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Case Index
Title
Date
ADIKANDA JOSHI Vs. ANNARPURNA JOSHIANI
September 16, 1993
AHALYA PAIKARAI Vs. STATE OF ORISSA
November 17, 1993
AINUL ALI KHAN Vs. SAGAR BEGUM ALIAS SUKA BEGUM
September 6, 1993
AJIT KUMAR SATPATHY Vs. STATE OF ORISSA
December 22, 1993
AKSHAY KUMAR PATRA Vs. BRAJ MOHAN SINGH
October 6, 1993
ALAKA BHOI Vs. SANTOSH BHOI
November 10, 1993
ALOK Vs. STATE OF ORISSA
August 16, 1993
AMIYA KUMAR MOHANTY Vs. STATE OF ORISSA
March 31, 1993
AMIYA KUMAR PANDA Vs. SANTOSINI MISHRA
January 22, 1993
ANIL CHANDRA PRADHAN Vs. L I C
February 3, 1993
ANTAPALLI VENKATA RAMANA MURTY Vs. STATE
April 16, 1993
ANTARYAMI PATRA Vs. STATE OF ORISSA
March 26, 1993
ANTARYAMI SAHU Vs. STATE OF ORISSA
December 10, 1993
ARAKHIT JENA Vs. STATE
March 17, 1993
ARATI PATRA Vs. SWARNALATA MOHANTY
February 3, 1993
ARJUN KUMAR AGRAWAL Vs. KANUNGO S C ITO
September 21, 1993
ARJUN THAKUR Vs. STATE
November 22, 1993
ARJUN THAKUR ALIAS SINGH AND ANR. Vs. STATE
November 2, 1993
ARJUNI PANIGRAHI Vs. STATE OF ORISSA
April 15, 1993
ASHOK KUMAR RATH Vs. STATE
March 10, 1993
AURONDHATI DAS Vs. NEW INDIA ASSURANCE COMPANY
March 12, 1993
BABAJI CHARAN BARIK Vs. STATE
October 8, 1993
BABULAL SAHU Vs. STATE OF ORISSA
November 9, 1993
BABULU KUNDU Vs. STATE OF ORISSA
December 1, 1993
BABY SITA KUMAR AGARWAL Vs. OFFICER IN CHARGE POLITE STATION PURIGHAT
January 14, 1993
BADRI PRASAD TIWARI Vs. STATE
July 7, 1993
BAISHNAB CHARAN SINGH Vs. REGISTRAR UTKAL UNIVERSITY SHRI
March 29, 1993
BALARAM PALAI Vs. COLLECTOR PURI
August 4, 1993
BALARAM ROUT Vs. BHARTUHARI MAHATAB
December 6, 1993
BALIA ALIAS BALARAM BEHERA Vs. STATE OF ORISSA
August 30, 1993
BANAMALI MOHANTY Vs. DOLAGOVINDA DAS
July 13, 1993
BANSIDHAR KHATUA Vs. STATE OF ORISSA
March 2, 1993
BANWARILAL AGARWAL Vs. A SURYANARAYAN AND STATE
October 13, 1993
BASANT SAMAL Vs. STATE OF ORISSA
July 30, 1993
BATLIBOI AND COMPANY LTD Vs. CUTTACK MUNICIPAL COUNCIL
August 31, 1993
BELPAHAR REFRACTORIES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 10, 1993
BHABANI PRASAD DASH Vs. ARBITRATOR-CUM-DIRECTOR OF TEXTILES
April 28, 1993
BHABUT MAL JAIN Vs. LAND ACQUISITION
September 6, 1993
BHAGIRATHI MISHRA Vs. STATE OF ORISSA
July 23, 1993
BHAJARAM CHOWDHURY Vs. STATE
March 1, 1993
BHARAT RANJAN MISRA Vs. SHYAM SUNDER AGRAWAL
August 25, 1993
BHIMASEN BEHERA Vs. STATE OF ORISSA
August 3, 1993
BHOLESWAR SETHA Vs. STATE
March 15, 1993
BHRAMARBAR PRUSTY Vs. STATE OF ORISSA
September 24, 1993
BHUPENDRA SINGH Vs. MANDEEP KAUR
July 13, 1993
BIDYADHAR DAS Vs. STATE OF ORISSA
April 14, 1993
BIDYADHAR ROUL Vs. STATE
February 10, 1993
BIJAYA KUMAR SAHU Vs. STATE OF ORISSA
October 8, 1993
BIMBADHAR BEHERA Vs. STATE OF ORISSA
February 2, 1993
BIMBADHARA LENKA Vs. STATE OF ORISSA
July 5, 1993
BIPIN BEHARI PRADHAN Vs. SARASWATI PRADHAN
August 30, 1993
BIRA NAIK Vs. STATE OF ORISSA
August 20, 1993
BISHNU CHARAN MOHANTY Vs. UNION OF INDIA
February 12, 1993
BISHNU CHARAN SAHU Vs. PARAMANANDA SAHU
December 16, 1993
BISHNU MALLICK Vs. STATE OF ORISSA
August 11, 1993
BISHNUPRIYA MOHAPATRA Vs. BATA KRUSHNA MOHAPATRA
March 12, 1993
BISWANATH NAYAK ALIAS PATTANAYAK Vs. REVENUE OFFICER
August 27, 1993
BISWANATH PATI Vs. STATE OF ORISSA AND ORS.
