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Case Index
Title
Date
ABDUL SAMAD Vs. STATE OF BIHAR
February 26, 1993
Abdus Samad Vs. State of Bihar
February 20, 1993
ABHIMANYU RAI Vs. STATE OF BIHAR
February 1, 1993
Abu Sufiyan Vs. Additional Collectors
February 16, 1993
ACHYUTANAND SINGH Vs. UNION OF INDIA
December 1, 1993
AHMADALIAKHTAR Vs. UNION OF INDIA
March 2, 1993
AJAY KUMAR MINZ Vs. STATE OF BIHAR
February 26, 1993
AKHILESHWAR MISHRA Vs. STATE OF BIHAR
April 27, 1993
Akhouri Prem Kumar Sinha Vs. State of Bihar
May 12, 1993
AMALGAMATED DRUGS AND PHARMACEUTICALS PVT LTD Vs. STATE
November 9, 1993
ANANT PD SAH ALIAS ANANT KUMAR GUPTA Vs. DEVENDRA NATH GUPTA
February 25, 1993
Anil Kumar Vs. State of Bihar
April 23, 1993
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
August 27, 1993
ANJANI KUMAR SINGH AND OTHERS Vs. MANAGER JAMUI CENTRAL COOPERATIVE BANK LTD. AND OTHERS
December 7, 1993
ANSARALL Vs. STATE OF BIHAR
February 9, 1993
ARJUN PRASAD SHARMA Vs. BIHAR STATE SMALL INDUSTRIES
December 9, 1993
ARUN DUTT Vs. UPENDRA KUMAR SINGH
November 12, 1993
Arun Kumar Sinha Vs. Rajendra Agriculture University
January 20, 1993
ARVIND KUMAR LALL Vs. RAM TAHAL CHOUDHARY
September 1, 1993
ASGARALIKHAN Vs. STATE OF BIHAR
February 12, 1993
ASHARFJHA Vs. STATE OF BIHAR
January 20, 1993
ASHOKA SHARAN Vs. COMMISSIONER OF INCOME TAX
February 26, 1993
ASHOKKUMARSINGHABHADEVIARUNKUMARSINGH Vs. STATE OF BIHAR
February 18, 1993
ASHWANI KUMAR BASAK Vs. RABINDRA NATH ROY
July 2, 1993
AWADH KISHORE PRASAD YADAV Vs. STATE OF BIHAR
April 16, 1993
AWADH KISHORE SINGH Vs. BRIJ BIHARI SINGH
March 12, 1993
AWADH KISHORE TEWARY Vs. STATE OF BIHAR
April 27, 1993
Babulal Paswan and Babulal Paswan Vs. State of Bihar
April 12, 1993
BALBHADRA SINGH Vs. MUNAKA DEVI
July 30, 1993
Balchand Prasad Vs. Bbagia Devi
April 4, 1993
BALRAM SINGH Vs. STATE OF BIHAR
July 29, 1993
Balram Singh Prabhat Kumar Verma Vs. State of Bihar
March 4, 1993
BALRAMSINGH Vs. STATE OF BIHAR
July 29, 1993
BALRAMUPADHYA Vs. STATE OF BIHAR
April 6, 1993
Banshidhar Prasad Vs. State of Bihar
March 31, 1993
BANUKA DEVI Vs. STATE OF BIHAR
May 21, 1993
BASISHTHAPRASADSINHA Vs. STATE OF BIHAR
February 9, 1993
BAUWALAL MANDAI Vs. STATE OF BIHAR
March 31, 1993
BEDAKUER Vs. COMMISSIONER PATNA DIVISION PATNA
July 22, 1993
Belmark Constructions Monghyr Vs. State of Bihar
May 10, 1993
BELTEK INDIA LIMITED Vs. STATE OF BIHAR
December 16, 1993
BHAGIRATHMANDAL Vs. STATE OF BIHAR
July 6, 1993
BHAGWAN SINGH Vs. STATE OF BIHAR
May 13, 1993
BHAGWAN SINGH Vs. UNION OF INDIA
September 24, 1993
BHAGWANDAS Vs. STATE OF BIHAR
September 3, 1993
BHAGWANMALLAH Vs. STATE OF BIHAR
July 30, 1993
BHAGWATPRASADSINGH Vs. BHUDEO TIWARI
July 2, 1993
BHARAT MISHRA Vs. STATE OF BIHAR AND OTHERS
August 24, 1993
BHARATMOTORSERVICERANCHI Vs. STATE TRANSPORT AUTHORITY BIHAR PATNA
December 24, 1993
Bhim Singh Vs. Sunaina Devi
May 5, 1993
BHOLAMISHRADAHUYADAV Vs. STATE OF BIHAR
September 7, 1993
BHUNESHWARPANDITMAHADEVMANDAL Vs. STATE OF BIHAR
June 30, 1993
