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Case Index
Title
Date
ACCOUNTANT GENERAL Vs. DISTRICT CONSUMER FORUM
May 12, 1993
BABOOLAL Vs. N.S.YADAV
December 9, 1993
BHARGAV AUTO & ELECTRIC STORES Vs. LAJJARAM TIWARI
December 9, 1993
CENTRAL BANK OF INDIA Vs. DINESH KUMAR MALYA
December 10, 1993
CHARAN SINGH Vs. M.P.ELECTRICITY BOARD
December 9, 1993
G.C.BATALIA Vs. CONSUMER DISPUTES REDRESSAL FORUM
April 28, 1993
HARISH KUMAR Vs. CHIEF ENGINEER, M.P.ELECTRICITY BOARD
January 2, 1993
K.C.BAROLIA Vs. SIPANI AUTOMOBILES LTD.
January 2, 1993
KANCHAN KUMARI RAIJADA Vs. SIPANI AUTOMOBILES LTD.
January 2, 1993
KISHORI LAL GHOSHI Vs. RAJKUMAR SAMAIYA
January 2, 1993
LIFE INSURANCE CORP.OF INDIA Vs. ABHAY KUMAR SINGHAI
December 9, 1993
M.P.BHAYA Vs. GENERAL MANAGER M.P.STATE ELECTRONICS
January 2, 1993
MARUTI UDYOG LTD. Vs. FAKIR CHAND
December 5, 1993
NEW INDIA ASSURANCE CO.LTD. Vs. MAHESH KUMAR NIKHRA
January 2, 1993
POSTMASTER, DAKGHAR, T.T.NAGAR Vs. RAVINDRA PRASAD TIWARI
September 25, 1993
RAJENDRA JYOTI GAS AGENCY Vs. BASANTI LAL JAIN
March 22, 1993
UNION OF INDIA Vs. BASANT KUMAR
March 26, 1993