Case Index

Title
Date
ACCOUNTS OFFICER Vs. SAI INTERNATIONAL TRAVELS
March 31, 1993
ADDITIONAL CONTROLLER OF EXAMINATIONS Vs. KAJA VIJAYALAKSHMI
February 24, 1993
AISWARYA CONSTRUCTION Vs. TUMATI PADMA VIJAYA KUMARI
February 12, 1993
ASSISTANT ACCOUNTS OFFICER, E.R.O., APSEB Vs. CHUNDI VENKATESHWARLU
April 28, 1993
ASST.ENGINEER, APSEB THE CHAIRMAN, APSEB HYDERABAD Vs. A.NARAYANA REDDY
March 6, 1993
B.PURUSHOTHAM NAIDU Vs. KOMMINENI VENKATA NARAYANA @ NARAYANA RAO
April 27, 1993
BALAJI AGENCIES & INDUSTRIES Vs. DUWURU GOPALA REDDY
April 28, 1993
BANJARA CONSTRUCTION COMPANY Vs. P.R.SIVA PRAKASH
March 27, 1993
BRAMARAMBA Vs. MANAGING DIRECTOR, BOMBAY DYEING & MANUFACTURING LTD.
February 9, 1993
CARF ANDHRA PRADESH Vs. G.M., TELEPHONES, HYDERABAD
February 23, 1993
CHEETHIRALA PULLAIAH SONS Vs. ALAVALAPATI CHANDRA REDDY
March 17, 1993
CHIEF MANAGER, STATE BANK OF INDIA Vs. M.V.S.GIRIJA KUMARI
February 24, 1993
COMMISSIONER, NARSAPUR MUNICIPALITY Vs. FATHIMA BIBI
April 30, 1993
CONTROLLER OF EXAMINATION, BOARD OF INTERMEDIATE EXAMINATIONS, HYDERABAD Vs. KANDUKURI UMA DEVI
February 10, 1993
D.V.SATYANARAYANA Vs. GENERAL MANAGER, HYDERABAD TELECOM DISTRICT
March 18, 1993
DEPOT MANAGER, A.P.S.R.T.C. Vs. K.RAMESH
March 12, 1993
DEPOT MANAGER, A.P.S.R.T.C.ZAHEERABAD Vs. P.SURENDER
March 5, 1993
DEPUTY DIVISIONAL ENGINEER, A.P.S.E.B. Vs. S.RAMULA
April 6, 1993
DIFCOS, INVESTMENT CONSULTANT Vs. R.V.S.RAO
March 1, 1993
DIVISIONAL ENGINEER OPERATION,APSEB, KHAMMAM Vs. KAILASAPU ADINARAYANA
July 2, 1993
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. PONNURU SATYA NARAYANA
March 9, 1993
DIVISIONAL MANAGER, UNITED INSURANCE CO.LTD. Vs. NALLAVARAM PULLAIAH
March 17, 1993
DY.GENERAL MANAGER, A.N.L.PERCEL SERVICE Vs. D.AKKI RAJU
April 8, 1993
ELECTRICAL REVENUE OFFICER Vs. KOLLU JAYARAMA NAIDU
April 17, 1993
GENERAL INSURANCE CORPORATION OF INDIA Vs. K.KRISHNA MURTHY
February 24, 1993
GENERAL MANAGER, HYDERABAD TELECOM DISTRICT Vs. KUNCHAM VENKATAIAH
February 15, 1993
GENERAL MANAGER, NIPPO FACTORY Vs. AMAVARAPU RAVINDRA
January 29, 1993
GOLDEN TOURIST TRAVELS Vs. B.BUCHA REDDY
April 28, 1993
GUNDA KAILASAM Vs. PULLOORI ARUN KUMAR
April 28, 1993
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. P.P.NARSINGA RAO
April 12, 1993
INCHARGE OFFICER N.T.P.C.TELEGRAPH OFFICE Vs. DASARI RAGHUNATH REDDY
February 24, 1993
J.BALARAMI REDDY Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
March 15, 1993
J.BALARAMI REDDY Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
March 19, 1993
KAMALS GIFT LAND, NOVELTIES TOYS AND HANDICRAFTS Vs. MARY MADAM
February 10, 1993
KONAPALLE NARASIMHLU NAIDU Vs. MANAGING DIRECTOR, CHITTOOR CO-OPERATIVE SUGAR FACTORY
March 17, 1993
M.KRISHNA RAO Vs. CHAIRMAN, THE NATIONAL HOUSE BANK
February 24, 1993
MANNAM AMARANATHA REDDY Vs. M.VENKATESWARLU
April 28, 1993
MARTHA BIKSHAPATHI Vs. MATHU
April 16, 1993
MITRA AGENCIES Vs. KATARI PANAKALA RAO
April 12, 1993
MOLUGU NAGARAJU @ KRISHNA RAO Vs. BONDA RAMA RAO
April 29, 1993
MUPALLA NAGESWARA RAO Vs. BRANCH MANAGER, M/S.NEW INDIA ASSURANCE CO.LTD.
