Case Index

Title
Date
A.K. RAGHUMANI SINGH AND TWO ORS. Vs. THE STATE OF MANIPUR AND FIVE ORS.
August 24, 1993
ABANI KANTA SARMAH Vs. STATE OF ASSAM AND ORS.
November 18, 1993
ABDUL ROUF Vs. STATE OF ASSAM
May 10, 1993
AHLUWALIA S A Vs. STATE OF NAGALAND
July 15, 1993
AJAY KUMAR SAHARIA Vs. COMMISSIONER OF WEALTH TAX
February 19, 1993
AJIT RANJAN NATH AND 108 ORS. ALL IN D COMPANY OF ASSAM HOMEGUARD AND Vs. THE STATE OF ASSAM AND ORS.
September 8, 1993
ALAK SAHA AND FOUR ORS. Vs. TRIPURA GRAMIN BANK AND UNION OF INDIA (UOI)
August 23, 1993
ALL MANIPUR GOVERNMENT COLLEGE TEACHERS ASSOCIATION REPRESENTED BY ITS PRESIDENT AND THE PRESIDENT OF ALL MANIPUR GOVERNMENT COLLEGE TEACHERS ASSOCIATION AND PRINCIPAL, P.G.T. COLLEGE Vs. THE STATE OF MANIPUR AND ORS.
January 29, 1993
AMALA CHAKRABORTY Vs. ANJALI DAS
March 15, 1993
AMIRUDDIN AHMED & ANOTHER Vs. STATE OF ASSAM & OTHERS
April 5, 1993
ANANDA BEZBARUAH Vs. UNION OF INDIA
March 15, 1993
ANJANA SHARMA Vs. THE EMPLOYMENT OFFICER, TOWN EMPLOYMENT EXCHANGE,
August 26, 1993
ARUN NATH Vs. DR. RATHIN DATTA
May 11, 1993
ARUNACHAL FORESTS PRODUCTS LTD. Vs. UNION OF INDIA (UOI)
March 23, 1993
ASSAM BOARD OF WAKF Vs. KHALIQUOR RAHMAN, ON THE DEATH OF KHALILUR RAHMAN HIS HEIRS AND LEGAL REPRESENTATIVES AND ORS.
August 24, 1993
ASSAM CO Vs. TARUN KUMAR CHAKRAVARTY
January 20, 1993
ASSAM ISPAT LIMITED Vs. STATE OF ASSAM & OTHERS
January 18, 1993
ASSAM STATE ELECTRICITY BOARD Vs. OM METAL AND MINRALS PVT LTD
October 14, 1993
ASSAM STATE ELECTRICITY BOARD Vs. SURYA KANTA ROY
August 5, 1993
ASSAM STATE TRANSPORT CORPORATION Vs. MICHITRIBALA DAS
May 20, 1993
AZAD ALI Vs. HOUSEFED & OTHERS
February 3, 1993
BAGA SING MORANG Vs. STATE OF ASSAM
November 16, 1993
BANWARILAL SIKARIA Vs. CONTROLLER OF ESTATE DUTY ASST
February 23, 1993
BASANT KUMAR SINGH Vs. STATE OF NAGALAND AND ORS.
July 30, 1993
BETBARI MOUZA NAMASUDRA FISHERY CO-OPERATIVE SOCIETY LTD. AND SECRETARY, BETBARI MOUZA NAMASUDRA FISHERY CO-OP. SOCIETY LTD. Vs. THE STATE OF ASSAM REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, DEPTT. OF FISHERY,
September 7, 1993
BHAGAWAN CHANDRA LAKHAR Vs. UNION OF INDIA
April 1, 1993
BHARAT BARUAH Vs. STATE OF ARUNACHAL PRADESH & OTHERS
August 3, 1993
BHOLANATH BHATTACHARJEE AND ORS. Vs. STATE OF TRIPURA AND ORS.
