHAB Vs. PANCH PATHIK SUTHAR SAMAJ
December 6, 1993
LICHHMAN RAM Vs. STATE
September 14, 1993
LOKENDRA INDUSTRIES Vs. STATE
January 12, 1993
LOONKARAN Vs. STATE OF RAJASTHAN
September 7, 1993
LT COL S M PALNITKAR Vs. RAJNI RANI SHARA
July 16, 1993
M C SAXENA Vs. STATE OF RAJASTHAN
January 21, 1993
M D JEWELLERS Vs. COMMISSIONER OF INCOME TAX
October 12, 1993
MADAN LAL Vs. STATE OF RAJASTHANÂ
May 21, 1993
MAGANLAL Vs. STATE
February 5, 1993
MAGHRAJ CALLA Vs. KAJODI MAL
May 25, 1993
MAHABEER MAL SOLANKI Vs. STATE OF RAJASTHAN
January 18, 1993
MAHANT LAXMAN DAS Vs. STATE OF RAJASTHAN AND OTHERS
April 6, 1993
MAHARANA MAHENDRA SINGH AND ANOTHER Vs. MAHARAJ ARVIND SINGH JI AND OTHERS
March 23, 1993
MAHAVEER CONDUCTORS Vs. ASSISTANT COMMERCIAL TAXES OFFICER WARD III CIRCLE C JODHPUR RAJASTHAN
May 17, 1993
MAHAVEER PRASAD Vs. SHARAT CHAND @ SARBESH CHAND & AKHILESH CHAND
March 5, 1993
MAHAVEER PRASAD SHARMA AND 10 OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
December 15, 1993
MAHAVEER SINGH Vs. RAJASTHAN STATE WARE HOUSING CORPORATION JAIPUR
October 11, 1993
MAHAVEER SINGH MEHTA Vs. STATE OF RAJASTHAN
March 30, 1993
MAHENDER SINGH S/O SUNDER SINGH Vs. STATE OF RAJASTHAN
May 25, 1993
MAHENDRA KUMAR BHADU Vs. STATE OF RAJASTHAN
November 10, 1993
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
December 1, 1993
MAHENDRA SINGH Vs. MUNICIPAL CORPORATION
May 26, 1993
MAHENDRA SURANA Vs. STATE OF RAJASTHAN
April 2, 1993
MAHENDRU SINGH Vs. THE STATE OF RAJASTHAN
July 26, 1993
MAHESH Vs. STATE OF RAJASTHAN
November 3, 1993
MAHESH Vs. STATE OF RAJASTHAN
July 13, 1993
MAHESH @ PAPPU AND SATYA NARAIN Vs. STATE OF RAJASTHAN
August 18, 1993
MAHESH KUMAR Vs. UNITED COMMERCIAL BANK AND ORS.
August 26, 1993
MAHESH LUDHIYANI Vs. STATE OF RAJASTHAN
October 5, 1993
MAHESH SINGH Vs. RAJASTHAN HIGH COURT JODHPUR
July 7, 1993
MAHOHAR LAL AGRAWAL Vs. SANTOSH
April 19, 1993
MAJOR RADHA KRISHNA Vs. UNION OF INDIA
March 26, 1993
MAKHANLAL SHARMA Vs. R S E B
December 22, 1993
MALAM SINGH Vs. SUNDAR LAL
January 7, 1993
MAN SINGH Vs. JALORE CENTRAL COOPERATIVE BANK
March 10, 1993
MAN SINGH Vs. STATE OF RAJASTHAN
May 10, 1993
MAN SINGH Vs. STATE OF RAJASTHAN
May 14, 1993
MANAK CHAND AND ORS. Vs. MUNICIPAL BOARD
January 6, 1993
MANAKMOHATA Vs. STATE OF RAJ
July 27, 1993
MANGAL CHAND GUPTA Vs. UNION BANK OF INDIA AND OTHERS
June 24, 1993
MANGAL CHAND SONI Vs. STATE OF RAJASTHAN
January 14, 1993
MANGAL CHAND TUBES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 15, 1993
MANGI LAL KOTHARI Vs. STATE OF RAJASTHAN
October 8, 1993
MANGUDASS Vs. STATE OF RAJASTHAN
December 7, 1993
MANI KANT ARYA Vs. RAJASTHAN KHADI AND VILLAGE INDUSTRIES BOARD AND
July 6, 1993
MANI LAL AND COMPANY Vs. COMMERCIAL TAXES OFFICER
October 13, 1993
MANIK CHAND SURANA Vs. STATE OF RAJASTHAN & OTHERS
April 26, 1993
MANISH ALIAS MANU Vs. STATE
May 5, 1993
MANISHA GOYAL Vs. STATE OF RAJASTHAN
August 13, 1993
MANOHAR LAL Vs. STATE OF RAJASTHAN
October 8, 1993
MANOHAR LAL Vs. STATE OF RAJASTHAN
October 7, 1993
MANOHAR LAL AGRAWAL Vs. SANTOSH
April 17, 1993
MANOJ KUMAR BANSAL Vs. STATE OF RAJASTHAN
August 12, 1993
MANPHOOL SINGH BENIWAL Vs. RAJASTHAN STATE SPORTS COUNCIL AND OTHERS
August 22, 1993
MARUTI UDHYOG LTD Vs. INSTRUMENTATION LTD
December 17, 1993
MATADEEN GUPTA Vs. STATE OF RAJASTHAN
March 4, 1993
MAYADEVI Vs. STATE OF RAJASTHAN
April 2, 1993
MEER KHAN Vs. STATE OF RAJASTHAN
January 22, 1993