BIBI ASIRAN Vs. MOBARAK ANSARI
August 23, 1993
BIBI KHURSHID Vs. STATE OF BIHAR
March 15, 1993
BIBIANWARNNISA Vs. DAULAT RAI AND MAHESH RAI
August 19, 1993
BIBIZUBAIDAKHATOOA Vs. RAJ KAMAR KHAITAN
December 10, 1993
BIHAR INSTITUTE OF MINING AND MINE SURVEYING Vs. COMMISSIONER OF INCOME TAX
December 1, 1993
BIHAR MOTION PICTURE ASSOCIATION Vs. STATE OF BIHAR
September 6, 1993
BIHAR MOTOR TRANSPORT FEDERATION Vs. STATE OF BIHAR
December 7, 1993
BIHAR RAJYA ADHIVAKTA SANGH Vs. STATE OF BIHAR
May 21, 1993
BIHAR STATE HOUSING BOARD Vs. STATE
July 19, 1993
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR
January 19, 1993
BIHAR STATE NON-GAZETTED Vs. STATE OF BIHAR
June 30, 1993
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. NITA RAMPAL
October 15, 1993
BIHARLOHAR SCHEDULETRIBES UTTHAN MAHASABHASAMASTIPUR Vs. STATE OF BIHAR
November 23, 1993
BIJAYKUMAR Vs. BIHAR STATE FINANCIAL CORPORATION
July 2, 1993
BIKRAM PURTI Vs. UNION OF INDIA
September 3, 1993
BIPIN BIHARI SINGH Vs. STATE OF BIHAR
July 20, 1993
BIRENDRA BEHARI LAL Vs. STATE OF BIHAR
April 16, 1993
BIRENDRA KUMAR DAS Vs. STATE OF BIHAR
February 16, 1993
Bishun Rai Vs. State of Bihar
January 21, 1993
BISHWANATH TATO Vs. STATE OF BIHAR
March 18, 1993
BISHWANATHTATO Vs. STATE OF BIHAR
May 18, 1993
BLUE CHIP INVESTMENT CONSULTANTS Vs. TATA SHARE REGISTRY LIMITED
November 3, 1993
BOARDOFDIRECTORSOFTHESARJUG DENTALCOLLEGEDARBHANGAAND RAJRANJAN Vs. STATE OF BIHAR
September 2, 1993
BRAHAMDEO PASWAN Vs. STATE OF BIHAR
April 12, 1993
BRAJESH KUMAR SINHA Vs. STATE OF BIHAR
July 20, 1993
BRAJESHNARAINMISRA Vs. STATE OF BIHAR
March 5, 1993
BRIJ MOHAN PRASAD Vs. STATE OF BIHAR
April 15, 1993
BUTA KUAR Vs. STATE OF BIHAR
April 8, 1993
CENTRAL COAL FIELDS LIMITED, DARBHANGA HOUSE, RANCHI Vs. BHARDWAJ CONSTRUCTION COMPANY, HAZARIBAGH
December 20, 1993
CENTRAL COALFIELDS LTD Vs. UNION OF INDIA
January 28, 1993
CHAITUSAHNIANDRAMASAHNI Vs. STATE OF BIHAR
August 25, 1993
CHANDA DEVI Vs. SHRINATH SHARMA
January 20, 1993
CHANDARIKYADAV Vs. STATE OF BIHAR
June 23, 1993
CHANDRANATHMISRA Vs. STATE OF BIHAR
July 29, 1993
CHANDRAPRABHUAGENCY PRIVATELIMITED Vs. BIHAR RAJYA PAL NIRMAN LIMITED
May 10, 1993
CHHEDILALSIKARIA Vs. RAMJEE PRASAD
July 15, 1993
CHOUDHARYAZIZULHASSAN Vs. STATE OF BIHAR
July 24, 1993
CHOWDHARYDINANATHSINGH Vs. BHAWANI DAYAL GUPTA
December 24, 1993
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI RATHI
November 11, 1993
COMMISSIONER OF INCOME TAX Vs. BIHAR ALLOY STEELS LIMITED
July 21, 1993
COMMISSIONER OF INCOME TAX Vs. GIRISH KUMAR KOTHARI
July 21, 1993
COMMISSIONER OF INCOME TAX Vs. TATA STEEL CHARITABLE TRUST
January 7, 1993
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JALAN
April 9, 1993
COMMISSIONER OF INCOME TAX Vs. NATRAJ PROCESSING INDUSTRIES
April 9, 1993
COMMISSIONER OF INCOME TAX Vs. SOH KISAN COLD STORAGE
April 8, 1993
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA SALES AND SERVICE
April 9, 1993
COMMISSIONER OF WEALTH TAX Vs. KISHORILAL AGRAWAL
January 7, 1993
CONTROLLER OF ESTATE DUTY Vs. GINNI DEVI JAIN