August 5, 1993
BHUBAN CHANDRA DAS Vs. BAPU RAM DAS
February 24, 1993
BHUPENDER SINGH Vs. DIRECTOR OF PUBLIC INSTRUCTION (HIGHER EDUCATION), GOVT. OF ASSAM,
September 29, 1993
BIHARILAL SRIVASTAVA Vs. CENTRAL BANK OF INDIA ROWRIAH BRANCH
September 13, 1993
BIJOY SINGH DUGAR (JAIN) Vs. GAUHATI MUNICIPAL CORPORATION THE COMMISSIONER GAUHATI MUNICIPAL CORPORATION, GUWAHATI THE STATE OF ASSAM
July 15, 1993
BIMALENDU DAS Vs. SMT. MANJUSHREE CHAKRAVARTY AND ANOTHER
January 29, 1993
BINAI KUNGER BASUMATARI Vs. JAMAN SINGH BRAHMA AND ORS.
August 3, 1993
BINOD CHANDRA NEOG Vs. STATE OF NAGALAND AND ORS.
May 24, 1993
BIPIN CHANDRA KALITA Vs. STATE OF ASSAM & OTHERS
September 24, 1993
BIPUL BEHARI NAG Vs. MD. MEHBOOB HUSSAIN & OTHERS
February 26, 1993
BISWAJIT GOGOI AND 5 ORS. Vs. THE STATE OF ASSAM AND ORS.
July 2, 1993
BOGIDHOLA TEA AND TRADING CO LTD Vs. ASSAM CO OPERATIVE APEX BANK LTD
June 3, 1993
BRIG S.K. AWASTHY Vs. UNION OF INDIA & OTHERS
December 3, 1993
BUDHESWAR DEKA Vs. STATE OF ARUNACHAL PRADESH
April 28, 1993
CH. MANIHAR SINGH AND ORS. Vs. THE CHIEF ENGINEER, IRRIGATION AND FLOOD CONTROL DEPARTMENT, GOVERNMENT OF MANIPUR AND ORS.
December 7, 1993
CHANDRAPUR ANCHALIK MEAN SAMABAI SAMITY LTD. Vs. STATE OF ASSAM SECRETARY TO THE GOVT. OF ASSAM FISHER DEPTT. DIRECTOR OF FISHERIES, KSHIRODA KANTA BISHAYA
October 1, 1993
CHARU DEKA Vs. UMESWARI NATH
May 13, 1993
CHINGAKHAM BISHWARJIT SINGH ETC. Vs. STATE OF MANIPUR AND ORS.
August 12, 1993
CHINGAKHAM BISHWARJIT SINGH ETC. Vs. STATE OF MANIPUR AND ORS.
December 8, 1993
CHITTARANJAN DEB AND ORS. Vs. STATE OF ASSAM AND ORS.
June 22, 1993
COMMISSIONER OF GIFT TAX Vs. PRANAY KR SAHARIA
June 18, 1993
COMMISSIONER OF INCOME TAX Vs. TRIPLE CROWN AGENCIES
June 23, 1993
COMMISSIONER OF INCOME TAX Vs. GOPAL AND CO
April 27, 1993
COMMISSIONER OF INCOME TAX Vs. ASSAM COLD STORAGE CO
April 29, 1993
COMMISSIONER OF INCOME TAX Vs. TARAJAN TEA CO P LIMITED
February 3, 1993
COMMISSIONER OF INCOME TAX Vs. MARBANIANG A M SMT
February 3, 1993
COMMISSIONER OF INCOME TAX Vs. SIKARIA SONS AND CO
January 18, 1993
COMMISSIONER OF INCOME TAX Vs. MEGHALAYA PLYWOOD LIMITED
March 17, 1993
COMMISSIONER OF INCOME TAX Vs. NAMDANG TEA CO INDIA LIMITED
March 26, 1993
COMMISSIONER OF INCOME TAX Vs. SARDA TRADING CORPORATION
March 30, 1993
COMMISSIONER OF WEALTH TAX Vs. RAMGOPAL MAHESH KUMAR HUF
February 2, 1993
COMMISSIONER OF WEALTH TAX Vs. MANORANJAN BANIK
January 8, 1993
CONTEMPORARY TARGET PVT LTD Vs. M B ENTERPRISES
April 30, 1993
DHANIRAM SAIKIA Vs. THE GAUHATI UNIVERSITY AND 5 ORS.