MEERA Vs. VIJAY SHANKAR TALCHIDIA
September 21, 1993
MEETPAL AND ANR. Vs. STATE OF RAJASTHAN
September 13, 1993
METAL REFINING AND TRADING CO Vs. STATE OF RAJASTHAN
September 2, 1993
MINOR ANU ALIASATUL Vs. RATAN LAL SHARMA
April 26, 1993
MOHABBAT SINGH Vs. STATE OF RAJASTHAN
July 21, 1993
MOHAMMAD BUX Vs. STATE FB
February 22, 1993
MOHAMMAD IRSHAD Vs. STATE OF RAJASTHAN
October 25, 1993
MOHAMMAD SALAM @ ABDUL SALAM Vs. STATE OF RAJASTHAN
December 6, 1993
MOHAMMED AYUB Vs. MOHAMMED AND SONS
February 16, 1993
MOHAN LAL Vs. JAGDISH
January 25, 1993
MOHAN LAL Vs. GHISI BAI
January 13, 1993
MOHAN LAL KATARIA Vs. NAGAR PARISHAD SRI GANGANAGAR
November 18, 1993
MOHAN LAL SHARMA & 3 ORS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
April 23, 1993
MOHAN LILANI Vs. PEVI BAI
July 21, 1993
MOHAN SINGH Vs. STATE OF RAJASTHAN
November 4, 1993
MOHANLAL AND BROS. Vs. STATE OF RAJASTHAN
July 26, 1993
MOHD ASLAM Vs. PARVATI DEVI
August 23, 1993
MOHD BUX Vs. STATE OF RAJASTHAN
February 22, 1993
MOHD. HUSSAIN & ANR. Vs. JUGAL KISHORE
September 15, 1993
MOHNOT STAINLESS STEEL INDUSTRIES P LTD Vs. STATE OF RAJASTHAN
May 28, 1993
MOINUDDIN Vs. STATE OF RAJASTHAN
August 20, 1993
MOOL CHAND Vs. STATE OF RAJASTHAN
February 10, 1993
MOTI LAL Vs. UNION OF INDIA
March 10, 1993
MRS. DEV KUMARI AND OTHERS Vs. STATE AND OTHERS
January 15, 1993
MS BALDWA SYNTHETICS PVT LTD , BHILWARA Vs. UNION OF INDIA AND ORS
November 11, 1993
MS GIRDHARILAL Vs. UNION OFINDIA
September 23, 1993
MS GOLCHA PROPERTIES PVT LTD Vs. UNION OF INDIA & ORS
July 15, 1993
MS K K COMPLEX (PVT ) LTD & ANR Vs. JDA & ORS
April 8, 1993
MS MANOHAR JEWELLERS, JODHPUR Vs. UNION OF INDIA AND ORS
October 4, 1993
MS RAJASTHAN DRUGS & PHARMACEUTICALS LTD Vs. BANK OF RAJASTHAN LIMITED
May 11, 1993
MST. JAMEELA Vs. ALIMUDDIN
March 23, 1993
MST. RAMESHWARI Vs. STATE
November 24, 1993
MUKAT BEHARI Vs. SHYAM SUNDER
November 22, 1993
MUKESH S/O SOHAN LAL Vs. STATE OF RAJASTHAN
August 7, 1993
MUKH RAM Vs. STATE OF RAJASTHAN
March 16, 1993
MUKHTIYAR SINGH Vs. STATE OF RAJASTHAN
August 19, 1993
MUNICIPAL COUNCIL BHILWARA Vs. STATE
January 28, 1993
MUNICIPAL COUNCIL, SRI GANGANAGAR Vs. RAM NARAIN AND OTHERS
September 15, 1993
MURLI DHAR Vs. STATE OF RAJASTHAN
January 29, 1993
N K DUTTA Vs. STATE OF RAJASTHAN
July 6, 1993
NADAN AND MEDA Vs. STATE OF RAJASTHAN
July 26, 1993
NAEEM Vs. STATE OF RAJASTHAN
December 25, 1993
NAGAR NIGAM, JAIPUR, THROUGH ITS ADMINISTRATOR Vs. RAM RATAN MAHESHWARI
July 8, 1993
NAGAR PALIKA KARAMCHARI SANGH RANI Vs. STATE OF RAJASTHAN
October 28, 1993
NANAK RAM Vs. STATE OF RAJASTHAN AND OTHERS
February 5, 1993
NAND KISHORE DUBEY Vs. STATE OF RAJASTHAN AND OTHERS
August 3, 1993
NANDA SINGH Vs. STATE
June 23, 1993
NANDLAL Vs. RATAN BAI
January 6, 1993
NANIK TANWANI Vs. MALVIYA REGIONAL ENGINEERING COLLEGE, JAIPUR AND ANOTHER
February 24, 1993
NANNE KHAN Vs. HAM DASS
July 6, 1993
NARAIN Vs. STATE
December 20, 1993
NARAIN Vs. STATE OF RAJASTHAN
September 9, 1993
NARAIN RAM Vs. STATE OF RAJASTHAN
March 5, 1993
NARAYAN @ UDA Vs. STATE OF RAJASTHAN
November 25, 1993
NARENDRA KUMAR Vs. VARIS HASSAN FAROOQUI
April 12, 1993
NARENDRA KUMAR JAIN Vs. MANZULA
May 6, 1993
NARENDRASINGH BHATI Vs. RAMNARAIN BISHNOI
February 16, 1993
NASIR MOHAMMED Vs. RADHA DEVI
November 9, 1993
NATHA & ANR Vs. STATE &ANR
August 6, 1993
NATHU LAL Vs. STATE OF RAJASTHAN
May 19, 1993
NATHU RAM SAINI Vs. HINDUSTAN COPPER LTD
April 22, 1993
