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Case Index
Title
Date
A.P.M.INDUSTRIES Vs. NATIONAL INSURANCE CO.LTD.
June 26, 1993
ANU MOHANOT Vs. BRANCH MANAGER, LIC OF INDIA
May 6, 1993
ASSISTANT DIRECTOR, STATE INSURANCE & G.P.F. Vs. SAGARMAL
March 10, 1993
CHAIRMAN, URBAN IMPROVEMENT TRUST Vs. VIJAY SONI
January 28, 1993
CONSUMER PROTECTION COUNCIL Vs. SUPERINTENDING ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD
January 8, 1993
DHANRAJ Vs. MANAGER, BANK OF RAJASTHAN LTD.
February 11, 1993
DIGVIJAY TEXTILE MILLS Vs. STATE BANK OF INDIA
March 17, 1993
DISTRICT ENGINEER TELECOM Vs. MANIKA MUKHERJEE
August 21, 1993
DISTRICT JUDGE, JAIPUR CITY Vs. RAJASTHAN STATE
June 23, 1993
DY DIRECTOR, RAJASTHAN STATE INSURANCE & G.P.F.DEPT. Vs. MOHAN LAL CHORASIA
October 5, 1993
JAIN VISHWA BHARTI Vs. SHRI CEMENT LTD.
August 16, 1993
KAILASHMAL MEHTA Vs. STATE BANK OF BIKANER
January 21, 1993
KARAMJEET SINGH SETHI Vs. URBAN IMPROVEMENT TRUST
June 22, 1993
KINETIC ENGINEERING LTD. Vs. UMA SHANKAR SAXENA
February 20, 1993
NATIONAL INSURANCE CO.LTD. Vs. LAHRI BAI
August 20, 1993
P.L.JAIN Vs. TRAVEL CORPORATION OF INDIA
January 2, 1993
POST MASTER, HEAD POST OFFICE Vs. S.C.SINGHAL
January 27, 1993
RADHEY SHYAM SODANI Vs. RAJASTHAN TOURISM DEVELOPMENT CORP.LTD.
August 17, 1993
RAJ KUMAR TEXTILE MILL Vs. CHAIRMAN MANAGING DIRECTOR, UNITED INDIA INSURANCE CO. LTD.
March 12, 1993
RAJASTHAN HOUSING BOARD Vs. RAM KISHORE
July 28, 1993
RAJASTHAN HOUSING BOARD Vs. MURLIDHAR BAMBANI
August 24, 1993
RAJASTHAN STATE ELECTRICITY BOARD Vs. PARAG ICE FACTORY
October 4, 1993
RAJASTHAN STATE ELECTRICITY BOARD Vs. NOPA RAM
February 16, 1993
RAJASTHAN STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LTD. Vs. SATISH GOPLANI
January 30, 1993
SALEX OFFICE SYSTEM P.LTD. Vs. MAYANK PHOTO COPIER
October 28, 1993
SATYENDRA SINGH JAIN Vs. UNION OF INDIA
September 14, 1993
SECRETARY,RAJASTHAN HOUSING BOARD Vs. PREM CHAND
May 7, 1993
SUKHBIR SINGH Vs. CHIEF ENGINEER, MAHI PARIYOJANA
February 18, 1993
SURENDRA KUMAR KUMAWAT Vs. (SMT.) SUNIL JAIN
August 19, 1993
TELECOM DISTRICT ENGINEER Vs. MAHA BHERAV DYEING CO.
March 19, 1993
UNITED INDIA ASSURANCE CO.LTD. Vs. VESHNAVA INDUSTRIES
July 27, 1993
UNIVERSITY OF AJMER, M.D.UNIVERSITY Vs. SNEH PRABHA GOYAL
October 5, 1993
VINOD MINERALS Vs. SUPERINTENDENT ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD
February 17, 1993