April 15, 1993
BISWESWAR BHATIA Vs. LAND ACQUISITION COLLECTOR
February 26, 1993
BRAJABANDHU PANDA Vs. STATE OF ORISSA
March 15, 1993
BRAJENDRA MISHRA Vs. STATE OF ORISSA
April 28, 1993
BRANCH MANAGER UNITED INDIA INS Vs. SULAKHANI BEHERA
November 2, 1993
BRUNDABAN RAULA THROUGH LRS HEMLATA RAULA & ORS. Vs. ADADI RAULA & ORS.
February 10, 1993
BRUSHABHA DIGAL Vs. STATE
February 4, 1993
BRUSHABHA DIGEL Vs. STATE OF ORISSA
February 2, 1993
CH PRASANA KUMAR PATRO Vs. SUBDIVISIONAL MAGISTRATE
October 6, 1993
CHAKRADHAR SWAIN Vs. MAHESWAR BARIK
December 10, 1993
CHANDA CHANDRA DASH Vs. NIRANJAN PANDA
December 24, 1993
CHANDRA NAIK Vs. STATE
January 22, 1993
CHANDRAMANI SINGH Vs. PREMALATA MOHANTY
September 22, 1993
CHANDRAMANI SWAIN Vs. STATE OF ORISSA
February 26, 1993
CHANDRASEKHAR MOHANTY Vs. STATE
February 22, 1993
CHANI BEWA Vs. STATE OF ORISSA
August 31, 1993
CHARIDRAMANI SWAIN Vs. STATE OF ORISSA
February 24, 1993
CHINTAMANI KHUNTIA Vs. STATE OF ORISSA
October 5, 1993
CHINTAMANI SHARMA Vs. STATE
August 13, 1993
CHITARANJAN BISWAL Vs. ORISSA CONSTRUCTION CORPN LTD
November 26, 1993
COLLECTOR OF C EX AND CUS Vs. GOLDEN HIND SHIPPING INDIA PVT
March 4, 1993
COMMISSIONER OF INCOME TAX Vs. ORISSA FLOUR MILLS PRIVATE LIMITED
March 30, 1993
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE FINANCIAL CORPORATION
May 3, 1993
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE WAREHOUSING CORPORATION
February 8, 1993
COMMISSIONER OF INCOME TAX Vs. PRATHI HARDWARE STORES
February 8, 1993
COMMISSIONER OF INCOME TAX Vs. ORISSA INDUSTRIES LIMITED
February 8, 1993
COMMISSIONER OF INCOME TAX Vs. MAHABIR FANCY STORE
February 8, 1993
COMMISSIONER OF INCOME TAX Vs. GOURI SHANKAR AGARWALLA
January 5, 1993
COMMISSIONER OF INCOME TAX Vs. BELPAHAR REFRACTORIES PRIVATE LIMITED
January 8, 1993
COMMISSIONER OF INCOME TAX Vs. BUDHARAJ J C AND COMPANY
January 13, 1993
COMMISSIONER OF INCOME TAX Vs. PERMILLA SINGH AND COMPANY
October 8, 1993
COMMISSIONER OF INCOME TAX Vs. INDIAN METALS AND FERRO ALLOYS LIMITED
November 9, 1993
COMMISSIONER OF INCOME-TAX Vs. J C BUDHARAJ AND CO
January 13, 1993
D K J MEMORIAL PUBLIC CHARITABLE TRUST Vs. STATE
October 12, 1993
DAITARY SAMANTARAY Vs. DIVISIONAL FOREST OFFICER BARIPADA DIVISION
July 26, 1993
DAYANIDHI MOHANTY Vs. STATE OF ORISSA
January 22, 1993
DEBA DEBARANJAN MOHAPATRA Vs. STATE OF ORISSA
February 9, 1993
DEBA PRASAD PALEI Vs. SABITARANI PALEI
October 12, 1993
DEBAHARI KUMBHAR Vs. SRIBATSA PATRA
September 1, 1993
DEEPAK KUMAR BANKA Vs. HEADMASTER GEORGE HIGH SCHOOL
December 22, 1993
DEPUTY CHIEF MINING ENGINEER SOUTH BALANDA COLLIERY Vs. STATE OF ORISSA
February 10, 1993
DHANU NAIK Vs. AGADHI NAIKANI
December 16, 1993
DHARANIDHAR RANA Vs. STATE OF ORISSA
July 23, 1993
DHOBA @ BRINDABEN MEHER Vs. STATE OF ORISSA
December 17, 1993
DHRUBA CHARAN NAYAK Vs. STATE OF ORISSA
February 17, 1993
DHRUBENDRA RAY Vs. BISWANATH AGARWAL
October 5, 1993
DILIP KUMAR ROY Vs. HONBLE CHIEF JUSTICE
August 31, 1993
DIVISIONAL MANAGER NEW INDIA Vs. MANASI JENA
August 31, 1993
DIVISIONAL MANAGER NEW INDIA Vs. MAHADEI BEHERA
July 15, 1993
DOCTOR NAHAK Vs. BHIKA NAHAK
July 13, 1993
DOLLY DAS Vs. HINDUSTAN PETROLEUM CORPN LTD
August 11, 1993
DUKHIA NAIK Vs. BASANTI DEI
July 28, 1993
DUKHISHYAM SAHU Vs. STATE OF ORISSA
November 16, 1993
DULI PRUSTY Vs. KETAKI PRUSTY
May 11, 1993
DUMI MAJHIANI, (HAVING DIED) CHANDRA MOHAN MAJHI & ORS. Vs. LALAMOHAN MAJHI & ORS.