NATHULAL Vs. STATE
May 19, 1993
NATIONAL ENGINEERING INDUSTRIES LTD & 10 ANR Vs. STATE OF RAJASTHAN & 10 OTHERS
May 27, 1993
NATIONAL INSURANCE CO LTD Vs. ABDUL MAJID
December 17, 1993
NATIONAL INSURANCE CO LTD Vs. PARAS
August 4, 1993
NEEM DAS Vs. STATE OF RAJASTHAN
January 22, 1993
NEMI CHAND Vs. STATE OF RAJASTHAN
July 7, 1993
NENU Vs. STATE OF RAJASTHAN
February 11, 1993
NEW INDIA ASSURANCE CO LTD Vs. CENTRAL INDUSTRIAL TRIBUNAL
January 6, 1993
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAD KANWAR
March 30, 1993
NEW INDIA ASSURANCE COMPANY LTD Vs. BAIKALA
November 25, 1993
NIRMLA ARORA Vs. JOINT REGISTRAR COOPERATIVE
March 10, 1993
NITA JAIN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
December 1, 1993
NIWAS & ORS Vs. SHANKAR LAL
August 17, 1993
NIYAMAT ALI Vs. SIROHI DISTT COMMERCIAL CO OPERATIVE BANK LTD
August 17, 1993
NIZAM Vs. JAIPUR DEVELOPMENT AUTHORITY
April 12, 1993
NIZZU Vs. STATE OF RAJASTHAN
July 9, 1993
NYAS EMPLOYEES UNION JODHPUR Vs. STATE OF RAJASTHAN
January 14, 1993
OM METAL & MINERAL PVT. LTD. Vs. STATE OF PUNJAB
January 11, 1993
OM PRAKASH Vs. STATE
March 30, 1993
OM PRAKASH AGARWAL Vs. STATE OF RAJASTHAN
May 17, 1993
OM PRAKASH SHARMA Vs. PANCHAYAT SAMITI BAP
May 14, 1993
OM PRAKASH TIWARI Vs. STATE OF RAJASTHAN
June 25, 1993
OM SINGH Vs. SWAROOP RAM CHOUDHARY
January 25, 1993
ONKAR Vs. KUNDAN LAL
August 19, 1993
ORIENTAL INSURANCE CO AND OTHERS Vs. SHAH MOHD
July 23, 1993
ORIENTAL INSURANCE CO LTD Vs. SARDAR SADHU SINGH
August 13, 1993
ORIENTAL INSURANCE COMPANY LIMITED Vs. PATEL RATAN BEN
August 16, 1993
ORIENTAL POWER CABLES LTD Vs. REGISTRAR OF COMPANIES
February 10, 1993
P K TIWARI Vs. COMMISSIONER OF WEALTH TAX
September 21, 1993
PADMA DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
March 30, 1993
PADMJA SHARMA Vs. RATAN LAL SHARMA
October 7, 1993
PALA RAM Vs. STATE OF RAJASTHAN
September 6, 1993
PALI CENTRAL CO Vs. SUNIL KUMAR SHARMA
September 15, 1993
PALI FILLING STATION Vs. STATE OF RAJASTHAN
January 19, 1993
PANCHIYA Vs. STATE OF RAJASTHAN
March 12, 1993
PANCHIYA Vs. STATE OF RAJASTHAN
March 22, 1993
PANKAJ SHARMA Vs. C S BANSAL
January 19, 1993
PAPALIYA @ OM PARKASH Vs. STATE OF RAJASTHAN
August 25, 1993
PAPIYA Vs. STATE OF RAJASTHAN
December 8, 1993
PARAS MAL Vs. SHIV LAL
January 5, 1993
PARBAT SINGH Vs. STATE OF RAJASTHAN
January 29, 1993
PARIVAHAN KARAMCHARI Y S S LTD Vs. REGIONAL TRANSPORT AUTHORITY
July 27, 1993
PARMESHWARI SHIVRAN Vs. STATE OF RAJASTHAN AND ANOTHER
March 15, 1993
PAWAN KUMAR Vs. JAIPUR DEVELOPMENT AUTHORITY
September 8, 1993
PAWAN KUMAR PAREEK Vs. RAJASTHAN RAJYA BUNKAR SAHKARI SANGH
August 5, 1993
PAWAN KUMAR S/O SHRI MOHAN LAL JAIN, Vs. STATE OF RAJASTHAN
August 4, 1993
PEAREY LAL RAJENDRA KUMAR PVT LTD Vs. STATE OF RAJASTHAN
January 21, 1993
PEER SINGH Vs. STATE OF RAJASTHAN
February 22, 1993
PEMA RAM Vs. UNION OF INDIA
January 14, 1993
PERIWAL TRADING CORPN Vs. REGIONAL P F COMMISSIONER
July 7, 1993
PHOOL SINGH Vs. STATE OF RAJASTHAN
May 3, 1993
PHOOTAR MAL Vs. STATE OF RAJASTHAN
September 1, 1993
POLAR MARMO AGGLOMERATES LTD Vs. UNION OF INDIA
November 10, 1993
POONAM CHAND PREM RAJ Vs. COMMISSIONER OF INCOME TAX
October 8, 1993
POORAN Vs. STATE OF RAJASTHAN
July 9, 1993
POORAN &ORS Vs. THE STATE OF RAJASTHAN
April 26, 1993
POORIYA Vs. STATE OF RAJASTHAN
February 25, 1993
PRABHU ALIAS PRABHULAL Vs. STATE OF RAJASTHAN
September 30, 1993
PRABHU DAYAL Vs. STATE OF RAJASTHAN
