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Case Index
Title
Date
AMIR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 5, 1993
AMRIT DEVI Vs. TRILOCHAN SINGH DAWAR
August 18, 1993
AMRIT LAL Vs. INSTANT GROWTH FUND PVT. LTD. NEW DLEHI
October 15, 1993
ANJALI GUPTA Vs. K.M.ENTERPRISES
August 13, 1993
B.L.KUMAR Vs. INTERNATIONAL ENGINEERS
March 24, 1993
BHASKAR KHULBE Vs. SATWANT SINGH
February 12, 1993
BOUTIQUE INTERNATIONAL Vs. NEW INDIA ASSURANCE CO. LTD.
March 29, 1993
BRIGADIER V.N.CHANNA Vs. SENIOR DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD.
September 17, 1993
BRIJ KISHAN GUJRATI Vs. PREM KUTIR CO-OP. GROUP HOUSING SOCIETY LTD.
October 22, 1993
C.M.SETHI Vs. AHLUWALIA CONSTRUCTION (INDIA) LIMITED
May 21, 1993
CHIEF GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD Vs. SURESH BHARGAVA
June 11, 1993
D.D.A. Vs. TIRATH DAS ARORA
October 13, 1993
DELHI DEVELOPMENT AUTHORITY Vs. RAM CHANDER
March 15, 1993
DELHI DEVELOPMENT AUTHORITY Vs. J.N.LUTHRA
March 22, 1993
DELHI DEVELOPMENT AUTHORITY Vs. RAM CHANDER
March 23, 1993
DELHI DEVELOPMENT AUTHORITY Vs. GANGA DEVI
July 21, 1993
DELHI STEEL TUBES INDL. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
April 2, 1993
DEVINDER KUMAR JAIN Vs. NEW INDIA ASSURANCE CO. LTD.
July 30, 1993
G.D.MALHOTRA Vs. LIZU BARBARA
June 11, 1993
GANGA DATT GUPTA Vs. KEWAL KRISHAN CHHABRA
July 12, 1993
GEETA KOHLI Vs. RAJENDRA JAINA
June 25, 1993
GUPTA & GUPTA Vs. NEW INDIA ASSURANCE CO.LTD
October 28, 1993
H.P.GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
February 17, 1993
HANS RAJ SHARMA Vs. GENERAL MANAGER, D.E.S.U.
October 4, 1993
INTERNATIONAL LABOUR ORGANISATION (I.L.O.) Vs. NATIONAL INSURANCE COMPANY LTD.
March 5, 1993
JINDAL PHOTO FILMS LTD. Vs. INDIAN AIRLINES
June 11, 1993
K. SIKKA Vs. K.S. SRIVASTAVA
June 25, 1993
K.C.TAYAL Vs. J&K INDUSTRIES LTD.
February 18, 1993
KAMAL INDIA PVT.LTD. Vs. MUNICIPAL CORPORATION OF DELHI
March 24, 1993
KAMLESH GAUR Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
May 28, 1993
KHERA AUTOMOBILES, DELHI Vs. KERALA AUTOMOBILES
October 28, 1993
KRISHAN KUMAR Vs. GENERAL MANAGER, M.T.N.L.
April 6, 1993
KRISHAN KUMAR JAIN Vs. VICE CHAIRMAN, D.D.A.
September 20, 1993
KULBHUSHAN MALHOTRA Vs. LOHIA MACHINES LTD.
September 30, 1993
LAL CHAND Vs. PUNJAB NATIONAL BANK
June 9, 1993
M.L.AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
June 30, 1993
M.L.DHAWAN Vs. NATIONAL INSURANCE CO. LTD.
April 15, 1993
M.S. ANAND Vs. D.P. CHOPRA & OTHERS
June 30, 1993
MAHABIR PRASAD Vs. D.D.A.
September 9, 1993
MAHANAGAR TELEPHONE NIGAM LTD. Vs. NARENDER KUMAR ROHTAGI
September 3, 1993
MAHESH TAKHTANI Vs. CASTROL INDIA LTD.
October 15, 1993
MANJU GOEL Vs. D.D.A.
October 6, 1993
MANOJ ELECTRONICS LTD Vs. U.C. BANSAL
August 26, 1993
MOTI LAL JAIN Vs. MARUDHAR SERVICE LIMITED
March 29, 1993
MUNICIPAL CORPORATION OF DELHI (W.D. & D.V.) Vs. NARINDER KUMAR ROHTAGI
March 29, 1993
N.K. ROHATGI Vs. GENERAL MANAGER, DESU (MCD)
June 28, 1993
N.K.GUPTA Vs. ANAND CONSTRUCTIONS (DELHI) PVT. LTD.
March 9, 1993
NANAK CHAND Vs. GURSHANT MOTORS LTD.
June 25, 1993
NARENDER KUMAR Vs. BHIM RAJ GUPTA
February 10, 1993
NATHU SINGH Vs. HOUSING COMMISSIONER OF D.D.A.
July 21, 1993
NITYA PRAKASH JAIN Vs. DELHI DEVELOPMENT AUTHORITY
May 19, 1993
NORTHERN INDIA AGENCIES Vs. CARGO MOVERS OF INDIA
April 2, 1993
O.P.BAHRI Vs. VICE-CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
August 20, 1993
O.P.GAUBA Vs. VICE CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
March 10, 1993
O.P.GUPTA Vs. M.T.N.L.
March 29, 1993
OM PRAKASH BHATIA Vs. DEEPU CHITS PVT. LTD.
February 10, 1993
PARAS LUBRICANTS (P) LTD. Vs. AMTREX AMBIENCE LTD.
June 25, 1993
PAWAN EXPORTS (PVT.) LTD Vs. ORIENTAL INSURANCE CO.LTD
August 25, 1993
PERTECH COMPUTERS LTD. Vs. UNITED DISTRIBUTORS
September 3, 1993
RAJ SINGH Vs. MUNICIPAL CORPORATION OF DELHI
June 30, 1993
RAJENDER PERSAD GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
July 30, 1993
RAJINDER SINGH Vs. M.T.N.L.
September 8, 1993
RAKESH KUMAR Vs. MANISH CHHABRA
October 6, 1993
RESIDENT WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
March 15, 1993
S.L.BHARGAVA Vs. ZONAL MANAGAER, UCO BANK
May 21, 1993
S.V.R.RAO Vs. BYFORD LEASING LTD.
April 15, 1993
SAWHNEY EXPORT HOUSE Vs. APPAREL EXPORT PROMOTION COUNCIL
March 19, 1993
SEPPLE RALLY OY Vs. UNION BANK OF INDIA
July 22, 1993
SHIKHA GUPTA Vs. SKIPPER CONSTRUCTION CO. PVT. LTD.
October 8, 1993
STANDARD MOTOR PRODUCTS Vs. VIJAJSHRI PRIVATE LIMITED
June 28, 1993
SUBHASH ANAND Vs. S.M.G. BEATY P.LTD
October 18, 1993
SUPERSHWA CHITS PVT. LTD. Vs. PREM NATH MOTORS LTD.
April 30, 1993
SURAJ PARKASH Vs. RAILWAY EMPLOYEES CO-OPERATIVE GROUP HOUSING SOCIETY LTD
October 13, 1993
TATA TIMKEN LTD. Vs. MRS. SAROJ GUPTAS
September 9, 1993
UMA KHANNA Vs. AGGRELLIOUS
March 5, 1993
VIDEOCON INTERNATIONAL LTD. Vs. BINNY ARORA
August 27, 1993
VINOD GROVER Vs. NIRMALA BHARDWAJ
August 27, 1993