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Case Index
Title
Date
A S I BALBIR SINGH Vs. STATE OF HARYANA
December 8, 1993
A S KAUSHAL Vs. UNION OF INDIA
September 16, 1993
A.P. SHARMA Vs. AJAY KUMAR
September 23, 1993
AARTI Vs. PRITAM SINGH
January 28, 1993
AGGARWAL INDUSTRIES Vs. PUNJAB NATIONAL BANK
December 1, 1993
AGGARWAL RICE AND GENERAL MILLS Vs. COMMISSIONER OF INCOME-TAX APPEALS
April 8, 1993
AJAIB DIN Vs. JANKI
December 8, 1993
AJAIB KAUR Vs. STATE OF PUNJAB
November 19, 1993
AJAIB SINGH Vs. UNION OF INDIA
December 10, 1993
AJAIB SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOTHER
April 30, 1993
AJANTA CO-EDUCATIONAL HIGH SCHOOL RECOGNISED Vs. KARAM CHAND
November 17, 1993
AJAY PALIWAL Vs. STATE OF HARYANA THROUGH COLLECTOR
August 16, 1993
AJIT INDER SINGH Vs. KULDIP KAUR
May 31, 1993
AJIT LAL Vs. STATE OF PUNJAB
March 18, 1993
AJIT PAL SINGH Vs. STATE OF PUNJAB
April 8, 1993
AJIT SINGH Vs. BALDEV SINGH
June 24, 1993
AJIT SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
October 13, 1993
AJIT SINGH Vs. SOHAN SINGH
September 10, 1993
AJMER SINGH Vs. STATE OF HARYANA
December 10, 1993
AJMER SINGH Vs. STATE OF PUNJAB AND ORS.
January 29, 1993
AKSHAYA KUMAR JOSHI Vs. ASHA RANI
August 4, 1993
AKSHAYA KUMAR JOSHI Vs. ASHA RANI
September 4, 1993
ALISHER Vs. STATE OF HARYANA
August 31, 1993
ALKA KATARI Vs. STATE OF HARYANA
February 3, 1993
ALL INDIA TEXTILE JANTA UNION Vs. DEPUTY LABOUR COMMISSIONER
December 3, 1993
AMANDEEP SINGH SAHOTA Vs. MRS. GURBINDER CHAHAL
July 19, 1993
AMANJOT Vs. ARMY HEAD QUARTERS WESTERN COMMAND A BRANCH
August 11, 1993
AMAR CHAND Vs. STATE OF PUNJAB
January 13, 1993
AMAR NATH Vs. RAMESH KUMAR
August 12, 1993
AMAR SINGH Vs. UNION TERRITORY OF CHANDIGARH
January 7, 1993
AMAR SINGH Vs. BUDH RAM AND COMPANY
July 28, 1993
AMAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
September 2, 1993
AMAR VIVEK NATIONAL YOUTH AWARDEE Vs. STATE OF PUNJAB
September 14, 1993
AMARDEEP KAUR Vs. PARAMJIT SINGH CHOHAN
February 11, 1993
AMARDEEP SINGH SAHOTA Vs. THE STATE OF PUNJAB ETC.
May 20, 1993
AMARJEET SINGH BAJWA EXECUTIVE ENGINEER Vs. N. S. GILL
May 18, 1993
AMARJIT KAUR Vs. STATE OF PUNJAB
July 15, 1993
AMARJIT KAUR KHANGURA Vs. PUNJABI UNIVERSITY, PATIALA
September 7, 1993
AMARJIT PAL SINGH Vs. PANKAJ PURI
April 6, 1993
AMARJIT SINGH Vs. DARSHAN KAUR
December 22, 1993
AMARJIT SINGH Vs. STATE OF PUNJAB
October 15, 1993
AMARJIT SINGH Vs. STATE OF PUNJAB
November 11, 1993
AMARJIT SINGH Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, FARIDKOT
November 26, 1993
AMARJIT SINGH CHADHA Vs. HARJIT SINGH
May 17, 1993
AMARKULDIP SINGH Vs. BARU RAM
June 4, 1993
AMBALA BUS SYNDICATE PVT LTD Vs. ROOP NAGAR CREDIT AND INVESTMENT COMPANY PVT LTD
October 15, 1993
AMBALA CENTRAL CO-OPERATIVE BANK LIMITED Vs. STATE OF HARYANA
January 6, 1993
AMIN CHAND Vs. STATE OF PUNJAB
September 28, 1993
AMIN LAL Vs. STATE OF HARYANA
May 19, 1993
AMIN LAL Vs. OM PARKASH
August 12, 1993
AMIT KUMAR Vs. CHANDIGARH ADMINISTRATION EDUCATION DEPTT
November 23, 1993
AMOLAK SINGH Vs. DALIP SINGH
May 18, 1993
AMRIK ARORA Vs. SATISH KUMAR GUPTA
September 15, 1993
AMRIK SINGH Vs. PUNJAB AND HARYANA HIGH COURT
July 23, 1993
AMRIK SINGH Vs. STATE OF HARYANA
December 14, 1993
AMRINDER SINGH KANG Vs. STATE OF PUNJAB
August 3, 1993
AMRINDER SINGH KANG Vs. STATE OF PUNJAB
August 23, 1993
AMRIT KAUR Vs. RESHAM SINGH
April 29, 1993
AMRIT LAL GOYAL Vs. STATE OF PUNJAB AND ORS.
December 16, 1993
AMRIT SINGH Vs. STATE OF HARYANA
April 6, 1993
ANAND CANVASS MILLS PVT LTD Vs. STATE OF HARYANA
May 5, 1993
ANAND PARKASH SHARMA Vs. AJAY KUMAR
September 23, 1993
ANANT PAL SINGH Vs. BHARAT PAL SINGH
November 30, 1993
ANIL KUMAR Vs. CHAUDHARY RAM
December 17, 1993
ANIL KUMAR Vs. AVTAR SINGH
August 2, 1993
ANIL KUMAR KATYAL Vs. STATE OF PUNJAB
December 21, 1993
ANIL MITTAL Vs. STATE OF PUNJAB
October 12, 1993
ANIT RANI Vs. MAHARISHI DAYANAND UNIVERSITY
November 3, 1993
ANITA Vs. STATE BANK OF PATIALA
September 21, 1993
ANITA Vs. STATE OF HARYANA
January 21, 1993
ANITA DEVI Vs. STATE OF HARYANA
May 10, 1993
ANITA GUPTA Vs. MUNICIPAL COMMITTEE, PATHANKOT
October 20, 1993
ANITA GUPTA Vs. PUNJAB STATE
August 3, 1993
ANITA KUMARI Vs. STATE OF HARYANA
December 13, 1993
ANIVASH CHANDER SHARMA Vs. STATE OF HARYANA
August 31, 1993
ANJUMAN IMDAD BAHMI KUFAIT SHOWARI BACHAT-WA-KARZA COOPERATIVE THRIFT AND Vs. STATE OF PUNJAB
July 5, 1993
ANOKH SINGH Vs. STATE OF PUNJAB
November 9, 1993
ANUP KUMAR Vs. STATE OF PUNJAB
August 5, 1993
ANUP SINGH Vs. JASPAL SINGH AND BROS
August 5, 1993
ANURAG GUPTA Vs. STATE OF HARYANA
March 23, 1993
ANURAG KIRPAL Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
September 9, 1993
APAR SINGH Vs. STATE OF HARYANA
December 8, 1993
ARCHNA SHARMA Vs. SURESH KUMAR SHARMA
December 20, 1993
ARJAN SINGH VAID Vs. STATE OF PUNJAB
October 6, 1993
ARJUN LAL AND OTHERS Vs. PRESIDING OFFICER AND OTHERS
July 27, 1993
ARUR SINGH Vs. KULWANT SINGH AND ANR.
August 17, 1993
ARVIND KUMAR Vs. STATE OF HARYANA
May 14, 1993
ARVINDER SINGH ATWAL Vs. GURU NANAK DEV UNIVERSITY
September 1, 1993
ARVINDER SINGH GILL Vs. STATE OF PUNJAB
April 8, 1993
ASCHARAJ LAL Vs. DWARKA DASS
July 29, 1993
ASHA MEHTA Vs. STATE OF PUNJAB
April 23, 1993
ASHA RANI Vs. LALJIT AND ANOTHER
March 31, 1993
ASHOK KUMAR Vs. STATE OF PUNJAB
August 20, 1993
ASHOK KUMAR Vs. PARSHOTAM DASS
December 10, 1993
ASHOK KUMAR Vs. UNION OF INDIA
October 7, 1993
ASHOK KUMAR ALIAS ASHOKI Vs. UNION OF INDIA
July 22, 1993
ASHOK KUMAR NANDA Vs. STATE OF PUNJAB
September 7, 1993
ASHOK SOMANY Vs. STATE OF HARYANA
January 8, 1993
ASHOKA TRADING CO Vs. EXCISE AND TAXATION OFFICER CUM-ASSESSING AUTHORITY
August 5, 1993
ASHWANI KUMAR Vs. THE HOME SECRETARY, CHANDIGARH ADMINISTRATION CHANDIGARH AND OTHERS
September 17, 1993
ASHWANI KUMAR Vs. RAMA RANI
June 2, 1993
ASHWANI KUMAR BHAKOO Vs. STATE OF PUNJAB
October 15, 1993
ASSA RAM Vs. KEWAL KRISHAN
July 19, 1993
ASSANDH RICE MILLS Vs. HARYANA FINANCIAL CORPORATION
May 18, 1993
ASWINDER SINGH Vs. DIRECTORATE OF TECHNICAL EDUCATION
September 15, 1993
ATOX EXPORTS (P) LTD. Vs. THE STATE OF HARYANA AND ANR.
November 9, 1993
AVNINDER SINGH Vs. STATE OF PUNJAB
July 19, 1993
AVTAR KAUR Vs. RAGHBIR SINGH
October 4, 1993
AVTAR SINGH Vs. HARCHARAN SINGH BRAR
September 16, 1993
AVTAR SINGH Vs. BALWANT SINGH
October 18, 1993
AVTAR SINGH Vs. STATE OF PUNJAB
January 7, 1993
AVTAR SINGH Vs. PUNJAB STATE
July 28, 1993
AVTAR SINGH Vs. STATE OF PUNJAB
July 9, 1993
AVTAR SINGH Vs. NEW BANK OF INDIA
December 22, 1993
B D GANDHI, PES CLASS-II, ORGANIZER (GAMES & SPORTS) OFFICE OF DIRECTOR PUBLIC INSTRUCTIONS (SCHOOLS, PUNJAB CHANDIGARH Vs. STATE OF PUNJAB
December 8, 1993
B K SHARMA Vs. COL HARMINDER SINGH GILL RETIRED
December 10, 1993
BABLI Vs. STATE OF PUNJAB
December 24, 1993
BABU RAM Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, KARAAL (HARYANA)
September 13, 1993
BABU RAM Vs. STATE OF HARYANA
October 15, 1993
BABU RAM Vs. PRESIDING OFFICER
July 28, 1993
BABU RAM Vs. STATE OF HARYANA
January 8, 1993
BABU RAM Vs. STATE OF HARYANA
May 3, 1993
BABU RAM Vs. LACHHMAN DASS
April 20, 1993
BACHAN LAL Vs. STATE OF PUNJAB
October 18, 1993
BACHAN SINGH Vs. SUSHIL KUMAR
September 7, 1993
BACHAN SINGH Vs. STATE OF HARYANA
October 21, 1993
BACHITTAR SINGH Vs. STATE OF PUNJAB
May 20, 1993
BACHNA Vs. SADHU (DECEASED) BY HIS LRS
April 27, 1993
BACHNI DEVI Vs. TEJ RAM AND ORS.
March 19, 1993
BAGS AND CORTONS Vs. HARYANA FINANCIAL CORPORATION
January 8, 1993
BAHADUR SINGH Vs. HARYANA STATE ELECTRICITY BOARD
October 21, 1993
BAKHSHISH SINGH D S P Vs. STATE OF PUNJAB
December 13, 1993
BAKSHI RAM Vs. FINANCIAL COMMISSIONER
January 5, 1993
BAKSHISH KAUR SAINI Vs. UNION TERRITORY CHANDIGARH
June 4, 1993
BAKSHISH SINGH Vs. SUKHWINDER SINGH
July 22, 1993
BAKSHISH SINGH NALWA Vs. HARNAM SINGH PROPERTY DEALER
January 22, 1993
BAL KISHAN Vs. SAT PARKASH SOOD
July 29, 1993
BALBIR CHAND Vs. STATE OF HARYANA
November 2, 1993
BALBIR KAUR Vs. UNION OF INDIA
May 11, 1993
BALBIR KUMAR Vs. KAKA RAM
December 17, 1993
BALBIR SINGH Vs. STATE OF PUNJAB
February 9, 1993
BALBIR SINGH Vs. HARPREET KAUR
January 22, 1993
BALBIR SINGH Vs. STATE OF PUNJAB
November 12, 1993
BALBIR SINGH Vs. STATE OF PUNJAB
October 21, 1993
BALBIR SINGH Vs. JAGIR SINGH
August 24, 1993
BALBIR SINGH Vs. STATE OF PUNJAB
August 11, 1993
BALBIR SINGH Vs. STATE OF PUNJAB
November 22, 1993
BALBIR SINGH Vs. RAM LAL
July 26, 1993
BALBIR SINGH Vs. STATE OF HARYANA AND ORS.
November 5, 1993
BALBIR SINGH Vs. MANJIT SINGH
August 18, 1993
BALBIR SINGH Vs. STATE OF HARYANA
August 23, 1993
BALBIR SINGH Vs. GURTEJ SINGH AND OTHERS
September 8, 1993
BALBIR SINGH BHAIL Vs. SECRETARY
July 27, 1993
BALBIR SINGH KUNDU Vs. HARYANA AGRICULTURE UNIVERSITY, HISSAR
November 16, 1993
BALBIR SINGH WASU Vs. LAKHBIR SINGH WASU
October 5, 1993
BALDEV RAJ Vs. STATE OF HARYANA
June 4, 1993
BALDEV SINGH Vs. STATE OF PUNJAB
October 13, 1993
BALDEV SINGH Vs. STATE OF PUNJAB
May 17, 1993
BALDEV SINGH Vs. STATE OF PUNJAB
February 4, 1993
BALDEV SINGH Vs. STATE OF HARYANA
March 23, 1993
BALDEV SINGH Vs. FINANCIAL COMMISSIONER
September 6, 1993
BALDEV SINGH AHLUWALIA Vs. UNION OF INDIA
December 9, 1993
BALDHIR SINGH Vs. STATE OF PUNJAB
August 18, 1993
BALI RAM Vs. STATE OF HARYANA
November 17, 1993
BALJINDER SINGH Vs. STATE OF PUNJAB
October 14, 1993
BALJIT Vs. STATE OF PUNJAB
November 5, 1993
BALJIT Vs. INDERAJ
March 24, 1993
BALJIT KAUR Vs. STATE OF PUNJAB
January 14, 1993
BALJIT SINGH NAYYAR Vs. PUNJAB STATE ELECTRICITY BOARD
December 10, 1993
BALKAR SINGH Vs. STATE OF PUNJAB
March 19, 1993
BALKAR SINGH Vs. ORIENTAL BANK OF COMMERCE
April 21, 1993
BALKAR SINGH Vs. BALJINDER SINGH
July 9, 1993
BALKAR SINGH Vs. STATE OF PUNJAB
October 20, 1993
BALKRISHAN SACHDEV Vs. JUPITER GENERAL INSURANCE CO LTD
November 19, 1993
BALRAJ SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
June 4, 1993
BALRAM Vs. G.M. RAJASTHAN STATE R.T.C.
April 19, 1993
BALWANT KAUR Vs. SOHAN SINGH
January 28, 1993
BALWANT SINGH Vs. RAM SARUP
January 20, 1993
BALWANT SINGH Vs. GURDIP SINGH
August 20, 1993
BALWANT SINGH Vs. STATE OF HARYANA
November 24, 1993
BALWINDER KAUR Vs. CHANDER KANTA
July 30, 1993
BALWINDER KAUR Vs. STATE OF HARYANA
March 16, 1993
BALWINDER KAUR Vs. KASHMIR SINGH
July 28, 1993
BALWINDER KUMAR SHARMA Vs. STATE OF HARYANA
November 26, 1993
BALWINDER SINGH Vs. GURDIP KAUR
October 14, 1993
BALWINDER SINGH Vs. EXECUTIVE ENGINEER
March 17, 1993
BANARASI DASS Vs. THE STATE OF HARYANA
December 17, 1993
BANARSI DAS Vs. MOHINDER KUMAR PAHWA
November 5, 1993
BANARSI DASS Vs. MAYA DEVI
October 8, 1993
BANSI LAL Vs. STATE OF HARYANA
February 4, 1993
BANSI LAL TULI Vs. STATE OF HARYANA
September 24, 1993
BANTA SINGH Vs. STATE OF HARYANA
November 23, 1993
BANTO Vs. INDERJIT SINGH
September 3, 1993
BANWARI LAL Vs. KANWAR LAL
May 17, 1993
BARJINDER SINGH CHIEF EDITOR THE DAILY AJIT JALANDHAR Vs. STATE OF PUNJAB
March 11, 1993
BARSALPUR COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. DHARAM SINGH
April 26, 1993
BARU RAM Vs. BALDEVA
September 23, 1993
BASHESHAR NATH Vs. RADHA KISHAN
January 15, 1993
BATA INDIA LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 5, 1993
BATALA IMPROVEMENT TRUST Vs. STATE OF PUNJAB
March 15, 1993
BENI CARBON CO PVT LTD Vs. RAJ KUMAR GOYAL
August 3, 1993
BHAG MAL Vs. RAJU
August 23, 1993
BHAG SINGH Vs. SURJAN SINGH
July 5, 1993
BHAG SINGH Vs. STATE OF PUNJAB
April 29, 1993
BHAG SINGH Vs. RAM NIWAS SINGLA ADDL DISTT AND SESSIONS JUDGE
May 3, 1993
BHAGAT RAM Vs. GURBHEJ SINGH
August 17, 1993
BHAGAT RAM Vs. THE STATE OF PUNJAB
May 10, 1993
BHAGWANTI Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
January 29, 1993
BHAJAN SINGH Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORP LTD.
July 9, 1993
BHAKRA BEAS MANAGEMENT Vs. PRITAM CHAND
November 12, 1993
BHAKRA BEAS MANAGEMENT BOARD Vs. ELECTRICAL STORAGE CO. PVT. LTD.
