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Case Index
Title
Date
A AND N FISH PROCESSING PROJECT PRIVATE LTD Vs. UNION OF INDIA
January 21, 1993
A K CHAKRABORTY Vs. NEW BANK OF INDIA
March 22, 1993
A K GHOSH Vs. STATE
July 2, 1993
A R SINGH Vs. S D M
February 24, 1993
A STOCK AND CO IN LIQUIDATION AND OFFICIAL LIQUIDATOR Vs. D K CHAKRABORTY
July 9, 1993
A W FIGGIS AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
December 17, 1993
A.K. CHAKROBORTHY Vs. NEW BANK OF INDIA AND ORS.
December 6, 1993
ABDUL HANIF Vs. SHREE AMBICA JUTE MILLS LTD. (IN LIQUIDATION)
July 16, 1993
ABDUL RAHIM Vs. AMAL KUMAR
March 4, 1993
ABUZAR M HAKIMUDDIN Vs. UNION OF INDIA
July 28, 1993
ACCOUNTING AND SECRETARIAL SERVICES PVT LTD Vs. UNION OF INDIA
February 25, 1993
ADHIR CHANDRA BANERJEE Vs. STATE
February 26, 1993
ADHIR CHANDRA BANERJEE Vs. LILABATI MUKHERJEE
February 26, 1993
ADHIS CHANDRA SINHA Vs. HINDUSTAN GAS INDUSTRIES LTD.
January 14, 1993
AFFAI Vs. STATE
July 9, 1993
AIR INDIA Vs. R M INVESTMENT AND TRADING CO PVT LTD
December 21, 1993
AJIT KUMAR MOITRA Vs. UNION OF INDIA (UOI)
July 16, 1993
AJOY KUMAR DAS Vs. STATE OF WEST BENGAL
February 15, 1993
Allahabad Bank Vs. Assistant Collector of Customs
October 12, 1993
ALLIANCE MILLS LESSEES LTD Vs. STATE OF W B
July 2, 1993
AMAR NATH HAIT Vs. PANCHANAN SANTRA
March 24, 1993
AMAR STEEL INDUSTRIES Vs. COLLECTOR OF CUSTOMS
April 16, 1993
AMIYA KANTI BHADRA Vs. BISHNUPADA SUR
March 2, 1993
AMIYA KUMAR KUNDU Vs. UNION OF INDIA (UOI)
January 29, 1993
Amiya Kumar Roy and Bros Vs. Commissioner of Income tax
March 9, 1993
AMLAGORA COLD STORAGE P LTD Vs. NATIONAL INSURANCE CO LTD
March 18, 1993
AMULLYA RATAN LAHA Vs. BHAKTI PUSPA LAHA
June 9, 1993
Anand Kumar Saraf Vs. Commissioner of Income tax
July 29, 1993
ANCON ENGINEERING CO P LTD Vs. AMITAVA GOSWAMI
February 17, 1993
ANDAMAN AND NICOBAR ISLANDS FOREST CORPN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ANDAMAN AND NICOBAR ISLANDS PORT BLAIR
April 5, 1993
ANDAMAN AND NICOBAR PAPER MILLS COMPANY PRIVATE LIMITED Vs. LT GOVERNOR ANDAMAN AND NICOBAR ISLANDS
April 5, 1993
ANIL KUMAR MODI Vs. STATE OF WEST BENGAL
September 17, 1993
ANINDYA GOPAL MITRA Vs. STATE OF WEST BENGAL
April 8, 1993
ANJAN BANERJEE Vs. UNION OF INDIA
March 29, 1993
ARATI PAL Vs. NIRMAL KUMAR TEKRIWAL
November 18, 1993
Arun Kumar Chhajar Vs. Collector of Customs Preventive
April 21, 1993
ARUN KUMAR SAMANTA Vs. SHREE RAM TRADING AND SUPPLY COMPANY
October 13, 1993
ARUN PLASTICS P LIMITED Vs. CALCUTTA MUNICIPAL CORPN
February 26, 1993
ARYA BHANDAR PVT LTD Vs. ASSTT COLLECTOR OF CUSTOMS
February 25, 1993
ASHOKE KUMAR BISWAS Vs. STATE OF WEST BENGAL
September 22, 1993
ASHOKE KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
June 21, 1993
ASHOKE MARKETING LTD Vs. COMMISSIONER OF INCOME TAX
July 27, 1993
ASIS SANTRA Vs. STATE
April 23, 1993
ASIT KUMAR BARMAN Vs. RADHA BARMAN ALIAS BAURI
January 22, 1993
ASOKE KUMAR CHAUDHURY Vs. UNION OF INDIA (UOI)
October 14, 1993
Associated Cement Companies LTD Vs. Appropriate Authority
April 20, 1993
ASSOCIATED FOREST PRODUCTS PVT LTD Vs. K T S SINGAPORE PLC LTD
January 18, 1993
ASSOCIATED PIGMENTS LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
June 21, 1993
AVIQUIPO OF INDIA LTD Vs. STATE OF WEST BENGAL
August 16, 1993
B B OJHA Vs. STATE
March 1, 1993
B I E ENGINEERING P LTD Vs. CALCUTTA MUNICIPAL CORPORATION
March 15, 1993
B K Roy Pvt LTD Vs. Commissioner of Income tax
August 5, 1993
B K SAHA and COMPANY Vs. C M D A
January 4, 1993
B P AGARWALLA AND SONS LTD Vs. COMMISSIONER OF INCOME TAX
July 5, 1993
B RAMANNAMMA Vs. STATE
February 23, 1993
B S JAIRETH Vs. S P SINHA
May 4, 1993
BABBAN SINGH Vs. UNION OF INDIA
April 1, 1993
BADAL CHANDRA DEB Vs. JAMUNA BOSE
August 19, 1993
BAGRI CEREALS PVT LTD Vs. STATE
March 22, 1993
Bajoria Rubber Industries LTD Vs. Collector of C Ex
October 5, 1993
BAKUL MEHTA Vs. MAHENDRA PRASAD AND OTHERS
January 12, 1993
Balaji International Vs. Collector of Customs
August 4, 1993
Banner and Co Vs. Union of India UOI
December 16, 1993
BARANAGORE JUTE FACTORY Vs. STATE OF WEST BENGAL
April 26, 1993
BARUN SENGUPTA Vs. SHIBA PRASAD MUKHOPADHAY
March 2, 1993
BASANT KUMAR BAID Vs. PRADEEP K CHATTERJEE
December 22, 1993
BASANT KUMAR BAJORIA Vs. COMMISSIONER OF INCOME-TAX
February 8, 1993
BASANT KUMAR CHOKHANY Vs. GOPAL CHOKHANY
April 29, 1993
BASOTEV MONDAL Vs. STATE OF WEST BENGAL
March 30, 1993
BASUDEV DAS Vs. DHIRENDRANATH DAS
March 24, 1993
BATA INDIA LIMITED Vs. SEVENTH INDUSTRIAL TRIBUNAL W B
July 8, 1993
BATA INDIA LIMITED Vs. SEVENTH INDUSTRIAL TRIBUNAL WEST BENGAL
September 23, 1993
BEJOY BHUSAN SEN ALIAS B B SEN Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
October 7, 1993
BEJOY KUMAR BOSE Vs. TRAFFIC MANAGER CALCUTTA PORT TRUST
August 30, 1993
BHAGWAN SINGH RATHOR Vs. UNION OF INDIA (UOI)
September 13, 1993
BHAJAN SING Vs. UNION OF INDIA
September 15, 1993
BHANU PRATAP GOSAAIN Vs. ASSISTANT GENERAL MANAGER ALLAHABAD BANK
December 3, 1993
BHARAT PETROLEUM CORPN LTD Vs. C G INDUSTRIAL TRIBUNAL
April 20, 1993
BHIBHUTI KRISHNA BANERJEE Vs. STATE
June 29, 1993
BHOWANIPORE GUJARATI EDUCATION SOCIETY Vs. STATE
May 14, 1993
BIBHUTI BHUBAN NAYAK Vs. EXECUTIVE MAGISTRATE
December 17, 1993
BIBHUTI BHUSAN DEY Vs. DEPUTY MANAGER, SALT LAKE DEPOT OF C.S.T.C.