October 1, 1993
DHRUBA LAL BHATTACHARYYA Vs. SMT. CHINU BHATTACHARYYA
February 1, 1993
DIAMOND SLYNN WIDOW OF LATE N.W. SLYNN, Vs. SARDAR TAHIL SINGH AND THE NEW INDIA ASSURANCE CO. LTD.
September 3, 1993
DINA DAYAL PODDER Vs. STATE OF TRIPURA
May 28, 1993
DINA KANTA DAS Vs. STATE OF ASSAM & ORS.
May 28, 1993
DINGMAN SANGAMA Vs. STATE OF MEGHALAYA
June 15, 1993
DR. GAZI GIASUDDIN AHMED Vs. THE ASSAM ADMINISTRATIVE TRIBUNAL AND TWO ORS.
December 21, 1993
DR. NURUL ISLAM Vs. THE STATE OF ASSAM AND ORS.
March 31, 1993
DWIJABRATA DAS Vs. DEBABRATA DAS
July 12, 1993
G PANTIGONGPOU Vs. STATE OF MANIPUR
September 21, 1993
G. ELSAN & OTHERS Vs. STATE OF NAGALAND & OTHERS
April 7, 1993
GAJENDRA NATH CHOUDHURY Vs. VINOD KUMAR PIPERSENIA
July 9, 1993
GEETA SANGMA Vs. STATE OF NAGALAND
March 19, 1993
GENU MODI, Vs. STATE OF ASSAM
July 16, 1993
GIRIJA BARUAH Vs. UNION OF INDIA
January 8, 1993
GIRISH SAIKIA Vs. STATE OF ASSAM
March 24, 1993
GUNICHARAN DAIMARY Vs. STATE OF ASSAM
March 1, 1993
HABIBUDDIN AHMED Vs. JOGENDRA NATH BORA
February 24, 1993
HARESWAR BORO Vs. STATE OF ASSAM
June 17, 1993
HARIHAR KHARKATARI AND ORS. Vs. STATE OF ASSAM AND ORS.
May 20, 1993
HAZARAT ALI & OTHERS Vs. STATE OF ASSAM & OTHERS
January 12, 1993
HELEN GHOSH Vs. BABUL ROY
August 17, 1993
HENRY LAMIN AND DR. HENRY LAMIN Vs. H. BRITAINWAR DAN AND ORS.
December 21, 1993
HINDUSTAN PAPER CORPORATION Vs. SOHAN LAL PUGALIA & OTHERS
January 4, 1993
HINDUSTAN TEA COMPANY AND ORS. Vs. THE STATE OF ASSAM AND ORS.
April 27, 1993
HITENDRA NATH GOSWAMI Vs. STATE OF ASSAM
May 26, 1993
HUNDUNG VICTIMS OF DEVELOPMENT THROUGH ITS CONVENER, DAVID MAHUNG Vs. NORTH EASTERN COUNCIL AND OTHERS
February 2, 1993
INCOME TAX OFFICER Vs. SUNANDA RAM DEKA
August 4, 1993
INCOME TAX OFFICER Vs. SOVASARIA MOTOR PARTS AND ACCESSORIES LIMITED
June 28, 1993
INCOME TAX OFFICER Vs. BHUPENDRA NARAYAN BHATTACHARYYA DR
June 30, 1993
JAGANNATH DAS AND Vs. UNION OF INDIA (UOI) AND ORS.