May 10, 1993
DURGA TALKIES Vs. STATE
January 20, 1993
DWARIKA MOHANTA Vs. STATE OF ORISSA
August 12, 1993
EXECUTIVE ENGINEER NATIONAL HIGHWAYS Vs. INDUSTRIAL TRIBUNAL
September 9, 1993
FAKIR SAH Vs. NETRA SAH
February 24, 1993
FERRO ALLOYS CORPORATION LTD Vs. STATE OF ORISSA
March 26, 1993
FOOD CORPORATION OF INDIA Vs. PRATAP CHANDRA SAMAL
March 12, 1993
GAFUR SAHA Vs. SABATUN BIBI
January 22, 1993
GAJANAN BHARESAGARIA Vs. STATE OF ORISSA
August 16, 1993
GAJAPATI PANDA RAMANI RANJAN Vs. PURNA CHANDRA PANDA
April 3, 1993
GANDHARBA DAS Vs. STATE OF ORISSA
April 6, 1993
GANDU KERKETA Vs. STATE
March 3, 1993
GANESH ROUT Vs. UNION OF INDIA UOI
January 28, 1993
GANGADHAR SAHU Vs. STATE OF ORISSA
November 8, 1993
GAPA BAGARTY Vs. STATE OF ORISSA
July 30, 1993
GENERAL SUPERINTENDENT, TALCHER THERMAL STATION Vs. BIJULI NAIK
August 17, 1993
GHASIRAM DAS Vs. ARUNDHATI DAS
September 17, 1993
GIRISH NAIK Vs. STATE OF ORISSA
November 9, 1993
GOPAL CHANDRA GHOSE Vs. ORISSA STATE FINANCIAL CORPORATION
February 23, 1993
GOPAL KRISHNA BHANJA Vs. SAHADEV BISOI
December 17, 1993
GOPAL KRISHNA PRADHAN Vs. JAPI PRADHAN
August 19, 1993
GOPAL KRISHNA SAHU Vs. STATE BANK OF INDIA
April 21, 1993
GOPINATH J. AND OTHERS Vs. BRANDABAN AND OTHERS
January 19, 1993
GOURANGA JENA Vs. COMMISSIONER OF ENDOWMENTS
April 6, 1993
GOUTAM KUMAR MOHAPATRA Vs. KARA PATRA
January 28, 1993
GULZAR KHAN Vs. COMMISSIONER OF CONSOLIDATION
May 7, 1993
GUPTA PRASAD DAS Vs. REGISTRAR CO OPERATIVE
July 8, 1993
GURU CHARAN MOHANTY Vs. MGT OF ORISSA COMMERCIAL TRANSPORT CORPN LTD
June 18, 1993
GURUBANDHU BHATRA Vs. STATE OF ORISSA
September 2, 1993
GYANA MALLICK Vs. STATE OF ORISSA
May 3, 1993
HABIBULLA KHAN Vs. STATE OF ORISSA
May 5, 1993
HADIANI DEI Vs. STATE OF ORISSA
September 14, 1993
HALADHAR MAJHI Vs. BALARAM MAJHI
February 18, 1993
HANU GIRISH CH BEHERA Vs. STATE OF ORISSA
August 18, 1993
HARI BEHERA Vs. BHAGIRATHI BEHARA
July 28, 1993
HATANATH BEHERA Vs. STATE OF ORISSA
November 8, 1993
I D L CHEMICALS LIMITED Vs. STATE OF ORISSA
September 28, 1993
IGNACE JATE Vs. STATE OF ORISSA AND OTHERS
April 19, 1993
INDIAN ALUMINIUM CO LTD Vs. BHUBANESWAR MUNICIPALITY
September 14, 1993
INDIAN CHARGE CHROME LTD Vs. STATE OF ORISSA
July 29, 1993
INDIAN CHARGE CHROME LTD Vs. UNION OF INDIA
April 28, 1993
INDIAN INDUSTRIES Vs. STATE OF ORISSA