April 28, 1993
BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH Vs. THE WORKMEN OF THE BHAKRA BEAS MANAGEMENT BOARD AND OTHERS
November 1, 1993
BHARAT BHUSHAN Vs. VIVEK JOSHI
September 9, 1993
BHARAT BHUSHAN AGGARWAL Vs. STATE OF HARYANA
October 22, 1993
BHARAT ELECTRONICS LTD Vs. STATE OF HARYANA
November 25, 1993
BHARAT RAM Vs. STATE OF PUNJAB
August 26, 1993
BHARAT STARCH AND CHEMICALS LTD Vs. STATE OF HARYANA
September 22, 1993
BHARTI BALA Vs. GURU NANAK DEV UNIVERSITY
October 5, 1993
BHOLA DASS Vs. STATE OF PUNJAB
August 12, 1993
BHUPINDER SINGH Vs. PRITAM SINGH
July 13, 1993
BHUPINDER SINGH Vs. STATE OF PUNJAB
December 6, 1993
BHUPINDER SINGH Vs. STATE OF HARYANA
August 26, 1993
BHUPINDER SINGH Vs. STATE OF PUNJAB
March 20, 1993
BHUPINDER SINGH GIIL Vs. PUNJAB UNIVERSITY CHANDIGARH
February 8, 1993
BHURA SINGH EX-NAZIR Vs. DISTRICT AND SESSIONS JUDGE
September 2, 1993
BHUSHAN LAL, MATH MASTER AND OTHERS Vs. J.D. GUPTA AND OTHERS
April 23, 1993
BIBI GURNAIL KAUR Vs. SWARAN SINGH
January 28, 1993
BIJENDER KUMAR Vs. STATE OF HARYANA
March 11, 1993
BILLU Vs. STATE OF HARYANA
February 3, 1993
BIMAL DEEP KAUR Vs. THE STATE OF PUNJAB
May 26, 1993
BIMALJEET SINGH Vs. THE STATE OF PUNJAB
November 2, 1993
BIMLA DEVI Vs. STATE OF HARYANA
November 24, 1993
BINDRABAN Vs. STATE OF HARYANA
August 2, 1993
BIR BHAN Vs. SHASHI BHUSHAN
September 1, 1993
BIR PARKASH Vs. SHARAM SINGH
September 30, 1993
BIRBAL Vs. STATE OF PUNJAB
January 7, 1993
BIRDA RAM Vs. ATRI
September 27, 1993
BIRENDER SINGH Vs. GODFREY PHILLIPS INDIA LIMITED
January 4, 1993
BIRLA CEMENT WORKS KOTKAPURA Vs. STATE OF PUNJAB
February 2, 1993
BIRMATI Vs. STATE OF HARYANA
December 1, 1993
BIRU Vs. GRAM PANCHYAT
May 6, 1993
BISHAN CHAND Vs. STATE OF HARYANA
September 7, 1993
BISHAN DASS Vs. PUNJAB STATE
January 21, 1993
BODH RAJ Vs. STATE OF HARYANA
April 22, 1993
BOOR SINGH Vs. STATE OF PUNJAB
February 3, 1993
BOOTA SINGH Vs. SHER SINGH
September 8, 1993
BOOTI Vs. STATE OF PUNJAB
August 11, 1993
BRAHAM SARUP AND SONS Vs. CHIEF COMMISSIONER UNION TERRITORY
October 6, 1993
BRAHMA BAI Vs. DHARAM SINGH
July 5, 1993
BRAHMA NAND ALIAS BABBAR Vs. STATE OF HARYANA
November 17, 1993
BRIG D S BRAR Vs. UNION TERRITORY, CHANDIGARH
August 12, 1993
BRIG H S NANDA Vs. UNION OF INDIA
October 5, 1993
BRIJ BHUSAN Vs. RAM SINGH
October 5, 1993
BRIJ BHUSHAN Vs. STATE OF HARYANA
May 11, 1993
BRIJ KISHORE ARORA Vs. ADMINISTRATOR U T CHANDIGARH
November 26, 1993
BRIJ LAL Vs. CHAND KUMAR
August 5, 1993
BRIJ LAL Vs. RAJ SINGH
February 3, 1993
BRIJ LAL Vs. DEV RAJ
January 14, 1993
BRIJ MOHAN SEHGAL Vs. PUNJAB STATE
December 10, 1993
BUDH SINGH Vs. LAND ACQUISITION COLLECTOR
July 21, 1993
BUDHESHWAR DASS Vs. THE PRESIDING OFFICER
April 20, 1993
BUNDU KHAN Vs. BHAGWATI DEVI
September 9, 1993
BUR SINGH Vs. STATE OF PUNJAB
March 19, 1993
BURMI Vs. TEJ BHAN
April 6, 1993
C. P. SHARMA Vs. THE STATE OF HARYANA
July 29, 1993
CANARA BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT I T -CUM-LABOUR COURT
September 10, 1993
CAPITAL STONE CRUSHERS Vs. STATE OF HARYANA
January 5, 1993
CAPT DR HAMESH KUMAR Vs. DR NISHA SAHI
July 20, 1993
CAPT NIRMALJIT SINGH SANDHU Vs. STATE OF PUNJAB
November 16, 1993
CAPT RAJPAL SINGH Vs. DIRECTOR, URBAN ESTATE
January 19, 1993
CAPT RETD IQBAL SINGH Vs. CHANDIGARH ADMINISTRATION
September 7, 1993
CAPTAIN HARDEV SINGH Vs. STATE OF PUNJAB
October 7, 1993
CD SHAD Vs. STATE OF PUNJAB
December 14, 1993
CENTRAL CO-OPERATIVE CONSUMERS STORES LTD Vs. HOME SECRETARY
August 6, 1993
CHAHAL ENGINEERING AND CONSTRUCTION LTD Vs. VERMA PLYWOOD CO
September 16, 1993
CHAMAN LAL Vs. STATE OF PUNJAB
December 2, 1993
CHAMAN LAL Vs. UNION TERRITORY
September 6, 1993
CHAMAN LAL Vs. STATE OF PUNJAB
December 16, 1993
CHAMAN LAL Vs. PINKE
August 13, 1993
CHAMAN LAL Vs. STATE OF PUNJAB
August 5, 1993
CHAMAN LAL Vs. PUNJAB STATE WAREHOUSING CORP
November 4, 1993
CHAMAN LAL SADANA Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT, PUNJAB, DEPARTMENT OF INDUSTRIES, CHANDIGARH
January 11, 1993
CHAMPA DEVI Vs. RAM SARUP
July 29, 1993
CHANAL GRAM UDYOG SAMITI REGD KUTHALA Vs. TARLOCHAN SINGH
April 8, 1993
CHANAN SINGH Vs. STATE OF PUNJAB
January 19, 1993
CHANANA STEEL TUBES Vs. GANESH STEEL INDUSTRIES
May 31, 1993
CHANARTHAL KAREN COOP AGRICULTURAL SERVICE SOCIETY LTD Vs. NAND SINGH
October 6, 1993
CHANCHAL SINGH Vs. STATE OF PUNJAB
August 27, 1993
CHANCHAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
June 3, 1993
CHAND KHAN Vs. STATE OF PUNJAB
April 21, 1993
CHANDER BHAN Vs. STATE OF HARYANA
May 13, 1993
CHANDER KANTA Vs. SUNITA JAIN
April 27, 1993
CHANDER KANTA Vs. UNION OF INDIA
July 8, 1993
CHANDER KANTA Vs. STATE OF HARYANA
December 7, 1993
CHANDER PARKASH MALHOTRA Vs. R.B.S. CHAHAL
December 1, 1993
CHANDER PRAKASH Vs. STATE OF HARYANA AND ANR.
February 4, 1993
CHANDGI RAM Vs. BAGIRATH
January 29, 1993
CHANDIGARH ADMINISTRATION Vs. SURJIT KAUR
July 27, 1993
CHANDRA MOHAN Vs. STATE OF HARYANA
December 20, 1993
CHANDRO DEVI Vs. STATE OF HARYANA
September 1, 1993
CHANDU Vs. STATE OF HARYANA
November 10, 1993
CHANDU RAM Vs. FARANGI LAL
February 2, 1993
CHARAN SINGH Vs. STATE OF HARYANA
October 22, 1993
CHARAN SINGH Vs. STATE OF PUNJAB
December 9, 1993
CHARAN SINGH Vs. STATE OF PUNJAB
August 23, 1993
CHARANJI LAL Vs. DALIP SINGH
October 7, 1993
CHATTER SINGH GILL Vs. STATE OF HARYANA
August 20, 1993
CHETNA SHARMA Vs. KURUKSHETRA UNIVERSITY
January 8, 1993
CHHATAR CHEMICALS LTD Vs. STATE OF HARYANA
April 6, 1993
CHHOTA SINGH Vs. AMARJIT KAUR
August 23, 1993
CHHOTI DEVI Vs. STATE OF HARYANA
April 7, 1993
CHHOTO Vs. SARDAR SINGH
September 30, 1993
CHIEF MANAGER PERSONNEL DEPARTMENT CENTRAL BANK OF INDIA Vs. DHAN BAHADUR THAPA
July 29, 1993
CHRISTIAN MEDICAL COLLEGE Vs. PRESIDING OFFICER
March 16, 1993
CHUHAR RAM Vs. STATE OF PUNJAB
April 8, 1993
CHUHAR SINGH PRESIDENT OF THE GUNACHAUR COOPERATIVE AGRICULTURE SERVICE SOCIETY Vs. ADDITIONAL REGISTRAR COOPERATIVE SOCIETIES PUNJAB ADMN
November 24, 1993
COL K S DHALIWAL SON OF SHRI KESAR SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
October 22, 1993
COMMISSIONER OF INCOME TAX Vs. KAKKAR COMPLEX STEELS PVT LTD
December 7, 1993
COMMISSIONER OF INCOME TAX Vs. RAJWANT SINGH AND COMPANY
April 29, 1993
COMMISSIONER OF INCOME TAX Vs. ROADMASTER INDUSTRIES OF INDIA PVT LIMITED
February 2, 1993
COMMISSIONER OF INCOME TAX CENTRAL Vs. GURKARTAR STEELS P LTD
December 16, 1993
COMMISSIONER OF INCOME-TAX Vs. BRIJ MOHAN SINGH AND CO
December 7, 1993
COMMISSIONER OF INCOME-TAX Vs. YAMUNA SYNDICATE LTD
December 6, 1993
COMMISSIONER OF INCOME-TAX Vs. BALBIR SINGH
January 7, 1993
COMMISSIONER OF INCOME-TAX Vs. VED PARKASH AND SONS HUF
July 28, 1993
COMMISSIONER OF WEALTH TAX Vs. JAGDEV INDERSINGH
July 5, 1993
COMMISSIONER OF WEALTH TAX Vs. BALDEV INDER SINGH S
January 19, 1993
COMMISSIONER OF WEALTH TAX Vs. JAGDEV INDERSINGH.
March 5, 1993
COMMISSIONER OF WEALTH-TAX Vs. HIRA LAL MEHRA.
March 14, 1993
COMMISSIONER OF WEALTH-TAX Vs. S BALDEV INDER SINGH
January 19, 1993
COMMISSIONER OF WEALTH-TAX Vs. JAGDEV INDER SINGH
May 3, 1993
COMMISSIONER OF WEALTH-TAX Vs. HIRA LAL MEHRA
July 14, 1993
COURT ON ITS OWN MOTION Vs. GURDEEP SINGH
August 26, 1993
CRANES INDIA Vs. STATE BANK OF INDIA
August 2, 1993
D C AGGARWAL DEPUTY GENERAL MANAGER STATE BANK OF INDIA Vs. STATE BANK OF INDIA
October 5, 1993
D K JHAVER Vs. STATE OF PUNJAB
November 3, 1993
D. C. JAIN Vs. UNION TERRITORY
October 7, 1993
D.H. DESAI Vs. STATE OF PUNJAB
April 8, 1993
D.N. ANAND Vs. UNION OF INDIA
January 19, 1993
DALADDI COOP AGRIL SERVICE SOCIETY LTD Vs. GURCHARAN SINGH
September 28, 1993
DALBARA SINGH Vs. HARPAL SINGH
February 4, 1993
DALBIR SINGH Vs. STATE OF PUNJAB
September 20, 1993
DALBIR SINGH BHAGAT Vs. CHANDIGARH ADMINISTRATION
June 2, 1993
DALIP KAUR DIED Vs. UNION OF INDIA
August 8, 1993
DALIP KUMAR Vs. UNION OF INDIA
August 18, 1993
DALIP SINGH Vs. STATE OF PUNJAB
August 23, 1993
DALIP SINGH Vs. STATE OF HARYANA
February 2, 1993
DALIP SINGH Vs. PUNJAB STATE
April 23, 1993
DALIP SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD,
September 23, 1993
DALIP SINGH PANDHI Vs. SADHU SINGH
January 19, 1993
DALJIT SINGH RAJPUT Vs. STATE OF PUNJAB
September 23, 1993
DAN SINGH Vs. STATE OF HARYANA
February 11, 1993
DANI KARAN Vs. PAT RAM
May 5, 1993
DARBARA SINGH Vs. GURDIAL SINGH
October 4, 1993
DARBARA SINGH Vs. HARPAL SINGH
February 4, 1993
DARSHAN KAUR Vs. SHASIHI BALA
July 19, 1993
DARSHAN KUMAR, PATWARI & ORS. Vs. COLLECTOR, KURUKSHCTRA & ANOTHER
January 7, 1993
DARSHAN LAL & CO Vs. STATE OF HARYANA
June 2, 1993
DARSHAN SINGH Vs. GURDEV KAUR
May 17, 1993
DARSHAN SINGH Vs. STATE OF PUNJAB
November 18, 1993
DARSHAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
September 10, 1993
DARSHAN SINGH Vs. SUPERINTENDING CANAL OFFICER
May 13, 1993
DARSHAN SINGH Vs. STATE OF PUNJAB
December 15, 1993
DARSHAN SINGH Vs. STATE OF PUNJAB
December 21, 1993
DARSHAN SINGH Vs. STATE OF HARYANA
November 2, 1993
DARSHNA Vs. RAJ SHAH SINGH
October 18, 1993
DARYA WATI AND OTHER Vs. STATE OF HARYANA AND OTHER
January 7, 1993
DAURA SINGH Vs. UNION OF INDIA
June 4, 1993
DAVINDER KUMAR Vs. ESTATE OFFICER URBAN ESTATE PANCHKULA AMBALA
March 18, 1993
DAVINDER NATH KATARIYA Vs. HARYANA STATE
August 25, 1993
DAVINDER SINGH Vs. PUNJAB ROADWAYS
March 17, 1993
DAYA RAM RAJINDER SAIN Vs. PARKASH CHAND
January 11, 1993
DAYA SINGH Vs. STATE OF HARYANA
January 18, 1993
DAYA WANTI (WIDOW) Vs. STATE OF HARYANA
September 21, 1993
DEEP CHAND Vs. STATE OF HARYANA
March 11, 1993
DEEP CHAND Vs. STATE OF HARYANA
July 20, 1993
DEEPAK ALIAS NATTY Vs. CHANDER KANTA
October 20, 1993
DEEPAK KUMAR Vs. STATE OF HARYANA
August 19, 1993
DEEPKA INDUSTRIES Vs. SUKHA NAND
July 27, 1993
DERA BABA RAM CHANDER BREAST MAM SWAMI SHANKAR GIOR CHELA BABA RUDAR GIR Vs. STATE OF HARYANA
July 9, 1993
DES RAJ Vs. FINANCIAL COMMISSIONER, HARYANA
June 1, 1993
DES RAJ SHASTRI (DECEASED) PRESIDENT Vs. SADHU RAM
August 16, 1993
DEV DUTT Vs. GRAM PANCHAYAT RAMILA
May 3, 1993
DEV RAJ Vs. SMT. BIMLA DEVI
August 18, 1993
DEVI DAWAR TEMPLE Vs. UNION OF INDIA
October 5, 1993
DEVI DAYAL Vs. THE STATE OF HARYANA
November 30, 1993
DEVINDER Vs. STATE OF HARYANA
September 15, 1993
DEVINDER KAUR Vs. AMARJIT SINGH
August 5, 1993
DEVINDER KAUR Vs. AJIT KAUR SANDHU
September 10, 1993
DEVINDER KAUR Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
February 4, 1993
DEVINDER KAUR SEKHON Vs. SATISH KUMAR
August 17, 1993
DEVINDER KUMAR Vs. SYNDICATE BANK
June 4, 1993
DEVINDER KUMAR Vs. S CHANDAN
September 17, 1993
DEVINDER KUMAR JAIN Vs. DRUGS INSPECTOR
July 30, 1993
DEVKINANGAN BANGUR Vs. STATE OF HARYANA
April 23, 1993
DHAN PAT Vs. STATE OF HARYANA
August 25, 1993
DHAN RAJ Vs. SABIR
July 7, 1993
DHAN RAJ SINGH Vs. STATE OF HARYANA
November 25, 1993
DHANNA SINGH Vs. STATE OF PUNJAB
July 15, 1993
DHANPAT Vs. STATE OF HARYANA
April 23, 1993
DHANTI DEVI Vs. FIRM GOYAL IRON TRADING COMPANY
January 15, 1993
DHARA SINGH Vs. RAMJIT LAL
November 4, 1993
DHARAM CHAND Vs. UNION OF INDIA
October 22, 1993
DHARAM PAL Vs. STATE OF HARYANA
March 4, 1993
DHARAM PAL Vs. STATE OF PUNJAB
December 15, 1993
DHARAM PAL Vs. B S SAOHA
February 3, 1993
DHARAM PAL Vs. STATE OF HARYANA
July 19, 1993
DHARAM PAL Vs. STATE OF PUNJAB
December 23, 1993
DHARAM PAL KHULLAR Vs. STATE OF PUNJAB
November 9, 1993
DHARAM RAJ Vs. ROSHAN LAL
July 9, 1993
DHARAM RAJ Vs. ROSHAN LAL
January 14, 1993
DHARAM SINGH Vs. CHANDRO DEVI
November 17, 1993
DHARAM SINGH MANN Vs. STATE OF HARYANA
June 4, 1993
DHARAM VIR KHOSLA Vs. SENIOR SUPERINTENDENT OF POLICE
October 20, 1993
DHARAMPAL MEHRAN Vs. STATE OF HARYANA
July 27, 1993
DHARAMVIR Vs. STATE OF HARYANA
May 31, 1993
DHARAMVIR Vs. VIJAY KUMAR
November 30, 1993
DHARAMVIR Vs. STATE OF HARYANA
August 20, 1993
DHARAMVIR SINGH Vs. SECRETARY TO GOVERNMENT OF HARYANA ELECTRICAL P W D B AND R
January 20, 1993
DHARMENDER SINGH SANDHU Vs. STATE OF PUNJAB
November 8, 1993
DHERU RAM Vs. STATE OF PUNJAB
November 30, 1993
DHINGRA RADIO SERVICE Vs. STATE OF HARYANA
July 7, 1993
DIAL SINGH Vs. STATE OF PUNJAB
December 6, 1993
DIAMOND CEMENTS UNIT OF MYSORE CEMENT LTD Vs. STATE OF HARYANA
October 13, 1993
DILBAG SINGH Vs. SURINDER MOHAN MEHTA
April 30, 1993
DILBAGH SINGH Vs. STATE OF PUNJAB
August 31, 1993
DILWAR SINGH Vs. GHANSHAM SINGH
August 5, 1993
DINA NATH MEHTA Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
July 23, 1993
DINESH KUMAR SHARMA Vs. STATE OF PUNJAB
January 8, 1993
DIRECTOR HEALTH SERVICES (SOCIAL INSURANCE) HARYANA Vs. PRITAM SINGH
April 6, 1993
DIWAN SINGH AND COMPANY WINE CONTRACTOR BARETA MANDI DISTRICT MANSA Vs. STATE OF PUNJAB
November 10, 1993
DONA ALIAS RISHI KAPUR Vs. STATE OF PUNJAB
January 8, 1993
DR. (MRS.) JHARNA CHANDA Vs. STATE OF HARYANA AND ANOTHER
January 5, 1993
DR. B.S. SIDHU Vs. DR. KHEM SINGH GILL, VICE CHANCELLOR, PAU
February 18, 1993
DR. BHAGIRATH SHARMA, HOMOEOPATH & PHYSICIAN INCHARGE Vs. STATE OF PUNJAB
October 12, 1993
DR. MANMOHAN SINGH Vs. STATE OF PUNJAB
November 5, 1993
DR. NAVEEN MEHRA Vs. STATE OF PUNJAB
July 20, 1993
DR. NIRBHAI SINGH Vs. PUNJABI UNIVERSITY, PATIALA
April 8, 1993
DR. PARAMJIT TEWARI Vs. PANJAB UNIVERSITY
November 23, 1993
DR. SATISH KUMAR SOLANKI Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
May 28, 1993
DR. VANDANA MIDHA Vs. PANJAB UNIVERSITY, CHANDIGARH
September 2, 1993
DULARI Vs. SEWAK SINGH
December 1, 1993
DWARKA DASS SHAM LAL Vs. STATE OF PUNJAB
August 19, 1993
EAST INDIA COTTON MANUFACTURING COMPANY LIMITED Vs. STATE OF HARYANA
January 22, 1993
EIDER TELECOM LIMITED Vs. UNION OF INDIA
February 2, 1993
EKO ELECTRONICS PATIALA Vs. STATE OF PUNJAB
June 4, 1993
ENGINEER-IN-CHIEF IRRIGATION DEPT Vs. SH SUBE SINGH
January 12, 1993
ESPEE SPUN PIPE AND COMPANY Vs. STATE OF HARYANA
August 19, 1993
EX CAPT S S AHLUWALIA Vs. UNION OF INDIA
November 19, 1993
EX-SEPOY CHATTAR SINGH Vs. UNION OF INDIA
September 8, 1993
EX. HEAD CONSTABLE JAGAN NATH Vs. THE STATE OF PUNJAB AND ANR.
December 20, 1993
F C I CLASS IV EMPLOYEES UNION Vs. F C I
May 17, 1993
FAQIR SINGH Vs. STATE OF PUNJAB
January 13, 1993
FAQUIR CHAND Vs. STATE OF PUNJAB
June 4, 1993
FAUJA SINGH Vs. PRITAM SINGH
January 29, 1993
FIRM BALI RAM NIHAL SINGH Vs. PANNA LAL
December 9, 1993
FIXWELL PUSHIN CORDS PVT LIMITED Vs. PRESIDING OFFICER SALES TAX TRIBUNAL
November 18, 1993
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
October 20, 1993
FOOD CORPORATION OF INDIA Vs. LOCO JALANDHAR COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD
August 20, 1993
FOOD CORPORATION OF INDIA, NEW DELHI Vs. BALDEV SINGH, TECHNICAL ASSISTANT GRADE-II, FOOD CORPORATION OF INDIA
August 11, 1993
G M WORSTED SPINNING MILLS P LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 27, 1993
G S LAMBA Vs. PUNJAB STATE
November 30, 1993
G.S. NAGPAL Vs. STATE OF PUNJAB
November 23, 1993
G.S. SHERGILL Vs. THE STATE OF PUNJAB AND ORS.