March 30, 1993
BIBHUTI KUMAR Vs. STATE
February 15, 1993
BIJAN HALDER Vs. STATE OF WEST BENGAL
May 14, 1993
BIJAY SHANKAR TRIPATHI Vs. CALCUTTA MUNICIPAL CORPN
December 17, 1993
BIMAL CHANDRA SAHA Vs. STATE OF WEST BENGAL
March 18, 1993
BIMAL KRISHNA ACHARYA Vs. STATE OF WEST BENGAL
June 9, 1993
BIMAL KRISHNA NATH Vs. MINATI SEN
April 26, 1993
BINODE BEHARI DEY Vs. STATE
January 15, 1993
Bireswar Sarkar Vs. Gift tax Officer
April 7, 1993
Birla Cotton Spg and Wvg Mills LTD Vs. Income tax Officer
June 10, 1993
BISWAJIT BOSE Vs. STATE OF WEST BENGAL
March 29, 1993
BITHI CHAKRABORTY Vs. INDIRA CHATTERJEE
September 23, 1993
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. HALDIA CALCUTTA PORT AND DOCK SHRAMIK UNION
August 3, 1993
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS. Vs. DEBA PROSAD TAGORE & ORS.
August 5, 1993
BOEING COMPANY Vs. R M INVESTMENT AND TRADING
October 14, 1993
BOEING COMPANY Vs. R M INVESTMENT AND TRADING CO PVT LTD
April 5, 1993
BONGAIGAON REFINERY AND PETROCHEM. LTD. Vs. COLLR. OF C. EX. (A)
April 23, 1993
BONWARILAL DALMIA Vs. REVENUE SUPERINTENDENT CESC LTD.
July 7, 1993
BRIJ MOHAN THAPAR Vs. COMMISSIONER OF WEALTH TAX
May 7, 1993
BROJENDRA NATH KOLEY Vs. STATE
February 24, 1993
BUOY BASANTA SINGHA Vs. STATE OF WEST BENGAL
April 2, 1993
C D SINGH ALIAS CHANDRA DIP SINGH Vs. UNION OF INDIA
June 29, 1993
C M D A Vs. NIKUNJA BEHARI HALDAR
February 2, 1993
CALCUTTA ASBESTOS AND BELTING CO Vs. COMMISSIONER OF INCOME TAX
April 5, 1993
CALCUTTA FILM LIBRARY AND ASSOCIATES Vs. SHILA SEN
May 26, 1993
CALCUTTA MUNICIPAL CORPN Vs. SWAPAN DHAR
August 24, 1993
CALCUTTA MUNICIPAL CORPORATION HARIJAN MAZDOOR SANGHA Vs. EIGHTH INDUSTRIAL TRIBUNAL, WEST BENGAL & ORS.
September 23, 1993
CALCUTTA SWIMMING CLUB Vs. DEOKINANDAN BUBNA
January 25, 1993
CAPTAIN KESARI PHIREOZ NOBLE Vs. UNION OF INDIA
June 7, 1993
CENTRAL BANK OF INDIA Vs. RAI BAHADUR HURDUTRAY MOTILAL JUTE MILLS PRIVATE LIMITED
June 10, 1993
CENTRAL WAREHOUSING CORPORATION Vs. PRANAB KUMAR GUHA
January 15, 1993
CHANDAN KUMAR BHATTACHARJEE Vs. STATE
June 15, 1993
CHANDI CHARAN KARMAKAR Vs. STATE OF WEST BENGAL
May 14, 1993
CHANDRA MOHAN Vs. MANJU DEVI
January 18, 1993
CHANDRABATI SHARMA Vs. STATE OF WEST BENGAL
August 26, 1993
CHANDRAKANT SETH Vs. COLLECTOR OF CUSTOMS
June 22, 1993
CHANDRIMA GUHA Vs. SUMIT GUHA
September 24, 1993
CHARU CHANDRA BISWAS Vs. REGISTERING AUTHORITY MOTOR VEHICLES DEPARTMENT BARASAT 24 PARGANAS NORTH
August 25, 1993
CHARUBALA DEV NATH Vs. NIRANJAN PATHAK
April 22, 1993
CHIEF EXECUTIVE OFFICER, NADIA DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. DEBA PRASAD BANERJEE
June 10, 1993
CHITTARANJAN PAL Vs. SANDHYA RANI MODAK
February 3, 1993
COALBELT CINEMA EXHIBITORS ASSOCN Vs. STATE OF WEST BENGAL
February 6, 1993
Collector of Customs Vs. Lexus Exports Private Ltd
June 28, 1993
COLLECTOR OF CUSTOMS PREVENTIVE Vs. KULJIT SINGH
March 29, 1993
COLLR OF CUSTOMS Vs. NATIONAL INSULATED CABLE CO LTD
May 7, 1993
Commissioner of Gift tax Vs. Madanlal Patodia
October 13, 1993
Commissioner of Income tax Vs. Champa Properties Pvt Ltd
November 26, 1993
COMMISSIONER OF INCOME TAX Vs. RAVAL PAPERS LTD
November 23, 1993
Commissioner of Income tax Vs. Dunlop India Ltd
November 26, 1993
COMMISSIONER OF INCOME TAX Vs. SANTOSH AGENCIES
December 20, 1993
COMMISSIONER OF INCOME TAX Vs. EASTERN SPG MILLS AND INDUSTRIES LTD
December 20, 1993
COMMISSIONER OF INCOME TAX Vs. EASTERN COMMERCIAL ENTERPRISES
December 21, 1993
COMMISSIONER OF INCOME TAX Vs. RAMJHORA TEA CO LTD
September 20, 1993
COMMISSIONER OF INCOME TAX Vs. RAMESWAR SIRKAR
August 23, 1993
COMMISSIONER OF INCOME TAX Vs. SUMAN TEA AND PLYWOOD INDUSTRIES P LTD
August 25, 1993
COMMISSIONER OF INCOME TAX Vs. TRIBENI TISSUES LTD
August 30, 1993
COMMISSIONER OF INCOME TAX Vs. TEXMACO LTD
August 30, 1993
COMMISSIONER OF INCOME TAX Vs. INDIAN PRODUCTS LTD
August 20, 1993
Commissioner of Income tax Vs. Dunlop India Limited
August 20, 1993
Commissioner of Income tax Vs. Poddar Project Ltd
August 20, 1993
COMMISSIONER OF INCOME TAX Vs. HARA SINGH FETHEJA
September 6, 1993
COMMISSIONER OF INCOME TAX Vs. OBEROI HOTELS INDIA PVT LTD
September 8, 1993
COMMISSIONER OF INCOME TAX Vs. ALGEMENE BANK NETHARLAND
