Home
Case Index
Title
Date
ADMINISTRATOR, CIDCO Vs. SHAIKH MOH.MUSTAQ AHAMAD
June 22, 1993
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. MEGHNA METALS
March 11, 1993
AKHTL BHARATIYA GRAHAK PANCHAYAT Vs. JOG HOSPITAL
August 22, 1993
B.NANDKUMAR & SONS Vs. SENIOR DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO.LTD.
June 3, 1993
B.R.PRAJAPATI Vs. NEW INDIA ASSURANCE CO.LTD.
December 14, 1993
BABULAL D.DASANI Vs. SYNDICATE BANK
May 2, 1993
COSMOS CO-OPERATIVE BANK LTD.PUNE Vs. B.V.MULANI
April 19, 1993
DILIP VISHRAM JADHAV Vs. RAM VASANT MONDKAR
December 20, 1993
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. SHRIKANT PANDHARINATH YEOLE
August 20, 1993
FAMILY PLANNING & MEDICAL AID TRUST Vs. POONA CO-OP.BANK LTD.
May 12, 1993
FAMILY PLANNING & MEDICAL AID TRUST Vs. CHETANA CO-OPERATIVE BANK LTD.
May 4, 1993
GOPALDAS SOHANLAL CHANDAK Vs. STATE OF MAHARASHTRA
February 2, 1993
HARISARAN ABBOTT Vs. ZONAL MANAGER, BANK OF INDIA
December 31, 1993
KAMAL ELECTRODES COMPANY Vs. NATIONAL INSURANCE CO.LTD.
February 2, 1993
KANIYA LAL JETHALAL PUJARA Vs. J.N.SHETH, ADVOCATE
February 8, 1993
KUSUMBEN VALJI MOHD.KOHAR Vs. LIFE INSURANCE CORPORATION OF INDIA
April 15, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. PARMESHWARI
February 5, 1993
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. CHANDIDAS HARIBHAU CHOTHAWE
April 21, 1993
MAHARASTRA STATE BOARD OF SECONDARY EDUCATION Vs. CHAIRMAN, GRAHAKJAGRUTI SANGH
December 20, 1993
MOHANLAL AILDAS AHUJA Vs. NATIONAL INSURANCE CO.LTD.
December 24, 1993
NAGINDAS BHIMJIBHAI MEHTA Vs. M.T.N.L.
December 21, 1993
NAVIN HEAVY LIFTERS Vs. SENIOR DIVISIONAL MANAGER
June 4, 1993
NITIN Vs. NEW INDIA ASSURANCE CO.LTD.
December 24, 1993
PRAKASH R.SHENIA Vs. SYNDICATE BANK
December 10, 1993
PROPRIETOR, ALBA SHOES Vs. NAGESH GOVIND DESHMUKH
October 8, 1993
R.M.JOSHI Vs. P.B.TAHILRAMANI
April 16, 1993
RAMDAS G.RAMTEKE Vs. ASST.ENG.O & M., MSEB, RAMTEKE
September 15, 1993
RAVINDRA G.JICHKAR Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
February 2, 1993
SADHANA SURENDER DESHMUKH Vs. CONSUMER DISPUTES REDRESSAL FORUM, NAGPUR
March 20, 1993
SADHANA SURENDRA DESHMUKH Vs. CONSUMER DISPUTES REDRESSAL FORUM
April 30, 1993
SANT KANWAR RAM CHARITABLE TRUST Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
May 10, 1993
SHARDA SHARMA Vs. FIDA FILMS & HOTEL CO.PVT.LTD.
January 12, 1993
SURESH RAMBHAU KARADE Vs. ASHOK RAMBHAU ADGULWAR
March 3, 1993
UNION OF INDIA Vs. A.SITA
March 9, 1993
WADHEL WATER PROOFING COMPANY Vs. UNITED INDIA INSURANCE CO.
January 6, 1993