April 9, 1993
DANMAL SHARMA Vs. STATE OF BIHAR
September 10, 1993
DATTATRAY NATH PANDEY Vs. STATE OF BIHAR
July 19, 1993
DEENA NATH RAI Vs. HARIDWAR RAI
November 9, 1993
DEHRI LIME CO (PVT LTD Vs. STATE OF BIHAR
August 19, 1993
Deoraj Thakur Vs. State of Bihar
May 18, 1993
DEORAJ THAKUR Vs. STATE OF BIHAR
March 18, 1993
DEVENDRA KUMAR Vs. UNION OF INDIA, DARBHANGA MEDICAL COLLEGE
March 29, 1993
DILIP KUMAR KOTECHA Vs. STATE OF BIHAR
July 9, 1993
Dilip Kumar Rai Vs. Jai Prakash Rai and Krishna Murari Rai
February 16, 1993
DPKHANDELWAL Vs. BHARAT WAGON AND ENGINEERING COMPANY LTD
July 21, 1993
DRNITYANANDPRASADGUPTA Vs. STATE OF BIHAR
January 20, 1993
DRSADREALAM Vs. STATE OF BIHAR
March 12, 1993
DUMRAON TEXTILES LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
July 30, 1993
DUMRAONTEXTILESLTD Vs. BIHAR STATE ELECTRICITY BOARD
August 19, 1993
DURGA CAST (I PRIVATELTD Vs. BIHAR STATE FINANCIAL
May 6, 1993
DURGAOILMILLS Vs. AGRICULTURE PRODUCE MARKETING BOARD
August 20, 1993
DWARIKA PRASAD RAJAK Vs. STATE OF BIHAR
September 23, 1993
FOURTH INCOME TAX OFFICER Vs. KARIMIA TRUST
February 18, 1993
FULLODERI Vs. STATE OF BIHAR
January 8, 1993
G C MRIG Vs. STATE OF BIHAR
September 4, 1993
GAURAB CHAUHAN Vs. STATE OF BIHAR
March 30, 1993
GOBINDORAON Vs. STATE OF BIHAR
August 20, 1993
GOPI KRISHNA PATHAK Vs. RANCHI UNIVERSITY
April 16, 1993
GOVERNING BODY Vs. STATE OF BIHAR
August 24, 1993
GOVERNING BODY OF SIDDHARTH Vs. STATE OF BIHAR
March 18, 1993
GUPTESHWARRAM Vs. STATE OF BIHAR
April 12, 1993
GYANCHAND AGRAWAL Vs. CENTRAL BUREAU
December 16, 1993
HARADHAN MAHATHA Vs. DUKHU MAHATHA
March 3, 1993
HARBHAJAN SINGH DHILLON Vs. PHARAT COKING COALLTD
September 4, 1993
Harendra Upadhya Vs. State of Bihar
March 19, 1993
HARENDRASINGHCHOWDHARY Vs. STATE OF BIHAR
September 28, 1993
HARI NARAYAN PANDEY Vs. STATE OF BIHAR
May 5, 1993
HIGH COURT OF JUDICATURE Vs. VIRENDRA KUMAR
July 28, 1993
HIGH COURT OF JUDICATURE Vs. RAMAWATAR SINGH DEPUTY DIRECTOR
February 2, 1993
Hira Lal Jain Vs. State of Bihar
March 5, 1993
HOTEL BABADHAM Vs. BIHAR STATE FINANCIAL CORPORATION
March 31, 1993
HOUSERANCHI Vs. BHARDWAJ CONSTRUCTION COMPANY HAZARIBAGH
December 20, 1993
I T CLTD Vs. STATE OF BIHAR
June 29, 1993
INDRAJEET MISHRA Vs. STATE
August 5, 1993
INDUSTRIAL FUEL COMPANY PRIVATE Vs. HEAVY ENGINEERING CORPORATION
August 19, 1993
JAGDAMBA SINGH ALIAS MARKANDYA SINGH Vs. STATE OF BIHAR
May 6, 1993
Jagmohan Dusadh Vs. State of Bihar
July 28, 1993
JAMUNAPASWAN Vs. STATE OF BIHAR
July 23, 1993
JOGINHEMBRAM Vs. DY COMMISSIONER
March 24, 1993
JOGL SADA Vs. STATE OF BIHAR
March 24, 1993
JYOTISH Vs. UNION OF INDIA
September 3, 1993
JYOTISHLALMANDAL Vs. STATE OF BIHAR
March 15, 1993
K N FARMS INDUSTRIES PVT LTD Vs. STATE OF BIHAR
March 2, 1993
KAILASH YADAV Vs. STATE
April 21, 1993
KALIMNDDIN Vs. STATE OF BIHAR
February 26, 1993
KALYANPUR LIME AND CEMENT WORKS LTD Vs. LABOUR COURT
January 13, 1993
Kamal Kumar Yadav Vs. Magadh University
April 16, 1993
KAMARIRASHMI Vs. DARBHANGA MEDICAL COLLEGE
March 29, 1993