August 4, 1993
Commissioner of Income tax Vs. Duncan Brothers and Co Ltd
August 11, 1993
Commissioner of Income tax Vs. Western Estates
August 13, 1993
Commissioner of Income tax Vs. Graphite India Ltd
August 13, 1993
Commissioner of Income tax Vs. Eastern Investments Ltd
August 4, 1993
COMMISSIONER OF INCOME TAX Vs. SATYA CO LTD
August 2, 1993
Commissioner of Income tax Vs. Usha Telehoist Ltd
August 2, 1993
COMMISSIONER OF INCOME TAX Vs. PEICO ELECTRONICS AND ELECTRICALS LTD
August 2, 1993
Commissioner of Income tax Vs. Western Bengal Coal Fields Limited
July 29, 1993
Commissioner of Income tax Vs. R M Investment and Trading Co P Ltd
July 29, 1993
Commissioner of Income tax Vs. National Engineering Industries Ltd
July 29, 1993
Commissioner of Income tax Vs. Auto Distributors Ltd
December 22, 1993
COMMISSIONER OF INCOME TAX Vs. BANK OF TOKYO LTD
May 7, 1993
Commissioner of Income tax Vs. Ellenbarrie Industrial Gases Ltd
May 7, 1993
Commissioner of Income tax Vs. Orient Paper Industries Ltd
May 10, 1993
Commissioner of Income tax Vs. Bankam Investment Limited
June 8, 1993
Commissioner of Income tax Vs. Tea Estates India Ltd
June 9, 1993
Commissioner of Income tax Vs. Price Waterhouse
May 31, 1993
COMMISSIONER OF INCOME TAX Vs. SHRIRAM JUTE PRODUCTS LTD
April 23, 1993
Commissioner of Income tax Vs. Ranicherra Tea Co Ltd
April 23, 1993
COMMISSIONER OF INCOME TAX Vs. GUPTA CABLES PVT LTD
April 26, 1993
Commissioner of Income tax Vs. Debmalya Sur
April 26, 1993
COMMISSIONER OF INCOME TAX Vs. KOTHARI PLANTATIONS AND INDUSTRIES LTD
April 30, 1993
COMMISSIONER OF INCOME TAX Vs. APSARA CO OPERATIVE HOUSING SOCIETY LTD
May 3, 1993
Commissioner of Income tax Vs. Precision Finance Pvt Ltd
June 14, 1993
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED PIGMENTS LTD
June 11, 1993
Commissioner of Income tax Vs. Hukumchand Jute and Industries Ltd
June 11, 1993
Commissioner of Income tax Vs. Graphite India Ltd
July 9, 1993
COMMISSIONER OF INCOME TAX Vs. MERCANTILE CONSTRUCTION CO
July 9, 1993
COMMISSIONER OF INCOME TAX Vs. ENEMOUR INVESTMENTS LTD
July 2, 1993
COMMISSIONER OF INCOME TAX Vs. SUNITA KUMAR
July 2, 1993
Commissioner of Income tax Vs. Indian Paper Mills Association
July 29, 1993
COMMISSIONER OF INCOME TAX Vs. SHAH SERVICES
July 12, 1993
COMMISSIONER OF INCOME TAX Vs. DELTA PLANTATION LTD
March 12, 1993
COMMISSIONER OF INCOME TAX Vs. ORIENT PAPER AND INDUSTRIES LTD
March 31, 1993
COMMISSIONER OF INCOME TAX Vs. MODEST ENTERPRISES LTD
April 5, 1993
Commissioner of Income tax Vs. Avery India Ltd
April 8, 1993
COMMISSIONER OF INCOME TAX Vs. HIND WIRE INDUSTRIES LTD
March 24, 1993
COMMISSIONER OF INCOME TAX Vs. GENERAL INDUSTRIAL SOCIETY LTD
March 19, 1993
Commissioner of Income tax Vs. L N Dalmia
March 5, 1993
COMMISSIONER OF INCOME TAX Vs. BATA INDIA LTD
March 5, 1993
COMMISSIONER OF INCOME TAX Vs. JANATA FILM EXCHANGE P LIMITED
February 8, 1993
Commissioner of Income tax Vs. Upper Ganges Sugar Mills Ltd
February 11, 1993
Commissioner of Income tax Vs. East India Cold Storage P Ltd
January 11, 1993
COMMISSIONER OF INCOME TAX Vs. PIXRAY INDIA LTD
January 12, 1993
COMMISSIONER OF INCOME TAX Vs. KEDARNATH PODDAR AND CO
January 12, 1993
Commissioner of Income tax Vs. B P Dalmia
January 18, 1993
Commissioner of Income tax Vs. Technico Enterprise Pvt Ltd
January 18, 1993
Commissioner of Income tax Vs. Lila Ghosh
January 18, 1993
COMMISSIONER OF INCOME-TAX Vs. SETH CHEMICAL WORKS PVT LTD
April 5, 1993
COMMISSIONER OF WEALTH TAX Vs. SUN JUTE PRESS P LTD
February 11, 1993
Commissioner of Wealth tax Vs. Aruna Paul
August 20, 1993
COMPANY OF MANAGEMENT FOR BARANAGAR JUTE FACTORY Vs. ATIS DIPANKAR CHOWDHURI
February 15, 1993
CONTROLLER OF ESTATE DUTY Vs. SAILENDRA NATH DE
July 9, 1993
D C DHIMAN AND BROS P LTD Vs. OFFICIAL LIQUIDATOR
December 20, 1993
DAGA NYLOMET PRIVATE LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
May 3, 1993
DASARATHI CHAKROBORTY Vs. SOMENATH BANERJEE
May 4, 1993
DAULAT RAM NOPANY CHARITY FUND Vs. CALCUTTA MUNICIPAL CORPORATION
July 20, 1993
DEBASISH GHOSH Vs. SOMA GHOSH
September 24, 1993
DERBY TEA AND INDUSTRIES LTD Vs. UCO BANK
June 22, 1993
DHARMA NARAYAN BARMAN Vs. UPENDRA NATH MONDAL