November 3, 1993
G.S. UPPAL Vs. HARYANA STATE MINOR IRRIGATION TUBEWELLS CORPORATION
May 18, 1993
GANDA SINGH Vs. RAMPAL SINGH
July 26, 1993
GANESH FOUNDRY WORKS Vs. PUNJAB NATIONAL BANK
June 3, 1993
GANPAT Vs. STATE OF HARYANA
December 10, 1993
GAPPU RAM Vs. MOOL CHAND
October 12, 1993
GAUR BRAHAMAN VIDYA PARCHARNI SABHA Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
March 2, 1993
GAURI SHANKER Vs. SAINIK SCHOOL, KAPURTHALA
August 24, 1993
GEETA RAM Vs. STATE OF HARYANA
May 19, 1993
GENERAL MANAGER PUNJAB ROADWAYS Vs. SURJIT KAUR
March 23, 1993
GENERAL MANAGER, PUNJAB ROADWAYS, MUKTSAR Vs. BALDEV SINGH
July 13, 1993
GHANSHAYM Vs. INSTITUTION OF ENGINEERS (INDIA) AND ANOTHER
August 19, 1993
GHUMAND SINGH Vs. STATE OF PUNJAB
June 4, 1993
GIAN ANAND GUPTA Vs. SURMUKH SINGH DRIVER PUNJAB ROADWAYS
September 7, 1993
GIAN CHAND Vs. STATE OF PUNJAB
March 31, 1993
GIAN CHAND Vs. FINANCIAL COMMISSIONER
June 1, 1993
GIAN CHAND Vs. DHARAM SINGH
November 23, 1993
GIAN CHAND AGGARWAL Vs. STATE OF HARYANA
August 9, 1993
GIAN CHAND MAHAJAN Vs. REHRI MARKET UNION, SECTOR 37
July 29, 1993
GIAN CHAND MAHAJAN Vs. REHRI MARKET UNION
July 27, 1993
GIAN SINGH Vs. SUPERINTENDING ENGINEER
May 17, 1993
GILL BUS SERVICE REGISTERED AMRITSAR Vs. STATE OF PUNJAB
May 5, 1993
GIRDHALA AND OTHERS Vs. PALA ALIAS RAMPAL
January 6, 1993
GIRDHARI LAL Vs. STATE OF PUNJAB
March 23, 1993
GIRDHARI LAL Vs. RADHEY SHYAM
March 18, 1993
GIRRAJ PARSHAD Vs. STATE OF HARYANA
May 17, 1993
GLOBAL PLASTICS AND CHEMICALS INDIA PVT LTD Vs. GIAN KAUR
June 3, 1993
GOBIND DALL AND FLOUR MILLS Vs. SYNDICATE BANK
May 17, 1993
GOBIND RAM SHARMA Vs. STATE OF HARYANA
September 6, 1993
GOPAL Vs. STATE OF HARYANA
January 15, 1993
GOPAL DASS Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
September 9, 1993
GOPAL KRISHAN GUPTA Vs. STATE OF HARYANA
July 23, 1993
GOPAL SINGH Vs. STATE OF PUNJAB
October 5, 1993
GOVIND KUSHWAHA Vs. STATE OF PUNJAB
July 28, 1993
GRAM PANCHAYAT GARH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 16, 1993
GRAM PANCHAYAT MALLAH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA
October 5, 1993
GRAM SABHA Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
May 26, 1993
GUGAN SINGH Vs. STATE OF HARYANA
May 13, 1993
GULAB SINGH Vs. STATE OF HARYANA
July 27, 1993
GULABDEVI MEMORIAL HOSPITAL TRUST Vs. PRESIDING OFFICER LABOUR COURT
March 22, 1993
GULABDEVI MEMORIAL HOSPITAL TRUST JULLUNDUR Vs. PRESIDING OFFICER, LABOUR COURT, JULLUNDUR
March 22, 1993
GULSHAN Vs. STATE BANK OF INDIA
August 6, 1993
GULSHAN KUMAR ALIAS GULSHAN SINGH Vs. STATE OF PUNJAB
December 25, 1993
GULSHAN KUMARI Vs. BANSI LAL
August 25, 1993
GULSHAN RAI SARRA PRESIDENT OF VANITA GRAM UDYOG SAMITI Vs. STATE BANK OF INDIA
August 5, 1993
GUNO MAJRA CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
December 10, 1993
GUPTA OIL AND GENERAL MILLS Vs. STATE OF HARYANA
August 4, 1993
GUR AKBAR AKAL KAUR Vs. TEHAL SINGH
August 23, 1993
GURANDITTA MAL SHAUTI PARKASH RICE MILLERS Vs. STATE OF PUNJAB
May 20, 1993
GURBAKHSH SINGH Vs. SARDAR SINGH
September 23, 1993
GURBAKSH SINGH Vs. JAGAT SINGH
September 3, 1993
GURCHARAN SINGH Vs. HARYANA STATE
May 19, 1993
GURCHARAN SINGH Vs. SADHU RAM
May 4, 1993
GURCHARAN SINGH Vs. STATE OF HARYANA
June 4, 1993
GURDARSHAN SINGH Vs. STATE OF PUNJAB
December 23, 1993
GURDAS SINGH Vs. UNION OF INDIA (UOI) AND ORS
December 17, 1993
GURDEEP KAUR Vs. VINOD KUMAR LAMBA
July 5, 1993
GURDEEP SINGH Vs. RAJINDER SINGH
May 19, 1993
GURDEEP SINGH Vs. STATE OF HARYANA
May 10, 1993
GURDEEP SINGH AND OTHERS Vs. THE DIRECTOR CONSOLIDATION, PUNJAB AND OTHERS
October 20, 1993
GURDEV KAUR Vs. PUNJAB ROADWAYS
September 3, 1993
GURDEV KAUR Vs. DEPUTY COMMISSIONER PATIALA
May 6, 1993
GURDEV SINGH Vs. NACHHATTAR KAUR
February 2, 1993
GURDEV SINGH Vs. BALBIR KAUR
January 12, 1993
GURDEV SINGH Vs. BAWA AMARJIT SINGH
January 27, 1993
GURDEV SINGH Vs. STATE OF PUNJAB
October 19, 1993
GURDEV SINGH Vs. STATE OF HARYANA
September 1, 1993
GURDEV SINGH Vs. STATE OF PUNJAB
September 6, 1993
GURDIAL CHAND SETHI Vs. RAM SARUP
March 24, 1993
GURDIAL SINGH Vs. AMAR SINGH
January 20, 1993
GURDIAL SINGH Vs. STATE OF HARYANA
June 2, 1993
GURDIAL SINGH Vs. BALDEV SINGH
July 16, 1993
GURDIAL SINGH Vs. THE STATE OF HARYANA AND OTHERS
March 17, 1993
GURDIAL SINGH EX-SARPANCH Vs. STATE OF PUNJAB
August 3, 1993
GURDIP SINGH Vs. RAMESH KUMAR
November 23, 1993
GURDIP SINGH @ RAM SINGH Vs. STATE OF PUNJAB
August 2, 1993
GURDISH SAINI Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
December 12, 1993
GURINDERJIT SINGH Vs. STATE OF PUNJAB
December 21, 1993
GURKUKH SINGH Vs. STATE OF PUNJAB
December 2, 1993
GURLAL SINGH CHEEMA Vs. PUNJAB AND SIND BANK
July 21, 1993
GURMAIL SINGH Vs. UJJAGAR SINGH
July 23, 1993
GURMAIL SINGH Vs. STATE OF PUNJAB
September 10, 1993
GURMEET KAUR Vs. STATE OF PUNJAB
November 24, 1993
GURMEET SINGH DHALIWAL Vs. OM PARKASH
August 27, 1993
GURMEJ SINGH Vs. STATE OF PUNJAB
November 5, 1993
GURMEJ SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 28, 1993
GURMEJ SINGH AND OTHERS Vs. SMT. GURCHARAN KAUR
November 2, 1993
GURMIT SINGH Vs. RADHAKRISHAN
August 4, 1993
GURMUKH SINGH Vs. SHRI JASWANT SINGH
December 24, 1993
GURNAIB SINGH Vs. DALIP KAUR
July 19, 1993
GURNAM SINGH Vs. STATE OF PUNJAB
September 21, 1993
GURNAM SINGH Vs. CHARAN SINGH
April 7, 1993
GURPAL SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 22, 1993
GURPREET DHALIWAL Vs. STATE OF PUNJAB
June 1, 1993
GURSHARAN SINGH Vs. STATE OF PUNJAB
April 21, 1993
GURTEJ SINGH Vs. STATE OF HARYANA
April 29, 1993
GURU NANAK DEV Vs. BALBIR SINGH
October 1, 1993
GURU NANAK DEV UNIVERSITY, AMRITSAR Vs. AJIT KAUR VIRK
October 15, 1993
GURUDWARA PRABANDHAK COMMITTEE Vs. S UJAGAR SINGH
December 10, 1993
GURVINDER SINGH Vs. UNDER SECRETARY
April 23, 1993
GYANI RAM Vs. MUNNI DEVI
April 6, 1993
H S AHIUWALIA Vs. D C JAIN
October 1, 1993
H S MOKHA Vs. HARYANA STATE ELECTRICITY BOARD
December 13, 1993
H.B. LALL Vs. THE STATE OF PUNJAB
February 8, 1993
H.C. RISHI RAJ NO. 33 Vs. STATE OF HARYANA
February 11, 1993
HANNU SINGH Vs. RAJU @ RAJESH
July 30, 1993
HANS RAJ Vs. STATE OF PUNJAB
December 6, 1993
HANS RAJ BALRAJ SINGH Vs. STATE OF PUNJAB
December 7, 1993
HAR BHAGWAN Vs. SUSHMA
December 14, 1993
HAR SARUP SINGH Vs. STATE OF HARYANA
April 6, 1993
HARBAKSH SINGH SAINI Vs. HARBHAJAN SINGH
January 20, 1993
HARBANS KAUR Vs. INCOME TAX OFFICER
May 21, 1993
HARBANS KAUR Vs. U.T. CHANDIGARH
December 3, 1993
HARBANS KAUR Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
August 26, 1993
HARBANS LAL Vs. PUNJAB STATE
February 5, 1993
HARBANS LAL Vs. STATE OF PUNJAB
September 23, 1993
HARBANS LAL Vs. GURMIT SINGH
October 15, 1993
HARBANS LAL KHANNA Vs. RAJINDER SINGH SODHI
September 29, 1993
HARBANS SINGH Vs. STATE OF PUNJAB
April 30, 1993
HARBANS SINGH Vs. SUPERINTENDENT CANAL OFFICER
May 5, 1993
HARBANS SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB
March 15, 1993
HARBANS SINGH Vs. DAULAT RAM
April 27, 1993
HARBHAGWANT SINGH DHILLON Vs. HARYANA ROADWAYS
April 6, 1993
HARBINDER SINGH Vs. STATE OF HARYANA
August 20, 1993
HARCHARAN Vs. STATE OF HARYANA
July 30, 1993
HARDEEP SINGH Vs. STATE OF HARYANA
July 22, 1993
HARDEV SINGH Vs. RAJESH KUMAR SHARMA, PRINCIPAL, SHAHEED BHAGAT SINGH COLLEGE OF PHARMACY
September 9, 1993
HARDIAL SINGH ALIAS GIANI Vs. STATE OF PUNJAB
December 15, 1993
HARDIP SINGH Vs. SH KANWALJIT SINGH MONGA
October 6, 1993
HARDIYAL SINGH Vs. STATE OF PUNJAB
July 20, 1993
HARGIAN Vs. STATE OF HARYANA
September 23, 1993
HARI CHAND Vs. STATE OF HARYANA
July 27, 1993
HARI KISHAN Vs. STATE OF HARYANA
January 15, 1993
HARI KISHAN SHARMA Vs. UNION TERRITORY CHANDIGARH
August 26, 1993
HARI PREM RASTOGI Vs. UNION TERRITORY
September 28, 1993
HARI RAM Vs. STATE OF PUNJAB
November 23, 1993
HARI RAM Vs. STATE OF PUNJAB
August 3, 1993
HARI SINGH Vs. STATE OF PUNJAB
October 21, 1993
HARINDER KUMAR GULATI Vs. STATE OF HARYANA
September 9, 1993
HARINDER NATH BHARDWAJ Vs. M.C. SHARMA
July 14, 1993
HARINDER SINGH Vs. SWARAN SINGH
February 16, 1993
HARINDERPAL SINGH Vs. BOARD OF DIRECTORS, GURDASPUR, AMRITSAR
October 15, 1993
HARISH Vs. DEPUTY COMMISSIONER
January 19, 1993
HARISH KUMAR Vs. STATE OF HARYANA
April 30, 1993
HARJAP SINGH Vs. STATE OF PUNJAB
July 8, 1993
HARJEET SINGH Vs. STATE OF PUNJAB
November 9, 1993
HARJINDER KAUR Vs. NACHHATTAR SINGH
July 7, 1993
HARJINDER SINGH Vs. BIMLA DEVI
March 6, 1993
HARJINDER SINGH Vs. BIMLA DEVI
March 16, 1993
HARJIT KAUR Vs. DIRECTOR PUBLIC INSTRUCTIONS (COLLEGES), PUNJAB, CHANDIGARH
September 2, 1993
HARJIT SINGH Vs. LAKHBIR SINGH
July 22, 1993
HARJIT SINGH Vs. IQBAL KAUR
July 5, 1993
HARJIT SINGH Vs. STATE OF PUNJAB
August 13, 1993
HARJOT SHAH SINGH Vs. STATE OF PUNJAB
July 26, 1993
HARKUNBH RAI Vs. PARKASH CHAND
November 13, 1993
HARKUNBH RAI Vs. PARKASH CHAND
November 17, 1993
HARMAIL SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
April 20, 1993
HARMEET SINGH Vs. STATE
November 9, 1993
HARMEL SINGH Vs. UNION OF INDIA
January 29, 1993
HARMINDER SINGH Vs. NACHATTAR SINGH
July 19, 1993
HARNEK SINGH PABBLA Vs. UNION OF INDIA
May 14, 1993
HARPAL SHARMA Vs. TRIPTA RANI
July 12, 1993
HARPAL SINGH Vs. STATE OF HARYANA
October 7, 1993
HARPAL SINGH, NO. 100/GGN AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
December 5, 1993
HARPHUL SINGH (SUBEDAR) Vs. STATE OF HARYANA
September 10, 1993
HARPREET SINGH Vs. SURINDER KAUR
September 16, 1993
HARSMEEP SINGH KANG Vs. PUNJAB UNIVERSITY
August 13, 1993
HARVINDER SINGH Vs. PURAN SINGH
April 21, 1993
HARYANA A FINANCIAL CORPORATION LTD. Vs. BAGS AND CARTONS
October 15, 1993
HARYANA AGRO INDUSTRIES CORPORATION LTD Vs. CHANDIGARH ADMINISTRATION UNION TERRITORY
August 11, 1993
HARYANA BOARD OF SCHOOL EDUCATION Vs. INDUSTRIAL TRIBUNAL
October 8, 1993
HARYANA LAND RECLAMATION AND DEVELOPMENT Vs. PAWAN KUMAR
August 24, 1993
HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION Vs. STATE OF HARYANA
February 4, 1993
HARYANA STATE Vs. SEWA DASS
May 17, 1993
HARYANA STATE CO-OP INSPECTOR & SUB-INSPECTOR ASSC , ROHTAK Vs. STATE OF HARYANA
December 15, 1993
HARYANA STATE ELECTRICITY BOARD Vs. RANDHIR SINGH ASST LINE-MAN
April 29, 1993
HARYANA STATE ELECTRICITY BOARD Vs. PANKAJ KUMAR NEERAJ KUMAR
September 7, 1993
HARYANA STATE ELECTRICITY BOARD Vs. PHOOL CHAND STAYA PAL ENGINEERS AND CONTRACTORS
October 9, 1993
HARYANA STATE FEDERATION OF CO Vs. PRESIDING OFFICER, LABOUR COURT U.T. CHANDIGARH AND ANOTHER
May 14, 1993
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. AJAY KUMAR JAIN
August 26, 1993
HARYANA TOURISM CORPORATION LIMITED Vs. HARYANA STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION
January 21, 1993
HARYANA WOOLEN & GENERAL MILLS (P) LTD Vs. HARYANA WOOLEN & GENERAL MILLS (P) LTD
September 24, 1993
HAWA SINGH Vs. STATE OF HARYANA
June 1, 1993
HEAD CONSTABLE AMARJIT SINGH Vs. STATE OF PUNJAB
May 10, 1993
HEM CHAND Vs. STATE OF HARYANA
May 27, 1993
HEM RAJ Vs. ALLAHABAD BANK BRANCH
April 6, 1993
HERO Vs. HARBHAJAN SINGH
September 7, 1993
HIMMAT SINGH ANEJA Vs. STATE OF PUNJAB
December 14, 1993
HINDU HIGH SCHOOL Vs. STATE OF HARYANA
November 16, 1993
HINDUSTAN CIBA CEGY LTD Vs. STATE OF PUNJAB
October 13, 1993
HIRA LAL Vs. UNION OF INDIA
July 13, 1993
HIRA LAL Vs. STATE OF HARYANA
September 7, 1993
HIRDA RAM Vs. NARINDER SINGH
September 21, 1993
HISSAR IMPROVEMENT TRUST Vs. PRESIDENT TRIBUNAL IMPROVEMENT TRUST
October 20, 1993
HUKAM SINGH Vs. BIMLA RANITLP
May 3, 1993
HYDERABAD INDUSTRIES LTD Vs. SURINA RAJAN ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY AND
February 2, 1993
INA SAWHNEY Vs. STATE OF PUNJAB
October 13, 1993
INCOME TAX OFFICER Vs. HANDA R P
September 28, 1993
INCOME-TAX OFFICER Vs. R P HANDA
September 28, 1993
INDER KUMAR ARORA Vs. ASSISTANT COLLECTOR CENTRAL EXCISE DIVISION
November 19, 1993
INDER MOHAN NATH SOI Vs. HARYANA STATE ELECTRICITY BOARD
January 15, 1993
INDER RAI MALIK Vs. JAYANTI FILMS INDIA PVT LIMITED
September 14, 1993
INDER SAIN Vs. SAROJ BALA
January 27, 1993
INDER SAIN Vs. PARAS RAM
January 20, 1993
INDER SINGH Vs. SECRETARY TO GOVERNMENT OF HARYANA AGRICULTURE DEPARTMENT
September 7, 1993
INDER SINGH Vs. DARSHAN SINGH
December 2, 1993
INDERBIR KAUR Vs. CHAIRMAN CHANDIGARH HOUSING BOARD
August 12, 1993
INDERJEET SINGH Vs. STATE OF HARYANA
December 13, 1993
INDERJIT SINGH Vs. COMMISSIONER, PATIALA DIVISION
November 11, 1993
INDERJIT SINGH KANG Vs. PARNEET KAUR
September 14, 1993
INDIAN ACRYLICS LTD Vs. UNION OF INDIA
July 6, 1993
INDIAN OIL CORPORATION LIMITED Vs. HUKAM SINGH
March 12, 1993
INDIAN OVERSEAS BANK Vs. MERTINEZ ENGINEERING LIMITED
August 25, 1993
INDSEN FARM MACHINERY TRADERS Vs. KIRLOSKAR PHAUMATIC CO LTD
April 21, 1993
IQBAL KAUR Vs. WAZIR CHAND
August 20, 1993
IQBAL SINGH Vs. AVTAR SINGH
June 3, 1993
IQBAL SINGH Vs. SURENDER
April 27, 1993
ISHAM SINGH MEMBER GRAM PANCHAYAT Vs. DEPUTY COMMISSIONER
August 4, 1993
ISHAR SINGH EX PRINCIPAL PUNJAB GOVT DENTAL COLLEGE AND HOSPITAL Vs. STATE OF PUNJAB
January 12, 1993
ISHPAL SINGH PARAMJIT SINGH Vs. KUMARI MANEET MAUNDER
March 29, 1993
ISHPAL SINGH PARAMJIT SINGH Vs. SIMLA DEVI
April 22, 1993
ISHWAR Vs. STATE OF HARYANA
December 16, 1993
ISHWAR KANTA Vs. OM PARKASH
September 1, 1993
ISHWAR SINGH Vs. STATE OF HARYANA
November 2, 1993
ISHWAR SINGH (DECEASED) Vs. DERA BABA BRAHARPURI BAISHTMA, BABHA SUPEPURI CHELA BABA LACHMAN PURI
January 21, 1993
J C SHARMA Vs. STATE OF HARYANA
November 5, 1993
J D MATHUR Vs. SUNITA ALIAS SUNITA MADHOK
May 11, 1993
J K CHAUDHARY Vs. SYNDICATE BANK
April 23, 1993
J.V. GUPTA Vs. CHANDIGARH ADMINISTRATION
July 12, 1993
JAGAN NATH NAGPAL AND CO Vs. ASSTT COLLR OF C EX
November 19, 1993
JAGATJIT INDUSTRIES, LTD. Vs. STATE OF PUNJAB
May 4, 1993
JAGATJIT SUGAR MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX
September 14, 1993
JAGBACHAN SINGH Vs. SUKHMINDER KAUR
January 20, 1993
JAGDEEP SINGH Vs. THE PUNJABI UNIVERSITY
November 7, 1993
JAGDEV KAUR Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD
November 19, 1993
JAGDISH CHAND Vs. STATE OF PUNJAB
June 2, 1993
JAGDISH CHANDER Vs. PUNJAB NATIONAL BANK
September 17, 1993
JAGDISH CHANDER Vs. H.S.E.B.
