Case Index

Title
Date
A.K.LAL GUPTA Vs. UNIT TRUST OF INDIA
December 23, 1993
AJOY TRADING CO. Vs. ALLAHABAD BANK
August 30, 1993
AMARENDRA NATH DUTTA Vs. C.E.S.C.LTD.
April 19, 1993
AMIYA KUMAR MONDAL Vs. W.B.FINANCIAL CORPORATION
March 17, 1993
BHABANI CH.AUDDY Vs. CALCUTTA STOCK EXCHANGE
April 24, 1993
BHAVANI PRASAD BANERJEE Vs. ARABINDA THAKUR
April 26, 1993
BIMAN KRISHNA BOSE Vs. UNITED INDIA INSURANCE CO.LTD.
April 5, 1993
C.E.S.C.LTD. Vs. ANGURBALA SADHUKHAN
June 8, 1993
C.P.KHAITAN Vs. DIVISIONAL ENGINEER (TELEX) CALCUTTA TELEPHONE
November 23, 1993
CALCUTTA TELEPHONES Vs. HARI PRAKASH GUPTA
April 20, 1993
CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES Vs. INTERNATIONAL PACKERS & MOVERS
October 8, 1993
CHIEF OFFICER, UCO BANK Vs. RABI CHAKRABORTY
February 4, 1993
DEBASIS BASU Vs. NATIONAL INSURANCE CO.LTD.
June 11, 1993
DHANPAT SINGH JAIN Vs. DALMIA RESORT INTERNATIONAL
August 25, 1993
DHRUBAJYATI BANERJEE Vs. P.SINGH, PROP.OF C.E.M.C.O.
February 3, 1993
DIVISIONAL ENGINEER, CALCUTTA TELEPHONES-/ Vs. JASODA DEVI LAKHOTIA
February 3, 1993
DUROPLY PRENE (P) LTD. Vs. SUBASH SUKHAJIA
April 28, 1993
ENKON Vs. FRENCH MOTOR CAR COMPANY PVT.LTD.
October 11, 1993
GANESH LAL BAGRI Vs. UNION OF INDIA
April 6, 1993
GANGA PROSAD JAISWAL Vs. KAMAL SITT
June 21, 1993
GARHWAL MONDAL BIKASH NIGAM Vs. S.M.AGARWAL
July 27, 1993
GENESIS TELECOMMUNICATION LTD. Vs. K.K.ENTERPRISE
July 30, 1993
GNENDRA MOHAN DEY Vs. CALCUTTA TELEPHONE
August 12, 1993
GOLAKPUR TEA CO.LTD. Vs. SUREKA AIR TRANSPORT
August 3, 1993
HARI PROSAD NOPANI Vs. CANARA BANK
October 4, 1993
INDIAN INSTITUTE OF PORT MANAGEMENT Vs. ZENEITH COMPUTER LIMITED
November 23, 1993
INDIAN SEWING MACHINE CO.LTD. Vs. BANASHREE ROY
February 25, 1993
INDRANIL CHAKRABORTY Vs. MANAGER, CITY BANK
November 23, 1993
J.BHAUMIK Vs. MANAGER, THE HONGKONG & SHANGHAI BANKING CORP.LTD.
February 26, 1993
JOSEPH CHARIAN Vs. GESTETNER (INDIA) LTD.
November 2, 1993
JOSODA DEVI LAKHOTIA Vs. CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES
June 28, 1993
KALPANA SANYAL Vs. SUJATA BUILDERS & PROMOTERS (I) PVT.LTD.
March 15, 1993
KALYAN KUMAR DEY Vs. SMRITI NARAYAN CHOWDHURY
January 22, 1993
KAMALASH SINGH Vs. NATIONAL INSURANCE CO
February 25, 1993
MADHABI MONDAL Vs. GENERAL MANAGER, CITY BANK
April 27, 1993
MAHENDRA NATH BASAK Vs. SUPDT.OF POST OFFICES, BALURGHAT P.O.
January 21, 1993
MANAGER, U.B.I. Vs. PARIMAL PRAMANIK
August 16, 1993
NISHITH KUMAR CHATTERJEE Vs. BHASKAR MUKHERJEE
June 8, 1993
ONIDA SAKA LTD. Vs. DEBABRATA DUTTA
September 20, 1993
OTIS ELEVATOR CO.(INDIA) LTD. Vs. PRITHISH BHATTACHARJEE
August 24, 1993
PRAHALAD KUMAR BASU Vs. C.E.S.C.LIMITED
December 22, 1993
RANDHIR KUMAR MOHEY Vs. INDUSTRIAL DISTRIBUTION
July 28, 1993
REPLICA Vs. CALCUTTA TELEPHONES
May 14, 1993
RITA DAS Vs. SUDHINDRA NATH CHOWDHURY
May 14, 1993
S.K.ABDUL Vs. IRA GHOSH
August 16, 1993
S.K.LAKHOTIA Vs. NATIONAL INSURANCE CO.LTD.
June 15, 1993
SATNA ROADWAYS Vs. SUMATI TEXTILE MILLS
June 8, 1993
SINTHEE GAS SERVICE Vs. BHUNATH PAUL
October 8, 1993
SUBHAS GUHA ROY Vs. C.L.BANDHANI
December 22, 1993
SUBRATA BANERJEE Vs. STATE CO-OPERATIVE BANK
August 5, 1993
SUBRATA DUTTA Vs. PEARLESS HOTEL TRAVELS
September 20, 1993
SULACHANA HALDER Vs. ESTATE DEVELOPMENT PVT.LTD.
November 25, 1993
SUPERCON Vs. EXECUTIVE DIRECTOR, TITAGARH STEEL LTD.
January 25, 1993
TAPAN KUMAR CHAKRABORTY Vs. EXPO MACHINERY LTD.
April 27, 1993
UTTAM BANERJEE Vs. GENERAL MANAGER, S.B.I.
May 14, 1993