December 13, 1993
DHIRENDRA NATH HAZARI Vs. ALOKE KUMAR PANDA
January 7, 1993
DHIRENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
May 7, 1993
DIBAKAR MAHATO Vs. BHAGABAT CH MAHATO
April 30, 1993
DILIP KR CHATTERJEE Vs. NARAYANDAS MUKHERJEE
April 22, 1993
DILIP KUMAR NANDY Vs. FOOD DIRECTORATE EMPLOYEES COOPERATIVE SOCIETY LTD
April 30, 1993
DINABANDHU BANERJEE Vs. NANDINI MUKHERJEE
June 15, 1993
DIPALI GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
June 17, 1993
DIRECTOR OF INCOME TAX EXEMPTION Vs. SHREE SITARAM PUBLIC CHARITABLE TRUST
May 3, 1993
DUNLOP RIM AND WHEEL CO LTD Vs. COMMISSIONER OF INCOME TAX
August 13, 1993
DURGA PADA MUKHERJEE Vs. AMBUJAKSHYA GANGULI
February 16, 1993
DWIPENDRA NATH MUKHERJEE Vs. UNION OF INDIA
March 17, 1993
E C S LTD Vs. MINING AND ALLIED MACHINERY CORPN LTD
March 10, 1993
E MC GREADY Vs. BABBON PROSAD
May 7, 1993
EAST INDIA HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 19, 1993
Eastern Aviation and Industries LTD Vs. Commissioner of Income tax
July 29, 1993
EASTERN COALFIELDS LTD. Vs. RAVI UDYOG
May 6, 1993
EASTERN COILS P LTD Vs. COMMISSIONER OF INCOME TAX
December 20, 1993
ENGINEERING CONSTRUCTION SERVICES Vs. MINING AND ALLIED MACHINERY CORPN
December 2, 1993
Enterprise International LTD Vs. Collector of Customs
October 12, 1993
ENTERPRISE INTERNATIONAL LTD Vs. COLLECTOR OF CUSTOMS
March 9, 1993
ESTATE OF MOHAN LAL BHATTER Vs. COMMISSIONER OF INCOME TAX
March 1, 1993
Executive Engineer Electricity Dept Rural Division Vs. Chandraiah and 273 Workmen
July 26, 1993
EXECUTIVE OFFICER DIGHA PLANNING AUTHORITY Vs. HOTEL SEA GULL
October 13, 1993
EXTRUSION Vs. COLLECTOR OF CUSTOMS
March 31, 1993
Fakir Lohar Vs. Food Corporation of India
August 26, 1993
FARID ALI Vs. STATE OF WEST BENGAL
October 18, 1993
FATEH ALAM KHAN Vs. TEA TRADING CORPORATION OF INDIA
January 12, 1993
FITWELL FASTNER INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
July 15, 1993
FORTUNE INVESTORS AND TRADERS LTD. Vs. PHIPSON AND COMPANY LTD.
January 20, 1993
GANESH CHANDRA DAS Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
October 7, 1993
GANGA NARAYAN MUKHERJEE Vs. DIRECTOR OF DISTRICT DISTRIBUTION
September 17, 1993
GANGES MANUFACTURING CO LTD Vs. W B STATE ELECTRICITY BOARD
August 16, 1993
GAURANGA BARIK Vs. STATE OF WEST BENGAL AND OTHERS
July 2, 1993
GAUTAM ROY Vs. C E S C LTD
April 1, 1993
GERTRED CHANDA Vs. HAVITAT DEVELOPERS PVT LTD
May 28, 1993
GHOSH INDUSTRIES Vs. EX PARTE: U.C.O. BANK
June 21, 1993
GITA DEVI SHAH Vs. CHANDRA MONI KARNANI
March 17, 1993
GOBARDHANDAS DAMJI PARMAR Vs. STATE
April 26, 1993
GODREJ SOAPS LTD Vs. HINDUSTAN LEVER LTD
July 29, 1993
Golden Machinery Corporation Vs. Union of India UOI
February 5, 1993
GOPAL CH BHADRA Vs. UMA BHADRA
March 30, 1993
GOPAL CHANDRA GHOSAL Vs. CHATTU ROY
January 29, 1993
GOUR GUHA Vs. STATE OF WEST BENGAL
October 10, 1993
GOURANGA BARIK Vs. STATE OF WEST BENGAL
July 2, 1993
GOURANGA BARIK Vs. STATE OF WEST BENGAL
June 11, 1993
GOURI SHANKAR SINGH & ORS. Vs. AJAY KUMAR SINGH & ORS.
October 12, 1993
GOVIND RAM AGARWAL Vs. COLLECTOR OF CUSTOMS
June 28, 1993
GRAMOPHONE COMPANY OF INDIA LTD. Vs. MEHBOOB PRODUCTIONS PVT. LTD.
February 19, 1993
GTC INDUSTRIES LTD Vs. ITC LIMITED
August 16, 1993
GUNADHAR SHEE Vs. STATE OF W B
June 24, 1993
GURJANGJHORA TEA AND INDUSTRIES LTD Vs. AIABARI TEA CO LTD
March 5, 1993
GURU NANAK ESTATES Vs. COMMISSIONER OF INCOME TAX
May 31, 1993
H D BARMAN Vs. STATE OF W B
July 16, 1993
HARADHAN MUKHERJEE Vs. MONOJIT SEN
July 11, 1993
HARADHAN PAL Vs. AMITABHA GHOSH
October 7, 1993
HARBIR CHAWLA Vs. MAHENDRA PRASAD
February 1, 1993
HARENDRA KUMAR BISWAS Vs. R.T.A., NADIA
August 18, 1993
HARI CHARAN DAS Vs. BINAPANI DAS
March 5, 1993
HARIPADA DAS Vs. STATE
March 9, 1993
HARYANA FINANCE TRADING CO Vs. STATE
August 5, 1993
HIND WIRE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
October 11, 1993
HINDUSTAN CONSTRUCTION CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
June 25, 1993
HINDUSTAN LEVER LTD Vs. APPROPRIATE AUTHORITY
March 1, 1993
HINDUSTAN PAPER CORPORATION LTD. Vs. ABAN CONSTRUCTION AND ORS.
December 8, 1993
HINDUSTHAN FERTILISER CORPORATION LTD. Vs. OCEAN BLUE COMPAGNIA MARITIME S.A.