January 22, 1993
JAGDISH GROVER Vs. OM PARKASH
December 1, 1993
JAGDISH PURI Vs. KUNDAN LAL THAPER
November 30, 1993
JAGDISH RAI Vs. PACCA KALAN CO-OP SERVICE SOCIETY LTD
October 7, 1993
JAGDISH RAI Vs. SADA NAND
April 22, 1993
JAGIR KAUR Vs. NIRMAL SINGH
May 6, 1993
JAGIR SINGH Vs. STATE OF PUNJAB
October 18, 1993
JAGIR SINGH Vs. PRESIDING OFFICER LABOUR COURT
September 16, 1993
JAGIR SINGH Vs. STATE OF PUNJAB
April 27, 1993
JAGJIT SINGH Vs. PRITAM SINGH
September 21, 1993
JAGJIT SINGH Vs. STATE OF PUNJAB
January 12, 1993
JAGJIT SINGH Vs. UNION OF INDIA
August 13, 1993
JAGJIT SUGAR MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
September 14, 1993
JAGMOHAN SINGH Vs. STATE OF PUNJAB
December 24, 1993
JAGMOHAN SINGH Vs. NITYA NAND
November 9, 1993
JAGMOHAN SINGH Vs. COLLECTOR
February 24, 1993
JAGRAJ SINGH Vs. STATE OF PUNJAB
January 19, 1993
JAGSIR SINGH Vs. STATE OF PUNJAB
December 17, 1993
JAI BHAGWAN Vs. STATE OF HARYANA
December 9, 1993
JAI BHAGWAN Vs. MADHU BALA
August 18, 1993
JAI CHEMICALS Vs. STATE OF PUNJAB
August 6, 1993
JAI NARAIN Vs. STATE OF HARYANA
October 15, 1993
JAI PAL SINGH Vs. STATE OF HARYANA
December 8, 1993
JAI SHREE Vs. STATE OF HARYANA AND OTHERS
December 9, 1993
JAI SINGH Vs. THE STATE OF HARYANA AND OTHERS
December 10, 1993
JAI SINGH Vs. STATE OF HARYANA AND ANOTHER
January 18, 1993
JAI SINGH Vs. PUSHPA DEVI
April 23, 1993
JAIMAL SINGH Vs. STATE OF RAJASTHAN
April 29, 1993
JAIMAL SINGH Vs. STATE OF PUNJAB
April 28, 1993
JAIN PACKWELL INDUSTRIES Vs. SAGAR AND COMPANY
September 14, 1993
JAIPUR METALS AND ELECTRICALS LIMITED Vs. JAIN INDUSTRIES
October 12, 1993
JANAK RAJ MANCHANDA Vs. NOTIFIED AREA COMMITTEE
June 14, 1993
JANAK RANI Vs. DISTRICT TRANSPORT CO-OPERATIVE SOCIETY LTD
July 14, 1993
JANARDHAN DASS Vs. PREM CHAND
August 13, 1993
JANARDHAN DASS GRAM SACHIV Vs. PREM CHAND EX. SARPANCH
August 11, 1993
JANGIR KAUR Vs. JASWANT SINGH
May 26, 1993
JANKI DEVI Vs. MADAN LAL
August 3, 1993
JANTA BRICK KILN CO Vs. STATE OF HARYANA
November 12, 1993
JARNAIL KAUR Vs. JASPAL SINGH
April 20, 1993
JARNAIL SINGH Vs. STATE OF PUNJAB
August 26, 1993
JASA BAI Vs. UDEY SINGH
May 21, 1993
JASBIR SINGH Vs. HARDEEP KAUR
April 6, 1993
JASDEV SINGH Vs. STATE OF PUNJAB
August 23, 1993
JASMAIL SINGH Vs. STATE OF HARYANA
November 5, 1993
JASMER SINGH AND ORS. Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
January 20, 1993
JASPAL SINGH Vs. DIRECTOR, PGI, CHANDIGARH
July 14, 1993
JASPAL SINGH Vs. STATE OF HARYANA AND OTHERS
September 17, 1993
JASPAL SINGH Vs. STATE OF PUNJAB
August 18, 1993
JASSA SINGH Vs. STATE OF PUNJAB
July 22, 1993
JASVIR SINGH Vs. STATE OF PUNJAB
July 27, 1993
JASWANT RAI & BROS. Vs. STATE OF HARYANA
May 7, 1993
JASWANT SINGH Vs. THE STATE OF HARYANA
August 27, 1993
JASWANT SINGH Vs. STATE OF HARYANA
October 6, 1993
JASWANT SINGH Vs. CHANDIGARH U T ADMINISTRATION
February 12, 1993
JASWANT SINGH Vs. STATE OF HARYANA
August 6, 1993
JASWANT SINGH Vs. PARAMJIT KAUR
December 6, 1993
JASWINDER PAL KAUR Vs. IQBAL SINGH
December 16, 1993
JASWINDER SINGH Vs. STATE OF HARYANA
September 23, 1993
JASWINDER SINGH Vs. POST GRADUATE INSTITUTE OF MEDICAL EDU. AND RESEARCH, CHANDIGARH
July 14, 1993
JATINDER KUMAR Vs. HARMOHINDER SINGH
March 2, 1993
JATINDER SINGH Vs. STATE OF HARYANA
November 24, 1993
JEET SINGH Vs. STATE OF HARYANA
November 17, 1993
JEET SINGH Vs. SUB DIVISIONAL MAGISTRATE
July 15, 1993
JETHA RAM Vs. STATE OF HARYANA
August 17, 1993
JETINDER PAL SINGH Vs. STATE OF HARYANA
March 17, 1993
JINDAL BROTHERS Vs. STATE OF PUNJAB
March 31, 1993
JINDAL STRIPS LTD Vs. STATE OF HARYANA
October 6, 1993
JINDER KAUR WIDOW OF SUKHDEV SINGH SON OF BANT SINGH Vs. CHARAN SINGH ALIAS TAYEE SON OF KHIALI RAM
September 6, 1993
JINDER SINGH Vs. STATE OF PUNJAB
July 14, 1993
JIT SINGH Vs. ADDL. DIRECTION, CONSOLIDATION OF HOLDINGS, PB.
November 1, 1993
JITO Vs. DALIP SINGH
June 4, 1993
JITO ALIAS AJIT SINGH Vs. SWARAN SINGH
September 17, 1993
JIWAN DASS Vs. STATE OF HARYANA
February 22, 1993
JOGA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 13, 1993
JOGI MAJRA COOP AGRICULTURAL SERVICE SOCIETY LTD Vs. INDERJIT PAL SINGH
August 30, 1993
JOGINDER CHAND Vs. PUNJAB ELECTRICITY BOARD
August 31, 1993
JOGINDER SINGH Vs. STATE OF PUNJAB
December 21, 1993
JOGINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
December 8, 1993
JOGINDER SINGH Vs. AJMER SINGH
January 20, 1993
JOGINDER SINGH Vs. BALWANT SINGH
April 28, 1993
JOGINDER SINGH Vs. PUNJAB STATE TUBEWELL CORP LTD
August 30, 1993
JOGINDER SINGH Vs. NARANJAN SINGH
June 18, 1993
JOGINDER SINGH Vs. STATE OF HARYANA
April 21, 1993
JOGINDER SINGH TOOR Vs. UNION OF INDIA
July 20, 1993
JORA GIR Vs. B.L. SINGAL
January 29, 1993
JOT RAM DHARAM CHAND Vs. STATE OF PUNJAB THROUGH INSECTICIDE INSPECTOR
February 9, 1993
JUGGA Vs. MAL SINGH
November 5, 1993
K B LAL SINGAL Vs. STATE OF HARYANA
December 20, 1993
K C ARYA Vs. UNION OF INDIA UOI
January 11, 1993
K C VANASPATI Vs. ASSTT COLLECTOR OF C EX AND CUS
August 16, 1993
K D SALES CORPN Vs. MORINDA COOPERATIVE SUGAR MILLS LTD
October 7, 1993
K MADAN Vs. STATE OF HARYANA
June 3, 1993
K.D. SHARMA Vs. NATIONAL BANK FOR AGRI. & RURAL DEVELOPMENT
December 8, 1993
K.R. MAHAJAN Vs. THE STATE OF PUNJAB AND OTHERS
January 20, 1993
KABUL SINGH Vs. ADDITIONAL DISTRICT JUDGE HOSHIARPUR
January 7, 1993
KAHAN CHAND GUPTA Vs. RAJ KUMAR
October 12, 1993
KAILASH CHAND Vs. ANAND SARUP
September 23, 1993
KAILASH CHANDER Vs. BASANT LAL
January 13, 1993
KAILASH CHANDER Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK
May 27, 1993
KAILASH NATH DATT Vs. STATE OF HARYANA
January 29, 1993
KALA DEVI Vs. SAJJAN SINGH
January 28, 1993
KALA SINGH Vs. PUNJAB DAIRY DEVELOPMENT CORP. LTD.
December 20, 1993
KALA SINGH @ DALJIT SINGH Vs. STATE OF PUNJAB
July 6, 1993
KALAWATI Vs. DHARAM SINGH
August 11, 1993
KALI RAM Vs. DEV VERT
April 6, 1993
KAMAL DEEP Vs. REGIONAL ENGINEERING COLLEGE, KURUKSHETRA AND OTHERS
October 12, 1993
KAMAL KUMAR Vs. STATE OF HARYANA
November 11, 1993
KAMALJIT SINGH Vs. JATINDER PAL
August 31, 1993
KAMLA DEVI Vs. HARYANA STATE
April 6, 1993
KAMLESH Vs. STATE OF HARYANA
December 25, 1993
KAMLESH DEVI Vs. MANJIT SINGH
August 26, 1993
KAMLESH KUMAR Vs. STATE OF HARYANA, THROUGH COLLECTOR
August 24, 1993
KAMLESH KUMAR AND ORS. Vs. STATE OF HARYANA THROUGH COLLECTOR AND ANR.
August 24, 1993
KANTA DEVI Vs. UNION OF INDIA AND OTHERS
August 23, 1993
KANTA DEVI Vs. STATE OF HARYANA AND OTHERS
August 4, 1993
KANTA DEVI Vs. SURESH
August 19, 1993
KANWARJIT SINGH Vs. UNION OF INDIA
October 20, 1993
KANWARJIT SINGH DHILLON Vs. HARDYAL SINGH DHILLON
December 1, 1993
KAPIL GARG PRESIDENT OF MUNICIPAL COMMITTEE Vs. STATE OF HARYANA
January 19, 1993
KARAM CHAND CHUNI LAL Vs. PISTA DEVI
September 22, 1993
KARAM CHAND CHUNI LAL Vs. PISTA DEVI
September 23, 1993
KARAM CHAND UTTAM CHAND Vs. SHANTI SARUP
September 3, 1993
KARAM SINGH Vs. SMT. GURMEJ KAUR
September 16, 1993
KARAMJIT KAUR Vs. STATE OF HARYANA
December 20, 1993
KARAMJIT SINGH Vs. TEJ KAUR
February 25, 1993
KARAMPAL SINGH Vs. STATE OF HARYANA
December 21, 1993
KARAN SINGH Vs. STATE OF HARYANA
December 7, 1993
KARMA Vs. COMMISSIONER
December 2, 1993
KARNAIL KAUR Vs. BABBAR SINGH
January 11, 1993
KARNAIL SINGH Vs. STATE OF PUNJAB
May 18, 1993
KARNAIL SINGH Vs. STATE OF PUNJAB
December 13, 1993
KARNAIL SINGH Vs. KANTA SHARMA
October 1, 1993
KARNAIL SINGH Vs. STATE OF PUNJAB
July 27, 1993
KARNAIL SINGH Vs. SURINDER KAUR
May 4, 1993
KARNAIL SINGH Vs. RAMESH KUMAR GUPTA
August 13, 1993
KARNAIL SINGH Vs. SOHAN SINGH
July 6, 1993
KARNAIL SINGH EX-CONSTABLE Vs. STATE OF PUNJAB
May 20, 1993
KARNAL CENTRAL COOP BANK LTD Vs. P O INDL TRIBUNAL-CUM-LABOUR COURT
November 10, 1993
KARNAL IMPROVEMENT TRUST Vs. RAM PARKASH
December 14, 1993
KARPAL SINGH Vs. STATE OF HARYANA
December 7, 1993
KARTAR BUS SERVICE LTD. JULLUNDHAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 11, 1993
KARTAR KAUR Vs. HARNAM SINGH
February 5, 1993
KARTAR SINGH Vs. PATIALA IMPROVEMENT TRUST
March 15, 1993
KARTAR SINGH Vs. SUKH DEV SINGH
March 31, 1993
KARTAR SINGH Vs. HARCHAND SINGH
September 7, 1993
KARTAR SINGH Vs. STATE OF HARYANA
October 13, 1993
KARTAR SINGH Vs. STATE OF PUNJAB
October 18, 1993
KARTAR SINGH Vs. UJAGAR SINGH
January 18, 1993
KARTAR SINGH Vs. STATE OF HARYANA
November 26, 1993
KARTAR SINGH, EX-DRIVER Vs. STATE OF PUNJAB
July 21, 1993
KASHMIR SINGH Vs. JEETO
October 5, 1993
KASHMIR SINGH Vs. STATE OF PUNJAB
October 4, 1993
KASHMIR SINGH Vs. STATE OF HARYANA
June 3, 1993
KASHMIR SINGH AND ANR Vs. STATE OF PUNJAB
August 24, 1993
KASHMIRI LAL Vs. STATE BANK OF INDIA
July 28, 1993
KASHMIRI LAL Vs. STATE OF PUNJAB
April 23, 1993
KASTURI LAL Vs. STATE OF PUNJAB
July 19, 1993
KASTURI LAL Vs. MUNI LAL
September 7, 1993
KAUR SINGH Vs. HARDEV KAUR
September 24, 1993
KAUR SINGH Vs. STATE OF PUNJAB
June 2, 1993
KAUSHAL KUMAR Vs. STATE OF HARYANA
March 22, 1993
KAUSHALYA DEVI Vs. HANS RAJ
January 14, 1993
KAUSHALYA DEVI Vs. AMRAWATI
October 7, 1993
KAUSHALYA MALHOTRA Vs. STATE OF HARYANA
November 18, 1993
KAUSHIK KUMAR LUTHRA Vs. HARISH BALA
September 10, 1993
KAVITA MITTAL Vs. DRUGS INSPECTOR
July 29, 1993
KAVITA SHARMA Vs. MEGH RAJ
September 15, 1993
KEEMAT SINGH Vs. INSPECTOR GENERAL OF PRISONS CHANDIGARH
November 10, 1993
KEERTI KARAN DHARNI Vs. MADHU MEETA DHARNI
July 26, 1993
KESAR SINGH Vs. STATE OF HARYANA
July 9, 1993
KESHVA NAND Vs. KRISHNA RANI
July 28, 1993
KEWAL SINGH ALIAS KEBA Vs. STATE OF PUNJAB
October 1, 1993
KHAN CHAND Vs. STATE OF HARYANA
September 28, 1993
KHANNA IMPROVEMENT TRUST Vs. JAI GOPAL GUPTA
January 1, 1993
KHARAITI LAL Vs. THE UNION TERRITORY OF CHANDIGARH
October 13, 1993
KHAYALI Vs. STATE OF HARYANA
September 29, 1993
KHEM SINGH Vs. STATE OF PUNJAB
September 8, 1993
KHEM SINGH Vs. STATE OF PUNJAB
September 6, 1993
KHUSHAL SINGH Vs. MOHINDER SINGH
December 13, 1993
KIMITI LAL SETHI Vs. UNION OF INDIA
September 7, 1993
KIMTI LAL Vs. SECY. TO GOVT. OF PB.
December 23, 1993
KIMTI LAL WORKMAN PANIPAT COOP SUGAR MILLS LTD Vs. STATE OF HARYANA
August 30, 1993
KIRAN MANDAL Vs. MOHINI MANDAL
October 15, 1993
KIRAN MISHRA Vs. STATE OF HARYANA
October 11, 1993
KIRPAL KAUR Vs. KULWANT KAUR
August 25, 1993
KIRPALJEET Vs. STATE OF PUNJAB
August 3, 1993
KISHAN Vs. STATE OF PUNJAB
August 4, 1993
KISHAN SINGH Vs. STATE OF HARYANA
November 4, 1993
KISHORE CHAND Vs. STATE OF PUNJAB
September 3, 1993
KOHINOOR HOSIERY MILLS Vs. NEW BANK OF INDIA
July 27, 1993
KOSHALYA Vs. STATE OF PUNJAB
September 16, 1993
KRISHAN ALIAS KABLI Vs. STATE OF HARYANA
September 15, 1993
KRISHAN KANT Vs. STATE OF HARYANA
October 12, 1993
KRISHAN KUMAR Vs. VERSUS STATE OF HARYANA
November 2, 1993
KRISHAN KUMAR Vs. SUNIL
January 29, 1993
KRISHAN KUMAR Vs. STATE OF HARYANA
September 20, 1993
KRISHAN KUMAR Vs. STATE OF PUNJAB
October 4, 1993
KRISHAN KUMAR Vs. DEVKI RANI
October 7, 1993
KRISHAN KUMAR CHOPRA Vs. PARAMJIT SINGH
October 5, 1993
KRISHAN LAL Vs. STATE OF HARYANA
November 19, 1993
KRISHAN LAL Vs. HOUSING BOARD
July 5, 1993
KRISHAN LAL Vs. SURAJ BHAN DRIVER
August 13, 1993
KRISHAN LAL Vs. STATE OF PUNJAB
September 6, 1993
KRISHAN LAL Vs. STATE OF HARYANA
January 18, 1993
KRISHAN LAL RINWA Vs. STATE OF HARYANA AND OTHERS
September 24, 1993
KRISHAN SINGH Vs. PREM SINGH
April 20, 1993
KRISHANA KUMARI BHATIA Vs. THE STATE OF HARYANA
October 15, 1993
KRISHNA BUS SERVICE P LTD Vs. NEW INDIA INSURANCE CO
January 7, 1993
KRISHNA DEVI Vs. RAJNI BALA
December 10, 1993
KRISHNA RANI Vs. SWARAN SINGH
October 5, 1993
KRISHNA RUBBER PRIVATE LIMITED Vs. ADMINISTRATOR H U D A
October 22, 1993
KRISHNA SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, FARIDABAD
May 10, 1993
KULBHUSHAN ADLAKHA Vs. RAMJI DASS NAGPAL
October 15, 1993
KULBIR SINGH GILL Vs. STATE OF PUNJAB
October 21, 1993
KULDIP KAUR Vs. GURDEEP SINGH
August 13, 1993
KULDIP KUMAR Vs. HARYANA BOARD OF SCHOOL EDUCATION, BHIWANI
July 16, 1993
KULDIP RAJ Vs. STATE OF PUNJAB
November 26, 1993
KULDIP SINGH Vs. GURDEV SINGH
July 30, 1993
KULDIP SINGH Vs. PRABHJOT ALIAS SILKY MINOR
June 4, 1993
KULDIP SINGH Vs. UNION OF INDIA
December 13, 1993
KULDIP SINGH @ KALIA Vs. SECRETARY TO GOVERNMENT PUNJAB
July 15, 1993
KULJEET SINGH Vs. STATE OF HARYANA
March 11, 1993
KULJIT SINGH Vs. PRESIDING OFFICER LABOUR COURT
August 11, 1993
KULWANT KAUR Vs. STATE OF PUNJAB
July 12, 1993
KULWANT SINGH Vs. STATE OF PUNJAB
March 16, 1993
KULWANT SINGH Vs. KANTA RANI
September 8, 1993
KUMAR MEDICAL AGENCIES Vs. NIRMAL
October 12, 1993
KUMUD WADHWA Vs. M K WADHWA
April 26, 1993
KUNDAN LAL Vs. JAI LAL
July 6, 1993
KUSUM MALHOTRA Vs. HARYANA STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD
November 16, 1993
LAC GURMAIL SINGH Vs. PUNJABI UNIVERSITY, PATIALA
October 20, 1993
LACHHMAN DASS Vs. STATE OF PUNJAB
June 1, 1993
LACHHMAN SINGH Vs. BOHLI
August 27, 1993
LACHHMAN SINGH Vs. STATE OF HARYANA
May 5, 1993
LACHHMI Vs. BALJIT SINGH
October 7, 1993
LAJJA SINGH Vs. JASWANT KAUR
July 28, 1993
LAJPAT RAI Vs. STATE OF HARYANA
August 13, 1993
LAKHBIR SINGH Vs. PARAMJIT KAUR
October 4, 1993
LAKHBIR SINGH FINGER PRINTS ADVISER Vs. MEENA SHARMA
August 24, 1993
LAKHI RAM Vs. STATE OF HARYANA
December 15, 1993
LAKHTINDER SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
February 4, 1993
LAKHVIR KAUR Vs. NARINDER PAL SINGH
October 22, 1993
LAKHWINDER SINGH Vs. STATE OF HARYANA
July 6, 1993
LAL Vs. BAGH MASIH
April 30, 1993
LAL SINGH Vs. STATE OF HARYANA
May 6, 1993
LALIT SETH Vs. STATE OF PUNJAB
August 24, 1993
LALITA SHARMA Vs. STATE OF PUNJAB
August 2, 1993
LAND ACQUISITION COLLECTOR URBAN ESTATE F Vs. ANANT PAL SINGH
December 17, 1993
LASHMAR SINGH Vs. BAKHSHISH KAUR AND ANR.