July 16, 1993
JAGANNATH SAH Vs. STATE OF ASSAM
May 4, 1993
JAHNAVI DAS Vs. STATE OF ASSAM & OTHERS
January 21, 1993
JAMINI MOHAN DEBNATH Vs. SUKHLAL DEBNATH
July 16, 1993
JEANNY PLYWOOD INDUSTRIAL LTD. Vs. LAMLA, COLLECTOR CUSTOMS AND CENTRAL EXCISE
January 12, 1993
JHULAN RANI SAHA Vs. NATIONAL INSURANCE COMPANY
June 15, 1993
JIBAN CHANDRA DEKA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
September 20, 1993
JITMAL MAHESWARI Vs. STATE OF ASSAM
March 12, 1993
JORHAT INDUSTRIES Vs. INDUSTRIAL TRIBUNAL
July 13, 1993
JORHAT INDUSTRIES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
July 13, 1993
K KENNETH PENYU Vs. STATE OF NAGALAND
February 11, 1993
KAILASH SINGH Vs. HIRALAL DEY
March 31, 1993
KAILASH SINGH Vs. HIRALAL DEY
March 30, 1993
KAJAL SARKAR Vs. STATE OF ASSAM
March 27, 1993
KAMAL KISHORE KANOO Vs. STATE OF ASSAM AND OTHERS
March 2, 1993
KEDUTSO KAFPO Vs. KENEINGULIE
July 12, 1993
KHABIRAN NESSA Vs. DISTRICT JUDGE GOALPARA
April 21, 1993
KHEIRUN BIBI Vs. STATE OF MANIPUR
September 24, 1993
L. GOURAMANI SINGH & ORS. Vs. STATE OF MANIPUR & ORS.
July 23, 1993
L.A. COLLECTOR, NORTH TRIPURA Vs. NALINI MOHAN PAUL
October 14, 1993
LAISHRAM ABER SINGH Vs. PEBAM SUBHASCHANDRA SINGH AND ORS.
June 30, 1993
LAKHI PRASAD BHUYAN Vs. UNION OF INDIA (UOI) AND ORS.
August 3, 1993
LAL SIAMKUNGA Vs. STATE OF MIZORAM
October 7, 1993
LALLAMOOKH TEA COMPANY P LTD Vs. COMMISSIONER OF TAXES
May 27, 1993
LALSINGH ESTATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 19, 1993
LAMABAM GOURAMANI SINGH Vs. THE TRIBUNAL OR PRESIDING OFFICER OF THE COURT OF TRIBUNAL AND THE STATE OF MANIPUR AND ORS.
August 19, 1993
LIKMABAM THAMBAL YAIMA DEVI AND FOUR ORS. Vs. PH. MUNINDRA SHARMA AND FOUR ORS.
March 12, 1993
LONGNAK TIMBER INDUSTRIES PVT. LTD. AND 27 ORS. Vs. THE STATE OF NAGALAND AND ORS.
December 3, 1993
LONGRICHIBA AO AND ORS. Vs. UNGERCHANG MASOMER AND ORS.
May 18, 1993
LUVEZO VENUH Vs. STATE OF NAGALAND
September 9, 1993
M/S INDIA CARBON LIMITED AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
February 15, 1993
MADAN CHANDRA BHUYAN Vs. ASSOCIATION OF SCIENTIFIC AND TECHNICAL OFFICERS O N G C
May 13, 1993
MAHAVIR COKE INDUSTRIES Vs. COMMISSIONER OF TAXES ASSAM
October 5, 1993
MAHAVIR PRASAD SONI Vs. PURUSHATTAM AGARWALLA @ BABULAL AGARWALA
May 18, 1993
MAHENDRA DEBNATH & ANOTHER Vs. DURJUDHAN DEBNATH
March 29, 1993
MAHENDRA KANK ARIA (JAIN) Vs. BINOY KAKOTY
December 1, 1993
MAHIRAM BORA Vs. STATE OF ASSAM
April 1, 1993
MALING GOMBA Vs. NAMGEY TSERING
July 16, 1993
MANAGEMENT OF NILPUR TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT & OTHERS
June 24, 1993
MANAGEMENT OF TEA AGENCY AND TRADING CENTRE Vs. SUNIL KANTA NATH AND ANR.
July 23, 1993
MANGILAL AGARWALLA Vs. STATE OF ASSAM & OTHERS
March 4, 1993
MANIK CHAND SONI Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
November 30, 1993
MANINDRA PAUL Vs. PRADIP KR. PAUL SON OF LATE PABITRA KUMAR PAUL AND ORS.