June 3, 1993
HINDUSTHAN GAS AND INDUSTRIES LIMITED Vs. ADHISH CHANDRA SINHA
May 6, 1993
HINTERLAND SEAMEN UNION Vs. UNION OF INDIA
January 25, 1993
HIRALAL BANKA Vs. P S BOSE
April 8, 1993
HONEY TRADERS Vs. UNION OF INDIA (UOI)
June 24, 1993
HOTEL SEA GULL Vs. EXECUTIVE OFFICER DIGHA PLANNING AUTHORITY
October 13, 1993
HRIDAYANANDA GUPTA Vs. STATE OF WEST BENGAL
June 15, 1993
IN RE: GAUTAM KUMAR HADA Vs. STATE
March 9, 1993
IN RE: K.K. BARMAN Vs. STATE
August 2, 1993
IN RE: PRITIGOPAL CHANDA Vs. STATE
July 28, 1993
IN RE: REBA SAMANTA Vs. STATE
February 19, 1993
Income tax Officer Vs. Santosh Kumar Dalmia
May 28, 1993
INDEPENDENCE TRANSPORT SHIPPING AGENCY Vs. COLLECTOR OF CUSTOMS
June 15, 1993
INDIA STEEL CORPORATION Vs. AHINDRA LAL DATTA
July 12, 1993
INDIAN BANK OFFICERS ASSOCIATION Vs. INDIAN BANK
August 6, 1993
Indian Jute Mills Association Vs. Commissioner of Wealth tax
July 29, 1993
INDIAN PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
July 29, 1993
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
June 17, 1993
INTERNATIONAL CONTROL AUTOMATION FINANCE Vs. CONTROLLER OF PATENTS AND DESIGNS
September 24, 1993
ISMAIL BASRA ALIAS IQBAL BASRA Vs. UNION OF INDIA
October 8, 1993
J D SINGH Vs. CALCUTTA PORT TRUST
January 6, 1993
J J CORPORATION Vs. ANZ GRINDLAYS BANK
January 1, 1993
J J CORPORATION Vs. ANZ GRINDLAYS BANK PLC
December 8, 1993
J N NICHOLS VIMTO LTD Vs. ROSE AND THISTLE
September 2, 1993
Jagatbandhu Mukherjee Vs. Union of India
July 2, 1993
JANARDAN BHATTACHARYA & ORS. Vs. THE STATE OF WEST BENGAL
December 14, 1993
JATINDRA NATH GHOSH Vs. NIRANJAN CHAKRABORTY
April 8, 1993
JENSON AND NICHOLSON INDIA LTD Vs. ASSHA CO OPERATIVE HOUSING SOCIETY LIMITED
October 14, 1993
JIT PAUL Vs. COMMISSIONER OF WEALTH TAX
August 20, 1993
JOINT ACTION COMMITTEE OF BENGAL TAXI ASSOCN Vs. STATE OF WEST BENGAL
October 1, 1993
K L JALAN Vs. STATE OF WEST BENGAL
January 8, 1993
K.P. RAO Vs. UNION OF INDIA & ORS.
January 12, 1993
K.T.S. (SINGAPORE) PLC. LTD. Vs. ASSOCIATED FOREST PRODUCTS (PVT.) LTD.
January 18, 1993
KABUSHIKI KAIHA TOSHIBA (TOSHIBA CORPORATION) Vs. TOSHBIA APPLIANCES CO. AND ORS.
September 27, 1993
KALPA GHOSH Vs. COLLECTOR OF CUSTOMS
October 4, 1993
KALYANI BERA Vs. STATE OF WEST BENGAL
December 22, 1993
KAMALA DEVI Vs. SUSHILA SHARMA
April 19, 1993
KAMALADEBI MUKHERJEE Vs. ARUN DASGUPTA
January 7, 1993
KANAILAL DAS Vs. KHAGESH CHANDRA CHAKRABORTY
March 22, 1993
KANCHANJANGA PVT LTD Vs. COLLECTOR OF CUSTOMS
February 9, 1993
KARUNAMOYEE SETT Vs. LAKSHMI RANI DEBI ALIAS KHUDUBALA DEBI
June 25, 1993
KHAITAN I LIMITED Vs. METROPOLITAN APPLIANCES
September 21, 1993
Khalsa Brothers Vs. Commissioner of Income tax
July 9, 1993
Koppind Pvt LTD Vs. Commissioner of Income tax
March 31, 1993
KRISHNA CHANDRA DUTTA COOKME PVT LTD Vs. COMMISSIONER OF INCOME TAX
March 31, 1993
KRISHNA CHANDRA MONDAL Vs. STATE OF WEST BENGAL
February 17, 1993
KRISP FINANCIERS PVT. LTD. Vs. GOLD BOND INVESTMENTS AND FINANCE LTD.
March 3, 1993
KSHIRODE CHANDRA ROY Vs. STATE BANK OF INDIA
March 16, 1993
KUMKUM MITTAL AND ANOTHER Vs. ROBIN PAUL
July 5, 1993
LAKSHMI DEBNATH Vs. REND AICH
May 7, 1993
LALCHAND CHHAGANMULL Vs. BENGAL WAREHOUSE AND CONSTRUCTION PVT LTD
July 20, 1993
LALIT KISHORE GUPTA Vs. THE STATE OF WEST BENGAL AND ANR.
June 14, 1993
LOKENDRA KUMAR SENGUPTA Vs. UNION OF INDIA
December 3, 1993
Lovelock and Lewes Vs. Commissioner of Income tax
May 7, 1993
M A RAHMAN Vs. COLLECTOR LAND ACQUISITION
January 20, 1993
M/S. SOMANI FERRO ALLOYS LTD. AND ANOTHER Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND OTHERS
December 22, 1993
MADAN MOHAN DAS Vs. G.T.R. CO. PVT. LTD.
March 4, 1993
MAHABIR DAS Vs. UCO BANK
June 28, 1993
MAHADEV CH MAZUMDER Vs. STATE OF WEST BENGAL
December 16, 1993
MAHESH KUMAR JINDAL Vs. STATE
July 29, 1993
MAHESH KUMAR JINDAL AND ORS. Vs. STATE
July 28, 1993
MAKHANLAL NATTA Vs. TRIDIB GHOSH
July 2, 1993
MAMAN CHAND SINGHANIA Vs. STATE OF WEST BENGAL
March 18, 1993
MANJUSHREE MINERALS LTD Vs. COLLECTOR OF CUSTOMS
June 11, 1993
MANOGOPAL LAHIRI Vs. BANALATA MUKHERJEE
March 5, 1993
MARTIN BURN LTD Vs. COMMISSIONER OF INCOME TAX
October 13, 1993
MD. NAQUI AHMED Vs. STATE OF WEST BENGAL
April 22, 1993
MERINOPLY AND CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX
August 20, 1993
MESSRS ARIHANT INTERNATIONAL AND ANR. Vs. THE COMMISSIONER OF PANIHATI MUNICIPALITY AND ORS.