October 12, 1993
LAXMI GINNING AND OIL MILLS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
November 29, 1993
LAXMI NARAIN Vs. HARI PARKASH
September 2, 1993
LEELA OHRI Vs. PUNJAB STATE ELECTRICITY BOARD
April 22, 1993
LEELA SINGH Vs. STATE OF PUNJAB
March 27, 1993
LEHNA SINGH Vs. STATE OF HARYANA
July 26, 1993
LEKHU SINGH Vs. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT & FINANCE CORP CHD
September 22, 1993
LIDDU @ SALOOK SINGH Vs. STATE OF HARYANA
September 7, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. SULOCHANA DEVI
January 22, 1993
LILA DEVI Vs. STATE OF HARYANA
December 22, 1993
LILA DHAR Vs. BADHO
August 26, 1993
LOMASH RISHI Vs. STATE OF PUNJAB
May 3, 1993
LT COL RAGHBIR SINGH RETD Vs. KULBIR SINGH BRAR
July 7, 1993
LT COL SURJIT SINGH GILL Vs. UNION OF INDIA
September 6, 1993
LT. COL. D.K. VAID Vs. UNION OF INDIA
August 30, 1993
LUDHIANA GURUNANAK COOPERATIVE HOUSE BUILDING SOCIETY REGISTERED Vs. STATE OF PUNJAB
November 5, 1993
M BALI Vs. HOUSING BOARD
January 5, 1993
M C VERMA Vs. S K DHAWAR
November 12, 1993
M L PURI Vs. PUNJAB AND HARYANA HIGH COURT CHANDIGARH
March 24, 1993
M L SHARMA Vs. CHIEF GENERAL MANAGER
September 24, 1993
M M RAJAGARIA Vs. STATE OF PUNJAB
November 3, 1993
M/S GOVERDHAN MAHARAJ & COMPANY Vs. RATTAN
August 3, 1993
M/S. BIKRAM BUS SERVICE (REGISTERED) MOGA THROUGH ITS PARTNER PRITAM SINGH AND ANOTHER Vs. PRESIDING OFFICER LABOUR COURT, BHATINDA AND OTHERS
March 31, 1993
M/S. RAJ DHANI LAND AND FINANCE (P) LTD. Vs. STATE OF HARYANA
December 24, 1993
M/S. RAVINDER KUMAR SHARMA Vs. STATE OF HARYANA
May 11, 1993
M/S. THE NANKANA SAHIB FINANCE PVT. LTD. Vs. PRESIDING OFFICER AND ANOTHER
March 22, 1993
MADAN LAL Vs. STATE OF HARYANA
January 13, 1993
MADAN LAL Vs. STATE OF HARYANA
July 8, 1993
MADAN LAL Vs. STATE OF PUNJAB
December 2, 1993
MADAN LAL Vs. UNION OF INDIA
September 2, 1993
MADAN MOHAN Vs. STATE OF HARYANA
September 20, 1993
MADAN MOHAN RAI Vs. STATE OF PUNJAB
December 3, 1993
MADAN SINGH Vs. STATE OF HARYANA
November 18, 1993
MAGHI RAM Vs. KAUSHALYA DEVI
May 14, 1993
MAHA SINGH Vs. STATE OF HARYANA
September 6, 1993
MAHA SINGH Vs. BALBIR SINGH
September 10, 1993
MAHABIR PARSHAD Vs. STATE OF HARYANA
May 5, 1993
MAHABIR PARSHAD GOYAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 30, 1993
MAHABIR SINGH Vs. STATE OF HARYANA
November 12, 1993
MAHANT DAR SHAN AS CHELA M SHYAM DAS Vs. STATE OF HARYANA
November 8, 1993
MAHANT GIANI BHUPINDER SINGH Vs. JASMIT KAUR
January 14, 1993
MAHANT GURDEV DASS Vs. STATE OF PUNJAB
December 7, 1993
MAHANT RAVINDER DASS CHELA SHRI MAHANT BIKRAM DASS Vs. STATE OF PUNJAB
October 7, 1993
MAHARAJA PRINTS PRIVATE LTD Vs. STATE OF HARYANA
September 8, 1993
MAHAVIR PARSHAD Vs. STATE OF HARYANA
March 16, 1993
MAHAVIR PARSHAD GOYAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 13, 1993
MAHENDER SINGH Vs. HUKAM SINGH
January 19, 1993
MAHENDER SINGH Vs. STATE OF HARYANA
December 8, 1993
MAHJI BALA Vs. STATE OF PUNJAB
November 17, 1993
MAHLA RAM Vs. STATE OF PUNJAB
September 22, 1993
MAHMOOD HASAN Vs. STATE OF HARYANA
November 8, 1993
MAJOR BABU SINGH BAINS RETD Vs. UNION OF INDIA
January 27, 1993
MAJOR SINGH Vs. JOGINDER SINGH
October 15, 1993
MAJOR SINGH Vs. LABOUR COURT, BHATINDA
August 17, 1993
MAJOR TARIF SINGH AHLAWAT RETD ADVOCATE Vs. STATE OF HARYANA
April 7, 1993
MAKHAN SINGH Vs. STATE OF HARYANA
April 29, 1993
MAKHAN SINGH Vs. GURMEJ KAUR
March 5, 1993
MALHOTRA STEEL SYNDICATE Vs. PUNJAB CHEMI-PLANTS LTD
March 16, 1993
MALKIAT SINGH Vs. KOTLA CO
August 2, 1993
MAMAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD
October 8, 1993
MAMAN SINGH Vs. STATE OF HARYANA
September 22, 1993
MAN CHAND Vs. STATE OF PUNJAB
March 31, 1993
MANAGEMENT OF ELECTRONIC LTD Vs. STATE OF HARYANA
November 9, 1993
MANAGEMENT OF HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NEELAM KUMARI
June 4, 1993
MANAGEMENT OF MODELLA WOOLLENS LIMITED Vs. PRESIDING OFFICER LABOUR COURT
January 8, 1993
MANAGING DIRECTOR, PUNJAB DAIRY DEVELOPMENT CORP Vs. STATE OF PUNJAB
July 20, 1993
MANGA SINGH Vs. STATE OF PUNJAB
June 16, 1993
MANGAL SINGH Vs. STATE OF PUNJAB
November 22, 1993
MANGAL SINGH Vs. STATE OF PUNJAB
August 23, 1993
MANGAL SINGH Vs. MAN SINGH
December 15, 1993
MANGAT RAI Vs. STATE OF PUNJAB
January 7, 1993
MANGAT RAM Vs. FINANCIAL COMMISSIONER REVENUE
December 15, 1993
MANGE RAM Vs. STATE OF HARYANA
January 27, 1993
MANGE RAM Vs. STATE OF HARYANA
May 6, 1993
MANGE RAM Vs. STATE OF HARYANA
January 5, 1993
MANGTU RAM Vs. ROHTASH
October 19, 1993
MANI RAM Vs. THE STATE OF PUNJAB
September 20, 1993
MANISH GUPTA Vs. PANJAB UNIVERSITY, CHANDIGARH
March 22, 1993
MANISHA Vs. REGIONAL ENGINEERING COLLEGE, KURUKSHETRA
September 24, 1993
MANISHA SHARMA Vs. GURU NANAK DEV UNIVERSITY
December 14, 1993
MANJIT KAUR Vs. SURINDER SINGH
August 20, 1993
MANJIT SINGH Vs. PARSHAN KAUR
August 5, 1993
MANJIT SINGH Vs. STATE OF PUNJAB
May 18, 1993
MANJIT SINGH Vs. STATE OF PUNJAB
December 20, 1993
MANJIT SINGH Vs. STATE OF PUNJAB
December 3, 1993
MANJIT SINGH GILL Vs. THE PUNJAB AND HARYANA HIGH COURT
October 15, 1993
MANJIT SINGH, SUB-INSPECTOR Vs. STATE OF HARYANA
September 14, 1993
MANJU PODAR Vs. ASHWANI KUMAR
October 13, 1993
MANJULA PUVYAL Vs. PUNJAB UNIVERSITY
October 22, 1993
MANMOHAM SINGH Vs. A K BABBAR, EXECUTIVE DIRECTOR, HMT LIMITED, PINJORE
November 10, 1993
MANMOHAN PAL SINGH Vs. THE STATE OF PUNJAB
December 6, 1993
MANN SINGH Vs. DHARAMJIT SINGH
February 26, 1993
MANOHAR LAL Vs. STATE OF HARYANA
December 13, 1993
MANOHAR LAL Vs. STATE OF PUNJAB
November 5, 1993
MANOHAR SINGH Vs. STATE OF PUNJAB
September 14, 1993
MANOJ KUMAR KATHURIA Vs. HARYANA AGRICULTURAL UNIVERSITY
February 22, 1993
MANTOSH SINGH Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI
August 11, 1993
MARUTI LTD Vs. LAXMI STEEL TRADERS
July 9, 1993
MASTER HARI SINGH Vs. STATE OF HARYANA
December 23, 1993
MAUJI RAM Vs. BHAGWAN DASS
July 7, 1993
MAY DEVI AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
January 6, 1993
MEENA Vs. STATE OF HARYANA AND ANOTHER
September 17, 1993
MEENA DEVI Vs. SURAJ PARKASH
September 28, 1993
MEENAKSHI KAPILA Vs. PUNJABI UNIVERSITY
April 26, 1993
MEHAN SINGH Vs. AMARJIT KAUR
April 27, 1993
MEHANGA RAM Vs. FINANCIAL COMMISSIONER
October 11, 1993
MEHANGA SINGH Vs. CHHINDA
February 8, 1993
MEHAR CHAND Vs. STATE OF HARYANA
March 31, 1993
MEHAR CHAND OM PARKASH Vs. INCOME-TAX OFFICER
October 1, 1993
MEHAR DIN Vs. STATE OF HARYANA
October 5, 1993
MEHAR SINGH Vs. STATE OF HARYANA
January 21, 1993
MEWA SINGH Vs. PRITHIPAL SINGH INSECTICIDES
August 19, 1993
MEWA SINGH Vs. RAJINDER PAL
July 8, 1993
MISS KAMLA KHANNA Vs. THE STATE OF HARYANA
October 8, 1993
MISS NEERAJ (MINOR) Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
December 20, 1993
MISS RANJANA SHARMA Vs. THE PANJAB UNIVERSITY
April 23, 1993
MISS RENU BALA JAIN Vs. NEW BANK OF INDIA
November 30, 1993
MISS SHALU GUPTA Vs. STATE OF PUNJAB AND ORS.
December 2, 1993
MITHU SINGH Vs. STATE OF PUNJAB
December 8, 1993
MODERN FOOD INDUSTRIES INDIA LTD Vs. STATE OF HARYANA MINISTRY OF AGRICULTURE
May 5, 1993
MOHAN AIR AND SEA CARGO P LTD Vs. STATE OF HARYANA
November 9, 1993
MOHAN SINGH Vs. STATE OF PUNJAB
October 12, 1993
MOHAN SINGH Vs. STATE OF PUNJAB
October 21, 1993
MOHAN SINGH Vs. COMMISSIONER OF INCOME-TAX
July 28, 1993
MOHAN SINGH Vs. STATE OF PUNJAB
June 4, 1993
MOHAR CHAND Vs. DALJIT KAUR
October 6, 1993
MOHD KHAN Vs. ISA
August 26, 1993
MOHD SABIR Vs. PUNJAB WAKF BOARD, AMBALA CANTT
August 30, 1993
MOHD SALIM Vs. STATE OF PUNJAB
February 24, 1993
MOHINDER KAUR Vs. MAHAIN SINGH
July 16, 1993
MOHINDER SINGH Vs. HARYANA STATE SMALL INDUSTRIES & EXPORT CORPN LTD
October 11, 1993
MOHINDER SINGH Vs. THE STATE OF PUNJAB
September 29, 1993
MOHINDER SINGH Vs. STATE OF HARYANA
July 26, 1993
MOHINDER SINGH Vs. INSPECTOR GENERAL OF POLICE (PAP) PUNJAB CHANDIGARH
November 20, 1993
MOHINDER SINGH Vs. SUKHJINDER SINGH ALIAS MINTU
April 26, 1993
MOHINDER SINGH Vs. UNION BANK OF INDIA
April 8, 1993
MOHINDER SINGH Vs. STATE OF PUNJAB
May 26, 1993
MOHINDER SINGH Vs. BALWANT SINGH SAINI
September 3, 1993
MOHINDER SINGH Vs. STATE OF HARYANA
September 1, 1993
MOHINDER SINGH Vs. STATE OF PUNJAB
October 19, 1993
MOHINDER SINGH Vs. STATE OF PUNJAB
November 4, 1993
MOHINDER SINGH Vs. STATE OF PUNJAB
November 2, 1993
MOHINDER SINGH Vs. STATE OF PUNJAB
December 9, 1993
MOHINDER SINGH (DECEASED) Vs. NARANJAN SINGH (DECEASED)
October 7, 1993
MOHINDER SINGH BRAR Vs. RATTAN LAL WADHWA
October 21, 1993
MOHINDERPAL SINGH SAMUNDRI Vs. REGISTRAR CO OPERATIVE SOCIETIES PUNJAB SECTOR 17 CHANDIGARH
August 26, 1993
MOHMAD AZAM Vs. STATE OF HARYANA
December 9, 1993
MOTA SINGH Vs. STATE OF PUNJAB
August 2, 1993
MOTI RAM Vs. PREM NATH
January 7, 1993
MOTIA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
May 3, 1993
MR Vs. UNION OF INDIA AND ANOTHER
January 7, 1993
MRS. GURBINDER CHAHAL Vs. JASPAL DHAMI
September 7, 1993
MRS. NIRMAL MITTAL Vs. THE STATE OF HARYANA AND ANR.
January 19, 1993
MRS. USHA RANI Vs. DIRECTOR, TECH. TRAINING & INDUSTRIAL TRAINING DEPTT., PUNJAB
November 23, 1993
MUKESH Vs. SUPERINTENDENT OF JAILS, KARNAL
October 14, 1993
MUKESH RANI Vs. STATE OF HARYANA
February 3, 1993
MUKHTIAR SINGH Vs. STATE OF HARYANA
October 8, 1993
MUKHTIAR SINGH Vs. STATE OF PUNJAB
March 16, 1993
MUKHTIAR SINGH Vs. STATE OF HARYANA
November 25, 1993
MUKHTIAR SINGH Vs. STATE OF PUNJAB
January 6, 1993
MUKHTIAR SINGH Vs. STATE OF HARYANA
May 19, 1993
MUKHTIAR SINGH Vs. STATE OF HARYANA
May 9, 1993
MUKHTIAR SINGH Vs. BAL MUKAND
August 13, 1993
MUKHTIAR SINGH Vs. STATE OF PUNJAB
September 13, 1993
MUKHTIAR SINGH D S P IST B N Vs. STATE OF HARYANA
July 8, 1993
MULKH RAJ CHABRA Vs. STATE OF PUNJAB
July 26, 1993
MULKHRAJ AND CO Vs. TAJJAN
August 30, 1993
MUNI LAL Vs. RAJ PAL SURI
August 3, 1993
MUNICIPAL COMMITTEE Vs. COLLECTOR SUB-DIVISIONAL OFFICER-CIVIL
August 5, 1993
MUNICIPAL COMMITTEE Vs. PRESIDING OFFICER LABOUR COURT
November 9, 1993
MUNICIPAL COMMITTEE Vs. LABOUR COURT
December 10, 1993
MUNICIPAL COMMITTEE, BATALA Vs. STATE OF PUNJAB
August 26, 1993
MUNICIPAL COMMITTEE, BHATINDA Vs. LABOUR COURT, BHATINDA. ETC.
August 19, 1993
MUNICIPAL COMMITTEE, ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT ROHTAK
October 7, 1993
MUNICIPAL COMMITTEE, ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
October 15, 1993
MUNICIPAL COMMITTEE, SIRSA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
October 22, 1993
MUNICIPAL CORPORATION Vs. ARJAN KUMAR
July 8, 1993
MUNISH KHANNA Vs. PUNJAB UNIVERSITY
November 3, 1993
MUNSHI Vs. FINANCIAL COMMISSIONER
November 5, 1993
MURTI DEVI Vs. STATE OF PUNJAB
August 11, 1993
N D JAIN Vs. PUNJAB STATE BOARD FOR PREVENTION AND CONTROL OF AIR POLLUTION
October 28, 1993
NACHHATTAR KAUR Vs. STATE OF PUNJAB
January 29, 1993
NACHHATTAR SINGH Vs. STATE OF PUNJAB
April 28, 1993
NAFE SINGH Vs. STATE OF HARYANA
December 15, 1993
NAFE SINGH Vs. RAMDE
February 5, 1993
NAFIA Vs. GRAM PANCHAYAT
September 7, 1993
NAGESHWAR SHAH Vs. STATE OF PUNJAB
November 18, 1993
NAHAR SINGH Vs. STATE OF PUNJAB
September 10, 1993
NAHAR SINGH Vs. GAJJAN SINGH
November 25, 1993
NAINPAL Vs. NIHAL SINGH
September 14, 1993
NANAK CHAND Vs. STATE OF HARYANA
October 20, 1993
NAND LAL Vs. MAC MILLAN PHARMACEUTICALS
September 22, 1993
NANDPAL SINGH Vs. STATE OF HARYANA
January 13, 1993
NANDU Vs. STATE OF HARYANA
November 11, 1993
NANT SINGH Vs. JOINT DIRECTOR PANCHAYAT
July 27, 1993
NAR SINGH Vs. STATE OF HARYANA
August 3, 1993
NARANG MOTOR CYCLE Vs. UNION TERRITORY CHANDIGARH
August 18, 1993
NARANJAN SINGH Vs. DALIP SINGH
March 22, 1993
NARAYAN SINGH Vs. STATE OF HARYANA
November 4, 1993
NARESH KUMAR Vs. U.T. CHANDIGARH
March 31, 1993
NARESH KUMAR Vs. KAILASH DEVI
February 8, 1993
NARESH PAL Vs. STATE OF HARYANA
May 4, 1993
NARINDER KAUR GILL Vs. H. S. HANSPAL
January 8, 1993
NARINDER NATH Vs. LT COL JASWANT SINGH
May 21, 1993
NARINDER SINGH Vs. PUNJAB UNIVERSITY
November 30, 1993
NARINDER SINGH Vs. THE STATE OF PUNJAB THROUGH THE LAND ACQUISITION COLLECTOR COLONISATION DEPARTMENT
November 4, 1993
NARINDER SINGH Vs. JARNAIL SINGH
January 12, 1993
NARINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
November 22, 1993
NARINDERJIT SINGH Vs. PUNJAB STATE THROUGH SECRETARY
April 27, 1993
NAROTAM KUMAR Vs. STATE OF HARYANA
September 8, 1993
NASIB KAUR Vs. ADDITIONAL DIRECTOR CONSOLIDATION AND HOLDINGS PUNJAB AT JALANDHAR
January 12, 1993
NASIB SINGH Vs. AMAR SINGH
November 5, 1993
NATHU RAM Vs. JODHA RAM AND ANOTHER
October 29, 1993
NATHU RAM SHARMA Vs. STATE OF HARYANA
June 4, 1993
NATIONAL AGRO CHEMICAL INDUSTRIES LTD Vs. STATE OF PUNJAB
January 1, 1993
NATIONAL ELECTRICAL EQUIPMENT CORPORATION Vs. PUNJAB STATE ELECTRICITY BOARD
July 30, 1993
NATIONAL FARM CHEMICALS Vs. STATE OF HARYANA
October 22, 1993
NATIONAL FITNESS CORPS TEACHERS ASSOCIATION, HARYANA Vs. UNION OF INDIA
December 8, 1993
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. SEHGAL PAPERS LIMITED
January 27, 1993
NATIONAL INSURANCE CO LTD Vs. SUCHA SINGH
September 29, 1993
NATIONAL INSURANCE COMPANY LIMITED Vs. JOGINDER KAUR
September 17, 1993
NATIONAL ORGANIC CHEMICALS INDUSTRY LTD. Vs. STATE OF PUNJAB
November 18, 1993
NAWAL SINGH Vs. THAKUR DASS
September 10, 1993
NAZIR SINGH Vs. MUKHTIAR SINGH
July 28, 1993
NEW INDIA ASSURANCE CO LTD Vs. GURBACHAN KAUR
July 22, 1993
NEW INDIA ASSURANCE CO LTD Vs. RAM RATTAN
August 31, 1993
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER KAUR
September 27, 1993
NEW INDIA ASSURANCE CO LTD Vs. KANTA DEVI
September 6, 1993
NEW INDIA ASSURANCE CO. LTD Vs. DIG VIJAY PRINJA
May 13, 1993
NEW INDIA ASSURANCE COMPANY AND ANR. Vs. RENU WALIA AND ANR.
September 27, 1993
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TARAWATI
October 4, 1993
NEW INDIA ASSURANCE COMPANY LTD Vs. BALDEV SINGH
September 28, 1993
NEW INDIA ASSURANCE COMPANY LTD Vs. KEWAL KRISHAN
August 17, 1993
NEW INDIAN ASSURANCE CO LTD Vs. RAGHBAR DAYAL
January 7, 1993
NIAB SINGH Vs. STATE OF PUNJAB
May 10, 1993
NIGAHIA RAM Vs. STATE OF HARYANA
November 17, 1993
NIHAL KAUR Vs. BHUPINDER KAUR
September 6, 1993
NIRANJAN DASS Vs. STATE OF HARYANA
October 20, 1993
NIRANJAN LAL Vs. STATE OF HARYANA
September 22, 1993
NIRANJAN LAL SHARMA Vs. THE HARYANA STATE FEDERATION OF CONSUMERS CO
February 4, 1993
NIRANJAN SINGH Vs. STATE OF PUNJAB
September 28, 1993
NIRANJAN SINGH Vs. STATE OF PUNJAB
April 30, 1993
NIRLAPE SINGH Vs. STATE OF PUNJAB
April 20, 1993
NIRMAL DEVI Vs. STATE OF HARYANA
August 30, 1993
NIRMAL SINGH Vs. RAM SARUP
July 6, 1993
NIRMAL SINGH Vs. STATE OF PUNJAB
November 9, 1993
NIRMAL SINGH Vs. STATE OF HARYANA
December 23, 1993
NIRMALA Vs. THE STATE OF HARYANA
June 2, 1993
NITASHA PAUL Vs. DIRECTOR, DENTAL COLLEGE, ROHTAK
December 15, 1993
NIWAS SHARMA Vs. STATE OF HARYANA
December 14, 1993
NOHAR SINGH Vs. THE STATE OF HARYANA
January 21, 1993
NONI CHAWLA Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
October 15, 1993
O P BHAGAT Vs. STATE OF PUNJAB
December 22, 1993
OM PARKASH Vs. LACHHMAN DASS AND ORS.
July 26, 1993
OM PARKASH Vs. STATE OF HARYANA
November 16, 1993
OM PARKASH Vs. RAM PARKASH
February 1, 1993
OM PARKASH Vs. STATE OF PUNJAB
March 1, 1993
OM PARKASH Vs. STATE OF PUNJAB
March 31, 1993
OM PARKASH MAHAJAN Vs. STATE OF PUNJAB
August 4, 1993
OM PRAKASH Vs. STATE OF HARYANA
May 6, 1993
ONKAR NATH Vs. STATE OF PUNJAB
August 6, 1993
ORIENTAL INSURANCE CO. LTD. Vs. TARSEM KAUR
March 16, 1993
ORIENTAL INSURANCE COMPANY LTD Vs. KAILASH DEVI
September 9, 1993
P P SHARMA EX CAPT Vs. UNION OF INDIA
May 3, 1993
P. C. SINGLA Vs. STATE OF PUNJAB
December 9, 1993
P.C. BUNDELA Vs. NEERA KUMAR
November 22, 1993
P.N. SHARMA Vs. PUNJAB AND HARYANA HIGH COURT THROUGH ITS REGISTRAR AND ORS.
October 18, 1993
PAKHAR CHAND Vs. JASVINDER KAUR
September 28, 1993
PAKHAR SINGH Vs. UNION OF INDIA
March 24, 1993
PAKHAR SINGH Vs. UNION OF INDIA
April 23, 1993
PALA RAM Vs. NAURANG SINGH AND NAURANGA
July 29, 1993
PALA SINGH Vs. STATE OF PUNJAB
November 10, 1993
PALVI Vs. STATE OF HARYANA
November 19, 1993
PANIPAT CO - OPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER
May 7, 1993
PANIPAT COOP SUGAR MILLS LTD Vs. LABOUR COURT
May 14, 1993
PANIPAT COOPERATIVE SUGAR MILLS LIMITED, PANIPAT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROHTAK
December 17, 1993
PANMESHWARI Vs. PEHLAD SINGH
May 19, 1993
PARAMJIT KAUR Vs. KASHMIR SINGH
July 26, 1993
PARAMJIT KAUR AND TEJ KAUR Vs. JASWANT SINGH
August 18, 1993
PARAMJIT SINGH Vs. KARTAR KAUR
December 14, 1993
PARAMJIT SINGH Vs. HARBANS KAUR
November 9, 1993
PARAMJIT SINGH Vs. THAPAR INSTITUTE OF ENGINEERING & TECH.
