Case Index

Title
Date
AJAY KUMAR AGARWAL Vs. SUPERINTENDING ENGINEER, U.P.RAJYA VIDUT PARISHAD
June 3, 1993
ARVIND MODERN DAL & RICE MILL Vs. BANK OF BARODA
April 22, 1993
B.L.GOYAL Vs. G.D.A.
April 13, 1993
BHARAT APPLIANCES CORPORATION Vs. SYNDICATE BANK
June 15, 1993
DIVISIONAL ENGINEER, TELEPHONE Vs. DEVENDRA KUMAR VARSHNEY
June 21, 1993
GITA AGARWAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
June 17, 1993
GOVIND PRASAD AGARWAL Vs. NEW INDIA INSURANCE CO.LTD.
June 14, 1993
JAGBUSAN KUMAR JAIN Vs. GOYAL AUTOMOBILES
June 9, 1993
KAMLA PRASAD TIWARI Vs. JUNIOR ENGINEER, ELECTRICITY DEPT.
June 22, 1993
M.L.GUPTA Vs. SUPERINTENDING ENGINEER, U.P.S.E.B.
June 8, 1993
MAGNE & MINERALS LTD. Vs. U.P. RAJYA VIDUT PARISAD
June 21, 1993
MANDIYALA MANAGER, LIFE INSURANCE CORPN. Vs. SUNITA SHARMA
March 22, 1993
MOHAN SINGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
June 22, 1993
NAGAR PALIKA, RISHKASH Vs. JEEVAN ENGINEERING CO.
February 9, 1993
RAM CHAND SINGH Vs. BRANCH MANAGER, L.I.C.
April 28, 1993
RAMLAL Vs. GHAZIABAD VIKAS PRADHIKARAN
June 3, 1993
SAY AD MUZAFFAR HUSSAIN Vs. MANAGING DIRECTOR, ROCLAND LEASING LTD.
April 19, 1993
SHIV DAYAL, DISTT.GORAKHPUR Vs. NEW INDIA ASSURANCE CO.LTD., THROUGH GENERAL MANAGER, BOMBAY
June 8, 1993
SOHDRDA GUPTA Vs. L.I.C.
June 25, 1993
SUPERINTENDENT OF POST OFFICES Vs. KHERI PILIBHIT
June 13, 1993
UNITED INDIA INSURANCE CO. Vs. MOHD.SALEEM
December 22, 1993
UNITED INDIA INSURANCE CO., MADRAS Vs. CHADDA GENERAL STORE
April 6, 1993
UNITED INDIA INSURANCE CO.LTD. Vs. GUDDI DEVI
April 20, 1993
UNITED INDIA INSURANCE CO.LTD. Vs. DEEN BANDHU
June 9, 1993
V.KAY VERMA Vs. RAJ MEDICO
February 23, 1993