KAMLA SINGH Vs. DEV NATH SINGH
November 4, 1993
KAMTA PRASAD AND SONS Vs. UNION OF INDIA
July 22, 1993
KAMTAPRASAD Vs. UNION OF INDIA
July 22, 1993
Kanaka Devi Vs. State of Bihar
May 21, 1993
Kanhaiya Prasad Sab Vs. State of Bihar
February 16, 1993
KARAN MURMU Vs. STATE
July 22, 1993
KASHI NATH THAKUR Vs. STATE OF BIHAR
September 6, 1993
KESHAVPRASADSINGH Vs. STATE OF BIHAR
September 9, 1993
KESHO SINGH Vs. STATE OF PATNA
February 26, 1993
KHANNA CONSTRUCTION THROUGH ITS PROPRIETOR SANTOSH KHANNA Vs. STATE OF BIHAR
September 4, 1993
KRISHNA KANT SINHA Vs. STATE OF BIHAR
October 11, 1993
KRISHNA KUMAR VERMA Vs. STATE OF BIHAR
July 28, 1993
KUMARDISTRIBUTORS P LTD Vs. STATE OF BIHAR
December 16, 1993
KUMARIPUSPLATA Vs. STATE OF BIHAR
July 13, 1993
KUSHESHWARASTHANBOATTRAFFIC CO-OPERATIVESOCIETY Vs. STATE OF BIHAR
July 8, 1993
L N MISHRA INSTITUTE OF PHARMACY Vs. STATE
July 29, 1993
LA-VISION Vs. UNION OF INDIA
September 21, 1993
Lakh Narayan Karan Vs. Union of India
March 2, 1993
LALANPRASADSINGH Vs. STATE OF BIHAR
May 18, 1993
Lalita Devi alias Mosst Lalita Devi Omanand Om Vs. State of Bihar
April 27, 1993
LATIFURRAHMAN Vs. STATE OF BIHAR
May 10, 1993
LAXCHAMI PRASAD AGRAWAL Vs. STATE OF BIHAR
August 5, 1993
LILAWATIKUMARI Vs. NATIONAL CO-OPERATIVE UNION OF INDIA
May 10, 1993
M L ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
December 24, 1993
MADAN MOHAN UPADHYAYA Vs. STATE OF BIHAR
September 2, 1993
MADAN SAH Vs. LALESHWAR CHOUBEY
December 22, 1993
MADHUMITA SINHA Vs. STATE OF BIHAR
December 7, 1993
MADHURENDRA KUMAR SINGH Vs. STATE OF BIHAR
November 11, 1993
MADHURNKHAIYAR Vs. MAGADH UNIVERSITY
July 28, 1993
MAGISTERSINGH Vs. STATE OF BIHAR
July 22, 1993
MAHADEOPRASADSINGH ALIAS O MAHADEOSINGH Vs. TILKAMANJHI BHAGALPNR UNIVERSITY
December 14, 1993
MAHAMAD IQBAL Vs. STATE OF BIHAR
July 30, 1993
MAHANTH MOTILAL GOSWAMI Vs. STATE OF BIHAR
February 26, 1993
MAHARSHI AVADESH Vs. STATE OF UTTAR PRADESH
January 1, 1993
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
September 4, 1993
Mahesh Jha Vs. State of Bihar
January 21, 1993
MAHESHWAR JENKO Vs. STATE OF BIHAR
January 25, 1993
MAHESHWAR MAHTO Vs. BATI MAHATAIN
December 12, 1993
MAHTAB LAL SINGH Vs. STATE
February 2, 1993
MALA YADAV Vs. STATE OF BIHAR
April 30, 1993
Managing Committee of Proposed High School Rehuwa Vs. State of Bihar
May 10, 1993
MANAGING COMMITTEE OF RAJO SIDHESHWAR HIGH SCHOOL Vs. STATE OF BIHAR
March 25, 1993
MANDIR MAHAVIR MANDIR Vs. STATE OF BIHAR
September 28, 1993
MANISH KUMAR Vs. STATE OF BIHAR
April 23, 1993
MANNUKUMAR Vs. STATE OF BIHAR
January 20, 1993
Manohar Prasad Singh Vs. State of Bihar
April 22, 1993
MATA GUJRI MEMORIAL MEDICAL COLLEGE Vs. STATE OF BIHAR
September 10, 1993
MDNAZAMUDDINKHAN Vs. STATE OF BIHAR
January 20, 1993
MDSIDDIQUE Vs. STATE OF BIHAR
March 31, 1993
MINADEVI Vs. STATE OF BIHAR
November 25, 1993
Mohammad Rafique Vs. State of Bihar
February 26, 1993
MOHAMMADIQBAL Vs. STATE OF BIHAR
July 30, 1993
MOHAN RAI Vs. STATE OF BIHAR
March 17, 1993
Mohd Iqbal Ahmed Vs. State of Bihar