November 2, 1993
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 22, 1993
INDRAMANI NAYAK Vs. AINTHU NAYAK
December 24, 1993
JAGADISH PRASAD AGARWALLA Vs. STATE OF ORISSA
October 1, 1993
JAGANNATH RANA Vs. STATE OF ORISSA
August 4, 1993
JAGDISH PRASAD JAISWAL Vs. STATE OF ORISSA
September 15, 1993
JAI ROUT Vs. SABITRI DEI
April 19, 1993
JANARDHAN MOHAPATRA Vs. SAROJ KUMAR CHOUDHURY
February 8, 1993
JASHOLAL AGRAWALA ALIAS JAIN Vs. PUSPABATI AGRAWALA
August 30, 1993
JATADHARI DAS Vs. HOTEL NILACHAL ASHOK
April 16, 1993
JAYALAL SAHU AND Vs. STATE OF ORISSA
December 22, 1993
JAYASHREE CHEMICALS LTD Vs. UNION OF INDIA
March 25, 1993
JOGE GOPAL JOGE Vs. STATE OF ORISSA
December 16, 1993
JOGI SAHU Vs. UMESH CHANDRA MISHRA
November 23, 1993
JOSEPH VERGHESE Vs. FOOD INSPECTOR CUTTACK
December 10, 1993
JUDHISTIR GOUDA Vs. STATE OF ORISSA
October 4, 1993
JUDHISTIR SAMAL Vs. STATE OF ORISSA
April 9, 1993
JYOTIPRAKASH PANI Vs. STATE OF ORISSA
April 22, 1993
K C DANIDAPAT Vs. SECY BIRABHADRASWAR WEAVERS CO OP SOCY LTD
April 29, 1993
K SATYANARAYAN SUBUDHI Vs. UNION OF INDIA
November 4, 1993
KAILASH PRASAD MODI Vs. CHIEF GENERAL MANAGER ORISSA TELECOMMUNICATION
August 13, 1993
KALI CHARAN GOUDA Vs. TARA SANKAR ACHARYA
November 23, 1993
KALINGA STUDIOS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
February 10, 1993
KAMALA SETHI AND Vs. STATE
April 14, 1993
KANGULI NAIK Vs. BANAPUR NOTIFIED AREA COUNCIL
December 24, 1993
KANIKA CHAKRAVARTY Vs. CHAIRMAN NOTIFIED AREA COUNCIL
February 8, 1993
KANSHAHAL MAZDOOR UNION Vs. STATE OF ORISSA
April 22, 1993
KARLA ROHIDAS Vs. STATE OF ORISSA
March 10, 1993
KARTIKA PRADHAN Vs. NALI PODHANUNI
May 13, 1993
KARUNAKAR MOHANTY & ANOTHER Vs. BRAHMANANDA MOHANTY
January 5, 1993
KARUNAKAR NAYAK Vs. STATE
June 22, 1993
KASINATH MANGARAJ Vs. SAROJ KUMAR
September 7, 1993
KEDAR SONS Vs. CUTTACK MUNICIPALITY
December 24, 1993
KHIRODRA CHATTRIA Vs. NIMA ALIAS NILANCHAL NAG
May 14, 1993
KHOLAMUHANA PRIMARY FISHERMEN CO OP SOCIETY Vs. STATE
November 23, 1993
KICHHU ALIAS SUBRAT ALIAS SUBHRANT KUMAR DHAL Vs. STATE OF ORISSA
October 4, 1993
KISHORE CHANDRA PATEL Vs. STATE
July 22, 1993
KISHORE RAY THAKUR BIJE Vs. BASANTI KUMAR DAS
August 4, 1993
KOILI BEWA Vs. AKSHAYA KR MISHRA
June 18, 1993
KONDUPARTHI VENKATESWARLU & ORS. Vs. RAMAVARAPU VIROJA NANDA & ANR.