November 4, 1993
PRABHU DAYAL Vs. SUWA LAL
August 20, 1993
PRABHU DAYAL Vs. STATE OF RAJASTHAN
April 7, 1993
PRABHU LAL Vs. STATE OF RAJASTHAN
September 17, 1993
PRABHU LAL AGARWAL Vs. STATE OF RAJASTHAN
January 29, 1993
PRADEEP KHATRI Vs. STATE OF RAJASTHAN
November 26, 1993
PRADEEP KUMAR Vs. SECRETARY GANGANAGAR SUGAR MILLS LTD
March 4, 1993
PRAKASH Vs. STATE OF RAJASTHAN
May 18, 1993
PRAKASH Vs. BHAGWAN DAS
August 13, 1993
PRAKASH CHAND Vs. REGIONAL TRANSPORT AUTHORITY JODHPUR
March 11, 1993
PRANITA Vs. BOARD OF SECONDARY EDUCATION
July 15, 1993
PRASHANT KOTHARI Vs. SOHAN LAL
September 17, 1993
PRATAP SINGH Vs. STATE OF RAJASTHAN
December 1, 1993
PRAVIN CHAND MOHIN KUMAR Vs. COMMISSIONER OF INCOME TAX
October 8, 1993
PREM CHAND Vs. MADAN LAL
November 17, 1993
PREM CHAND Vs. STATE OF RAJASTHAN
July 8, 1993
PREM CHAND AND OTHERS Vs. THE STATE OF RAJASTHAN
May 18, 1993
PREM PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
March 1, 1993
PREM SUKH Vs. STATE OF RAJASTHAN
January 5, 1993
PREMIA Vs. STATE OF RAJASTHAN
July 9, 1993
PRESANNA KUMARI K K Vs. STATE OF RAJASTHAN
March 4, 1993
PUBLIC CARRIERS TRUCK OWNERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
November 4, 1993
PURAN CHAND Vs. VIJAY KUMAR
October 4, 1993
PYAR SINGH & ORS. Vs. STATE OF RAJASTHAN
September 9, 1993
RADMAL Vs. STATE OF RAJASTHAN
November 10, 1993
RAGHUNATH PURI GOSWAMI Vs. STATE OF RAJASTHAN
March 18, 1993
RAJ RANI Vs. COLLECTOR LAND RECORD AJMER
November 9, 1993
RAJA MAN SINGH Vs. COMMISSIONER OF WEALTH TAX
April 27, 1993
RAJASTHAN FINANCIAL CORPORATION Vs. DISTRICT JUDGE JAIPUR CITY JAIPUR
May 17, 1993
RAJASTHAN HIGH COURT Vs. RADHA MOHAN LAL
May 26, 1993
RAJASTHAN HIGH COURT Vs. RADHA MOHAN LAL
March 31, 1993
RAJASTHAN PUBLIC SERVICE Vs. MEETHA NATH ALIAS MEETHESH NIRMOHI
January 28, 1993
RAJASTHAN STATE ELECTRICITY Vs. KAMLESH JAIN
November 24, 1993
RAJASTHAN STATE ELECTRICITY BOARD Vs. MUNSIFFTAND JUDICIAL MAGISTRATE DAUSA
October 6, 1993
RAJASTHAN STATE ELECTRICITY BOARD Vs. ORIGINAL MINERAL INDUSTRIES RAJGARH ALWAR
September 2, 1993
RAJASTHAN STATE ELECTRICITY BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 19, 1993
RAJASTHAN STATE ELECTY. BOARD, JAIPUR Vs. SH. S.S. RATHORE AND ANOTHER
December 13, 1993
RAJASTHAN STATE MINES AND MINERALS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 29, 1993
RAJASTHAN STATE ROAD TRANSPORT COMPANY Vs. HUKAM SINGH
May 13, 1993
RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. LABOUR COURT
March 10, 1993
RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. BABU LAL SHARMA
November 10, 1993
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SOHAN LAL
October 26, 1993
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HABIB KHAN
January 28, 1993
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOHAN SINGH
April 20, 1993
RAJASTHAN STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
November 9, 1993
RAJASTHAN WOOL PROCESSORS Vs. INCOME TAX OFFICER
November 5, 1993
RAJENDRA BAHADUR BHANDARI Vs. RAJASTHAN STATE AGRICULTURE
December 16, 1993
RAJENDRA KUMAR Vs. UNION OF INDIA
January 13, 1993
RAJENDRA KUMAR SONI Vs. AUTHORITY UNDER SEC 20 OF RAJASTHAN SHOPS AND
September 17, 1993
RAJENDRA MOHAN JOSHI Vs. STATE OF RAJASTHAN
October 6, 1993
RAJENDRA PRASAD Vs. STATE
September 23, 1993
RAJENDRA PRASAD Vs. STATE
May 3, 1993
RAJENDRA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
November 10, 1993