January 8, 1993
MOHD KARIM UDDIN Vs. STATE OF BIHAR
July 29, 1993
MOHD SAGIR ANSARI Vs. STATE OF BIHAR
September 23, 1993
MOHD SUDDIQUE Vs. STATE OF BIHAR
March 31, 1993
MOHDMURTAZA Vs. STATE OF BIHAR
February 16, 1993
MOSSTSHAKUNTALADEVI Vs. STATE OF BIHAR
March 16, 1993
MOSTTBUTAKNAR Vs. STATE OF BIHAR
April 8, 1993
MRIDULAKUMARI Vs. STATE OF BIHAR
July 18, 1993
MUKH RAM SHARMA Vs. PROJECT AND DEVELOPMENT INDIA LTD
April 13, 1993
MURARIPANDEY Vs. STATE OF BIHAR
May 21, 1993
NAJEEB ZAMAN Vs. BIHAR STATE ELECTRICITY BOARD
September 24, 1993
NANDKISHORETRIGUN Vs. STATE OF BIHAR
October 13, 1993
NARAYANPURGHATCHITOANINAIKSAMITTEE Vs. STATE OF BIHAR
September 30, 1993
NARENDRAKUMARVERMA Vs. CHAIRMAN-CAM-MANAGING DIRECTOR BSRT CORPORATION
November 4, 1993
NARESH RAI ALIAS NARESH SINGH Vs. STATE OF BIHAR
March 16, 1993
Nasir Hadi Vs. State of Bihar
May 13, 1993
NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR SINGH
July 28, 1993
Nawadah Vidhi Maha Vidbalaya Nawadah Vs. State of Bihar
September 2, 1993
NAWADAH VIDHI MAHA VIDHYALAYA NAWADAH Vs. STATE OF BIHAR
August 2, 1993
NEELAM KUMAR Vs. STATE OF BIHAR
April 21, 1993
NIRMAL KUMAR PRADEEP KUMAR Vs. STATE OF BIHAR
September 4, 1993
NITYANAND PRASAD GUPTA Vs. STATE OF BIHAR
January 20, 1993
Nityanand Sharma Vs. State of Bibar
August 12, 1993
NORTH EAST FERTILISERS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
July 29, 1993
NORTHERNINDIASEEDSCORPORATIONANDSEEDSINDIA Vs. STATE OF BIHAR
February 17, 1993
NUNU DEVI Vs. STATE OF BIHAR
March 4, 1993
OM PRAKASH SAH Vs. LILA DEVI AND ORS
September 20, 1993
ORIENTAL FIRE AND GENERAL INS CO LTD Vs. PURUSHOTTAM GOEL
September 10, 1993
ORIENTAL INSURANCE CO LTD Vs. MOHIUDDIN KURESHI ALIAS MOYA
September 21, 1993
ORIENTAL INSURANCE COMPANY Vs. MANJULA MISHRA
October 8, 1993
PASHUPATI NARAIN Vs. STATE OF BIHAR
December 24, 1993
PATNA ZILA TRUCK ASSOCIATION & ORS Vs. STATE OF BIHAR & ORS
April 12, 1993
PAWANKUMARMANDAL Vs. STATE OF BIHAR
May 13, 1993
PHUDNATHKISANNAGESIA Vs. STATE OF BIHAR
December 22, 1993
PILLARSTATECO-OPERATIREMARKETINGUNIONLTD Vs. INDIAN FARMERS FERTILIZER CO-OPERATIRE
October 15, 1993
PRABHAT KUMAR ROY Vs. RANCHI UNIVERSITY
September 24, 1993
PRABHAT RANJAN SARKER Vs. INCOME TAX OFFICER
January 29, 1993
PRABHAWATI DEVI Vs. STATE OF BIHAR
February 25, 1993
PRAMILA KUMARI Vs. STATE OF BIHAR
February 12, 1993
PRASAD Vs. STATE OF BIHAR
May 3, 1993
PRASHIKSHITEROJGARSIKSHAK SANGH Vs. STATE OF BIHAR
October 15, 1993
PREM SHANKAR SHARMA Vs. STATE OF BIHAR
March 19, 1993
PRIMARYAGRICULTURECREDITCOOPERATIVESOCIETYLTD Vs. STATE OF BIHAR
March 17, 1993
R K BUDHIA AND COMPANY Vs. STATE OF BIHAR
March 3, 1993
R.D.ENTERPRISES (PVT) LIMITED Vs. COAL INDIA LIMITED
September 4, 1993
RAJ BALLABH SHARMA Vs. STATE OF BIHAR
May 6, 1993
RAJENDRAPRASADMISHRA ALIAS RAJENDRAPDMISHRA Vs. STATE OF BIHAR
August 19, 1993
RAJIV KUMAR THAKUR Vs. STATE OF BIHAR
January 21, 1993
RAJMAHALBOATTRAFFICCO-OPERATIVE SOCIETY Vs. STATE OF BIHAR
July 30, 1993
RAKESH RANJAN Vs. STATE OF BIHAR AND ORS.