September 8, 1993
KRISHNA BOSE Vs. RAJENDRA PRASAD BOSE
June 29, 1993
KRUSHNA MALLIK Vs. BISHNU MOHAN DAS AND
March 16, 1993
KULAMANI DEO D I G OF POLICE Vs. COMMISSIONER OF INCOME TAX
March 25, 1993
KUMA DEI Vs. MOHAMMAD ABDUL LATIF
August 6, 1993
KUMUDABANDHU DAS Vs. ASWINI KUMAR DAS
March 25, 1993
KUNA ALIAS PRADEEP KUMAR JENA Vs. STATE OF ORISSA
September 27, 1993
LABANYABATI DEVI Vs. MEMBER BOARD OF REVENUE
August 3, 1993
LACHHMI BATRI Vs. STATE
June 25, 1993
LAND ACQUISITION OFFICER CUM COLLECTOR Vs. SAMBARU BARIHA
August 20, 1993
LAXMAN SWAIN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
November 5, 1993
LAXMIDHAR MOHAPATRA Vs. STATE OF ORISSA
December 22, 1993
LAXMINARAYAN MAHANTO ALIAS LAKSHMI Vs. STATE OF ORISSA
January 28, 1993
LAXMIPRIYA MISHRA Vs. SMT. BINAPANI MISHRA AND ORS.
August 5, 1993
LAXMIPRIYA PARIDA Vs. SUKANTILATA PARIDA
October 6, 1993
LOKANATH PRADHAN Vs. BANAMALI PRADHAN
January 15, 1993
LOKANATH SAHU Vs. ORISSA STATE FINANCIAL CORPN
September 1, 1993
M ADU AMA Vs. INJA BANGARU RAJA
January 19, 1993
M K C RAO Vs. STATE
May 10, 1993
M/S. CHHITARAMAL RAMDAYAL OIL MILLS Vs. JOGESH CHANDRA SWAIN
May 3, 1993
MADAN MOHAN JENA Vs. D C SWAIN
August 27, 1993
MADESHI JOGESWAR DORA Vs. KAILASH NATH MUNDRA
December 21, 1993
MAGADHA LAHOR Vs. STATE OF ORISSA
August 24, 1993
MAGUNI SARDAR Vs. STATE OF ORISSA
March 12, 1993
MAHESH PRASAD BHAGAT Vs. STATE OF ORISSA
February 3, 1993
MAHESWAR SAHU Vs. STATE
November 24, 1993
MANAGING COMMITTEE TALABASTA HIGH SCHOOL Vs. STATE
May 7, 1993
MANDI DAS Vs. RAMA DEVI
July 5, 1993
MANGTURAM AGRAWAL Vs. STATE OF ORISSA
November 22, 1993
MANOJ KUMAR BEHERA Vs. DILIP KUMAR DAS
July 16, 1993
MARKANDA NAIK Vs. STATE
January 19, 1993
MATAJI BEWA Vs. HEMANTA KUMAR JENA
August 17, 1993
MATHURA MURMU Vs. STATE
July 30, 1993
MD MUKIM Vs. STATE
October 14, 1993
MENAKA BEWA Vs. NARENDRA KUMAR MOHANTY
December 24, 1993
MINAKETAN SENAPATI Vs. STATE OF ORISSA
October 7, 1993
MUKTIKANTA DAS Vs. BAIKUNTHA BCHCRA & ORS.
October 6, 1993
MULLA MD ABDUL WAHID Vs. ABDUL RAHIM
February 9, 1993
MURALIDHAR DAS Vs. GAGAN JENA
March 31, 1993
MURALIDHAR GHADEI PETITIONER Vs. SMITRA GHADEI
July 15, 1993
NABAGHANA SAHOO Vs. STATE OF ORISSA
May 14, 1993
NAKKA BHIKHYAMANA Vs. AUROVINDO DHALI
March 30, 1993
NANDA KISHORE MISRA Vs. STATE OF ORISSA
January 11, 1993
NARAHARI NAYAK Vs. CENTRAL WAREHOUSING CORPORATION
April 8, 1993
NARASINGHA SAHU Vs. BANKA BEHAM SANSKRIT TOLL AND OTHERS
September 7, 1993
NARAYAN Vs. STATE BANK OF INDIA
July 22, 1993
NARAYAN CHANDRA PUHAN Vs. BHASKAR CHANDRA BEHERA
August 30, 1993
NARAYAN PARIDA Vs. ARTABANDHU JENA
September 1, 1993
NATABAR MOHANTY AND ORS. Vs. TANKA THANAPATI
September 30, 1993
NATIONAL ALUMINIUM CO LTD Vs. STATE OF ORISSA
May 10, 1993
NATIONAL INSURANCE CO LTD Vs. G C RAY
July 13, 1993
NATIONAL INSURANCE CO LTD Vs. RAM KRISHNA MISHRA
October 8, 1993
NATIONAL INSURANCE CO LTD Vs. ASHA LATA ROUT
October 1, 1993
NATIONAL INSURANCE CO LTD Vs. KUMUDINI DAS
March 10, 1993
NATIONAL INSURANCE CO LTD Vs. PRASANNA KUMAR MITRA
March 5, 1993
NATIONAL INSURANCE CO LTD Vs. MADHAB CHANDRA DAS
February 10, 1993
NEW INDIA ASSURANCE CO LTD Vs. MANORAMA SAHU
January 4, 1993
NEW INDIA ASSURANCE CO LTD Vs. MADAN SAHU
February 1, 1993
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR CHAKRABORTY