February 25, 1993
N.RAVINDRANATHA REDDY Vs. UNITED INDIA INSURANCE CO.LTD.
April 28, 1993
NANNAPANENI GANGADHARA RAO Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
February 4, 1993
NETWORK INDIA LIMITED Vs. GUDIPUDI HANUMANTHA SARMA
February 25, 1993
P.GOPALA SUBREHMANYAN Vs. VICE CHAIRMAN, HOUSING COMMISSIONER
February 10, 1993
P.KRISHNA KUMAR Vs. MITRA AGENCIES
April 17, 1993
POST MASTER, STATION KACHIGUDA Vs. G.HANUMANTHA REDDY, I.A.S.RETD.
March 15, 1993
PRINCIPAL, SBRTM LAW COLLEGE Vs. S.MD.HABEEBULLAH
April 2, 1993
RAMA DAS MOTOR TRANSPORT LTD. Vs. S.KISHORE KUMAR, PARTNER SRI KATYANI AGENCIES
February 24, 1993
REGISTRAR OF COMPANIES Vs. C.PULLAIAH SETTY
April 19, 1993
ROSHAN D.CHINOY Vs. CHAIRMAN & MANAGING DIRECTOR, CENTRAL BANK OF INDIA
February 10, 1993
S.KRISHNA Vs. INDIAN OVERSEAS BANK
February 26, 1993
S.KRISHNA Vs. INDIAN OVERSEAS BANK
March 15, 1993
SAVANI TRANSPORT LTD. Vs. NIRUP SYNCROME LTD.
March 5, 1993
SECRETARY, DISTRICT CONSUMER COUNCIL Vs. HINDUSTAN LEVER LTD.
February 8, 1993
SHAIK OMER Vs. GENERAL MANAGER, HYDERABAD TELECOM DISTRICT
February 22, 1993
SHREE MANUFACTURING CO.LTD. Vs. A.P.STATE ELECTRICITY BOARD
April 6, 1993
SOMPALLI VISWESWARA NAIDU Vs. MANAGER, STATE BANK OF INDIA
March 30, 1993
SOUTH CENTRAL RAILWAY Vs. M.VISHNU MURTHY
March 17, 1993
SRI ANANDA ICE FACTORY Vs. ASSISTANT DIVISIONAL ENGINEER ELECT.
April 23, 1993
SUNKARA VENKATADRI Vs. ANDHRA PRADESH PAPER MILLS LTD.
February 2, 1993
SYED NOOR AHMED Vs. PANDURANGAIAH, CHAIRMAN, THENGOS CO-OP HOUSE BUILDING SOCIETY LTD.
March 4, 1993
T.N.T.SKYPAK COURIER SERVICES Vs. N.V.RANGANATHAM, ADV.
April 30, 1993
T.S.PRABHAKAR Vs. A.N.L.NARASIMHA RAO
March 1, 1993
TELECOM ASSISTANT ENGINEER Vs. C.REDDEPPA M.D.
April 5, 1993
THAKUR CONSTRUCTION COMPANY Vs. S.JAYASHREE
March 3, 1993
THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD., BHIMAVARAM AND ANOTHER Vs. YELURI HARNADHA BABU AND OTHER
January 29, 1993
THOTAKURA SUBBA RAO Vs. V.SUDHAKAR
March 22, 1993
TUBATI RANGARAO Vs. UNITED INDIA INSURANCE CO.LTD.
April 9, 1993
UNITED INDIA INSURACE CO.LTD. Vs. SREENIVASA RICE MILL
April 6, 1993
VICE-CHAIRMAN & HOUSING COMMISSIONER, A.P.HOUSING BOARD Vs. T.SATYANARAYANA MURTHY
April 6, 1993
VYSYA BANK LTD. Vs. AKKEM MALIIKARJUNA REDDY
April 21, 1993