October 13, 1993
RAKESHRANJAN Vs. STATE OF BIHAR
October 30, 1993
RAM ADHIN SINGH Vs. STATE OF BIHAR
March 15, 1993
RAM BRIKSH Vs. STATE OF BIHAR
February 25, 1993
Ram Chandra Mahto Vs. State of Bihar
March 17, 1993
Ram Chandra Pandit Vs. State of Bihar
March 4, 1993
RAM EKWAL THAKUR Vs. STATE OF BIHAR
March 30, 1993
RAM JANKIJEE Vs. STATE OF BIHAR
February 26, 1993
Ram Keshwar Singh Vs. State of Bihar
February 17, 1993
RAM KISHORE NARAIN SINGH Vs. STATE OF BIHAR
May 21, 1993
RAM KISHUN MAHTO Vs. ADDITIONAL MEMBER BOARD OF REVENUE
January 12, 1993
RAM KRISHNA SINGH Vs. BIHAR STATE ELECTRICITY BOARD
September 22, 1993
RAM KRISHNA SINGH Vs. STATE OF BIHAR
August 27, 1993
RAM NARESH DUBEY Vs. STATE OF BIHAR
February 16, 1993
Ram Nihore Pandey Sanskrit Prathmik Sab Madhyamik Balika Vidhyalaya Fatahpur Shivhar Sitamarhi Vs. State of Bihar
May 5, 1993
RAM TIWARY Vs. BHOLI DEVI
August 26, 1993
RAMA RANJAN PRASAD SINGH Vs. UNION OF INDIA
September 9, 1993
RAMANAND PANDIT Vs. JANGALI PANDIT
July 9, 1993
RAMASHISHRAI Vs. STATE OF BIHAR THRO DGH COLLECTOR EAST CHAMPARAN
January 11, 1993
RAMBABUSINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
April 21, 1993
RAMCHANDRAMATHO Vs. STATE OF BIHAR
April 27, 1993
RAMCHANDRASAH Vs. STATE OF BIHAR
April 7, 1993
RAMESH SINGH Vs. CHINTA DEVI
October 11, 1993
RAMNARESHSHARMA Vs. VIJAY SBARMA
July 7, 1993
RAMROOP TANTI Vs. STATE OF BIHAR
January 20, 1993
RAMSUMARIDEVI Vs. STATE OF BIHAR
August 19, 1993
RAMYATANSHARMA Vs. STATE OF BIHAR
November 12, 1993
RANDIR NANDAN Vs. STATE OF BIHAR
April 5, 1993
RANJIT PRASAD SINHA Vs. STATE OF BIHAR
October 1, 1993
RATA KUMARI Vs. STATE OF BIHAR
March 5, 1993
RAVI KUMAR LAMA Vs. STATE OF BIHAR
September 4, 1993
RAVINDRA MISHRA Vs. STATE OF BIHAR
March 9, 1993
RDENTERPRISESPRIVATELIMITED Vs. COAL INDIA LIMITED
September 4, 1993
Regent Cinema Patna Vs. State of Bihar
February 23, 1993
RENNKASHARMA Vs. STATE OF BIHAR
July 30, 1993
RITA KUMARI Vs. STATE OF BIHAR
March 5, 1993
Rokmini Ambastha Vs. Director Secondary Education Cum-Joint Secretary Government of Bihar
March 5, 1993
Rupan Sharma Vs. State of Bihar
March 5, 1993
Rupchand Baid Vs. State of Bibar
February 26, 1993
S All Imam Vs. Lalit Narayan Mithila University
March 3, 1993
S M NAQUI IMAM Vs. DENTAL COUNCIL OF INDIA
September 14, 1993
S MISHRA AND COMPANY Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LTD
July 30, 1993
SABITABHATTACHARYA Vs. STATE OF BIHAR
July 29, 1993
SACHINDRA KUMAR Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
April 8, 1993
Sadanand Jha Toona Raut Fazlur Rehman Akhileshwar Jha Ramchandra Singh Ramesh Kumar Vs. State of Bihar
April 20, 1993