May 11, 1993
NEW INDIA ASSURANCE CO LTD Vs. KANCHAN BEWA FB
October 11, 1993
NEW INDIA ASSURANCE CO LTD Vs. MADHUSUDAN ROUT
July 23, 1993
NEW INDIA ASSURANCE CO LTD Vs. SHYAM SUNDER ROUT
June 28, 1993
NEW INDIA ASSURANCE COMPANY Vs. SARASWATI SAMANTA SINGHAR
December 24, 1993
NILAMANI ROUTRAY Vs. BENNETT COLEMAN AND CO LTD
December 24, 1993
NIRANJAN PARIDA Vs. PARESH CHANDRA PANDA
July 5, 1993
NITYANANDA ROUT Vs. STATE OF ORISSA
August 4, 1993
NITYANANDA SETHI Vs. STATE OF ORISSA
February 1, 1993
ORIENT PAPER MILLS Vs. STATE OF ORISSA
July 26, 1993
ORIENTAL INSURANCE CO LTD Vs. PARBATI MOHANTA
February 9, 1993
ORIENTAL INSURANCE CO LTD Vs. SAKTI KUMAR MOHANTY
April 30, 1993
ORIENTAL INSURANCE COMPANY Vs. HARAPRIYA NAYAK
November 5, 1993
ORISSA FISHERIES DEVELOPMENT CORPN LTD Vs. SUDHANSU SEKHAR SAHU
June 23, 1993
ORISSA FOREST CORPORATION Vs. COLLECTOR OF CUSTOMS AND CENTRAL
July 13, 1993
ORISSA STATE FINANCIAL Vs. AZAD AUTO SERVICING GARAGE
February 26, 1993
ORISSA STATE FINANCIAL CORPORATION Vs. GAJENDRA PRASAD DAS
July 6, 1993
ORISSA STATE ROAD TRANS CORP Vs. BHANU PRAKASH JOSHI
August 6, 1993
ORISSA WOOL INDUSTRIES Vs. R P F C ORISSA
November 12, 1993
P SATYANARAYAN PATRA Vs. STATE OF ORISSA
September 22, 1993
PABITRA SWAL SINGH Vs. MANIKYA DEVI
August 24, 1993
PADMINI BEWA Vs. LOKANATH SINGH
September 15, 1993
PALAU BAG Vs. ADHIKARI PATRA
August 13, 1993
PANKAJ NAIK Vs. STATE OF ORISSA
August 17, 1993
PARADESI PATRA Vs. STATE OF ORISSA
May 10, 1993
PATRA MIRGAN Vs. STATE OF ORISSA
July 20, 1993
PATRAS SORENG Vs. STATE OF ORISSA
June 18, 1993
PAWAN KUMAR MOTWANI ALIAS PAWAN Vs. SADARI BAI
May 6, 1993
PERMUTECH Vs. ORISSA HOUSING BOARD
April 14, 1993
PHULA DEI Vs. DIBAKAR MOHAPATRA
August 6, 1993
PITABAS SAHOO Vs. AINTHI DEI
July 6, 1993
POORNA CHANDRA PADHI ALIAS PARIDA Vs. NARASINGHA PARIDA
October 6, 1993
PRABHU SANKAR BABU Vs. STATE OF ORISSA
April 6, 1993
PRADEEP GIRI Vs. STATE
December 3, 1993
PRAFULLA CHANDRA PANDA Vs. STATE OF ORISSA
July 14, 1993
PRAFULLA CHANDRA RATH Vs. JAGANNATH WEAVERS
April 8, 1993
PRAFULLA KUMAR ROUT Vs. STATE
April 5, 1993
PRAHALLAD MISHRA Vs. BENGA DIBYA
March 30, 1993
PRASANTA MOHAPATRA Vs. STATE OF ORISSA
May 12, 1993
PRITAM GENERAL STORE Vs. SALES TAX OFFICER
August 4, 1993
PUNI DEVI SAHU Vs. JAGANNATH MOHAPATRA
December 17, 1993
PURAKH CHAND CHANDAK AND Vs. STATE OF ORISSA
July 26, 1993
PURI HOTEL PRIVATE LTD Vs. STATE OF ORISSA AND OTHERS
February 3, 1993
PURUSOTTAM MISHRA Vs. BALAJI SAHU
September 2, 1993
R C RATH Vs. UNION GOVERNMENT OF INDIA
February 10, 1993
R GOPAL KRISHNA Vs. STATE OF ORISSA
August 17, 1993
RABI KUMAR CHHABRA Vs. GINIRANI CHHABRA
November 24, 1993
RABINDRANATH MOHANTY Vs. STATE
February 4, 1993
RADHESHYAM PRADHAN Vs. STATE
March 16, 1993
RADHIKA ENGINEERING INDUSTRIES Vs. HINDUSTAN AERONAUTICS LTD
April 14, 1993
RAGHU ALIAS RAGHUNATH BARIK Vs. STATE
July 19, 1993
RAGHUNATH MEKAP Vs. GOPINATH PATRA
January 21, 1993
RAGHUNATH PRUSTY Vs. RAGHUNATH BALIARSINGH
January 15, 1993
RAJENDRA KUMAR PRADHAN Vs. PRAMILA PRADHAN
July 6, 1993
RAJENDRA PRASAD BHARADIA AND SHRI PURAKH CHAND CHANDAK (IN JAIL CUSTODY) Vs. STATE OF ORISSA
July 26, 1993
RAJKISHORE MOHANTY Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
August 3, 1993
RAMABATAR CHOUDHURY & ORS. Vs. HARERAM CHOUDHURY & ORS.
