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Case Index
Title
Date
ABBASBHAI KASAMBHAI KHORANI Vs. UNITED INDIA INSURANCE CO.LTD.
June 16, 1993
ARVINDBHAI CHUNILAL DAVE Vs. DIVISIONAL CONTROLLER, GUJARAT STATE ROAD TRANSPORT CORPORATION
March 22, 1993
ASHOK KUMAR JIVRAJANI Vs. GUJARAT ELECTRICITY BOARD
January 6, 1993
BANK OF BARODA, RAJKOT MAIN BRANCH Vs. KAITHADI ABRAHAM SAMUEL
August 30, 1993
BARODA CENTRAL CO-OP.BANK LTD. Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD.
September 14, 1993
BHAV HANDBHAI MANJIBHAI LAKHANI Vs. BHUPENDRA D.SAGAR
August 26, 1993
BHIKAAJI NANAJI THAKORE Vs. SUPREME SALES CORPORATION
February 8, 1993
BIPIN CHANDULAL SHAH Vs. DENA BANK
September 16, 1993
CALCUTTA AHMEDABAD CARRIERS Vs. NEW INDIA ASSURANCE CO.LTD.
March 31, 1993
CHAMPAKLAL BHUDARLAL THAKKAR Vs. NEW INDIA ASSURANCE CO.LTD.
April 22, 1993
CHANDUBHAI D.CHHAG Vs. GOPALAN K.P.
July 27, 1993
COATED ABRASIVE NR.GUJCOMASOL FACTORY Vs. DEPUTY ENGINEER, GUJARAT ELECTRICITY BOARD
July 30, 1993
CONSUMER EDUCATION & RESEARCH SOCIETY Vs. GENERAL MANAGER, WESTERN RAILWAY
April 13, 1993
CONSUMERS PROTECTION COUNCIL Vs. CHAIRMAN, GUJARAT ELECTRICITY BOARD
May 31, 1993
DEPARTMENT OF POSTS Vs. J.K.DAIGNOSTICS
March 31, 1993
DHANRAJ Vs. MANAGER, BANK OF RAJASTHAN LTD.
February 11, 1993
DILIPKUMAR CHIMANLAL MODI Vs. NEW INDIA INSURANCE CO.LTD.
January 6, 1993
DINESHBHAI DAHYABHAI PATEL Vs. GANESH HOUSING CORPORATION
March 31, 1993
GAUTAM RASIKLAL CHUDGAR Vs. UNION OF INDIA
February 8, 1993
GUJARAT STATE ROAD TRANSPORT CORPN. Vs. CONSUMER PROTECTION ASSOCIATION & ANR.
December 10, 1993
HARIBHAI LAGHARBHAI SOLANKI Vs. SURESH PARIKH
July 21, 1993
HAYAGRIV TEXTILE INDUSTRIES PVT.LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
November 19, 1993
ILABEN KIRITBHAI SHETH Vs. ORIENTAL INSURANCE CO.
August 30, 1993
INDRAVADAN CHOKSY Vs. HITESH DINESHCHANDRA MALI
March 22, 1993
JAY KHODIYAR TRADING CO. Vs. NEW INDIA ASSURANCE CO.LTD.
April 21, 1993
JAYANTILAL KESHAVLAL CHAUHAN Vs. NATIONAL INSURANCE CO.LTD.
September 14, 1993
JITENDRA RAJDEV Vs. HINDUSTAN MOTORS LTD.
February 5, 1993
JOINT SECRETARY,GUJARAT SECONDARY EDUCATION BOARD Vs. BHARAT NAROTTAM THAKKAR
September 29, 1993
KANAKPURI GANGAPURI GOSWAMI Vs. MEHSANA AGRO MACHINERY PVT.LTD.
June 22, 1993
KANCHANBEN H.SHAH Vs. BRANCH OFFICER, L.I.C.
February 12, 1993
KESARIA CORPORATION Vs. ORIENTAL INSURANCE CO.LTD.
July 30, 1993
KESHAVLAL JOITARAM PATEL Vs. NEW INDIA ASSURANCE CO.LTD.