July 15, 1993
MANOHARMAYUM BIMAL SHARMA Vs. SECRETARY I C A R
August 12, 1993
MAZID ALI ABDUL Vs. STATE OF ASSAM
November 26, 1993
MD ABDUL AZIZ Vs. REHANA BEGUM
March 11, 1993
MD MUJIBUR RAHMAN Vs. MD. MAJUN ALI & OTHERS
December 25, 1993
MD ROYAL ALI Vs. STATE OF ASSAM
March 11, 1993
MD SAFI AHMED & OTHERS Vs. ON THE DEATH OF ABDUL MAZID, HIS HEIRS MD. ABDUL MATIN & OTHERS
January 29, 1993
MD ZAFRULLA Vs. COMMISSIONER OF INCOME TAX
September 8, 1993
MD. ISPHAKUL MAZID Vs. STATE OF ARUNACHAL PRADESH AND ORS.
September 21, 1993
MD. PASNUR ALI Vs. SMT. RUFIA BEGUM
August 13, 1993
MEGHALAYA PLYWOODS LTD Vs. COMMISSIONER OF INCOME TAX
September 8, 1993
MOATEMSU AO Vs. STATE OF NAGALAND AND ORS.
May 27, 1993
MODI CEMENT LIMITED AND ANR. Vs. ASSAM STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD. AND ANR.
December 3, 1993
MOHAMMAD ISHA HAQUE Vs. MOHAMMAD AZADUR RAHMAN HAZARIKA
January 29, 1993
MOHAMMAD MAKIBAR RAHMAN Vs. MOHAMMAD ISLAM ALI
June 21, 1993
MOHAMMAD PASNUR ALI Vs. RUFIA BEGUM
August 13, 1993
MOHAMMAD SAUMAN ALI Vs. STATE OF ASSAM
December 17, 1993
MOHAMMAD SIBAR UDDIN Vs. UNION OF INDIA
March 29, 1993
MOHANLAL DEB ROY Vs. STATE OF TRIPURA
June 16, 1993
MOHENDRA NATH SAIKIA Vs. NURUDDIN AHMED, ADDITIONAL SUPERINTENDENT OF POLICE
December 3, 1993
MONOMOYEE BARMANI Vs. UPESWARI BARMANI
June 14, 1993
MONORANJAN PAUL Vs. NARENDRA KUMAR PAUL
May 26, 1993
MRITUNJOY CHAKMA Vs. STATE OF TRIPURA
August 3, 1993
MUHINI THAKURIA Vs. DHIRAJ KALITA
June 8, 1993
MUKHASH SAMPRADAYA Vs. BIRASH CH DAS
May 12, 1993
MUSTT. LUTFURNAHER BEGUM Vs. NABAB BHUYAN AND OTHERS
February 9, 1993
N BISHESWAR Vs. STATE OF MANIPUR
August 13, 1993
NALIN CHANDRA HAZARIKA Vs. STATE OF ASSAM
March 10, 1993
NANDI JADAV Vs. SMTI. DAIRAJA DEVI AND 7 ORS.
March 27, 1993
NATIONAL BOARDS LTD. AND ORS. Vs. STATE OF ASSAM,
October 14, 1993
NEPAL CHANDRA SAHA Vs. NIRMALA PAUL AND ORS.
May 11, 1993
NEW INDIA ASSURANCE CO. LTD Vs. MD. MAKUBUR RAHMAN
March 18, 1993
NILOY DUTTA Vs. STATE OF ASSAM AND ORS.
October 14, 1993
NIRUPAMA RAJKUMARI AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
May 13, 1993
NONGTHOMBAM BAJENDRA SINGH Vs. UNION OF INDIA (UOI)AND ANR.
September 17, 1993
NORTH CACHAR TIMBERS PRODUCTS AND MRS. USHA VASUDEV AND ORS. ETC. ETC. Vs. STATE OF ASSAM, THE CONSERVATOR OF FORESTS, NORTH EASTERN CACHAR HILLS AUTONOMOUS DISTRICT COUNCIL AND ASSTT. CONSERVATOR OF FORESTS, HATIKHALI RANGE AND ORS. ETC. ETC.