November 17, 1993
RAMACHANDRA PANDA AND ANR. Vs. INDRAMANI MOHAPATRA
March 5, 1993
RAMAKANTA MOHANTY Vs. AJAY KUMAR ROUTRAY
January 22, 1993
RAMESH CHANDRA SAHOO Vs. STATE
August 25, 1993
RANJAN KUMAR NAG Vs. STATE OF ORISSA
November 11, 1993
RATNAKAR SIKA Vs. BHURSU MAHAN AND ANR.
August 17, 1993
REGIONAL DIRECTOR EMPLOYEES Vs. SATYABADI PRESS
May 13, 1993
REGIONAL DIRECTOR ESIC Vs. P B GUPTA
September 14, 1993
REGISTRAR OF COMPANIES Vs. BIPINI BEHARI NAYAK
July 6, 1993
REPUBLIC OF INDIA Vs. RAMAN SINGH
June 17, 1993
RUPADHAR SAHU Vs. STATE OF ORISSA
October 7, 1993
SADHU MEHER Vs. RAJKUMAR PATEL
July 30, 1993
SAGARMAL SHARMA Vs. GAJANAN ALIAS GANJANA SHARMA
March 2, 1993
SAMBUNATH BATTACHARJEE Vs. ORIENT PAPER MILLS
August 30, 1993
SAMUEL PANI Vs. RAMESH CHANDRA MALLICK
April 15, 1993
SANA BHIMA NAYAK Vs. STATE
July 26, 1993
SANJAYA MEMORIAL INSTITUTE Vs. STATE OF ORISSA
September 1, 1993
SANKAR JENA Vs. STATE OF ORISSA
May 11, 1993
SANKARSAN PRUSTY Vs. BANSIDHAR PRUSTY AND OTHERS
January 12, 1993
SANKESWAR PATEL AND ORS. Vs. NITYA PATEL AND ORS.
November 9, 1993
SANTOSH KUMAR PATRA Vs. DHIRENDRA KUMAR PATRA
April 21, 1993
SANTOSH KUMAR RAY AND OTHERS Vs. PUNJAB NATIONAL BANK AND OTHERS
February 10, 1993
SANTOSH KUMAR SAHU Vs. M. PRAKASH RAO DORA
May 14, 1993
SANYA ALIAS SANYASI CHALLAN SETH Vs. STATE OF ORISSA
January 28, 1993
SARALA ENTERPRISERS Vs. STATE OF ORISSA
January 21, 1993
SARAT KUMAR MOHANTY Vs. STATE OF ORISSA
January 20, 1993
SARDOOL SINGH Vs. UNION OF INDIA UOI
January 20, 1993
SAROJ KUMAR BEHERA Vs. STATE OF ORISSA
September 16, 1993
SAROJINI RATHO Vs. BHASKAR RATHO
August 24, 1993
SATRUGHANA MOHANTY Vs. LAND ACQUISITION COLLECTOR
February 9, 1993
SATRUGHANA NATH Vs. HARISH CHANDRA BUXI PATRA IN ALL CASES
July 26, 1993
SATYABADI PANDA ALIAS DAS Vs. RAGHUNATH MOHAPATRA
October 5, 1993
SATYABADI SAHU Vs. STATE OF ORISSA
December 13, 1993
SATYANARAYAN CHOUDHURY Vs. STATE OF ORISSA
August 17, 1993
SAURAVA BARIK Vs. GOURI KAUDI ALIAS GOURI
July 13, 1993
SESHADEV PADHI Vs. GOUR CHANDRA PADHI
September 1, 1993
SHANKARJIT JAIPURIA Vs. STATE OF ORISSA
May 14, 1993
SHANTI DEVI Vs. RAMAKRISHNA SHAH
August 12, 1993
SHYAMSUNDAR PANIGRAHI Vs. STATE OF ORISSA
October 6, 1993
SHYAMSUNDER SAHOO Vs. STATE OF ORISSA
March 26, 1993
SIBA SHANKAR SAHU Vs. UTKAL ASBESTOS LTD
December 24, 1993
SITAKANTA PARHI Vs. STATE BANK OF INDIA
February 3, 1993
SIVENDRANATH SINHA Vs. ARTATRANA MOHANTY
August 16, 1993
SK BELAL ALIAS SK RAJA Vs. STATE OF ORISSA
October 14, 1993
SMT. KASTURI SAHU AND OTHERS Vs. ORISSA STATE ELECTRICITY BOARD AND OTHERS
June 18, 1993
SMT. MEERA MOHANTY Vs. GURUPRASAD MOHANTY AND ORS.