October 14, 1993
PARAMJIT SINGH Vs. PUNJAB STATE THROUGH SECRETARY INDUSTRIES DEPARTMENT PUNJAB
January 28, 1993
PARAMJIT SINGH Vs. STATE OF PUNJAB
April 28, 1993
PARAS RAM Vs. STATE OF HARYANA
May 14, 1993
PARBHATI LAL Vs. BHAGWANT SINGH
March 22, 1993
PARDEEP KUMAR Vs. MAHABIR
July 22, 1993
PARKASH CHAND Vs. NANHU MAL
July 29, 1993
PARKASH CHAND Vs. STATE BANK OF PATIALA
May 21, 1993
PARKASH CHAND Vs. STATE OF HARYANA
April 30, 1993
PARKASH CHAND LUNIA Vs. AMLESH CHAUDHARY, INTELLIGENCE OFFICER
January 29, 1993
PARKASH CHAND SHARMA Vs. STATE OF PUNJAB
October 8, 1993
PARKASH KAUR Vs. DALBIR SINGH
April 7, 1993
PARKASH SINGH Vs. SANTOSH KAUR
November 26, 1993
PARMAL SINGH Vs. STATE OF HARYANA & ORS.
January 6, 1993
PARMANAND Vs. STATE OF HARYANA
March 3, 1993
PARMANAND PROP H P ELECTRONICS Vs. STATE OF HARYANA
November 16, 1993
PARMETEX INC Vs. PUNJAB CON-CAST STEELS LIMITED
December 2, 1993
PARMINDERJIT SINGH Vs. PUNJABI UNIVERSITY, PATIALA
May 27, 1993
PARMOD KUMAR Vs. STATE OF HARYANA
January 27, 1993
PARSHADI LAL Vs. STATE OF HARYANA
July 12, 1993
PARSHOTAM LAL Vs. STATE
November 26, 1993
PARTAP SINGH Vs. LAND ACQUISITION COLLECTOR, URBAN ESTATES PANCHKULA
September 1, 1993
PARVEEN BALA ALIAS VEENA Vs. JAGDISH RAI
March 12, 1993
PARVEEN KUMAR ANAND Vs. STATE BANK OF INDIA
April 7, 1993
PARVEEN KUMARI Vs. STATE OF PUNJAB
November 12, 1993
PASUPATI HARYANA WOOLLENS LIMITED Vs. UNION OF INDIA
January 21, 1993
PAVANI CIVIL CONTRACTORS P LTD Vs. UNION OF INDIA
August 30, 1993
PAWAN KUMAR Vs. STATE OF HARYANA
October 19, 1993
PAWAN KUMAR Vs. STATE OF HARYANA
April 21, 1993
PAWAN KUMAR Vs. SMT. BIMLA DEVI
September 29, 1993
PAWAN KUMAR GUPTA Vs. STATE OF PUNJAB
January 6, 1993
PAYARE LAL Vs. KAMLA DEVI
October 21, 1993
PB. ELEC. INSPECTORATE JR. ENG. ASSOCIATION Vs. STATE OF PUNJAB
December 6, 1993
PEPSU ROAD TRANSPORT CORPORATION Vs. STATE OF PUNJAB
April 6, 1993
PEPSU ROAD TRANSPORT CORPORATION Vs. NEW SAMUNDRI TRANSPORT COMPANY PVT LTD
April 7, 1993
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. STATE OF TRANSPORT COMMISSIONER, PUNJAB, CHANDIGARH AND OTHERS
November 17, 1993
PESTICIDES INDIA LTD Vs. BHAGWANPURA SUGAR MILLS LTD
November 18, 1993
PIARA Vs. STATE OF PUNJAB
October 6, 1993
PIARA RAM Vs. STATE OF PUNJAB
October 14, 1993
PIARA SINGH Vs. STATE OF HARYANA
September 14, 1993
PIARA SINGH Vs. STATE OF PUNJAB
July 7, 1993
PIARA SINGH Vs. SATWANT KAUR
July 30, 1993
PIARA SINGH BAINS Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
September 15, 1993
PIARE LAL Vs. STATE OF HARYANA
January 6, 1993
PINKY Vs. BIMAL KUMAR
October 11, 1993
PIRTHI S O MANGAL Vs. STATE OF HARYANA
May 10, 1993
PRABHASH CHAND JAIN Vs. STATE OF HARYANA AND OTHERS
September 15, 1993
PRABHU DAYAL Vs. HARDEVI
October 6, 1993
PRADEEP KUMAR Vs. STATE OF HARYANA
September 16, 1993
PRAN NATH SHARMA Vs. UNION OF INDIA
October 21, 1993
PRAYAG RAJ SHARMA Vs. STATE OF HARYANA
July 7, 1993
PRECTO PIPE CO. Vs. NATIONAL INSURANCE CO. LTD
January 6, 1993
PREM CHAND Vs. STATE OF HARYANA AND OTHERS
October 1, 1993
PREM CHAND Vs. STATE OF PUNJAB
September 23, 1993
PREM CHAND Vs. DHARAMSHALA L HARI RAM TOTA RAM
January 5, 1993
PREM CHAND Vs. STATE OF HARYANA
August 6, 1993
PREM CHAND Vs. DHARAMSHALA HARI RAM
February 5, 1993
PREM CHAND Vs. SIRI RAM
October 7, 1993
PREM CHAND Vs. COMMISSIONER PATIALA DIVISION
January 28, 1993
PREM KUMAR SHARMA Vs. N.S. BHANGOO
May 14, 1993
PREM KUMARI Vs. U T ADMINISTRATION CHANDIGARH
July 27, 1993
PREM PAL PIPLANI SUB DIVISIONAL OFFICER Vs. STATE OF PUNJAB
August 27, 1993
PREM PARKASH Vs. STATE OF PUNJAB
October 1, 1993
PREM SINGH Vs. STATE OF PUNJAB
July 28, 1993
PREM SINGH Vs. GURVINDER SINGH ALIAS PINKI
December 15, 1993
PREM SINGH Vs. LABOUR COMMISSIONER
August 25, 1993
PREM SINGH Vs. STATE OF HARYANA
January 21, 1993
PREM SINGH Vs. STATE OF HARYANA
December 9, 1993
PREMA Vs. SURAT SINGH
August 18, 1993
PRIT PAL SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, JULLUNDHUR
February 1, 1993
PRITAM KAUR Vs. PEPSU ROADWAYS TRANSPORT CORPORATION
March 24, 1993
PRITAM SINGH Vs. PRESIDING OFFICER LABOUR COURT
August 17, 1993
PRITAM SINGH Vs. STATE OF PUNJAB
June 2, 1993
PRITAM SINGH Vs. STATE OF HARYANA
October 22, 1993
PRITAM SINGH Vs. STATE OF PUNJAB
August 2, 1993
PRITAM SINGH Vs. HARYANA LAND RECLAMATION & DEVELOPMENT CORP. LTD
September 10, 1993
PRITBIR SINGH Vs. BALWINDER KAUR
July 15, 1993
PUNEET SARDANA Vs. STATE OF HARYANA
December 15, 1993
PUNJAB AGRO INDUSTRIES CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT UNION TERRITORY
January 7, 1993
PUNJAB CONCAST STEELS LTD Vs. STATE OF HARYANA
May 6, 1993
PUNJAB DAIRY DEVELOPMENT CORPORATION LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 19, 1993
PUNJAB FINANCIAL CORPORATION Vs. M/S MALWA TOKA FACTORY
August 20, 1993
PUNJAB IRRIGATION AND POWER RESEARCH INSTITUTE WORKERS UNION (REGISTERED), AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
January 14, 1993
PUNJAB NATIONAL BANK Vs. STATE OF HARYANA
November 11, 1993
PUNJAB SMALL INDS & EXPORT CORP Vs. UNION OF INDIA
January 19, 1993
PUNJAB STATE Vs. RACHHPAL SINGH
May 5, 1993
PUNJAB STATE Vs. AMAR NATH AGGARWAL CONSTRUCTIONS P LTD
November 8, 1993
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. RAJ MAL BHATIA AND OTHERS
January 7, 1993
PUNJAB STATE CO OPERATIVE BANK LTD Vs. BALDEV KRISHAN
November 18, 1993
PUNJAB STATE CO-OP SUPPLIES AND MARKETING FEDERATION LTD Vs. SH KARTAR SINGH
November 19, 1993
PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LIMITED Vs. DIRECTOR AGRICULTURE PUNJAB
September 3, 1993
PUNJAB STATE COOP SUPPLY & MKT FEDERATION Vs. CHUNNI LAL GUPTA
August 25, 1993
PUNJAB STATE ELECTRICITY BOARD Vs. VARDHMAN OIL EXTRACTIONS AND CHEMICALS PRIVATE LTD.
January 5, 1993
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
November 10, 1993
PUNJAB STATE ELECTRICITY BOARD Vs. LABOUR COURT
November 5, 1993
PUNJAB STATE ELECTRICITY BOARD Vs. GURU NANAK ICE FACTORY AND COLD STORAGE
May 6, 1993
PUNJAB STATE ELECTRICITY BOARD Vs. MEGHAN PAPER MILLS PRIVATE LTD
July 6, 1993
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
December 10, 1993
PUNJAB STATE SEEDS CORPN LTD Vs. PRESIDING OFFICER LABOUR COURT
October 12, 1993
PUNJAB TEXTILE MANUFACTURERS ASS Vs. GRINDLAYS BANK
September 28, 1993
PUNJAB WAKF BOARD Vs. CHAMBA RAM
August 2, 1993
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. CHHOTTA SINGH AND ORS.
January 5, 1993
PURAN ANAND Vs. STATE OF HARYANA
January 19, 1993
PURAN CHAND Vs. STATE OF PUNJAB
May 13, 1993
PURAN CHAND HALWAI Vs. KRISHAN KUMAR
November 16, 1993
PURAN CHAND SHARMA Vs. STATE OF HARYANA
January 8, 1993
PURAN SINGH Vs. STATE OF PUNJAB
January 15, 1993
PURAN SINGH Vs. THE STATE OF HARYANA
November 17, 1993
PUSHPA SHARMA Vs. RAJ KUMAR SHARMA
September 23, 1993
R K AGGARWAL Vs. CANARA BANK
October 21, 1993
R K GARG Vs. STATE OF HARYANA
March 17, 1993
R S BHULLAR Vs. STATE OF PUNJAB
December 6, 1993
R S DHALL Vs. STATE OF HARYANA
November 11, 1993
RACHHPAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 21, 1993
RACHHPAL SINGH Vs. UNION OF INDIA
May 31, 1993
RADHA KISHAN RAJPAL Vs. INDIAN RED CROSS SOCIETY
September 29, 1993
RADHE SHAM SOOD Vs. IMPROVEMENT TRUST
November 2, 1993
RAGHBIR SETH Vs. RAM SWARUP
May 11, 1993
RAGHUBIR SINGH Vs. STATE OF HARYANA
August 31, 1993
RAGHUBIR SINGH Vs. STATE OF HARYANA
October 6, 1993
RAGHUNATH SINGH Vs. CHANDER KRISHAN
March 24, 1993
RAGHUVANSH Vs. STATE OF HARYANA
May 13, 1993
RAHUL GUPTA Vs. PANJAB UNIVERSITY
August 21, 1993
RAJ KUMAR Vs. U.T. CHANDIGARH
March 23, 1993
RAJ KUMAR Vs. HARDIT SINGH
May 10, 1993
RAJ KUMAR Vs. STATE OF PUNJAB
March 15, 1993
RAJ KUMAR Vs. THE STATE OF PUNJAB
December 3, 1993
RAJ KUMAR GUPTA Vs. PUNJAB STATE
June 4, 1993
RAJ KUMARI Vs. PREM CHAND
January 18, 1993
RAJ KUMARI Vs. LAL CHAND
September 28, 1993
RAJ KUMARI Vs. LAL CHAND
September 26, 1993
RAJ MAL Vs. STATE OF HARYANA
December 16, 1993
RAJ RANI Vs. SMT. JASWANTI DEVI
September 28, 1993
RAJ RANI Vs. ESTATE OFFICER
April 2, 1993
RAJ RANI ALIAS RAMLA RANI Vs. MOHINDER PAL
September 22, 1993
RAJ SINGH Vs. SUDHIR
December 21, 1993
RAJ SINGH Vs. STATE OF HARYANA
May 5, 1993
RAJ SINGH Vs. STATE OF PUNJAB
August 3, 1993
RAJANDER SINGH Vs. STATE OF HARYANA
March 18, 1993
RAJASTHAN WOOL INDUSTRIES Vs. STATE OF PUNJAB
January 11, 1993
RAJBIR Vs. MANAGING DIRECTOR GURGAON CENTRAL COOPERATIVE BANK LTD
January 27, 1993
RAJBIR KAUR Vs. STATE OF HARYANA
May 3, 1993
RAJESH Vs. BHATERI
September 13, 1993
RAJESH KUMAR Vs. O P BEOTRA
August 6, 1993
RAJESHEAR DASS Vs. RAMESHWAR DAYAL
August 25, 1993
RAJINDER KAUR BAL Vs. UNION OF INDIA
September 28, 1993
RAJINDER KUMAR Vs. STATE OF PUNJAB
January 28, 1993
RAJINDER KUMAR Vs. STATE OF HARYANA
December 10, 1993
RAJINDER KUMAR Vs. BHAGWANTI
December 24, 1993
RAJINDER MOHAN MEHTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 13, 1993
RAJINDER SINGH Vs. BALBIR KAUR
January 20, 1993
RAJINDER SINGH Vs. UNION OF INDIA
February 16, 1993
RAJINDER SINGH Vs. STATE OF PUNJAB
May 14, 1993
RAJINDER SINGH Vs. BHAJAN SINGH
July 26, 1993
RAJINDER SINGH Vs. UNION OF INDIA
August 27, 1993
RAJINDER SINGH Vs. STATE OF HARYANA
February 3, 1993
RAJINDER SINGH Vs. PUNJAB AND SIND BANK
September 9, 1993
RAJIV KUMAR Vs. P R T C
September 1, 1993
RAJIV PRASHER Vs. STATE OF PUNJAB & ORS.
February 23, 1993
RAKESH KUMAR Vs. VANISH KUMAR
March 31, 1993
RAKESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
August 18, 1993
RAKESH KUMAR Vs. STATE OF HARYANA
September 29, 1993
RAKESH KUMAR HANDA Vs. WILLSON MANAGER CORAL TOURIST COMPLEX
January 12, 1993
RAKESH KUMAR SURI Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
November 4, 1993
RALLA GIR Vs. STATE OF PUNJAB
May 3, 1993
RAM CHANDER Vs. STATE OF HARYANA
January 20, 1993
RAM CHANDER Vs. DEVINDER KISHORE
October 5, 1993
RAM DASS Vs. GULSHAN KUMAR
September 27, 1993
RAM DHAN Vs. LACHHMAN DASS
January 19, 1993
RAM DHAN SHARMA Vs. BISHAN SARUP MITTAL
October 4, 1993
RAM GOPAL Vs. STATE OF HARYANA
August 17, 1993
RAM GOPAL Vs. STATE OF HARYANA
June 4, 1993
RAM GOPAL Vs. STATE OF PUNJAB
October 6, 1993
RAM KISHAN Vs. STATE OF HARYANA
November 18, 1993
RAM KUMAR Vs. STATE OF HARYANA
August 10, 1993
RAM KUMAR Vs. STATE OF HARYANA
August 20, 1993
RAM LABAYA Vs. MUNICIPAL CORPORATION
September 10, 1993
RAM LAL CHADHA Vs. NEW INDIA ASSURANCE CO LTD
September 21, 1993
RAM LAL MOHINDROO Vs. MOHAN SINGH
January 8, 1993
RAM MURTI Vs. STATE OF HARYANA
September 22, 1993
RAM NARAIN Vs. REGISTRAR, PUNJAB AND HARYANA HIGH COURT, CHANDIGARH
October 15, 1993
RAM NARAIN Vs. STATE OF HARYANA
January 4, 1993
RAM NIWAS Vs. STATE OF HARYANA
October 5, 1993
RAM NIWAS Vs. STATE OF HARYANA
February 22, 1993
RAM NIWAS Vs. STATE OF HARYANA
August 4, 1993
RAM NIWAS AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
January 19, 1993
RAM PAL Vs. STATE OF HARYANA
August 4, 1993
RAM PARSHAD Vs. KRISHAN LAL
July 8, 1993
RAM PARTAP Vs. STATE OF HARYANA
July 20, 1993
RAM PIARI Vs. STATE
October 4, 1993
RAM PIARI Vs. JOINT DIRECTOR PANCHAYATS PUNJAB EXERCISING THE POWERS OF COMMISSIONER AND
January 29, 1993
RAM PIARI Vs. STATE OF HARYANA
February 8, 1993
RAM PIARI Vs. WEALTH TAX; OFFICER
February 4, 1993
RAM RAKHA SINGH Vs. JOINT DIRECTOR PANCHAYATS, PUNJAB, CHANDIGARH AND OTHERS RESPONDENTS
January 28, 1993
RAM RATTAN OM PARKASH Vs. STATE OF PUNJAB
September 30, 1993
RAM SARUP Vs. STATE OF HARYANA
April 27, 1993
RAM SARUP Vs. STATE OF HARYANA
January 7, 1993
RAM SINGH Vs. STATE OF HARYANA
July 20, 1993
RAM SINGH Vs. ADDITIONAL REGISTRAR CO OPERATIVE SOCIETIES PUNJAB
December 17, 1993
RAM SINGH Vs. SAVITRI DEV
October 7, 1993
RAM SWAROOP Vs. PAWAN KUMAR
August 17, 1993
RAMA CONSTRUCTION CO ETC Vs. STATE OF HARYANA
October 11, 1993
RAMA DEVI Vs. ANAND PARKASH
October 10, 1993
RAMAN PREET SINGH (MINOR) Vs. PUNJAB SCHOOL EDUCATION BOARD
December 8, 1993
RAMESH Vs. COMMISSIONER AMBALA DIVISION
July 30, 1993
RAMESH CHAND Vs. STATE OF HARYANA
August 5, 1993
RAMESH CHAND Vs. STATE OF HARYANA
July 13, 1993
RAMESH CHAND KAUSHIK Vs. STATE OF HARYANA
August 3, 1993
RAMESH CHANDER GUPTA Vs. STATE OF PUNJAB
May 5, 1993
RAMESH KUMAR Vs. STATE OF HARYANA AND OTHERS
July 28, 1993
RAMESH KUMAR Vs. RAJ KUMAR @ RAJU
April 21, 1993
RAMESH KUMAR Vs. WARYAM SINGH
September 27, 1993
RAMESH KUMAR Vs. SHISH RAM
September 17, 1993
RAMESH KUMAR Vs. STATE OF HARYANA
October 4, 1993
RAMESH KUMAR Vs. STATE OF HARYANA
August 6, 1993
RAMESH KUMAR WADHERA Vs. UNION OF INDIA
November 12, 1993
RAMESH KUMARI Vs. KULWANT SINGH
May 31, 1993
RAMESH KUMARI Vs. BARHMA NAND @ BARHAM PARKASH
December 11, 1993
RAMESH LAL Vs. PUNJAB STATE
May 5, 1993
RAMESHWAR CHANDER Vs. STATE OF PUNJAB
November 2, 1993
RAMESHWAR DASS Vs. STATE OF HARYANA
April 30, 1993
RAMESHWARI Vs. JASWANT SINGH
January 7, 1993
RAMJI LAL Vs. FINANCIAL COMMISSIONER, HARYANA
May 10, 1993
RAMNEESH LAKHANPAL Vs. STATE OF HARYANA
October 14, 1993
RAMPAT Vs. HARYANA STATE ELECTRICITY BOARD
September 15, 1993
RAMPIARI Vs. COLLECTOR SUB DIVISION
September 21, 1993
RAMU Vs. STATE OF HARYANA
January 14, 1993
RAN SINGH MALIK Vs. REGISTRAR CO-OPERATIVE SOCIETIES
June 2, 1993
RANBAXY LABORATORIES LIMITED Vs. STATE OF PUNJAB
October 20, 1993
RANBIR BHATIA Vs. KASHMIRI LAL
May 19, 1993
RANBIR SINGH Vs. STATE OF HARYANA
April 26, 1993
RANBIR SINGH Vs. STATE OF HARYANA
September 27, 1993
RANBIR SINGH SHARMA Vs. STATE OF HARYANA
November 18, 1993
RANDEEP KAUR Vs. STATE OF PUNJAB
June 1, 1993
RANDHIR SINGH Vs. STATE OF PUNJAB AND OTHERS
February 8, 1993
RANGI Vs. BASTA SINGH
December 2, 1993
RANI KUMARI Vs. STATE OF PUNJAB
March 22, 1993
RANJIT SINGH Vs. BALWANT KAUR
August 3, 1993
RATTAN CHAND Vs. LAL CHAND
January 20, 1993
RATTAN CHAND Vs. MUNICIPAL COMMITTEE, DERA BABA NANAK
September 30, 1993
RATTAN KAUR Vs. GIAN SINGH
December 10, 1993
RATTAN SINGH Vs. STATE OF HARYANA AND ANR.