September 10, 1993
METAL IMPORT P LTD Vs. COMMISSIONER OF INCOME TAX
May 7, 1993
MIHIR SEN Vs. SUBIR KUMAR BHATTACHARYA
December 2, 1993
MINATI DAS Vs. RADHAKANTA PATRA
July 12, 1993
MINERVA DAIRY AND FARM Vs. MUNICIPAL COMMISSIONER
May 8, 1993
MINOR SUBIR RANJAN MONDAL Vs. SITA NATH MUKHERJEE
May 14, 1993
MOHAMMAD FAROOQUE Vs. STATE OF WEST BENGAL
May 5, 1993
MOHAMMAD SABIR ALI Vs. TAHERA KHATOON
February 10, 1993
MOHAMMAD WALI ALAM Vs. STATE OF WEST BENGAL
February 25, 1993
MOHAMMAD YASIN Vs. AUTHORISED OFFICER
September 22, 1993
MONORANJAN DAS Vs. STATE
May 13, 1993
MONORANJAN MAHAPATRA Vs. BASANTA KUMAR MAHAPATRA
August 23, 1993
MOTIAR RAHAMAN Vs. SABINA KHATUN
November 26, 1993
MRINAL KANTI CHAKRABORTY Vs. STATE OF WEST BENGAL
March 15, 1993
MRITYUNJOY SINHA Vs. TARAPADA DAS
September 15, 1993
MUHAMMAD RAISUDDIN Vs. UNION OF INDIA
April 7, 1993
MUKU SINGH Vs. EASTERN COALFIELDS LTD
February 3, 1993
MURARI KUMAR SARAF Vs. JAGANNATH SHAW
November 25, 1993
MUSTARI BEGUM ALIAS JHARNA Vs. ABDUL RAFIQUE ALIAS MILON
December 12, 1993
Mustari Begum ALIAS Jharna Vs. Abdul Rafique ALIAS Milon
December 2, 1993
MUSTT MUSSART JAHAN Vs. SWAPAN KUMAR PODDAR
July 7, 1993
N K BAPNA Vs. UNION OF INDIA
April 21, 1993
NAFFAR CHANDRA JUTE MILLS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 3, 1993
NATHMAL TEKRIWALA AND ANOTHER Vs. COAL INDIA LIMITED AND OTHERS
July 8, 1993
NATIONAL INSURANCE CO LTD Vs. ANJALI MALLICK
March 22, 1993
National Jute Manufacturing Corporation National Employees Union Vs. Union of India UOI
September 14, 1993
NEELA DEVI RAI Vs. STATE OF WEST BENGAL
August 20, 1993
NETAI CHANDRA DAS Vs. AMARENDRA NATH BANERJEE
January 12, 1993
NEW ERA FABRICS LIMITED AND OTHERS Vs. THE BOARD FOR INDUSTRIAL FINANCIAL RECONSTRUCTION AND OTHERS
March 26, 1993
NILENDU SEN Vs. PRATIP KUMAR SEN
June 18, 1993
NINGA COLLIERY MAZDOOR UNION Vs. UNION OF INDIA
August 4, 1993
NIRANJAN PIPALIA Vs. HINDUSTHAN STEEL WORKS CONSTRUCTION LTD
September 8, 1993
NIRMAL WIRES PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
August 23, 1993
NISHI KANTA GHOSH Vs. STATE OF WEST BENGAL
March 11, 1993
NURUL ABSAR Vs. ABDUR RAHAMAN
June 11, 1993
OM PRAKASH KAPOOR Vs. UNION OF INDIA
January 20, 1993
OMEGA TRADERS INDIA Vs. UNION OF INDIA
March 12, 1993
P K MAJUMDAR ALIAS PRALOY KUMAR MAJUMDAR Vs. SUPERINTENDENCE COMPANY OF INDIA PVT LTD
May 7, 1993
PADAMABATI SEN Vs. PREM CHAND SEN
May 13, 1993
Panchra Mayurakshi Cotton Mills Employees Union Vs. State of West Bengal
August 16, 1993
PANKAJ BANERJEE Vs. PRASANTA KUMAR SUR
July 20, 1993
PARBATI DEVI JAISWAL Vs. KEDAR LAL JAISWAL
July 27, 1993
PARESH CHANDRA HALDER Vs. APPELLATE OFFICER (S.D.O.) DIMOND HARBOUR AND ORS.
April 16, 1993
PARESH CHANDRA MAHATO Vs. STATE OF WEST BENGAL
March 22, 1993
PARITOSH DAS Vs. KALYANI DAS
February 9, 1993
PARTHA SARATHI BANERJEE Vs. STATE
March 31, 1993
PASCHIMBANGA RAJYA KRISHI PRAJUKTI SAHAYAK SAMITY & ORS Vs. STATE OF WEST BENGAL & ORS.
January 20, 1993
PEERLESS DRIVE UNITED Vs. UNION OF INDIA
August 2, 1993
PIJUSH KANTI MONDAL Vs. STATE OF WEST BENGAL
March 24, 1993
PODDAR DEWKI LIMITED Vs. G GHOSAL INSPECTOR OF POLICE CBI
July 26, 1993
PODDAR UDYOG LIMITED Vs. W B STATE ELECTRICITY BOARD
November 19, 1993
PODDAR UDYOG LIMITED Vs. W.B. STATE ELECTRICITY BOARD & ORS.
November 18, 1993
PRADEEP CH. SAHA Vs. ADDITIONAL COLLECTOR OF CUSTOMS
July 9, 1993
PRADIP KR. BANERJEE Vs. UNION OF INDIA & ORS.
January 8, 1993
PRAFULLA KUMAR MAJUMDAR Vs. FOOD CORPORATION OF INDIA & ORS.
March 10, 1993
PRAFULLA KUMAR MAJUMDAR Vs. FOOD CORPORATION OF INDIA
May 10, 1993
PRATIMA KUNDU Vs. DIBENDU KUNDU
June 25, 1993
PRAVEEN INDIA LTD Vs. COLLECTOR OF CUSTOMS
April 21, 1993
PRECOATED STEELS LTD Vs. I F B INDUSTRIES LTD
April 20, 1993
PREMIER WOODCRAFTS PVT LTD Vs. DARBARI UDYOG
March 23, 1993
PRESSMAN ADVERTISING AND MARKETING PVT LTD Vs. COMMISSIONER OF INCOME TAX
June 30, 1993
PROBHAT KUMAR DAS Vs. STATE OF WEST BENGAL
September 27, 1993
PUSHPA DEVI JHUNJHUNWALLA Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
March 24, 1993
PUTUL DUTTA Vs. STATE OF WEST BENGAL
June 4, 1993
RABINDRA NATH SADHUKHAN Vs. STATE OF WEST BENGAL
July 9, 1993
RADHAPADA BISWAS Vs. STATE
July 2, 1993
RADIANT ENGINEERING INDUSTRIES PVT. LTD. Vs. VULCAN ENGINEERS LTD.
April 7, 1993
RAIGANJ CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. STATE OF WEST BENGAL
July 30, 1993
RAJENDRA PRASAD AGARWALLA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
September 14, 1993
RAJENDRA PRASAD AGARWALLA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
September 13, 1993
RAM TRADING AND SUPPLY CO Vs. STATE
January 5, 1993
RAMESH CHANDRA BISWAS Vs. STATE
April 5, 1993
RAMESH CHANDRA BISWAS Vs. STATE
April 29, 1993
RANJEET SINGH Vs. UNION OF INDIA (UOI)
March 29, 1993
RANJIT KUMAR BARAL Vs. C.E.S.C. LTD., VICTORIA HOUSE AND OTHERS
February 24, 1993
RASHMI MEHATA Vs. CALCUTTA PORT TRUST
March 4, 1993
RATAN KARMAKAR Vs. UNION OF INDIA AND ORS.