SADASHIVAPANDEY JAINATHPRASADSINHA Vs. STATE BANK OF INDIA
February 11, 1993
SADRE ALAM Vs. STATE OF BIHAR
March 12, 1993
SAHABGANJBOATTRAFFICCO-OPERATIVE SOCIETY Vs. STATE OF BIHAR
July 30, 1993
SAKUNTALA DEVI Vs. STATE OF BIHAR
March 16, 1993
SAL COMPONENTS PVT LTD Vs. BIHAR STATE FINANCIAL CORPORATION
January 20, 1993
Samtul Dhobi Suklal Dhobi Vs. State of Bihar
March 30, 1993
SANJAY PRASAD YADAV Vs. STATE OF BIHAR
August 5, 1993
SANJAYKUMARSHUKLA Vs. UNIVERSITY OF PATNA
September 30, 1993
SARASWATIDEVI Vs. BALRAM MANJHI
February 26, 1993
SARDARRAMBHAJANSINGH Vs. STATE OF BIHAR
February 3, 1993
SARYUGSINGH Vs. STATE OF BIHAR
July 9, 1993
SATISH SAH Vs. STATE OF BIHAR
March 16, 1993
Satya Brat Singh Vs. Bihar State University Constituent Colleges Service Commission
April 16, 1993
SBARDADEVI SUBSTITUTED Vs. RAMCHANDRA PRASAD
September 24, 1993
Shambhoo Nath Sheo Prasad Vs. Commissioner of Income Tax
April 27, 1993
SHAMBHOONATBSINHA Vs. RAMCHANDRA PRASAD
September 26, 1993
Shambhu Prasad Agrawal Vs. State of Bihar
March 23, 1993
SHANKAR PRASAD SAHI Vs. STATE OF BIHAR
May 21, 1993
SHANTIDEVI Vs. STATE OF BIHAR
April 26, 1993
Sharad Agrawal Vs. State of Bihar
April 22, 1993
SHARMA ENTERPRISES Vs. J N HOTALS PVT LTD
September 10, 1993
SHASHI BALA CHOUDHARY Vs. RAMGARH CANTONMENT BOARD
September 24, 1993
Shashi Bhasan Pandey Vs. State of Bihar
January 8, 1993
SHASHI BHUSHAN KUMAR Vs. STATE OF BIHAR
September 4, 1993
SHASHIBHUSHANKUMAR Vs. STATE OF BIHAR
September 4, 1993
SHEBGANJ BOAT TRAFFIC COOPERATIVE SOCIETY AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
December 30, 1993
SHEO NARAIN JAISWAL Vs. PRABHU SHANKAR JAISWAL AND OTHERS
August 6, 1993
SHIBSHANKAR SAH Vs. STATE OF BIHAR
January 5, 1993
SHIV NANDAN MISHRA Vs. STATE OF BIHAR
May 12, 1993
Shreemati Indumati Singh Vs. State of Bihar
February 1, 1993
SHREERAMPATHAK Vs. STATE OF BIHAR
July 9, 1993
SHRIMADANMOHANUPADHYAYA Vs. STATE OF BIHAR
September 2, 1993
SHRIRAMJANKIJEE Vs. STATE OF BIHAR
February 26, 1993
SHYAM KISHORE PRASAD Vs. RANCHI UNIVERSITY
July 19, 1993
SHYAMAL KUMAR SUR Vs. STATE OF BIHAR
December 15, 1993
SHYAMDEOKUMAR Vs. STATE OF BIHAR
March 22, 1993
SHYAMKISHORENARAINSINHA Vs. STATE OF BIHAR
July 30, 1993
Shyampati Devi Vs. State of Bihar
February 4, 1993
SHYAMSUNDAR AGRAWAL Vs. STATE OF BIHAR
June 25, 1993
SIBNARAINROY Vs. STATE OF BIHAR
August 19, 1993
SIDHESHWARPRASAD Vs. STATE OF BIHAR
September 20, 1993
Sita Sander Devi Vs. State of Bihar
February 9, 1993
SITARAM CHOUBEY Vs. STATE OF BIHAR
March 21, 1993
SITARAMCHAUBEY Vs. STATE OF BIHAR
May 21, 1993
SITARAMMANDAL Vs. STATE OF BIHAR
December 10, 1993
Siyarani Yadav Vs. State of Bihar