July 2, 1993
NUPUR SARMA Vs. STATE OF ASSAM AND 4 ORS.
December 22, 1993
OM PRAKASH BHARUKA Vs. SHAKUNTALA MODI
January 29, 1993
OM PRAKASH SHARMA Vs. STATE OF ASSAM
August 13, 1993
ORIENTAL INSURANCE CO. LTD Vs. KALYANI ROY
August 18, 1993
ORIENTAL INSURANCE COMPANY LTD Vs. ANIL CHANDRA DAS
August 25, 1993
PANBARI TEA CO. LTD., PANBARI TEA ESTATE Vs. STATE OF ASSAM AND ORS.
September 10, 1993
PUSHPA DEKA Vs. STATE OF ASSAM AND 3 OTHERS
December 21, 1993
R. TALIMEREN AND ANR. Vs. STATE OF NAGALAND AND ORS.
August 19, 1993
R.K. RAJMOHAN SINGH Vs. STATE OF MANIPUR & OTHERS
January 18, 1993
RADHA KANOO AND 4 ORS. Vs. THE ASSAM BOARD OF REVENUE AND 5 ORS.
March 26, 1993
RAHIMUDDIN SHEIKH Vs. STATE OF ASSAM & OTHERS
April 1, 1993
RAJEN BHUYAN Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
August 21, 1993
RAJIB BAROOAH Vs. HERNENDRA PRASAD BAROOAH
March 12, 1993
RAJKUMARI PREMILA DEVI Vs. STATE OF MANIPUR AND ANR.
June 7, 1993
RAMEN DAS AND RANJIT BHARALI Vs. THE ASSAM STATE AGRICULTURAL MARKETING BOARD, REPRESENTED BY ITS CHAIRMAN AND 4 ORS.
February 23, 1993
RAMJILAL SHARMA Vs. PURUSHOTTAM LAL SHARMA
January 29, 1993
RANJIT DAS PURKAYASTHA Vs. SMTI SANDHYA RANI DAS PURKAYASTHA AND ANR.
April 1, 1993
RANJIT KR MALO DAS Vs. KHANINDRA NATH GAYAN
May 25, 1993
RANJIT KUMAR MALO DAS AND Vs. S. KATAKI
July 22, 1993
RANU RANJAN ROY Vs. STATE OF ASSAM AND ORS.
December 14, 1993
RASHBIHARI PRASAD Vs. PARBATI KEDIA
January 21, 1993
RATAN PAUL Vs. STATE OF TRIPURA
February 9, 1993
RATANLAL AGARWALA JORHAT Vs. STATE OF ASSAM
January 19, 1993
RATANLAL SARAF AND ANR. Vs. MAHABIR PRASAD AGARWALLA AND ORS.
February 5, 1993
RAZOUKUOLIE KESOT Vs. STATE OF NAGALAND AND ORS.
May 26, 1993
REGISTRAR GAUHATI HIGH COURT Vs. S R BARMAN
March 16, 1993
RISHESWAR NEOG Vs. STATE OF ASSAM
February 1, 1993
RITA LILY ANTHONY Vs. STATE OF ASSAM AND ORS.
June 11, 1993
S. ADINARAYANA Vs. STATE OF NAGALAND AND ORS.
February 11, 1993
S.N. BHOWAL & ANOTHER Vs. SUBASH MOHAN DEV
January 20, 1993
SADIK ALI AND ANOTHER Vs. ANANDARAM GOGOI
April 26, 1993
SAHABUDDIN CHOUDHURY Vs. STATE OF ASSAM AND ORS
June 18, 1993
SANJAY KUMAR MAHANTA Vs. STATE OF ASSAM
April 5, 1993
SANJOY MITRA Vs. BHUPENDRA NATH BHATTACHARJEE
March 29, 1993
SANKAR SINGH Vs. STATE OF ASSAM
February 16, 1993
SANKUR SINGH DKHAR AND ORS. Vs. TOKONATH ROY AND ANR.