RAJENDRA SINGH @ RAJU SINGH AND 3 OTHERS Vs. STATE OF RAJASTHAN
May 5, 1993
RAJENDRA TRADING COMPANY Vs. C T O
October 13, 1993
RAJESH Vs. STATE OF RAJASTHAN
March 18, 1993
RAJESH BHARGAVA Vs. STATE BANK OF BIKANER AND JAIPUR
December 1, 1993
RAJKIYA MAHAVIDHYALAYA ASTHAI VYAKHYATA SANGHARSH SAMITIDH Vs. STATE OF RAJASTHAN
October 14, 1993
RAJMATA SMT SUSHILA KUMARI Vs. M S A SINGH
May 12, 1993
RAJNEESH Vs. JAI NARAIN VYAS UNIVERSITY JODHPUR
September 6, 1993
RAKESH GUPTA Vs. AHMED FAROOQ
January 19, 1993
RAM CHANDRA Vs. STATE OF RAJASTHAN
February 8, 1993
RAM CHANDRA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
March 22, 1993
RAM CHANDRA KASLIWAL, ADVOCATE Vs. STATE OF RAJASTHAN & ORS
April 2, 1993
RAM CHANDRA SWAMI Vs. STATE OF RAJASTHAN
April 27, 1993
RAM CHARAN Vs. STATE OF RAJASTHAN
July 15, 1993
RAM DASS VERMA Vs. STATE OF RAJASTHAN AND ANOTHER
January 19, 1993
RAM KISHORE Vs. STATE OF RAJASTHAN
March 11, 1993
RAM KISHORE SHARMA Vs. ZILA PARISHAD JODHPUR
January 21, 1993
RAM NIWAS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
March 30, 1993
RAM PRATAP SHARMA Vs. BISHAMBHAR DAYAL
August 4, 1993
RAM SINGH Vs. STATE OF RAJASTHAN
August 19, 1993
RAM SINGH Vs. STATE OF RAJASTHAN
October 14, 1993
RAM SWAROOP RAIGAR Vs. RAJASTHAN KHADI AND VILLAGE INDUSTRY BOARD
July 8, 1993
RAMDAS Vs. STATE OF RAJASTHAN
December 17, 1993
RAMDEO Vs. STATE OF RAJASTHAN
July 22, 1993
RAMDEO Vs. STATE OF RAJASTHAN
March 31, 1993
RAMDHAR SINGH Vs. RAJASTHAN COMMUNICATIONS LTD
August 20, 1993
RAMESH AGRAWAL Vs. SMT BHAGWATI NEELAM
May 17, 1993
RAMESH CHAND Vs. SMT. VIJAY LAXMI
April 6, 1993
RAMESH CHAND KACHHAWAHA Vs. STATE OF RAJASTHAN
July 8, 1993
RAMESH CHAND PALIWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
September 28, 1993
RAMESHWAR Vs. STATE
February 16, 1993
RAMGOPAL Vs. VIJAY KUMAR
February 1, 1993
RAMPHAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
August 3, 1993
RAMPRATAP Vs. BOARD OF REVENUE
January 6, 1993
RAMVEER SINGH Vs. STATE
September 14, 1993
RAMZAN Vs. STATE OF RAJASTHAN
March 29, 1993
RAN SINGH ALIAS RANVEER SINGH Vs. STATE OF RAJASTHAN
August 16, 1993
RANA RAM S/O SHRI ROCHI RAM Vs. THE STATE OF RAJASTHAN
January 2, 1993
RASHID KHAN ALIAS RASHID Vs. STATE
January 11, 1993
RASHID MOHD Vs. STATE OF RAJASTHAN
December 20, 1993
RATAN INDUSTRIAL CORPORATION Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
December 16, 1993
RATAN LAL Vs. STATE OF RAJASTHAN
September 3, 1993
RATAN LAL SONI Vs. STATE OF RAJASTHAN
July 29, 1993
RATNA DEVI Vs. STATE OF RAJASTHAN
August 4, 1993
RATTA Vs. STATE OF RAJASTHAN
September 2, 1993
RAVINDRA KUMAR SABU Vs. STATE
September 23, 1993
RAZAK Vs. STATE OF RAJASTHAN
November 22, 1993
REGIONAL PROVIDENT FUND COMMISSIONER, JAIPUR & 3 ORS Vs. NARAYANI UDYOG, KOTA & 3 ORS
July 7, 1993
REKHA RAM Vs. NEW INDIA INSURANCE CORPORATION
August 5, 1993
RICHPAL SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
September 2, 1993
RODU RAM Vs. STATE OF RAJASTHAN
February 9, 1993
ROHITASH SINGH Vs. DISTRICT & SESSIONS JUDGE, DUNGARPUR AND OTHERS
March 22, 1993
ROOPA RAM Vs. COLLECTOR
January 12, 1993
ROOPI BAI Vs. MAHAVEER
March 10, 1993
ROOPSI @ ROOPJI Vs. STATE OF RAJASTHAN
October 7, 1993
ROSHAN Vs. STATE OF RAJASTHAN
March 31, 1993
ROSHAN LAL AGARWAL Vs. UNION OF INDIA
October 28, 1993
RSRTC JAIPUR Vs. HUKAM SINGH
May 13, 1993
RSRTC, JAIPUR Vs. LABOUR COURT, KOTA & ANR
March 4, 1993