June 10, 1993
KUSUMBEN JITENDRABHAI Vs. GUJARAT STATE TRANSPORT CORPORATION
March 22, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. AMBALAL MADHAVLAL PATEL
March 4, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMESHKUMAR B.VADODARIA
April 28, 1993
LIFE INSURANCE CORPORATION OF INDIA LTD. Vs. GORDHANBHAI S.DOBARIYA
April 7, 1993
MANJIBHAI NAGJIBHAI GOHEL Vs. LIFE INSURANCE CORPN.OF INDIA
February 12, 1993
MEHUL J.BHATT Vs. INDCHEM ELECTRONICS LTD.
June 22, 1993
MONALISA GAS SERVICE Vs. RAJESHKUMAR PUNAMCHAND SHAH
April 13, 1993
NARENDRA KUMAR LAXMAN BHAI SAVSANI Vs. NATIONAL INSURANCE COMPANY
February 8, 1993
OSWAL BALMANDIR & KINDERGARTEN SCHOOL Vs. NARSI NANJIBHAI
September 27, 1993
PATEL ENGINEERING CO. Vs. PATEL NANAJIBHAI KHODABHAI
February 5, 1993
PATEL ISHWARBHAI VIRDAS Vs. GUJARAT STATE CO-OPERATIVE MKTG.FEDERATION LTD.
February 23, 1993
PREMJIBHAI RANCHHODBHAI HODAR Vs. NATIONAL INSURANCE CO.LTD.
November 19, 1993
PURIBEN RAMJIBHAI PATEL Vs. NEW INDIA ASSURANCE CO.LTD.
November 9, 1993
PURVI DRUGS Vs. NEW INDIA ASSURANCE CO.LTD.
July 6, 1993
RAJESHWARIBEN UPENDRAKUMAR SHAH Vs. ORIENTAL INSURANCE CO.LTD.
June 17, 1993
RAMESH CHANDRA J.MEHTA Vs. P.H.WADIA & SONS
February 24, 1993
RAMSINGH A.PARMAR Vs. SAMPATRAJ C.SHAH
March 12, 1993
ROHIT I.MARU Vs. MANAGER (G&S), LIFE INSURANCE CORPN.OF INDIA
April 29, 1993
S.N.JANI Vs. RANCHHODBHAI R.PATEL AMBIKA MORBI TILES
September 30, 1993
SARKAR IRON INDUSTRIES Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.
October 29, 1993
SITABEN PRAVINBHAI PATEL Vs. ORIENTAL INSURANCE CO.LTD.
June 21, 1993
SOLANKI BHARTHUJI FATAJI Vs. NATIONAL INSURANCE CO.LTD.
January 8, 1993
SUMAN S.DASANI Vs. ASIAN COFFEE LTD.
February 23, 1993
SURENDRABHAI DAHYABHAI DESAI Vs. MAMLATDAR, MAMLATDARS OFFICE NADIAD
April 16, 1993
TAHERALI NAZIRALI SAIYED Vs. ALLABAKSH N.SHAIKH
August 30, 1993
TELE COMMUNICATION DISTRICT MANAGER Vs. BHARAT JYOTI TRANSPORT SERVICE
February 1, 1993
TELECOM DISTRICT MANAGER Vs. YUSUFBHAI NOORMOHAMAD
January 21, 1993
TELECOM DISTRICT MANAGER Vs. ACHARYA JAGDISHCHANDRA HARISHCHANDRA
April 20, 1993
THE POST MASTER GENERAL AHMEDABAD Vs. VAMECH NIPPON PILLAR SEALS PVT.LTD.
November 1, 1993
UNION OF INDIA Vs. HANIFABEN
February 24, 1993
UNITED INDIA INSURANCE CO.LTD. Vs. ISHWARDAS ZABARMAL TRUST
March 3, 1993
UNITED INDIA INSURANCE CO.LTD. Vs. BALSANGJI SOMAJI THAKORE
June 18, 1993
V.M.PARMAR Vs. UNITED INDIA INSURANCE CO.LTD.
February 18, 1993
VELJI KANJI PATEL Vs. LAXMI MOTORS
June 11, 1993
VIHOL JASWANTSINH SHIVAJI Vs. ASSTT.BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD.
September 23, 1993
VINODDHANDRA C.PARIKH Vs. MANAGING DIRECTOR, SIPANI AUTOMOBILES LTD.
January 7, 1993
VISHNU RICE & PULSE MILLS Vs. THE NEW INDIA INSURANCE CO.LTD.
June 24, 1993
VITTHALBHAI YALAJIBHAI Vs. PATIL NANAJIBHAI KHODABHAI KAYADA
February 5, 1993