October 5, 1993
SANT KUMAR BAJORIA AND SUNDER KUMAR BAJORIA Vs. STATE OF MEGHALAYA AND ORS.
July 14, 1993
SANTI RAM SARMA Vs. KANAKLATA DEVI
June 3, 1993
SARDA PLYWOOD INDUSTRIES LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 17, 1993
SASHIDHARA KURUP Vs. UNION OF INDIA
March 16, 1993
SH. VANHNUAILIANA Vs. STATE OF MIZORAM AMD ORS.
August 20, 1993
SHAKUNTALA DEVI KILLA Vs. COMMISSIONER OF INCOME TAX
April 19, 1993
SHIVAPADA BHATTACHARJEE Vs. STATE OF ASSAM & OTHERS
September 17, 1993
SHRI LEIMAPOKPAM BIRENDRA SINGH AND ETC. ETC. Vs. STATE OF MANIPUR AND OTHERS
October 7, 1993
SHRI MONMOHAN DAS Vs. STATE OF ASSAM & OTHERS
September 10, 1993
SHRI TANMAY RATNAPRADEEP BARMAN ROY Vs. SHRI SUMIT SAHA & OTHERS
December 7, 1993
SILCHAR ANCHALIK PANCHAYAT MAHKUMA PARISHAD COMPOUND REPRESENTED BY ITS PRESIDENT, SRI NIZAMUDDIN AHMED Vs. ANWARUL ISLAM BURBHUYAN, PRESIDENT, BERANGA GAON PANCHAYAT
September 30, 1993
SITA DEVI Vs. SHYAM SINGH
May 20, 1993
SMTI APATI BALA KALITA AND ORS. Vs. GANESH CHANDRA KALITA
July 9, 1993
SMTI RAMANI BHARGAVE & ANOTHER Vs. STATE OF ASSAM & OTHERS
August 18, 1993
SMTI. CHITRA PAUL AND ORS. Vs. THE STATE OF TRIPURA AND 3 ORS.
September 30, 1993
SMTI. RALMANTHANGI D/O THANGKHUMA (L) Vs. MANAGING DIRECTOR, ZORAM INDUSTRIAL DEVELOPMENT CORPORATION LTD.
September 3, 1993
SOHRAB ALI Vs. STATE OF ASSAM
July 24, 1993
SORHAB ALI Vs. STATE OF ASSAM
May 20, 1993
SOROKHAIBAM BIREN SINGH Vs. STATE OF MANIPUR AND ORS.
August 17, 1993
SRIMATI PARUL DEY AND OTHERS Vs. STATE OF TRIPURA AND ANOTHER
June 17, 1993
STATE OF ASSAM Vs. BHOGNARAYAN SHAH
March 23, 1993
STATE OF ASSAM Vs. SHYAMLAL AGARWALLA & ANOTHER
May 10, 1993
STATE OF MANIPUR Vs. KHUMALLABAM KULACHANDRA SINGH
March 31, 1993
STATE OF MANIPUR REPRESENTED BY THE SECRETARY, REVENUE, TO THE GOVERNMENT OF MANIPUR Vs. REVENUE TRIBUNAL AND 6 ORS. AND
August 5, 1993
STATE OF TRIPURA Vs. TAPAN KUMAR DHAR
August 13, 1993
STEEL AND SANITARYWARE ENTERPRISES AND SHRI SITA RAM BERIWAL Vs. THE STATE OF NAGALAND AND ORS.