RUP RAM Vs. STATE OF RAJASTHAN
May 27, 1993
S B B J JAIPUR Vs. NATIONAL IRON AND STEEL ROLLING CORPORATION
September 2, 1993
S B P CHEM PVT LTD Vs. STATE OF RAJASTHAN
March 3, 1993
S P MALOO & 3 ORS Vs. RAJASTHAN HOUSING BOARD AND OTHERS
October 8, 1993
SABBA S/O CHAND MAL Vs. STATE OF RAJASTHAN
May 3, 1993
SAHAB SINGH AND 6 OTHERS Vs. STATE OF RAJASTHAN
June 7, 1993
SAHI RAM Vs. STATE OF RAJASTHAN
February 17, 1993
SAMAI SINGH Vs. THE STATE OF RAJASTHAN
June 7, 1993
SAMUHIK SAHAKARI SAMITI NO 2 MANDALGARH Vs. STATE OF RAJASTHAN AND MANDALGARH
September 3, 1993
SANGARSH SAMITI PRADHAN ADHYAPAK MADHYAMIK VIDHYALAYA DISTRICT RAJSAMAND Vs. STATE OF RAJASTHAN
December 20, 1993
SANGEETA Vs. STATE
February 1, 1993
SANKLA Vs. STATE OF RAJASTHAN
March 18, 1993
SANTOK CHAND SONI Vs. STATE OF RAJASTHAN
May 7, 1993
SANTOSH Vs. ADDITIONAL DISTRICT JUDGE NO L GANGANAGAR
August 5, 1993
SANTOSH KUMARI Vs. DEVI SINGH & OTHERS
November 10, 1993
SANTOSH SHARMA Vs. J D A APPELLATE TRIBUNAL
January 25, 1993
SARLA DEVI Vs. MUNICIPAL COUNCI JODHPUR
April 20, 1993
SAROJ Vs. STATE OF RAJASTHAN
February 24, 1993
SAROJ SHARMA Vs. STATE OF RAJASTHAN & ORS
September 23, 1993
SARVOTAM VEGETABLE PRODUCTS Vs. STATE OF RAJASTHAN
March 23, 1993
SARYA NARAYAN Vs. SHANTI LAL
May 21, 1993
SATISH CHANDRA Vs. STATE OF RAJASTHAN
November 16, 1993
SATISH KUMAR SETHI Vs. STATE OF RAJASTHAN
December 21, 1993
SATYA NARAIN Vs. R.S.R.T.C. AND ANOTHER
October 27, 1993
SATYA NARAIN Vs. RAJASTHAN STATE ROAD TRANS
October 27, 1993
SATYA NARAIN Vs. UNION OF INDIA
October 28, 1993
SATYA NARAIN KHATIKA Vs. STATE OF RAJASTHAN & ANR.
September 1, 1993
SATYA NARAIN SHARMA Vs. RASTRIYA MILL MAZDOOR SANGH
January 6, 1993
SATYA VEER Vs. STATE OF RAJASTHAN
March 10, 1993
SATYPAL Vs. STATE OF RAJASTHAN
March 16, 1993
SAVDA Vs. STATE OF RAJASTHAN
January 18, 1993
SAYED SULTAN AHMAD Vs. STATE OF RAJASTHAN
May 17, 1993
SEEMA Vs. SANJEEV GODHA
September 24, 1993
SEWA RAM Vs. MANOJ KUMAR
August 20, 1993
SHAHID KHAN Vs. STATE OF RAJASTHAN AND ANOTHER
September 15, 1993
SHAITAN SINGH Vs. STATE OF RAJASTHAN
March 23, 1993
SHAKTI SINGH Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN
September 23, 1993
SHAMBHU DAYAL AGRAWAL Vs. STATE OF RAJASTHAN
February 9, 1993
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
December 25, 1993
SHANI BAI Vs. MADAN LAL
October 26, 1993
SHANKAR LAL Vs. STATE OF RAJASTHAN
May 12, 1993
SHANKARLAL Vs. VED PRAKASH
April 16, 1993
SHANKER SINGH Vs. STATE OF RAJASTHAN
July 14, 1993
SHANTI KUMAR Vs. BHAGWANI DEVI HOSPITAL
September 20, 1993
SHANTI LAL Vs. GUMAN MAL LODHA
October 13, 1993
SHER KHAN Vs. STATE OF RAJASTHAN
September 17, 1993
SHER SINGH Vs. STATE OF RAJASTHAN
August 24, 1993
SHERA RAM Vs. STATE OF RAJASTHAN
August 26, 1993
SHIKER CHAND Vs. STATE OF RAJASTHAN
January 28, 1993
SHIV CABLE TV SYSTEM Vs. STATE OF RAJASTHAN
May 10, 1993
SHIV KUMAR Vs. STATE OF RAJASTHAN
April 7, 1993
SHIV RATAN Vs. COMMERCIAL TAXES OFFICER BIKANER DIVISION ANTI EVASION
March 23, 1993
SHIV SAINATH RUBBER INDUSTRIES PVT LTD Vs. STATE OF RAJASTHAN
December 10, 1993
SHIV SHANKAR Vs. PRABHU LAL
November 26, 1993
SHRAVAN, BRIJYA, BADR1 & LALYA Vs. STATE OF RAJASTHAN
April 19, 1993
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
April 7, 1993
SHRI MAHENDRASINGH; SMT MAHARANI SUSHILA KUMARI; SHRI ARVIND SINGH; LEGAL REPRESENTATIVES OF MAHARANA BHAGWAT SINGH; ARVIND SINGH Vs. SHRI ARVIND SINGH & ORS; SHRI ARVIND SINGH & ORS; SHRI MAHENDRASINGH; RAJMATA SMT SUSHILA KUMARI & OTHERS; M K MAHENDRASINGH & ORS