February 26, 1993
SONIC ELECTROCHEM P LTD Vs. STATE OF ORISSA
March 11, 1993
SRI HIMANSU SEKHAR SHARMA Vs. PRESIDING OFFICER LABOUR COURT
February 2, 1993
SRIBATCHA KHAMARI Vs. STATE OF ORISSA
September 15, 1993
SRIKAR BAG Vs. REVENUE OFFICER
April 28, 1993
STATE Vs. B SATYANARAYANA
January 22, 1993
STATE Vs. JANAMOHAN DAS
January 8, 1993
STATE Vs. GANESWAR JENA
August 20, 1993
STATE Vs. BAISAKHI BEWA
November 23, 1993
STATE BANK OF INDIA Vs. RABI NARAYAN THUMBA AND OTHERS
June 30, 1993
STATE OF ORISSA Vs. M/S RAISAHEB CHANDANMULL INDRAKUMAR PVT. LTD.
August 27, 1993
STATE OF ORISSA Vs. RANITAL RICE MILL
November 18, 1993
STATE OF ORISSA Vs. KONARK HARDWARE MART
November 19, 1993
STATE OF ORISSA Vs. HARI BEHERA
November 4, 1993
STATE OF ORISSA Vs. DISTRICT JUDGE
December 21, 1993
STATE OF ORISSA Vs. FAGU MALLIK
August 20, 1993
STATE OF ORISSA Vs. SURENDRA KUMAR DAS ALIAS SURENDRA
August 30, 1993
STATE OF ORISSA Vs. RECKITT AND COLMAN OF INDIA LIMITED
August 31, 1993
STATE OF ORISSA Vs. GANAPATI MOHANTY
January 4, 1993
STATE OF ORISSA Vs. AINUL HAQUE
April 20, 1993
STATE OF ORISSA Vs. AINUI HAQUE
March 26, 1993
STATE OF ORISSA Vs. BIJAYA MOHANTY
April 7, 1993
SUBASH CHANDRA PANDA Vs. STATE
September 8, 1993
SUBODH KUMAR DEY Vs. ASHALATA BHAGAT
November 5, 1993
SUBURBAN INDUSTRIES KALINGA PRIVATE LIMITED Vs. SALES TAX OFFICER BHUBANESWAR
January 25, 1993
SUDAM CHARAN BARIK Vs. STATE
September 27, 1993
SUDARSAN PALAI Vs. DIVISIONAL FOREST OFFICER
December 14, 1993
SUDHANSU SEKHAR SAHOO Vs. STATE OF ORISSA
July 27, 1993
SUMA DAS Vs. STATE OF ORISSA
July 30, 1993
SURAMA PATI Vs. BISWAJIT PATI
October 5, 1993
SURENDRA MALLIK Vs. D DEI
January 20, 1993
SURENDRA SAHOO Vs. STATE OF ORISSA
December 24, 1993
SURESH KUMAR AZAD Vs. STATE OF ORISSA
February 2, 1993
SURESH KUMAR SHARMA Vs. STATE OF ORISSA
January 14, 1993
SUVENDRA KUMAR PATTNAIK Vs. STATE
August 5, 1993
TARESWAR CHOUDHURY Vs. MAHATA STORES
December 17, 1993
TUSAR KANTI SWAIN Vs. STATE OF ORISSA
November 8, 1993
UMA CHARAN BISHOI Vs. STATE OF ORISSA
May 12, 1993
UMA PATTNAIK Vs. COMMR SELECTION BOARD S C B MEDICAL COLLEGE
May 10, 1993
UNIT CONSTRUCTION COMPANY Vs. NATIONAL ALUMINIUM COMPANY LTD
December 3, 1993
UNITED INDIA INSURANCE CO LTD Vs. KANDURI NAYAK
November 4, 1993
UNITED INDIA INSURANCE CO LTD Vs. SASHIPRAVA SWAIN
June 25, 1993
UPALESWARI THAKURANI Vs. COMMISSIONER OF ENDOWMENTS
December 23, 1993
URMILA DEI Vs. HEMANTA KUMAR MOHANTA
May 10, 1993
USHA PATNAIK Vs. GOUTAM PATNAIK
August 30, 1993