September 8, 1993
RATTI RAM Vs. STATE OF HARYANA
May 17, 1993
RAUNAQ LAL ARORA Vs. PUNJAB SCHOOL EDUCATION BOARD
June 1, 1993
RAVI ENGINEERING WORKS Vs. FIRM NARANG STEEL ROLLING MILLS
September 17, 1993
RAVI KANTA Vs. MOHINDRI DEVI
November 1, 1993
RAVINDER KAUR Vs. RAJ BARENDER SINGH
December 10, 1993
RAVINDER KUMAR Vs. VED PARKASH
January 7, 1993
RAVINDER KUMAR WADHWA Vs. MAHARISHI DAYANAND, UNIVERSITY ROHTAK
September 10, 1993
RAVINDER PAL SINGH Vs. GURU NANAK UNIVERSITY, AMRITSAR
September 7, 1993
RAVINDER PARKASH Vs. SATYA PARKASH
August 4, 1993
RAVINDER SINGH Vs. MANLOCHAN KAUR
May 21, 1993
RAVINDER SINGH Vs. PALVINDER KAUR
May 18, 1993
RAVINDER SINGH Vs. JARNAIL SINGH AND JANGIR SINGH
March 23, 1993
REKHA SHARMA Vs. PUNJAB STATE
June 2, 1993
RENU BALA Vs. SURINDER KUMAR
October 5, 1993
RENU BALA JAIN Vs. NEW BANK OF INDIA
November 30, 1993
REVA DHAR Vs. STATE OF HARYANA
September 21, 1993
RICHABATRA Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
December 8, 1993
RIKHI Vs. SUKHRANIA
September 7, 1993
RIKHI RAM Vs. STATE OF HARYANA
July 16, 1993
RISHI Vs. SHAM LAL
December 1, 1993
RISHI PAL Vs. KAMLESH RANI
October 12, 1993
RITU SHARMA Vs. SECRETARY SUBORDINATE SERVICES SELECTION BOARD, HARYANA
July 27, 1993
ROHTAS SINGH Vs. STATE OF HARYANA
January 10, 1993
ROHTASH Vs. STATE OF HARYANA
June 4, 1993
ROHTASH AMI LAL Vs. STATE OF HARYANA
May 18, 1993
ROMESH CHANDER Vs. VED PARKASH KAPOOR
January 29, 1993
ROMESH KUMAR SHARDA Vs. NEELAM
February 2, 1993
RONAK Vs. THE STATE OF HARYANA THROUGH COMMISSIONER, EXCISE AND TAXATION, GOVERNMENT OF HARYANA AND ORS.
November 5, 1993
ROSE CONSTRUCTION CO Vs. HARYANA STATE
July 28, 1993
ROSHAN LAL Vs. U.T. CHANDIGARH
September 1, 1993
ROSHAN LAL Vs. KRISHAN CHAND
March 29, 1993
ROSHAN LAL Vs. STATE OF PUNJAB
December 14, 1993
ROSHAN LAL Vs. SECRETARY GOVT OF HARYANA
October 20, 1993
ROSHAN LAL Vs. STATE OF HARYANA
October 15, 1993
ROSHAN LAL KALSIA, P.C.S. Vs. THE STATE OF PUNJAB
December 2, 1993
ROSHAN LAL SAINI Vs. UNION TERRITORY
September 22, 1993
RULDA SINGH AND ORS. Vs. GOPAL DASS AND ANR.
August 18, 1993
RUTH PARVEEN JOHN Vs. PAUL CRESCENT JOHN
August 20, 1993
S BALDEV SINGH MANN Vs. S GURCHARAN SINGH
November 8, 1993
S K MEHTA Vs. P G I OF MEDICAL EDUCATION AND RESEARCH
October 6, 1993
S K TANEJA Vs. STATE OF HARYANA
August 17, 1993
S L GUPTA Vs. UNION BANK OF INDIA
November 4, 1993
S P GUPTA Vs. ADMINISTRATOR UNION TERRITORY OF CHANDIGARH CUM GOVERNOR OF PUNJAB
September 6, 1993
S.A.S. NAGAR FRIENDS PLOT HOLDERS COOP. HOUSE BUILDING SOCIETY LTD., MOHALI Vs. KARAM SINGH
January 5, 1993
S.K. & COMPANY, REWARI Vs. STATE OF HARYANA
April 23, 1993
S.K. DEV Vs. HARYANA STATE ELECTRICITY BOARD
November 9, 1993
S.K. MALHOTRA Vs. THE STATE OF PUNJAB
August 11, 1993
S.K. SARDANA, ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ANR. Vs. THE STATE OF HARYANA AND ANR.
October 14, 1993
SADDA KAUR Vs. KALA ALIAS DARSHAN LAL
August 30, 1993
SADHU RAM SHARMA Vs. EXECUTIVE ENGINEER, H S E B
August 12, 1993
SADHU SINGH Vs. HARYANA STATE ELECTRICITY BOARD
January 29, 1993
SADHU SINGH Vs. STATE OF PUNJAB
April 26, 1993
SADHU SINGH CHAHAL Vs. STATE OF PUNJAB
May 6, 1993
SAEID REZA MOEIN Vs. PUNJABI UNIVERSITY PATIALA
January 7, 1993
SAHI RAM Vs. SUPERINTENDENT CANAL OFFICER
August 13, 1993
SAHIB RAM Vs. STATE OF HARYANA
March 15, 1993
SAHIB SINGH Vs. STATE OF HARYANA
September 29, 1993
SAJDESH PROCESSORS PRIVATE LTD Vs. STATE OF HARYANA
October 13, 1993
SALWANT KARU Vs. SOHAN SINGH
January 28, 1993
SALWINDER DASS Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD
November 19, 1993
SAMANA STEEL PIPES PVT LTD Vs. UNION OF INDIA
September 28, 1993
SAMANA STEEL ROLLING MILLS Vs. UNION OF INDIA
October 14, 1993
SAMPAT RAM Vs. RAMESHWAR
November 22, 1993
SAMPURAN SINGH Vs. BALJINDER KAUR
April 2, 1993
SAMPURAN SINGH Vs. STATE OF HARYANA
September 9, 1993
SANDEEP GILHOTRA Vs. STATE OF PUNJAB
February 25, 1993
SANDEEP SHARMA Vs. NEHA SHARMA
October 18, 1993
SANGEETA KALRA Vs. STATE OF HARYANA
October 15, 1993
SANGRUR VANASPATI MILLS LIMITED, SANGRUR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
August 31, 1993
SANJAY Vs. DHARAM SINGH
October 5, 1993
SANJAY (MINOR) Vs. KRISHAN LAL
September 7, 1993
SANJEEV KUMAR JAIN Vs. UNION OF INDIA
February 2, 1993
SANJEEV SHARMA Vs. UNION OF INDIA
September 29, 1993
SANJIV BANSAL Vs. THE PANJAB UNIVERSITY
December 16, 1993
SANJIV KUMAR Vs. SURENDERA STEEL ROLLING MILLS
April 23, 1993
SANT KAUR Vs. TEHAL SINGH
August 23, 1993
SANT LAL ANAND Vs. STATE OF HARYANA
September 15, 1993
SANT PARKASH Vs. UNION OF INDIA
September 16, 1993
SANT RAM Vs. ROMESH CHANDER
January 6, 1993
SANT RAM SINGH Vs. STATE OF PUNJAB
October 14, 1993
SANT SINGH Vs. NARINDER PARKASH
July 13, 1993
SANTOKH SINGH Vs. GEETANJALI WOOLLEN PVT LTD
April 28, 1993
SANTOKH SINGH Vs. BISHAN SINGH
October 8, 1993
SANTOSH Vs. PAL SINGH
December 2, 1993
SANTOSH KUMAR Vs. BHAGWANT PARSHAD
November 10, 1993
SANTRO Vs. RAJWANTI
September 3, 1993
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. STATE OF HARYANA
November 5, 1993
SARBJIT SINGH Vs. SARBJIT SINGH
September 27, 1993
SARBMOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
September 1, 1993
SARDAR DARSHAN SINGH DHINDSA Vs. SHRI S.K. KAPUR
May 29, 1993
SARDARA Vs. STATE OF HARYANA
June 4, 1993
SARDARA SINGH Vs. STATE OF HARYANA
November 16, 1993
SARDARI LAL MIDHA Vs. STATE OF HARYANA
July 29, 1993
SARDARI LAL SAT PAL Vs. AMRITSAR IMPROVEMENT TRUST
May 14, 1993
SARITA TEWARI Vs. G N D U
May 21, 1993
SARLA RANI Vs. RAJBIR
May 20, 1993
SAROJ Vs. AJIT SINGH
March 16, 1993
SAROJ BALA LADY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 19, 1993
SAROJ DEVI Vs. STATE OF HARYANA
November 17, 1993
SAROJ GARG Vs. UNION OF INDIA
August 11, 1993
SAROOP SINGH Vs. STATE OF HARYANA
August 5, 1993
SARWAN DEVI Vs. STATE OF HARYANA
March 22, 1993
SARWAN RAM CHOPRA Vs. STATE OF PUNJAB
December 17, 1993
SARWAN SINGH Vs. GRAM PANCHAYAT AND GRAM SABHA
March 15, 1993
SAT DEV SETHI Vs. UNION OF INDIA
July 21, 1993
SAT NARAIN SAINI Vs. SITA WATI ALIAS RENUTLP
March 31, 1993
SAT PAL Vs. HARISH SACHDEVA TAILOR MASTER
April 21, 1993
SAT PARKASH Vs. DEVI DAYAL
January 14, 1993
SATBIR Vs. OM PATI
April 21, 1993
SATIJA FERTILIZERS Vs. STATE OF PUNJAB
September 23, 1993
SATISH CHANDER BEDI Vs. MADAN LAL SAINI
August 23, 1993
SATISH KANTA Vs. STATE OF PUNJAB
April 16, 1993
SATISH KUMAR Vs. STATE OF HARYANA
October 22, 1993
SATISH KUMAR Vs. STATE OF PUNJAB
February 5, 1993
SATISH KUMAR Vs. JIND CO
October 15, 1993
SATISH KUMAR Vs. STATE OF HARYANA
October 20, 1993
SATISH KUMAR GOGIA Vs. STATE OF HARYANA
December 2, 1993
SATNAM RAI Vs. FINANCIAL COMMISSIONER, PUNJAB
August 25, 1993
SATNAM SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES
December 8, 1993
SATNAM SINGH Vs. STATE OF PUNJAB
June 2, 1993
SATPAL Vs. STATE OF PUNJAB
May 11, 1993
SATPAL S/O SUBAN Vs. STATE OF HARYANA
February 15, 1993
SATVIR SINGH Vs. SHANTI
August 13, 1993
SATVIR SINGH AHLAWAT Vs. STATE OF HARYANA
February 4, 1993
SATWANT KAUR Vs. STATE OF PUNJAB
January 11, 1993
SATWARG SINGH Vs. STATE OF PUNJAB
December 17, 1993
SATYA BIR SINGH Vs. STATE OF HARYANA
April 28, 1993
SATYA NARAIN Vs. STATE OF HARYANA
April 28, 1993
SATYA PAL Vs. COLLECTOR, HISSAR
August 18, 1993
SATYA PAL SIKKA Vs. STATE OF HARYANA AND ANR.
April 7, 1993
SATYAVAN SINGH Vs. STATE OF HARYANA
December 15, 1993
SAUDAMINI PRABHA Vs. THE STATE OF PUNJAB
April 22, 1993
SAVITRI DEVI Vs. NAIK DEWAN SINGH
July 29, 1993
SAVITRI DEVI Vs. STATE OF HARYANA
May 11, 1993
SAVITRI DEVI Vs. SHIMLA DEVI
September 14, 1993
SAWARAN KAUR Vs. MEHAR CHAND
January 22, 1993
SAWARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
January 26, 1993
SAWHNEY TYRE PRIVATE LIMITED Vs. STATE OF HARYANA
August 18, 1993
SAYAD AHMAD Vs. DAULAT RAM
December 1, 1993
SEEMA RANI Vs. STATE OF HARYANA
October 18, 1993
SEEMA SHARMA Vs. PUNJABI UNIVERSITY PATIALA
April 6, 1993
SEWA SINGH Vs. PUNJAB NATIONAL BANK
September 24, 1993
SEWA SINGH Vs. STATE OF HARYANA
February 14, 1993
SH BACHAN SINGH Vs. PUNJAB ROADWAYS DEPOT
September 30, 1993
SH BHAGWANT SINGH Vs. SULEKH CHAND JAIN
August 3, 1993
SH CHET RAM Vs. STATE OF HARYANA
November 4, 1993
SH GHISA RAM GUPTA Vs. MEERAN DEVI
September 22, 1993
SH KRISHAN LAL KUEKREJA Vs. SUCHA SINGH
May 21, 1993
SH MANGAL SINGH Vs. LAND ACQUISITION COLLECTOR URBAN ESTATES
October 7, 1993
SH PREM SINGH Vs. JOINT DIRECTOR PANCHAYATS
February 9, 1993
SH R P SETHI Vs. UNION OF INDIA
November 26, 1993
SHAKTI METAL BOX Vs. UNION OF INDIA
April 2, 1993
SHALINI MEHTA SHALU Vs. J L MEHTA
July 23, 1993
SHAM LAL Vs. STATE OF PUNJAB
June 3, 1993
SHAM LAL Vs. ARUN KUMAR
December 17, 1993
SHAM LAL Vs. HARMAIL SINGH
November 17, 1993
SHAM LAL Vs. STATE OF HARYANA
January 20, 1993
SHAM LAL BANSAL Vs. PUNJAB STATE AGRI. MKT BOARD
December 14, 1993
SHAM SINGH Vs. WARYAM SINGH
November 8, 1993
SHAM SUNDER MONGIA Vs. HOUSING BOARD HARYANA
July 12, 1993
SHAMSHER SINGH Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK (HARYANA)
September 9, 1993
SHAMSHER SINGH Vs. STATE OF PUNJAB
April 21, 1993
SHAMSHER SINGH Vs. STATE OF HARYANA
August 23, 1993
SHAMSHER SINGH Vs. STATE OF PUNJAB
May 27, 1993
SHAMSHER SINGH Vs. SAMPURAN SINGH
February 2, 1993
SHANGARA SINGH Vs. FINANCIAL COMMISSIONER
October 4, 1993
SHANKAR LAL Vs. NATHU RAM
January 12, 1993
SHANTI DEVI Vs. SHAM LAL
September 1, 1993
SHANTI DEVI Vs. SUKHDEV RAJ
March 22, 1993
SHANTI DEVI WIDOW Vs. HARYANA STATE ELECTRICITY BOARD
November 11, 1993
SHANTI PARKASH Vs. ROSHAN LAL
February 1, 1993
SHANTI SARUP CHELA Vs. A S I BHUP SINGH
July 26, 1993
SHEELA RANI Vs. PUNJAB AND SIND BANK LTD
September 23, 1993
SHER GIR Vs. STATE OF PUNJAB
May 12, 1993
SHER GIR Vs. STATE OF PUNJAB
May 2, 1993
SHER SINGH Vs. STATE OF PUNJAB
October 22, 1993
SHIROMANI AKALI DAL Vs. ELECTION COMMISSION OF INDIA
September 8, 1993
SHIV CHARAN Vs. NAR SINGH
November 26, 1993
SHIV KARAN SINGH Vs. STATE OF PUNJAB
September 17, 1993
SHIV KUMAR Vs. STATE OF HARYANA
September 6, 1993
SHIV KUMAR Vs. RAMESH CHAND
November 10, 1993
SHIV KUMAR Vs. STATE OF HARYANA
October 19, 1993
SHIV NATH Vs. NAND KISHORE
September 1, 1993
SHIVA UDYOG MANDAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 1, 1993
SHIVALIK AGRO POLY PRODUCTS LIMITED Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND ORS.
December 22, 1993
SHIVALIK FIBRES PVT LTD Vs. STATE OF PUNJAB
December 10, 1993
SHMT. LALITA GUPTA Vs. SHRI PARVEEN KUMAR MAHAJAN
October 21, 1993
SHOBHA RANI Vs. PUNJAB STATE ELECTRICITY BOARD
October 20, 1993
SHRI JAI NATH MANDAL Vs. STATE OF HARYANA
August 24, 1993
SHRIHAR AMRIT SINGH Vs. VARINDER PAL BHARDWAJ S/O MADAN GOPAL AND OTHERS
September 14, 1993
SHRIKANT GUPTA Vs. SUBODH KUMAR GUPTA
July 8, 1993
SHRIMATI GURMAIL KAUR Vs. CHANDIGARH TRANSPORT UNDERTAKING
August 27, 1993
SHRIMATI MASSAN DEVI Vs. UNION OF INDIA
December 7, 1993
SHRIMATI RAM DULARI Vs. UNION TERRITORY CHANDIGARH
November 17, 1993
SHUBH RAM Vs. RAJINDER SINGH
July 29, 1993
SHWETA SINGLA Vs. PANJAB UNIVERSITY, CHD
December 14, 1993
SHYAM SUNDER PASRIJA Vs. STATE OF HARYANA
September 22, 1993
SIRI CHAND SARPANCH GRAM PANCHAYAT Vs. STATE OF HARYANA
October 4, 1993
SIRI RAM Vs. STATE OF PUNJAB
August 23, 1993
SIRI RAM Vs. STATE OF PUNJAB
January 22, 1993
SITA RAM SROA Vs. INDIAN COUNCIL OF MEDICAL RESEARCH, NEW DELHI
July 6, 1993
SKY HIGHWAYS PVT LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL PUNJAB
November 2, 1993
SMT. AMRO Vs. SMT. SUKHDARSHAN KAUR
September 1, 1993
SMT. CHANDER LATHER AND ORS. Vs. HARYANA STATE THROUGH COLLECTOR AND ORS.
October 21, 1993
SMT. KAKIYAN WALI Vs. OM PARKASH
May 10, 1993
SMT. KRISHNA DEVI Vs. STATE OF HARYANA AND OTHERS
January 11, 1993
SMT. KULWANT KAUR Vs. STATE OF PUNJAB
May 13, 1993
SMT. RAGHBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
March 22, 1993
SMT. RAJNI SHARMA Vs. DHARAM PAL SHARMA
August 19, 1993
SMT. RAMESH JAIN AND ANOTHER Vs. MANAGING COMMITTEE, SANT DARBARA SINGH, COLLEGE OF EDUCATION FOR WOMEN, TEHSIL MOGA, DISTT. FARIDKOT, THROUGH ITS SECRETARY AND OTHERS
February 1, 1993
SMT. SHAKUNTLA WIFE OF BHOOP SINGH Vs. STATE OF HARYANA & ORS.
January 4, 1993
SMT. TEJINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 11, 1993
SNEH LATA Vs. SUDARSHAN LAL PURI
July 8, 1993
SOHAN LAL Vs. PREM CHAND
December 22, 1993
SOHAN LAL Vs. STATE OF PUNJAB
June 1, 1993
SOHAN LAL Vs. STATE OF PUNJAB
April 21, 1993
SOHAN LAL Vs. FINANCIAL COMMISSIONER APPEALS PUNJAB AT CHANDIGARH
September 28, 1993
SOHAN LAL Vs. STATE OF HARYANA
January 25, 1993
SOHAN SINGH Vs. MANJIT KAUR
November 25, 1993
SOHAN SINGH Vs. NACHHATTAR SINGH & ORS.