June 11, 1993
SHRI RAM Vs. STATE
February 1, 1993
SHRI RAM BAGORIA Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
February 10, 1993
SHRI SUGAR MERCHANTS ASSOCIATION UDAIPUR Vs. STATE OF RAJASTHANÂ
July 8, 1993
SHYAM DAS Vs. PRAVEEN KUMAR
August 13, 1993
SHYAM MURARI BANSAL Vs. SHRI K S GALUNDIA
February 4, 1993
SHYAM MURARI BANSAL Vs. K.S. GALUNDIA
March 4, 1993
SHYAM OIL CAKE P LTD Vs. STATE OF RAJASTHAN
September 15, 1993
SHYAM PRAKASH VYAS DR Vs. STATE OF RAJASTHAN
August 12, 1993
SHYAM SUNDER Vs. STATE OF RAJASTHAN
January 25, 1993
SHYAM SUNDER MODI Vs. STATE OF RAJASTHAN
April 13, 1993
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN & OTHERS
July 5, 1993
SHYAMA @ SHYAM SUNDER Vs. STATE OF RAJ
January 25, 1993
SHYAMPURIGRAH NIRMAN SAHAKAR1SAMITI LTD Vs. STATE OF RAJASTHAN AND ANR
August 27, 1993
SHYAMU Vs. STATE OF RAJASTHAN
March 10, 1993
SIDHARTH Vs. SHANKERDAN AND ANOTHER
October 6, 1993
SIDHRAJ DHADDA Vs. STATE OF RAJASTHAN
May 25, 1993
SIDHRAJ DHADDA Vs. STATE
May 26, 1993
SINCHAI KAMGAR UNION Vs. STATE OF RAJASTHAN
May 21, 1993
SITA RAM Vs. STATE OF RAJASTHAN
April 7, 1993
SITA RAM GOYAL & OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
January 6, 1993
SITE RAM Vs. STATE OF RAJASTHAN
September 3, 1993
SLUTTISH CHANDRA JAIN Vs. STATE OF RAJASTHAN
April 6, 1993
SMT. PATASHI AND 5 OR. LADIES Vs. STATE OF RAJASTHAN
August 4, 1993
SMT. VIMLA LODHA Vs. VIKLANG KALYAN SAMITI
March 23, 1993
SOBHAG MAL Vs. SHANTILAL AND ANR.
August 30, 1993
SODI DEVI Vs. HAJARIMAL
September 21, 1993
SOHAN LAL Vs. STATE OF RAJASTHAN
June 26, 1993
SOMALAL Vs. STATE
January 19, 1993
SONI Vs. MADAN LAL
August 23, 1993
SRI RAM Vs. STATE
February 1, 1993
STATE Vs. PINK CITY TRADE ARTICLES KHUDRA VIKRETA SANGH JAIPUR
March 10, 1993
STATE Vs. NARENDRA KUMAR KAUSHIK
August 23, 1993
STATE Vs. BADRI BHATIA
August 16, 1993
STATE Vs. RIKHAB DAS JAIN
August 17, 1993
STATE BANK OR INDIA Vs. SPINTEX TUBES AND CONES LTD
February 10, 1993
STATE OF RAJASTHAN Vs. GOVERDHAN OIL MILLS
March 4, 1993
STATE OF RAJASTHAN Vs. SUNITA GUPTA
April 6, 1993
STATE OF RAJASTHAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
March 31, 1993
STATE OF RAJASTHAN Vs. MOHAMMAD SAHID
July 5, 1993
STATE OF RAJASTHAN Vs. SHIV KARAN
April 29, 1993
STATE OF RAJASTHAN Vs. SHER SINGH
August 24, 1993
STATE OF RAJASTHAN Vs. JUGAL KISHORE
September 2, 1993
STATE OF RAJASTHAN Vs. BABU KHAN
September 8, 1993
STATE OF RAJASTHAN Vs. GANESH DAS
November 8, 1993
STATE OF RAJASTHAN Vs. RAM PRATAP.
May 19, 1993
STATE OF RAJASTHAN Vs. SHIV NARAIN
April 23, 1993
SUBHASH CHANDRA PANDEY Vs. ASSISTANT COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN JAIPUR AND OTHERS
March 17, 1993
SUBHASH PUROHIT Vs. STATE OF RAJASTHAN
February 25, 1993
SUKHA Vs. STATE OF RAJASTHAN
April 2, 1993
SUKHDEV AND OTHERS Vs. STATE OF RAJASTHAN
August 17, 1993
SUKHDEV VYAS Vs. STATE OF RAJASTHAN
August 27, 1993
SUKHVINDER SINGH Vs. STATE OF RAJASTHAN
November 24, 1993
SUKI Vs. HEM SINGH
January 6, 1993
SUMAN KUMAR GUPTA Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
February 1, 1993
SUMAN PRAKASH JUNEJA AND ANOTHER Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO 1, JAIPUR CITY, JAIPUR AND ANOTHER
August 3, 1993
SUNDER LAL AND 22 OTHERS Vs. STATE OF RAJASTHAN
November 22, 1993
SUNIL Vs. SHYAM SINGH & ORS.