July 26, 1993
SUBHASH GOPE Vs. UTPAL NANDI
June 8, 1993
SUBHASH RABIDAS AND SISHU KARMAKAR Vs. STATE OF ASSAM
June 10, 1993
SUBIN DAS Vs. STATE OF ASSAM & OTHERS
December 23, 1993
SUDHIR RANJAN MAZUMDAR Vs. MATHUMOG CHOUDHURY & ANOTHER
December 20, 1993
SUDIP GHOSH Vs. STATE OF TRIPURA
May 28, 1993
SUKUMAR ROY Vs. RABINDRA CHANDRA ROY
August 17, 1993
SUMATI DEBNATH Vs. SUNIL KUMAR SEN
June 1, 1993
SUNITI PRAVA SEN AND ORS. Vs. BASANTI DUTTA
April 12, 1993
SURENDRA SHAH Vs. SUPERINTENDING ENGINEER (ELECTRICAL), CPWD, BAMUNIMAINDAM, GUWAHATI & OTHERS
September 8, 1993
SURESWAR PANDIT Vs. ASMA KHATOON
October 6, 1993
SURYA KANTA SALOI Vs. GAUHATI UNIVERSITY, REPRESENTED BY THE REGISTRAR, JALUKBARI
April 22, 1993
SURYA PRAKASH MAHESWARI Vs. STATE OF ASSAM AND OTHERS
June 28, 1993
SUSHIL KUMAR DAS Vs. STATE OF ASSAM
August 6, 1993
SWAPAN SAHA Vs. STATE OF ASSAM
May 28, 1993
SWARNALATA DASGUPTA Vs. DEV KUMAR GUHA
November 30, 1993
TAKHELMAYUM IBOCHOU SINGH Vs. STATE OF MANIPUR
August 12, 1993
TARAJAN TEA CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 7, 1993
TARAJAN TEA CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1993
THE ASSAM DRUG DEALERS ASSOCIATION Vs. STATE OF ASSAM,
March 11, 1993
THE ASSAM RICE MILLS ASSOCIATION AND SHIW BHAGWAN SHARMA Vs. STATE OF ASSAM AND THE DIRECTOR, FOOD AND CIVIL SUPPLIES
October 1, 1993
THE CHIEF SECRETARY GOVERNMENT OF MANIPUR, THE DIRECTOR GENERAL OF POLICE Vs. SHRI ARIBAM KANHAI SHARMA AND FIFTY EIGHT ORS.
June 30, 1993
THE MANAGING COMMITTEE, SILCHAR COLLEGIATE SCHOOL (REPRESENTED BY ITS SECRETARY) Vs. DEBIPADA BHATTACHARJEE,
June 9, 1993
THE MEGHALAYA STATE ELECTRICITY BOARD Vs. AMBUNATH CHOUDHURY CRANS OPERATOR GR. 1, (MECHANICAL SUB-DIVISION) M.S.E.B. SUMER),
August 23, 1993
THE STATE (CBI) Vs. DAYA SHANKAR MISHRA AND ORS.
December 21, 1993
THE STATE OF ASSAM Vs. HARMOHAN RAJBONGSHI AND ORS.
September 10, 1993
THE STATE OF MEGHALAYA Vs. THE JUDGE, DISTRICT COUNCIL COURT AND SRI DAYO PASSAH AND ORS.
April 20, 1993
TIL BAHADUR KONWAR Vs. SMTI DILU SAHU
September 16, 1993
TOIJAM THOIBI DEVI Vs. STATE OF MANIPUR & OTHERS
June 7, 1993
UNION OF INDIA Vs. LATIFA KHATUN
July 13, 1993
UNION OF INDIA Vs. RAM KUMAR AGARWALA
November 19, 1993
UNION OF INDIA & OTHERS Vs. PRAFULLA CHANDRA DEKA
September 29, 1993
UNION OF INDIA & OTHERS Vs. MAJOR KESHAV CHANDER SINGH
October 13, 1993
UNION OF INDIA (UOI) AND 5 ORS. Vs. RANJIT PHATAK
August 12, 1993
UNION OF INDIA (UOI) AND ANR. Vs. GOGARAJ SINGH
June 17, 1993
UNITED INDIA INSURANCE CO. LTD. Vs. A.S. CHOUDHURY AND ORS.
February 24, 1993
UTTAM MANDAL Vs. STATE OF TRIPURA & OTHERS
February 10, 1993
VIJAY PEOJI TEA COMPANY Vs. BIMALESWAR GOSWAMI
October 1, 1993
ZASEVEYI VENYO Vs. STATE OF NAGALAND AND ORS.
July 30, 1993
ZEENAT FATEMA RASHID Vs. MD IQBAL ANWAR
May 5, 1993