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Case Index
Title
Date
ALAKNANDA MANUFACTURING AND FINANCE PVT LTD Vs. BAHUBALI SERVICES LTD
August 30, 1993
BINOD KUMAR AGARWAL Vs. RINGTONG TEA COMPANY PRIVATE LTD
July 26, 1993
BRITISH INDIA CORPORATION LTD Vs. STATE
August 30, 1993
CASTROL INDIA LTD Vs. S S MEHTA
February 4, 1993
GORDON WOODROFFE LTD Vs. TRIDENT INVESTMENT AND PORTFOLIO SERVICES P LTD
December 27, 1993
HEMANT D VAKIL Vs. RDI PRINT AND PUBLISHING PVT LTD
April 21, 1993
HINDUSTHAN DEVELOPMENT CORPORATION LTD Vs. STATE
March 30, 1993
INSOTEX INDIA LTD Vs. AEG NGEF LTD
July 9, 1993
JONAS HEMANT BHUTTA Vs. SURGI PLAST LIMITED
February 4, 1993
KOTHARI INDUSTRIAL CORPORATION LTD Vs. LAZOR DETERGENTS PRIVATE LTD
October 20, 1993
LORD MAHAVEER GOUTHAM BENEFIT FUND LTD Vs. STATE
October 7, 1993
MANGALORE CHEMICALS AND FERTILIZERS LTD Vs. STATE
December 8, 1993
MATHEW MICHAEL Vs. TEEKOY RUBBER AND TEA CO LTD
July 7, 1993
NARINDER KUMAR SEHGAL Vs. LEADER VALVES LTD
January 29, 1993
SIMRET KATYAL Vs. MAHAVIR ICE MILLS PVT LTD
November 30, 1993
SUBHASH CHANDRA Vs. VARDHMAN SPINNING AND GENERAL MILLS LTD
November 12, 1993