February 16, 1993
SK WAHID Vs. STATE OF BIHAR
August 26, 1993
SKDUKHAN ALIAS ABDULHAGIZ Vs. STATE OF BIBAR
February 26, 1993
SMTCHANDRAWATIPRASAD Vs. STATE OF BIHAR
October 13, 1993
SMTRITAKUMARI Vs. STATE OF BIHAR
March 5, 1993
SRIMAN NARAYAN UPADHYAYA Vs. STATE OF BIHAR
July 8, 1993
SRIRAMROOPTANTI Vs. STATE OF BIHAR
January 19, 1993
State Bank of India Staff Association Local Head Office Unit Patna Vs. Election Commission of India
May 21, 1993
STATE OF BIHAR Vs. LAXMI PASWAN
July 28, 1993
STATE OF BIHAR Vs. JAI KANT TEWARY
December 21, 1993
STATEOFBIHAR Vs. RAMESHWAR NATH MISHRA
July 20, 1993
SUBHASHCHANDRADARBEY Vs. STATE OF BIHAR
February 25, 1993
SUDHIR PRASAD SINGH Vs. STATE OF BIHAR
March 19, 1993
SUKHDEO PASWAN Vs. STATE OF BIHAR
May 20, 1993
SUMANPACKAGINGPRIVATELTD Vs. CHAIRMAN BIHAR ELECTRICITY BOARD
July 22, 1993
SUMITRA DEVI Vs. JAHNVI PRASAD SAH
October 13, 1993
Sunil Kumar Giri Vs. State of Bihar
April 19, 1993
SUNILKUMARPRASADNARAYANSINGH Vs. STATE OF BIHAR
January 12, 1993
SURENDARKUMARSINGH Vs. STATE OF BIHAR
March 9, 1993
SURENDRA NARAIN YADAV Vs. STATE
April 13, 1993
Surendra Prasad Singh Vs. State of Bihar
February 11, 1993
SURENDRAKNMAR Vs. BHARAT COKING COAL LTD
June 30, 1993
SURENDRAPASWAN Vs. STATE OF BIHAR IRRIGATION DEPTT
August 27, 1993
SURESH CHANDRA SINGH Vs. STATE OF BIHAR
May 5, 1993
SURESH SINGH Vs. STATE OF BIHAR
March 19, 1993
SURESHCHANDRA Vs. STATE OF BIHAR
December 9, 1993
SURESHCHANDRASINGH Vs. STATE OF BIHAR
May 6, 1993
Sushma Knmari Vs. Om Prakash
March 5, 1993
SYED ASKARI HADI ALI AUGUSTINE IMAM Vs. UNION OF INDIA
September 23, 1993
SYED WELAYAT HUSSAIN Vs. STATE OF BIHAR
July 19, 1993
TAPESHWARI DEVI Vs. STATE OF BIHAR
February 16, 1993
TARIQUE ANIS KHAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 27, 1993
TARIQUEANISKHAN Vs. STATE OF BIHAR
July 27, 1993
TARUN KUMARI Vs. STATE OF BIHAR
July 20, 1993
Tata Iron and Steel Co LTD Vs. State of Bihar
February 26, 1993
THAKORSALIGRAMSINGH Vs. STATE OF BIHAR
July 10, 1993
THAKUR SHALIGRAM SINGH Vs. STATE OF BIHAR
May 10, 1993
TRIBHUWANKHARWAR Vs. STATE OF BIHAR
December 20, 1993
TRIDENT TUBES LTD Vs. BIHAR STATE ELECTRICITY BOARD
September 21, 1993
UMESH KUMAR BHANDARI Vs. STATE OF BIHAR
April 19, 1993
UNIQUE TRANSPORT SERVICE Vs. STATE OF BIHAR
August 12, 1993
UPENDRACBOUDHARY Vs. STATE OF BIHAR
June 29, 1993
UTTAM LAL YADAV Vs. STATE OF BIHAR
February 23, 1993
VIDYABHNSHANSINGH Vs. STATE OF BIHAR
May 21, 1993
VINOD PODDAR Vs. COMMISSIONER OF INCOME TAX
July 21, 1993
VISHNU KANT JHA Vs. DINESH JHA
January 29, 1993
WALTEREKKA Vs. JYOTI EKKA
December 8, 1993
YOGESHWARMAHTO Vs. STATE OF BIHAR
September 4, 1993