March 11, 1993
REBA PAUL Vs. RADHA KRISHAN PODDAR
April 19, 1993
REJAUL ALI Vs. UNION OF INDIA
January 15, 1993
RITA SENGUPTA Vs. STATE
March 2, 1993
ROBINDER SINGH BHALLA, COMMANDER, P.V. SAMUDRA Vs. TRUSTEES FOR THE PORT OF CALCUTTA
January 19, 1993
ROTOFLEX INDUSTRIES Vs. COLLECTOR OF CUSTOMS
April 15, 1993
S M ANWAR AND CO Vs. STATE OF WEST BENGAL
August 5, 1993
S N Modak Vs. Chairman Coal India
April 28, 1993
S P JAISWAL ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
September 22, 1993
S S Jain and Co Vs. Union of India
November 19, 1993
SABITRI SHAW Vs. KALYAN KUMAR BOSE
April 30, 1993
SABYASACHI DASGUPTA Vs. SWAPAN DASGUPTA
May 28, 1993
SADASUKH KABRA AND CO Vs. CALCUTTA STOCK EXCHANGE ASSOCN LTD
March 9, 1993
SAGAR HOSIERY MILLS Vs. STATE OF WEST BENGAL
September 23, 1993
SAHADEB KUNDU Vs. JOGESH SHEKHAR MUKHOPADHYAY
September 2, 1993
SAHID ALI Vs. S.K. ABUL KASEM
December 13, 1993
SAHID ALI Vs. ABDUL KASEM
December 15, 1993
SAIBAL BANERJEE ALIAS BADSHA Vs. STATE OF WEST BENGAL
April 6, 1993
SAILENDRA NATH DEY AND OTHERS Vs. ISHAR SREE SRIDHAR JEW THAKUR AND OTHERS
January 22, 1993
SAMBHU CHARAN BHATTACHARYYA Vs. THE STATESMAN LTD.
February 9, 1993
SAMIR BISWAS Vs. MUNICIPAL COMMISSIONER, G.M.S.
February 9, 1993
SANAKA DAS Vs. STATE OF WEST BENGAL AND ORS.
July 28, 1993
SANAT KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
September 20, 1993
SANCHETI FOOD PRODUCTS LTD Vs. UNION OF INDIA
April 26, 1993
SANDAL RESORTS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
July 12, 1993
SANJAI RAI SHARMA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
October 8, 1993
SANJAY DHANUKA Vs. COLLECTOR OF CUSTOMS
May 11, 1993
Sanjoy Chandrani Vs. Union of India UOI
March 19, 1993
SANKAR PRASAD PAL Vs. SABITA PAL ALIAS CHHABI
March 29, 1993
SANTA PRIYA ENGINEERS PVT LTD Vs. UDAY SANKAR DAS
June 11, 1993
SANTOSH KUMAR BANERJEE Vs. SIDHESWAR BANERJEE
February 9, 1993
SAROJ KUMAR BHATTACHARYA Vs. BENGAL IMMUNITY LTD.
December 9, 1993
SASANKA SEKHAR BASU Vs. DIPIKA ROY
February 12, 1993
SATRUGHNA ADAK Vs. SONALI ADAK NEE TUNG
April 8, 1993
SATYA PAUL Vs. COMMISSIONER OF GIFT TAX
August 2, 1993
SATYARANJAN DEY Vs. STATE TRANSPORT AUTHORITY W B
June 28, 1993
SATYENDRANATH MONDAL Vs. HINDUSTHAN PETROLEUM CORPORATION
December 23, 1993
SCREEN CORPN 1938 PVT LTD Vs. BISWANATH DEB
July 15, 1993
SETH CHEMICAL WORKS PVT LTD Vs. UNION OF INDIA
March 31, 1993
SETRAK Vs. STATE
July 9, 1993
SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY CO LTD Vs. COMMISSIONER OF INCOME TAX
July 9, 1993
SHAHUD UL HAQUE Vs. STATE OF WEST BENGAL
March 18, 1993
SHAKTRI SADHAN MAJHI Vs. STATE OF WEST BENGAL
May 14, 1993
SHALIMAR PAINTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 18, 1993
SHANKAR KUMAR DEY Vs. STATE OF WEST BENGAL
June 24, 1993
SHANKARLAL MAJUMDAR Vs. STATE OF WEST BENGAL
August 24, 1993
SHIB SHANKAR CHAKRAVORTY Vs. STATE OF WEST BENGAL
July 7, 1993
Shiv Kumar Vs. Collector of Customs
September 17, 1993
SHREE CEMENT LIMITED Vs. OFFICIAL LIQUIDATOR
March 31, 1993
SHYAM BEHARILAL BHARGAVA Vs. SHRIN F MAZDA
February 25, 1993
SHYAM SUNDAR CASTING PVT. LTD. Vs. SURESH ENTERPRISE
May 4, 1993
SHYAMLAL SAO Vs. BABLU RAKHIT
June 24, 1993
SINGH ALLOYS AND STEEL LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 8, 1993
SITA DEVI KHEMKA Vs. SAROJINI AGARWAL
February 4, 1993
SK ABDUR RAHIM Vs. AMAL KUMAR BANERJEE
March 4, 1993
SK NIAMAT ALI Vs. STATE
February 11, 1993
SK. ABDUL GOFAR Vs. STATE OF WEST BENGAL
September 17, 1993
SK. KAMALUDDIN AHMED AND ANR. Vs. CALCUTTA MUNICIPAL CORPORATION AND ORS.
October 14, 1993
SMITH (INSPECTOR OF TAXES) Vs. ABBOTT SAME V/S. HOLT SAME V/S. SCOVELL SAME V/S. SHUTTLEWORTH SAME V/S. WOODHOUSE.
March 15, 1993
SMITH STANISTREET PHARMACEUTICALS LTD Vs. NESTER PHARMACEUTICALS P LTD
January 20, 1993
SMT. GITA DAS ADHIKARY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
February 5, 1993
SMT. KAMALA BOSE AND ANR. Vs. SMT. DIPALI SABA AND ANR.
December 22, 1993
SOMENDRA NATH SEN GUPTA Vs. STATE OF WEST BENGAL
April 28, 1993
Sreeram Construction Vs. Sk S Ali
April 1, 1993
SRI ABDUR RAB Vs. FOOD CORPORATION OF INDIA
February 2, 1993
SRI BINDESWAR PRASAD Vs. STATE OF WEST BENGAL
February 5, 1993
SRI DEBABRATA DASGUPTA Vs. STATE OF WEST BENGAL AND OTHERS
April 26, 1993
SRI GOVIND PROSAD KANODIA Vs. COMMISSIONER OF WEALTH TAX
April 7, 1993
SRI SADHAN KUMAR BASU Vs. SIR ANIRUDHA MUKHEREE & ORS.