October 12, 1993
SOHNA RAM Vs. INDERPAL SHARMA
February 3, 1993
SOHRAB KHAN Vs. ABDUL RAHIM
July 15, 1993
SOM NATH Vs. MOHAN LAL
April 30, 1993
SOM PARKASH Vs. STATE OF PUNJAB
March 15, 1993
SOM PARKASH Vs. STATE OF HARYANA
July 13, 1993
SOM VEER LAMBA Vs. STATE OF HARYANA
October 13, 1993
SOMBIR Vs. SHEO DAN
August 2, 1993
STALE OF HARYANA Vs. INDER SAIN
April 22, 1993
STATE BANK OF PATIALA Vs. CENTRAL BOARD OF DIRECT TAXES
September 7, 1993
STATE BANK OF PATIALA Vs. JOINT HINDU FAMILY FIRM INDER SAIN NANAK CHAND
December 10, 1993
STATE BANK OF PATIALA AT YAMUNANAGAR Vs. ZULQUADAR SINGH
July 20, 1993
STATE OF HARYANA Vs. LATE SH S AGGARWAL
September 9, 1993
STATE OF HARYANA Vs. RUMAL SINGH
September 2, 1993
STATE OF HARYANA Vs. BUDH DEV YADAV
March 15, 1993
STATE OF HARYANA Vs. ESCORTS DEALERS DEVELOPMENT ASSOCIATION LIMITED
November 26, 1993
STATE OF HARYANA Vs. SANDEEP SINGH
December 21, 1993
STATE OF HARYANA Vs. A. K. JAIN
October 11, 1993
STATE OF HARYANA Vs. RAM DIA
January 7, 1993
STATE OF HARYANA Vs. RAJA DEVI
July 8, 1993
STATE OF HARYANA Vs. MRS. KIRAN VASHISHT
February 12, 1993
STATE OF HARYANA Vs. RAJ KUMAR GUPTA
November 26, 1993
STATE OF HARYANA Vs. HARJEET SINGH
January 4, 1993
STATE OF HARYANA Vs. RATTAN LAL
January 4, 1993
STATE OF HARYANA Vs. TEK RAM
July 14, 1993
STATE OF HARYANA Vs. RAM CHANDER
October 4, 1993
STATE OF PUNJAB Vs. AROOR CHAND
October 6, 1993
STATE OF PUNJAB Vs. SADHU SINGH
December 3, 1993
STATE OF PUNJAB Vs. GURBHEJ SINGH
August 25, 1993
STATE OF PUNJAB Vs. NIRANJAN SINGH
August 18, 1993
STATE OF PUNJAB Vs. S. PRITAM SINGH
April 7, 1993
STATE OF PUNJAB Vs. JASBIR SINGH @ JASSI
July 6, 1993
STATE OF PUNJAB Vs. SHRI CHANDER KANT
February 11, 1993
STATE OF PUNJAB Vs. HARDEEP SINGH
January 6, 1993
STATE OF PUNJAB Vs. KRISHAN DASS
January 5, 1993
STATE OF PUNJAB Vs. DR. HARBHAJAN SINGH GREASY
November 17, 1993
STATE OF PUNJAB Vs. MAJOR SINGH GILL
October 19, 1993
STATE OF PUNJAB Vs. CHANGA RAM
February 1, 1993
STATE OF PUNJAB Vs. RACHHPAL KAUR
January 14, 1993
STATE OF PUNJAB Vs. HARISH CHANDER
April 23, 1993
STATE OF PUNJAB Vs. SOHAN LAL
August 5, 1993
STATE OF PUNJAB Vs. PRITAM SINGH
August 5, 1993
STATE OF PUNJAB Vs. HARDEEP KAUR
July 13, 1993
STATE OF PUNJAB Vs. SOHAN LAL BHUMBEK
July 22, 1993
STATE OF PUNJAB Vs. PREM BHANDARI
October 5, 1993
STATE OF PUNJAB Vs. BHULLAR CONSTRUCTION CO
November 8, 1993
STATE OF PUNJAB Vs. SATISH KUMAR SHARMA
September 3, 1993
STATE OF PUNJAB Vs. SUKHWANT SINGH
August 25, 1993
STATE OF PUNJAB Vs. JIWAN SINGH
September 28, 1993
STATE OF PUNJAB Vs. RULDA SINGH
December 6, 1993
STATE OF PUNJAB Vs. KULWANT SINGH
December 17, 1993
STATE OF PUNJAB Vs. DALJIT SINGH
August 13, 1993
STATE OF PUNJAB Vs. BALDEV SINGH
August 17, 1993
STATE OF PUNJAB Vs. PRESIDING OFFICER LABOUR COURT
November 18, 1993
STATE OF PUNJAB Vs. HARCHET SINGH ALIAS CHET SINGH
October 5, 1993
STATE OF PUNJAB Vs. SULAKHAN SINGH
October 12, 1993
STATE OF PUNJAB Vs. SUKHMINDER SINGH
October 8, 1993
STATE OF PUNJAB Vs. CHANAN SINGH
February 4, 1993
STATE OF PUNJAB Vs. HINDUSTAN VEGETABLE OILS CORPORATION LIMITED
February 15, 1993
STATE OF PUNJAB Vs. GARJA SINGH
January 21, 1993
STATE OF PUNJAB Vs. CHOLA SAHIB BUS SERVICE REGD
April 20, 1993
STATE OF PUNJAB Vs. JAGRUP SINGH JAWAODHA
May 17, 1993
STATE OF PUNJAB Vs. KESAR RAM
May 20, 1993
STATE OF PUNJAB Vs. CHARANJIT SINGH
June 3, 1993
STATE OF PUNJAB Vs. DALIP SINGH
July 6, 1993
STATE OF PUNJAB Vs. JASJIT SINGH
July 5, 1993
STATE OF PUNJAB Vs. DAYA SINGH
July 23, 1993
STATE OF PUNJAB AND ANOTHER Vs. JARNAIL SINGH AND OTHERS
May 13, 1993
STATE OF PUNJAB THROUGH GENERAL MANAGER, PUNJAB ROADWAYS, LUDHIANA Vs. HARDIAL SINGH AND ANOTHER
March 16, 1993
SUBA SINGH Vs. STATE OF HARYANA
September 9, 1993
SUBE SINGH Vs. LOKU RAM AND OTHERS
September 15, 1993
SUBE SINGH Vs. THE STATE OF HARYANA
August 30, 1993
SUBHA SINGH Vs. GIAN SINGH
July 14, 1993
SUBHAN KHAN Vs. STATE OF HARYANA
March 23, 1993
SUBHASH Vs. STATE OF HARYANA
June 2, 1993
SUBHASH CHANDER Vs. STATE OF HARYANA
May 17, 1993
SUBHASH CHANDER Vs. BAIJ NATH AGGARWAL
July 6, 1993
SUBHASH CHANDER Vs. STATE OF PUNJAB
November 30, 1993
SUBHASH CHANDER Vs. VALAYATI RAM SON OF MSTU RAM
October 18, 1993
SUBHASH CHANDER Vs. UNION OF INDIA
October 15, 1993
SUBHASH CHANDER Vs. RAJIV KUMAR
October 5, 1993
SUBHASH CHANDER DUREJA Vs. STATE OF HARYANA
November 17, 1993
SUBHASH CHANDER GOYAL Vs. SIRI PAL JAIN
October 19, 1993
SUBHASH CHANDER KUMAR Vs. PRABHU DAYAL
December 23, 1993
SUBHASH CHANDER MITTAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 23, 1993
SUCHA SINGH Vs. STATE OF PUNJAB
March 18, 1993
SUDARSHAN KUMAR SYAL Vs. STATE OF PUNJAB
December 13, 1993
SUDESH Vs. MAHABIR SINGH
September 10, 1993
SUDESH BALA Vs. STATE OF HARYANA
July 27, 1993
SUDESH KUMAR SUD Vs. STATE OF HARYANA
October 15, 1993
SUDESH RAIZADA Vs. DEEPAK GUPTA
March 31, 1993
SUDHA MITTAL Vs. STATE OF HARYANA
September 28, 1993
SUDHIR KUMAR Vs. STATE OF PUNJAB
May 29, 1993
SUGAR BAI Vs. STATE OF HARYANA
December 20, 1993
SUKDEV CHAND Vs. VISHNU DUTT
December 10, 1993
SUKH PAL SINGH KANG Vs. CHANDIGARH HOUSING BOARD
December 24, 1993
SUKHBIR SINGH Vs. D G OF PRISONS, HRY
April 22, 1993
SUKHDARSHAN PAL SEHGAL Vs. STATE OF PUNJAB
December 24, 1993
SUKHDEV KAUR Vs. NEW INDIA ASSURANCE CO LTD
July 6, 1993
SUKHDEV SINGH Vs. GURDEV KAUR
January 27, 1993
SUKHDEV SINGH Vs. STATE OF PUNJAB
December 16, 1993
SUKHDEV SINGH Vs. STATE OF PUNJAB
April 20, 1993
SUKHJINDER PAL SINGH SANDHU Vs. NANAK CHAND
March 24, 1993
SUKHMINDER SINGH Vs. STATE OF PUNJAB
March 31, 1993
SUMAN ANEJA Vs. STATE OF HARYANA
August 11, 1993
SUNDARI DEVI Vs. RAM LAL
August 25, 1993
SUNDER LAL Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
August 19, 1993
SUNIL KUMAR Vs. STATE OF PUNJAB
September 9, 1993
SUNSHINE INDUSTRY Vs. PUNJAB FINANCIAL CORPORATION
December 13, 1993
SURAJ BHAN Vs. STATE OF HARYANA
October 5, 1993
SURAJ BHAN Vs. STATE OF HARYANA
January 30, 1993
SURAJ BHAN Vs. THE STATE OF HARYANA
January 19, 1993
SURAT SINGH Vs. STATE OF PUNJAB
March 16, 1993
SURAT SINGH Vs. PURAN SINGH
August 25, 1993
SURAT SINGH (EX Vs. THE STATE OF HARYANA
July 26, 1993
SURESH CHAND Vs. STATE OF HARYANA
April 20, 1993
SURESH KUMAR Vs. THE STATE OF HARYANA
May 13, 1993
SURESH KUMAR Vs. JAGTAR SINGH
July 20, 1993
SURESH KUMAR Vs. STATE OF PUNJAB
July 30, 1993
SURESH KUMAR Vs. STATE OF PUNJAB
March 19, 1993
SURESH KUMAR Vs. PREM CHAND
May 31, 1993
SURINDER Vs. STATE OF HARYANA
December 22, 1993
SURINDER KAUR Vs. STATE OF PUNJAB
September 13, 1993
SURINDER KAUR Vs. RAJ KUMAR
September 1, 1993
SURINDER KUMAR Vs. DARSHAN KUMARI
October 1, 1993
SURINDER KUMAR Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD, CHANDIGARH
December 7, 1993
SURINDER KUMAR BATRA Vs. STATE OF PUNJAB
January 15, 1993
SURINDER KUMAR SHARMA Vs. SANGITA DEVI
January 11, 1993
SURINDER MOHAN LUTHRA Vs. STATE OF PUNJAB
November 9, 1993
SURINDER PAL Vs. STATE OF HARYANA
December 13, 1993
SURINDER PAL SINGH SAINI Vs. THE STATE OF PUNJAB AND ANR.
October 21, 1993
SURINDER PAL SINGH SAINI Vs. STATE OF PUNJAB
October 12, 1993
SURINDER SINGH Vs. STATE OF HARYANA
July 16, 1993
SURINDER SINGH Vs. MAJOR TEJA SINGH MANSAHIA
June 28, 1993
SURINDER SINGH Vs. STATE OF HARYANA
June 3, 1993
SURINDER SINGH Vs. DIRECTOR RELIEF
November 11, 1993
SURINDER SINGH Vs. STATE OF PUNJAB
November 23, 1993
SURINDER SINGH AND OTHERS Vs. JAGMOHANLAL SHARMA
November 3, 1993
SURJA Vs. HAR CHAND
February 2, 1993
SURJAN SINGH Vs. SURAJ PAL
June 4, 1993
SURJIT KAUR Vs. KARNAIL SINGH
August 30, 1993
SURJIT KAUR Vs. SUKHDEV SINGH
November 30, 1993
SURJIT KUMARI Vs. MADAN LAL
January 15, 1993
SURJIT SINGH Vs. STATE OF PUNJAB
July 7, 1993
SURJIT SINGH Vs. STATE OF HARYANA
October 12, 1993
SURJIT SINGH Vs. SHEELA BAI
May 20, 1993
SURJIT SINGH Vs. GIRDHARI LAL
August 23, 1993
SURJIT SINGH Vs. MEGH RAJ
April 19, 1993
SURJIT SINGH Vs. UNION OF INDIA
July 23, 1993
SURJIT SINGH Vs. STATE OF PUNJAB
December 13, 1993
SURJO DEV Vs. ARVIND OVERSEAS PROJECT SERVICES PVT LTD
January 27, 1993
SUSHIL KUMAR Vs. JOGA SINGH
May 3, 1993
SUSHIL SINGLA Vs. HARIPAL SINGH
November 10, 1993
SUSHILA DEVI Vs. SURINDER SAHNI
December 3, 1993
SUSHILA MITTAL ALIAS SHILA Vs. LABOUR COMMISSIONER
November 24, 1993
SUSHMA BAWA Vs. RAVINDER NATH BAWA
May 26, 1993
SWAMINATHAN Vs. STATE OF HARYANA
August 2, 1993
SWARAN KAUR Vs. MAGHAR SINGH
April 19, 1993
SWARAN SINGH Vs. BALBIR SINGH
December 3, 1993
SWARAN SINGH Vs. BHAGWANTI
September 21, 1993
SWARAN SINGH Vs. HARBANS SINGH
October 8, 1993
SWARAN SINGH Vs. REGISTRAR
March 18, 1993
SWARN SINGH Vs. UNION OF INDIA
February 4, 1993
SWARNA RAM SON OF SADHU RAM Vs. JOGINDER SINGH MANN. M.L.A. AND OTHERS
December 24, 1993
T K KHUNGAR Vs. SANJAY GHAI
August 27, 1993
TAJINDER SINGH Vs. UNION OF INDIA
September 20, 1993
TAJJAN Vs. KALA ALIAS DARSHAN LAL
August 30, 1993
TARA CHAND SURINDER KUMAR OF FEROZEPUR CANTT Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD, CHANDIGARH
May 18, 1993
TARA RANI ALIAS MAYA DEVI Vs. MURTI SHRI DWARKA DHISH JI MAHARAJ INSTALLED IN THE TEMPLE OF SHRI DWARKA
February 1, 1993
TARA SINGH Vs. SAGGAL CO OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
September 7, 1993
TARA SINGH Vs. FINANCIAL COMMISSIONER APPEALS
October 19, 1993
TARA SINGH Vs. STATE OF PUNJAB
December 3, 1993
TARA SINGH Vs. STATE OF PUNJAB
May 14, 1993
TARA SINGH Vs. STATE OF PUNJAB
August 25, 1993
TARA SINGH CHEEMA Vs. STATE OF PUNJAB ETC.
March 3, 1993
TARAK JOT SINGH Vs. STATE OF PUNJAB
April 6, 1993
TARKESHWARA HATCHERIES Vs. STATE BANK OF INDIA
August 27, 1993
TARLOCHAN SINGH Vs. JASPAL SINGH CHAUDHARY
December 3, 1993
TARLOK SINGH Vs. STATE OF PUNJAB
October 6, 1993
TARSEM SINGH Vs. AMRU
August 25, 1993
TARSEM SINGH Vs. STATE OF PUNJAB
May 27, 1993
TEHAL SINGH Vs. GURNAM ADHAR SINGH
August 23, 1993
TEJ KAUR Vs. STATE BANK OF INDIA
January 27, 1993
TEJ KAUR Vs. STATE OF PUNJAB
January 21, 1993
TEJA SINGH Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD
July 7, 1993
TEJA SINGH Vs. STATE OF PUNJAB
July 12, 1993
TEJA SINGH Vs. AMAR SINGH
January 19, 1993
TEJA SINGH Vs. STATE OF PUNJAB
May 3, 1993
TEJA SINGH Vs. AJIT SINGH
September 8, 1993
TEJINDER KAUR Vs. STATE OF PUNJAB
April 2, 1993
TEJPAL SINGH Vs. STATE OF PUNJAB
June 2, 1993
TEJWANT SINGH Vs. STATE OF PUNJAB
December 23, 1993
TEK CHAND Vs. STATE OF HARYANA
July 8, 1993
TELLU Vs. STATE OF PUNJAB
September 21, 1993
TELU RAM Vs. STATE OF HARYANA
May 21, 1993
THE ADMINISTRATOR, THE SALVATION ARMY Vs. THE STATE OF PUNJAB
August 4, 1993
THE DIRECTOR STATE TRANSPORT PUNJAB, CHANDIGARH Vs. GURBACHAN SINGH
July 14, 1993
THE HARYANA DIARY DEVELOPMENT COOP, FEDERATION LIMITED, CHANDIGARH, THROUGH ITS MANAGING DIRECTOR Vs. SHRI PAWAN KUMAR SINGHAL
September 9, 1993
THE HARYANA STATE COOPERATIVE INSPECTORS AND SUB-INSPECTORS ASSOCIATION Vs. THE STATE OF HARYANA AND ORS.
December 15, 1993
THE JULLUNDUR CENTRAL CO Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB AND ANOTHER
March 24, 1993
THE MANAGING COMMITTEE OF D.A.V. COLLEGE OF EDUCATION, NAWAN SHAHAR DOABA Vs. STATE OF PUNJAB AND OTHERS
June 3, 1993
THE STATE OF HARYANA Vs. AMAR NATH BANSAL
July 6, 1993
THE STATE OF PUNJAB Vs. GIAN SINGH
March 4, 1993
THE STATE OF PUNJAB Vs. RAJ KUMAR
March 4, 1993
THE STATE OF PUNJAB Vs. DR. GAUTAM MAHAJAN, SENIOR HYDROGEOLOGIST, WATER RESOURCES DIRECTORATE
August 11, 1993
THE STATE OF PUNJAB Vs. DALIP SINGH DHILLON
December 13, 1993
TILAK RAJ Vs. STATE OF PUNJAB
January 14, 1993
TIRLOK NATH MITTAL Vs. UNION OF INDIA
July 30, 1993
TRACTEL TRIFOR INDIA PVT LTD Vs. STATE OF HARYANA
January 20, 1993
TRIBHUVAN NATH JOURNALIST SPECIAL CORRESPONDENT Vs. BENNETT COLEMAN AND CO LTD
October 11, 1993
TRIBUNE TRUST Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA
July 27, 1993
TUFAIL MOHAMMAD MALIK Vs. MAHADEV SINGH SHEKHAWAT
December 15, 1993
TULLA RAM Vs. RAJINDER KUMAR
August 13, 1993
TULSA RAM Vs. STATE OF HARYANA
August 17, 1993
UCO BANK CHANDIGARH Vs. SUMAC ENGINEERING PRIVATE LTD
August 24, 1993
UDAIVIR SINGH Vs. STATE OF HARYANA
August 26, 1993
UDE RAM Vs. STATE OF HARYANA
November 9, 1993
UGGAR SAIN Vs. STATE OF PUNJAB
May 10, 1993
UGGAR SEIN Vs. STATE OF HARYANA
April 6, 1993
UJAGAR SINGH Vs. SUB DIVISIONAL MAGISTRATE
August 13, 1993
UMA Vs. PUNJAB STATE
January 5, 1993
UMESH KUMAR Vs. HARYANA STATE
April 6, 1993
UMESH KUMAR Vs. MOUDGIL CARPETS AND RUGS
July 15, 1993
UMRAO SINGH ALIAS UMRA Vs. RAJ SINGH
March 18, 1993
UNION BANK OF INDIA UOI Vs. FIRM GUPTA GLASS CO
July 23, 1993
UNION OF INDIA Vs. ASS MOHD
July 30, 1993
UNION OF INDIA Vs. VED PAUL ANAND
September 13, 1993
UNION OF INDIA Vs. JAGIR SINGH
January 8, 1993
UNION OF INDIA Vs. BODAN LAL YADAV EX-SIGNALMAN NO 6279466
September 22, 1993
UNION OF INDIA Vs. FREE INDIA DRY ACCUMULATORS LTD CALCUTTA
February 10, 1993
UNION TERRITORY ADMINISTRATION, CHANDIGARH THROUGH CHIEF COMMISSIONER, CHANDIGARH AND OTHERS Vs. SH. JOGINDER PAUL AND ANOTHER
October 21, 1993
UNION TERRITORY, CHANDIGARH Vs. VIPIN KUMAR
October 19, 1993
UNION TERRITORY, CHANDIGARH Vs. ARVIND KUMAR MIDHA
July 27, 1993
UNITED HIRE PURCHASE AND LAND FINANCE P LTD Vs. KARTAR SINGH
November 10, 1993
UPPER INDIA STEEL MFG. AND ENGG. CO. LTD. Vs. UNION OF INDIA (UOI)
September 2, 1993
URBAN IMPROVEMENT COMPANY P LTD Vs. STATE OF HARYANA
May 3, 1993
URMILA RANAWAT Vs. UNION TERRITORY, CHANDIGARH
December 13, 1993
USHA RANI SHARMA Vs. AMAR NATH SHARMA
July 6, 1993
UTTAM CHAND Vs. STATE OF PUNJAB
February 2, 1993
V K SOOD ENGINEERS AND CONTRACTORS PVT LTD Vs. COMMISSIONER OF INCOME-TAX
May 7, 1993
V K VERMA Vs. HINDUSTAN MACHINE TOOLS LTD
July 19, 1993
V.K. SHARMA AND ORS. Vs. THE STATE OF HARYANA
August 26, 1993
VARUN PROCESSORS (PVT.) LTD. Vs. UNION OF INDIA
September 24, 1993
VED KUMAR Vs. RAJ RANI BHATI
January 20, 1993
VED PARKASH Vs. KARTAR KAUR
July 9, 1993
VED PARKASH Vs. STATE OF PUNJAB
August 5, 1993
VED PARKASH Vs. BALRAM DASS
October 5, 1993
VED PARKASH Vs. STATE OF PUNJAB
January 27, 1993
VED PARKASH SAINI Vs. MOHINDER LAL
May 13, 1993
VEENA RANI Vs. FOOD CORPORATION OF INDIA
February 3, 1993
VEER KAUR Vs. AMRIK SINGH
June 2, 1993
VERMA CONSTRUCTION CORP Vs. UNION OF INDIA
October 15, 1993
VIDHYA SAGAR Vs. STATE OF HARYANA
November 8, 1993
VIDYA DEVI Vs. STATE OF HARYANA
May 31, 1993
VIDYA DEVI WIDOW Vs. MADAN SINGH
September 13, 1993
VIDYA SURI Vs. STATE OF PUNJAB
March 3, 1993
VIJAY KUMAR Vs. STATE OF HARYANA
November 5, 1993
VIJAY KUMAR Vs. STATE OF PUNJAB
February 8, 1993
VIJAY KUMAR Vs. STATE OF PUNJAB
August 17, 1993
VIJAY LAXMI Vs. STATE OF PUNJAB
November 16, 1993
VIJAY SINGH Vs. BHUPINDERJIT KAUR
January 27, 1993
VIJAY SINGH Vs. SATISH KUMAR KAPOOR
August 5, 1993
VIJENDER KUMAR JAIN Vs. UNION OF INDIA
October 6, 1993
VIJENDER SINGH Vs. STATE OF HARYANA
November 17, 1993
VIJENDER SINGH Vs. STATE OF HARYANA
December 24, 1993
VIJINDER SINGH Vs. STATE OF HARYANA
September 7, 1993
VIKRAM BAKSHI Vs. STATE OF HARYANA
May 5, 1993
VINOD KUMAR Vs. NARANJAN DASS
June 4, 1993
VINOD KUMAR NANDA Vs. STATE OF PUNJAB
November 17, 1993
VIPIN KAPOOR Vs. UNION TERRITORY, CHANDIGARH
September 3, 1993
VIRAT SAMA Vs. MOHAN LAL
August 25, 1993
VIRENDERJIT KAUR Vs. MANAGING COMMITTEE OF SRI GURU GOBIND SINGH SR.SEC SCHOOL, SECTOR 35
September 30, 1993
VISHAN LAL THAKUR Vs. PANJAB UNIVERSITY
March 18, 1993
VISHNU BHAGWAN Vs. PUNJAB MANDI BOARD, CHANDIGARH
April 20, 1993
VISHNU CONSTRUCTION CO Vs. SECRETARY DEPARTMENT OF PUBLIC HEALTH GOVT OF PUNJAB
February 2, 1993
VIVEK BHATIA Vs. STATE OF PUNJAB
September 10, 1993
WARYAM SINGH MALHOTRA Vs. WING COMMANDER CHAMMAN LAL SHARMA
October 11, 1993
YADVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 31, 1993
YASHDEV INDER SINGH LEGAL HEIR OF BALDEV INDER SINGH Vs. COMMISSIONER OF WEALTH-TAX
July 7, 1993
YOGINDERPAUL ABROL Vs. STATE OF PUNJAB
February 4, 1993
ZILE SINGH Vs. STATE OF HARYANA
June 3, 1993
ZILE SINGH AND ORS. Vs. THE STATE OF HARYANA ETC.
February 14, 1993
ZILE SINGH MEHLA Vs. STATE OF HARYANA
December 17, 1993
ZORA SINGH (SYP.) Vs. UNION OF INDIA
September 9, 1993