December 9, 1993
SUNIL BABBAR S/O S.L. BABBAR Vs. STATE OF RAJASTHAN
April 13, 1993
SUNIL KUMAR AJMERA Vs. SECRETARY STATE TRANSPORT AUTHORITY GWALIOR
May 20, 1993
SUNIL SYNCHEM LIMITED Vs. COMMISSIONER OF INCOME TAX
March 31, 1993
SUNIT KUMARAVASTHI Vs. BAR COUNCIL OF RAJASTHAN THROUGH ITS SECRETARY
February 18, 1993
SURENDRA KAUR GUDWAN Vs. STATE OF RAJASTHAN
August 23, 1993
SURESH CHAND Vs. STATE OF RAJASTHAN
September 24, 1993
SURESH CHANDRA Vs. STATE OF RAJASTHAN
July 28, 1993
SURJAN Vs. STATE OF RAJASTHAN
September 30, 1993
SWAROOP SINGH Vs. STATE
December 25, 1993
SYAL BROTHERS Vs. RAJASTHAN HOUSING BOARD JAIPUR
September 23, 1993
TARA CHAND SANKHLA Vs. STATE OF RAJASTHAN AND OTHERS
September 30, 1993
TARA CHAND TELI Vs. INDUSTRIAL TRIBUNAL, JAIPUR AND OTHERS
February 26, 1993
TARACHAND Vs. STATE OF RAJASTHAN & OTHERS
July 9, 1993
TARANAGAR KRAYA VIKRAYA SAHAKARI SAMITI Vs. STATE OF RAJASTHAN
September 16, 1993
TEK CHAND Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN, JODHPUR
December 21, 1993
TH SHANKER SINGH Vs. DHARMDAS
September 23, 1993
THE CHAIRMAN, MUNICIPAL BOARD, SARDAR SAHAR Vs. BHAGWANA RAM
December 16, 1993
THE STATE OF RAJASTHAN & ORS Vs. DR BHAGWAT SHARAN CHATURVEDI
July 8, 1993
THEKEDAR MAZDOOR UNION Vs. JUDGE INDUSTRIAL TRIBUNAL
September 7, 1993
TIKAMCHAND Vs. STATE OF RAJASTHAN AND ANOTHER
May 12, 1993
TOPAN DAS DAKOT Vs. STATE OF RAJASTHAN
April 6, 1993
TULSIRAM SHARMA Vs. STATE OF RAJASTHAN
March 1, 1993
UDAI LAL ALIAS UDA Vs. STATE OF RAJASTHAN
January 25, 1993
UGAM RAJ Vs. STATE
January 14, 1993
UMED SINGH Vs. STATE OF RAJASTHAN
March 4, 1993
UNION BANK OF INDIA Vs. GOPI KRISHNA
March 11, 1993
UNION OF INDIA Vs. STATE OF RAJASTHAN
February 9, 1993
UNION OF INDIA Vs. STATE OF RAJASTHAN
April 6, 1993
UNION OF INDIA Vs. KRISHNA MILLS LTD
September 9, 1993
UNION OF INDIA Vs. STATE OF RAJASTHAN
September 15, 1993
UNION OF INDIA Vs. JAIPUR ENQUIRY COMMISSION
October 7, 1993
UNION OF INDIA UOI Vs. SHIV BABOO SINGH
February 22, 1993
UNITED INDIA INSURANCE CO LTD Vs. DAMA RAM
November 25, 1993
USMAN Vs. SITARAM
August 16, 1993
UTMA RAM Vs. NIRMLA DEVI
March 23, 1993
UTTAM SINGH Vs. STATE OF RAJASTHAN
July 28, 1993
VARDHAMAN KALA Vs. STATE OF RAJASTHAN
November 9, 1993
VASUDEV RAJANI Vs. UNION OF INDIA
January 4, 1993
VIDYA DHAR Vs. HINDUSTAN COPPER LTD
December 20, 1993
VIJAY KUMAR Vs. MUNICIPAL COUNCIL, TONK
June 16, 1993
VIJAY SHANKAR Vs. STATE OF RAJASTHAN
September 10, 1993
VIJAY SINGH MEENA Vs. JAI NARAIN VYAS UNIVERSITY
May 10, 1993
VIMAL CHAND HIRAWAT Vs. COMMISSIONER OF INCOME TAX
October 28, 1993
VIMAL CHAND HIRAWAT Vs. COMMISSIONER OF INCOME-TAX
October 28, 1993
VIMAL KUMAR Vs. BHILWARA WOOLTAX LIMITED
May 28, 1993
VINOD KUMAR BHARTI Vs. STATE
September 6, 1993
VINOD LUNIA Vs. STATE OF RAJASTHAN
December 20, 1993
VIRENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
September 21, 1993
VISHAMBHAR DAYAL MUNNA LAL Vs. ASSISTANT COMMERCIAL TAXES
January 4, 1993
VISHNU LAL Vs. STATE OF RAJASTHAN
September 21, 1993
WALI MOHAMMED Vs. STATE OF RAJASTHAN
August 19, 1993
WAPCOS KARAMCHARI SANGH Vs. UNION OF INDIA
March 23, 1993
YAQOOB Vs. STATE OF RAJASTHAN
July 21, 1993
YASIN KHAN Vs. O N G C
February 25, 1993
YUSUF ALI Vs. STATE OF RAJASTHAN
September 8, 1993
ZAFAR ALI Vs. KHATOOBAI WIDOW OF KAMRUDEEN
August 20, 1993
ZAMINDARA MOTOR TRANSPORT Vs. STATE TRANSPORT APPELLATE
March 23, 1993