March 18, 1993
SRI TAPAN KUMAR DEY Vs. UNITED BANK OF INDIA
November 26, 1993
STATE Vs. GOUR GUHA
October 8, 1993
STATE BANK OF INDIA Vs. TITAGHUR JUTE FACTORY PLC
January 15, 1993
STATE OF U P Vs. JANA SEVA KARJYALAYA LTD
September 6, 1993
STATE OF WEST BENGAL Vs. BIDYUT KUMAR DAS
September 17, 1993
STATE OF WEST BENGAL Vs. ANINDYA GOPAL MITRA
April 10, 1993
STATE OF WEST BENGAL Vs. ARUN KUMAR BASU
March 5, 1993
STATE OF WEST BENGAL Vs. ANIL KRISHNA PAUL
February 12, 1993
STATE OF WEST BENGAL Vs. MOUIRUJJAMAN MULLICK
June 28, 1993
STATE OF WEST BENGAL Vs. GANGES PRINTING INK FACTORY LTD.
February 10, 1993
STATE OF WEST BENGAL Vs. DEBA PRASAD BANERJEE
June 10, 1993
STATE TRANSPORT AUTHORITY, WEST BENGAL & ORS. Vs. SANTOSH KUMAR CHOWDHURY & ORS.
February 10, 1993
SUBAL CHANDRA SAHA Vs. UNION OF INDIA
April 22, 1993
SUBHAS CHANDRA BASU Vs. UNION OF INDIA
August 20, 1993
SUBHAS CHANDRA DAS Vs. STATE OF WEST BENGAL
June 14, 1993
SUDHA TEXTILE TRADERS AND SUDHA SHASHIKANT SHROFF Vs. KALYANI SPINNING MILLS LTD
August 6, 1993
SUDHANSHU KAMAL MAZUMDAIR Vs. STATE OF WEST BENGAL
May 31, 1993
SUDIP KUMAR SAHA Vs. STATE OF WEST BENGAL
October 6, 1993
SUKUMARI DEBI Vs. RAMDAS GANGULI
April 6, 1993
SUMANT CHANDRA MISHRA Vs. ANJALI GHATAK
May 14, 1993
SUPRIYA BASU Vs. BABULAL AGARWAL
July 2, 1993
Surendra Kumar Banthia Vs. Collector of Customs
September 28, 1993
SURESH KUMAR BANTHIA Vs. COLLECTOR OF CUSTOMS
May 12, 1993
SURESH PRASAD SHAW Vs. STATE OF WEST BENGAL
July 26, 1993
SUSHANTA JANA Vs. STATE OF WEST BENGAL
October 13, 1993
SUSHIL KAR Vs. SYED MEHDI
February 5, 1993
SUSMRI DAS Vs. BASUMATI CORPORATION LTD
January 6, 1993
T NATHAN AND SIX ORS Vs. UNION OF INDIA
January 21, 1993
TAPAN GANGULY Vs. STATE OF WEST BENGAL
March 30, 1993
TAPAN KUMAR CHANDRA Vs. STATE OF WEST BENGAL
August 19, 1993
TAPAN KUMAR PAUL Vs. CALCUTTA MUNICIPAL CORPORATION
July 7, 1993
TAPAN KUMAR SANTRA Vs. BISWANATH BANERJEE
December 17, 1993
TAPATI BAG Vs. PATITPABAN GHOSH
January 25, 1993
TECHNO SHOP PVT. LTD. Vs. PUNJAB AND SIND BANK
February 2, 1993
TERAI TEA CO PVT LTD Vs. KUMKUM MITTAL
September 22, 1993
THE CENTRAL COUNCIL OF BIO Vs. UNION OF INDIA AND ORS.
August 2, 1993
THOMSON Vs. CHANDRAKALA
February 19, 1993
THOMSON BABUL DAS Vs. STATE
February 19, 1993
TITAGARH STEELS LTD Vs. VOLTAS LTD
April 23, 1993
TRIBENI TISSUES LTD Vs. UNION OF INDIA
January 22, 1993
U S SINGH Vs. COAL INDIA LIMITED
September 3, 1993
UDAY BHANU SINHA Vs. STATE OF WEST BENGAL
October 11, 1993
UDAY KUMAR PAUL Vs. MIRA PAUL
September 14, 1993
UJJAIN GENERAL TRADING SOCIETY LTD Vs. INCOME TAX OFFICER
June 15, 1993
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 2, 1993
UNION OF INDIA Vs. JAIN AND ASSOCIATES
July 16, 1993
UNION OF INDIA Vs. SUKH RAM SINGH ALIAS S R SINGH
July 19, 1993
UNION OF INDIA Vs. BATA INDIA LTD
January 12, 1993
UNION OF INDIA Vs. NAND KISHORE VERMA
September 27, 1993
UNION OF INDIA (UOI) AND ORS. Vs. NAND KISHORE VERMA
September 24, 1993
UNION OF INDIA AND ORS. Vs. CRICKET ASSOCIATION OF BENGAL AND ORS.
November 12, 1993
UNION OF INDIA AND ORS. Vs. CRICKET ASSOCIATION OF BENGAL AND ORS.
November 14, 1993
Union of India UOI Vs. Sancheti Food Products Ltd
June 29, 1993
UNIVERSAL PETRO CHEMICALS LTD Vs. SUPERINTENDENT CENTRAL EXCISE
June 8, 1993
UNIVERSAL PLAST LTD Vs. COMMISSIONER OF INCOME TAX
April 2, 1993
UNIVERSITY OF NORTH BENGAL Vs. KENEDY ROY
September 17, 1993
UTPAL KUMAR BASU Vs. OIL AND NATURAL GAS COMMISSION OF INDIA
December 17, 1993
V NAGARAJAN Vs. ANIMAL HUSBANDRY EMPLOYEES UNION
January 14, 1993
VIDESH SANCHAR NIGAM LIMITED Vs. DIPALI BANDOPADHYAY
December 16, 1993
VISHAN ROY Vs. BAYER INDIA LTD
May 5, 1993
W.B.GOVERNMENT PENSIONERS ASSAN. & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 8, 1993
WARREN TEA LTD Vs. A L K BIHARI CHAND
September 16, 1993
WEST BENGAL GOVT PENSIONERS ASSOCIATION Vs. STATE OF WEST BENGAL
February 8, 1993
WEST BENGAL PROPERTIES LTD Vs. STATE OF WEST BENGAL
July 29, 1993
WEST BENGAL STATE ELECTRICITY BOARD Vs. BENGAL TRADERS
April 1, 1993
WORKMEN Vs. VIII INDUSTRIAL TRIBUNAL W B
September 23, 1993
YABUSHIKI KAISHA TOSHIBA Vs. TOSHIBHA APPLAINCES CO
September 28, 1993
YOGAMAYA GHOSH AND OTHERS Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CAL AND OTHERS
March 24, 1993